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AMAR NATH Vs. STATE OF HIMACHAL PRADESH
|
August 19, 1982 |
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AMAR SINGH Vs. THE COMMANDANT, 5TH H.P. S.S.B. BATTALION
|
April 19, 1982 |
|
AMAR SINGH Vs. SOHAN LAL KHANNA
|
August 26, 1982 |
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ANAND SHARMA Vs. DAULAT RAM CHAUHAN
|
December 28, 1982 |
|
B.N.GANJOO Vs. STATE OF HIMACHAL PRADESH
|
May 26, 1982 |
|
BHAGI Vs. LEELA DEVI
|
July 1, 1982 |
|
BHANU DUTT Vs. MUNICIPAL CORPORATION AND ANR.
|
May 5, 1982 |
|
BIMLA DEVI Vs. VIR SINGH
|
October 8, 1982 |
|
BIRU Vs. STATE OF HIMACHAL PRADESH
|
August 25, 1982 |
|
COURTS ON ITS OWN MOTION Vs. SHANKOO
|
September 1, 1982 |
|
D.R. CHAUHAN Vs. THE VICE-CHANCELLOR, H.P. KRISHI VISHVA VIDYALAYA AND ORS.
|
July 15, 1982 |
|
DALIP SINGH Vs. ROOP SINGH
|
September 6, 1982 |
|
DEV RAJ Vs. STATE OF HIMACHAL PRADESH
|
January 5, 1982 |
|
DEVI RAM ALIAS DHURU Vs. TARA
|
February 10, 1982 |
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DEVI SARAN Vs. RAM CHAND
|
July 16, 1982 |
|
DHANI RAM Vs. STATE OF HIMACHAL PRADESH
|
April 27, 1982 |
|
DHANI RAM Vs. DIWAN CHAND SHARMA
|
August 25, 1982 |
|
DINA NATH
Vs. DISTRICT MEDICAL OFFICER AND ORS.
|
August 18, 1982 |
|
DURGA DASS BANSAL Vs. STATE OF HIMACHAL PRADESH
|
October 6, 1982 |
|
GANGA RAM Vs. GRAM PANCHAYAT
|
June 11, 1982 |
|
GANGBIR SINGH Vs. UNION OF INCITE
|
May 11, 1982 |
|
GENERAL MANAGER, BEAS PROJECT AND MEMBER BHAKRA BEAS MANAGEMENT BOARD Vs. MOHAN SINGH
|
October 20, 1982 |
|
GRAM SABHA KHUNYARA Vs. MAJOR LAL SINGH
|
November 23, 1982 |
|
H.L.SETHI Vs. MUNICIPAL CORPORATION, SIMLA
|
August 2, 1982 |
|
H.P. STATE ELECTRICITY BOARD AND ANR. Vs. THONA
|
December 2, 1982 |
|
HAKIM Vs. SANTU
|
October 20, 1982 |
|
HAKIM Vs. SANTU
|
October 21, 1982 |
|
HAMIRPUR COOPERATIVE TRANSPORT SOCIETY LTD. Vs. KAUSBALYA DEVI AND ORS.
|
July 28, 1982 |
|
JAGAN NATH Vs. STATE OF HIMACHAL PRADESH
|
May 3, 1982 |
|
JOGU Vs. BHIKI
|
July 5, 1982 |
|
K.L.AHUJA Vs. STATE GOVERNMENT OF H.P.THROUGH CHIEF SETTLEMENT COMMISSIONER (REHABILITATION) SIMLA-2
|
April 8, 1982 |
|
K.N. TRADING CO.
Vs. MASONIC FRATERNITY OF SIMLA
|
May 21, 1982 |
|
KHAZANA RAM Vs. SURJAN SINGH AND ORS.
|
June 22, 1982 |
|
KHEM DATT Vs. PALKIA
|
September 15, 1982 |
|
KHUSHI RAM Vs. STATE OF HIMACHAL PRADESH
|
January 7, 1982 |
|
KISHAN SARUP THAPER Vs. LAKHBIR SOOD
|
November 6, 1982 |
|
LAND ACQUISION COLLECTOR, BEAS SUTLEJ LINK PROJECT, MANDI H.P. Vs. CHUHRI RAM
|
May 24, 1982 |
|
MADAN LAL MAIHOTRA Vs. CLARKS HOTEL P LTD
|
June 11, 1982 |
|
MANAGER MEDICO PHARMACEUTICAL PROCESSORS Vs. STATE OF H P
|
October 7, 1982 |
|
MAST RAM Vs. MAKHNU
|
May 20, 1982 |
|
MILKHI RAM Vs. RAGHUNANDAN
|
April 19, 1982 |
|
MOHAN LAL Vs. STATE OF HIMACHAL PRADESH
|
May 21, 1982 |
|
MOHINDER KUMAR SOOD Vs. H P PUBLIC SERVICE COMMISSION
|
April 20, 1982 |
|
MOHINDER SINGH Vs. MOHD IBRAHIM
|
May 21, 1982 |
|
MUNNI Vs. ATMA RAM
|
July 15, 1982 |
|
NANAK CHAND Vs. SOHNOO
|
August 27, 1982 |
|
NARINDER KAUR Vs. STATE OF H.P.THROUGH THE SECRETARY, TRANSPORT
|
March 24, 1982 |
|
NIKA RAM THAKUR Vs. STATE OF H.P. AND ORS.
