|
A.V.SHARMA Vs. STATE
|
April 23, 1979 |
|
AMIN CHAND Vs. SAVITRI DEVI
|
May 1, 1979 |
|
BALBIR SINGH Vs. GRAM PANCHAYAT
|
May 28, 1979 |
|
BANSHI LAL Vs. STATE
|
August 16, 1979 |
|
BRIJ LAL Vs. ROSHAN LAL
|
December 19, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. MOHAN MEAKIN BREWERIES LIMITED
|
March 7, 1979 |
|
COMMISSIONER OF INCOME TAX Vs. KIRPA RAM KAILASHCHAND FOREST CONTRACTORS
|
March 8, 1979 |
|
DARSHAN KUMAR Vs. SUSHIL KUMAR MALHOTRA
|
July 11, 1979 |
|
GHASITU Vs. DURGA DEVI
|
September 28, 1979 |
|
H P ROAD TRANSPORT CORPORATION Vs. PT JAI RAM
|
June 18, 1979 |
|
HOSHIAR CHAND Vs. STATE OF HIMACHAL PRADESH
|
January 15, 1979 |
|
ISHWAR DATT Vs. DUNI CHAND BHOIL
|
July 24, 1979 |
|
J.N.SIRKEK Vs. UNION OF INDIA
|
September 5, 1979 |
|
JAI LAL Vs. STATE OF HIMACHAL PRADESH
|
January 9, 1979 |
|
JAI PRAKASH SHARMA Vs. JAGDAMBA PARSAD
|
November 14, 1979 |
|
JODHA RAM Vs. ONKAR SINGH
|
January 17, 1979 |
|
JOTI Vs. KANSHI RAM
|
December 13, 1979 |
|
KANHU RAM Vs. DURGA RAM
|
November 16, 1979 |
|
KARMU Vs. STATE
|
August 30, 1979 |
|
KEWAL RAM Vs. DAULAT RAM
|
December 18, 1979 |
|
KHADI ASHRAM HEAD OFFICE, PANIPAT Vs. MUNICIPAL CORPORATION, SIMLA
|
November 26, 1979 |
|
KRISHAN DAYAL Vs. AMAR NATH
|
December 31, 1979 |
|
KRISHAN GOPAL Vs. UNION OF INDIA
|
March 21, 1979 |
|
KULDEV SINGH Vs. STATE OF H.P.
|
April 5, 1979 |
|
KUNWAR BAHADUR Vs. STATE OF UTTAR PRADESH
|
February 22, 1979 |
|
MAN SINGH Vs. DELHI ADMINISTRATION
|
April 6, 1979 |
|
MATHA Vs. KAULA
|
November 16, 1979 |
|
MEHAR SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 31, 1979 |
|
MEHTA BROTHERS Vs. STATE OF HIMACHAL PRADESH
|
November 21, 1979 |
|
MOHAN MEAKIN BREWERIES LIMITED Vs. COMMISSIONER OF INCOME TAX NO 2
|
March 6, 1979 |
|
MOHAN MEAKIN BREWERIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 15, 1979 |
|
MOHAN MEAKIN BREWERIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 1, 1979 |
|
MOHAN MEAKIN BREWERIES LIMITED Vs. COMMISSIONER OF INCOME TAX NO 1
|
March 5, 1979 |
|
MOHINDER SINGH Vs. STATE OF HIMACHAL PRADESH
|
August 20, 1979 |
|
MUNICIPAL COMMITTEE, DHARAMSALA, DISTRICT KANGRA Vs. THE STATE OF HIMACHAL PRADESH AND OTHERS
|
April 2, 1979 |
|
MUNICIPAL COMMITTEE, RAMPUR BUSHAHR Vs. BIRJA NAND NEGI
|
January 10, 1979 |
|
NATIONAL CARRIERS Vs. M.J.STONE
|
October 31, 1979 |
|
PRABHAKAR SHANKAR SAWANT Vs. STATE OF MAHARASHTRA
|
February 9, 1979 |
|
RAJA RANA YOGENDRA CHANDRA Vs. COMMISSIONER OF INCOME TAX
|
March 6, 1979 |
|
RAJAMANICKA MATHURAR Vs. DHARMARAJ
|
October 29, 1979 |
|
RAM KRISHAN Vs. DISTRICT EDUCATION OFFICER
|
September 4, 1979 |
|
RAM LAL Vs. RAM RAKHA
|
December 11, 1979 |
|
RAM RATTAN Vs. STATE OF HIMACHAL PRADESH
|
January 8, 1979 |
|
RAM SINGH Vs. STATE OF HIMACHAL PRADESH
|
January 2, 1979 |
|
RAMJI DASS Vs. RAM RAKHA
|
October 18, 1979 |
|
ROOP KISHORE Vs. STATE
|
April 19, 1979 |
|
RUP LAL Vs. STATE OF HIMACHAL PRADESH
|
April 2, 1979 |
|
RUP LAL Vs. STATE OF HIMACHAL PRADESH
|
August 9, 1979 |
|
S.N.BANERJEE Vs. BABULAL GUPTA
|
April 12, 1979 |
|
SAHNU RAM Vs. HARFI AND
|
December 28, 1979 |
|
SAT PAL Vs. STATE OF HARYANA
|
March 27, 1979 |
|
SAWAN SINGH Vs. RADHA KISHAN
|
March 20, 1979 |
|
SHANKAR DASS Vs. STATE OF HIMACHAL PRADESH
|
May 25, 1979 |
|
SHANKAR SINGH Vs. SANTI
|
May 9, 1979 |
|
SHRI BHAGAT RAM Vs. INSPECTOR GENERAL OF POLICE, HIMACHAL PRADESH AND OTHERS
|
May 3, 1979 |
|
SHRI ISHWAR DATT Vs. SHRI DUNI CHAND
|
July 24, 1979 |
|
SHRI OCHHI RAM Vs. SHRI MOTI RAM
|
January 5, 1979 |
|
SMT. SURINDER KAUR Vs. SHRI MOHINDER BAHADUR SINGH
|
July 3, 1979 |
|
STATE OF HIMACHAL PRADESH Vs. CHAUDHARI RAM
|
January 12, 1979 |
|
STATE OF HIMACHAL PRADESH Vs. DURGA
|
March 5, 1979 |
|
STATE OF HIMACHAL PRADESH Vs. RANJIT SINGH
|
March 1, 1979 |
|
STATE OF HIMACHAL PRADESH Vs. MOHINDER SINGH AND BALWANT SINGH
|
January 11, 1979 |
|
STATE OF HIMACHAL PRADESH Vs. BAKSHI RAM
|
May 8, 1979 |
|
STATE OF HIMACHAL PRADESH Vs. BALAK RAM
|
March 6, 1979 |
|
STATE OF HIMACHAL PRADESH AND ANR. Vs. SMT. RULDI DEVI
|
January 19, 1979 |
|
STATE OF U.P. Vs. MAKIM SINGH
|
October 12, 1979 |
|
SUNDER Vs. KIRPU
|
May 29, 1979 |
|
SURINDER KAUR Vs. MOHINDER BAHADUR SINGH
|
March 7, 1979 |
|
UNION OF INDIA Vs. PARAS RAM
|
June 14, 1979 |
|
V. K. AHLUWALIA, SUPERINTENDENT OF POLICE, SOLAN Vs. THE UNION OF INDIA AND ORS.
|
March 23, 1979 |
|
VISHNU SHIV RAM BHOIR Vs. STATE OF MAHARASHTRA
|
February 22, 1979 |
LOGIN