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AVTAR SINGH Vs. STATE OF H.P.
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November 27, 1987 |
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CEMENT CORPORATION OF INDIA LTD. Vs. KINKRI DEVI
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May 29, 1987 |
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DHARAM DASS Vs. STATE OF H.P.
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December 7, 1987 |
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DOLA RAM Vs. PIARE RAM
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April 1, 1987 |
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GANESH DUTT Vs. STATE
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November 25, 1987 |
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GULAB SINGH Vs. DILBARU
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November 6, 1987 |
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H.P.FINANCIAL CORPORATION Vs. NATIONAL DISC.INDUSTRIES
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December 11, 1987 |
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HARI DATT Vs. SAPURAN DASS
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March 20, 1987 |
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HINDUSTAN SALTS LTD. Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, H.P.
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April 21, 1987 |
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JAGDEV SINGH Vs. STATE OF HIMACHAL PRADESH THROUGH THE SECRETARY (PUBLIC HEALTH) TO THE GOVERNMENT OF HIMACHAL PRADESH
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April 8, 1987 |
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JAMILA Vs. MOSQUE
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November 16, 1987 |
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JANAK KUMARI Vs. R C KOTWAL
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April 14, 1987 |
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JANAM SINGH Vs. STATE OF H.P.
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March 6, 1987 |
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JARAM SINGH Vs. STATE
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August 17, 1987 |
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KALAWATI Vs. STATE
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October 19, 1987 |
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KALAWATI AND ORS. AND GIAN CHAND Vs. STATE OF H.P.
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July 29, 1987 |
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KANSHI RAM Vs. NIKA RAM
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August 21, 1987 |
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KEWAL RAM Vs. GRAM PANCHAYAT BHUTTI
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April 30, 1987 |
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KEWAL RAM CHAUHAN Vs. PRITHIPAL SINGH BAKSHI
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November 12, 1987 |
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KHEM CHAND Vs. HARI SARAN
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May 1, 1987 |
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KINKRI DEVI Vs. STATE
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May 29, 1987 |
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KULDIP SINGH Vs. THE STATE OF HIMACHAL PRADESH
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December 29, 1987 |
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LACHHMAN DASS Vs. STATE
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July 15, 1987 |
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MADHVA NAND Vs. NAND LAL
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February 27, 1987 |
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MAHANT BAL DASS Vs. STATE OF HIMACHAL PRADESH
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November 10, 1987 |
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MILAP KAUR Vs. STATE
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August 28, 1987 |
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MILAP KAUR Vs. SECRETARY, HIMACHAL PRADESH
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September 11, 1987 |
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NAHAN FOUNDRY LTD Vs. RAMESHWAR DASS VERMA
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October 30, 1987 |
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OM LAL CHAUHAN Vs. HIGH COURT OF HIMACHAL PRADESH THROUGH REGISTRAR
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June 4, 1987 |
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ORIENTAL INSURANCE COMPANY LTD Vs. BISHAN DASS
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April 30, 1987 |
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PARKASH DEVI Vs. DINA NATH
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September 8, 1987 |
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PREM CHAND Vs. STATE OF H.P.
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April 8, 1987 |
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PUNJAB NATIONAL BANK Vs. PREM SAGAR
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May 18, 1987 |
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R.S.MEHTA, INSPECTOR GRADE I, NEW INDIA ASS.CO., LTD., THE MALL, SHIMLA (NOW DISMISSED) Vs. NEW INDIA ASSURANCE CO., LTD., BOMBAY
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April 9, 1987 |
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RAM SINGH Vs. SOMA DEVI
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April 28, 1987 |
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RAMESHWAR DASS Vs. BRIJ BHUSHAN
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September 4, 1987 |
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RATTAN SINGH AGRICULTURE OFFICER Vs. STATE OF HIMACHAL PRADESH
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June 3, 1987 |
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SANT RAM Vs. STATE
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November 13, 1987 |
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SHETU Vs. DOLU
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November 23, 1987 |
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SHINGARA RAM Vs. BALAK RAM WALIA
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July 24, 1987 |
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STATE Vs. Y V MEHRA
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May 14, 1987 |
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STATE OF HIMACHAL PRADESH Vs. KHEMTI
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April 28, 1987 |
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STATE OF HIMACHAL PRADESH Vs. SABLA
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June 8, 1987 |
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STATE OF HIMACHAL PRADESH Vs. RAKESH MALIK
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September 25, 1987 |
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STATE OF HIMACHAL PRADESH Vs. KASHMIRA SINGH
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October 8, 1987 |
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STATE OF HIMACHAL PRADESH Vs. TARA DUTT
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February 18, 1987 |
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STATE OF HIMACHAL PRADESH Vs. LIYAKET ALI
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April 16, 1987 |
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STATE OF PUNJAB Vs. RAM KUMAR
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November 27, 1987 |
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SUKH DEV AHLUWALIA Vs. STATE OF H.P.
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April 9, 1987 |
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SURINDER SINGH SIBIA Vs. HIGH COURT OF HIMACHAL PRADESH
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October 8, 1987 |
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TEJ SINGH Vs. UNION OF INDIA
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November 30, 1987 |
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TIRATH RAJ Vs. H.P.STATE ELECTRICITY BOARD
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November 9, 1987 |
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UDHO RAM Vs. BHOPINDER SINGH
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July 15, 1987 |
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UNION OF INDIA Vs. MAJOR S.K.SHARMA
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June 29, 1987 |
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UNION PRODUCTS Vs. STATE OF HIMACHAL PRADESH
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October 13, 1987 |