4 WHETHER THIS CASE INVOLVES Vs. COMMISSIONER OF POLICE
|
January 23, 2017 |
4 WHETHER THIS CASE INVOLVES Vs. STATE OF GUJARAT & 2
|
January 23, 2017 |
4 WHETHER THIS CASE INVOLVES A Vs. NARMADABEN
|
November 23, 2017 |
A.C. VYAS Vs. STATE OF GUJARAT
|
March 15, 2017 |
A.K. PATEL AND CO Vs. GUJARAT URJA VIKAS NIGAM LIMITED
|
January 25, 2017 |
A.K.JOSHI Vs. EXECUTIVE ENGINEER
|
September 7, 2017 |
A.P. PATEL EDUCATION AND CHARITABLE TRUST Vs. STATE OF GUJARAT AND OTHERS
|
October 3, 2017 |
A.S. SINDHI (B.E.CIVIL)A.M.I.E (INDIA) Vs. HON VICE CHANCELLOR
|
March 1, 2017 |
AAKASH OIL FIELD SERVICES PRIVATE LIMITED Vs. OIL AND NATURAL GAS CORPORATION LIMITED
|
November 2, 2017 |
AAKASH OILFIELD SERVICES PVT LTD. Vs. INCOME TAX OFFICER,WARD
|
April 20, 2017 |
AARIFKHAN ALIAS AARIF DRIVER S/O ABDULLAKHAN PATHAN Vs. STATE OF GUJARAT & 2
|
November 20, 2017 |
AASIF @ JINAT SAFIBHAI PATHAN Vs. STATE OF GUJARAT
|
July 11, 2017 |
ABAD DAIRY DUDH VITRAN KENDRA SANCHALAK MANDAL Vs. ABAD DAIRY & ANR.
|
December 22, 2017 |
ABBAS MOHMMEDBHAI MULTANI Vs. STATE OF GUJARAT
|
May 1, 2017 |
ABC BEARINGS LIMITED Vs. GANPATSINH BHAGWANSINH PARMAR & UDAYSINH SHIVABHAI GOHIL
|
July 4, 2017 |
ABDUL KADER GANIMIYA SHAIKH Vs. STATE OF GUJARAT & 3.
|
July 4, 2017 |
ABDUL MAJID BABUBHAI NAGORI Vs. STATE OF GUJARAT
|
April 18, 2017 |
ABDUL RAUF ABDUL RASHID SHAIKH Vs. SHAIKH NURUDDIN SARFUDDIN
|
December 12, 2017 |
ABDUL SAMAD @ MUNNA Vs. STATE OF GUJARAT
|
July 20, 2017 |
ABDUL SATAR USMAN MEMON AND 1 Vs. STATE OF GUJARAT AND 1
|
April 25, 2017 |
ABDULBHAI NATHUBHAI AAGLODIYA Vs. NEW INDIA INSURANCE COMPANY LTD
|
March 15, 2017 |
ABDULBHAI RASULBHAI SANDHAVANI Vs. STATE OF GUJARAT
|
December 12, 2017 |
ABDULLATIF @ MUNNA PATHAN AND 1 Vs. STATE OF GUJARAT AND 1
|
February 28, 2017 |
ABHAY SHRENIKBHAI GANDHI Vs. STATE OF GUJARAT
|
January 24, 2017 |
ABHIJIT PRABHAKAR KONDUSKAR Vs. STATE OF GUJARAT
|
April 7, 2017 |
ABHIK ADVERTISING PVT LTD Vs. AHMEDABAD MUNICIPAL CORPORATION
|
April 27, 2017 |
ABHIMANYU DIPAKBHAI GHODI PATEL Vs. STATE OF GUJARAT
|
November 24, 2017 |
ABHISHEK ISHVARDANBHAI SURU Vs. STATE OF GUJARAT
|
August 14, 2017 |
ACME SKIN CARE PVT LTD Vs. GOVERNMENT OF GUJARAT
|
August 11, 2017 |
ADANI PORTS AND SPECIAL ECONOMIC ZONE LIMITED Vs. UNION OF INDIA
|
December 4, 2017 |
ADANI WILMAR LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 9, 2017 |
ADARSH BALAMANDIR AND PRIMARY SCHOOL TRUST Vs. STATE OF GUJARAT
|
July 31, 2017 |
ADMIRAL FINANCE LIMITED AND 2 Vs. M.V. INFINITY,IMO 8115215 A MOTOR VESSEL FLYING THE FLAG OF LIBERIA PORT OF AND 3
|
April 4, 2017 |
ADVANCE SURFACTANTS INDIA LTD Vs. UNION OF INDIA
|
July 28, 2017 |
AFROZ MOHAMMED HASANFATTA Vs. STATE OF GUJARAT
|
May 3, 2017 |
AFVAN ARIFBHAI JANUHASAN Vs. STATE OF GUJARAT
|
June 20, 2017 |
AGAHR GROUP CO-OP. COTTON SALE GINNING & PRESSING SO. LTD. Vs. UTTAR GUJARAT VIJ COMPANY LTD. & ANR.
|
June 12, 2017 |
AGRICULTURE PRODUCE MARKET COMMITTEE Vs. ZISHAN VEGETABLE
|
September 14, 2017 |
AGRICULTURE PRODUCE MARKET COMMITTEE AND ANR. Vs. CHIEF PRESIDING OFFICER AND ANR.
|
July 11, 2017 |
AHEMEDABAD MUNICIPAL CORPORATION Vs. INDIAN OIL CORPORATION LIMITED
|
February 2, 2017 |
AHMED ADAM MULLA Vs. STATE OF GUJARAT
|
July 31, 2017 |
AHMEDABAD ADVANCE MILLS LTD. Vs. RAMESHCHANDRA D. CHRISTIAN AND 106 OTHERS
|
August 11, 2017 |
AHMEDABAD MUNICIPAL CORPO. Vs. MAHENDRA CHINUBHAI PATEL
|
April 4, 2017 |
AHMEDABAD MUNICIPAL CORPORATION Vs. AHMEDABAD GENERAL MAZDOOR UNION AND ANOTHER
|
September 28, 2017 |
AHMEDABAD MUNICIPAL CORPORATION Vs. EMPLOYEES WORKING IN KANKARIYA LAKE FRONT
|
July 5, 2017 |
AHMEDABAD MUNICIPAL CORPORATION & ORS. Vs. NAGARBHAI NANUBHAI VAGHELA & ORS.
|
March 28, 2017 |
AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. BECHARBHAI RAMBHAI ROHIT SINCE THROUGH HEIRS AND L/R
|
January 11, 2017 |
AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. RAHIMBHAI MURADBHAI & ANR.
|
April 28, 2017 |
AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. SADGUNABEN KISHORBHAI BRAHMBHATT
|
January 27, 2017 |
AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. RANJITSINH BALUSINH
|
March 2, 2017 |
AHMEDABAD PACKAGING INDUSTRIES LTD. Vs. UNION OF INDIA
|
August 9, 2017 |
AHMEDABAD URBAN DEVELOPMENT AUTHORITY Vs. ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION)
|
May 2, 2017 |
AHMEDKHAN SABARKHAN JATMALEK Vs. STATE OF GUJARAT
|
April 26, 2017 |
AIYUBSHA BHIKHANSHA DIVAN Vs. STATE OF GUJARAT
|
November 28, 2017 |
AJAY ALIAS MANOJ AJAYPAL YADAV Vs. STATE OF GUJARAT
|
April 7, 2017 |
AJAY GANESH S/O VISNUBHAI PATIL Vs. STATE OF GUJARAT & 2
|
August 2, 2017 |
AJAY SURENDRA PATEL Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 23, 2017 |
AJAYBHAI MAGANBHAI DOSHI Vs. PASCHIM GUJARAT VIJ COMPANY LIMITED
|
August 14, 2017 |
AJAYKUMAR RAJPATRAI Vs. STATE OF GUJARAT
|
March 22, 2017 |
AJAYSINH HARINATHSINH Vs. STATE OF GUJARAT
|
July 25, 2017 |
AJIM YUSUFBHAI SURYAMEMON Vs. STATE OF GUJARAT
|
April 7, 2017 |
AJIT YUNUSBHAI MAJOTHI Vs. DISTRICT MAGISTRATE
|
March 9, 2017 |
AJITJI NEPALJI THAKOR & 2 Vs. STATE OF GUJARAT
|
November 29, 2017 |
AJITSINH BHUPENDRASINH WAGHELA & 2 Vs. STATE OF GUJARAT & 3
|
February 1, 2017 |
AJITSINH HALAJI JADEJA Vs. STATE OF GUJARAT & 1
|
September 18, 2017 |
AJITSINH MAHENDRASINH VAGHELA Vs. STATE OF GUJARAT
|
December 5, 2017 |
AJMALBHAI GANDABHAI NADODA Vs. STATE OF GUJARAT
|
April 10, 2017 |
AJMALJI AMAJI THAKOR Vs. STATE OF GUJARAT
|
April 7, 2017 |
AKIB YUNUSBHAI KHORAJIYA Vs. STATE OF GUJARAT
|
June 9, 2017 |
AKRATA SHIPPING S.A Vs. PIPAVAV DEFENSE AND OFFSHORE ENGINEERING COMPANY LIMITED &1
|
September 19, 2017 |
AKSHAR INFRASTRUCTURE PVT. LTD. Vs. INCOME TAX OFFICER
|
March 2, 2017 |
AKSHAY HIRABHAI BHARVAD Vs. STATE OF GUJARAT
|
April 3, 2017 |
AKSHAYBHAI TRIKAMBHAI DALVARI Vs. STATE OF GUJARAT
|
September 1, 2017 |
AL SAMEER EXPORT PVT LTD Vs. STATE OF GUJARAT
|
August 4, 2017 |
ALCOCK ASHDOWN GUJARAT LIMITED Vs. INTEROCEAN NAVIGATION LIMITED
|
February 2, 2017 |
ALIBHAI BAGASBHAI PATEL THRO LEGAL HEIRS Vs. STATE OF GUJARAT
|
December 15, 2017 |
ALIBHAI BAGASBHAI PATEL THRO LEGAL HEIRS Vs. STATE OF GUJARAT
|
March 22, 2017 |
ALIDHRA TEXTILE ENGINEERS LTD. Vs. UNION OF INDIA
|
June 28, 2017 |
ALIFKHAN@ BHURO IMTIYAZKHAN AIYUBKHAN Vs. STATE OF GUJARAT
|
December 26, 2017 |
ALIMAHOMMAD JARUMIYA MALEK Vs. STATE OF GUJARAT
|
May 22, 2017 |
ALIMIYA GULAMRASUL SHAIKH Vs. STATE OF GUJARAT
|
April 26, 2017 |
ALKA ARUN KANITKAR D/O VISHNU PANDURANG BAPAT Vs. VASUDEV SADASIV MHASKAR
|
March 6, 2017 |
ALKESHKUMAR GORDHANBHAI PATEL AND 4 Vs. ASSISTANT/DEPUTY CHARITY COMMISSIONER SURAT AND 1
|
April 6, 2017 |
ALL INDIA CERAMIC GLAZE AND GLASS FRIT MANUFACTURING ASSOCIATION & ORS. Vs. UNION OF INDIA & ORS.
