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A.K. VASUDEVA Vs. THE STATE OF HIMACHAL PRADESH AND ORS.
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July 27, 1972 |
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AGAR SINGH Vs. STATE ETC.
|
July 3, 1972 |
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ASHOK KUMAR Vs. OM PRAKAS
|
January 3, 1972 |
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BADRI LAL AND ORS. Vs. JAI KISHAN AND ORS.
|
September 5, 1972 |
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BALA RAM Vs. AMAR SINGH
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June 14, 1972 |
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BELI RAM Vs. J.B.L. KHACHI
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August 25, 1972 |
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BHAGAT RAM Vs. LILAWATI GALIB
|
September 22, 1972 |
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BHAGAT RAM Vs. LILAWATI GALIB
|
April 24, 1972 |
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BHAJAN SINGH ALIAS CHHAN ETC. Vs. SMT. CHAMELI
|
December 8, 1972 |
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BIHARI LAL Vs. RAJINDER LAL BUTAIL
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November 29, 1972 |
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BRIJ LAL Vs. BAKSHI RAM
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July 28, 1972 |
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CHARAN DASS Vs. THAKUR DASS MAST RAM
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March 6, 1972 |
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D K KHANNA Vs. UNION OF INDIA
|
October 3, 1972 |
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DEITY MANDIR NANDI KESHWAR MAHADEV Vs. GRAM SABHA
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August 17, 1972 |
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DEVTA CHIKHRESHWAR Vs. UNION OF INDIA
|
April 28, 1972 |
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DIRECTOR INDIAN AGRICULTURAL RESEARCH INSTITUTE Vs. VIDYA SAGAR
|
June 30, 1972 |
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GHANA NAND SHARMA Vs. THE STATE OF HIMACHAL PRADESH
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November 23, 1972 |
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GIRDHARILAL Vs. ASSISTANT COLLECTOR CENTRAL EXCISE DIVISION
|
November 9, 1972 |
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GOKAL CHAND Vs. THE STATE
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August 3, 1972 |
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GOKAL NATH Vs. KRISHNA DEVI
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December 22, 1972 |
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GOPALA AND ORS. Vs. RAM SARAN AND ORS.
|
September 22, 1972 |
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GRAM PANCHAYAT Vs. STATE
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July 11, 1972 |
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H S BEDI Vs. DHANNI DEVI
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April 18, 1972 |
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H.L. SETHI Vs. MUNICIPAL CORPORATION
|
July 3, 1972 |
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HARI DASS Vs. HIROO
|
January 3, 1972 |
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HARI RAM Vs. BALAK RAM
|
August 8, 1972 |
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HARI SINGH Vs. JAI SINGH
|
July 7, 1972 |
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HARINDERJIT SINGH Vs. STATE OF HIMACHAL PRADESH
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March 15, 1972 |
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HARISH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
October 3, 1972 |
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JAGAN NATH AND ORS. Vs. BHAGAT RAM AND ORS.
|
December 12, 1972 |
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JAI SINGH THAKUR AND SONS Vs. UNION OF INDIA (UOI) AND ORS.
|
December 21, 1972 |
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JEET RAM Vs. THE STATE OF HIMACHAL PRADESH
|
October 26, 1972 |
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K.S. KARAI Vs. THE STATE
|
December 21, 1972 |
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KALAM DASS Vs. CHIEF ELECTORAL OFFICER
|
July 14, 1972 |
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KALU RAM Vs. MADHO RAM
|
March 6, 1972 |
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KANSHI RAM PRADHAN Vs. STATE OF HIMACHAL PRADESH
|
August 8, 1972 |
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KANSHI RAM PRADHAN Vs. THE STATE OF H.P. AND ANR.
