|
ACHARYA RAJNEESH OF BOMBAY Vs. NAVAL THAKUR
|
October 23, 1989 |
|
ADITYA KUMAR BHANOT Vs. SAVITA DEVI
|
August 2, 1989 |
|
AMAR DEV Vs. STATE OF H P
|
May 2, 1989 |
|
AMAR NATH Vs. STATE OF HIMACHAL PRADESH
|
June 27, 1989 |
|
AMAR SINGH Vs. STATE
|
August 16, 1989 |
|
AMRITI DEVI Vs. KAMAL KUMAR
|
December 6, 1989 |
|
ASHEESH SHARMA Vs. HIMACHAL PRADESH UNIVERSITY SHIMLA
|
August 31, 1989 |
|
ASSOCIATED DISTILLERIES PVT.LTD.HISSAR, HARYANA Vs. STATE OF HIMACHAL PRADESH
|
June 12, 1989 |
|
AVTAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 16, 1989 |
|
B.S.KAUSHAL Vs. STATE OF H.P.
|
May 26, 1989 |
|
BALBIR SINGH Vs. CHANCHAL SINGH
|
November 23, 1989 |
|
BANTI DEVI Vs. MOTI RAM
|
June 7, 1989 |
|
BAROTIWALA PAPER MILLS PVT.LTD. Vs. HIMACHAL PRADESH STATE BOARD FOR PREVENTION AND CONTROL OF WATER POLLUTION
|
July 24, 1989 |
|
BHAGAT RAM Vs. STATE OF HIMACHAL PRADESH
|
June 27, 1989 |
|
BHUP SINGH Vs. TULSI RAM
|
October 4, 1989 |
|
BHUPESH GUPTA ASHWANI KUMAR Vs. STATE OF H P
|
August 16, 1989 |
|
BRESTU RAM Vs. ANANT RAM
|
July 24, 1989 |
|
BUDHI RAM,SANTA Vs. BALAK RAM,SITA RAM
|
February 7, 1989 |
|
BUDHI SINGH Vs. STATE
|
August 16, 1989 |
|
CHET RAM Vs. STATE OF H.P.
|
February 24, 1989 |
|
CHITRU DEVI AND ORS Vs. PURAN SINGH
|
October 4, 1989 |
|
CHUNI LAL Vs. ADDITIONAL DEPUTY COMMISSIONER
|
September 7, 1989 |
|
COURT ON ITS OWN MOTION Vs. EXECUTIVE MAGISTRATE, GHUMARWIN, DISTT.BILASPUR
|
May 3, 1989 |
|
DAKHNU Vs. HEM RAJ
|
July 11, 1989 |
|
DALBIR SINGH Vs. CHANCHAL SINGH
|
November 23, 1989 |
|
DALIP SINGH Vs. LT.COL. M.K. CHAUHAN
|
June 12, 1989 |
|
DES RAJ Vs. ASHA DEVI
|
August 16, 1989 |
|
DEVINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 16, 1989 |
|
DHANI RAM Vs. STATE OF H P
|
June 8, 1989 |
|
DHARAM PAUL GROVER Vs. STATE OF H P
|
May 31, 1989 |
|
DIVENDER SINGH Vs. HARI RAM
|
November 23, 1989 |
|
DUNI CHAND Vs. STATE OF H.P.