|
July 27, 2017 |
ALL INDIAN L.P.G. DISTRIBUTORS FEDERATION (GUJARAT) AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 21, 2017 |
ALLAHRAKHA RASULBHAI MANSURI Vs. VICE CHAIRMAN
|
March 17, 2017 |
ALLARAKHA OSMANBHAI JUNEJA Vs. SATATE OF GUJARAT
|
October 7, 2017 |
ALOKBHAI AMRUTLAL JHAMAR Vs. STATE OF GUJARAT
|
March 14, 2017 |
ALPABEN HITESHBHAI JOSHI Vs. HITESHBHAI PRAHLADBHAI JOSHI
|
March 27, 2017 |
ALPESHBHAI VIRCHANDBHAI DEVIPUJAK Vs. STATE OF GUJARAT
|
July 19, 2017 |
AMAD ABDUL KARIM (FULVADI) & OTHERS Vs. JUBEDABEN ISHA GAJAI
|
November 3, 2017 |
AMARBEN WD/O RAMJIBHAI DESAI Vs. UDAJI KANAJI & 9
|
November 15, 2017 |
AMARBHADUR RAMNATH YADAV Vs. STATE OF GUJARAT
|
June 22, 2017 |
AMARBHAI JAYANTIBHAI SOLANKI Vs. STATE OF GUJARAT
|
December 13, 2017 |
AMBAJI GRAM PANCHAYAT Vs. STATE OF GUJARAT
|
March 10, 2017 |
AMBALAL KARSHANBHAI PATEL Vs. VARSHASUTRA FARMS PVT LTD
|
June 13, 2017 |
AMBRISH A.KAMDAR PROPRIETOR OF M/S AAKASH MANTHAN Vs. DAKSHIN GUJARAT VIJ COMPANY LTD (DGVCL)
|
July 31, 2017 |
AMIN ASSOCIATES - A PARTNERSHIP FIRM Vs. BHARATBHAI PURSHOTTAMBHAI PATEL
|
November 15, 2017 |
AMIR BRIJESHBHAI JAMADAR Vs. STATE OF GUJARAT
|
July 14, 2017 |
AMIRA FOODS (INDIA) LTD. AND 1 Vs. BOARD OF TRUSTEES OF THE PORT OF KANDLA/KANDLA PORT TRUST AND 1
|
April 19, 2017 |
AMIT BHIKHABHAI PAREKH Vs. MAYURKUMAR ASHOKBHAI VADALIYA (CHAMAR)
|
July 31, 2017 |
AMIT KUMAR KASHIBHAI PATEL Vs. STATE OF GUJARAT THROUGH SECRETARY
|
August 10, 2017 |
AMIT MOTILAL DUBEYY Vs. COMMISSIONER OF POLICE & 1
|
June 27, 2017 |
AMIT RAJKUMAR NIHALANI Vs. STATE OF GUJARAT
|
April 4, 2017 |
AMIT UMASHANKAR AGARWAL Vs. KOTAK MAHINDRA BANK LTD.
|
April 18, 2017 |
AMITBHAI A PANDYA Vs. BHARTIYA JIVABHAI NATTHUBHAI RATHOD
|
May 1, 2017 |
AMITBHAI HARSHADBHAI PATEL Vs. GHANSHYAMBHAI PRABHUDAS PATEL
|
June 13, 2017 |
AMITBHAI KARSHANBHAI GAMI Vs. FARUKBHAI IBRAHIMBHAI MOTLANI
|
March 27, 2017 |
AMITKUMAR KIRITBHAI DOSHI Vs. STATE OF GUJARAT AND 1
|
April 28, 2017 |
AMITKUMAR SHAMBUBHAI RAVAL Vs. STATE OF GUJARAT
|
November 3, 2017 |
AMLESHBHAI MANORANJANDAS BANERJEE Vs. STATE OF GUJARAT
|
April 28, 2017 |
AMRELI MUNICIPALITY Vs. ATULBHAI MANHARLAL MEGHANI
|
April 11, 2017 |
AMRISH BALSHANKAR PANDYA Vs. STATE OF GUJARAT
|
June 20, 2017 |
AMRITPALSINGH MAHENDRASINGH KALER Vs. DALJITKAUR W/O. AMRITPALSINGH MAHENDRASINGH KALER
|
December 7, 2017 |
AMRUTABEN DESHAJIBHAI PARMAR Vs. STATE OF GUJARAT
|
February 9, 2017 |
AMRUTBHAI SHIVABHAI PATEL Vs. STATE OF GUJARAT
|
August 23, 2017 |
AMTHIBEN NATHABHAI PATEL Vs. STATE OF GUAJRAT THR SECRETARY AND 14
|
April 18, 2017 |
AMULYA FILAMENTS - THROUGH PROPRIETOR Vs. GUJARAST ELECTRICITY BOARD
|
September 27, 2017 |
ANAND JAYENDRABHAI SHAH Vs. KIRAN RASIKLAL THAKKAR
|
August 8, 2017 |
ANAND PRABHUBHAI MORE Vs. STATE OF GUJARAT
|
December 13, 2017 |
ANAND PRAHLADBHAI LOKAPUR Vs. VEENABEN D/O BALKRUSHNA NATU
|
December 27, 2017 |
ANANTRAI JENTILAL BHATT Vs. STATE OF GUJARAT
|
June 20, 2017 |
ANDHJAN SHIKSHAN MANDAL SURAT Vs. STATE OF GUJARAT AND ORS
|
August 21, 2017 |
ANIKET SHAILENDRA TRIPATHI Vs. ADMISSION COMMITTEE FOR POST GRADUATE COURSES
|
May 5, 2017 |
ANIL @ ANTHONI @ BHAGAT MULCHAND GANGVANI Vs. STATE OF GUJARAT
|
June 8, 2017 |
ANIL KAVABHAI RATHOD Vs. STATE OF GUJARAT
|
July 28, 2017 |
ANIL KUMAR Vs. ABHISHEK ENTERPRISE
|
March 24, 2017 |
ANIL NARAYANDAS MAHERCHANDANI Vs. STATE OF GUJARAT
|
April 7, 2017 |
ANIL PRAFULBHAI GAJJAR Vs. STATE OF GUJARAT
|
March 1, 2017 |
ANIL SHARMA Vs. UNION OF INDIA
|
January 9, 2017 |
ANIL VASUDEV RAJGOR Vs. STATE OF GUJARAT
|
April 11, 2017 |
ANILBHAI RAMBHAI BHARWAD Vs. MAMLATDAR (E
|
March 17, 2017 |
ANILBHAI RAMBHAI BHARWAD Vs. MAMLATDAR (E
|
March 9, 2017 |
ANILBHAI KABABHAI POKAR Vs. STATE OF GUJARAT
|
October 13, 2017 |
ANILKUMAR AMARCHAND Vs. PRANAV ALKESHBHAI TRIVEDI AND ANOTHER
|
August 10, 2017 |
ANIRUDDHABHAI BHANUPRASAD Vs. STATE OF GUJARAT
|
December 21, 2017 |
ANIRUDDHSINH PRATAPSINH GOHIL Vs. GRUH FINANCE LIMITED
|
March 3, 2017 |
ANIRUDDHSINH PRATAPSINH GOHIL Vs. GRUH FINANCE LIMITED
|
March 14, 2017 |
ANITABEN ASHOKBHAI AGRAWAL Vs. STATE OF GUJARAT
|
June 6, 2017 |
ANJANA GALBABHAI HIRJIBHAI Vs. ANJANA JESANGBHAI NARSINHBHAI
|
June 21, 2017 |
ANKUR GOPALBHAI PATEL Vs. CHISTI VASIMUDIN KHURSHIDBHAI
|
December 19, 2017 |
ANUJ HEMANTBHAI BHATT Vs. STATE OF GUJARAT
|
May 5, 2017 |
ANUPAMBHAI CHHAGANBHAI NAIK Vs. STATE OF GUJARAT
|
April 21, 2017 |
ANUPSINH ALIAS MEEKO RATANSINH CHAUHAN Vs. STATE OF GUJARAT
|
June 29, 2017 |
APPLE SILK MILLS PVT. LTD. Vs. APPLE SAREES PVT. LTD.
|
March 30, 2017 |
APPLICANT Vs. STATE OF GUJARAT
|
December 19, 2017 |
AQUA INFRA PROJECTS Vs. STATE OF GUJARAT
|
August 18, 2017 |
ARANITIMBHA SEVA SAHAKARI MANDALI LTD. Vs. STATE OF GUJARAT
|
July 25, 2017 |
ARCHANA NARHARISHANKAR PATHAK Vs. VALLABHBHAI CHHOTABHAI KOLI
|
July 3, 2017 |
ARCHIT ROHITKUMAR PATEL Vs. STATE OF GUJARAT & 2
|
November 28, 2017 |
ARIF @ BETALI HAJI MAJIT SHEIKH Vs. STATE OF GUJARAT
|
November 23, 2017 |
ARIF @ BETALI HAJI MAJIT SHEIKH Vs. STATE OF GUJARAT
|
November 28, 2017 |
ARIF HASANBHAI CHOTALIYA. Vs. STATE OF GUJARAT
|
May 22, 2017 |
ARJANBHAI BHAGABHAI DANGAR Vs. STATE OF GUJARAT
|
February 21, 2017 |
ARJANBHAI KESHAVBHAI RAMANI Vs. STATE OF GUJARAT & 2
|
July 5, 2017 |
ARJANBHAI VEJABHAI ODEDARA Vs. STATE OF GUJARAT
|
August 4, 2017 |
ARJUNBHAI LAXMANBHAI BARIA & Vs. STATE OF GUJARAT
|
November 27, 2017 |
ARJUNSINH SHANABHAI SOLANKI Vs. STATE OF GUJARAT
|
August 11, 2017 |
ARPIT RAJNIBHAI MEHTA Vs. STATE OF GUJARAT
|
February 27, 2017 |
ARSHAD @ BHOLU SALAUDDIN IQBAL ... Vs. STATE OF GUJARAT &
|
December 12, 2017 |
ARUN @ PINTU LALJIRAM MISHRA Vs. STATE OF GUJARAT
|
December 27, 2017 |
ARUNACHALAM MOHAN SERVAI Vs. STATE OF GUJARAT
|
November 6, 2017 |
ARUNCHANDRA RATILAL BISCUITWALA Vs. KANTILAL RATILAL BISCUITWALA
|
March 24, 2017 |
ARVIND @ BHALIYO MANGALSINH BARIA Vs. COMMISSIONER OF POLICE
|
April 7, 2017 |
ARVINDBHAI AMBALAL PATEL Vs. STATE OF GUJARAT AND OTHERS
|
September 1, 2017 |
ARVINDBHAI AMRUTLAL DOMADIYA @ PATEL Vs. STATE OF GUJARAT
|
May 2, 2017 |
ARVINDBHAI BHAILALBHAI PATEL Vs. DEPUTY COLLECTOR AND SPECIAL LAND ACQUISITION OFFICER
|
August 2, 2017 |
ARVINDBHAI BHIKHABHAI GAMIT Vs. STATE OF GUJARAT
|
May 4, 2017 |
ARVINDBHAI MAHADEVBHAI RABARI Vs. STATE OF GUJARAT
|
April 26, 2017 |
ARVINDBHAI MANIBHAI PATEL Vs. STATE OF GUJARAT
|
March 24, 2017 |
ARVINDBHAI MANJIBHAI MER Vs. AHMEDABAD DISTRICT COOPERATIVE BANK
|
December 12, 2017 |
ARVINDBHAI TRIKAMBHAI BHATTI Vs. STATE OF GUJARAT
|
June 8, 2017 |
ARVINDKUMAR VIJAYKRUSHNA MAHAJAN Vs. STATE OF GUJARAT
|
November 29, 2017 |
ARYAN ARCADE LTD. Vs. COMMISSIONER OF INCOME TAX
|
August 10, 2017 |
AS DABHI Vs. STATE OF GUJARAT
|
July 20, 2017 |
ASAHI SONGWON COLORS LTD Vs. UNION OF INDIA
|
July 6, 2017 |
ASHABEN R.SHIVDASANI Vs. DISTRICT EDUCATION OFFICER
|
November 8, 2017 |
ASHAPURA TRANSPORT COMPANY Vs. MANAGER CENTRAL WAREHOUSING CORPORATION
|
April 6, 2017 |
ASHARAM THAKARSINH PRAJAPATI Vs. AHMEDABAD MUNICIPAL CORPORATION
|
August 10, 2017 |
ASHARAM THAUMAL HARPLANI (ASARAM BAPU) Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 19, 2017 |
ASHIMA DENIMS Vs. DHANJIBHAI AND ANR.
