| Case Title | Date |
|---|---|
| BABA CONSTRUCTION Vs. ANIL MAHADEV BAGRI | May 11, 2012 |
| CROWN ELECTRICAL AND ENGINEERING COMPANY LIMITED Vs. HARSHAL DEVI H MALIK | January 18, 2012 |
| DEMPO MARKETING COMPANY PRIVATE LIMITED Vs. AUDHUT PARAB | January 9, 2012 |
| DPC MOTORS PRIVATE LIMITED Vs. SABINO COTTA | March 6, 2012 |
| NANDA Y NAIK Vs. SHRIRAM TRANSPORT FINANCE CO LTD | July 2, 2012 |
| NATIONAL INSURANCE CO. LTD. Vs. PRAVIN KUMAR B. JAIN | July 5, 2012 |
| OLVY ALBERT Vs. GIRDHARLAL MOHANLAL GANGANI | April 26, 2012 |
| PRASAD K. AMONKAR Vs. S.K. LAND DEVELOPERS | May 18, 2012 |
| SAMMY VINCENT T X S THARAYIL Vs. BAJAJ AUTO LTD & ORS | January 12, 2012 |
| SANJU KRISHNA VOLVOIKAR Vs. ASHISH ENTERPRISES AND ORS | January 10, 2012 |
| SUDESH SHETGAONKAR Vs. GOA HOUSING BOARD | March 7, 2012 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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