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AVTAR SINGH Vs. STATE OF HIMACHAL PRADESH
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December 29, 1983 |
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B.N. PANDEY Vs. INDRA CHEHAN
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March 15, 1983 |
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B.N.GHILDYAL Vs. UNION OF INDIA
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May 30, 1983 |
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BELA SINGH Vs. NEENA KUMARI KAUSHIK
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June 23, 1983 |
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BESRIA Vs. STATE OF HIMACHAL PRADESH
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March 25, 1983 |
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BROOKE BOND TEA INDIA LTD. Vs. STATE OF HIMACHAL PRADESH
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March 6, 1983 |
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CHUHROO RAM Vs. STATE
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July 6, 1983 |
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CITIZENS OF SIMLA Vs. STATE OF HIMACHAL PRADESH
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January 14, 1983 |
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COURT ON ITS OWN MOTION Vs. STATE OF H.P.
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September 30, 1983 |
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COURT ON ITS OWN MOTION Vs. MAST RAM TANTA
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January 13, 1983 |
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COURT ON ITS OWN MOTION Vs. K.C. KHANNA
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August 29, 1983 |
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COURT ON ITS OWN MOTION IN THE MATTER OF MITHU RAM ALIAS HARBANS SINGH Vs. STATE OF H P
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November 8, 1983 |
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DIGAMBER JAIN SABHA Vs. STATE OF HIMACHAL PRADESH
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June 22, 1983 |
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DINESH KUMAR Vs. TILAK RAJ
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July 29, 1983 |
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GIAN CHAND Vs. STATE OF HIMACHAL PRADESH AND OTHERS
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March 25, 1983 |
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HARI CHAND KHIMTA Vs. KARAM CHAND
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April 14, 1983 |
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HIMACHAL FRUIT GROWERS CO OP MARKETING AND PROCESSING SOC LTD Vs. UPPER INDIA FOOD PRESERVERS AND PROCESSORS P LTD
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July 6, 1983 |
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HIMACHAL PRADESH NASHABANDI PARISHAD Vs. STATE OF HIMACHAL PRADESH
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September 30, 1983 |
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HIMACHAL PRADESH STATE FOREST CORPORATIONSIMLA Vs. HARI CHAND
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August 18, 1983 |
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HIMACHAL ROAD TRANSPORT Vs. GURDEV KAUR
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April 7, 1983 |
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HIMACHAL ROAD TRANSPORT CORPORATION Vs. KISHAN SINGH
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November 9, 1983 |
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HUKAM SINGH Vs. NAG SINGH
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September 16, 1983 |
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IKHLAQ MOHAMED Vs. UNION OF INDIA
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January 11, 1983 |
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INDER SINGH Vs. STATE OF HIMACHAL PRADESH
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July 14, 1983 |
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INDIAN BANK Vs. NARINDER KUMAR GUPTA
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June 22, 1983 |
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JADRANGAL CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY Vs. NARPAT RAM
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November 15, 1983 |
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JAGDISH SINGH Vs. STATE OF HIMACHAI PRADESH THROUGH COLLECTOR, UNA
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October 31, 1983 |
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KANSHI RAM Vs. LACHHMAN
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January 7, 1983 |
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KANSHI RAM Vs. LACHHMAN
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October 7, 1983 |
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KAVIRAJ BHUPENDER NATH GUPT Vs. UNION OF INDIA
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August 3, 1983 |
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KEWAL SINGH Vs. SAT MAHAJAN
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December 9, 1983 |
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KHEM SINGH Vs. KAPUR SINGH
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March 25, 1983 |
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KR. BRIJ BALA Vs. STATE OF H.P. AND OTHERS
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August 22, 1983 |
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LAL SINGH Vs. MUNSHI RAIN
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October 28, 1983 |
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LEKH RAM Vs. GOPAL
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November 19, 1983 |
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MADAN MOHAN JAGGA Vs. STATE OF HIMACHAL PRADESH
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September 13, 1983 |
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MASTER ASHWANI KUMAR MINOR Vs. BOARD OF SCHOOL EDUCATION FOR HIMACHAL PRADESHSIMLA AND
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July 20, 1983 |
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MATHU RAM Vs. STATE OF HIMACHAL PRADESH
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November 8, 1983 |
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MUNICIPAL CORPORATION Vs. K C KHANNA
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August 29, 1983 |
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NAROTTAM DATT SHARMA Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
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June 27, 1983 |
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NATHU Vs. STATE OF H P
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November 21, 1983 |
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PARMINDER LAL SARIN Vs. SUMAN LATA
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July 27, 1983 |
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PIAR CHAND Vs. STATE OF HIMACHAL PRADESH
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May 10, 1983 |
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PURI AGRO INDUSTRIAL CORPORATION Vs. NAHAN FOUNDRY LTD.
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July 26, 1983 |
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PUSHPENDER SINGH Vs. STATE OF HIMACHAL PRADESH
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October 27, 1983 |
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R.C.SHARMA Vs. UNION OF INDIA
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June 21, 1983 |
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RAM ASHRA HARI CHAND Vs. TARA CHAND
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April 4, 1983 |
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RAMESH CHAND ALIAS MOHAMMED HUSSAIN Vs. STATE OF HIMACHAL PRADESH
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December 1, 1983 |
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RAMESH KUMAR Vs. STATE OF HIMACHAL PRADESH
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November 1, 1983 |
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RATTANI DEVI Vs. RAJINDER PAL
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October 29, 1983 |
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RIKHI RAM KAUNDAL Vs. GANU RAM
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January 7, 1983 |
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S C DOGRA Vs. STATE OF HIMACHAL PRADESH
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May 23, 1983 |
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SANATAN DHARAM PRATINIDHI SABHA Vs. STATE OF HIMACHAL PRADESH
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August 12, 1983 |
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SAT PAL Vs. STATE OF HIMACHAL PRADESH
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August 11, 1983 |
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SETH SUNDER PARSHAD AND SONSNEW DELHI Vs. STATE OF HIMACHAL PRADESH
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May 10, 1983 |
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STATE OF HIMACHAL PRADESH Vs. THAKUR DASS
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June 22, 1983 |
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SWARAN SINGH Vs. STATE OF HIMACHAL PRADESH
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December 20, 1983 |
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TAKRI DEVI Vs. RAMA DOGRA
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June 6, 1983 |
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THOILU Vs. KRISHAN GOPAL
|
November 11, 1983 |
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TOTA Vs. PYARE LAL
|
September 22, 1983 |
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VIDYA DHAR Vs. MOHAN LAL
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August 25, 1983 |
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VINAY SAIHGAL Vs. STATE OF HIMACHAL PRADESH
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August 3, 1983 |
LOGIN