|
January 30, 2017 |
ASHISH ARVINDBHAI ASARI Vs. STATE OF GUJARAT
|
April 7, 2017 |
ASHISH KAPIL NANDA Vs. STATE OF GUJARAT
|
February 20, 2017 |
ASHISH KAPIL NANDA Vs. STATE OF GUJARAT
|
February 21, 2017 |
ASHISH MANHARBHAI SONI Vs. LALUBHAI VALAND
|
August 10, 2017 |
ASHISH PRAFULBHAI PATEL Vs. INCOME TAX SETTLEMENT COMMISSION
|
September 7, 2017 |
ASHISHBHAI JITABHAI GURJAR Vs. STATE OF GUJARAT
|
July 5, 2017 |
ASHISHBHAI NAGINDAS NAVSARIVALA Vs. STATE OF GUJARAT
|
November 16, 2017 |
ASHISHKUMAR MANSUKHLAL DAVE Vs. JETPUR MUNICIPALITY
|
June 27, 2017 |
ASHITA NILESH PATEL Vs. DEPUTY SECRETARY - HOME DEPARTMENT
|
March 29, 2017 |
ASHMI MEHUL THAKER Vs. GUJARAT NATIONAL LAW UNIVERSITY (GNLU)
|
August 29, 2017 |
ASHOK @ GOVINDA BABANSINGH RAJPUT Vs. STATE OF GUJARAT
|
December 19, 2017 |
ASHOK @ PAPPU RAJENDRASINH RAJPUT Vs. STATE OF GUJARAT &
|
November 24, 2017 |
ASHOK KUMAR SHANTILAL GUPTA Vs. STATE OF GUJARAT
|
March 17, 2017 |
ASHOKBHAI H JARIWALA Vs. ASST COMMISSIONER OF INCOME TAX
|
March 6, 2017 |
ASHOKBHAI KANUBHAI RAVANI Vs. STATE OF GUJARAT
|
May 5, 2017 |
ASHOKBHAI KARSANBHAI PATEL Vs. STATE OF GUJARAT
|
August 10, 2017 |
ASHOKBHAI SHIVKUMAR PANDYA Vs. STATE OF GUJARAT
|
December 8, 2017 |
ASHOKBHAI UDESINH PADHIYAR Vs. PARMAR JAGDISHBHAI BUDHABHAI
|
August 22, 2017 |
ASHOKJI JUHAJI THAKORE Vs. STATE OF GUJARAT
|
December 27, 2017 |
ASHOKKUMAR BHIKHAJI THAKOR Vs. STATE OF GUJARAT
|
June 12, 2017 |
ASHOKKUMAR RAMCHANDRA CHAUBE Vs. STATE OF GUJARAT
|
July 31, 2017 |
ASHVINBHAI KARSHANBHAI MAJITHIA Vs. STATE OF GUJARAT
|
December 1, 2017 |
ASHVINKUMAR JAYSHANKER TRIVEDI Vs. RAMESHBHAI J. PATEL
|
September 21, 2017 |
ASHWINBHAI JAYANTILAL RASANIYA Vs. UDAVAT MAHENDRASINH VISUSINH AND ORS.
|
September 12, 2017 |
ASIATIC COLOURR CHEM INDUSTRIES LTD Vs. COMMISSIONER CENTRAL EXCISE
|
February 22, 2017 |
ASIF HAFIZBHAI SIPAI Vs. STATE OF GUJARAT
|
May 4, 2017 |
ASIF MOHAMMAD ALI PATHAN Vs. STATE OF GUJARAT
|
April 11, 2017 |
ASITKUMAR CHANDRAKANT JOSHI Vs. STATE OF GUJARAT
|
March 20, 2017 |
ASLAMBHAI RASULBHAI QURESHI Vs. STATE OF GUJARAT
|
January 30, 2017 |
ASMITA RINISH BHATT Vs. STATE OF GUJARAT & 2
|
February 7, 2017 |
ASSISTANT COMMISSIONER OF CENTRAL GOODS Vs. VODAFONE ESSAR GUJARAT LIMITED
|
September 28, 2017 |
ASSOCIATION OF SELF FINANCED AYURVEDA COLLEGES OF GUJARAT Vs. STATE OF GUJARAT & 1
|
August 2, 2017 |
ASWINIBEN Vs. STATE OF GUJARAT
|
July 10, 2017 |
ATC TELECOM INFRASTRUCTURE PRIVATE LIMITED Vs. STATE OF GUJARAT
|
April 24, 2017 |
ATC TELECOM INFRASTRUCTURE PRIVATE LIMITED Vs. STATE OF GUJARAT
|
April 19, 2017 |
ATC TELECOOM TOWER CORPORATION PVT.LTD. & ANR. Vs. STATE OF GUJRAT & ORS.
|
March 7, 2017 |
ATIK SAKIL KURESHI Vs. STATE OF GUJARAT
|
February 14, 2017 |
ATIKUREHMAN ABDUL HAKIM KHILJI Vs. STATE OF GUJARAT
|
June 19, 2017 |
ATTAR SINGH Vs. UNION OF INDIA
|
November 10, 2017 |
ATUL C. MODI Vs. OFFICIAL LIQUIDATOR OF ARUNODAY MILLS LTD.
|
June 7, 2017 |
ATUL INDRAVADAN VAIDH THRO HIS WIFE VAIDH DIPIKABEN ATULBHAI Vs. STATE OF GUJARAT
|
June 27, 2017 |
ATULKUMAR NIRANJANBHAI DAVE Vs. STATE OF GUJARAT
|
December 27, 2017 |
AURO PUMPS PVT. LTD. Vs. UNION OF INDIA
|
June 13, 2017 |
AVANI B SHAH Vs. STATE OF GUJARAT
|
June 16, 2017 |
AVANIBEN DHARMESHBHAI PATEL Vs. STATE OF GUJARAT
|
May 23, 2017 |
AYESHABAI BHACHU Vs. KUTCH SALT AND ALIED INDUSTRIES LTD
|
August 4, 2017 |
B K DIST PANCHAYAT JR CLERK TYPIST ASSOCIATION Vs. STATE OF GUJARAT
|
October 13, 2017 |
B M PARMAR Vs. STATE OF GUJARAT
|
August 16, 2017 |
B. H. PATEL AND ORS. Vs. GUJARAT UTTAR VIJ NIGAM LTD. AND ORS.
|
October 4, 2017 |
B. NANJI ENTERPRISE LIMITED Vs. DY. COMMISSIONER OF INCOME TAX
|
July 26, 2017 |
B.K. TRUCK CENTRE Vs. DY. SECRETARY (APPEALS)
|
April 28, 2017 |
B.V.PARMAR Vs. STATE OF GUJARAT
|
September 5, 2017 |
BABLIBEN W/O.VANARAM DEVAJI NAT Vs. COMMISSIONER OF POLICE SHAHIBAUG & 2
|
February 7, 2017 |
BABU DEVLA DANDEKAR Vs. SHATRUNJAY EXTUSION LIMITED
|
August 18, 2017 |
BABU HASTIMAL MARWADI Vs. STATE OF GUJARAT
|
October 13, 2017 |
BABUBAI MAFATBHAI PATEL Vs. STATE OF GUJARAT
|
March 10, 2017 |
BABUBEN KASHIBHAI PATEL Vs. BIJENDRAKUMAR GOKALNATH JOGI
|
August 4, 2017 |
BABUBHAI (BABULAL) PRAJAPATI VICE CHANCELLOR Vs. STATE OF GUJARAT
|
March 10, 2017 |
BABUBHAI @ BHALIYO SOMABHAI VANKAR Vs. STATE OF GUJARAT
|
June 23, 2017 |
BABUBHAI ALJIBHAI RATHOD Vs. STATE OF GUJARAT
|
March 22, 2017 |
BABUBHAI BHIKHABHAI RATHOD AND 1 Vs. SECRETARY REVENUE DEPARTMENT (APPEAL) AND 2
|
April 10, 2017 |
BABUBHAI HARIBHAI PATEL Vs. STATE OF GUJARAT
|
July 10, 2017 |
BABUBHAI HATHIBHA VAGAD Vs. DIVISIONAL CONTROLLER
|
January 23, 2017 |
BABUBHAI KANJIBHAI MALAVIA Vs. MANJIBHAI JADAVBHAI KANANI
|
November 3, 2017 |
BABUBHAI KHUSHALBHAI CHRISTY Vs. NATHABHAI VIRABHAI
|
April 12, 2017 |
BABUBHAI MAVJIBHAI MANGUKIYA Vs. UNION OF INDIA
|
April 17, 2017 |
BABUBHAI MEGHAJIBHAI SHAH Vs. STATE OF GUJARAT
|
March 30, 2017 |
BABUBHAI NATHUBHAI RATHOD AND 1 Vs. ASHOK THAKOREBHAI PATEL AND 13
|
April 26, 2017 |
BABUJI AMBARAM THAKOR Vs. LAND ACQUISITION OFFICER
|
June 9, 2017 |
BABULAL HIRALAL UPADHYAY Vs. STATE OF GUJARAT
|
March 28, 2017 |
BABULAL PURUSHOTTAMDAS BOSIA Vs. CHIEF OFFICER
|
June 5, 2017 |
BACHUBHAI GOPALBHAI DANA Vs. NATIONAL INSURANCE CO LTD & 4
|
June 8, 2017 |
BACHUBHAI KANJIBHAI KOLI PATEL Vs. JAYANTILAL KANTILAL THAKKER & 4
|
May 1, 2017 |
BACHUBHAI THAVRAJI DAMOR Vs. CENTRAL BANK OF INDIA
|
March 6, 2017 |
BACKBONE MNMP HIGHWAY PVT LTD Vs. GOVERNMENT OF GUJARAT
|
March 3, 2017 |
BADARAJ VIRAMJI Vs. STATE OF GUJARAT AND 2
|
April 10, 2017 |
BADARPURA UMARBHAI PIRMOHAMMAD Vs. STATE OF GUJARAT
|
March 24, 2017 |
BADHARMIYA UMEDMIYA SHAIKH Vs. STATE OF GUJARAT
|
June 7, 2017 |
BADIYABHAI NANABHAI GANAVA Vs. SURESHBHAI NAGARSINH GANAVA
|
August 30, 2017 |
BAHADARSINH JIVAJI RATHOD Vs. GUJARAT ELECTRICITY BOARD
|
August 8, 2017 |
BAHADURSINHJI DEVENDRASINHJI TENNIS CLUB Vs. STATE OF GUJARAT
|
March 9, 2017 |
BAI MARIAM WD/O FAKIRMOHMAD GULAMBHAI BODIWALA Vs. STATE OF GUJARAT
|
March 29, 2017 |
BAI SONIBEN WD/O. MANILAL HIRALAL TURI Vs. RAMANBHAI GANESHBHAI PATEL
|
August 1, 2017 |
BAJRANG LAL SHARMA S/O PRABHUDAYAL SHARMA Vs. STATE OF GUJARAT & 1
|
May 23, 2017 |
BALAJI EDUCATION TRUST Vs. BANK OF INDIA
|
July 31, 2017 |
BALAJI WAFERS PRIVATE LIMITED Vs. GUJARAT MAZDOOR SABHA &
|
November 28, 2017 |
BALDEVBHAI BHARATBHAI PARMAR & Vs. STATE OF GUJARAT
|
December 1, 2017 |
BALDEVBHAI BHARATBHAI PARMAR & ANR Vs. STATE OF GUJARAT
|
December 1, 2017 |
BALDEVBHAI BHIKHABHAI PATEL Vs. INCOME-TAX SETTLEMENT COMMISSION
|
August 24, 2017 |
BALDEVSINH @ KANUBHAI HARISINH Vs. STATE OF GUJARAT
|
November 23, 2017 |
BALOCH ILAMKHAN UMARKHAN Vs. HEIRS AND L.R.OF DECEASED DILAVARSINH NARANSINH ZALA
|
April 6, 2017 |
BALUBEN WD/O SOMABHAI CHHOTABHAI SHRIMALI Vs. STATE OF GUJARAT
|
March 21, 2017 |
BALUBHAI BHUPATBHAI @ BACHUBHAI GOHIL Vs. STATE OF GUJARAT
|
August 11, 2017 |
BALUBHAI BUDHABHAI PATEL Vs. DISTRICT DEVELOPMENT OFFICER
|
