| Case Title | Date |
|---|---|
| AZAD STORES Vs. NEW INDIA ASSURANCE CO. LTD. | October 22, 2007 |
| JAYBHAI PATEL Vs. GOKUL CORPORATION | February 28, 2007 |
| JITENDRA K. SHAH Vs. ASHOK LEYLAND LTD. | September 27, 2007 |
| PADRA TALUKA PRATHMIC SHIKSHKON NI COOPERATIVE CREDIT SOCIETY AND CONSUMER SOCIETY LIMITED Vs. MUKESH SHAH | December 27, 2007 |
| THAKKAR BALDEVBHAI KESHAVLAL Vs. MOHANBHAI S PATEL | February 15, 2007 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN