| Case Title | Date |
|---|---|
| CENTRE FOR EDUCATION AND RESEARCH SOCIETY Vs. SOTC, A DIVISION OF KUONI TRAVELS (INDIA) PVT LTD | September 30, 2013 |
| DEPARTMENT OF POSTS AND ANR. Vs. JYOTSNA GAURISHANKAR GURJAR | December 10, 2013 |
| H.R. SINGH AND ORS. Vs. VANDANA SANJAY PANDYA AND ORS. | October 11, 2013 |
| IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. AMARBA BALUBHA VAGHELA | December 10, 2013 |
| WESTERN RAILWAY Vs. PARULBEN GIRISHBHAI BHIMAJIYANI | February 15, 2013 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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