March 29, 2017 |
BALUBHAI SAMATBHAI DEVGANIYA Vs. STATE OF GUJARAT
|
August 8, 2017 |
BALVANTRAI @ BHIKHUBHAI SOMABHAI Vs. STATE OF GUJARAT
|
June 14, 2017 |
BALWANTSINH KHENGAJI JADEJA Vs. V.B.RATHOD
|
November 7, 2017 |
BANDISH AJAYBHAI KHATRI Vs. STATE OF GUJARAT
|
March 14, 2017 |
BANDISH SAURABH SOPARKAR Vs. UNION OF INDIA & 2
|
October 12, 2017 |
BANK OF MAHARASTRA Vs. STATE OF GUJARAT
|
December 18, 2017 |
BANTWA MUNICIPAL BOROUGH Vs. GIRISH HIMATLAL PANDYA
|
February 2, 2017 |
BAPALALSINH DOLATSINH JADEJA Vs. STATE OF GUJARAT
|
November 24, 2017 |
BARDANWALA POLYPACK AND 1 Vs. STATE OF GUJARAT AND 3
|
April 11, 2017 |
BARIYA SOMABHAI BHAGABHAI Vs. STATE OF GUJARAT
|
February 28, 2017 |
BARODA CENTRAL COOPERATIVE BANK LTD. Vs. STATE BANK OF INDIA (SBI)
|
March 17, 2017 |
BARODA EXTRUSION LIMITED Vs. SICOM LIMITED
|
January 18, 2017 |
BARODA RAYON CORPORATION LTD. Vs. JAYANTKUMAR MAGANBHAI PACHCHIGAR
|
August 30, 2017 |
BATUKBHAI SHIVPRASAD VYAS Vs. UNJHA AYURVEDI PHARMACY
|
June 28, 2017 |
BATUKSINH PRABHATSINH CHUDASAMA Vs. STATE OF GUJARAT
|
February 10, 2017 |
BAVABHAI BACHUBHAI HIRPARA Vs. STATE OF GUJARAT
|
March 21, 2017 |
BECHARBHAI RANCHHODBHAI CHAUDHARY Vs. RAKESHBHAI SHARMA
|
March 24, 2017 |
BECHARBHAI MAHADEVBHAI DANTALIYA Vs. STATE OF GUJARAT
|
October 13, 2017 |
BEDIBEN D/O BUDHIYABHAI RATHODW/OAJESHBHAI KALPESHWAR JHA Vs. DISTRICT COLLECTOR
|
March 22, 2017 |
BENJAMIN @ MONTY GOVINDBHAI RANA Vs. STATE OF GUJARAT
|
July 27, 2017 |
BHABHLU NAAJBHAI DHADHAL THROUGH PRUTHVIRAJBHAI BHABHALUBHAI DHANDHAL Vs. STATE OF GUJARAT
|
July 6, 2017 |
BHABHOR BACHUBHAI KALABHAI Vs. STATE OF GUJARAT
|
September 12, 2017 |
BHADRESH FAKIRCHAND SHAH Vs. JAMUBAI REVABHAI PATEL
|
March 30, 2017 |
BHADRESHBHAI HASMUKHBHAI SHETH AND 1 Vs. SHAH JAYANTILAL FAKIRCHAND
|
April 18, 2017 |
BHAGVATIBEN BABUBHAI BRAHMBHATT Vs. STATE OF GUJARAT
|
March 2, 2017 |
BHAGWANBHAI JAMABHAI RABARI Vs. STATE OF GUJARAT
|
April 10, 2017 |
BHAGWANDAS GOPALDAS BHAGCHANDANI Vs. AHMEDABAD MUNICIPAL CORPORATION
|
August 31, 2017 |
BHAGWANJI @ BHALU SARMANBHAI KODIYATAR Vs. STATE OF GUJARAT
|
March 16, 2017 |
BHAGWANSHARAN S/O MANIRAM SHARMA Vs. STATE OF GUJARAT
|
March 28, 2017 |
BHAGWATIBEN HITESHBHAI SINDHAV & 4 Vs. NATHABHAI HARIBHAI SINDHAV & 2
|
August 2, 2017 |
BHAGWATPRASAD MANISHANKAR RAJYAGURU (SINCE DECEASED) Vs. HEAD MISTRESS
|
June 19, 2017 |
BHAILALBHAI AMBALAL PARMAR Vs. STATE OF GUJARAT
|
March 30, 2017 |
BHAJANSINGH GOPALSINGH SARDAR Vs. STATE OF GUJARAT & 3
|
August 2, 2017 |
BHANJIBHAI ANANDBHAI CHAVDA Vs. STATE OF GUJARAT
|
February 21, 2017 |
BHANUBEN RAMESHBHAI PATEL Vs. STATE OF GUJARAT & 4
|
August 1, 2017 |
BHANUBEN W/O RAMESHBHAI JAGUBHAI PATEL Vs. STATE OF GUJARAT
|
March 29, 2017 |
BHANUMATIBEN NARAN Vs. RAJAKBHAI YAKUBBHAI MARWADI
|
May 4, 2017 |
BHANUPRASAD GOVINDBHAI RATHOD Vs. STATE OF GUJARAT
|
August 9, 2017 |
BHARAT COLD DEPOT Vs. VERAVAL PEOPLES COOPERATIVE BANK
|
February 20, 2017 |
BHARAT PETROLEUM CORPORATION LIMITED. KOYALI INSTALLATION, JAWAHARNAGAR, DIST. VADODARA Vs. STATE OF GUJARAT
|
June 9, 2017 |
BHARATBHAI BHAVANBHAI BHARWAD Vs. STATE OF GUJARAT
|
September 6, 2017 |
BHARATBHAI CHANDRAKANT TRIVEDI Vs. STATE OF GUJARAT AND 1
|
April 13, 2017 |
BHARATBHAI DEVDASBHAI SUR Vs. STATE OF GUJARAT
|
April 6, 2017 |
BHARATBHAI JALAMBHAI GOHIL Vs. STATE OF GUJARAT
|
August 11, 2017 |
BHARATBHAI JIVRAJBHAI LIMBASIYA Vs. STATE OF GUJARAT
|
March 8, 2017 |
BHARATBHAI NARSINHBHAI PATEL Vs. STATE OF GUJARAT & 2
|
November 29, 2017 |
BHARATBHAI P. PARIKH AND 3 ORS. Vs. STATE OF GUJARAT AND 1 ANR.
|
March 30, 2017 |
BHARATBHAI RAMBHAI PATEL Vs. STATE OF GUJARAT
|
December 21, 2017 |
BHARATBHAI SHAMBHUIBHAI GAJJAR Vs. STATE OF GUJARAT
|
March 24, 2017 |
BHARATBHAI SHANKARBHAI DESAI(RABARI) Vs. STATE OF GUJARAT & 2
|
February 7, 2017 |
BHARATI PANDEY, DEPUTY GENERAL MANAGER Vs. UNION OF INDIA & 2
|
May 1, 2017 |
BHARATKUMAR KHODABHAI BOGHARA Vs. UNION OF INDIA
|
March 10, 2017 |
BHARATKUMAR NARAYANDAS JOSHI Vs. STATE OF GUJARAT
|
July 12, 2017 |
BHARATKUMAR SHANKARLAL SOMANI Vs. STATE OF GUJARAT
|
June 19, 2017 |
BHARATSINH S/O HANUBHA JASHWANTSANG AGARSANG AND OTHERS AND 3 Vs. UKARADI GANOTIA COOPERATIVE AGRICULTURE AND GOPALAK MANDAL AND 38
|
September 19, 2017 |
BHARGAV RANCHHODLAL PANCHASARA Vs. CHAIRMAN
|
May 9, 2017 |
BHARGAVI NAVINCHANDRA SOLANKI Vs. STATE OF GUJARAT & 2
|
November 28, 2017 |
BHARTENDU MADHUSADAN UPADHYAY Vs. STATE OF GUJARAT
|
May 4, 2017 |
BHATT JANKI KAUSHIKKUMAR Vs. STATE OF GUJARAT
|
December 22, 2017 |
BHAVANBHAI GATURJI PORADIYA (THAKOR) Vs. STATE OF GUJARAT
|
April 7, 2017 |
BHAVANBHAI PREMJIBHAI VAGHELA Vs. STATE OF GUJARAT
|
November 30, 2017 |
BHAVARLAL GEVARCHAND SHARMA Vs. STATE OF GUJARAT
|
May 3, 2017 |
BHAVESH DHIRAJLAL THAKKAR Vs. STATE OF GUJARAT
|
March 22, 2017 |
BHAVESH DHIRUBHAI KUKADIYA Vs. STATE OF GUJARAT
|
December 15, 2017 |
BHAVESH MULJIBHAI SELADIYA Vs. STATE OF GUJARAT
|
October 13, 2017 |
BHAVESH NAROTTAMBHAI @ NATUBHAI Vs. STATE OF GUJARAT
|
July 10, 2017 |
BHAVESH SHANKARBHAI MARVADI Vs. STATE OF GUJARAT
|
August 9, 2017 |
BHAVESHBHAI DAHYABHAIMODI & 5 Vs. STATE OF GUJARAT
|
February 9, 2017 |
BHAVESHBHAI DINKARRAY MEHTA Vs. SUPREINTENDENT ENGINEER AND 2
|
April 12, 2017 |
BHAVIN @ BHURIYO BALDEVBHAI DABHI (THAKOR) Vs. STATE OF GUJARAT
|
March 24, 2017 |
BHAVIN DINESHBHAI PATEL Vs. STATE OF GUJARAT
|
April 12, 2017 |
BHAVNA PATEL D/O VELJIBHAI VIDAJA AND W/O ASHOK ODHAVJI PATEL Vs. SPECIAL SECRETARY ( APPEALS) REVENUE DEPARTMENT
|
April 28, 2017 |
BHAVNABEN @ POOJABEN Vs. STATE OF GUJARAT
|
July 17, 2017 |
BHAVNABEN RAMNIKBHAI DHAVA Vs. STATE OF GUJARAT
|
April 10, 2017 |
BHAVNABEN SHANTILAL LAKKAD Vs. HDFC BANK LIMITED
|
September 29, 2017 |
BHAVNABEN VAJUBHAI ODEDARA Vs. STATE OF GUJARAT
|
December 7, 2017 |
BHAVNAGAR AUTO RESORTS Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
March 24, 2017 |
BHAVNAGAR DISTRICT CO OP. BANK LIMITED Vs. REGISTRAR
|
October 30, 2017 |
BHAVNAGAR MUNICIPAL CORPORATION Vs. SHANTILAL POPATLAL PATEL
|
March 23, 2017 |
BHAVNAGAR MUNICIPAL CORPORATION THROUGH COMMISSIONER Vs. DHIRAJLAL LALJIBHAI MAKWANA
|
September 11, 2017 |
BHAVRIBEN KHEMCHANDBHAI MAHAYAS AND 27 Vs. AHMEDABAD MUNICIPAL CORPORATION AND 2
|
April 26, 2017 |
BHAVSINH LALAJI CHUAHAN ( THAKOR ) Vs. STATE OF GUJARAT
|
April 28, 2017 |
BHIKHABHAI BAVANBHAI KATARA Vs. STATE OF GUJARAT
|
August 28, 2017 |
BHIKHABHAI CHANABHAI MAKWANA SINCE DECEASED THROUGHLEGAL HEIRS Vs. STATE OF GUJARAT
|
September 14, 2017 |
BHIKHABHAI DAHYABHAI JAJADIYA Vs. STATE OF GUJARAT
|
September 11, 2017 |
BHIKHALAL KALYANJI JETHAVA Vs. CENTRAL BUREAU OF INVESTIGATION (CBI)
|
June 29, 2017 |
BHIKHALAL KALYANJI JETHAVA Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 4, 2017 |
BHIKHIBEN AMBALAL CHANDULAL RANA Vs. STATE OF GUAJRAT
|
March 3, 2017 |
BHIKHIBEN D/O NATHUBHAI JIVANBHAI Vs. STATE OF GUJARAT
|
April 10, 2017 |
BHIKHUBHAI NARANJI DESAI Vs. CHHOTUBHAI RANCHHODJI DESAI & ORS.
