| Case Title | Date |
|---|---|
| AJIT KOSSAMBE Vs. GOMAKANT MAHAMBE | June 22, 2004 |
| ALL GOA MANIPAL FINANCE GROUP OF COMPANIES CREDITORS ASSOCIATION Vs. MANIPAL SOWBHAGYA NIDHI LIMITED | July 28, 2004 |
| BUDDASHETH BUILDERS Vs. VIOLA JULIA ISABALA REBELLO & ORS | August 18, 2004 |
| KIRAN DESSAI Vs. ZENITH COMPUTERS LTD | September 28, 2004 |
| KUMAR R PRIOLKAR Vs. REAL ESTATE AGENCIES | September 13, 2004 |
| M C CHACHAPAN Vs. UNITED INDIA INSURANCE CO LTD | September 27, 2004 |
| MADHUBAN COOPERATIVE HOUSING SOCIETY LTD Vs. MADHAVI INVESTMENT AND TRADING PVT LTD | April 14, 2004 |
| NORONHA CHEMBURKAR & ASSOCIATES Vs. RONNIE W DSOUZA | August 20, 2004 |
| RICHARD PINHEIRO Vs. UNITED INDIA WATER PROOFING SERVICES | July 22, 2004 |
| SALVADOR FRANCIS BORGES Vs. ARUN BHOBE | June 29, 2004 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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