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ADAMS PAPER PRODUCT PVT.LTD. Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
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January 18, 1991 |
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AMAR DEV Vs. STATE OF H P
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July 24, 1991 |
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AMAR NATH DHAN PRAKASH Vs. STATE OF HIMACHAL PRADESH
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April 22, 1991 |
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ANANT RAM NEGI Vs. STATE OF HIMACBAL PRADESH
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April 6, 1991 |
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ANIL KUMAR Vs. AJAI BNTAIL
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January 7, 1991 |
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ANIL KUMAR Vs. AJAI BUTAIL
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October 31, 1991 |
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ARUN SAWHNEY Vs. H.P.UNIVERSITY
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November 4, 1991 |
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ASSA RAM (DECEASED) THROUGH HIS L.RS.RAMJI DASS AND Vs. BUDH RAM
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September 25, 1991 |
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BALI RAM Vs. KRISHNA DEVI
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September 9, 1991 |
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BANK OF BARODA Vs. SHARMA INDUSTRIES
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December 23, 1991 |
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BANSI RAM Vs. KHAZANA
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April 24, 1991 |
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BANTI DEVI Vs. MOTI RAM
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October 9, 1991 |
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BARU RAM Vs. KISHANI DEVI
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August 6, 1991 |
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BHAGWANTI DEVI Vs. DEVI RAM
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May 24, 1991 |
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BHIMSEN Vs. CHUNI LAL
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August 3, 1991 |
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BIR BAHADUR THAPA Vs. UNION OF INDIA
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June 4, 1991 |
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BUDHI SINGH Vs. UNION OF INDRA
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October 10, 1991 |
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CHAIN RAM Vs. CHARAN DASS
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December 12, 1991 |
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CHAMAN LAL Vs. STATE OF HIMACHAL PRADESH
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July 5, 1991 |
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CHAMERA HYDRO ELECTRIC PROJECT Vs. DIGVIJAY CEMENT CO. LTD. AND OTHERS
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July 9, 1991 |
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COMMISSIONER OF INCOME TAX Vs. MOHAN MEAKIN BREWERIES LIMITED
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January 14, 1991 |
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COMMISSIONER OF INCOME TAX Vs. KAMLESH MADAN MRS DR
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March 19, 1991 |
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COURT ON ITS OWN MOTION Vs. MILKHI RAM
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April 4, 1991 |
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COURT ON ITS OWN MOTION Vs. BAKSHI SITA RAM
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August 9, 1991 |
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DALIP SINGH Vs. STATE OF H.P.
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August 21, 1991 |
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DEV RAJ SHARMA Vs. HIMACHAL PRADESH UNIVERSITY
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May 13, 1991 |
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DEVI CHAND Vs. RAJ DULARI
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November 8, 1991 |
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DEVI DASS Vs. STATE OF HIMACHAL PRADESH
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May 21, 1991 |
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DEVI SARAN Vs. LEKH RAM
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June 12, 1991 |
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DEVINDER BANSAL Vs. UNION OF INDIA
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March 5, 1991 |
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DEVRAJ Vs. STATE OF HIMACHAL PRADESH
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August 2, 1991 |
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DHANI RAM Vs. MUNI CHAND
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April 11, 1991 |
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DHANI RAM Vs. STATE OF H.P.
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September 26, 1991 |
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DHANI RAM SHARMA Vs. STATE OF H.P.
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November 15, 1991 |
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DHARAM CHAND Vs. STATE
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December 4, 1991 |
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DILU Vs. DHANI RAM
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July 26, 1991 |
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DR. R. N. SEHGAL Vs. DR. Y.S. PARMAR, UNIVERSITY OF HORTICULTURE AND FORESTRY
|
April 2, 1991 |
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DR.RAJAN SUSHANT Vs. SUJAN SINGH PATHANIA
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June 3, 1991 |
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DR.S.D.SANKHYAN Vs. HIMACHAL PRADESH KRISHI VISHVA VIDYALAYA
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April 8, 1991 |
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FRIENDS TIMBER TRADING COY. Vs. STATE OF HIMACHAL PRADESH
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October 29, 1991 |
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G.R.SHARMA Vs. VISHNU SANATAN DHARAM COLLEGE SOCIETY AND TRUST
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December 10, 1991 |
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GANESH DUTT Vs. DHARAM DUTT
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December 16, 1991 |
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GANESH DUTT BHARWAL Vs. KESHAV DASS
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August 27, 1991 |
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GANGA RAM Vs. RAM GOPAL
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May 7, 1991 |
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GANGS RAM (DECEASED) Vs. BATTNA RAM
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April 24, 1991 |
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GEETA VIDYA PITH, PALAMPUR Vs. STATE OF HIMACHAL PRADESH
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June 4, 1991 |
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GENERAL PUBLIC OF SAPROON VALLEY Vs. STATE
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April 24, 1991 |
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GITAN DEVI Vs. PRITAM SINGH
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October 10, 1991 |
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GUR SEWAK Vs. LACHHI DEVI
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March 5, 1991 |
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GURDAS SINGH Vs. STATE OF HIMACHAL PRADESH
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July 19, 1991 |
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GURDEV SINGH Vs. STATE OF HIMACHAL PRADESH
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March 14, 1991 |
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HAN CHAND Vs. STATE OF HIMACHAL PRADESH
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July 25, 1991 |
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HANS KALI Vs. NARO DEVI
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November 8, 1991 |
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HARBANS SINGH Vs. KARAM CHAND
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January 10, 1991 |
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HARI CHAND Vs. STATE
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July 25, 1991 |
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HARI KISHAN Vs. HOSHIAR SINGH
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October 4, 1991 |
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HARIMAN Vs. SALIG RAM
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December 12, 1991 |
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HEM RAJ Vs. STATE OF HIMACHAL PRADESH
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May 10, 1991 |
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HIMACHAL ROAD TRANSPORT CORPN SIMLA Vs. BHANNO MULL AND SONS
|
March 20, 1991 |
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HIMALAYAN CONSTRUCTION COMPANY Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LTD THROUGH THE CHAIRMAN, HYDROELECTRIC POWER CORPN.LTD.
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August 14, 1991 |
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IMACHAL ROAD TRANSPORT Vs. ARVIND SINGH MANN
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January 14, 1991 |
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JAGAN NATH Vs. MANSHA RAM
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October 30, 1991 |
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JAGAT RAM Vs. STATE OF H P
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May 27, 1991 |
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JAGDISH ALIAS JAGGA Vs. STATE OF HIMACHAL PRADESH
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September 28, 1991 |
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JAGDISH CHAND Vs. STATE OF HIMACHAL PRADESH
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May 15, 1991 |
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JAGDISH CHANDRA Vs. STATE OF H.P.
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October 7, 1991 |
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JAWALI HARIJAN CO OPERATIVE AGRICULTURAL SOCIETY Vs. CHET RAM
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January 4, 1991 |
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JAWALI HARIJAN CO OPERATIVE AGRICULTURAL SOCIETY Vs. MAGHU
|
January 4, 1991 |
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JOGINDER SINGH Vs. STATE OF H.P.
|
July 15, 1991 |
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JOGINDERNAGAR MULTI PURPOSE CO OP SOC LTD Vs. NARAIN DASS
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July 25, 1991 |
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JOGINDRA CENTRAL CO Vs. STATE OF HIMACHAL PRADESH AND OTHERS
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September 6, 1991 |
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KAMLA DEVI Vs. DHIAN CHAND
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August 7, 1991 |
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KAMLESH TYAGI Vs. STATE OF H.P.
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March 18, 1991 |
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KANGOO CO-OP.AGRICULTURE SOCIETY Vs. STATE
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September 10, 1991 |
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KARTARI DEVI Vs. TOTA RAM
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October 1, 1991 |
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KASHMIR SINGH Vs. STATE OF H.P.
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December 18, 1991 |
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KASHMIR SINGH Vs. STATE OF H P.