|
February 9, 2017 |
BHIKHUBHAI RAMBHAI LUGHASHI Vs. STATE OF GUJARAT
|
March 23, 2017 |
BHIL PREMAJI RAVAJI Vs. SPECIAL LAND ACUISITION OFFICER
|
June 28, 2017 |
BHIMANI KHADI GRAMODYOG SANGH Vs. JITENDRA MALSHI NINJAR
|
June 19, 2017 |
BHIMANI KHADI GRAMODYOG SANGH Vs. DIPAK KANTILAL MOTA
|
June 19, 2017 |
BHODARBHAI @ BHUDARBHAI DHANABHAI RATHVA Vs. STATE OF GUJARAT
|
January 25, 2017 |
BHOGILAL MISTRY Vs. KANTIBHAI DHANJIBHAI MAKWANA
|
March 10, 2017 |
BHOLABHAI ALIAS GANPATBHAI BABUBHAI PATNI Vs. STATE OF GUJARAT
|
March 15, 2017 |
BHUJ MUNICIPALITY Vs. MUNJA VEJA SADIYA
|
July 25, 2017 |
BHUNATAR DILIPKUMAR NATHALAL Vs. DIRECTOR OF MUNICIPALITIES
|
September 14, 2017 |
BHUPATBHAI MANJIBHAI AMIPARA Vs. JYOTIBEN MAHENDRABHAI AMIPARA
|
May 5, 2017 |
BHUPATBHAI MANJIBHAI DHOLA Vs. STATE OF GUJARAT
|
August 16, 2017 |
BHUPATBHAI VALLABHBHAI RABADIYA. Vs. STATE OF GUJARAT
|
May 18, 2017 |
BHUPATJI POPATJI THAKOR Vs. STATE OF GUJARAT
|
March 30, 2017 |
BHUPATSINH ABHESINH PATEL Vs. STATE OF GUJARAT
|
November 30, 2017 |
BHUPATSINH VAJESINH ZALA (DARBAR) Vs. STATE OF GUJARAT
|
December 27, 2017 |
BHUPENDRAKUMAR SHANKARBHAI BARIYA Vs. EDUCATION DEPARTMENT
|
September 13, 2017 |
BHUPENDRASINGH ALIAS BUNTY GURUDEVSINGH BHATIA Vs. STATE OF GUJARAT
|
April 11, 2017 |
BHURSING SHIVJI VAGHELA Vs. STATE OF GUJARAT
|
May 18, 2017 |
BIBIBEN AMIRBHAI TIMBALIA Vs. RAJESHKUMAR BABULAL MODI
|
July 31, 2017 |
BIHARILAL KANAIYALAL SHAH TRUSTEE, SHARDA MANDIR, Vs. DAXABEN NAVINBHAI SHUKLA
|
June 20, 2017 |
BIJAL AMARABHAI KARMATA Vs. STATE OF GUJARAT
|
August 11, 2017 |
BIJAY UDAY MAHARANA Vs. STATE OF GUJARAT
|
July 28, 2017 |
BIKRAM @ HADU DHANUBHAI BISVAL & Vs. STATE OF GUJARAT
|
November 29, 2017 |
BINDUKUVAR NURIKUVAR & 5 Vs. STATE OF GUJARAT
|
December 6, 2017 |
BIREN RAMESHCHANDRA PADHYA Vs. UNION OF INDIA AND OTHERS
|
October 11, 2017 |
BISMILLABENKASAM KARIM CHAUHAN Vs. STATE OF GUJARAT
|
August 11, 2017 |
BISNOI BALWANTRAM BABULAL Vs. STATE OF GUJARAT
|
December 5, 2017 |
BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. MANAGING DIRECTOR AND 17 OTHERS
|
December 1, 2017 |
BOARD OF TRUSTEES FOR DEENDAYAL PORT TRUST Vs. JRE INFRA PRIVATE LIMITED
|
December 27, 2017 |
BODAL CHEMICALS LTD. Vs. UNION OF INDIA
|
July 19, 2017 |
BOMBAY MERCANTILE CO Vs. STATE BANK OF INDIA (SBI)
|
March 17, 2017 |
BRIGHTLAND ENGLISH SCHOOL GUJ MEDIUM Vs. ANSUYABEN H PATEL
|
June 27, 2017 |
BRIJESH BABUBHAI CHAUHAN Vs. STATE OF GUJARAT
|
July 11, 2017 |
BRIJESH GOPALRAO PATIL Vs. STATE OF GUJARAT
|
August 1, 2017 |
BRIJRAJSINH UPENDRASINH ZALA. Vs. STATE OF GUJARAT
|
May 17, 2017 |
C.R.GANDHI Vs. STATE OF GUJARAT
|
November 3, 2017 |
C2R PROJECTS LLP Vs. REGISTRAR OF COMPANIES
|
October 3, 2017 |
CADILA HEALTHCARE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 28, 2017 |
CADILA PHARMACEUTICALS PVT. LTD. Vs. UNION OF INDIA AND ANR.
|
October 12, 2017 |
CARTIER SHIPPING INC TRUST Vs. RED EAGLE (IMO NO 7613002)
|
December 19, 2017 |
CENTRAL BANK OF INDIA Vs. DISTRICT MAGISTRATE, SURAT
|
June 22, 2017 |
CENTRAL BOARD OF TRUSTEES EMPLOYEES PROVIDENT FUND ORGANISATION AND OTHERS Vs. EMPLOYEE PROVIDENT FUND APPELLATE TRIBUNAL AND ANOTHER
|
December 12, 2017 |
CENTRAL BUREAU OF INVESTIGATION Vs. VIJAYKUMAR GUPTA
|
July 20, 2017 |
CENTRE FOR DEVELOPMENT COMMUNICATION Vs. AHMEDABAD MUNICIPAL CORPORATION
|
April 24, 2017 |
CENTRE FOR DEVELOPMENT COMMUNICATION TRUST Vs. SURAT MUNICIPAL CORPORATION
|
June 19, 2017 |
CENTURION LABORATORIES PVT. LTD. Vs. UNION OF INDIA
|
March 6, 2017 |
CENTURION LABORATORIES PVT. LTD. Vs. UNION OF INDIA
|
June 9, 2017 |
CHAIRMAN MANAGING COMMITTEE Vs. BHAVESHKUMAR MANUBHAI PARAKHIA
|
February 8, 2017 |
CHAITAL RASHMIKANT BHATT & 1. Vs. STATE OF GUJARAT- THRO SECRETARY, REVENUE DEPARTMENT(APPEAL), & 7.
|
April 19, 2017 |
CHAKRA @V RAVI BISINGE TIRUVA Vs. STATE OF GUJARAT
|
December 8, 2017 |
CHAMAR DHIRUBHAI LALABHAI Vs. STATE OF GUJARAT
|
December 21, 2017 |
CHAMPAKLAL PARMANAND SHAH Vs. STATE OF GUJARAT
|
March 30, 2017 |
CHAMUNDA ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
|
May 3, 2017 |
CHANDE JAYANTI BHACHU Vs. ELECTION OFFICER
|
March 28, 2017 |
CHANDLULA P. PATEL Vs. STATE OF GUJARAT
|
August 11, 2017 |
CHANDRA DYEING AND PRINTING MILLS PVT LTD Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION
|
February 1, 2017 |
CHANDRABHAN SINGH Vs. COMMISSIONER OF CENTRAL EXCISE AHMEDABAD
|
May 5, 2017 |
CHANDRAKANT KACHARABHAI DANTANI Vs. STATE OF GUJARAT THRO SECRETARY AND ANOTHER
|
October 4, 2017 |
CHANDRAKANT RASIKLAL RAMI AND 10 Vs. KANTILAL SOMNATH RAMI AND 7
|
April 24, 2017 |
CHANDRAMANIBEN WD/O BABUBHAI INTWALA Vs. NAJIBHAI HIRABHAI MAKWANA
|
March 7, 2017 |
CHANDRAVADAN OCCHAVLAL SHAH-DECD. Vs. STATE OF GUJARAT
|
June 16, 2017 |
CHANDRAVADAN RANGILDAS DHRU Vs. STATE OF GUJARAT
|
February 22, 2017 |
CHANDRAVADAN RANGILDAS DHRUV Vs. STATE OF GUJARAT
|
April 25, 2017 |
CHANDRPRABHA NATHALAL DAMANI Vs. STATE OF GUAJRAT
|
July 18, 2017 |
CHANDUBHAI GABHABHAI PARMAR Vs. STATE OF GUJARAT THROUGH SECRETARY/CHIEF
|
September 1, 2017 |
CHANDUBHAI NARSINHBHAI TADVI Vs. STATE OF GUJARAT
|
March 2, 2017 |
CHANDULAL JETHALAL JAISWAL Vs. INCOME TAX OFFICER
|
October 4, 2017 |
CHANDURGIRI JAMNAGIRI GOSWAMI Vs. STATE OF GUJARAT
|
August 4, 2017 |
CHARIMAN/PRESIDENT PARSHOTTAM RATILAL PARMAR Vs. COLLECTOR
|
January 16, 2017 |
CHAROTAR CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. KALABEN HIMMATLAL PATEL
|
March 21, 2017 |
CHATRAJI DARGAJI MALI Vs. MOHANBHAI NAGJIBHAI MALI
|
March 3, 2017 |
CHATURBHAI KOYABHAI PARGI Vs. STATE OF GUJARAT
|
March 8, 2017 |
CHATURBHAI SARDARBHAI DAMOR Vs. STATE OF GUJARAT
|
April 12, 2017 |
CHAUDHARI (LOH) VALJIBHAI PARTHIBHAI Vs. STATE OF GUJARAT
|
March 22, 2017 |
CHAUDHARY MANSAGBHAI SAMTABHAI Vs. THAKOR JESANGJI VIRSANGJI
|
August 2, 2017 |
CHAUHAN DAULATSINH PARVATSINH Vs. DY. EXECUTIVE ENGINEER PUBLIC HEALTH MECHANIC
|
July 11, 2017 |
CHAVDA PRAVINKUMAR KACHRABHAI AND 20 Vs. STATE OF GUJARAT AND 4
|
April 26, 2017 |
CHEHAR REALTY PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
March 27, 2017 |
CHETANBHAI VALJIBHAI DAMOR Vs. STATE OF GUJARAT
|
October 13, 2017 |
CHETANKUMAR JAYANTILAL VARAIYA Vs. DISTRICT SUPPLY OFFICER
|
August 30, 2017 |
CHHABILDAS KESHAVLAL PARMAR Vs. STATE OF GUJARAT
|
January 9, 2017 |
CHHAGANBHAI ARJANBHAI VEGADA Vs. STATE OF GUJARAT
|
September 18, 2017 |
CHHAGANBHAI BHATUBHAI Vs. BIJALBHAI MALABHAI(DELETED)
|
March 14, 2017 |
CHHAGANBHAI DOLATRAM MEVADA Vs. HOME MINISTER
|
April 25, 2017 |
CHHANIYABHAI MUKABHAI GAMIT Vs. STATE OF GUJARAT
|
November 28, 2017 |
CHHATRASINH M.CHAUHAN Vs. STATE OF GUJARAT
|
October 3, 2017 |
CHIBUBHAI NANUBHAI KOLI PATEL Vs. STATE OF GUJARAT
|
December 23, 2017 |
CHIEF ENGINEER-THERMAL POWER STATION,GEB Vs. WORKMEN REPRESENTED BY BIJLEE MAZDOOR PANCHAYAT
|
August 31, 2017 |
CHIEF EXCUTIVE Vs. GHANSHYAMBHAI MAGANBHAI PATEL
|
March 24, 2017 |
CHIEF OFFICER Vs. MOTABHAI SHARDULBHAI
|
March 10, 2017 |
CHIMANBHAI @ AMIT BHIMSINGBHAI ... Vs. STATE OF GUJARAT
|
December 19, 2017 |
CHIMANBHAI MAGANBHAI PATEL & Vs. UNION OF INDIA
|
December 13, 2017 |
CHIMANBHAI MANGALBHAI THAKORE Vs. DEPUTY EXECUTIVE ENGINEER
|
March 1, 2017 |
CHINIBEN NATWAR @ GUNIYO VERABHAI GAMIT Vs. STATE OF GUJARAT
|
March 29, 2017 |
CHINTAN JADAVBHAI PATEL Vs. INCOME TAX OFFICER
|
March 1, 2017 |
CHINTANBHAI YOGESHBHAI PATEL & 4 ORS. Vs. STATE OF GUJARAT & 1 ANR.
|
July 26, 2017 |
CHIRAG GIRISHBHAI MEHTA Vs. VILSUBEN CHIRAGBHAI MEHTA
|
January 11, 2017 |
CHITRA PUBLICITY COMPANY PVT LTD. Vs. BOPAL GHUMA NAGARPALIKA
|
June 9, 2017 |
CHITRALAYA CO Vs. AHMEDABAD MUNICIPAL CORPORATION
|
August 9, 2017 |
CHOKHLIBEN CHIMANBHAI BARIA Vs. DEVENDRA PANDYE
|
October 4, 2017 |
CHOTUBHAI DAYABHAI PATEL Vs. LEGAL HEIR OF SHANTABEN NATHUBHAI PATEL
|
November 3, 2017 |
CHUNILAL TRIKAMLAL THAKKAR R.D.A.THAKKAR AND S N D Vs. SECRETARY
|
February 10, 2017 |
CO Vs. NARAYAN C. PATEL
|
June 6, 2017 |
COASTAL CONTAINER TRANSPORTERS ASSOCIATION AND 2 ORS Vs. UNION OF INDIA AND 2 OTHERS
|
December 18, 2017 |
COCONUT MEDIA BOX LLP Vs. NOVEX COMMUNICATION PVT.LTD.
