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A. K. VASUDEVA Vs. THE ADMINISTRATOR, GOVERNOR, HIMACHAL PRADESH, SIMLA, AND ORS.
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December 17, 1975 |
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ACHHRU AND ORS. Vs. THE DIRECTOR OF CONSOLIDATION ETC.
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July 24, 1975 |
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ALMU Vs. GUSAOON
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April 23, 1975 |
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AMAR CHAND AND ORS. Vs. THE STATE
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May 26, 1975 |
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AMARNATH RULA RAM Vs. KANWAR JOGINDER SINGH
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July 21, 1975 |
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ANOKHI RAM LAMBARDAR, BHOJ REHAD Vs. STATE OF HIMACHAL PRADESH
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July 22, 1975 |
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ARJUN DEV BALI Vs. THE UNION OF INDIA (UOI) ETC.
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January 6, 1975 |
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ARUN KUMAR Vs. STATE OF HIMACHAL PRADESH ETC.
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October 27, 1975 |
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ASA SINGH KOCHHAR AND ANR. Vs. DARSHAN SINGH KOCHHAR AND ORS.
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December 12, 1975 |
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B.C. NEGI Vs. UNION OF INDIA (UOI) ETC.
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June 11, 1975 |
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BAL KRISHAN VAID Vs. STATE OF H.P.
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September 13, 1975 |
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BALAK RAM CHAUHAN AND ANR. Vs. THE STATE OF H.P. AND ANR.
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July 21, 1975 |
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BALDEV SINGH Vs. STATE OF HIMACHAL PRADESH
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May 20, 1975 |
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BALIA Vs. KANSHI RAM
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June 2, 1975 |
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BALKRISHAN KUTHIALA Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD ETC.
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September 12, 1975 |
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BELI RAM Vs. STATE OF HIMACHAL PRADESH AND ORS.
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July 31, 1975 |
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BHAGIRATH AND ORS. Vs. GOBIND
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September 10, 1975 |
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BHAJAN DASS Vs. RANBIR SINGH AND ANR.
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April 18, 1975 |
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BHIM SEN Vs. THE STATE OF HIMACHAL PRADESH AND ANR.
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June 4, 1975 |
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BHIMI RAM ETC. Vs. LOHARU RAM
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October 3, 1975 |
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C D KATOCH Vs. SANT PAL
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August 7, 1975 |
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CHANDER SEN Vs. AKHTYAR MANI AND ANR.
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September 24, 1975 |
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CHARAN DASS Vs. THE STATE OF HIMACHAL PRADESH AND ANR.
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December 19, 1975 |
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CHET RAM Vs. LACHHU ETC.
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July 24, 1975 |
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CHHABIL DASS Vs. INDER SINGH
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April 18, 1975 |
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CHINT RAM Vs. STATE OF HIMACHAL PRADESH
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November 13, 1975 |
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CHUHATALI Vs. BRATU
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September 2, 1975 |
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CHUNI LAL Vs. STATE OF H.P. AND ORS.
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December 17, 1975 |
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DAGU Vs. GAWAINU ETC.
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May 2, 1975 |
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DALIP SINGH Vs. THE STATE OF HIMACHAL PRADESH
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March 10, 1975 |
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DARSHAN LAL ETC. Vs. RAM RATTAN ETC.
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July 8, 1975 |
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DASONDHI RAM AND ANR. Vs. HAND RAJ
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May 19, 1975 |
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DAULAT RAM ETC. Vs. SMT. SHANTI DEVI
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February 27, 1975 |
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DAYA RAM AND ANR. Vs. THE STATE
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July 17, 1975 |
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DEVINDER SINGH Vs. STATE OF H P
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May 13, 1975 |
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DEWAN CHAND AND SONS Vs. RATTAN LAL
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May 7, 1975 |
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DHANI RAM Vs. BALAK RAM
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November 27, 1975 |
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DHANVIR Vs. STATE
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January 10, 1975 |
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DHYAN SINGH Vs. DIRECTOR OF CONSOLIDATION
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October 28, 1975 |
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DISTRICT AND SESSIONS JUDGE Vs. SHRI RAVINDER KUMAR SHARMA, ADVOCATE
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November 7, 1975 |
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G S SHEKHAR Vs. STATE OF HIMACHAL PRADESH
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August 12, 1975 |
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GANGADHARIAH SOMA SEHKHAR Vs. THE STATE OF HIMACHAL PRADESH ETC.
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June 25, 1975 |
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GARIB CHAND AND ORS. Vs. UTTAMI AND ORS.
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March 31, 1975 |
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GHANSARA SINGH ETC. Vs. SMT. AJUDHIA ETC.
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July 30, 1975 |
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GIAN CHAND ETC. Vs. ROZI RAM AND SMT. LACHHMI
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September 4, 1975 |
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GIRJA NAND Vs. THE STATE OF HIMACHAL PRADESH AND ANR.