|
June 10, 1982 |
|
PARAS RAM Vs. CHANDER DEV
|
July 21, 1982 |
|
PHAGAN RAM
Vs. STATE AND ANR.
|
August 6, 1982 |
|
RAHUL VERMA Vs. HIMACHAL PRADESH UNIVERSITY
|
November 19, 1982 |
|
RAJ MAL AND ORS. Vs. PHULAN DEVI AND ORS.
|
June 2, 1982 |
|
RAM GOPAL Vs. STATE OF HIMACHAL PRADESH
|
January 5, 1982 |
|
RAM RAKHA Vs. RAM RAKHI
|
May 20, 1982 |
|
RAMA NAND Vs. STATE OF HIMACHAL PRADESH
|
September 18, 1982 |
|
RAMESH CHAND Vs. STATE OF HIMACHAL PRADESH
|
November 17, 1982 |
|
RAMESH KUMARI AND ORS. Vs. STATE OF H.P. AND ORS.
|
August 16, 1982 |
|
RAMJI DASS Vs. INDER
|
August 5, 1982 |
|
RANGEEL SINGH Vs. STATE
|
July 13, 1982 |
|
RATTAN DEV SINGH Vs. THE DIRECTOR, CONSODIDATION OF HOLDINGS AND ORS.
|
December 15, 1982 |
|
S.D.BHARDAWAJ Vs. UNION OF INDIA
|
July 15, 1982 |
|
SARVO DEVI Vs. LASHKARI
|
May 18, 1982 |
|
SAUDAGAR SINGH Vs. MAHANT HARDAYAL SINGH
|
April 24, 1982 |
|
SAUNU Vs. COLLECTORLAND ACQUISITIONB S L MANDIH P
|
May 3, 1982 |
|
SHAYAM PIARI PRASHAR Vs. GURDWARA SINGH SABHA AND ORS.
|
July 1, 1982 |
|
SHEKHAR CHANDER Vs. STATE OF H.P. AND ORS.
|
December 24, 1982 |
|
STATE Vs. GIAN SARUP
|
July 21, 1982 |
|
STATE BANK OF INDIA Vs. RAM LOK SOOD
|
May 24, 1982 |
|
STATE OF H.P.
Vs. IQBAL SINGH KOHLI
|
May 26, 1982 |
|
STATE OF HIMACHAL PRADESH Vs. MANMOHAN BHARDWAJ
|
May 5, 1982 |
|
STATE OF HIMACHAL PRADESH Vs. SITA RAM
|
April 7, 1982 |
|
STATE OF HIMACHAL PRADESH Vs. MADHO RAM
|
July 14, 1982 |
|
STATE OF HIMACHAL PRADESH Vs. GUDDU
|
June 30, 1982 |
|
STATE OF HIMACHAL PRADESH Vs. NAND LAL
|
June 9, 1982 |
|
STATE OF HIMACHAL PRADESH Vs. KARTAR SINGH
|
June 9, 1982 |
|
STATE OF HIMACHAL PRADESH Vs. KEHAR SINGH
|
July 21, 1982 |
|
STATE OF HIMACHAL PRADESH Vs. KIRPA RAM
|
July 26, 1982 |
|
STATE OF HIMACHAL PRADESH Vs. AMAR SINGH
|
October 13, 1982 |
|
SUKH RAM Vs. STATE OF H.P. AND ORS.
|
May 24, 1982 |
|
SWAMI BHANDARI Vs. SHEELA SHARMA
|
October 6, 1982 |
|
SWAMY BHANDARI Vs. SHILA SHARMA
|
October 6, 1982 |
|
THE HIMACHAL PRADESH HORTICULTURAL PRODUCE AND MARKETING AND PROCESSING CORPORATION LTD. Vs. BALI RAM AND ANR.
|
January 1, 1982 |
|
TULSI DEVI Vs. BHAGAT RAM
|
July 22, 1982 |
|
VED KUMAR Vs. H.P. UNIVERSITY
|
November 29, 1982 |
|
VERMA TRADERS Vs. STATE OF HIMACHAL PRADESH
|
November 25, 1982 |
|
VIDYA DEVI Vs. STATE OF HIMACHAL PRADESH
|
April 13, 1982 |