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AMRIK CHAND Vs. RAM SARUP
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April 25, 1980 |
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ASA SINGH Vs. STATE OF HIMACHAL PRADESH
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December 30, 1980 |
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ATMA RAM Vs. BABU RAM
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August 29, 1980 |
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BADAMO DEVI Vs. STATE
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July 18, 1980 |
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BALDEV SINGH Vs. TULU
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August 5, 1980 |
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BALI RAM Vs. SUNEHRU
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March 19, 1980 |
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BALI RAM Vs. THE DIVISIONAL ORGANISER, PUNJAB, H. P., JAMMU AND LADAKH DIVISION OF THE DIRECTORATE GENERAL OF SECURITY, FIR HILL, SIMLA
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November 17, 1980 |
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BANGALI RAM Vs. STATE OF HIMACHAL PRADESH AND OTHERS
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June 23, 1980 |
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BANSI LAL GANPAT RAI Vs. BHOJ RAJ
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June 3, 1980 |
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BATNA RAM Vs. STATE OF HIMACHAL PRADESH
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January 2, 1980 |
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BELI RAM Vs. STATE OF HIMACHAL PRADESH
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December 23, 1980 |
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BHAGAT RAM Vs. RAKESH KAPOOR
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July 18, 1980 |
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BHAGWAN SINGH Vs. RAMESH KUMAR
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September 23, 1980 |
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BIJA RAM Vs. STATE OF H.P.
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April 29, 1980 |
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BISH RAM Vs. KALAWATI
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March 17, 1980 |
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COURT ON ITS OWN MOTION Vs. R K GARG
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November 17, 1980 |
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D.D. GANDHI, DISTRICT INDUSTRIES OFFICER Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
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July 29, 1980 |
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D.R.THAKUR Vs. HIMACHAL PRADESH KRISHI VISHVA VIDYALAYA, PALAMPUR
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May 22, 1980 |
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DALIP SINGH Vs. JAISI RAM
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August 26, 1980 |
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DAULAT SINGH Vs. STATE OF HIMACHAL PRADESH
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March 5, 1980 |
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DAWARKA DASS Vs. STATE OF HIMACHAL PRADESH
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June 4, 1980 |
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DAYAWANTI Vs. KIRPA RAM
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March 6, 1980 |
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DELHI CLOTH & GENERAL MILLS COMPANY LTD. Vs. STATE OF H.P.
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September 3, 1980 |
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DEWAN CHAND Vs. KRISHAN KUMAR
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August 13, 1980 |
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DINA NATH PRADESI Vs. STATE
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October 1, 1980 |
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DUGLU RAM Vs. GOVIND RAM
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August 19, 1980 |
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DURGA DASS Vs. STATE
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November 21, 1980 |
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DURGA DASS Vs. STATE OF HIMACHAL PRADESH
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October 15, 1980 |
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DWARKOO Vs. UNION OF INDIA
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September 29, 1980 |
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GANDHARV LAL Vs. STATE OF HIMACHAL PRADESH
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July 9, 1980 |
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GHANSHYAM GUPTA Vs. STATE OF HIMACHAL PRADESH
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December 5, 1980 |
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GILMO Vs. MUKTI
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January 11, 1980 |
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GOPI NATH AND SONS Vs. STATE OF HIMACHAL PRADESH
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October 14, 1980 |
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HARI SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
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November 21, 1980 |
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HIMACHAL PRADESH KRISHI VISHVA VIDYALAYA, PALAMPUR Vs. D.R.THAKUR
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June 26, 1980 |
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HIMACHAL PRADESH ROAD TRANSPORT CORPORATION Vs. USHA KHARBANDA
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June 19, 1980 |
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INDU SHARMA Vs. H.P.UNIVERSITY
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July 31, 1980 |
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JAGDISH PRASAD Vs. BHAWANI PRASAD
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May 15, 1980 |
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JAISHI RAM Vs. SALIG RAM
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December 16, 1980 |
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JIWAN LAL Vs. STATE OF H.P.
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July 30, 1980 |
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KALI DASS VASUDEVA Vs. SHRI SWARAN SINGH
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April 21, 1980 |
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KANWAR HARI BHUSHAN SINGH Vs. FINANCIAL COMMISSIONER HIMACHAL PRADESH SIMLA
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April 10, 1980 |
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KUNDAN LAL AHUJA Vs. STATE OF HIMACHAL PRADESH
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July 30, 1980 |
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LACHHO Vs. BAKSHI RAM
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April 22, 1980 |
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MADAN LAL Vs. CHIEF ENGINEER, BEAS-SUTLEJ LINK PROJECT, SUNDERNAGAR
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August 21, 1980 |
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MADHO RAM Vs. STATE OF UTTAR PRADESH
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November 13, 1980 |
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MARIADASAN Vs. STATE OF TAMIL NADU VARUVEL
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January 17, 1980 |
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MAST RAM Vs. BHIKAM
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April 2, 1980 |
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MASTU DEVI Vs. HARISH CHANDER
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July 31, 1980 |
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MOHAN LAL Vs. STATE OF H.P.
