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AMARJEET SINGH KAWATRA Vs. ORIENTAL INSURANCE COMPANY LIMITED
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March 10, 2010 |
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ANIL THAKUR AND ORS Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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December 1, 2010 |
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ARVINDA SHARMA WIFE OF RAVINDER SHARMA Vs. MARUTI UDYOG LIMITED AND ORS
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May 14, 2010 |
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ASHOK KOCHHAR S/O B D KOCHHAR AND ORS Vs. RELIENCE GENERAL INSURANCE COMPANY LTD AND ORS
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September 29, 2010 |
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BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. PADAM DEV SON OF GOVIND RAM
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September 28, 2010 |
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BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. BIR SINGH
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September 10, 2010 |
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BALBIR SINGH AND ORS Vs. NATIONAL INSURANCE COMPANY LIMITED AND ORS
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May 24, 2010 |
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BALDEV SINGH BAHU AND ORS Vs. SHEEN AGRO AND PLANTATION LIMITED AND ORS
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June 3, 2010 |
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CHANDIGARH HOUSING BOARD Vs. MADAN LAL GARG S/O SOHAN LAL
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September 15, 2010 |
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CHEMICAL WORKS AND ORS Vs. STATE OF H P AND ORS
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May 26, 2010 |
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CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED Vs. KAMAL SINGH
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November 26, 2010 |
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COMPETENT ENGINEERING DEVELOPMENT SOCIETY AND ORS Vs. INDIAN OVERSEAS BANK AND ORS
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September 28, 2010 |
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DESH RAJ Vs. THE REGISTRATION AND LICENSING AUTHORITY, DEHRA
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December 21, 2010 |
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DEVENDER KAUR W/O DHARMENDER SINGH Vs. BRANCH MANAGER, PUNJAB NATIONAL BANK, CHHATROLI
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August 26, 2010 |
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DEVINDER KUMAR S/O TEJ RAM SHARMA Vs. STATE OF H P AND ORS
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September 29, 2010 |
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DHAN PATI DEVI Vs. JOGINDERA CENTRAL CO-OPERATIVE BANK LIMITED
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September 20, 2010 |
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DHANAK KUMAR Vs. OM PARKASH
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May 15, 2010 |
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DHARAM SINGH Vs. ICICI BANK
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July 15, 2010 |
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GANGA THAKUR Vs. ORIENTAL INSURANCE COMPANY LIMITED
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January 4, 2010 |
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GAUTAM SINGH NEGI Vs. NEW INDIA ASSURANCE CO LTD
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September 23, 2010 |
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GENERAL MOTORS INDIA PRIVATE LIMITED Vs. RAJEEV SOOD AND COMPANY AND ORS