|
June 9, 1989 |
|
DURGA SINGH Vs. STATE
|
November 28, 1989 |
|
G D KHANNA AND SONS Vs. STATE
|
May 4, 1989 |
|
GANESH DAS Vs. STATE OF HIMACHAL PRADESH
|
September 11, 1989 |
|
GIRISH KUMAR MEHRA Vs. K.K. SHARMA
|
May 15, 1989 |
|
GURCHARAN SINGH Vs. STATE
|
November 23, 1989 |
|
GURCHARAN SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 27, 1989 |
|
H P FINANCIAL CORPN Vs. TOURIST HOTEL AND RESTAURANT DHARAMSALA
|
May 2, 1989 |
|
H.P.FINANCIAL CORPORATION Vs. NARINDER INDUSTRIAL CORPORATION
|
October 23, 1989 |
|
H.RAMNIK LAL Vs. HARDAYAL SINGH CHAUHAN
|
June 12, 1989 |
|
HAMIRPUR TRANSPORT! CO-OP.SOCIETY LTD. Vs. PARVEEN LATA KAPOOR
|
May 15, 1989 |
|
HIMACHAL ROAD TRANSPORT Vs. VINOD MAHAJAN
|
May 15, 1989 |
|
HIMACHAL ROAD TRANSPORT CORPN. Vs. GUDDI
|
July 24, 1989 |
|
HIMACHAL ROAD TRANSPORT CORPORATION Vs. STATE OF HIMACHAL PRADESH
|
April 10, 1989 |
|
INCOME TAX OFFICER Vs. SHRI NIWAS OM PARKASH
|
April 3, 1989 |
|
INDIAN OIL CORPORATION Vs. DEVINDER CHAUDHARY
|
November 17, 1989 |
|
INDIAN SPICES CORPORATION, CHANDIGARH Vs. STATE OF HIMACHAL PRADESH
|
January 13, 1989 |
|
INDRU Vs. STATE OF HIMACHAL PRADESH
|
March 21, 1989 |
|
ISHWARI DEVI Vs. PRITHI NATH
|
February 24, 1989 |
|
J C SARASWATI Vs. P N BHATT
|
September 26, 1989 |
|
JAGDISH SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 16, 1989 |
|
JAI SINGH Vs. GRAM PANCHAYAT SAKRAH
|
September 14, 1989 |
|
JAMIL AHMAD Vs. DEWAN CHAND
|
September 11, 1989 |
|
JASWANT SINGH Vs. STATE OF H P
|
March 15, 1989 |
|
JAT RAM Vs. STATE OF HIMACHAL PRADESH
|
April 27, 1989 |
|
JAT RAM Vs. STATE OF HIMACHAL PRADESH
|
June 27, 1989 |
|
JIT RAM Vs. CHELI
|
January 13, 1989 |
|
JITO Vs. STATE OF HIMACHAL PRADESH
|
May 31, 1989 |
|
JOGA SINGH Vs. GURDIP KAUR
|
September 11, 1989 |
|
JOGINDER NATH SOOD Vs. JAGAT RAM SOOD
|
November 23, 1989 |
|
K.S. DHAULTA Vs. STATE OF HIMACHAL PRADESH
|
April 10, 1989 |
|
KAILASH KHANNA Vs. K.S. GOOLRY
|
November 9, 1989 |
|
KALI RAM Vs. THAKUR CHAND
|
September 8, 1989 |
|
KAMAL KISHORE Vs. STATE OF H.P.
|
June 27, 1989 |
|
KAMLA DEVI Vs. LAND ACQUISITION COLLECTOR
|
September 11, 1989 |
|
KARAM SINGH Vs. BEAS SATLUJ LINK PROJECT
|
August 16, 1989 |
|
KASHMIR SINGH GULERIA Vs. STATE OF HIMACHAL PRADESH
|
May 31, 1989 |
|
KEDAR ISHWAR Vs. STATE OF HIMACHAL PRADESH
|
March 28, 1989 |
|
KEWAL GUPTA Vs. STATE OF HIMACHAL PRADESH
|
May 2, 1989 |
|
KHAINKHOO RAM Vs. STATE OF HIMACHAL PRADESH
