|
ABHILASHI EDUCATION SOCIETY & ANOTHER Vs. GEETA DEVI
|
May 3, 2014 |
|
AGRICULTURE INSURANCE COMPANY OF INDIA LIMITED & ANOTHER Vs.
TIRATH RAM THAKUR & OTHERS
|
April 29, 2014 |
|
AMAR SINGH THAKUR Vs. D.S. KAMAL
|
June 20, 2014 |
|
AMRIT LAL & OTHERS Vs. CANARA BANK
|
April 24, 2014 |
|
ANURADHA SANGHAVI Vs. SHIWALIK CO-OPERATIVE HOUSE BUILDING SOCIETY LIMITED
|
July 23, 2014 |
|
ATULYA SOOD Vs. NATIONAL INSURANCE COMPANY LTD.
|
January 8, 2014 |
|
BABU RAM PAUL Vs. ICICI PRUDENTIAL LIFE INSURANCE COMPANY
LTD. & OTHERS
|
October 15, 2014 |
|
BAINI CHAND & ANOTHER Vs. UNIVERSAL SOMPO GENERAL INSURANCE
COMPANY LIMITED & OTHERS
|
June 25, 2014 |
|
BAJAJ ALLIANZ LIFE INSURANCE COMPANY LTD. Vs. BHIM SEN DUGGAL
|
April 24, 2014 |
|
BAL KRISHAN Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY
LTD., THROUGH ITS AREA MANAGER & OTHERS
|
April 23, 2014 |
|
BEHL MOTORS PRIVATE LIMITED & ANOTHER Vs. PAWAN KUMAR &
OTHERS
|
February 25, 2014 |
|
BIDHI CHAND Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE
COMPANY LTD. & ANOTHER
|
May 17, 2014 |
|
BIMAL WALIA, GOVERNMENT CONTRACTOR & SUPPLIER Vs. KAMLA DEVI
|
March 13, 2014 |
|
BIMLA PAPER PRODUCTS Vs. SOMAYA IMPEX PRIVATE LIMITED
|
April 10, 2014 |
|
BRANCH MANAGER & OTHERS Vs. NAND LAL ARORA
|
April 30, 2014 |
|
BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. &
OTHERS Vs. BALDEV SINGH & ANOTHER
|
May 19, 2014 |
|
CANARA BANK, MANDI, DISTRICT MANDI, H.P., THROUGH ITS BRANCH
MANAGER Vs. NEERAJ KAPOOR
|
March 27, 2014 |
|
CHARANJIT SINGH Vs. SATLUJ MOTORS
|
May 14, 2014 |
|
COL. B.R. MEHTA Vs. M/S. (DFF) DASH MESH FRESH FRUIT
|
May 9, 2014 |
|
DARSHANI DEVI & OTHERS Vs. M/S. RELIANCE GENERAL INSURANCE
|
May 30, 2014 |
|
DEV RAJ Vs. THE RELIANCE GENERAL INSURANCE COMPANY
|
April 9, 2014 |
|
DIRECTOR GENERAL OF POLICE & ANOTHER Vs. RELIANCE GENERAL
INSURANCE COMPANY LTD. & OTHERS
|
June 2, 2014 |
|
DR. ANIL MINHAS Vs. KARNAIL SINGH
|
June 26, 2014 |
|
FORCE MOTORS LIMITED AND ORS. Vs. SANJEEV KUMAR
|
December 1, 2014 |
|
GOPAL DUTT SHARMA Vs. NEW INDIA ASSURANCE COMPANY LIMITED &
ANOTHER
|
April 29, 2014 |
|
HASINA & OTHERS Vs. IFFCO-TOKIO GENERAL INSURANCE COMPANY
LTD. & OTHERS
|
March 27, 2014 |
|
HIM SOLAR AND GASES PVT. LTD. Vs. SANTOSH SINGH
|
June 20, 2014 |
|
HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED Vs. PRITPAL
SINGH
|
May 23, 2014 |
|
HINDUJA LEYLAND FINANCE LTD. & ANOTHER Vs. DHOOM RAJ
|
August 4, 2014 |
|
ICICI BANK LIMITED Vs. BALWANT SINGH KANWAR
|
July 18, 2014 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. MEENA DEVI
|
June 25, 2014 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. RUPINDER
SINGH
|
May 23, 2014 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. & ANOTHER Vs.
