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BABU RAM Vs. STATE OF H.P.
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May 11, 1988 |
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BALBIR KOCHHAR Vs. S.V. BHANDARI
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December 21, 1988 |
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BHAGAT RAM THAKUR Vs. ENAKSHI MAHAJAN
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July 5, 1988 |
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BRAHAMA NAND Vs. ROSHANI DEVI
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March 28, 1988 |
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COURT ON ITS OWN MOTION Vs. STATE OF H P
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April 14, 1988 |
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COURT ON ITS OWN MOTION Vs. NANAK CHAND, JUNIOR ENGINEER, TELECOM OFFICE, THEOG
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August 19, 1988 |
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COURT ON ITS OWN MOTION IN STATE OF H.P. Vs. HAZARA SINGH
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March 17, 1988 |
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DALIP CHAND Vs. CHUHRU RAM
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August 31, 1988 |
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DALIP SINGH Vs. STATE OF HIMACHAL PRADESH FINANCIAL COMMISSIONER HIMACHAL PRADESH COLLECTOR, UNA
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July 4, 1988 |
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DAMYANTI DHAWAN Vs. H.P.UNIVERSITY
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May 11, 1988 |
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DEV RAJ Vs. BHATYAT VIKASHNAGAR SAHAKARI UPBHOKTA BHANDAR
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July 11, 1988 |
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DEVI SINGH Vs. MUNICIPAL COMMITTEE CHAMBA
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April 13, 1988 |
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GANGA SINGH Vs. STATE OF H.P.
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November 10, 1988 |
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GAURI SHANKER Vs. TILAK RAJ SHARMA
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June 17, 1988 |
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GYAN CHAND Vs. MANI KARAN
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September 23, 1988 |
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H.P.HOUSING BOARD Vs. HARI SEN
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October 13, 1988 |
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HANS RAJ Vs. STATE
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June 16, 1988 |
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HIRA DEVI Vs. HIMI
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August 5, 1988 |
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INDRA VATI Vs. DEVKI DEVI
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September 21, 1988 |
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JAGAN NATH Vs. ISHWARI DEVI
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August 8, 1988 |
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JETHU Vs. BHUTESHWARI
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December 19, 1988 |
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KAILASH CHAND Vs. GUDI
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August 3, 1988 |
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KAMLA DEVI Vs. STATE
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November 10, 1988 |
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KANWAR PARTAP SINGH Vs. MINAKSHI DEVI
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November 8, 1988 |
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KEHAR SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH THE SECRETARY, P.W.D.
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August 26, 1988 |
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KEHAR SINGH Vs. STATE OF HIMACHAL PRADESH
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July 29, 1988 |
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KHUSHI RAM Vs. INDERJIT
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June 16, 1988 |
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KRISHNA TRADING COMPANY Vs. A.L.SHARMA, D.F.O.DHARARA-SALA, DISTRICT KANGRA (H.P.) AND STATE OF HIMACHAL PRADESH
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April 29, 1988 |
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L.R.BHANDARI Vs. THE STATE OF PUNJAB
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August 30, 1988 |
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LEELA DEVI Vs. SH RAM LAL RAHU
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July 15, 1988 |
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MAHANT SHIV GIR Vs. STATE OF HIMACHAL PRADESH
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April 25, 1988 |
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MEGHU Vs. DY.COMMISSIONER, MANDI
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August 19, 1988 |
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MELA SINGH Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
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August 23, 1988 |
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MOHAMMAD SARDAR Vs. STATE OF H.P.
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March 11, 1988 |
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MUNSHI RAM Vs. SHAKTI CHAND
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November 17, 1988 |
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NANAK CHAND Vs. STATE
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August 19, 1988 |
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NANAK CHAND Vs. UNKNOWN
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August 4, 1988 |
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NIKO DEVI Vs. KIRPA
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July 19, 1988 |
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ONKAR CHAND Vs. STATE OF HIMACHAL PRADESH
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May 16, 1988 |
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ONKAR CHAND DUTTA Vs. STATE OF HIMACHAL PRADESH
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April 20, 1988 |
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PADAM DEV Vs. STATE OF HIMACHAL PRADESH
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January 7, 1988 |
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PARVATI Vs. SHIV RAM
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June 16, 1988 |
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POOJA UPPAL Vs. H P BOARD OF SCHOOL EDUCATION
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September 9, 1988 |
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PURAN CHAND Vs. GOBIND RAM
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December 2, 1988 |
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PURAN CHAND Vs. H.P.BOARD OF SCHOOL EDUCATION, THROUGH ITS SECRETARY
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June 8, 1988 |
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PURAN CHANDEL Vs. H P BOARD OF SCHOOL EDUCATION
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June 8, 1988 |
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R.L.SAKLANI Vs. UNION OF INDIA
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September 19, 1988 |
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RAJ KUMARI Vs. STATE OF HIMACHAL PRADESH
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July 12, 1988 |
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RAM KISHAN Vs. KANWAR PAPERS PRIVATE LTD.
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December 22, 1988 |
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RAM SWARUP Vs. STATE OF HIMACHAL PRADESH
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September 27, 1988 |
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ROSHAN LAL Vs. STATE
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July 28, 1988 |
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S B I BATHRI Vs. BALAK RAJ
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June 30, 1988 |
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S.D.GULZAR Vs. HONBLE THE CHIEF JUSTICE
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November 28, 1988 |
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S.R.MEHROTRA Vs. H.P.UNIVERSITY
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July 18, 1988 |
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SARDAR MOHAMMAD Vs. HOSYARA
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July 15, 1988 |
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SHIV SARAN SINGH THAKUR Vs. RAM SARUP THAKUR
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October 6, 1988 |
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SINGH Vs. PURBIA
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May 27, 1988 |
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STATE Vs. ROSHAN LAL
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July 28, 1988 |
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STATE BANK OF PATIALA Vs. HYPINE CARBONS LTD
|
November 8, 1988 |
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STATE OF H.P. Vs. CONVICT EX-CAPT.A.K.RANA, MODEL CENTRAL JAIL, NAHAN.
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September 30, 1988 |
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STATE OF HIMACHAL PRADESH Vs. SUDARSHAN KUMAR
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September 30, 1988 |
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STATE OF HIMACHAL PRADESH Vs. JAGAR SINGH
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May 27, 1988 |
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STATE OF HIMACHAL PRADESH Vs. CHAINA RAM
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March 7, 1988 |
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SUKH CHAIN AND CO. Vs. STATE OF HIMACHAL PRADESH
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December 21, 1988 |
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SURAJ KUND TEMPLE Vs. RAMA KANT
|
August 31, 1988 |
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UNITED COMMERCIAL BANK Vs. DHARAM PAUL SINGH
|
July 12, 1988 |
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VIDYA SHARMA Vs. STATE OF HIMACHAL PRADESH
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August 23, 1988 |
LOGIN