| Case Title | Date |
|---|---|
| BANARSI DASS MAHESH KUMAR Vs. NEW INDIA ASSURANCE COMPANY LTD & ANR | June 3, 2005 |
| BHARAT SANCHAR NIGAM LIMITED Vs. SUMIT MEHRA | December 30, 2005 |
| INDUS HOSPITAL Vs. HPSEB | March 21, 2005 |
| LIFE INSURANCE CORPORATION OF INDIA Vs. KAMLA DEVI | November 8, 2005 |
| NEW INDIA ASSURANCE COMPANY LIMITED Vs. SANT RAM CHAUHAN | November 8, 2005 |
| ORIENTAL INSURANCE COMPANY LIMITED Vs. SOHAN SINGH | November 18, 2005 |
| SATISH AHUJA Vs. ASHWANI SHARMA | December 14, 2005 |
| TODAR MAL VERMA Vs. UNITED INDIA INSURANCE COMPANY LIMITED | December 22, 2005 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN