|
ADVOCATE GENERAL OF GOVT.OF H.P. Vs. LEELA DEVI
|
March 20, 1984 |
|
AJMER SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 1, 1984 |
|
AMAR MASALA CO. THROUGH YATINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
April 5, 1984 |
|
AMAR SINGH Vs. KEHAR SINGH
|
May 31, 1984 |
|
AMAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
July 30, 1984 |
|
AMAR SINGH Vs. STATE OF H P
|
September 4, 1984 |
|
AMBALIKA SHARMA Vs. HIMACHAL PRADESH UNIVERSITY
|
March 28, 1984 |
|
AMIN CHAND Vs. STATE OF HIMACHAL PRADESH
|
December 19, 1984 |
|
ANIL CHOPRA Vs. STATE OF HIMACHAL PRADESH
|
January 10, 1984 |
|
ANITA PANWAR Vs. STATE OF HIMACHAL PRADESH
|
December 12, 1984 |
|
ARSHAD AHMED Vs. STATE OF H P
|
March 29, 1984 |
|
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH
|
June 29, 1984 |
|
ATAM SALES CORPORATION Vs. STATE OF HIMACHAL PRADESH
|
September 21, 1984 |
|
BHAGO DEVI Vs. JAI SINGH
|
June 26, 1984 |
|
BHAGTI PRAKASH SHARMA Vs. HIMACHAL PRADESH HIGH COURT THROUGH THE REGISTRAR
|
June 18, 1984 |
|
BHAGWANT SARUP Vs. HIMALAYA GAS CO
|
August 7, 1984 |
|
BHARI LAL GUPTA Vs. STATE OF HIMACHAL PRADESH
|
May 15, 1984 |
|
BHUPINDER SINGH Vs. STATE
|
August 24, 1984 |
|
BIDHIA ALIALL BIDHI CHAND Vs. STATE OF HIMACHAL PRADESH
|
September 5, 1984 |
|
BIHARI LAL GUPTA Vs. STATE OF HIMACHAL PRADESH
|
August 15, 1984 |
|
BIMLA PODDAR Vs. UNION OF INDIA
|
September 4, 1984 |
|
BIR SINGH Vs. STATE OF HIMACHAL PRADESH
|
December 26, 1984 |
|
BROOKE BOND TEA INDIA LTD Vs. STATE OF H P
|
March 6, 1984 |
|
BUDHI RAM Vs. STATE OF HIMACHAL PRADESH
|
May 14, 1984 |
|
CHAIN RAM ALIAS CHAINI Vs. STATE OF HIMACHAL PRADESH
|
January 11, 1984 |
|
CHET RAM Vs. SAWANU RAM
|
August 30, 1984 |
|
COURT ON ITS OWN MOTION Vs. AMAR NATH
|
August 14, 1984 |
|
D N KAUL Vs. STATE
|
August 14, 1984 |
|
DARSHAN SINGH SETHI Vs. SHIMLA MUNICIPAL CORPORATIONSHIMLA
|
March 26, 1984 |
|
DASAUNDHI RAM Vs. HANS RAJ
|
November 28, 1984 |
|
DEV ASHISH BHATTACHARYA Vs. PUNJAB NATIONAL BANK
|
July 19, 1984 |
|
DHAJU RAM Vs. STATE OF HIMACHAL PRADESH
|
August 2, 1984 |
|
GANESHI LAL Vs. JAGDISH CHANDER GUPTA
|
March 5, 1984 |
|
GIAN CHAND Vs. STATE OF H.P.