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December 29, 1991 |
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KASU BHAI Vs. STATE OF HIMACHAL PRADESH
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June 12, 1991 |
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KEWAL RAM CHAUHAN Vs. STATE OF HIMACHAL PRADESH
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September 13, 1991 |
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KHANNA COTTON WORKS Vs. EXCISE AND TAXATION COMMISSIONER
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January 8, 1991 |
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KINKRI DEVI Vs. STATE OF H.P.
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August 16, 1991 |
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KIRPU RAM (DECEASED) THROUGH HIS L.RS.SMT.KAULA DEVI Vs. KANSHI RAM (DECEASED) THROUGH HIS L.RS SMT.ROOKO DEVI
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March 7, 1991 |
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KODU RAM Vs. AMRITI DEVI
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October 24, 1991 |
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KULDEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
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July 12, 1991 |
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LAL CHAND ALIAS LAL Vs. STATE OF HIMACHAL PRADESH
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May 31, 1991 |
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LILAWATI KAPOOR TRUST Vs. WEALTH TAX OFFICER
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April 29, 1991 |
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LT. COL. R.C. PRASHAR Vs. UNION OF INDIA
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October 11, 1991 |
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LUDAN, NIHALU Vs. SLIRI DUHLA
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December 2, 1991 |
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MADAN LAL SHARMA Vs. STATE OF H P.
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June 14, 1991 |
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MADHO RAM Vs. LAKHA RAM
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March 15, 1991 |
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MALKIAT SINGH Vs. RAM DIAL
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September 25, 1991 |
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MANGAT RAM Vs. LACHHMAN
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July 26, 1991 |
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MANMOHAN DASS Vs. ASSISTANT CONTROLLER OF ESTATE DUTY, CHANDIGARH
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March 27, 1991 |
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MANMOHAN DASS KAPUR Vs. CONTROLLER OF ESTATE DUTY ASST
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March 27, 1991 |
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MAST RAM SAINI Vs. STATE OF H.P.
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November 4, 1991 |
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MEHAR SINGH AND OTHERS Vs. SMT. GIANO DEVI AND OTHERS
|
May 17, 1991 |
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MILKHI RAM Vs. SURMOO DEVI
|
December 16, 1991 |
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MOHAN LAL REVTA Vs. STATE OF HIMACHAL PRADESH
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May 15, 1991 |
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MOHAR SINGH Vs. STATE OF HIMACHAL PRADESH
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September 17, 1991 |
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MULTAN SINGH Vs. STATE OF HIMACHAL PRADESH
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January 16, 1991 |
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MUNICIPAL COMMITTEE, SOLAN Vs. ARJAN SINGH
|
November 26, 1991 |
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MUNNA LAL Vs. STATE OF HIMACHAL PRADESH
|
May 23, 1991 |
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NARAIN SINGH Vs. RAM SINGH
|
July 25, 1991 |
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NARO DEVI Vs. PARSHOTAM
|
July 29, 1991 |
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NEELAM SHARMA Vs. VED PRAKASH SHARMA
|
December 13, 1991 |
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NIRANJAN DASS Vs. TRILOK CHAND
|
March 5, 1991 |
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OM PRAKASH Vs. PRAMODH SINGH
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June 5, 1991 |
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PARAM DEV Vs. MOTI RAM
|
June 3, 1991 |
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PARDUMAN SINGH Vs. NARAIN SINGH
|
March 11, 1991 |
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PARKASH CHAND Vs. COLLECTOR UNA
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December 3, 1991 |
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PETER BUTT Vs. SISTER ROSELINE KOKARA
|
April 9, 1991 |
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POHLO RAM Vs. MANOHAR LAL
|
July 11, 1991 |
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PREM SINGH Vs. HARDEV SINGH
|
August 12, 1991 |
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PUREWAL AND ASSOCIATES LTD Vs. PUNJAB NATIONAL BANK
|
November 1, 1991 |
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R D KOHLI Vs. JOGINDER LAL SACHDEVA
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March 4, 1991 |
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R S GUPTA Vs. STATE
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September 26, 1991 |
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R.K.GUPTA Vs. DALER SINGH
|
August 8, 1991 |
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R.K.SOOD Vs. ROSHAN LAL
|
July 25, 1991 |
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R.N.SEHGAL Vs. DR.Y.S.PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY
|
April 1, 1991 |
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RAI SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 7, 1991 |
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RAJAN SUSHANT Vs. SUJAN SINGH PATHANI
|
January 15, 1991 |
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RAJENDER KUMAR RATNA Vs. STATE OF HIMACHAL PRADESH
|
June 14, 1991 |
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RAJINDER SINGH Vs. JARAM SINGH
|
December 13, 1991 |
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RAJU ALIAS RAJESH Vs. STATE OF H.P.
