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ABHI RAM Vs. MOTI RAM
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November 3, 1977 |
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AGYA RAM Vs. PUSHPA DEVI
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August 25, 1977 |
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B.P.MISRA Vs. UNION OF INDIA
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April 13, 1977 |
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B.R. LAKHANPAL Vs. UNION OF INDIA (UOI) AND ORS.
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September 21, 1977 |
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B.R.HIMALVI Vs. INDIAN COFFEE WORKERS CO-OPERATIVE SOCIETY LTD.
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November 18, 1977 |
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BAKSHI PRATAP SINGH Vs. THE STATE OF HIMACHAL PRADESH AND ANR.
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July 18, 1977 |
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BANWARI LAL Vs. THE STATE OF HIMACHAL PRADESH
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July 29, 1977 |
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BILASPUR DISTRICT COOPERATIVE MARKETING AND CONSUMERS FEDERATION LTD., BILASPUR Vs. STATE OF H.P.
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July 6, 1977 |
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BIPAN KUMAR Vs. SHAM SUNDER
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July 14, 1977 |
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BONTU Vs. SARJU SINGH
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November 15, 1977 |
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CHAMARU Vs. KHAZAN SINGH
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September 29, 1977 |
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DARSHAN KUMAR KHANNA Vs. SMT. PUSHPA MEHRA AND ORS.
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February 23, 1977 |
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DES RAJ BHATIA Vs. THE STATE OF H.P. AND ORS.
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April 13, 1977 |
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DEVI SINGH Vs. HUKAM RAM
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July 22, 1977 |
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DEWAN SINGH Vs. THE UNION OF INDIA (UOI) AND ANR.
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July 28, 1977 |
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DIWAKAR SHARMA Vs. GAURI DEVI
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February 23, 1977 |
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DURGA DASS Vs. GITAN DEVI
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June 20, 1977 |
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EASTERN COMMERCIAL CORPORATION Vs. STATE OF HIMACHAL PRADESH
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March 29, 1977 |
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GAINDA MAL CHARANJI LAL Vs. STATE OF HIMACHAL PRADESH
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August 4, 1977 |
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GITA RAM Vs. ANANT RAM AND ORS.
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September 9, 1977 |
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GOVERDHAN DASS Vs. BHAGMATU
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April 19, 1977 |
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GURBAKSH SINGH Vs. TARAN JIT
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May 31, 1977 |
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H.S. BEDI Vs. SMT. DHANI DEVI
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March 17, 1977 |
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HIMACHAL CONDUCTORS PRIVATE LTD Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER HIMACHAL PRADESH SOUTH ZONE SIMLA-3
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December 27, 1977 |
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INDER DHIR SINGH Vs. MOHAN MEAKIN BREWERIES LTD.
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May 23, 1977 |
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ISH PAUL SINGH GHAI AND ANR. Vs. SHRIMAT BIMLA RAWAL AND ORS.
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September 29, 1977 |
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ISHWAR SINGH Vs. RAM PIARI
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August 16, 1977 |
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JAGAR NATH Vs. SHAMBHU
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March 24, 1977 |
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JAGDISH KUMAR VERMA Vs. UNION OF INDIA
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November 9, 1977 |
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JAGDISH SHARAN ETC. Vs. THE STATE OF H.P. ETC.
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December 20, 1977 |
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JAGRAJ SINGH Vs. STATE OF HIMACHAL PRADESH
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November 30, 1977 |
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JAI SINGH Vs. LALA GANESHA
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April 25, 1977 |
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JAIMAL SINGH LACHMAN SINGH Vs. STATE OF HIMACHAL PRADESH
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April 13, 1977 |
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K.L.BEAKTA Vs. STATE OF H.P.
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June 30, 1977 |
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KALYAN SINGH Vs. KAGDI RAM
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March 31, 1977 |
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KESRU Vs. STATE OF HIMACHAL PRADESH
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June 28, 1977 |
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KISHORI LAL Vs. SMT. MAHANTOO AND ORS.
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December 26, 1977 |
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KRISHAN KUMAR Vs. GURBAX SINGH
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March 3, 1977 |
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KULDIP SINGH Vs. STATE OF HIMACHAL PRADESH
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May 30, 1977 |
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L D KHANNA Vs. CHOHAN HUHTAMAKI INDIA PVT LTD
|
May 19, 1977 |
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LABHA AND ANR. Vs. SITAR MOHAMMAD AND ANR.
