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Year 2004 of HIMACHAL PRADESH STATE CONSUMER DISPUTES REDRESSAL COMMISSION
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HIMACHAL PRADESH STATE CONSUMER DISPUTES REDRESSAL COMMISSION
2004
List of
Cases
Case Title
Date
CADBURY INDIA LIMITED Vs. RAKESH KAUSHAL
January 8, 2004
DHYAN SINGH Vs. ORIENTAL INSURANCE COMPANY LIMITED
July 27, 2004
KAMALINDER SINGH Vs. HANUMAN TRADER
June 29, 2004