| Case Title | Date |
|---|---|
| ASIA RESORTS LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED | April 10, 2007 |
| NATIONAL INSURANCE CO. LTD. Vs. SURESH KUMAR SHARMA | April 2, 2007 |
| NEW INDIA ASSURANCE CO. LTD. Vs. CHARAN DASS | April 18, 2007 |
| NEW INDIA ASSURANCE COMPANY LTD. Vs. ASHOK KUMAR | April 24, 2007 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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