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July 28, 1975 |
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GOKAL Vs. SMT. SHAKUNTLA DEVI ETC.
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September 30, 1975 |
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GOKAL CHAND Vs. THE STATE OF H.P. ETC.
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May 28, 1975 |
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GOPAL KRISHAN AND KRISHAN CHAND Vs. THE STATE
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April 9, 1975 |
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GURBACHAN SINGH AND ANR. Vs. THE STATE OF HIMACHAL PRADESH
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August 21, 1975 |
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GURU DUTT Vs. STATE OF HIMACHAL PRADESH
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October 1, 1975 |
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HANS RAJ Vs. UTTAM CHAND
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November 24, 1975 |
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HARPAL SINGH Vs. STATE OF HIMACHAL PRADESH
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June 9, 1975 |
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HARSUKH RAI Vs. THE STATE OF HIMACHAL PRADESH AND ANR.
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October 21, 1975 |
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HIMACHAL PRADESH MARKETING AND DEVELOPMENT Vs. URMILA KUMARI
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December 16, 1975 |
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HIMACHAL RICE MILLS Vs. STATE OF HIMACHAL PRADESH ETC.
|
December 1, 1975 |
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HIMPRASTHA FINANCIERS PRIVATE LTD Vs. UNION OF INDIA
|
April 14, 1975 |
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HOTZ HOTELS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 4, 1975 |
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HUKAM SINGH Vs. DIRECTOR OF CONSOLIDATOIN ETC.
|
October 28, 1975 |
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INDER JIT SINGH KANG Vs. UNION OF INDIA (UOI) ETC.
|
March 25, 1975 |
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INDERSAIN ETC. Vs. INSOLVENCY JUDGE ETC.
|
May 22, 1975 |
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ISHAR AND BHAGTA Vs. SMT. RAO ETC.
|
May 2, 1975 |
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ISHWAR CHAND Vs. STATE OF HIMACHAL PRADESH
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September 12, 1975 |
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J.N. SIRKER Vs. UNION OF INDIA AND OTHERS
|
September 15, 1975 |
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JAI DEV Vs. FIRM CHARANJI LAL KISHAN CHAND ETC.
|
November 20, 1975 |
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JAI SINGH Vs. STATE OF H P
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September 19, 1975 |
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JATINDER NATH KALIE Vs. DEVINDER PAL ARORA AND ANR.
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September 12, 1975 |
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JOGINDER SINGH ETC. Vs. STATE OF HIMACHAL PRADESH
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March 20, 1975 |
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KAILASH WATI Vs. STATE OF HARYANA
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September 10, 1975 |
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KANHYA RAM ETC. Vs. THE STATE OF HIMACHAL PRADESH AND ANR.
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November 21, 1975 |
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KANWARANI MADNA VATI Vs. RAGHUNATH SINGH
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October 7, 1975 |
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KEWAL RAM CHAUHAN Vs. UNION OF INDIA (UOI) AND ORS.
|
November 20, 1975 |
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KIRPA RAM Vs. THE STATE OF H.P. ETC.
|
August 4, 1975 |
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KIRPAL SINGH Vs. THE STATE OF HIMACHAL PRADESH
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November 20, 1975 |
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KUMARI NIRMALA CHAUHAN AND ANR. Vs. VINOD SHARMA
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May 12, 1975 |
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KUNDAN LAL Vs. STATE OF HIMACHAL PRADESH
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May 8, 1975 |
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KUTUB DEEN Vs. STATE
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January 3, 1975 |
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LACHHMAN DASS Vs. SMT. SHEILLA EMILE
|
March 10, 1975 |
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M.J.STONE Vs. UNION OF INDIA
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March 19, 1975 |
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MANAK CHAND Vs. STATE OF HIMACHAL PRADESH AND ORS.
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October 21, 1975 |
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MANGO Vs. MANGTU
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July 18, 1975 |
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MASADI RAM Vs. JOBAN DASS
|
March 3, 1975 |
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MAST RAM Vs. THE STATE OF HIMACHAL PRADESH ETC.
|
August 20, 1975 |
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MAUJI RAM Vs. MADAN SINGH ETC.
|
July 24, 1975 |
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MEHAR CHAND BHARADWAJ Vs. THE STATE OF HIMACHAL PRADESH
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October 23, 1975 |
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MEHAR SINGH Vs. UNION OF INDIA (UOI) ETC.
|
July 4, 1975 |
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MOHINDER SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
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September 5, 1975 |
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MOHINDER SINGH Vs. THE STATE OF HIMACHAL PRADESH AND ANR.
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September 18, 1975 |
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MUNI LAL Vs. THE STATE OF HIMACHAL PRADESH ETC.
|
March 5, 1975 |
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N.K. JINDAL AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ANR.
