| Case Title | Date |
|---|---|
| BAIJNATH Vs. RAM NATH | November 25, 1950 |
| BAKHTAWAR SINGH Vs. STATE | July 4, 1950 |
| BEG RAM Vs. CHARAN DAS | October 3, 1950 |
| CHOUDHARY Vs. DEVI RAM | October 26, 1950 |
| DHAN SINGH Vs. MADAN SINGH | September 18, 1950 |
| DHANIA Vs. PARAS RAM | April 8, 1950 |
| DHIRJOO Vs. KAMNA | March 16, 1950 |
| INDAR DASS Vs. STATE | October 5, 1950 |
| KANHYA Vs. STATE | November 20, 1950 |
| KARAM SINGH Vs. STATE | July 3, 1950 |
| LACHHMAN SINGH AND KARTAR SINGH Vs. STATE | June 23, 1950 |
| MAGHU Vs. KANWAR RATTAN SINGH | May 26, 1950 |
| NATHU RAM Vs. STATE | June 26, 1950 |
| PARAS RAM Vs. STATE | May 18, 1950 |
| PREM NATH Vs. STATE | July 12, 1950 |
| PRITAM SINGH Vs. L. KHUSHI LAL | December 1, 1950 |
| SADH Vs. PANU | July 13, 1950 |
| STATE Vs. KALI | October 16, 1950 |
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