| Case Title | Date |
|---|---|
| BALA DAT Vs. UNION OF INDIA | August 22, 1960 |
| BISHAN DASS Vs. JOGINDER LAL | June 7, 1960 |
| COLLECTOR Vs. HANS RAJ | November 21, 1960 |
| COLLECTOR Vs. BAKHSHI RAM | December 25, 1960 |
| DEVI SINGH Vs. PHULMA | September 13, 1960 |
| GIRDHARI LAL Vs. COLLECTOR | December 2, 1960 |
| KALAWATI Vs. DEVI RAM | September 2, 1960 |
| KALAWATI Vs. DEVI RAM | August 30, 1960 |
| KALYAN SINGH Vs. BALDEV SINGH | August 11, 1960 |
| RAMU Vs. RANA VIDYA BHUSHAN SINGH | November 5, 1960 |
| SARWAN SINGH Vs. UNION OF INDIA | July 12, 1960 |
| SOHAN LAL Vs. SANT LAL | August 22, 1960 |
| SUNDAR Vs. SUBEDAR RAM DASS | November 24, 1960 |
| TIRATH RAM Vs. CHAUDHRY MAL MANGAT RAM | November 14, 1960 |
| VINDHYA BASANI Vs. JADAB SINGH | December 29, 1960 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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