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March 21, 1975 |
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NAND KISHORE Vs. KISHAN CHAND AND ORS.
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May 10, 1975 |
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NIRAM DASS Vs. HIRDA RAM
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September 19, 1975 |
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OM PRAKASH Vs. BOARD OF SCHOOL EDUCATION FOR H.P.
|
August 5, 1975 |
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P.L. MORADA Vs. S.D. BAKSHI
|
December 5, 1975 |
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P.L. MORADA Vs. S.D. BAKSHI
|
January 6, 1975 |
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PADAM SINGH Vs. STATE OF HIMACHAL PRADESH ETC.
|
March 20, 1975 |
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PARAM DEV Vs. STATE
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January 10, 1975 |
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PARAS RAM Vs. STATE
|
June 18, 1975 |
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PARSHU RAM Vs. THE STATE OF HIMACHAL PRADESH AND ANR.
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April 1, 1975 |
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PAUSU RAM Vs. STATE
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August 7, 1975 |
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PREM CHAND Vs. BENI MADHAV
|
October 21, 1975 |
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PRITAM Vs. DURGA SINGH
|
August 12, 1975 |
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PRITAM SINGH AND ANR. Vs. RAJINDER KUMAR ETC.
|
March 14, 1975 |
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PURAN Vs. STATE OF HIMACHAL PRADESH
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May 11, 1975 |
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PURAN SINGH Vs. LABHU RAM
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March 3, 1975 |
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R S PATHAK, MOHINDER SINGH Vs. STATE OF HIMACHAL PRADESH
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September 13, 1975 |
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RAJ KUMAR RAJINDRA SINGH Vs. UNION OF INDIA
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November 24, 1975 |
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RAJINDER MOHAN SEHGAL Vs. Y S PARMAR
|
March 14, 1975 |
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RAKHA SINGH Vs. SANTOKHA
|
September 26, 1975 |
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RAM DASS AND ORS. Vs. KISHAN DEV AND ANR.
|
May 19, 1975 |
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RAM DATT AND ORS. Vs. PESHI LAL AND ORS.
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September 2, 1975 |
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RAM DEV ARORA WIRELESS LICENCE INSPECTOR Vs. UNION OF INDIA AND OTHERS
|
April 7, 1975 |
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RAM DUTT AND ORS. Vs. THE STATE OF H.P. AND ORS.
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December 5, 1975 |
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RAM KISHORE GUPTA Vs. THE STATE OF H.P. AND ORS.
|
May 9, 1975 |
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RAM PARKASH Vs. THE DEPUTY COMMISSIONER ETC.
|
September 12, 1975 |
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RAM PARSHAD Vs. THE STATE
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June 16, 1975 |
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RAMJI DASS Vs. INDER AND ANR.
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August 20, 1975 |
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RANIA Vs. KAMLA DEVI
|
December 19, 1975 |
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RISHI KESH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
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March 20, 1975 |
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RITA ARORA Vs. SALIG RAM
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April 29, 1975 |
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ROMESH LAL Vs. CHARANJI LAL ETC.
|
January 7, 1975 |
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ROSHAN LAL Vs. THE STATE OF HIMACHAL PRADESH ETC.
|
August 5, 1975 |
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ROSHAN LAL BEHAL Vs. THE DIRECTOR OF FOOD AND SUPPLIES
|
December 4, 1975 |
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ROSHAN LAL BUTAIL Vs. THE UNION OF INDIA (UOI) ETC.
|
December 16, 1975 |
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ROSHANLAL Vs. STATE
|
July 7, 1975 |
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RULDA RAM Vs. SHRIMATI KALA DEVI
|
April 25, 1975 |
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S. BANNERJEE AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
September 18, 1975 |
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SADHU ETC. Vs. SANDHYA LAL SHARMA
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May 26, 1975 |
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SAGLI RAM Vs. UNION OF INDIA (UOI) ETC.
|
March 31, 1975 |
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SAHI RAM Vs. THE STATE OF HIMACHAL PRADESH ETC.
|
April 4, 1975 |
|
SALIG RAM Vs. SHAMA NAND ETC.
|
May 7, 1975 |
|
SANT KUMAR Vs. SMT. SAWAN DEVI AND ORS.
|
December 18, 1975 |
|
SANT KUMAR Vs. SMT. SEWAN DEVI AND ORS.
|
December 8, 1975 |
|
SARNA Vs. PARSHOTAM DASS
|
May 7, 1975 |
|
SARWAN KUMAR ETC. Vs. UNION OF INDIA (UOI) ETC.
|
July 19, 1975 |
|
SAT PAL KHANNA AND ANR. Vs. SMT. LILA WATI AND ORS.
|
August 14, 1975 |
|
SHIV RAM Vs. STATE OF HIMACHAL PRADESH
|
December 11, 1975 |
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SHRI SHANKAR NATH AND ORS. Vs. SHRI JAGAT RAM KUTHIALA AND ORS.
