| Case Title | Date |
|---|---|
| AUGUSTA VAZ Vs. GOVINDRAJ PAI KAKODE | June 16, 2014 |
| BETH SPAUL Vs. UNITED INDIA INSURANCE COMPANY LTD | September 4, 2014 |
| BLUE MOON COMMUNICATIONS & CREDIT PVT LTD Vs. THOMAS MATHEW | April 8, 2014 |
| CASA BHAT & ORS Vs. UNITED INDIA INSURANCE CO LTD | June 20, 2014 |
| KONKAN RAILWAY CORPORATION LTD Vs. SURESH KAMAT | June 20, 2014 |
| MURLI MENON Vs. BAPSY THOMAS | September 10, 2014 |
| TATA AIG GENERAL INSURANCE COMPANY LIMITED Vs. D J DE SOUZA | November 25, 2014 |
| TATA MOTORS LIMITED Vs. ANTONIO PAULO VAZ | January 10, 2014 |
| VISHWAS SANTOSH MALVANKAR AND ORS. Vs. SANTOSH ATMARAM KALE AND ORS. | October 24, 2014 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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