BEANT SINGH Vs. NATHA SINGH
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November 16, 1964 |
CHUNILAL Vs. UNION OF INDIA
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February 22, 1964 |
COLLECTOR Vs. LACHHMAN
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September 14, 1964 |
COLLECTOR Vs. DAULAT RAM
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July 2, 1964 |
DASU RAM BRIJ LAL Vs. UNION OF INDIA
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November 30, 1964 |
DEVI SARAN Vs. ELECTION TRIBUNAL
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December 22, 1964 |
DHANI RAM Vs. SUB-DIVISIONAL JUDGE
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September 10, 1964 |
DILA Vs. UNION OF INDIA
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September 30, 1964 |
JAGAT RAM Vs. MATHI
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December 29, 1964 |
JOBAN DASS Vs. SHIBU
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June 10, 1964 |
KARAM DAS SAUTHA Vs. SANGAT RAM
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September 29, 1964 |
KRISHAN DEV Vs. RAM PIARI
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June 20, 1964 |
KRISHAN DEV Vs. RAM PIARI
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October 30, 1964 |
LAND ACQUISITION COLLECTOR Vs. PARVATI DEVI
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March 28, 1964 |
MAJOR PUNNU RAM Vs. STATE
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May 19, 1964 |
MATA RAM Vs. INDER SINGH
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November 13, 1964 |
MEHAR CHAND Vs. TWARSOO
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December 26, 1964 |
MELA RAM Vs. BALAK RAM
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September 18, 1964 |
PARAS RAM Vs. DAYAL DAS
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September 30, 1964 |
PREMI Vs. DAYA RAM
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August 12, 1964 |
RAI SINGH Vs. STATE
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November 5, 1964 |
RAJKUMAR RAJINDER SINGH Vs. LIEUTENANT GOVERNOR
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December 28, 1964 |
ROSHAN LAL Vs. UNION OF INDIA
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March 11, 1964 |
SHAM LAL Vs. STATE
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October 31, 1964 |
SHAM SINGH Vs. STATE
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May 27, 1964 |
SHUSHILA DEVI Vs. DHANI RAM
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July 10, 1964 |
STATE Vs. ATMA RAM
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December 1, 1964 |
SUNEHRU Vs. RIKHI RAM
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September 22, 1964 |
UNION OF INDIA Vs. AMAR CHAND
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May 30, 1964 |
VIJAYA CO-OPERATIVE M P SOCIETY Vs. SANGAT RAM
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September 29, 1964 |