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Year 1990 of HIMACHAL PRADESH STATE CONSUMER DISPUTES REDRESSAL COMMISSION
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HIMACHAL PRADESH STATE CONSUMER DISPUTES REDRESSAL COMMISSION
1990
List of
Cases
Case Title
Date
M/S. GOPAN STORES, MANALI Vs. M/S. RAVI FROST REFRIGERATION, AMBALA CANTT
July 31, 1990
S.K.AHLUWALIA Vs. CHIEF ENGINEER. H.P. HOUSING BOARD
March 1, 1990