| Case Title | Date |
|---|---|
| CHET RAM Vs. UNION OF INDIA | March 26, 1962 |
| DAYAL Vs. UNION OF INDIA | September 29, 1962 |
| DEVI RAM Vs. MULAKH RAJ | March 17, 1962 |
| JAGAT NARAIN Vs. SITA RAM | December 18, 1962 |
| JAI RAM AND SON Vs. KAHNA RAM HANS RAJ | April 30, 1962 |
| JAI SINGH Vs. MANSHA RAM | November 10, 1962 |
| KISHORI LAL KAPOOR Vs. LT GOVERNOR | March 2, 1962 |
| LALA PARSHOTAM RAM Vs. KHEM CHAND | September 18, 1962 |
| MUSADI Vs. GANPATU | July 23, 1962 |
| NAUMI Vs. NAROTAM | October 25, 1962 |
| NEGI BALBAHADUR SINGH Vs. LT GOVERNOR HIMACHAL PRADESH | June 15, 1962 |
| NYAYA PANCHAYAT PALOG Vs. GHANU RAM | April 6, 1962 |
| PADI Vs. UNION OF INDIA | October 3, 1962 |
| PARAS RAM Vs. HEM RAJ | January 5, 1962 |
| PRITHI CHAND Vs. LIEUTENANT-GOVERNOR | August 7, 1962 |
| SAMPURAN KAUR Vs. COLLECTOR LAND ACQUISITION | April 6, 1962 |
| SARJU SINGH Vs. GURDWARU | July 27, 1962 |
| SUMITRA Vs. MAHARAJU | December 11, 1962 |
| SURESHWARI DATT Vs. PARMA | November 29, 1962 |
| UNION OF INDIA Vs. SHRI LABH CHAND SHARMA | June 29, 1962 |
| UNION OF INDIA Vs. LACHHMAN ALIAS PUNNO | March 13, 1962 |
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