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AMAR CHAND BUTAIL Vs. UNION OF INDIA
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August 31, 1956 |
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AMBAKA Vs. AJMAT
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April 30, 1956 |
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AMOLAK SINGH Vs. PUNJAB UNIVERSITY
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August 28, 1956 |
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Anant Ram Vs. Mt. Janki
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February 29, 1956 |
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ASHOK PAL SINGH Vs. MOTI RAM
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April 26, 1956 |
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BALAK RAM Vs. SURAT RAM
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September 14, 1956 |
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BANGI RAM Vs. STATE OF HIMACHAL PRADESH
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July 10, 1956 |
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BUDHU Vs. NAHRU
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May 12, 1956 |
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CHUNI LAL Vs. G M NAHAN FOUNDRY LTD
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December 29, 1956 |
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DAYA RAM Vs. JAGIR SINGH
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March 29, 1956 |
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DAYA RAM Vs. JAGIR SINGH
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April 29, 1956 |
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DHURU Vs. CHANDU RAM
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May 14, 1956 |
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DUNI CHAND Vs. HIRA SINGH
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April 14, 1956 |
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DURGA DUTT Vs. CHANDANU
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April 17, 1956 |
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GAJJAN MAL MOHAN LAL Vs. STATE OF HIMACHAL PRADESH
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June 8, 1956 |
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Gajjan Mal Mohan Lall Vs. State of H. P.
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July 19, 1956 |
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GHINOO RAM Vs. KANHYA
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September 8, 1956 |
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HAKIM RAI SHARMA Vs. PUNJAB UNIVERSITY
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June 30, 1956 |
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ISHWAR DAS KAUSHESH Vs. STATE OF HIMACHAL PRADESH
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April 19, 1956 |
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JAI CHAND Vs. COLLECTOR
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April 4, 1956 |
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KASHI RAM Vs. FIRM JAI RAM GANGA RAM
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March 8, 1956 |
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LACHMI Vs. ANANT RAM
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March 27, 1956 |
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Mohi Ram Vs. Bansi Lal
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April 18, 1956 |
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NAINU Vs. KISHAN SINGH
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December 6, 1956 |
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NANAK CHAND Vs. PARAS RAM
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August 25, 1956 |
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PITAMBAR DAS Vs. RAJMATA SRIMATI SHANTI DEVI
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July 30, 1956 |
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Purangir Vs. Bhawanigir
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July 28, 1956 |
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Rewa Shankar Vs. Narasinghji Maharaj
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August 9, 1956 |
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SANT Vs. RAM SARAN
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January 7, 1956 |
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STATE Vs. BISHAN DAS SURI
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April 5, 1956 |
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STATE OF HIMACHAL PRADESH Vs. BOOTI NATH
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February 23, 1956 |
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STATE OF HIMACHAL PRADESH Vs. BUTI NATH
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September 24, 1956 |
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SUDARSHAN Vs. CHUHA SINGH
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January 14, 1956 |
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THAKAR DAS Vs. CHETU
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May 5, 1956 |
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