| Case Title | Date |
|---|---|
| ASHOK R TOLAT Vs. TATA MOTORS LIMITED & ANR | November 30, 2006 |
| CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. PRAKASH R MODI | January 6, 2006 |
| GOVIND D SORATHIYA Vs. NEW INDIA ASSURANCE CO LTD | July 26, 2006 |
| GULNAZ SHARIFKHAN MALIK Vs. PRAKASHVIR PARIKH & ORS | November 30, 2006 |
| L I C OF INDIA Vs. TEJALBEN KANANBHAI PATEL | June 26, 2006 |
| LIFE INSURANCE CORPORATION OF INDIA Vs. BHOOMIKABEN | July 25, 2006 |
| MINABEN NATVERLAL DARJI KAPADIYA Vs. BHARGAVI M GUPTA | November 30, 2006 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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