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February 21, 1977 |
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MAJOR KRISHNA MOHINI Vs. RAM PRATAP CHANDEL
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September 21, 1977 |
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MEHAR SINGH Vs. CHUHRU RAM
|
September 8, 1977 |
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MOOL SINGH Vs. RAM NATH AND ANR.
|
May 5, 1977 |
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NAND KISHORE Vs. KISHAN CHAND
|
May 10, 1977 |
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NARAIN SINGH Vs. RUKMANI
|
June 15, 1977 |
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NARBIR SINGH Vs. THE UNION OF INDIA (UOI) ETC.
|
July 25, 1977 |
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OM PRAKASH AWASTHI Vs. HIMACHAL PRADESH UNIVERSITY
|
October 25, 1977 |
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ONKAR NATH Vs. VED VYAS
|
December 6, 1977 |
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PARAS RAM Vs. TERHROO AND ANR.
|
May 18, 1977 |
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PARDHANA Vs. AMIN CHAND
|
May 10, 1977 |
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PARKASH CHAND Vs. STATE
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March 9, 1977 |
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PREM CHAND Vs. AMAR NATH AND ORS.
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April 4, 1977 |
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PURAN SINGH Vs. STATE OF HIMACHAL PRADESH ETC.
|
December 14, 1977 |
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PURAN SINGH Vs. STATE
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September 14, 1977 |
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PURSHOTAM DASS Vs. JAISHI RAM
|
September 24, 1977 |
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RAJA RAM Vs. STATE OF HIMACHAL PRADESH
|
October 3, 1977 |
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RAJINDER LAL AND ORS. Vs. SANT RAM
|
August 9, 1977 |
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RAM CHAND Vs. RAMKU
|
March 17, 1977 |
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RAM LAL ISHWAR DASS Vs. INCOME TAX OFFICER
|
October 25, 1977 |
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RAM PIARI Vs. SHRI AMAR SINGH
|
June 20, 1977 |
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RAM PRAKASH Vs. LEKH RAM
|
August 4, 1977 |
|
ROSHAN LAL Vs. PRABH DAYAL
|
December 15, 1977 |
|
S.D.P. SABHA, BAIJNATH Vs. THE KANGRA CENTRAL CO-OPERATIVE BANK LTD.
|
July 1, 1977 |
|
S.NARANJAN SINGH Vs. DURGA DASS
|
August 17, 1977 |
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SAIN DASS Vs. SANBHU RAM AND ORS.
|
April 27, 1977 |
|
SAMILA DEVI Vs. SHANKAR DASS
|
December 21, 1977 |
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SARABJIT SINGH ETC. Vs. STATE OF HIMACHAL PRADESH ETC.
|
June 29, 1977 |
|
SAT PAL SABHARWAL Vs. THE HIMACHAL PRADESH FINANCIAL COPPORATION AND ORS.
|
July 15, 1977 |
|
SATYA PAL JOGINDER NATH Vs. EXCISE AND TAXATION COMMISSIONER ETC.
|
May 16, 1977 |
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SAVITRI DEVI Vs. HIRA LAL
|
June 23, 1977 |
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SHIAM SUNDER Vs. TARA CHAND
|
July 11, 1977 |
|
SHIAM SUNDER GAUTAM Vs. TARA CHAND
|
November 7, 1977 |
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SHRI BALDEV RAM CONSTABLE AND ANOTHER Vs. THE SUPERINTENDENT OF POLICE KANGRA AND OTHERS
|
December 19, 1977 |
|
SHYAM LAL Vs. SULTAN SINGH
|
June 23, 1977 |
|
SIRI RAM Vs. PRITAM SINGH
|
September 28, 1977 |
|
SMT. PUKHDI AND ORS. Vs. PARAS RAM
|
March 9, 1977 |
|
STATE Vs. BHIM SINGH
|
December 2, 1977 |
|
STATE OF HIMACHAL PRADESH Vs. RAJKUMAR RAJINDER SINGH
|
August 19, 1977 |
|
STATE OF HIMACHAL PRADESH Vs. CROWN TIMBER AND FOOD LTD
|
August 22, 1977 |
|
STATE OF HIMACHAL PRADESH Vs. RAM SWAROOP AND OTHERS
|
July 28, 1977 |
|
SUKH DUTT Vs. STATE OF HIMACHAL PRADESH
|
July 7, 1977 |
|
SUNDER SINGH Vs. STATE OF HIMACHAL PRADESH ETC.
|
December 20, 1977 |
|
SURINDER KAUR Vs. MOHINDER BAHADUR SINGH
|
November 4, 1977 |
|
THE PATHANKOT BAJRI AND STONE CO. Vs. THE STATE OF PUNJAB AND ANR.
|
July 14, 1977 |
|
TRALOK CHAND Vs. ARJUN SINGH
|
June 28, 1977 |
|
TRILOK CHAND BUTAIL Vs. THE UNION CO-OPERATIVE INSURANCE SOCIETY LTD. ETC.
|
May 31, 1977 |
|
TULSI RAM Vs. PT.PARMA NAND
|
July 6, 1977 |
|
UNION OF INDIA Vs. VISHWANATH SUD
|
September 5, 1977 |
|
VED PRABHA Vs. KANCHAN LAL
|
June 21, 1977 |
|
VIRINDER SINGH Vs. SMT. RESHMO
|
April 25, 1977 |
|
Y.P. GARG AND CO. Vs. STATE OF HIMACHAL PRADESH
|
May 11, 1977 |
LOGIN