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Year 2000 of HIMACHAL PRADESH STATE CONSUMER DISPUTES REDRESSAL COMMISSION
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HIMACHAL PRADESH STATE CONSUMER DISPUTES REDRESSAL COMMISSION
2000
List of
Cases
Case Title
Date
NATIONAL INSURANCE CO. LTD. Vs. SWARNA SONI
November 14, 2000
NEW LITE DYERS & DRY CLEANERS Vs. BHARAT BHUSHAN
August 25, 2000