|
August 14, 1991 |
|
RAM KISHAN Vs. STATE OF H.P.
|
June 12, 1991 |
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RAM KISHAN Vs. STATE OF H P
|
June 6, 1991 |
|
RAM LOK Vs. DHANI RAM
|
March 8, 1991 |
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RAM RAKHA Vs. BRAHMA NAND
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October 28, 1991 |
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RAM SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 4, 1991 |
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RAMESH CHAND Vs. UNION OF INDIA
|
March 26, 1991 |
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RAMESH CHANDRA SHARMA Vs. MANMOHAN SINGH
|
May 2, 1991 |
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RITA WILSON Vs. STATE OF HIMACHAL PRADESH
|
March 4, 1991 |
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ROSHAN LAL Vs. FINANCIAL COMMISSIONER
|
April 30, 1991 |
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ROSHAN LAL CHAUHAN Vs. ROSHAN LAL POKTA
|
April 4, 1991 |
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ROSHAN LAL POKTA Vs. ROAHAN LAL CHAUHAN
|
April 4, 1991 |
|
RULIA Vs. ROOP LAL
|
June 26, 1991 |
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S. M. SAREEN Vs. STATE
|
October 28, 1991 |
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S.M.SAREEN Vs. STATE OF H.P.
|
October 28, 1991 |
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SADHU RAM Vs. R.C.CHOPRA (DECEASED) THROUGH HIS L.RS.PRAKASH CHOPRA
|
October 4, 1991 |
|
SAHAB SINGH (DECEASED) THROUGH HIS L.RS.SHRI MADHO RAM Vs. PURAN GIR (DECEASED) THROUGH HIS L.RS.SMT.GITA DEVI
|
April 4, 1991 |
|
SARDAR SINGH Vs. NURAHMED
|
August 6, 1991 |
|
SARWAN Vs. DHARMU AND OTHERS
|
March 7, 1991 |
|
SETH PANCHHI RAM AND CO Vs. COMMISSIONER OF INCOME TAX
|
March 25, 1991 |
|
SH.RAWAL SINGH Vs. DHIRAJ SINGH BINDRA
|
March 4, 1991 |
|
SHAKUNTLA DEVI Vs. STATE OF HIMACHAL PRADESH
|
January 8, 1991 |
|
SHAM LAL Vs. RATTAN SINGH
|
April 4, 1991 |
|
SHANTI DEVI Vs. MAYA DEVI
|
August 28, 1991 |
|
SHER SINGH Vs. LAND ACQUISITION COLLECTOR, SHIMLA
|
October 22, 1991 |
|
SHIMLA DEVELOPMENT AUTHORITY Vs. KRISHNA DEVI AND OTHERS
|
December 2, 1991 |
|
SHISHI RAM Vs. GULAT RAM
|
March 4, 1991 |
|
SHREE DIGRIJAY CEMENT CO.LTD. Vs. CHAMERA HYDRO-ELECTRIC PROJECT
|
December 18, 1991 |
|
SHRI BHIM SEN Vs. SHRI CHUNI LAL AND ORS.
