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Year 2015 of HIMACHAL PRADESH STATE CONSUMER DISPUTES REDRESSAL COMMISSION
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HIMACHAL PRADESH STATE CONSUMER DISPUTES REDRESSAL COMMISSION
2015
List of
Cases
Case Title
Date
BALAK RAM KAUNDAL Vs. NEW INDIA ASSURANCE COMPANY LIMITED
January 2, 2015
RAMESH CHAND Vs. NATIONAL INSURANCE COMPANY LTD. AND ORS.
April 1, 2015