| Case Title | Date |
|---|---|
| BALA NAND Vs. DEVKI NAND | January 12, 1963 |
| JAGAN NATH Vs. MEHAR SINGH | July 3, 1963 |
| JAI SINGH S/O BALI BHADAR Vs. MANSA RAM | December 31, 1963 |
| LACHHMI RAM Vs. PRABHOO | July 27, 1963 |
| NANKU Vs. UNION OF INDIA | September 14, 1963 |
| RANA VIDYA BHUSHAN SINGH Vs. SHRI RATI RAM | April 27, 1963 |
| SHANKAR DASS Vs. MAHU RAM | January 10, 1963 |
| SHRI KANTHA MAL Vs. H P ADMIN | April 27, 1963 |
| SHRI PARSA Vs. SHRI KANSHI RAM | September 12, 1963 |
| STATE Vs. RATTAN LAL | August 30, 1963 |
| UNION OF INDIA Vs. JABBI | January 12, 1963 |
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