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ATA MOHAMMAD Vs. GHERA
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April 24, 1961 |
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BALU RAM Vs. DHANGAL RAM
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March 24, 1961 |
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BIPAL LAL Vs. DASS
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May 4, 1961 |
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CHANDU RAM Vs. KALYAN CHAND
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March 20, 1961 |
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COLLECTOR Vs. RAM DEVI
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March 8, 1961 |
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COLLECTOR Vs. JANKI DEVI
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March 13, 1961 |
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COLLECTOR OF BILASPUR Vs. SANTU
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March 16, 1961 |
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DEVI SINGH Vs. TARA CHAND
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May 20, 1961 |
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DISTRICT CO-OPERATIVE FEDERATION LTD Vs. KHUB CHAND
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January 13, 1961 |
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DITTU RAM Vs. AMAR CHAND
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May 10, 1961 |
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GAURJU Vs. TARA CHAND
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May 4, 1961 |
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GOVARDHAN Vs. UNION OF INDIA
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May 6, 1961 |
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JAI SINGH Vs. MANGTOO
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April 27, 1961 |
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KAPUR CHAND Vs. INSPECTOR-GENERAL OF POLICE
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December 19, 1961 |
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KAPURU Vs. GULABA
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June 30, 1961 |
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MOHINDAR SINGH Vs. BALAK RAM
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February 4, 1961 |
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MUNICIPAL COMMITTEE Vs. RAM LAL
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November 3, 1961 |
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PARMATMA RAM Vs. SIRI CHAND
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August 14, 1961 |
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RAJKUMAR RAJINDRA SINGH Vs. H P ADMINISTRATION
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July 11, 1961 |
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SANT Vs. UNION OF INDIA
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July 4, 1961 |
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SHRI AMAR CHAND BUTAIL Vs. UNION OF INDIA
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August 1, 1961 |
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SHRI ARIDAMAN NATH Vs. UNION OF INDIA
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May 30, 1961 |
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SIRI RAM Vs. NIRANJAN SINGH
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June 22, 1961 |
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TULA Vs. SADH
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October 23, 1961 |
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UNION OF INDIA Vs. WAZIR CHAND
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May 27, 1961 |
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VIJEY KUMARI THAKUR Vs. H P ADMINISTRATION
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January 9, 1961 |