ASSET INTERNATIONAL HAMIRPUR Vs. ANJALI KUMARI DAUGHTER OF KAMAL DEV
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December 10, 2009 |
BALAJI EMPORIUM THROUGH PURAN CHAND NAGPAL Vs. NEW INDIA ASSURANCE COMPANY LTD.
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February 2, 2009 |
BHAGWAN PATI W/O BHAGWAN SINGH Vs. ORIENTAL INSURANCE COMPANY LTD AND ORS
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April 16, 2009 |
BHIM SINGH Vs. DIRECTOR SEERAJ LEASING & FINANCE PVT LTD & ORS
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December 10, 2009 |
BUSHEHAR FRUIT GROWERS ASSOCIATION Vs. OM PARKASH CHAUHAN S/O LATE JAI RAM CHAUHAN AND ORS
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September 10, 2009 |
CHAMELI DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
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May 6, 2009 |
COMMISSIONER EMPLOYEES PROVIDENT PUNJAB & HARYANA Vs. JAI DEVI WIDOW OF LATE SH HARI RAM
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August 19, 2009 |
DEEP RAM (HUSBAND OF BHAJJI DEVI) SON OF PRITAM SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS
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May 8, 2009 |
DEEPAK KUMAR Vs. SONY ERICSON MOBILE COMMUNICATION AB COMPANY
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February 2, 2009 |
DUNI CHAND GOEL Vs. ASHA TANDON
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March 23, 2009 |
GORSI CONSTRUCTION PVT. LTD. Vs. UNITED INDIA INSURANCE COMPANY LTD.
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November 10, 2009 |
GURU JAMBHESHWAR UNIVERSITY OF SCIENCE & TECHNOLOGY Vs. KAMAL KUMAR GULERIA
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October 27, 2009 |
HIMACHAL PHARMACEUTICALS LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED
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August 28, 2009 |
HRTC Vs. S.K. DHIMAN
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April 9, 2009 |
ICICI BANK LIMITED Vs. GHANSHYAM SHARMA
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April 1, 2009 |
INDIAN OIL CORPORATION LTD. Vs. REVTI DEVI
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April 6, 2009 |
JAI NARAYAN Vs. KINETIC MOTOR COMPANY LTD.
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February 2, 2009 |
JOGINDRA DEVI DAUGHTER OF LATE RASILA RAM Vs. HIMACHAL PRADESH UNIVERSITY AND ORS
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December 15, 2009 |
KAUSHALYA DEVI W/O HAKAM CHAND AND ORS Vs. KEWAL KRISHAN KAPIL SON OF BRIJ LAL KAPIL AND ORS
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December 30, 2009 |
KHATTAR YADAV Vs. PUNJAB NATIONAL BANK
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April 9, 2009 |
KRISHAN SINGH GURBACHAN SINGH & SONS Vs. RAMESH CHAND
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December 1, 2009 |
LIC, BILASPUR Vs. SAROJAN DEVI
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January 1, 2009 |
LIFE INSURANCE CORPORATION Vs. PUSHPA DEVI
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December 14, 2009 |
LIFE INSURANCE CORPORATION OF INDIA Vs. JAIMANTI SHARMA W/O LATE BALKISHAN SHARMA AND ORS
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December 11, 2009 |
LIFE INSURANCE CORPORATION OF INDIA Vs. SUMNA DEVI
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December 18, 2009 |
LIFE INSURANCE CORPORATION OF INDIA Vs. KARUNA VERMA, WD/O LATE SH GOPAL SINGH VERMA
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August 27, 2009 |
LIFE INSURANCE CORPORATION OF INDIA Vs. JAMNA DEVI
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December 18, 2009 |
LIFE INSURANCE CORPORATION OF INDIA Vs. KANTA DEVI
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January 1, 2009 |
LIFE INSURANCE CORPORATION OF INDIA Vs. RAMILA CHAUHAN
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March 30, 2009 |
LIFE INSURANCE CORPORATION OF INDIA Vs. NIRMLA SHARMA
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October 29, 2009 |
LIFE INSURANCE CORPORATION OF INDIA Vs. JASWANT SINGH CHAUHAN
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June 4, 2009 |
LIFE INSURANCE CORPORATION OF INDIA Vs. BHUPENDER PAL
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November 5, 2009 |
LIFE INSURANCE CORPORATION OF INDIA AND ORS Vs. RAMA SOOD AND ORS
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November 24, 2009 |
MAHAMAI TRADERS GENERAL MERCHANTS Vs. SHANKAR CHOPRA
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July 8, 2009 |
MAHINDRA & MAHINDRA FINANCIAL SERVICE LIMITED Vs. NAND LAL S/O KIRPA RAM
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August 31, 2009 |
MAHINDRA & MAHINDRA FINANCIAL SERVICES Vs. RAJ KUMAR CHAUHAN
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April 8, 2009 |
MANAGER CLAIMS LIFE INSURANCE AND ORS Vs. AMARA VATI DEVI AND ORS
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May 26, 2009 |
MANAGER, LIFE INSURANCE CORPORATION OF INDIA, BRANCH BILASPUR, DISTRICT BILASPUR Vs. SHUBH DEI