|
April 18, 1989 |
|
KIRRU RAM Vs. STATE OF HIMACHAL PRADESH
|
September 11, 1989 |
|
KRISHNA CHADHA Vs. NATIONAL CARRIERS
|
October 4, 1989 |
|
KUNDAN LAL AHUJA Vs. SURINDER NATH
|
June 1, 1989 |
|
LAIQ RAM Vs. STATE OF HIMACHAL PRADESH
|
May 15, 1989 |
|
LAKH RAM Vs. BABU RAM
|
September 11, 1989 |
|
LAND ACQUISITION COLLECTOR, H.P.P.W.D.WINTER FIELD SIMLA Vs. KRISHNA DEVI
|
January 5, 1989 |
|
LEELA DEVI Vs. RAM LAL RAHU
|
November 23, 1989 |
|
MADAN LAL Vs. STATE OF HIMACHAL PRADESH
|
April 3, 1989 |
|
MAHADEO RAO Vs. RAM NATH SHARMA
|
October 23, 1989 |
|
MEENA RAM Vs. STATE OF HIMACHAL PRADESH
|
June 27, 1989 |
|
MEWA DEVI Vs. RAM PARKASH RAJINDER PAUL
|
July 11, 1989 |
|
MOHAN DAIRY, GURDWARA ROAD, SAHARANPUR Vs. STATE OF HIMACHAL PRADESH
|
June 12, 1989 |
|
MUNNI DEVI Vs. DAROPATI DEVI
|
October 23, 1989 |
|
NARESH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
May 15, 1989 |
|
NARNO DEVI Vs. RATTAN CHAND
|
June 27, 1989 |
|
NATHOO RAM,BALAK RAM Vs. STATE OF H.P.
|
February 16, 1989 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. USHA RANI
|
August 1, 1989 |
|
NOKHI Vs. BARDU
|
April 18, 1989 |
|
OM PARKASH Vs. SURESHTA DEVI
|
August 1, 1989 |
|
OM PARKASH Vs. STATE OF HIMACHAL PRADESH
|
June 27, 1989 |
|
OM PARKASH Vs. STATE OF HIMACHAL PRADESH
|
November 30, 1989 |
|
ORIENTAL INSURANCE CO. Vs. KRISHNA RANI
|
December 27, 1989 |
|
PADMA SHARMA Vs. STATE OF H.P.
|
September 4, 1989 |
|
PARAS RAM Vs. MUNICIPAL CORPORATION
|
December 13, 1989 |
|
PARKASH CHAND Vs. STATE OF HIMACHAL PRADESH
|
April 25, 1989 |
|
PARVEEN KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 12, 1989 |
|
PARVEEN SINGH Vs. KANCHANA DEVI
|
August 1, 1989 |
|
PIAR CHAND Vs. H.P.PUBLIC SERVICE COMMISSION
|
August 8, 1989 |
|
POHLO RAM Vs. SANTOKHI DEVI
|
October 23, 1989 |
|
PRAKASH CHAND Vs. STATE OF H P
|
March 28, 1989 |
|
PRAKASH CHAND Vs. STATE OF HIMACHAL PRADESH
|
April 28, 1989 |
|
PREM DHAWAN Vs. THE STATE OF HIMACHAL PRADESH
|
June 27, 1989 |
|
PREM SINGH Vs. STATE OF HIMACHAL PRADESH
|
April 28, 1989 |
|
PREM SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 6, 1989 |
|
PRITHI SINGH Vs. STATE OF HIMACHAL PRADESH
|
September 14, 1989 |
|
PUBLIC HEALTH DEPARTMENT THROUGH FOOD INSPECTOR, MANDI Vs. JIWAN LAL
|
May 2, 1989 |
|
PURAN SINGH Vs. CHITRU DEVI
|
October 4, 1989 |
|
RAGHBAR DATTA PYARE LAL Vs. MALKA RANI
|
September 26, 1989 |
|
