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ALMU Vs. GUSAOON
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April 23, 1976 |
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AMAR CHAND Vs. FIRM DASONDHI MAL KULJAS RAI
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April 28, 1976 |
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AMAR NATH Vs. STATE OF HIMACHAL PRADESH
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December 10, 1976 |
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AMAR SINGH Vs. STATE OF HIMACHAL PRADESH
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May 7, 1976 |
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AMBALA GOODS CARRIERS PVT Vs. REGIONAL TRANSPORT AUTHORITY
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September 2, 1976 |
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AMRIT LAL AND ORS. Vs. SMT. DELUMBI DEVI AND ANR.
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April 28, 1976 |
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BAGGA SINGH Vs. STATE OF HIMACHAL PRADESH
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July 27, 1976 |
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BAKSHI SURINDAR MOHAN AND ORS. Vs. THE SUB-REGISTRAR (TEHSILDAR)
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September 2, 1976 |
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BAKSHI SURINDER MOHAN ETC. Vs. THE SUB-REGISTRAR
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February 9, 1976 |
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BAL KAUR Vs. STATE OF HIMACHAL PRADESH
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June 23, 1976 |
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BAL KAUR Vs. THE STATE OF H.P.
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June 23, 1976 |
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BALAK RAM Vs. B.N. GUPTA
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December 21, 1976 |
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BEAS CONSTRUCTION BOARD Vs. KRISHAN CHAND CHUNI LAL, CONTRACTORS
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April 1, 1976 |
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BHAGAT RAM AND ANR. Vs. HAZARA RAM
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January 15, 1976 |
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BHIMA NAND AND ORS. Vs. THE STATE OF HIMACHAL PRADESH
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May 28, 1976 |
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BRIJ LAL Vs. SMT. MAYA DEVI
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September 24, 1976 |
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BUTA RAM MOTI RAM Vs. STATE
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July 27, 1976 |
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CHETU Vs. MASSADI AND ANR.
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May 3, 1976 |
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CHETU ETC. Vs. HARI RAM AND ANR.
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March 26, 1976 |
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DAYA RAM Vs. GIAN CHAND
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April 30, 1976 |
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DES RAJ PATHAK Vs. UNION OF INDIA (UOI) ETC.
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July 30, 1976 |
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DESA SINGH Vs. STATE OF H P
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March 23, 1976 |
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DEVI RAM Vs. STATE OF HIMACHAL PRADESH
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June 23, 1976 |
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DEVI RAM AND ORS. Vs. RAM RATTAN AND ANR.
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May 19, 1976 |
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DEVI RAM ETC. Vs. RAM RATTAN AND ANR.
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March 19, 1976 |
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DHANI RAM Vs. SUSHILA DEVI
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October 30, 1976 |
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DHARAM VIR KAPUR Vs. STATE OF HIMACHAL PRADESH
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June 15, 1976 |
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DINA NATH SHARMA ETC. Vs. DIRECTOR OF PUBLIC RELATIONS ETC.
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January 15, 1976 |
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DR. HET RAM KALLA Vs. HIMACHAL PRADESH UNIVERSITY ETC.
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December 14, 1976 |
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DR. K.P. PANDEY Vs. THE HIMACHAL PRADESH UNIVERSITY ETC.
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November 19, 1976 |
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DR. K.P. PANDEY Vs. THE HIMACHAL PRADESH UNIVERSITY ETC.
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May 3, 1976 |
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DURGA RAM Vs. THE STATE OF HIMACHAL PRADESH ETC.
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December 12, 1976 |
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G.S. SHEKHAR Vs. THE STATE OF HIMACHAL PRADESH
|
May 23, 1976 |
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GAYATRI DEVI Vs. TANI RAM
|
January 15, 1976 |
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GOPAL SINGH Vs. KANWAR SINGH ETC.
|
April 1, 1976 |
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GURBAX SINGH Vs. STATE OF HIMACHAL PRADESH
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December 21, 1976 |
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GURDAS RAM AND ORS. Vs. RAGHBIR CHAND AND ORS.
|
July 23, 1976 |
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GURDIAL SINGH Vs. AUCKLAND HOUSE SCHOOL
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August 17, 1976 |
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HARDYAL SINGH Vs. THE STATE OF H.P. ETC.
|
September 3, 1976 |
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HARI NAND THAKUR Vs. EXECUTIVE OFFICER SIMLA MUNICIPAL CORPORATION
|
August 11, 1976 |
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HIMACHAL SHODDY MILLS LTD. AND ANR. Vs. UNION OF INDIA (UOI) ETC.