SANJAY DHARMAIK
|
May 8, 2014 |
|
INDU KHANNA Vs. PUNJAB NATIONAL BANK & ANOTHER
|
May 26, 2014 |
|
JAGPAL SINGH Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
July 21, 2014 |
|
JAI KUMAR & ANOTHER Vs. PARMA NAND SAINI
|
March 3, 2014 |
|
JOGINDER SINGH AND ORS. Vs. ROHROO TRUCK OPERATOR UNION AND ORS.
|
October 31, 2014 |
|
KANTA SHARMA Vs. POST MASTER CENTRAL (P&T) CIRCLE SHIMLA,
H.P. & OTHERS
|
March 12, 2014 |
|
KAPIL SOOD Vs. FIELD GUNS FACTORY & OTHERS
|
April 23, 2014 |
|
KARAN DEV Vs. VIRENDER MANKOTIA & ANOTHER
|
September 5, 2014 |
|
KUNAL THAKUR Vs. M/S. SHRIRAM GENERAL INSURANCE COMPANY LTD.
& ANOTHER
|
September 10, 2014 |
|
LALIT KUMAR Vs. M/S. OMAXE LIMITED & ANOTHER
|
September 11, 2014 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. PRADEEP KUMAR AND ORS.
|
November 21, 2014 |
|
LIFE INSURANCE CORPORATION OF INDIA & ANOTHER Vs. VIDYA DEVI
|
April 3, 2014 |
|
M/S. AJAY KUMAR SOOD, ENGINEERS & CONTRACTORS Vs. THE
ORIENTAL INSURANCE COMPANY LIMITED
|
March 18, 2014 |
|
M/S. AJUDHIA DASS Vs. HIMACHAL GRAMIN BANK & ANOTHER
|
June 27, 2014 |
|
M/S. AMRITSAR CLOTH HOUSE Vs. NARVADA THAKUR
|
May 12, 2014 |
|
M/S. ANAND ELECTRONICS Vs. JITENDER CHAUDHARY
|
September 22, 2014 |
|
M/S. AVALON COSMETICS PRIVATE LIMITED Vs. THE ORIENTAL
INSURANCE COMPANY LIMITED & ANOTHER
|
June 24, 2014 |
|
M/S. COMPETENT AUTOMOBILES COMPANY LIMITED Vs. RITA DEVI
|
May 16, 2014 |
|
M/S. ELDER FARM Vs. H.P. STATE INDUSTRIAL DEVELOPMENT
CORPORATION LIMITED & OTHERS
|
March 10, 2014 |
|
M/S. ICICI PRUDENTIAL LIFE INSURANCE COMPANY LIMITED Vs.
SURESH KUMAR SHARMA
|
May 26, 2014 |
|
M/S. J.J. ENTERPRISES Vs. NATIONAL INSURANCE COMPANY LTD. &
ANOTHER
|
June 4, 2014 |
|
M/S. LOCHAN SINGH & COMPANY Vs. MANI RAM & OTHERS
|
July 11, 2014 |
|
M/S. RANA T.V. CENTER Vs. KRISHAN CHAND SHARMA & ANOTHER
|
June 23, 2014 |
|
M/S. SATLUJ MOTORS Vs. TARA CHAND SHARMA & OTHERS
|
May 12, 2014 |
|
M/S. SHAKUN INFRASTRUCTURE DEVELOPMENT LIMITED Vs. UNITED
INDIA INSURANCE COMPANY LIMITED
|
August 27, 2014 |
|
M/S. SIMLA AUTOMOBILES PRIVATE LIMITED & ANOTHER Vs. RAKESH
KUMAR & ANOTHER
|
March 4, 2014 |
|
M/S. SNOW VIEW AUTOMOBILES PRIVATE LIMITED Vs. RAJEEV &
OTHERS
|
July 24, 2014 |
|
M/S. TATA MOTORS LTD. Vs. NARINDER KUMAR & ANOTHER
|
June 2, 2014 |
|
MADAN SHARMA Vs. H.P. STATE COOPERATIVE BANK LIMITED
|
April 30, 2014 |
|
MAHINDER LAL MEHTA Vs. M/S. ROYAL SUNDRAM ALLIANCE INSURANCE
COMPANY LIMITED
|
April 7, 2014 |
|
MAMTA DEVI Vs. BAJAJ ALLIANZ LIFE INSURANCE COMPANY LIMITED
& ANOTHER
|
April 23, 2014 |
|
MANAGING DIRECTOR, SURAT GOODS TRANSPORT PRIVATE LIMITED &
OTHERS Vs. M/S. CASE COLD ROLLS FORMING PRIVATE LIMITED & OTHERS
|
August 5, 2014 |
|
MANGAL SINGH Vs. NATIONAL INSURANCE COMPANY LTD. & ANOTHER
|
May 3, 2014 |
|
MANISH VERMA Vs. SUNNY
|
January 8, 2014 |
|
MANJEET SINGH PARMAR Vs. M/S. S.S. TRADERS & ANOTHER
|
May 6, 2014 |
|
MANOHAR LAL DHIMAN Vs. VIJAY KUMAR
|
July 23, 2014 |
|
MITHUN CHAUHAN Vs. THE NEW INDIA ASSURANCE COMPANY LIMITED
|
April 21, 2014 |
|
NAND LAL SHARMA Vs. NATIONAL INSURANCE COMPANY LIMITED
|
July 16, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. DEVINDRA DEVI
|
July 24, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. DHAN SUKH & OTHERS
|
September 25, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. MIMMI DEVI
|
March 28, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. M/S. INDO PHYTOCHEM
PHARMACEUTICALS
|
May 14, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. AKHLENDER SINGH
GULERIA & OTHERS
|
June 26, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. KAPOOR SINGH S/O MANAKU RAM
|
March 11, 2014 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. M/S. UJALA BUILDERS PVT.