|
March 8, 1991 |
|
SOMA DEVI AND ANOTHER Vs. KHIMTI
|
October 30, 1991 |
|
SONAM GIALAHHAN NEGI Vs. STATE
|
January 4, 1991 |
|
STATE BANK OF INDIA, BATHRI Vs. BALAK RAJ ABROL
|
September 30, 1991 |
|
STATE OF H P Vs. DHARAM DASS
|
April 2, 1991 |
|
STATE OF H P Vs. JAGAT RAM
|
June 7, 1991 |
|
STATE OF H P Vs. NOKH RAM
|
October 25, 1991 |
|
STATE OF H.P. Vs. BALO RAM
|
August 22, 1991 |
|
STATE OF H.P. Vs. DESH RAJ
|
December 30, 1991 |
|
STATE OF H.P. Vs. FATEH MOHAMMED ALIAS FATTA ALIAS NOOR MAHI
|
September 26, 1991 |
|
STATE OF HIMACHAL PRADESH Vs. AMI CHAND
|
December 27, 1991 |
|
STATE OF HIMACHAL PRADESH Vs. JOGINDER KUMAR
|
December 27, 1991 |
|
STATE OF HIMACHAL PRADESH Vs. RITU RAJ
|
July 12, 1991 |
|
STATE OF HIMACHAL PRADESH Vs. GURVINDER SINGH
|
August 1, 1991 |
|
STATE OF HIMACHAL PRADESH Vs. DES RAJ
|
December 20, 1991 |
|
STATE OF HIMACHAL PRADESH Vs. CONSTRUCTOR (INDIA) CO.
|
July 23, 1991 |
|
STATE OF HIMACHAL PRADESH Vs. JOGINDER SINGH
|
August 6, 1991 |
|
STATE OF HIMACHAL PRADESH Vs. LAL CHAND
|
November 7, 1991 |
|
STATE OF HIMACHAL PRADESH Vs. OM KANT
|
October 3, 1991 |
|
State of Himachal Pradesh Vs. Om Prakash
|
January 2, 1991 |
|
STATE OF HIMACHAL PRADESH Vs. FATEH MOHAMMED FATTA
|
August 2, 1991 |
|
STATE OF HIMACHAL PRADESH Vs. BHAWANI SINGH
|
July 12, 1991 |
|
STATE OF HIMACHAL PRADESH Vs. DEVKI
|
May 23, 1991 |
|
STATE OF HIMACHAL PRADESH Vs. DEEPAK SOOD
|
August 2, 1991 |
|
SURINDER CHAUHAN Vs. STATE OF H.P.
|
December 12, 1991 |
|
SURINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 27, 1991 |
|
SURINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
September 17, 1991 |
|
SWAMI PRAGYA NAND Vs. RAM SWAROOP KAPUR
|
December 23, 1991 |
|
SWAMI RAM Vs. JAGDISH CHAND
|
November 8, 1991 |
|
TARA DUTT Vs. STATE OF HIMACHAL PRADESH
|
January 9, 1991 |
|
TEKU Vs. JOGI
|
October 28, 1991 |
|
THAKUR DASS Vs. STATE OF H P
|
June 6, 1991 |
|
THE NEW SNOW VIEW TRANSPORT (P) LTD. Vs. THE NATIONAL HYDRO ELECTRIC PROJECT
|
January 10, 1991 |
|
TILAK RAJ Vs. STATE OF HIMACHAL PRADESH
|
April 10, 1991 |
|
UCO BANK Vs. GORKHI RAM
|
November 1, 1991 |
|
UCO.BANK Vs. ASHOK GAUTAM
|
December 13, 1991 |
|
UNION OF INDIA Vs. RANDHIR SINGH
|
May 30, 1991 |
|
UNITED COMMERCIAL BANK Vs. CHET RAM AND ANOTHER
|
July 17, 1991 |
|
USHA DEVI Vs. SUNDER SINGH
|
August 6, 1991 |
|
VIDYA SAGAR Vs. UNION OF INDIA AND TWO
|
July 10, 1991 |
|
VINOD BHARDWAJ AND OTHERS Vs. RAJINDER KUMAR AND OTHERS
|
October 3, 1991 |
|
VINOD KUMAR SOOD Vs. SURINDER PAL DHALL AND CO.
|
May 21, 1991 |
LOGIN