|
June 14, 1976 |
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HIRAMAN AND ANR. Vs. THE STATE OF HIMACHAL PRADESH
|
June 8, 1976 |
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J.P. CHETRATH Vs. SHAMBOO DAYAL
|
May 17, 1976 |
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JAI KARAN Vs. BABU AND ORS.
|
December 24, 1976 |
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JAI KRISHAN AND ORS. Vs. BHAJAN DASS
|
November 26, 1976 |
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JUBILEE HIGHWAYS TRANSPORT COMPANY P Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
May 17, 1976 |
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KALAM DASS Vs. THE CHIEF ELECTORAL OFFICER ETC.
|
December 14, 1976 |
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KALAWATI AND OTHERS Vs. NALAGARH DEHATI COOPERATIVE TRANSPORT SOCIETY LTD , NALAGARH AND ANOTHER
|
July 21, 1976 |
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KANSHI RAM Vs. BANSI LAL
|
December 27, 1976 |
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KANWAR DANG Vs. VASUDEO DANG
|
March 25, 1976 |
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KARAM SINGH Vs. RAM RACHHPAL SINGH
|
April 20, 1976 |
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KEWAL RAM Vs. STATE
|
August 5, 1976 |
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KHYALI RAM Vs. MAST RAM
|
May 26, 1976 |
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KISHORE CHAND Vs. DULO RAM
|
July 20, 1976 |
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KRISHAN LAL Vs. SH GHANIYA
|
November 23, 1976 |
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LAKSHMI CHAND SOOD Vs. SHANKAR LAL PAL
|
April 27, 1976 |
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LILA WATI Vs. PARAS RAM
|
June 23, 1976 |
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LOBSANG KHAMPA Vs. SUNAM RAM
|
May 18, 1976 |
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MADHU MALHOTRA Vs. THE HIMACHAL PRADESH UNIVERSITY
|
January 6, 1976 |
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MAJOR GENERAL JAI SINGH Vs. STATE OF HIMACHAL PRADESH
|
May 21, 1976 |
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MANMOHAN NATH, ADVOCATE Vs. SARDAR SUCHA SINGH
|
December 27, 1976 |
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MASSOM KHAN Vs. CHAND ALIAS CHANDU ETC.
|
April 30, 1976 |
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MEEK SINGH Vs. STATE OF H.P. AND ANR.
|
January 14, 1976 |
|
MOTI Vs. STATE
|
March 10, 1976 |
|
NALAGARH DEHATI CO-OPERATIVE TRANSPORT SOCIETY Vs. SURAJ MANI
|
March 29, 1976 |
|
NARSINGH DASS Vs. STATE OF HIMACHAL PRADESH
|
June 25, 1976 |
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NAURANG SINGH Vs. THE STATE
|
January 16, 1976 |
|
OM PRAKASH Vs. AMARJEET SINGH
|
November 12, 1976 |
|
OM PRAKASH KAPUR Vs. THE COMPETENT OFFICER AND ORS.
|
December 9, 1976 |
|
ONKAR NATH Vs. VED VIYAS
|
June 11, 1976 |
|
P.L. MORADA Vs. S.D. BAKSHI
|
January 16, 1976 |
|
PARSHOTAM CHAND Vs. THE STATE OF H.P.
|
June 11, 1976 |
|
PREM SINGH Vs. RAJ RANI DEVI
|
January 6, 1976 |
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PURSHOTAM DASS Vs. SMT. GANESH BHAGTI AND ORS.
|
August 4, 1976 |
|
RAI CHAND DEWAN CHAND Vs. SHRI AUDH BIHARI LAL BHATNAGAR AND ANR.
|
August 16, 1976 |
|
RAJKUMAR RAJINDRA SINGH Vs. UNION OF INDIA
|
June 23, 1976 |
|
RAM CHADN SAINI Vs. STATE OF HIMACHAL PRADESH
|
August 31, 1976 |
|
RAM CHAND AND ANR. Vs. PARMAN AND ORS.