|
February 24, 2017 |
COL(RETD) D V SINGH Vs. STATE OF GUJARAT
|
October 13, 2017 |
COMMISSIONER Vs. SURESHBHAI SHAMJIBHAI SOJITRA
|
May 1, 2017 |
COMMISSIONER Vs. M/S BMS PROJECTS PRIVATE LTD.
|
September 21, 2017 |
COMMISSIONER Vs. PRAVINBHAI GHUDABHAI MARU
|
June 30, 2017 |
COMMISSIONER Vs. SECRETARY, AKHIL BHARTIYA SAFAI MAJDOOR CONGRESS OR ITS
|
April 26, 2017 |
COMMISSIONER OF C. EX. AND CUS., SURAT-I Vs. RIDDHI SIDDHI PROCESSORS
|
May 5, 2017 |
COMMISSIONER OF C. EX. AND CUS., SURAT-I Vs. SHREE SHAKAMBARI SILK MILLS
|
February 17, 2017 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. KAY BEE TAX SPIN LTD.
|
January 19, 2017 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. SHANOO FASHION PVT. LTD
|
February 8, 2017 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. SURESH SYNTHETICS
|
August 24, 2017 |
COMMISSIONER OF CENTRAL EXCISE, CUS. AND S.T., VADODARA Vs. TRANSPEK INDUSTRY LTD.
|
September 28, 2017 |
COMMISSIONER OF CUSTOMS Vs. VVF (INDIA) LTD.
|
February 1, 2017 |
COMMISSIONER OF CUSTOMS (PREVENTIVE) Vs. L.D. TEXTILES INDUSTRIES LTD.
|
February 1, 2017 |
COMMISSIONER OF CUSTOMS (PREVENTIVE) Vs. KHANBHAI ESOOFBHAI
|
February 8, 2017 |
COMMISSIONER OF CUSTOMS, KANDLA Vs. CORA CHEM
|
February 14, 2017 |
COMMISSIONER OF INCOME TAX Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION
|
June 28, 2017 |
COMMISSIONER OF INCOME TAX Vs. MAHAVIR INDUCTOMELT PVT. LTD.
|
January 13, 2017 |
COMMISSIONER OF INCOME TAX Vs. BIPINCHANDRA CHIMANLAL DOSHI
|
February 27, 2017 |
COMMISSIONER OF INCOME TAX Vs. SUN PHARMACEUTICAL INDUSTRIES LTD.
|
August 14, 2017 |
COMMISSIONER OF INCOME TAX Vs. CREATIVE INFOCITY LTD
|
April 25, 2017 |
COMMISSIONER OF INCOME TAX Vs. VODAFONE ESSAR GUJARAT LTD.
|
August 4, 2017 |
COMMISSIONER OF INCOME TAX Vs. ALEMBIC LIMITED
|
August 28, 2017 |
COMMISSIONER OF INCOME TAX Vs. M/S. AKASH ASSOCIATION
|
September 5, 2017 |
COMMISSIONER OF INCOME TAX Vs. PARTH LABORATORIES PVT. LTD.
|
January 17, 2017 |
COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION Vs. SHANDONG TIEJUN ELECTRIC POWER ENGINEERING CO LTD
|
September 18, 2017 |
COMMISSIONER OF INCOME TAX (TDS) Vs. HAKMICHAND D AND SONS
|
September 11, 2017 |
COMMISSIONER OF INCOME TAX - VADODARA -1 Vs. GUJARAT ELECTRICITY BOARD
|
September 25, 2017 |
COMMISSIONER OF INCOME TAX 4, AHMEDABAD Vs. SINTEX INDUTRIES LIMITED
|
May 4, 2017 |
COMMISSIONER OF INCOME TAX EXEMPTIONS Vs. GUJARAT INSTITUTE OF HOUSING & ESTATE DEVELOPERS
|
July 18, 2017 |
COMMISSIONER OF INCOME TAX EXEMPTIONS Vs. ENTREPRENEURSHIP DEVELOPMENT INSTITUTE OF INDIA
|
April 3, 2017 |
COMMISSIONER OF INCOME TAX VADODARA 2 ORS Vs. NEXUS SOFTWARE LTD
|
April 11, 2017 |
COMMISSIONER OF INCOME TAX, VADODARA-2 Vs. C-SAM(INDIA) PVT LTD
|
July 31, 2017 |
COMMISSIONER OF INCOME TAX-II Vs. RAMESHCHANDRA S PATEL
|
February 28, 2017 |
COMMISSIONER OF INCOME TAX-VADODARA-2 ORS Vs. SHREE BENZOPHEN INDUSTRIES LTD
|
April 28, 2017 |
COMMISSIONER OF INCOME TAXV Vs. KISAN DISCRETIONERY FAMILY TRUST
|
February 28, 2017 |
COMMISSIONER OF INCOME-TAX-1 Vs. M/S. TEJAS SECURITIES
|
February 2, 2017 |
COMMISSIONER, CGST AND C EX Vs. ADANI GAS PVT LTD
|
October 5, 2017 |
COMMR. OF C. EX., CUS. AND S.T. Vs. GUJARAT ALKALIES CHEMICALS LIMITED
|
September 21, 2017 |
COMMR. OF CGST AND CENTRAL EXCISE, SURAT Vs. METRO SECURITY SERVICES
|
July 13, 2017 |
COMMR. OF INCOME TAX Vs. NATIONAL DAIRY DEVELOPMENT BOARD
|
June 14, 2017 |
CONFISEC PRIVATE LIMITED THROUGH MOHANCHANDRA NARAYAN KAMATH Vs. STATE OF GUJARAT
|
March 10, 2017 |
COROMANDEL INTERNATIONAL LTD Vs. GUJARAT MAJDOOR KRANTI UNION
|
June 12, 2017 |
CORRTECH INTERNATIONAL PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME
|
September 18, 2017 |
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. MANUBHAI A. PANCHAL AND CO.
|
November 3, 2017 |
CRIMINAL MISC.APPLICATION (FOR ... Vs. STATE OF GUJARAT
|
November 28, 2017 |
CRRC CORPORATION LIMITEDFORMERLY KNOWN AS CSR CORPORATION LIMITED Vs. METRO-LINK EXPRESS FOR GANDHINAGAR AND AHMEDABAD (MEGA) COMPANY LIMITED
|
November 2, 2017 |
D G PATEL Vs. MUKESHBHAI DHULALA PATEL
|
February 8, 2017 |
DABHI MANUBHAI SUKHABHAI Vs. STATE OF GUJARAT
|
September 16, 2017 |
DAHIBEN K.BHARWAD Vs. STATE OF GUJARAT
|
October 13, 2017 |
DAHYABHAI MORARBHAI AHIR Vs. DALPATBHAI MANCHHUBHAI PATEL
|
March 16, 2017 |
DAHYABHAI NARANBHAI RABARI Vs. STATE OF GUJARAT
|
March 21, 2017 |
DAHYABHAI VAJESING AANJNA PATEL DECD THROUGH HEIRS Vs. STATE OF GUJARAT
|
January 27, 2017 |
DAKSHA Vs. DISTRICT REGISTRAR CO OPERATIVE ...
|
November 27, 2017 |
DALIYO @ GANDHO KALUBHAI MOHANIYA Vs. STATE OF GUJARAT
|
December 11, 2017 |
DALPATSINH JENAJI ZALA Vs. STATE OF GUJARAT AND 2
|
July 19, 2017 |
DALSUKHBHAI HARKHABHAI ROHIT Vs. STATE OF GUJARAT
|
June 28, 2017 |
DALWADI ARJANBHAI JAHABHAI AND 1 Vs. KOLI UKABHAI CHAGANBHAIDECD. AND 3
|
April 24, 2017 |
DALWADI TRIKAMBHAI TALSIBHAI Vs. STATE OF GUJARAT
|
August 30, 2017 |
DAMOR NARMADABEN PUJABHAI Vs. STATE OF GUJARAT
|
July 31, 2017 |
DARSHANABEN MAHENDRABHAI GANDHI Vs. STATE OF GUJARAT
|
August 22, 2017 |
DARSHIK VINODBHAI PANDYA Vs. SHITAL DARSHIKABHAI PANDYA
|
March 29, 2017 |
DASHRATBHAI BALDEVBHAI PATEL Vs. STATE OF GUJARAT
|
August 30, 2017 |
DASHRATHBHAI DHULABHAI PRAJAPATI Vs. DISTRICT DEVELOPMENT OFFICER
|
June 15, 2017 |
DASHRATHBHAI SOMABHAI PRAJAPATI Vs. STATE OF GUJARAT
|
June 12, 2017 |
DASHRATHGIRI SHANKARGIRI GOSWAMI Vs. STATE OF GUJARAT
|
July 14, 2017 |
DASHRATHSINH LAXMANSINH MAKWANA Vs. STATE OF GUJARAT
|
June 15, 2017 |
DASRATHBHAI SONABHAI CHAVDA Vs. STATE OF GUJARAT
|
March 6, 2017 |
DAXABEN JAYANTILAL PATEL Vs. STATE OF GUJARAT
|
June 12, 2017 |
DAXABEN, WIDOW OF RAJESHBHAI VASANTRAY MEHTA Vs. STATE OF GUJARAT
|
December 5, 2017 |
DAXESH KUMAR DILIPBHAI BHATT Vs. THE STATE OF GUJARAT
|
January 24, 2017 |
DAXESHKUMAR KANTIBHAI PRAJAPATI Vs. STATE OF GUJARAT
|
February 15, 2017 |
DAYABHAI NANJIBHAI KACHA Vs. STATE OF GUJARAT
|
April 10, 2017 |
DEDHAROTA GRAM PANCHAYAT Vs. STATE OF GUJARAT
|
June 27, 2017 |
DEEP INDUSTRIES LTD. Vs. STATE OF GUJARAT
|
December 22, 2017 |
DEEPAK NITRITE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
April 3, 2017 |
DELHI BOMBAY ROAD CARIEER Vs. AERON COMPOSITE PVT.LTD
|
July 31, 2017 |
DEPUTY COLLECTOR Vs. DAMOR MANABHAI LAKHABHAI
|
March 27, 2017 |
DEPUTY ENGINEER (O & M) RURAL SUB DIVISION Vs. ASHWINKUMAR CHATURBHAI THAKKAR C/O BAJRANG SWEETS & 1
|
January 11, 2017 |
DEPUTY ENGINEER (O & M) RURAL SUB DIVISION Vs. ASHWINKUMAR CHATURBHAI THAKKAR C/O BAJRANG SWEETS
|
January 11, 2017 |
DEPUTY EXECUTIVE ENGINEER Vs. LAXMANSING CHAMANSING-THAKORE-SOLANKI
|
August 8, 2017 |
DEPUTY EXECUTIVE ENGINEER Vs. DEVUBEN MANGABHAI
|
July 7, 2017 |
DEPUTY EXECUTIVE ENGINEER Vs. JANAKBHAI NARANBHAI
|
October 6, 2017 |
DEPUTY EXECUTIVE ENGINEER Vs. GIRDHARBHAI BABUBHAI PATEL
|
March 7, 2017 |
DEPUTY EXECUTIVE ENGINEER Vs. KHIMA LAKHA RABARI
|
August 1, 2017 |
DEPUTY GENERAL MANAGER Vs. BHIKHAJI AMUJI THAKOR
|
December 26, 2017 |
DEPUTY GENERAL MANAGER OIL Vs. HEIRS OF DECD.KALAJI JALAMJI
|
March 7, 2017 |
DER MEGHABEN KHIMABHAI Vs. STATE OF GUJARAT
|
February 15, 2017 |
DESAI BALDEVBHAI CHEHRABHAI Vs. STATE OF GUJARAT & ORS
|
September 29, 2017 |
DESAI CONSTRUCTION Vs. CHIEF OFFICER
|
August 30, 2017 |
DESAI(RABARI) VAGHNIBHAI BIJALBHAI Vs. STATE OF GUJARAT
|
July 14, 2017 |
DESIGNMATE INDIA PVT. LTD Vs. COMMISSIONER OF INCOME TAX
|
August 21, 2017 |
DEVABHAI @ DEVJIBHAI Vs. STATE OF GUJARAT
|
December 12, 2017 |
DEVDIP MALLS DEVELOPERS PVT. LTD. AND ORS. Vs. SECRETARY, INCOME TAX SETTLEMENT COMMISSION AND ANR.