|
May 21, 1984 |
|
GIAN CHAND Vs. STATE OF H P
|
March 22, 1984 |
|
GIAO CHAND Vs. STATE OF HIMACHAL PRADESH
|
August 12, 1984 |
|
GIRDHARI LAL Vs. UNION OF INDIA
|
September 17, 1984 |
|
HANS RAJ Vs. STATE OF HIMACHAL PRADESH
|
September 28, 1984 |
|
HANS RAJ Vs. STATE OF HIMACHAL PRADESH
|
July 17, 1984 |
|
HEM RAJ Vs. STATE OF HIMACHAL PRADESH
|
April 13, 1984 |
|
HIGH COURT ON ITS OWN MOTION Vs. SUNDER SINGH
|
June 1, 1984 |
|
HIMACHAL ROAD TRANSPORT CORPN Vs. SUSHILA DEVI
|
August 23, 1984 |
|
INCOME TAX OFFICER Vs. RAMA NAND AND CO
|
March 27, 1984 |
|
ISHWAR SINGH Vs. SAWARU SINGH
|
August 23, 1984 |
|
J.N. BEHAL AND ETC. Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
|
March 12, 1984 |
|
JAGDISH CHAND Vs. UNION OF INDIA
|
August 28, 1984 |
|
JAGDISH KUMAR Vs. STATE OF H P
|
July 13, 1984 |
|
JAGDISH KUMAR Vs. STATE OF H.P.
|
July 31, 1984 |
|
JAGIR SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 29, 1984 |
|
JAU RAM Vs. STATE
|
June 27, 1984 |
|
JINDU Vs. MAHANT RAM
|
March 20, 1984 |
|
KAKA RAM Vs. FINANCIAL COMMR H P
|
January 12, 1984 |
|
KAMAL SINGH Vs. STATE OF H P
|
August 7, 1984 |
|
KAMLESH Vs. STATE OF HIMACHAL PRADESH
|
January 20, 1984 |
|
KESAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
June 27, 1984 |
|
KHEM CHAND Vs. ROMESH CHAND
|
October 16, 1984 |
|
KISHORI LAL Vs. STATE OF HIMACHAL PRADESH
|
August 1, 1984 |
|
LABDI RAM Vs. STATE OF H P
|
January 9, 1984 |
|
LALIT SEN Vs. STATE
|
August 30, 1984 |
|
LALL CHAND Vs. STATE OF HIMACHAL PRADESH
|
May 2, 1984 |
|
LEELA DEVI Vs. RANGILA RAM RAO
|
May 3, 1984 |
|
M L SONDHI Vs. R BIDHI SINGH
|
August 24, 1984 |
|
MADAN LAL Vs. STATE
|
October 17, 1984 |
|
MANGAL CHAND Vs. FOREST DEPARTMENT
|
May 18, 1984 |
|
MEELA DEVI Vs. GAJINDER SINGH
|
March 5, 1984 |
|
MOHINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 2, 1984 |
|
MOHINDER SINGH Vs. CHANDER MAW
|
July 25, 1984 |
|
NANKI Vs. DHALU RAM
|
August 14, 1984 |
|
NARESH KUMAR VARMANI Vs. STATE OF HIMACHAL PRADESH
|
March 12, 1984 |
|
NAWAL THAKUR Vs. BRAHMU RAM
|
July 10, 1984 |
|
NAWAL THAKUR Vs. STATE OF HIMACHAL PRADESH
|
September 6, 1984 |
|
NETAR Vs. JAGTA
|
August 1, 1984 |
|
NOKHIA Vs. STATE
|
December 5, 1984 |
|
O F AND G INSURANCE CO SHIMLA Vs. CHITRA GUPTA
|
May 17, 1984 |
|
OM PRAKASH Vs. STATE
|
August 3, 1984 |
|
PARAS RAM Vs. STATE OF HIMACHAL PRADESH
|
August 30, 1984 |
|
PARKASH CHAND ANANDMANDI Vs. STATE OF HIMACHAL PRADESH
|
January 4, 1984 |
|
PARKASH CHAND MEHTA Vs. STATE
|
September 5, 1984 |
|
PHILIP JOHN Vs. STATE OF HIMACHAL PRADESH
|
June 4, 1984 |
|
PIAR SINGH Vs. UNION OF INDIA
|
August 21, 1984 |
|
PRADEEP TIMBER CO Vs. H P STATE FOREST CORPN LTD
|
May 2, 1984 |
|
PRITHVI CHAND Vs. CHHAJU
|
December 27, 1984 |
|
PUSHPA DEVI Vs. STATE OF HIMACHAL PRADESH
|
October 17, 1984 |
|
RADHA SOAMI SATSANG BEAS Vs. STATE OF H P
|
May 30, 1984 |
|
RAJ PAUL Vs. STATE OF HIMACHAL PRADESH
|
December 10, 1984 |
|
RAJINDER KUMAR Vs. R.S. PARMAR
|
March 21, 1984 |
|
RAM ASRA Vs. CHINTI
|
August 3, 1984 |
|
RAM DASS Vs. KISHAN DEV
|
November 29, 1984 |
|
RAMESH CHAND Vs. STATE OF H.P.