|
January 2, 1975 |
|
SHRIMATI NARAINI Vs. RAM RATTAN AND ORS.
|
March 19, 1975 |
|
SINGLA BROTHERS SOLAN Vs. THE SPECIAL TRIBUNAL ETC.
|
December 30, 1975 |
|
SITA DEVI Vs. NARAIN SINGH
|
November 13, 1975 |
|
SMT. AMAR DEVI Vs. SMT. SHAKUNTLA DEVI
|
May 1, 1975 |
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SMT. BASANT KAUR Vs. J.R. WALIA AND ANR.
|
August 8, 1975 |
|
SMT. BIMLA AND ORS. Vs. DEVIA
|
September 2, 1975 |
|
SMT. DEV LATA Vs. ALAM ETC.
|
July 31, 1975 |
|
SMT. KANNU Vs. SMT. CHANU AND ANR.
|
November 24, 1975 |
|
SMT. KUBJA Vs. MEENA AND ORS.
|
June 15, 1975 |
|
SMT. LILA DEVI ETC. Vs. THE STATE OF HIMACHAL PRADESH
|
January 9, 1975 |
|
SMT. PREM KUMARI Vs. THE STATE OF HIMACHAL PRADESH ETC.
|
January 6, 1975 |
|
SMT. TARANJIT KOHLI Vs. GURBAKSH SINGH KOHLI
|
September 24, 1975 |
|
SMT. UTTAMI Vs. SHRI RAM DASS ETC.
|
July 30, 1975 |
|
SMT. VIJOTI DEVI Vs. GULAB SINGH
|
November 13, 1975 |
|
SOBHA RAM AND ANR. Vs. SUNDER SINGH ETC.
|
July 11, 1975 |
|
SOHAN LAL Vs. MOHAN LAL
|
December 4, 1975 |
|
STATE Vs. SURINDER KUMAR
|
September 26, 1975 |
|
STATE Vs. DILLA RAM
|
July 25, 1975 |
|
STATE Vs. P.C. SHARMA
|
September 23, 1975 |
|
STATE Vs. SURENDER KUMAR
|
September 29, 1975 |
|
STATE OF H P Vs. AJIT KUMAR
|
December 19, 1975 |
|
STATE OF HIMACHAL PRADESH Vs. HARBANS SINGH
|
September 15, 1975 |
|
STATE OF HIMACHAL PRADESH Vs. LT VIJAY SINGH
|
September 2, 1975 |
|
STATE OF HIMACHAL PRADESH Vs. CHARAN DASS DOGRA
|
October 22, 1975 |
|
STATE OF HIMACHAL PRADESH Vs. ISHWAR CHAND
|
November 12, 1975 |
|
STATE OF HIMACHAL PRADESH Vs. SHYAMA NAND
|
December 12, 1975 |
|
STATE OF HIMACHAL PRADESH AND ANR. Vs. AJIT KUMAR
|
December 9, 1975 |
|
STATE OF HIMACHAL PRADESH AND ANR. Vs. SMT. BHOLI ETC.
|
April 4, 1975 |
|
SUNDER SINGH RAGHUBANS Vs. EMBASSY OF INDIA IN NEPAL
|
December 15, 1975 |
|
SURJIT SINGH Vs. PRITAM SINGH
|
November 27, 1975 |
|
SWARAJ SURI Vs. THE EXCISE AND TAXATION COMMISSIONER ETC.
|
September 4, 1975 |
|
SWARUP CHAND GUPTA ETC. Vs. STATE OF H.P. ETC.
|
July 21, 1975 |
|
TELU RAM Vs. HARI KUMAR AND ANR.
|
July 7, 1975 |
|
TRILOK CHAND ETC. Vs. Y.S. PARMAR ETC.
|
March 14, 1975 |
|
TULA RAM Vs. THE STATE OF HIMACHAL PRADESH
|
April 28, 1975 |
|
UJJAGAR SINGH AND ORS. Vs. THE STATE OF H.P.
|
July 8, 1975 |
|
UNION OF INDIA (UOI) Vs. SMT. KYARU ETC.
|
May 7, 1975 |
|
UNION OF INDIA (UOI) AND ANR. Vs. VISHWA NATH SUD AND ANR.
|
June 6, 1975 |
|
VIDYA SAGAR AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ANR.
|
September 24, 1975 |
|
VIJAY NARAIN AND ORS. Vs. STATE
|
August 30, 1975 |
|
VIRENDRA HOTEL AND ALLIED INUDSTRIES (P) LTD. Vs. RAM PARKASH
|
June 19, 1975 |
|
YOUNGRIN CHHETAN Vs. TARJIN CHHOLAK
|
July 14, 1975 |
LOGIN