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April 22, 1980 |
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MOHAN LAL Vs. PREM CHAND
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May 23, 1980 |
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MOHAN MEAKIN BREWERIES LIMITED Vs. EXCISE AND TAXATION COMMISSIONERS
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July 2, 1980 |
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MUNSHI RAM Vs. GRAM SABHA SALOH
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August 13, 1980 |
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NALAGARH DEHATI CO-OPERATIVE TRANSPORT SOCIETY LTD Vs. BELI RAM
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August 29, 1980 |
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NARINDER KUMAR SHARMA Vs. UNION OF INDIA
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November 6, 1980 |
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PANNO Vs. MAKHOLI RAM
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December 19, 1980 |
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PARO Vs. TULSI
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June 16, 1980 |
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PRABHU Vs. NARPET
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July 25, 1980 |
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PREM KUMAR Vs. STATE OF HIMACHAL PRADESH
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February 7, 1980 |
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PREM KUMAR Vs. STATE OF H.P.
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July 2, 1980 |
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PRITAM SINGH Vs. STATE
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October 8, 1980 |
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PUSHPAWATI Vs. UNITED COMMERCIAL BANK
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May 22, 1980 |
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R.S. SACHDEVA Vs. HIMACHAL PRADESH UNIVERSITY AND OTHERS
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November 21, 1980 |
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RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
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December 1, 1980 |
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S.GURBAX SINGH Vs. KALI DASS
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April 28, 1980 |
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SACHIDA NAND SHARMA Vs. STATE OF HIMACHAL PRADESH
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August 21, 1980 |
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SAJJAN SINGH Vs. STATE
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November 4, 1980 |
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SANSAR CHAND Vs. UNION OF INDIA
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September 4, 1980 |
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SHANTI SWARUP BANTA Vs. STATE OF HIMACHAL PRADESH
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May 2, 1980 |
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SHEELA SEN Vs. HITENDRA SEN
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March 14, 1980 |
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SHER SINGH Vs. RAGHU RAM
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September 22, 1980 |
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SHER SINGH MEHTA Vs. KAILASH DISTRICT CO-OPERATIVE MARKETING AND SUPPLY
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November 21, 1980 |
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SHIV NATH Vs. BASANTA
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October 14, 1980 |
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SHRI UDHAM SINGH Vs. STATE OF HIMACHAL PRADESH
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June 27, 1980 |
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SHYAM SUNDER SHARMA Vs. STATE
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April 8, 1980 |
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SOBHA Vs. BEHARI LAL
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April 17, 1980 |
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SOHAN LAL Vs. EXECUTIVE MAGISTRATE
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September 6, 1980 |
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STATE OF HIMACHAL PRADESH Vs. RATTAN KAUR
|
November 28, 1980 |
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STATE OF HIMACHAL PRADESH Vs. JAI LAL
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December 1, 1980 |
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STATE OF HIMACHAL PRADESH Vs. JIWAN SINGH
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September 22, 1980 |
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STATE OF HIMACHAL PRADESH Vs. BHAGWAN FINANCE CORPORATION (PRIVATE) LIMITED
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June 18, 1980 |
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STATE OF HIMACHAL PRADESH Vs. MOTILAL PARTAP SINGH AND CO
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May 20, 1980 |
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STATE OF HIMACHAL PRADESH Vs. DHURU RAM
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July 25, 1980 |
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STATE OF RAJASTHAN Vs. DAULAT RAM
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January 23, 1980 |
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STEEMAN COMPANY Vs. NARKO DEVI
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July 18, 1980 |
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SUDERSHAN SINGH Vs. SADH RAM
|
May 28, 1980 |
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SUDESH VERMA Vs. ACHHAR KUMAR VERMA
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July 31, 1980 |
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SURESH KUMAR Vs. SUNITA KUMARI
|
September 10, 1980 |
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SURESH VERMA Vs. ACHHAR KUMAR VERMA
|
July 31, 1980 |
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T C KANWAR Vs. HIMACHAL PRADESH UNIVERSITY SIMLA
|
December 1, 1980 |
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TARSEM KUMAR Vs. H.P.KRISHI VISHVA VTDYALAYA
|
December 1, 1980 |
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TEJINDER SINGH Vs. RAM SARAN
|
March 6, 1980 |
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THAKUR DASS Vs. STATE OF HIMACHAL PRADESH
|
October 14, 1980 |
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THE STATE OF PUNJAB Vs. H.L. KOCHHAR
|
July 4, 1980 |
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TRISHOOL BAKERY, THE MALL, SIMLA Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER, SIMLA
|
March 17, 1980 |
|
UDHAM SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 27, 1980 |
|
UMA DEVI Vs. RAJKUMARI
|
December 31, 1980 |
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UNION OF INDIA Vs. POTATO SUPPLIERS SYNDICATE
|
September 4, 1980 |