| Case Title | Date |
|---|---|
| EMPIRE BUILDERS PRIVATE LIMITED Vs. FRANCIS REGINALD D SOUZA | December 13, 2005 |
| FREEDOM SERVICES Vs. ANTONIO LYNDON CARVALHO | July 13, 2005 |
| KENYAN APARTMENT CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. ELVIRA BIBIANA CARNEIRO | September 23, 2005 |
| MUKUND K FONDEKAR Vs. SATYAM COMPUTER SERVICES LTD | September 20, 2005 |
| NATIONAL INSURANCE COMPANY LIMITED Vs. T M MICHEAL | September 16, 2005 |
| NIKHIL RAMKRISHNA JAMBAULIKAR Vs. GIRDHARLAL MOHANLAL GANGANI | December 22, 2005 |
| SACHIN VASSANT NAIK Vs. ASHIYANA HARMONY CO-OP HOUSING SOCIETY LTD | September 27, 2005 |
| YUSUF KARIM Vs. DYNA ELEVATORS | September 14, 2005 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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