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AMAR SINGH Vs. STATE OF HIMACHAL PRADESH
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January 6, 1986 |
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ANIL MINHAS Vs. H P UNIVERSITY SIMLA
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January 6, 1986 |
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ANIMA ROY Vs. ASHA RANI BISWAS
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June 17, 1986 |
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ATMA RAM Vs. STATE OF H.P.
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November 20, 1986 |
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BANSI RAM Vs. THE COMMANDANT, V.H.P.S.S.B.BATTALION
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July 29, 1986 |
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BEAS CONSTRUCTION BOARD Vs. PRESIDING OFFICER, LABOUR COURT
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December 30, 1986 |
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BHAGAT RAM Vs. STATE OF HIMACHAL PRADESH
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August 8, 1986 |
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BHAGWAT PARSHAD VERMA Vs. MUKAT LAL
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April 4, 1986 |
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BISHAN DASS Vs. LAND ACQUISITION OFFICER BEAS DAM PROJECT TALWARA
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September 3, 1986 |
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BITTU ALIAS ANAND SINGH Vs. STATE OF HIMACHAL PRADESH
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January 10, 1986 |
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CHINTI Vs. HARMINDER
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November 17, 1986 |
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COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH
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May 23, 1986 |
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DAYA RAM Vs. THE STATE OF HARYANA
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February 6, 1986 |
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DEV DUTT Vs. STATE OF H P
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July 10, 1986 |
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DEVINDER SINGH Vs. SATE OF H P
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May 5, 1986 |
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DIDAR SINGH Vs. STATE OF H P
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November 19, 1986 |
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DINANATH Vs. AMAR NATH
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October 14, 1986 |
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FITTA Vs. STATE OF HIMACHAL PRADESH
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May 22, 1986 |
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G C BHATIA Vs. R L SETH
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March 10, 1986 |
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HANS RAJ Vs. STATE OF H.P.
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April 16, 1986 |
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HARKISHAN LAL Vs. KAKA RAM
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September 18, 1986 |
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HIMACHAL ROAD TRANSPORT Vs. MANI RAM
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November 13, 1986 |
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HIMACHAL ROAD TRANSPORT CORPN SHIMLA Vs. NEENA
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March 6, 1986 |
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HIMACHAL ROAD TRANSPORT CORPORATION Vs. LEELA DEVI
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May 30, 1986 |
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JAGPAL SINGH Vs. STATE OF HIMACHAL PRADESH
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August 28, 1986 |
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K.J. SAMUEL Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
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May 21, 1986 |
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KALLASH DISTRICT CO OP MARKETING AND SUPPLY FEDERATION LTD Vs. SHER SINGH MEHTA
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November 7, 1986 |
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KAMAL Vs. STATE OF HIMACHAL PRADESH
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November 28, 1986 |
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KAMLA DEVI Vs. STATE
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July 24, 1986 |
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KEDAR ISHWAR Vs. THE STATE OF HIMACHAL PRADESH
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September 24, 1986 |
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KWALITY ICE CREAM CO. Vs. STATE OF H.P.
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March 3, 1986 |
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LAND ACQUISITION COLLECTOR P W D SOLAN Vs. JEET RAM
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January 10, 1986 |
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LEHNU MAL RAM KRISHNAN Vs. INCOME TAX OFFICER
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January 8, 1986 |
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LEKH RAM Vs. STATE
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October 17, 1986 |
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MOHAN DATT Vs. STATE OF HIMACHAL PRADESH
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August 8, 1986 |
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MOHAN SINGH Vs. HIMACHAL PRADESH HOUSING BOARD AND OTHERS
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April 30, 1986 |
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NIRMAL SINGH Vs. STATE OF HIMACHAL PRADESH
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September 23, 1986 |
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NIRMAL SINGH Vs. STATE OF H P
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September 5, 1986 |
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PANCHAYAT SAMITI, DEHRA Vs. NOTIFIED AREA COMMITTEE, JAWALAMUKHI
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July 11, 1986 |
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PARAMJIT SINGH Vs. STATE OF HIMACHAL PRADESH
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June 6, 1986 |
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PARKASH SINGH Vs. STATE OF H P
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December 30, 1986 |
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PRAKASH SINGH Vs. STATE OF HIMACHAL PRADESH
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December 30, 1986 |
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PREM CHAND Vs. STATE OF H.P
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August 19, 1986 |
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PREM LATA Vs. STATE OF HIMACHAL PRADESH
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July 4, 1986 |
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PUNSI DEVI RAJBHER Vs. PISTA DEVI AGARWALLA
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June 2, 1986 |
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RAGHUNATH DASS Vs. STATE OF HIMACHAL PRADESH
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August 8, 1986 |
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RAM DULARI Vs. H.P. STATE ELECTRICITY BOARD
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September 26, 1986 |
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RAM DULARI KALIA Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
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September 26, 1986 |
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RAM KUMAR Vs. STATE OF HIMACHAL PRADESH
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November 4, 1986 |
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RATTAN CHAND Vs. STATE
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May 6, 1986 |
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SATYA DEVI Vs. RAM GOPAL ANGANIA
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April 1, 1986 |
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SHIV KUMAR Vs. MOHD. HANIF
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April 4, 1986 |
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SOM NATH Vs. SEWA RAM
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March 8, 1986 |
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STATE Vs. LILA DEVI
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July 2, 1986 |
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STATE Vs. CHHAJU RAM
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August 8, 1986 |
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STATE OF HIMACHAL PRADESH Vs. PARKASH SHANKAR
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January 8, 1986 |
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STATE OF HIMACHAL PRADESH Vs. VED PARKASH, JANTA STORES, ARKI, DISTRICT SOLAN HIMACHAL PRADESH
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August 28, 1986 |
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STATE OF HIMACHAL PRADESH Vs. DR. VINOD KUMAR SUD AND ORS.
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March 6, 1986 |
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STATE OF HIMACHAL PRADESH Vs. AMBA DUTT DHANTA
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March 28, 1986 |
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STATE OF HIMACHAL PRADESH Vs. CHHAJU RAM
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August 13, 1986 |
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SURAT RAM Vs. ASHA RAM
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May 1, 1986 |
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TEJU Vs. BHADAR
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November 28, 1986 |
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TEK CHAND Vs. THE STATE OF HIMACHAL PRADESH
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August 20, 1986 |
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USHA RANI Vs. H P ROAD TRANSPORT CORPORATION SHIMLA
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July 1, 1986 |
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VIDYA SAGAR SHARMA Vs. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (FORESTS)
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January 8, 1986 |
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VIJAY KUMAR KAUSHAL Vs. STATE OF H P
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May 16, 1986 |
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VILAS MARUTI SUTAR Vs. STATE OF H P
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December 1, 1986 |
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VISHWA NATH Vs. SHAKTI RAM
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October 20, 1986 |
LOGIN