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AMAR CHAND Vs. UNION OF INDIA
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August 8, 1985 |
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BARDU Vs. TARA CHAND
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September 21, 1985 |
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BHAGAT RAM SHARMA Vs. H P UNIVERSITY
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April 26, 1985 |
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BHAGWAT PARSHAD Vs. MUKAT LAL
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January 11, 1985 |
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BHUMI DEV Vs. KANGRA CENTRAL CO OPERATIVE BANK LTD
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January 11, 1985 |
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BHUVNESHWARI DEVI Vs. MURARI LAL
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April 19, 1985 |
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CHARANJIT SINGH Vs. STATE OF HIMACHAL PRADESH
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March 28, 1985 |
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CHETAN DAIS BALDEV RAJ Vs. STATE OF HIMACHAL PRADESH AND OTHERS
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March 21, 1985 |
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DARSHAN PAUL Vs. RAM KISHAN
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August 29, 1985 |
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DAWARKA DEVIL Vs. UNION OF INDIA
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March 13, 1985 |
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DES RAJ Vs. DHARAM SINGH
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March 15, 1985 |
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DHANI RAM Vs. BALAK RAM
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October 4, 1985 |
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FIRM SOOD TRADERS Vs. PARAS RAM
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April 9, 1985 |
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GAURI LAL Vs. SUJHAM DEVI
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March 14, 1985 |
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GIANO DEVI Vs. MANGAL SINGH
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January 11, 1985 |
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GOVERDHAN DASS Vs. STATE OF HIMACHAL PRADESH
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April 30, 1985 |
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H R T CORPORATION Vs. KAUSHALYA DEVI
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May 10, 1985 |
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H.L. SETHI SANITARY INSPECTOR Vs. MUNICIPAL CORPORATION SHIMLA AND OTHERS
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August 6, 1985 |
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HEM RAJ Vs. BASTA SINGH
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January 11, 1985 |
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HIMACHAL ROAD TRANSPORT Vs. RAJINDER LAL
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November 21, 1985 |
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I.D.GUPTA Vs. STATE OF HIMACHAL PRADESH
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December 26, 1985 |
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JANKU Vs. NAGNOO
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March 29, 1985 |
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JOGINDER KUMAR NANDA, Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
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April 18, 1985 |
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KAPURCHAND BHASIN Vs. STATE OF H.P.
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August 23, 1985 |
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KRISHAN Vs. KRISHANOO
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March 13, 1985 |
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LAXMI FURNITURE AND SAW MILLS Vs. H P FINANCIAL CORPORATION
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March 14, 1985 |
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M/S. VOLTAS LIMITED Vs. FOOD INSPECTOR CHAMBA AND ORS.
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September 5, 1985 |
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MADHO RAM Vs. AMAR SINGH
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July 24, 1985 |
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MATHRU Vs. RAMI
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March 26, 1985 |
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MEGH SINGH Vs. STATE OF HIMACHAL PRADESH
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April 23, 1985 |
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MILI SAINT DAVID Vs. DULO
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October 4, 1985 |
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MOHAN SINGH Vs. JASWANT SINGH
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August 29, 1985 |
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MOHINDER SINGH Vs. DHARMI
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September 21, 1985 |
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NARENDER KUMAR Vs. HANS RAJ
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July 12, 1985 |
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NEGI RAM Vs. STATE OF HIMACHAL PRADESH
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October 18, 1985 |
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ONKAR WALIA Vs. URMILA DEVI
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April 19, 1985 |
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PUNJAB WAKF BOARD AMBALA Vs. GRAM SABHA BASOLI
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May 9, 1985 |
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PUNNI Vs. CHET RAM
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September 19, 1985 |
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RAJESH AND CORPORATION AND ANR. Vs. STATE OF H.P. AND ORS.
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June 27, 1985 |
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RAJESH DHAWAN Vs. DARSHAN SINGH SETHI
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March 7, 1985 |
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RAM CHAND AND OTHERS Vs. UNION OF INDIA AND OTHERS
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July 25, 1985 |
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RAM MURTI DEVI Vs. RALLA RAM TULSI RAM
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August 19, 1985 |
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RAM SINGH Vs. STATE OF HIMACHAL PRADESH
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March 12, 1985 |
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RAMESHWARI DEVI Vs. SANSAR CHAND
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April 12, 1985 |
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RULI RAM Vs. ASST COLLECTOR C E DIVN CHANDIGARH
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July 18, 1985 |
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SANTU Vs. DALIPA
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April 18, 1985 |
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SARAN DASS Vs. SITU
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April 8, 1985 |
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SATISH CHANDRA TYAGI Vs. STATE OF HIMACHAL PRADESH
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November 29, 1985 |
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SHAKUNTALA KOCHHAR Vs. UNION OF INDIA
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November 7, 1985 |
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SHAKUNTLA DEVI Vs. AMAR DEVI
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April 2, 1985 |
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SHANTI DEVI AND ORS Vs. TOHIA AND ANR
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September 3, 1985 |
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SHEELA DEVI Vs. KANSHI RAM
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May 15, 1985 |
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SHIV NARAIN BHASIN Vs. STATE OF HIMACHAL PRADESH
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March 26, 1985 |
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SHIV RAJ YADAV Vs. H.P. STATE SMALL SCALE INDUSTRIES AND EXPORT CORPORATION LTD. AND ORS.
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April 25, 1985 |
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SHIVALIK AGRO POLY PRODUCTS LTD Vs. JAGDISH
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March 15, 1985 |
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SOM NATH Vs. SEWA RAM
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March 8, 1985 |
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STATE Vs. BADRI NATH KAPOOR
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October 28, 1985 |
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STATE Vs. LIAQ RAM
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December 16, 1985 |
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STATE OF H P Vs. JAGBIR SINGH
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August 14, 1985 |
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STATE OF HIMACHAL PRADESH Vs. SHEELAN DEVI
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May 24, 1985 |
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STATE OF HIMACHAL PRADESH Vs. YASH PAL GARG
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April 11, 1985 |
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STATE OF HIMACHAL PRADESH Vs. GOVIND RAM
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April 2, 1985 |
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STATE OF HIMACHAL PRADESH Vs. PUNNU RAM
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January 1, 1985 |
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STATE OF HIMACHAL PRADESH Vs. WAZIRA RAM
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April 8, 1985 |
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STATE OF HIMACHAL PRADESH Vs. BABU RAM
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August 30, 1985 |
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STATE OF HIMACHAL PRADESH AND ANR. Vs. MANOHAR LAL SHARMA AND ORS.
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October 30, 1985 |
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SUMITRA DEVI Vs. THE STATE OF HIMACHAL PRADESH
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March 12, 1985 |
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SUNIL KUMAR Vs. H P PUBLIC SERVICE COMMISSION
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April 18, 1985 |
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SWARAJ SURI Vs. STATE OF HIMACHAL PRADESH
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April 9, 1985 |
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SYNTHETIC PROCESSORS, BAROTI, (PVT) LTD, DISTRICT SOLAN, HIMACHAL PRADESH. Vs. STATE OF HIMACHAL PRADESH
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June 13, 1985 |
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THAKURJI MAHARAJ SHIV MANDIR THAKURDWARA Vs. ATMA BAM
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October 4, 1985 |
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UNITED INDIA INSURANCE CO LTD Vs. TILAK RAM
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April 19, 1985 |
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VIJAY KUMAR GOEL Vs. VISHWA NATH SOOD
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January 11, 1985 |
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