|
August 12, 1976 |
|
RAM DASS Vs. SUBHASH BAKSHI
|
January 16, 1976 |
|
RAM KISHAN AND ANR. Vs. HUKUM CHAND
|
April 2, 1976 |
|
RAM SARUP Vs. NARINDER SINGH
|
November 27, 1976 |
|
RAN SINGH Vs. SAGAR CHAND
|
June 8, 1976 |
|
RATTAN CHAND AND ORS. Vs. STATE OF HIMACHAL PRADESH
|
April 8, 1976 |
|
ROSHAN LAL Vs. RATTO
|
May 17, 1976 |
|
SAIN DASS Vs. NARAIN SINGH
|
November 5, 1976 |
|
SAT PAL SABHARWAL Vs. THE H.P. FINANCIAL CORPORATION, ETC.
|
January 16, 1976 |
|
SATINDER KUMAR HUF Vs. COMMISSIONER OF INCOME TAX
|
January 16, 1976 |
|
SATYA DEVI Vs. V S MALIK
|
January 5, 1976 |
|
SEWA RAM NAGIAL Vs. GENERAL OFFICER COMMANDING 39 INFANTRY DIVISION
|
August 23, 1976 |
|
SH. KARAM SINGH Vs. RAM RACHHPAL SINGH AND ORS.
|
April 29, 1976 |
|
SHAMA NAND Vs. STATE OF HIMACHAL PRADESH
|
December 10, 1976 |
|
SHIBI Vs. STATE OF HIMACHAL PRADESH
|
May 28, 1976 |
|
SHRI BHUPINDER SINGH HANDA Vs. UNION OF INDIA AND OTHERS
|
January 16, 1976 |
|
SHRI GURDIAL SINGH Vs. AUCKLAND HOUSE SCHOOL
|
October 17, 1976 |
|
SHRI HARDWARI LAL Vs. STATE OF HIMACHAL PRADESH
|
August 19, 1976 |
|
SHRI JOGINDER SINGH Vs. THE STATE OF HIMACHAL PRADESH
|
August 17, 1976 |
|
SHRI M.C. PANDEY Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD, SIMLA AND OTHERS
|
January 15, 1976 |
|
SHRI MADAN GOPAL SINGH, INSPECTOR GENERAL OF POLICE, H.P., SIMLA Vs. THE UNION OF INDIA AND ANOTHER, NEW DELHI
|
January 16, 1976 |
|
SHRI MUNI LAL Vs. NIKI MANSA RAM
|
September 27, 1976 |
|
SIMLA WHOLESALE MART Vs. BAISHNODAS KISHORI LAL BHALLA
|
April 23, 1976 |
|
SIRI RAM Vs. B.N. GUPTA
|
March 10, 1976 |
|
SMT. AJUDHIA DEVI Vs. SHRI SOHNU RAM AND ORS.
|
July 26, 1976 |
|
SMT. SHANTI Vs. AMAR NATH
|
November 9, 1976 |
|
SMT. SHIBI AND ANR. Vs. THE STATE OF H.P.
|
May 29, 1976 |
|
SMT. SURINDER KAUR Vs. MOHINDER BAHADUR SINGH
|
July 21, 1976 |
|
SRI. FINNN Vs. SMT. GIANU AND ANR.
|
January 6, 1976 |
|
SRI. LAL SINGH Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
June 4, 1976 |
|
STATE OF HIMACHAL PRADESH Vs. SRI. SOHAN LAL
|
July 7, 1976 |
|
STATE OF HIMACHAL PRADESH Vs. ISHWAR CHAND
|
May 24, 1976 |
|
STATE OF HIMACHAL PRADESH Vs. LT. VIJAY SINGH
|
March 17, 1976 |
|
STATE OF HIMACHAL PRADESH Vs. HIMACHAL RICE MILLS
|
April 27, 1976 |
|
STEEMEN LIMITED Vs. THE STATE OF HIMACHAL PRADESH ETC.
|
March 15, 1976 |
|
SURAJ MANI Vs. KISHORI LAL
|
April 23, 1976 |
|
SURAM SINGH Vs. STATE OF HIMACHAL PRADESH ETC.
|
April 27, 1976 |
|
THE STATE OF HIMACHAL PRADESH Vs. SINGLA BROTHERS AND ORS.
|
May 27, 1976 |
|
THE STATE OF HIMACHAL PRADESH Vs. HAR SUKH RAI
|
September 29, 1976 |
|
UNION OF INDIA Vs. HIMACHAL SHODDY MILLS LTD
|
March 3, 1976 |
|
VASDEV AND ORS. Vs. RAM SINGH
|
May 3, 1976 |
|
YASH PAL GARG AND CO. Vs. THE CHIEF CONSERVATOR OF FORESTS AND ORS.
|
August 19, 1976 |
LOGIN