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August 2, 2010 |
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GOYAL MOTORS PVT LTD Vs. MOHINDER SINGH VERMA
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April 6, 2010 |
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H D F C BANK LIMITED Vs. SUBHASH CHAND SON OF SALI RAM AND ORS
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September 6, 2010 |
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H P HOUSING & URBAN DEVELOPMENT AUTHORITY AND ORS Vs. RAVI BHUSHAN S/O LEKH RAJ SOOD
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March 3, 2010 |
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H P S E B Vs. PREM SINGH THAKUR
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September 15, 2010 |
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H P STATE ELECTRICITY BOARD Vs. UMESH INDUSTRIAL ENTERPRISES (P) LTD
|
May 4, 2010 |
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H P STATE ELECTRICITY BOARD Vs. ON DOT COURIER AND CARGO LIMITED AND ORS
|
September 23, 2010 |
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HPSEB, KUMAR HOUSE, SHIMLA Vs. JAI RAM
|
February 23, 2010 |
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IN THE MATTER OF SH. ASHOK KOCHHAR Vs. RELIENCE GENERAL
INSURANCE COMPANY LTD. THROUGH ITS BRANCH MANAGER
|
September 29, 2010 |
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JASWANT HANS SON OF SUDDDA SINGH Vs. ASHOK KUMAR GOEL SON OF JAGAT RAM GOEL
|
December 22, 2010 |
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KAHAN SINGH Vs. CHOLAMANDLAM INVESTMENT FINANCE COMPANY LTD
|
January 11, 2010 |
|
KAMLESH SHARMA Vs. NATIONAL INSURANCE COMPANY LIMITED
|
August 10, 2010 |
|
KANTA KAUSHAL, W/O SURINDER KUMAR KAUSHAL Vs. NATIONAL INSURANCE COMPANY LIMITED
|
September 21, 2010 |
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KRISHNA AUTOMOBILES Vs. G S MOUNTAIN MOVERS PRIVATE LIMITED
|
August 9, 2010 |
|
L&T CASE EQUIPMENT (P) LTD AND ORS Vs. SADA NAND CHAUHAN AND ANR
|
May 4, 2010 |
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LATA SAINI W/O LATE JAGAT RAM SAINI AND ORS Vs. SECRETARY EDUCATION, GOVERNMENT OF HIMACHAL PRADESH AND ORS
|
July 1, 2010 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. MOHAN LAL
|
February 26, 2010 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. SHANTI TEGTA
|
November 12, 2010 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. SHEETLA DEVI
|
November 29, 2010 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. KRISHNA DEVI
|
August 12, 2010 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. PURAN CHAND
|
May 20, 2010 |
|
LIFE INSURANCE CORPORATION OF INDIA AND ORS Vs. SHANKRI DEVI W/O ROOP RAM AND ORS
|
April 9, 2010 |
|
MAHINDRA & MAHINDRA FINANCIAL SERVICES LIMITED Vs. KAPTAN SINGH SON OF AMAR SINGH AND ORS
|
December 21, 2010 |
|
MAHINDRA AND MAHINDRA FINANCIAL CORPORATION LIMITED Vs. LEKH RAJ
|
February 22, 2010 |
|
MANAGER, BHARTI AIRTEL LIMITED Vs. PRAKASH THAKUR, S/O TEK CHAND
|
September 29, 2010 |
|
MANAGER, MAHINDRA & MAHINDRA FINANCIAL SERVICE LTD Vs. MAST RAM SHARMA S/O GOPI RAM SHARMA
|
July 6, 2010 |
|
MANORMA ANAND Vs. UNITED INDIA INSURANCE COMPANY LTD.
|
September 29, 2010 |
|
NARESH KUMAR CHADHA Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
September 8, 2010 |
|
NATIONAL INSURANCE CO LTD Vs. KEWAL RAM SON OF CHUNI LAL
|
May 17, 2010 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. J B ROLLING MILLS PRIVATE LIMITED
|
May 3, 2010 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. BHARTI INDUSTRIES C/O UMESH INDUSTRIES PVT LTD
|
June 1, 2010 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. H P STATE COOPERATIVE BANK
|
May 24, 2010 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. KAPIL THAKUR SON OF BALBIR THAKUR
|
May 4, 2010 |
|
NEW INDIA ASSURANCE CO LTD Vs. AJIT SINGH S/O SARDAR SINGH AND ORS
