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ANANT RAM NEGI Vs. UNITED INDIA INSURANCE CO. LTD. & ANOTHER
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November 12, 2013 |
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ANGREJ SINGH Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. AND ANR.
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October 30, 2013 |
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BABA BALAK NATH FINANCE COMPANY LTD. Vs. ASHA DEVI & ANOTHER
|
November 13, 2013 |
|
BRANCH MANAGER, ICICI LOMBARD MOTOR INSURANCE Vs. PREM CHAND AND ORS
|
June 26, 2013 |
|
CPL MOTORS PRIVATE LIMITED Vs. ANUP KUMAR & OTHERS
|
March 20, 2013 |
|
DHARAM PAL VERMA, SOLE PROPRIETOR, M/S. VERMA TRADERS Vs.
M/S. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD., THROUGH ITS BRANCH
MANAGER & ANOTHER
|
March 21, 2013 |
|
EICHER MOTORS LTD., THROUGH ITS ASSISTANT MANAGER YOGESH GUPTA
& OTHERS Vs. NARAYAN SINGH WALIA
|
March 18, 2013 |
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HEM LATA Vs. RAMESH THAKUR
|
September 24, 2013 |
|
I C C COMPUTER SYSTEM Vs. GAGAN BHARAT
|
March 25, 2013 |
|
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD., THROUGH ITS
MANAGER (LEGAL) Vs. JASBIR SINGH
|
October 31, 2013 |
|
JAIN IRRIGATION SYSTEM LTD Vs. RANJIT SINGH JAMWAL
|
March 25, 2013 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. AMAR SINGH S/O GORAKH AND ORS
|
July 11, 2013 |
|
M/S. JCG, THROUGH ITS SOLE PROPRIETOR JAGDISH CHAND GUPTA Vs. M/S. THE ORIENTAL INSURANCE COMPANY LTD. THROUGH ITS MANAGING
DIRECTOR & OTHERS
|
March 19, 2013 |
|
MARKET COMMITTEE, U T CHANDIGARH Vs. DIWAN KHACHI AND ORS
|
June 11, 2013 |
|
PRINCIPAL, C.R. COLLEGE OF PHARMACY, KARNATAKA Vs. LALIT MOHAN
|
February 27, 2013 |
|
RAJ KUMAR Vs. PAWAN COMMUNICATION
|
November 13, 2013 |
|
REGIONAL CENTRE (ECHS) CANTT & OTHERS Vs. RAM KUMAR SHARMA
|
July 1, 2013 |
|
RELIANCE LIFE INSURANCE CO. LTD. Vs. VINOD KUMAR GUPTA
|
November 13, 2013 |
|
SANTOSH KUMAR Vs. THE MANAGING DIRECTOR, JARYAL MOTORS
FINANCE COMPANY LTD.
|
November 20, 2013 |
|
SARWAN SINGH Vs. THE MANAGER, M/S. BEDI AUTO MOBILES
AUTHORIZED DEALER & ANOTHER
|
March 23, 2013 |
|
SATLUJ MOTORS Vs. YADVINDER SHARMA & OTHERS
|
September 18, 2013 |
|
SAWAGAT MOTORS & GENERAL FINANCE COMPANY PVT. LTD. Vs.
SURESH KUMAR
|
August 29, 2013 |
|
SHIVAM GUEST HOUSE Vs. PUNJAB NATIONAL BANK & ANOTHER
|
November 15, 2013 |
|
SHOE LAND Vs. NEW INDIA INSURANCE COMPANY LTD AND ORS
|
June 10, 2013 |
|
SHYAM LAL KASHYAP Vs. SUPERINTENDENT, POST & TELEGRAPH &
ANOTHER
|
November 14, 2013 |
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SURESH KUMAR BARWAL Vs. THE REGISTRAR, H.P. UNIVERSITY
|
May 22, 2013 |
|
THE ORIENTAL INSURANCE COMPANY LTD., THROUGH ITS SENIOR
DIVISIONAL MANAGER Vs. ANJU BALA & OTHERS
|
July 29, 2013 |
|
TILAK RAJ Vs. H.P. STATE CO-OPERATIVE BANK LTD. & ANOTHER
|
September 18, 2013 |
|
UNIQUE MOTORS Vs. VIJAY KUMAR GOEL
|
September 18, 2013 |
|
VINEET GAS & OTHERS Vs. RAMESH THAKUR & OTHERS
|
September 24, 2013 |
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