| Case Title | Date |
|---|---|
| ACCEL FRONTLINE LTD Vs. SUNIL GOPINATH PARULEKAR | August 19, 2013 |
| CHOLAMANDALAM INVESTMENT & FINANCE COMPANY LIMITED Vs. YOGANAND SHANKAR NAIK | January 3, 2013 |
| THOMAS JAMES FISHERS Vs. GIRDHARLAL MOHANLAL GANGANI | January 3, 2013 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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