|
October 8, 1972 |
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KARAM CHAND MOHAN SINGH Vs. BASHESHWAR NATH AND CO
|
July 7, 1972 |
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LACHHMAN Vs. STATE
|
May 19, 1972 |
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LAIQ RAM AND ORS Vs. STATE OF H.P. AND ORS
|
April 5, 1972 |
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M.L. GUPTA AND Vs. C.P. MALHOTRA
|
November 30, 1972 |
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MAGZEE RAM Vs. STATE AND OTHERS
|
July 3, 1972 |
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MAHADEV BAJRI CO Vs. KESHO DASS
|
June 7, 1972 |
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MAJOR (RETD.) P.I. MORADA Vs. SHRI S.D. BAKSHI
|
November 9, 1972 |
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MANOHAR LAL SAINI Vs. MUNICIPAL CORPORATION
|
July 4, 1972 |
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MEMA Vs. STATE
|
March 10, 1972 |
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MIR CHAND Vs. H P UNIVERSITY
|
May 2, 1972 |
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MOHINDER PAL Vs. ANAND KUMAR
|
July 19, 1972 |
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MRS. KAILASH KHANNA Vs. SMT. LACHHMI GOOLARY
|
September 21, 1972 |
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MUNICIPAL COMMITTEE Vs. UNION OF INDIA
|
May 12, 1972 |
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MUNICIPAL COMMITTEE Vs. GURDIAL SINGH
|
August 3, 1972 |
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NAGNOO Vs. GIAN CHAND
|
May 23, 1972 |
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NAND LAL Vs. HARBANS LAL
|
September 14, 1972 |
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NARAIN SINGH Vs. STATE OF HIMACHAL PRADESH
|
March 7, 1972 |
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NATHA SINGH Vs. COLLECTOR
|
September 19, 1972 |
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NEGI RAM Vs. MANDIR SHIVJI MAHARAJ
|
October 3, 1972 |
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OM PARKASH KUMAR Vs. STATE OF HIMACHAL PRADESH
|
March 24, 1972 |
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PARAS RAM Vs. STATE OF HIMACHAL PRADESH
|
July 25, 1972 |
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PARAS RAM Vs. STATE
|
April 25, 1972 |
|
PARAS RAM AND ORS. Vs. BHURU
|
December 20, 1972 |
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PIYARE LAL KHANNA Vs. FINANCIAL COMMISSIONER
|
October 3, 1972 |
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PREM NATH LAROIYA Vs. STATE
|
September 12, 1972 |
|
PUNJAB STATE Vs. JOGINDER NATH
|
May 3, 1972 |
|
PURAN CHAND Vs. PARTAP CHAND
|
March 22, 1972 |
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RAM RAKHA AND COMPANY Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
November 9, 1972 |
|
RANDEV SINGH Vs. THE STATE OF HIMACHAL PRADESH
|
July 3, 1972 |
|
ROMESH CHAND Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
May 29, 1972 |
|
ROOKMANI Vs. BAHADUR SINGH AND ORS.
|
December 12, 1972 |
|
ROOP LAL Vs. STATE
|
April 13, 1972 |
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ROSHAN LAL KUTHIALA Vs. RADHA KRISHNA KUTHALIA
|
May 22, 1972 |
|
S S MITTAL Vs. BAR COUNCIL OF INDIA
|
September 8, 1972 |
|
SALIG RAM Vs. STATE
|
July 27, 1972 |
|
SHARAB CHHONZAM Vs. SURAJ MANI
|
January 20, 1972 |
|
SHARWAN KUMAR Vs. ADDL FINANCIAL COMMISSIONER
|
November 23, 1972 |
|
SHER SINGH Vs. SINGHA SINGH AND ORS.
|
May 5, 1972 |
|
SHER SINGH Vs. SINGHA SINGH
|
March 5, 1972 |
|
SHIV RAM Vs. THAKAR DUTT
|
September 14, 1972 |
|
SHRI DHARAM VIR PURI Vs. STATE OF H.P. AND ORS.
|
January 3, 1972 |
|
SHYAM SINGH Vs. HIRA SINGH
|
June 20, 1972 |
|
SMT. KRISHNA DEVI Vs. THE STATE OF HIMACHAL PRADESH AND ANR.
|
December 5, 1972 |
|
SMT. ROSHNI Vs. THE STATE
|
November 29, 1972 |
|
SMT. SANDHYA DEVI Vs. STATE OF HIMACHAL PRADESH AND ORS.
|
November 9, 1972 |
|
SOBHA RAM Vs. BAHADUR SINGH
|
May 1, 1972 |
|
SOHAN SINGH AND CO Vs. MOHAMMAD AISHAK TYAGI
|
June 8, 1972 |
|
STATE Vs. AMAR SINGH
|
May 23, 1972 |
|
STATE Vs. OM PARKASH
|
July 7, 1972 |
|
STATE Vs. RAM SINGH
|
August 4, 1972 |
|
STATE Vs. LAVINDER SINGH
|
August 2, 1972 |
|
STATE Vs. LOBSANG SHARAP
|
May 12, 1972 |
|
STATE Vs. LAL DIN
|
May 12, 1972 |
|
STATE OF HIMACHAL PRADESH Vs. SADHU RAM ETC.
|
April 10, 1972 |
|
STATE OF HIMACHAL PRADESH Vs. H S SOBTI AND CO
|
August 25, 1972 |
|
SUNDER Vs. KIRPU
|
June 22, 1972 |
|
SURAT RAM AND ANR. Vs. THE STATE AND ORS.
|
July 4, 1972 |
|
SWARAN SINGH AND ANR. Vs. STATE OF HIMACHAL PRADESH
|
August 7, 1972 |
|
TARA CHAND Vs. GOVERDHAN SINGH
|
January 5, 1972 |
|
TEMPLE THAKURDWARA Vs. SIHANU RAM
|
October 3, 1972 |
|
UDAI SINGH Vs. STATE OF H.P. AND ORS.
|
November 1, 1972 |
LOGIN