LTD.
|
July 10, 2014 |
|
NATIONAL INSURANCE COMPANY, THROUGH ITS DIVISIONAL MANAGER Vs. RAJESH THAKUR
|
May 27, 2014 |
|
NETAR SINGH Vs. STATE BANK OF INDIA & ANOTHER
|
June 19, 2014 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BALAK RAM
|
April 1, 2014 |
|
OFFICE OF GENERAL MANAGER Vs. KISHORI LAL SHARMA
|
December 4, 2014 |
|
OM PARKASH BANTH & ANOTHER Vs. THE ORIENTAL INSURANCE
COMPANY LIMITED
|
May 26, 2014 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. PAWAN KUMAR & ANOTHER
|
May 23, 2014 |
|
ORIENTAL INSURANCE COMPANY LIMITED, THROUGH ITS SENIOR
DIVISIONAL MANAGER Vs. SHANTI NEGI
|
April 10, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. MANGAL CHAND
|
June 16, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. M/S. TRIKUTA FLOWERS,
THROUGH ITS SOLE PROPRIETOR
|
May 1, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. LATA CHANDEL
|
June 23, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD., THROUGH DIVISIONAL MANAGER Vs. NIHAL SINGH
|
January 3, 2014 |
|
PARVEEN KUMAR Vs. UNITED INDIA INSURANCE COMPANY LTD. &
ANOTHER
|
September 4, 2014 |
|
PRABHAT THAKUR Vs. TATA MOTORS LTD. AND ORS.
|
November 3, 2014 |
|
PRADEEP DHARMAIK Vs. NATIONAL INSURANCE COMPANY LTD
|
March 22, 2014 |
|
PRAKASH CHAND BANSAL Vs. THE BRANCH MANAGER, THE ORIENTAL
INSURANCE COMPANY & ANOTHER
|
April 10, 2014 |
|
PRINCIPAL, D.A.V. PUBLIC SCHOOL, HAMIRPUR, H.P. & ANOTHER Vs. RAKESH KUMAR
|
May 31, 2014 |
|
PRITAM SINGH Vs. THE ORIENTAL INSURANCE COMPANY LIMITED,
THROUGH ITS BRANCH MANAGER
|
May 2, 2014 |
|
PURAN SINGH THAKUR AND ORS. Vs. NATIONAL INSURANCE COMPANY LIMITED AND ORS.
|
November 11, 2014 |
|
R.K. MISHRA Vs. GURMEET SINGH
|
April 7, 2014 |
|
RAJ KUMAR MEHRA & OTHERS Vs. SAHARA INDIA COMMERCIAL
CORPORATION LIMITED & OTHERS
|
April 25, 2014 |
|
RAJ PAL SHARMA Vs. KEHAR SINGH
|
October 27, 2014 |
|
RAJA MANOHAR Vs. SUPERINTENDENT CENTRAL COPYING SECTION
|
April 7, 2014 |
|
RAJEEV SHARMA, PROPRIETOR Vs. SOMAYA IMPEX PRIVATE LIMITED
|
April 10, 2014 |
|
RAJENDER LAL BEHL Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
July 25, 2014 |
|
RAJINDER KUMAR & ANOTHER Vs. M/S. OMAXE LIMITED, (FORMALLY
OMAXE CONSTRUCTION LTD.) & ANOTHER
|
June 5, 2014 |
|
RAJNEESH SHARMA Vs. PUNJAB NATIONAL BANK AND ORS.