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH THROUGH DISTRICT MAGISTRATE, UNA
|
July 11, 1989 |
|
RAJ KUMAR MAHAJAN Vs. H.P.STATE ELECTRICITY BOARD
|
August 30, 1989 |
|
RAJNI ABROL Vs. ADARSH ABROL
|
April 27, 1989 |
|
RAM AVTAR KANSAL Vs. G.R.SHARMA
|
April 20, 1989 |
|
RAM DITTU Vs. STATE OF HIMACHAL PRADESH
|
June 27, 1989 |
|
RAM RATTAN Vs. STATE OF HIMACHAL PRADESH
|
April 18, 1989 |
|
RAMESH CHAND Vs. STATE OF HIMACHAL PRADESH
|
April 10, 1989 |
|
RAMESH CHAND Vs. STATE OF H P
|
April 18, 1989 |
|
RANGILA RAM RAO Vs. HIMACHAL PRADESH STATE HOUSING BOARD, SIMLA
|
December 2, 1989 |
|
RATTAN CHAND Vs. STATE OF HIMACHAL PRADESH
|
October 23, 1989 |
|
RATTAN LAL Vs. STATE OF HIMACHAL PRADESH
|
August 16, 1989 |
|
RAVALGAON SUGAR FARM LIMITED Vs. STATE OF HIMACHAL PRADESH
|
November 23, 1989 |
|
S.K. BHATIA Vs. JASPAL SINGH MANN
|
August 1, 1989 |
|
S.R. MEHROTRA Vs. NISHA AWASTHI
|
July 19, 1989 |
|
SANT RAM Vs. RATTNI DEVI
|
February 16, 1989 |
|
SANTOSH KUMARI Vs. SURJIT SINGH
|
April 28, 1989 |
|
SAROOP KUMAR Vs. STATE OF HIMACHAL PRADESH
|
January 13, 1989 |
|
SATISH KUMAR BHATIA Vs. STATE OF HIMACHAL PRADESH
|
May 2, 1989 |
|
SATYA DEVI Vs. RAVINDER KUMAR
|
May 10, 1989 |
|
SATYA DEVI Vs. H.R.T.C.
|
December 6, 1989 |
|
SENIOR SUB JUDGE DHARAMSHALA HIMACHAL PRADESH Vs. RAM AVTAR KANSAL EXECUTIVE ENGINEER H P HOUSING BOARD DHARAMSHALA
|
April 20, 1989 |
|
SHAHNIWAJ Vs. STATE OF HIMACHAL PRADESH
|
July 11, 1989 |
|
SHAKUNTALA DEVI Vs. SURINDER KUMAR
|
May 31, 1989 |
|
SHANTI SARUP,KAKA RAM Vs. PRAKASH CHAND,GOPAL DASS
|
January 20, 1989 |
|
SHIV SARAN SINGH THAKUR Vs. SHRI RAM SARUP THAKUR AND ORS.
|
October 6, 1989 |
|
SOM NATH SHARMA Vs. PREM LATA
|
August 16, 1989 |
|
SOM NATH SHARMA Vs. PREM LATA
|
August 18, 1989 |
|
STATE Vs. SHANTA DEVI
|
May 10, 1989 |
|
STATE OF H P Vs. RAM CHANDER
|
May 2, 1989 |
|
STATE OF H P Vs. NAND LAL
|
May 15, 1989 |
|
STATE OF H.P. Vs. TANGIN DURJA
|
January 13, 1989 |
|
STATE OF H.P. Vs. NOOR DIN
|
April 3, 1989 |
|
STATE OF H.P. Vs. USHA
|
April 3, 1989 |
|
STATE OF H.P. Vs. KESHAV CHAND
|
April 18, 1989 |
|
STATE OF H.P. Vs. MAYA DASS
|
August 2, 1989 |
|
STATE OF HIMACHAL PRADESH Vs. ANUP SINGH
|
March 23, 1989 |
|
STATE OF HIMACHAL PRADESH Vs. MEHAR SINGH
|
June 12, 1989 |
|
STATE OF HIMACHAL PRADESH Vs. PREM CHAND
|
December 4, 1989 |
|
STATE OF HIMACHAL PRADESH Vs. AMIN CHAND
|
April 18, 1989 |
|
STATE OF HIMACHAL PRADESH Vs. ANANT RAM
