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A.K.VASUDEVA Vs. STATE OF HIMACHAL PRADESH
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September 10, 1981 |
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AMAR SINGH NEGI Vs. DISTRICT MAGISTRATE KINNAUR
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October 22, 1981 |
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AMRI RAM AND OTHERS Vs. UNION OF INDIA AND OTHERS
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January 8, 1981 |
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ASHOK KUMAR Vs. DEVI CHAND
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July 2, 1981 |
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B HIMMAT SINGKA Vs. KULDIP INDUSTRIAL CORPORATION
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July 20, 1981 |
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BACHHITTAR SINGH Vs. COLLECTOR LAND ACQUISITION, TALWARA TOWNSHIP
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November 2, 1981 |
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BALBINDER SINGH Vs. SECRETARY TO GOVERNMENTPUNJAB
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September 2, 1981 |
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BANSI RAM SHARMA Vs. STATE OF HIMACHAL PRADESH
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July 27, 1981 |
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BHAGAT RAM Vs. BASANT RAM
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May 7, 1981 |
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BHAGWAN SINGH Vs. STATE OF H.P.
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January 7, 1981 |
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BHAWANI PARSHAD KAPUR Vs. H.P.FINANCIAL CORPORATION
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November 25, 1981 |
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BHAWANI PARSHAD KAPUR Vs. HIMACHAL PRADESH FINANCIAL
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November 25, 1981 |
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BHOLA RAM Vs. STATE OF HIMACHAL PRADESH
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August 4, 1981 |
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BRAHAM RAJ SINGH Vs. BRAHAM RAJ DEVI
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June 25, 1981 |
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CHATOR BHUJ MITTAL Vs. UNION OF INDIA
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September 23, 1981 |
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CLARKES HOTEL PVT LTD Vs. MADAN LAL MALHOTRA
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June 25, 1981 |
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DAULAT SINGH Vs. STATE OF HIMACHAL PRADESH
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March 5, 1981 |
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DEVINDER BANSAL Vs. UNION OF INDIA AND ANOTHER
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March 6, 1981 |
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DHARAM PAL Vs. DURGA DASS
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November 10, 1981 |
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DIPU Vs. STATE OF HARYANA
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July 2, 1981 |
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GEHRU Vs. CHARAN DAS DOGRA
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July 27, 1981 |
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GULABA Vs. HARI RAM
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November 9, 1981 |
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HARI DEV Vs. MOHINDER LAL
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November 6, 1981 |
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HARI RAM Vs. STATE OF HIMACHAL PRADESH
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September 23, 1981 |
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HIMACHAL PRADESH FINANCIAL CORPORATIONSIMLA Vs. NAHAN ELECTRICALS VILLAGE OGLI
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September 30, 1981 |
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HIMACHAL ROAD TRANSPORT CORPORATION Vs. HIMI DEVI
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January 7, 1981 |
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HIMACHAL ROAD TRANSPORT CORPORATION SIMLA Vs. MOHINDER LAL
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December 10, 1981 |
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HIRA NAND Vs. STATE OF HIMACHAL PRADESH
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June 4, 1981 |
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HIRDA RAM Vs. MESHO
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September 26, 1981 |
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I.D. SHARMA AND ANOTHER Vs. STATE OF HIMACHAL PRADESH AND OTHERS
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November 4, 1981 |
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JAGDISH CHAND Vs. COMMISSIONER OF TRANSPORT
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December 29, 1981 |
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JAI CBAND Vs. BASAKHN
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August 6, 1981 |
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JAMITA RAM Vs. COLLECTOR OF KANGRA DISTRICT
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October 30, 1981 |
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JUGNI DEVI Vs. MANGAT RAM
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November 27, 1981 |
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KARAM CHAND Vs. SOHAN SINGH KAWATRA
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January 9, 1981 |
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KARAM SINGH Vs. STATE OF HIMACHAL PRADESH
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December 3, 1981 |
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KAUSHALYA DEVI Vs. MASAT RAM
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March 26, 1981 |
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KEWAL SINGH Vs. MUNSHI RAM
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April 29, 1981 |
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MAHABIR PARSHAD Vs. DES RAJ
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April 9, 1981 |
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MANGHERU Vs. STATE OF HIMACHAL PRADESH
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July 23, 1981 |
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MANGHERU Vs. STATE OF HIMACHAL PRADESH
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July 27, 1981 |
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MOHAN SINGH Vs. UNION OF INDIA
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October 14, 1981 |
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MUNICIPAL CORPORATIONSIMLA Vs. DEPUTY COMMISSIONERSIMLA
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November 26, 1981 |
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NANDA Vs. PUNNU RAM
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September 24, 1981 |
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NARINDER KUMAR Vs. MANI DEVI
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October 21, 1981 |
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NISAPATI Vs. GYATRI
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July 10, 1981 |
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PADMAWATI Vs. VIDYA WATI
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June 12, 1981 |
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PREM PAL SINGH Vs. MOHAN LAL
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April 28, 1981 |
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RAJ KUMAR Vs. PREM SINGH
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September 30, 1981 |
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RAJKUMAR RAJINDRA SINGH Vs. STATE OF HIMACHAL PRADESH
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October 21, 1981 |
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RAM RATTAN CHAUHAN Vs. STATE OF HIMACHAL PRADESH
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March 27, 1981 |
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RATTAN DEVI Vs. PADAM SINGH KAPOOR
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June 5, 1981 |
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RATTAN SINGH Vs. WAZIRA
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December 10, 1981 |
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S.R. THAKUR (SUKH RAM THAKUR) DEPUTY SUPERINTENDENT OF POLICE Vs. STATE OF HIMACHAL PRADESH AND OTHERS
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April 10, 1981 |
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SAVITRI DEVI Vs. SANTA
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November 23, 1981 |
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SERVELL AGENCIES & ENTERPRISES Vs. THE STATE
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April 24, 1981 |
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SEWAKI Vs. STATE OF HIMACHAL PRADESH
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March 27, 1981 |
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SHAKUNTLA Vs. RATTAN LAL
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July 15, 1981 |
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SHANTI DEVI Vs. RAJESHWAR PARSHAD
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March 25, 1981 |
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SHESH RAM Vs. STATE
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March 10, 1981 |
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SHRIMATI DHANI DEVI WIDOW OF SHRI MANGAT RAMBACHHITAR Vs. COLLECTORLAND ACQUISITIONTALWARA
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November 2, 1981 |
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SITA RAM Vs. KANTA DEVI
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March 19, 1981 |
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STATE BANK OF PATIALA Vs. CHOHAN HUHTAMAKI INDIA PVT LTD
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June 25, 1981 |
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STATE OF HIMACHAL PRADESH Vs. DOLE RAM
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January 9, 1981 |
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STATE OF HIMACHAL PRADESH Vs. DAULAT RAM ATTRI
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April 8, 1981 |
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SUBRAJ AND COMPANY Vs. STATE OF HIMACHAL PRADESH
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July 22, 1981 |
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SURAT SINGH Vs. KAHAN SINGH
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April 3, 1981 |
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SURINDER KUMAR Vs. STATE
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September 23, 1981 |
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SURINDER NATH Vs. P.N. DHAWAN
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March 19, 1981 |
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TARA CHAND Vs. SHAKUNTALA DEVI
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November 10, 1981 |
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TARA CHAND Vs. ISHWAR DASS
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May 25, 1981 |
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TILAK RAJ Vs. DINESH KUMAR
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September 24, 1981 |
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ZALAM SINGH Vs. STATE OF HIMACHAL PRADESH
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July 30, 1981 |
LOGIN