|
November 10, 2014 |
|
RAKESH KUMAR Vs. ADVANTA INDIA LIMITED & OTHERS
|
July 31, 2014 |
|
RAMESH CHAND THAKUR Vs. SAI SEEDS & PESTICIDE & ANOTHER
|
May 20, 2014 |
|
RAMESH KUMAR Vs. UNITED INDIA INSURANCE COMPANY LIMITED &
OTHERS
|
February 24, 2014 |
|
RATTAN LAL SHARMA Vs. M/S. SUMAN MOTORS, THROUGH ITS
AUTHORIZED SIGNATORY
|
April 25, 2014 |
|
RAVINDER GUPTA Vs. IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED
|
May 8, 2014 |
|
REKHA THAKUR Vs. THE NEW INDIA ASSURANCE COMPANY LIMITED
|
April 2, 2014 |
|
ROSHAN LAL Vs. AGRICULTURE DEVELOPMENT OFFICER & OTHERS
|
June 16, 2014 |
|
S.B.I. LIFE, THROUGH ITS SENIOR MANAGER & OTHERS Vs. SANTOSH
KUMARI & OTHERS
|
May 2, 2014 |
|
S.K. MEHTA Vs. MANAGING DIRECTOR/AUTHORIZED BRANCH HEAD, J.P. MOTORS
|
May 16, 2014 |
|
SAJID KHAN Vs. RELIANCE GENERAL INSURANCE COMPANY
|
May 28, 2014 |
|
SANDEEP KUMAR Vs. AMIT VERMA & ANOTHER
|
July 17, 2014 |
|
SANGEETA DEVI Vs. SBI GENERAL INSURANCE COMPANY LTD. & OTHERS
|
May 22, 2014 |
|
SANSAR CHAND AWASTHI Vs. H.P. URBAN DEVELOPMENT AUTHORITY
LIMITED
|
April 11, 2014 |
|
SARUCHI DHIMAN Vs. POSTMASTER GENERAL POST OFFICE & OTHERS
|
May 9, 2014 |
|
SATLUJ MOTORS Vs. SAPNA SHARMA & OTHERS
|
June 30, 2014 |
|
SATLUJ MOTORS Vs. TRIMURTI TEXTILES
|
May 5, 2014 |
|
SENIOR SUPERINTENDENT OF POST OFFICES Vs. HEMANT KUMAR GUPTA
|
December 29, 2014 |
|
SHAKUNTLA DEVI Vs. ICICI BANK, THE MALL SHIMLA, H.P.,
THROUGH MANAGER
|
March 26, 2014 |
|
SHAMA MEHTA, WIFE OF BABU LAL Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
October 30, 2014 |
|
SHEELA DEVI Vs. M/S. ICICI LOMBARD GENERAL INSURANCE COMPANY
LTD. & ANOTHER
|
March 13, 2014 |
|
SHIVA HOSPITAL Vs. ON-DOT COURIER AND CARGO LTD. AND ANOTHER
|
February 25, 2014 |
|
SHRIRAM TRANSPORT FINANCE COMPANY LTD. & ANOTHER Vs. DINESH
KUMAR
|
May 23, 2014 |
|
SHUKLA SOOD Vs. M/S. L.G. ELECTRONICS PRIVATE LIMITED &
OTHERS
|
April 23, 2014 |
|
SONY INDIA PRIVATE LIMITED Vs. RAJAT SHARMA
|
May 16, 2014 |
|
STATE BANK OF INDIA, MANDI, THROUGH ITS CHIEF MANAGER Vs.
SANSAR CHAND KAPOOR & ANOTHER
|
March 20, 2014 |
|
STATE BANK OF PATIALA Vs. GAGAN JAMWAL & ANOTHER
|
May 22, 2014 |
|
SUDERSHAN SINGH & OTHERS Vs. UNITED INDIA INSURANCE COMPANY
LIMITED
|
April 21, 2014 |
|
SUKET HOSPITAL & ANOTHER Vs. JYOTI DEVI & OTHERS
|
September 23, 2014 |
|
SUNDER LAL Vs. NATIONAL INSURANCE COMPANY LTD.