|
April 10, 1989 |
|
STATE OF HIMACHAL PRADESH Vs. BASANT SINGH
|
April 10, 1989 |
|
STATE OF HIMACHAL PRADESH Vs. RADHA KRISHAN
|
March 3, 1989 |
|
STATE OF HIMACHAL PRADESH Vs. MEHAR DIN
|
December 20, 1989 |
|
STATE OF HIMACHAL PRADESH Vs. CHAND KRISHAN HAZARI
|
August 16, 1989 |
|
STATE OF HIMACHAL PRADESH Vs. GAJJAN SINGH
|
December 11, 1989 |
|
STATE OF HIMACHAL PRADESH Vs. DUMNA RAM
|
September 11, 1989 |
|
STATE OF HIMACHAL PRADESH Vs. SHRICHAND KISHAN HAZRI
|
August 16, 1989 |
|
STATE OF HIMACHAL PRADESH Vs. UMAR DIN
|
April 18, 1989 |
|
STATE OF HIMACHAL PRADESH Vs. ROOP RAM
|
April 3, 1989 |
|
STATE OF HIMACHAL PRADESH Vs. BHAG CHAND
|
March 15, 1989 |
|
STATE OF HIMACHAL PRADESH Vs. DAULAT RAM
|
August 4, 1989 |
|
STATE OF HIMACHAL PRADESH Vs. GAURI SHANKER
|
April 18, 1989 |
|
STATE OF HIMACHAL PRADESH Vs. NAVAL THAKUR
|
May 31, 1989 |
|
STATE OF HIMACHAL PRADESH Vs. SANTOSH KUMAR
|
June 12, 1989 |
|
STATE OF HIMACHAL PRADESH Vs. T R SETH
|
June 27, 1989 |
|
STATE OF HIMACHAL PRADESH Vs. LAT SINGH
|
May 5, 1989 |
|
STATE OF HIMACHAL PRADESH Vs. RATTAN CHAND
|
April 25, 1989 |
|
STATE OF HIMACHAL PRADESH Vs. PARAS RAM
|
March 10, 1989 |
|
STATE OF HIMACHAL PRADESH Vs. SHANKAR LAL
|
March 14, 1989 |
|
STATE OF HIMACHAL PRADESH Vs. PREM SINGH
|
March 15, 1989 |
|
STATE OF HIMACHAL PRADESH Vs. MOHINDER SINGH
|
January 13, 1989 |
|
STATE OF HIMACHAL PRADESH Vs. SURINDER LAL SOOD
|
April 18, 1989 |
|
STATE OF HIMACHAL PRADESH Vs. CHHINDA
|
April 3, 1989 |
|
STATE OF HIMACHAL PRADESH Vs. KAMLESH KUMAR
|
March 23, 1989 |
|
STATE OF HIMACHAL PRADESH Vs. TEJ RAM
|
March 23, 1989 |
|
SUKHCHAIN SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 12, 1989 |
|
SUNDER LAL ROSBAN LAL Vs. H.P.STATE ELECTRICITY BOARD
|
August 1, 1989 |
|
THAKUR DASS BABU RAM Vs. STATE OF H.P.
|
January 11, 1989 |
|
THE ORIENTAL FIRE AND GENERAL INSURANCE CO.LTD. Vs. MAST RAM
|
June 27, 1989 |
|
UMA DEVI Vs. PARTAP SINGH
|
June 7, 1989 |
|
UNION OF INDIA Vs. SUDHIR KHANNA
|
September 11, 1989 |
|
UNITED INDIA INSURANCE CO LTD. Vs. BHAGAT RAM
|
October 8, 1989 |
|
URMILA DEVI Vs. BHIMA RAM
|
September 6, 1989 |
|
VICHITTAR SINGH Vs. STATE OF H.P.
|
May 25, 1989 |
|
VIDYA DEVI Vs. GULZARI LAL
|
September 26, 1989 |
|
VIDYA DEVI Vs. HIMACHAL ROAD TRANSPORT CORPORATION SIMLA
|
June 12, 1989 |
|
VISHWA RATTAN Vs. RAM KRISHAN
|
December 18, 1989 |
|
YAMIN Vs. JAI KISHORE
|
September 11, 1989 |
LOGIN