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November 13, 2009 |
MOHAN CHAND CHAUHAN, S/O SHANKAR DASS Vs. ORIENTAL INSURANCE COMPANY LTD
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December 23, 2009 |
NATIONAL INSURANCE CO.LTD. Vs. SUNIL SOOD
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October 30, 2009 |
NATIONAL INSURANCE COMPANY LIMITED Vs. RAM GOPAL SATAN
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March 20, 2009 |
NATIONAL INSURANCE COMPANY LIMITED Vs. JAI SINGH
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March 2, 2009 |
NATIONAL INSURANCE COMPANY LTD Vs. LAIQ RAM VERMA
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December 23, 2009 |
NATIONAL INSURANCE COMPANY LTD. Vs. PRITU DEVI
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January 3, 2009 |
NATURE WEALTH RESEARCH LABORATORIES (P) LIMITED Vs. MADAN SHARMA
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March 31, 2009 |
NAVEEN KUMAR Vs. EICHER MOTORS LIMITED
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August 11, 2009 |
NEW INDIA ASSURANCE CO LTD Vs. ANIL KUMAR
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October 7, 2009 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SOHAN LAL
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May 4, 2009 |
NEW INDIA ASSURANCE COMPANY LTD Vs. RAVINDER KUMAR SON OF KULWANT RAI
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November 27, 2009 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. RAJ PAUL KAUSHAL
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October 1, 2009 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. ANIL KUMAR
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October 7, 2009 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUNAINA GARG
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March 18, 2009 |
ORIENTAL INSURANCE COMPANY LTD Vs. BANKA RAM AND ORS
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May 22, 2009 |
ORIENTAL INSURANCE COMPANY LTD. Vs. LAL CHAND
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January 3, 2009 |
PALWINDER KAUR Vs. ORIENTAL INSURANCE COMPANY LTD.
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July 24, 2009 |
PAVIT GARG Vs. BLAZEFLASH COURIERS LTD.
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August 3, 2009 |
POSTMASTER BARSAR, DISTRICT HAMIRPUR, H P & ANR Vs. BIRBAL SHARMA
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November 27, 2009 |
PUNJAB NATIONAL BANK, SANTOSHGARH Vs. NEELAM KUMARI & ORS
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December 11, 2009 |
R.K. ELECTRONICS Vs. NARINDER SINGH
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December 31, 2009 |
RAFI MOHAMMAD Vs. MAGMA LEASING LTD.
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May 4, 2009 |
RAM KRISHAN CHAND S/O SH SUKH RAM Vs. DEV RAJ S/O SH LONGU RAM
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August 25, 2009 |
RAMA NAND THAKUR Vs. ORIENTAL INSURANCE COMPANY LTD.
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August 13, 2009 |
RATTAN LAL Vs. LEKH RAM
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January 1, 2009 |
SANJIV KUMAR BANSAL Vs. SHALIMAR ELECTRONICS
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April 1, 2009 |
SAROJ SHARMA W/O SH RADHEY SHYAM Vs. BEHL BROTHERS
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August 13, 2009 |
SAURABH SHUKLA Vs. COLLEGE OF COMPUTING AND APPLIED SOFTWARE ENGINEER
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July 14, 2009 |
SHIVA TRADERS Vs. NEW INDIA ASSURANCE CO LTD AND ANR
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December 8, 2009 |
SIKAND & COMPANY Vs. GULSHAN NANDA
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January 3, 2009 |
SIKAND AND COMPANY AND ORS Vs. MONTESSORIE CAMBRIDGE SCHOOL
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November 17, 2009 |
SURINDER KUMAR Vs. STATE OF H.P.
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October 30, 2009 |
TATA MOTORS LIMITED Vs. SURINDER KUMAR
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March 18, 2009 |
TATA MOTORS LIMITED Vs. CHUNI LAL VERMA
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January 8, 2009 |
TEK CHAND Vs. STATE BANK OF INDIA
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January 3, 2009 |
THAKUR MOTORS TELCO AUTHORIZED SERVICE CENTRE Vs. SANJAY KUMAR
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October 12, 2009 |
U K FINANCERS CAR BAZAR, PATHANKOT, DISTRICT GURDASPUR, PUNJAB Vs. OM PARKASH SON OF SH PURAN CHAND MONGRA
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September 18, 2009 |
UNITED INDIA INSURANCE CO LTD Vs. KRISHNA DEVI & ORS
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November 21, 2009 |
UNITED INDIA INSURANCE CO. LTD. Vs. KERNEL SINGH
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January 3, 2009 |
UNITED INDIA INSURANCE COMPANY LTD Vs. KAMAL SINGH S/O MEHAR CHAND
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November 20, 2009 |