|
July 19, 2017 |
DEVENDRA @ BANSI RAMKRULSINH PARIHAR Vs. STATE OF GUJARAT
|
March 20, 2017 |
DEVENDRABHAI @ DVO ANOPSINH ... Vs. STATE OF GUJARAT
|
November 24, 2017 |
DEVENDRABHAI JAYASHANKARBHAI JOSHI Vs. STATE OF GUJARAT
|
March 29, 2017 |
DEVENDRAKUMAR AMBALAL VAGHELA Vs. STATE OF GUJARAT AND ORS.
|
September 25, 2017 |
DEVENDRAKUMAR NAROTTAMDAS PANCHAL Vs. STATE OF GUJARAT
|
September 5, 2017 |
DEVESH MULBHAI KHAMBHLA Vs. STATE OF GUJARAT
|
March 23, 2017 |
DEVIBEN AHIR W/O BABU DEVSHI Vs. STATE OF GUJARAT
|
March 8, 2017 |
DEVIPRASAD D DAVE C/O GUJARAT AUDHYOGIK KAMDAR Vs. AHMEDABAD DISTRICT COOPERATIVE MILK PRODUCERS UNION LTD
|
September 13, 2017 |
DEVPUJAN (MOTERA) CO Vs. SECRETARY(APPEALS)
|
April 18, 2017 |
DEVRAJ INFRASTUCTURES LTD. Vs. CHAIRMAN/MEMBER (INDUSTRIAL PARK)
|
November 3, 2017 |
DEVRAJ TOBACCO COMPANY Vs. UNION OF INDIA
|
January 16, 2017 |
DEVSHANKARBHAI NARANJIBHAI PANDYA Vs. STATE OF GUJARAT
|
April 10, 2017 |
DEVSHI HARIBHAI MATHUKIYA Vs. STATE OF GUJARAT
|
October 13, 2017 |
DEVSHIBHAI NATHABHAI CHAVADA & 7 Vs. STATE OF GUJARAT
|
December 19, 2017 |
DHAMO @ DHARMENDRA TALPADA DEVIPUJAK Vs. STATE OF GUJARAT
|
September 16, 2017 |
DHANANJAY SHASHIKANT VAKHARIYA Vs. STATE OF GUJARAT
|
February 23, 2017 |
DHANJIBHAI @ BHAVALBHAI ... Vs. STATE OF GUJARAT
|
December 5, 2017 |
DHANJIBHAI PITHABHAI MEWADA Vs. LAXMANBHAI P. SOLANKI
|
February 7, 2017 |
DHANPATI MARKETIERS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(4)
|
April 26, 2017 |
DHANSUKH @ CHAKO AMRATBHAI PATEL Vs. STATE OF GUJARAT
|
December 27, 2017 |
DHANSUKHBHAI PREMABHAI PATEL Vs. DHARMENDRABHAI LAKHUBHAI PATEL AND 29
|
April 10, 2017 |
DHARABEN PRASHANTBHAI PARMAR Vs. STATE OF GUJARAT
|
March 24, 2017 |
DHARAMSHIBHAI VELJIBHAI BATIYA Vs. STATE OF GUJARAT
|
November 25, 2017 |
DHARI GRAMPANCHAYAT Vs. STATE OF GUJARAT THRO.DEPUTY SECRETARY
|
October 4, 2017 |
DHARMENDRA @ DHAMBHA KARANSINH ZALA Vs. STATE OF GUJARAT
|
August 24, 2017 |
DHARMENDRA SHIVNARAYAN GUPTA Vs. STATE OF GUJARAT
|
December 5, 2017 |
DHARMENDRASINGH RAMSEVKAR RAJPUT Vs. STATE OF GUJARAT
|
December 15, 2017 |
DHARMENDRASINH RATANSINH RAOL Vs. STATE OF GUJARAT
|
March 17, 2017 |
DHARMESH @ DHARMENDRA MEGHABHAI SOLANKI Vs. STATE OF GUJARAT
|
December 28, 2017 |
DHARMESH PRAFULCHANDRA TRIVEDI Vs. CAPITAL FIRST LIMITED
|
October 10, 2017 |
DHARMESH PRAHLADBHAI SHUKLA AND ANR Vs. STATE OF GUJARAT AND ANR
|
August 9, 2017 |
DHARMESHBHAI GAGJIBHAI MORI (SATWARA) Vs. STATE OF GUJARAT
|
April 3, 2017 |
DHARMESHKUMAR ISHVARBHAI DABHI Vs. STATE OF GUJARAT
|
February 14, 2017 |
DHARMIN RAMESHBHAI DALAL Vs. STATE OF GUJARAT
|
June 5, 2017 |
DHARMSIBHAI GAFURBHAI RABARI Vs. STATE OF GUJARAT
|
March 10, 2017 |
DHAVAL RAJENDRASING ATALIA Vs. STATE OF GUJARAT AND ANR.
|
March 28, 2017 |
DHAVALBHAI MANGALBHAI GADHVI Vs. STATE OF GUJARAT & 5.
|
December 18, 2017 |
DHIMAN RAMESHBHAI PATEL Vs. STATE OF GUJARAT
|
November 1, 2017 |
DHIRAJLAL TULSIDAS PARMAR Vs. BHANVAD MUNICIPALITY
|
November 13, 2017 |
DHIRENDRAKUMAR SOMNATHBHAI MAHANTO Vs. STATE OF GUJARAT
|
March 16, 2017 |
DHIRUBHAI KADVABHAI PARMAR Vs. STATE OF GUJARAT
|
March 10, 2017 |
DHIRUBHAI RAJABHAI KORAT AND 1 Vs. STATE OF GUJARAT AND 10
|
April 26, 2017 |
DHODIYA PATEL MAHINDRA KANTUBHAI Vs. STATE OF GUJARAT
|
March 16, 2017 |
DHRUTIBEN NIKUNJBHAI GADANI Vs. NIKUNJBHAI KIRNABHAI GADANI
|
March 17, 2017 |
DHRUTIKUMARI BHAGUBHAI PATEL Vs. STATE OF GUJARAT
|
August 2, 2017 |
DHRUTIKUMARI BHAGUBHAI PATEL AND 2 Vs. STATE OF GUJARAT AND 1
|
August 11, 2017 |
DHRUV JEWELS Vs. STATE OF GUJARAT
|
August 9, 2017 |
DHULIBEN WD/O DHULAJI MATHURJITHAKORE AND 7 Vs. JAYANTILAL MANILAL THAKORE AND 4
|
April 10, 2017 |
DIANA KISHORE MOTWANI DAUGHTER OF LATE RANIBEN K.M. Vs. CORPORATION BANK
|
June 19, 2017 |
DILIP JAGANNATHBHAI SUTHAR & 2. Vs. STATE OF GUJARAT & 2.
|
December 20, 2017 |
DILIP MULANI S/O AJITSINH GOPALDAS MULANI Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 29, 2017 |
DILIP NAGINDAS SONI Vs. STATE OF GUJARAT
|
June 27, 2017 |
DILIP NATHALAL BHUNATAR (DELETED AS PER CTS ORDER) Vs. DIRECTOR OF MUNICIPALITY
|
June 8, 2017 |
DILIPBHAI BHUPATBHAI CHAUHAN Vs. STATE OF GUJARAT
|
June 7, 2017 |
DILIPBHAI GALABJI THAKORE Vs. STATE OF GUJARAT
|
March 21, 2017 |
DILIPBHAI JIVRAJBHAI MENDPARA Vs. STATE OF GUJARAT
|
June 6, 2017 |
DILIPBHAI KAMLAKANT PANDEY Vs. STATE OF GUJARAT
|
March 23, 2017 |
DILIPBHAI KHUSHALBHAI PATEL Vs. STATE OF GUJARAT
|
June 13, 2017 |
DILIPBHAI MANILAL PATEL Vs. STATE BANK OF INDIA
|
September 20, 2017 |
DILIPBHAI RAMESHBHAI AMIN Vs. STATE OF GUJARAT
|
February 1, 2017 |
DILIPJI RUGNATHJI THAKOR Vs. STATE OF GUJARAT
|
March 17, 2017 |
DILIPKUMAR CHATURBHAI PATEL Vs. STATE OF GUJARAT AND 1
|
April 27, 2017 |
DILIPSINH BHIMSINH JADEJA Vs. STATE OF GUJARAT
|
March 20, 2017 |
DINESH @ HITESH DHIRUBHAI PATEL & 3 Vs. STATE OF GUJARAT & 7
|
November 28, 2017 |
DINESH @ PAPPU RAMNARESHSING LAUTSING THAKUR Vs. STATE OF GUJARAT
|
March 28, 2017 |
DINESH MADHUBHAI WAGHELA ... Vs. STATE OF GUJARAT
|
December 5, 2017 |
DINESH RAMJIBAHI VAGHELA Vs. AHMEDABAD MUNICIPAL CORPORATION & 1 ORS
|
February 3, 2017 |
DINESH SABU KOLI Vs. STATE OF GUJARAT
|
November 27, 2017 |
DINESH SHYAMLAL ARATVANI Vs. STATE OF GUJARAT
|
July 19, 2017 |
DINESHBHAI MULJIBHAI PATEL Vs. COLLECTOR, SABARKANTHA
|
June 7, 2017 |
DINESHBHAI MURUBHAI DAKI Vs. MAHESH DEVSHIBHAI BHETARIYA
|
April 11, 2017 |
DINESHBHAI RAMESHWARBHAI BRAHMAN (JOSHI) Vs. STATE OF GUJARAT
|
August 23, 2017 |
DINESHBHAI UDESINH AJEDIYA Vs. SONALBEN DINESHBHAI AJEDIYA
|
November 8, 2017 |
DINESHKUMAR JAGUBHAI PATEL Vs. STATE OF GUJARAT & ORS.
|
January 18, 2017 |
DINESHKUMAR MOHANLAL RAVAL Vs. STATE OF GUJARAT
|
March 22, 2017 |
DINESHKUMAR MOHANLAL SHETH Vs. VADODARA MUNICIPAL CORPN. @ VADODARA MAHANAGAR SEVA SADAN AND OTHERS
|
June 14, 2017 |
DINIYAR ERACH NALLADARU Vs. SURAT MUNICIPAL CORPORATION
|
March 29, 2017 |
DINKARBHAI GHELABHAI PATEL Vs. STATE OF GUJARAT
|
April 26, 2017 |
DINMAHMAD DOSTMAHMAD BALOCH Vs. STATE OF GUJARAT
|
January 12, 2017 |
DIPAK CHIMANLAL PATEL Vs. MAHENDRABHAI P. CHAVDA
|
May 2, 2017 |
DIPAK VASANTLAL NANDA Vs. STATE OF GUJARAT
|
December 4, 2017 |
DIPAKBHAI VITHTHALBHAI SHIYAL Vs. STATE OF GUJARAT
|
August 11, 2017 |
DIPAKKUMAR HASMUKHLAL SHAH Vs. STATE OF GUJARAT THROUGH SECRETARY
|
December 12, 2017 |
DIPTIBEN JAYESHBHAI PARIKH Vs. STATE OF GUJARAT
|
March 10, 2017 |
DIRECTOR OF INCOME TAX (EXEMPTION) Vs. K. VARMA CHARITABLE TRUST
|
June 8, 2017 |
DIRECTOR OF PRIMARY EDUCATION Vs. PATEL BIPINBHAI KOLGHABHAI
|
September 1, 2017 |
DIRECTOR OF TECHNICAL EDUCATION Vs. PATEL CHANDRAKANT N SINCE DECEASED THRO HIS HEIRS
|
February 6, 2017 |
DISTRICT AGRICULTURE OFFICER & 1 ORS Vs. PARBATH AALABHAI VARU & 1 ORS
|
April 4, 2017 |
DISTRICT DEVELOPMENT OFFICER Vs. RUPLIBEN KALUBHAI DANGYA
|
August 8, 2017 |
DISTRICT DEVELOPMENT OFFICER Vs. KISHOR KANTIBHAI JOSHI
|
March 9, 2017 |
DISTRICT EDUCATION OFFICER AND 2 ORS. Vs. U.M. PARMAR, ASSISTANT TEACHER MAHATMA GANDHI VIDHYA MANDIR
|
September 12, 2017 |
DISTRICT PRIMARY EDUCATION OFFICER Vs. PATEL KAMINIBEN KANAIYALAL
|
September 1, 2017 |
DIVISIONAL CONTROLLER Vs. VINAYAK EMPLOYEE MANDAL
|
July 6, 2017 |
DIVISIONAL CONTROLLER Vs. LILABHAI VISABHAI KUCHHADIYA
|
February 16, 2017 |
DIVISIONAL CONTROLLER Vs. DALPATRAM HARIDAS LASHKARI
|
August 28, 2017 |
DIVISIONAL CONTROLLER (GSRTC) Vs. KAILASHBA
|
April 4, 2017 |
DIVISIONAL CONTROLLER, G.S.R.T.C. Vs. ANOPSINH BECHARSINH PARMAR AND ANOTHER
|
January 30, 2017 |
DIVISIONAL CONTROLLER, G.S.R.T.C. Vs. SANJAYKUMAR SHYAMJIBHAI PARMAR AND ANOTHER
|
February 8, 2017 |
DIVYESHKUMAR ISHWARBHAI PATEL Vs. STATE OF GUJARAT
|
October 4, 2017 |
DOMINANCE GAMES PVT. LTD. Vs. STATE OF GUJARAT
|
December 4, 2017 |
DR. RAJIVRAJ RANBIRSINGH CHOUDHARY Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1 (2)
|
February 6, 2017 |
DR. SARANG RAMESH SHROFF THROUGH Vs. STATE OF GUJARAT
|
November 23, 2017 |
DR. SHYAM KUMAR GUPTA Vs. STATE AND ORS.