|
January 4, 2010 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHAKTI FILLING STATION
|
November 12, 2010 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SATISH KUMAR NIRALA
|
May 25, 2010 |
|
NEW INDIA ASSURANCE COMPANY LIMITED AND ORS Vs. JAI LAL CHAUHAN
|
May 18, 2010 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. VIDYA SAGAR AND SONS
|
May 11, 2010 |
|
NEW LIGHT FURNITURE INDUSTRIES Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
December 14, 2010 |
|
NIRMAL THAKUR WIFE OF JAGDISH CHAND SHARMA Vs. STATE BANK OF INDIA AND ORS
|
December 30, 2010 |
|
ORIENTAL INSURANCE CO LTD Vs. HARDYAL SINGH NEGI
|
May 10, 2010 |
|
ORIENTAL INSURANCE CO. LTD. Vs. MANOJ KUMAR
|
December 23, 2010 |
|
ORIENTAL INSURANCE COMPANY Vs. NIRMAL THAKUR
|
April 20, 2010 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. PARVEEN KUMAR SON OF PARTAP SINGH
|
November 19, 2010 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. DINESH SHANDIL S/O U R SHANDIL AND ORS
|
March 11, 2010 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. SOLAN SHOPPING CENTRE
|
September 20, 2010 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. CHAMAN LAL
|
May 25, 2010 |
|
ORIENTAL INSURANCE COMPANY LTD AND ORS Vs. ROSHAN LAL KHIMTA S/O BALAK RAM
|
August 11, 2010 |
|
PALAM TRACTORS AND ORS Vs. JAMIR AHMMED SON OF BASHIR AHMMED AND ORS
|
May 7, 2010 |
|
PUNJAB LAMINATES PRIVATE LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
|
September 14, 2010 |
|
R B TRADERS MARANDA Vs. NEW INDIA ASSURANCE COMPANY LTD AND ORS
|
October 1, 2010 |
|
RAJAN Vs. JANAK SINGH GULERIA
|
December 3, 2010 |
|
RAJESH KANWAR Vs. ICICI BANK LIMITED
|
August 10, 2010 |
|
RAJESH VATS Vs. H P STATE CO-OP HOUSING FEDERATION LTD
|
November 4, 2010 |
|
RAJU Vs. GOEL MOTORS PVT. LIMITED
|
December 30, 2010 |
|
RAVLEEN KAUR Vs. DAVINDER BRAR AND ORS
|
May 5, 2010 |
|
REENA SHARMA Vs. KAPIL JAIN
|
May 24, 2010 |
|
REGIONAL PASSPORT OFFICER Vs. KAPIL RATTAN
|
May 3, 2010 |
|
RUKMANI DEVI WD/O DURGA NAND VERMA Vs. NATIONAL INSURANCE COMPANY AND ORS
|
January 1, 2010 |
|
SANYAM SHARMA Vs. CHAIRPERSON & ANOTHER
|
November 24, 2010 |
|
SARDAR SINGH THAKUR Vs. ORIENTAL INSURANCE COMPANY LTD
|
August 25, 2010 |
|
SARVARI BIBI WIDOW Vs. DIVISIONAL MANAGER, LIC OF INDIA
|
September 14, 2010 |
|
SEVTI DEVI Vs. SWARAJ MAZDA LIMITED
|
July 1, 2010 |
|
SHAM GOPAL SHARMA S/O RAMESHWAR DUTT Vs. TILAK RAJ SHARMA S/O MADHO RAM
|
April 24, 2010 |
|
SHISHMA DEVI AND ORS Vs. EXECUTIVE ENGINEER, I & PH DIVISION AND ORS
|
December 17, 2010 |
|
SITA RAM DHIMAN, NIWAS OTTAGE Vs. SENIOR POSTMASTER, DEPARTMENT OF POST INDIA, G P O AND ANR
|
January 6, 2010 |
|
SOOD NURSING HOME AND ANR Vs. SONIKA JAMWAL & ANR
|
March 8, 2010 |
|
SUNIL KUMAR SON OF DEEP RAM Vs. TATA MOTORS LIMITED AND ORS
|
September 30, 2010 |
|
SUNITA SOOD Vs. LIFE INSURANCE OF CORPORATION OF INDIA
|
August 20, 2010 |
|
SURINDER HANDA WIFE OF H N HANDA Vs. HDFC ERGO GENERAL INSURANCE COMPANY LIMITED
|
September 28, 2010 |
|
TAJ TELEVISION (INDIA) PRIVATE LIMITED Vs. VEEN A CABLE NETWORK & ANR
|
October 21, 2010 |
|
TARUN MOHINDRU SON OF MANOHAR LAL MOHINDRU Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
October 27, 2010 |
|
TATA MOTORS LTD AND ORS Vs. LAIK RAM S/O SH MOHI RAM AND ORS
|
May 14, 2010 |
|
TIIRTHA TRADERS AUTHORIZED DISTRIBUTION OF ANDSLITE AND ANDSBAG Vs. BLAZE FLASH COURIER LTD
|
January 12, 2010 |
|
UMESH KUMAR Vs. MOHINDER SINGH
|
January 4, 2010 |
|
UNITED INDIA INSURANCE CO LTD Vs. BAL KRISHAN SON OF HARI RAM
|
September 20, 2010 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NISHA DEVI AND ORS
|
October 20, 2010 |
|
VINOD SHARMA Vs. ICICI BANK LIMITED
|
May 18, 2010 |
|
VIVEK DUTT DANGWAL Vs. GURVINDER PAL
|
May 19, 2010 |
|
ZONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. SUDESH KUMARI W/O LATE KASHMIR SINGH
|
April 27, 2010 |
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