|
July 9, 2014 |
|
SUNDER LAL SHARMA Vs. RAM GENERAL INSURANCE COMPANY LTD. &
ANOTHER
|
July 16, 2014 |
|
SUNIL Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. &
ANOTHER
|
May 6, 2014 |
|
SUPERINTENDENT OF POST OFFICES & OTHERS Vs. VIKESH DOGRA,
PROPRIETOR OF M/S. G.V. ENTERPRISES
|
April 9, 2014 |
|
SURINDER MOHAN Vs. ORIENTAL INSURANCE COMPANY LTD
|
October 27, 2014 |
|
SURINDER MOHAN MAHENDRU Vs. PANO DEVI PATIAL & OTHERS
|
March 3, 2014 |
|
SURYA KANT Vs. NATIONAL INSURANCE COMPANY LTD.
|
January 1, 2014 |
|
SWARANJEET KAUR & ANOTHER Vs. BADRI NATH THAKUR & OTHERS
|
July 8, 2014 |
|
TAPAN KANTI DHAR Vs. TATA AIG LIFE INSURANCE CORPORATION LIMITED
|
March 22, 2014 |
|
TARLOK CHAND RAJESH KUMAR Vs. HARISH BHICKTA
|
January 8, 2014 |
|
TATA AIG LIFE INSURANCE CO. & OTHERS Vs. MAST RAM SHARMA
|
May 5, 2014 |
|
THE BRANCH MANAGER Vs. TEJ SINGH & OTHERS
|
June 27, 2014 |
|
THE CHIEF POSTMASTER GENERAL & ANOTHER Vs. C.R. NEGI
|
June 4, 2014 |
|
THE DISTRICT NODAL OFFICER-CUM-DEPUTY DIRECTOR (AGRICULTURE) Vs. MUKESH KUMAR & ANOTHER
|
May 24, 2014 |
|
THE FATEHPUR KRISHI SEWA SEHKARI SAMITI & ANOTHER Vs. GORKHU
RAM
|
May 21, 2014 |
|
THE HAMIRPUR COOPERATIVE HOUSE BUILDING SOCIETY LTD. & ANOTHER Vs. GIAN CHAND & OTHERS
|
May 20, 2014 |
|
THE HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED & OTHERS Vs. MADHU SOOD & ANOTHER
|
May 21, 2014 |
|
THE KANGRA CENTRAL COOPERATIVE BANK LTD. Vs. M/S. BAXTER
INDIA PVT. LTD.
|
September 23, 2014 |
|
THE MANAGER, J & K BANK PRIVATE LIMITED Vs. VEENA KUMARI
|
March 29, 2014 |
|
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. RUP LAL & OTHERS
|
March 19, 2014 |
|
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANITA DEVI &
OTHERS
|
August 26, 2014 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. KARAM CHAND & OTHERS
|
May 15, 2014 |
|
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. M/S. SAVNI
|
August 1, 2014 |
|
THE ORIENTAL INSURANCE COMPANY LIMITED, THROUGH ITS DIVISIONAL
MANAGER Vs. VISHAL PATHANIA
|
April 30, 2014 |
|
THE SECRETARY, HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED
& OTHERS Vs. KASHMIR SINGH GULERIA & ANOTHER
|
October 6, 2014 |
|
THE SENIOR SUPERINTENDENT OF POST OFFICES Vs. DINESH KUMAR &
ANOTHER
|
July 25, 2014 |
|
TRACKON COURIERS PVT. LTD. Vs. GURDEV RAM TEK CHAND
|
July 15, 2014 |
|
UNION OF INDIA THROUGH SECRETARY (POSTS) & OTHERS Vs. TULE
RAM
|
April 25, 2014 |
|
UNITED INDIA INSURANCE COMPANY, THROUGH ITS SENIOR DIVISIONAL
MANAGER Vs. BIASA DEVI
|
May 19, 2014 |
|
VED PRAKASH Vs. M/S. SANTOSH ENTERPRISES & ANOTHER
|
July 8, 2014 |
|
VIKRAM SETHI & ANOTHER Vs. RAKESH VERMA
|
March 21, 2014 |
|
VINAY BHAGNAL Vs. THE NEW INDIA ASSURANCE COMPANY LIMITED
|
May 6, 2014 |
|
VINOD NEGI Vs. ORIENTAL INSURANCE COMPANY LTD.
|
May 15, 2014 |
|
VIPAN KUMAR & OTHERS Vs. ASHOK KUMAR
|
April 1, 2014 |
|
VIRENDER SHYAM & ANOTHER Vs. NATIONAL INSURANCE COMPANY LTD.
& OTHERS
|
August 7, 2014 |