|
August 17, 1984 |
|
RATTI RAM Vs. BASANTI
|
August 1, 1984 |
|
ROSHAN LAL Vs. STATE OF HIMACHAL PRADESH
|
August 28, 1984 |
|
ROSHAN LAL Vs. DALIPA
|
April 9, 1984 |
|
S.K.BHALLA Vs. H.P.KRISHI VISHVA VIDYALAYA
|
September 19, 1984 |
|
S.N.BHATIA Vs. STATE OF HIMACHAL PRADESH
|
March 12, 1984 |
|
SALO Vs. MUNSHI RAM
|
September 21, 1984 |
|
SANT RAM Vs. FAQUIROO
|
June 21, 1984 |
|
SAT PAUL Vs. STATE OF HIMACHAL PRADESH
|
May 31, 1984 |
|
SATISH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 6, 1984 |
|
SECRETARY MARKETING COMMITTEE Vs. AMIN CHAND
|
April 30, 1984 |
|
SHAKTI CHAND Vs. CHAMARU
|
December 28, 1984 |
|
SITA RAM SHARMA Vs. NARAIN SINGH SWAMI
|
March 5, 1984 |
|
STATE HIMACHAL PRADESH Vs. LOKI NAND
|
April 26, 1984 |
|
STATE OF H P Vs. SUKHDEV CHAND
|
July 26, 1984 |
|
STATE OF H.P. Vs. HARYANA DAIRY DEVELOPMENT CORPORATION
|
May 8, 1984 |
|
STATE OF HIMACHAL PRADESH Vs. MAHARANI KAM SUNDARI
|
July 26, 1984 |
|
STATE OF HIMACHAL PRADESH Vs. JAI DEV RAM
|
April 13, 1984 |
|
STATE OF HIMACHAL PRADESH Vs. ARJUN SINGH
|
August 10, 1984 |
|
STATE OF HIMACHAL PRADESH Vs. TELU RAM
|
July 31, 1984 |
|
STATE OF HIMACHAL PRADESH Vs. SHAKTI PARSHAD ACCUSED
|
April 24, 1984 |
|
SUDESH KUMAR Vs. H P KRISHI VISHVA VIDYALAYA
|
September 19, 1984 |
|
SUNDER SINGH Vs. STATE OF H P
|
July 25, 1984 |
|
SUNKA RAM Vs. GRAM PANCHAYAT PATTA
|
May 1, 1984 |
|
SURINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
October 23, 1984 |
|
SURINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
|
May 28, 1984 |
|
SURMA RAM Vs. DES RAJ
|
September 9, 1984 |
|
TARSEM KUMAR SOOD Vs. CHIEF ENGINEER
|
March 13, 1984 |
|
TEJ SINGH Vs. UNION OF INDIA
|
January 9, 1984 |
|
WALLAITI RAM Vs. STATE OF HIMACHAL PRADESH
|
March 5, 1984 |
|
YOGESH SETH Vs. STATE OF H P
|
January 20, 1984 |
LOGIN