| Case Title | Date |
|---|---|
| BHUPENDRA NATH Vs. UNION OF INDIA | May 21, 1959 |
| K C MEHRA Vs. UNION OF INDIA | November 7, 1959 |
| PADMA Vs. PARMA RAM | May 6, 1959 |
| RAM DAYAL CHUNILAL YADAV Vs. UNION OF INDIA | August 29, 1959 |
| SANSAR CHAND Vs. UNION OF INDIA | October 29, 1959 |
| SAWAN RAM Vs. GUMAN SINGH | April 14, 1959 |
| SUBEDAR BAMAN RAM Vs. MASTI | May 7, 1959 |
| UNION OF INDIA Vs. KEDARESHWAR | April 30, 1959 |
| UNION OF INDIA Vs. SANSAR CHAND | July 16, 1959 |
| UNION OF INDIA Vs. RAMDAYAL CHUNILAL YADAV | August 29, 1959 |
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