|
December 26, 2017 |
DUNGARRAM BALLOJI RAYAKA Vs. STATE OF GUJARAT
|
April 26, 2017 |
DURGESHBHAI MOHANBHAI PATEL Vs. STATE OF GUJARAT
|
March 3, 2017 |
DUSHYANTBHAI CHANDRAKANTBHAI SHAH Vs. COURT OF GUJARAT
|
January 23, 2017 |
DUSHYANTSINH PRAVINSINH RAVALJI Vs. STATE OF GUJARAT
|
April 28, 2017 |
DUX JITENDRABHAI PARMAR Vs. STATE OF GUJARAT
|
August 30, 2017 |
DY COMMISSIONER OF INCOME-TAX Vs. SABARMATI PAPER UDYOG LTD
|
September 11, 2017 |
DYNAMIC JUMPING MARINE S.A Vs. M.V. LEA
|
July 5, 2017 |
E Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 28, 2017 |
E-INFOCHIPS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)
|
June 12, 2017 |
ELANTAS BECK INDIA LIMITED Vs. STATE OF GUJARAT
|
October 11, 2017 |
ELECTROTHERM (INDIA) LTD Vs. UNION OF INDIA (DELETED )
|
August 21, 2017 |
ELEKTA MEDICAL SYSTEMS INDIA PVT.LTD. Vs. STATE OF GUJARAT
|
November 15, 2017 |
EMPIRE HOTEL AND RESORTS LIMITED Vs. GUJARAT INDUSTRIAL INVESTMENT CORPORATION LIMITED
|
March 23, 2017 |
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. TENSILE STEEL LTD.
|
June 29, 2017 |
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. UNITOP ENGINEERS PVT LTD.
|
June 22, 2017 |
EMPLOYEES STATE INS. CORPN. Vs. KISHANLAL GULJARILAL
|
April 27, 2017 |
EMPLOYEES STATE INSURANCE COPORATION Vs. RAMESHBHAI BECHARBHAI NAI
|
March 23, 2017 |
EMPLOYEES STATE INSURANCE CORP & 1 Vs. SUMANGALAM RESTAURANT
|
February 7, 2017 |
ESSAR BULK TERMINAL LIMITED Vs. STATE OF GUJARAT
|
April 25, 2017 |
ESSAR STEEL INDIA LIMITED & 1 Vs. RESERVE BANK OF INDIA & 3
|
July 17, 2017 |
ESSAR STEEL INDIA LTD. AND ANOTHER Vs. RESERVE BANK OF INDIA AND OTHERS
|
July 31, 2017 |
EXECUTIVE DIRECTOR Vs. LATA N.SAHARKAR
|
August 14, 2017 |
EXECUTIVE ENGINEER Vs. OM INDUSTRIES AND ANR.
|
December 28, 2017 |
EXECUTIVE ENGINEER Vs. JAYABEN RAMJIBHAI
|
March 28, 2017 |
EXECUTIVE ENGINEER & ANR. Vs. TAKUBHAI @ KANUBHAI SADHUBHAI DECD. THROUGH HEIR MANIBEN WD/O & 3 ORS.
|
June 5, 2017 |
EXECUTIVE ENGINEER GEB NOW PGVCL AND 1 ANR. Vs. NARENDRABHAI HARGOVINDBHAI RAVAL AND 1 ANR.
|
December 22, 2017 |
EXECUTIVE ENGINEER PANCHAYAT(MAA & M)DEPARTMENT Vs. SAMUDABHAI JYOTIBHAI BHEDI
|
June 7, 2017 |
EXECUTIVE ENGINEER, ( O & M ) Vs. HITECH INVESTMENT AND CASTING LIMITED
|
December 19, 2017 |
FADALABHAI NASARIYABHAI RATHWA AND 1 Vs. IQBAL ABDULGANI JAMANU AND 2
|
April 11, 2017 |
FAIRDEAL SUPPLIES LIMITED Vs. COMMISSIONER OF CUSTOMS
|
May 5, 2017 |
FAKIR MAMAD IBRAHIM BELIM Vs. STATE OF GUJARAT
|
June 8, 2017 |
FAKIRBHAI @ PRAKASHBHAI PARSHOTTAMBHAI PATEL Vs. STATE OF GUJARAT
|
December 27, 2017 |
FAKRUDDIN JAMILBHAI VORA (DHAKAPURWALA) Vs. STATE OF GUJARAT
|
November 9, 2017 |
FARHA WIFE OF SALIM IBRAHIM SIKORA Vs. STATE OF GUJARAT
|
May 5, 2017 |
FARSUBHAI MULJIBHAI GOKLANI Vs. STATE OF GUJARAT
|
February 22, 2017 |
FAUJIA W/O IMRAN YAKUB KALU Vs. SUMANBHAI TEJABHAI VARVI
|
March 7, 2017 |
FC AGRAWAL COAL PVT. LTD. Vs. UNION OF INDIA
|
October 4, 2017 |
FILCO TRADE CENTRE PVT. LTD. Vs. UNION OF INDIA
|
October 6, 2017 |
FRIENDS OF WWB, INDIA Vs. DEPUTY DIRECTOR INCOME-TAX (EXEMPTION)
|
July 13, 2017 |
FULABHAI CHANDUBHAI CHAUHAN Vs. LALABHAI UDABHAI RATHOD
|
March 7, 2017 |
FULSINH JAVAN SINH ZALA Vs. STATE OF GUJARAT
|
October 13, 2017 |
FUNWORLD AND TOURISM DEVELOPM-ENT LIMITED Vs. GUJARAT ELECTRICITY BOARD
|
February 22, 2017 |
FUTURE GENERAL INDIA INSURANCE COMPANY LTD. Vs. SANKETKUMAR PANKAJBHAI CHAUHAN (VANKAR) AND 3 ORS.
|
October 4, 2017 |
G B JADEJA Vs. STATE OF GUJARAT
|
June 8, 2017 |
G.R.S.T.C Vs. SONAL NILEY @ NILESH SOLANKI
|
March 21, 2017 |
G.S. THAKUR Vs. STATE OF GUJARAT AND ANR.
|
September 19, 2017 |
G.T.C. INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 20, 2017 |
GADHAVI HARIDEV DINESHBHAI Vs. DIRECTOR OF PRIMARY EDUCATION
|
February 14, 2017 |
GADHVI SALAKDAN GOPALDAN Vs. GUJARAT REVENUE TRIBUNAL
|
May 5, 2017 |
GAFFARBHAI NOORMOHAMMED PARMAR Vs. STATE OF GUJARAT
|
June 7, 2017 |
GAJENDRASINH @ JASUBHAI NARVATSINH GOHIL Vs. STATE OF GUJARAT
|
April 26, 2017 |
GAJENDRASINH MAHIPATSINH CHUDASMA Vs. TORRENT POWER GRID LIMITED
|
August 23, 2017 |
GAJSINHJI DEVISINH Vs. STATE OF GUJARAT THRO THE SECRETARY
|
June 15, 2017 |
GALATEA LTD Vs. DIYORA AND BHANDERI CORPORATION
|
June 14, 2017 |
GAMBHIRSINH BHURABHA SOLANKI & 2 Vs. STATE OF GUJARAT
|
December 7, 2017 |
GANDABHAI BECHARDAS PATEL Vs. STATE OF GUJARAT
|
June 30, 2017 |
GANDHI CORPORATION Vs. GUJARAT UNIVERSITY
|
July 19, 2017 |
GANDHIDHAM NAGARPALIKA Vs. AKHIL BHARATIYA SAFAI KAMDAR CONGRESS
|
August 23, 2017 |
GANESH CONSTRUCTION, THRO ITS PROPRIETOR MAHESHBHAI MODI Vs. STATE OF GUJARAT
|
March 7, 2017 |
GANESHBHAI GIRJASHANKAR JOSHI Vs. STATE OF GUJARAT
|
June 12, 2017 |
GANPATBHAI LAVJIBHAI PANCHAL Vs. STATE OF GUJARAT
|
August 16, 2017 |
GARGIP INTERNATIONAL Vs. UNION OF INDIA
|
June 12, 2017 |
GAURANG NATWARBHAI PRAJAPATI Vs. STATE OF GUJARAT & 2
|
December 19, 2017 |
GAURIBEN DHANJIBHAI SOLANKI Vs. DISTRICT DEVELOPMENT OFFICER
|
June 15, 2017 |
GAUTAM SHANTILAL SHAH Vs. UNION OF INDIA
|
March 10, 2017 |
GAYATRI ENTERPRISE Vs. STATE OF GUJARAT
|
August 18, 2017 |
GEETABEN Vs. STATE OF GUJARAT
|
November 23, 2017 |
GEETABEN SANTOSH DUBEY Vs. COMMISSIONER OF POLICE & 1
|
July 24, 2017 |
GELABHAI MANGRABHAI BHARWAD Vs. STATE OF GUJARAT
|
April 17, 2017 |
GENUS ELECTROTECH LTD. Vs. UNION OF INDIA & 4
|
September 13, 2017 |
GHANCHI MOHAMMED HUSSAIN AKBERBHAI Vs. STATE OF GUJARAT
|
March 27, 2017 |
GHANSHYAMBHAI AMBALAL THAKKAR Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 8, 2017 |
GHANSHYAMBHAI AND BROTHERS Vs. STATE OF GUJARAT
|
August 3, 2017 |
GHANSHYAMBHAI DHIRUBHAI BARVALIYA Vs. RASIKBHAI DHIRUBHAI AMBALIYA
|
January 10, 2017 |
GHANSHYAMBHAI GATORBHAI DABHI Vs. STATE OF GUJARAT
|
November 3, 2017 |
GHANSHYAMBHAI INDRAVADANBHAI PANDYA - REGD PARTNER OF GOPINATH CONSTRUCTION Vs. MAHARAJA SAYAJIRAO UNIVERSITY
|
March 2, 2017 |
GHANSHYAMBHAI INDRAVADANBHAI PANDYA REGD. Vs. MAHARAJA SAYAJIRAO UNIVERSITY
|
March 2, 2017 |
GHANSHYAMBHAI JETHABHAI RAVAL Vs. STATE OF GUJARAT
|
June 8, 2017 |
GHANSHYAMBHAI NATHABHAI ... Vs. STATE OF GUJARAT
|
December 8, 2017 |
GHANSHYAMBHAI NAVALKISHORBHAI JAGAD Vs. STATE OF GUJARAT
|
June 9, 2017 |
GHANSHYAMBHAI PARSOTTAMBHAI KACHA Vs. STATE OF GUJARAT
|
February 6, 2017 |
GHANSHYAMBHAI RATILAL RAVAL Vs. UNION OF INDIA
|
December 12, 2017 |
GHANSHYAMSINH DILIPSINH RATHOD Vs. STATE OF GUJARAT AND ANOTHER
|
August 1, 2017 |
GHANSHYAMSINH DILIPSINH RATHOD Vs. STATE OF GUJARAT
|
January 23, 2017 |
GHASIRAM RUPABHAI MANKAR Vs. STATE OF GUJARAT
|
March 30, 2017 |
GHELABHAI GOVINDBHAI RABARI Vs. STATE OF GUJARAT
|
February 28, 2017 |
GHUSABHAI MAVJIBHAI BARAIYA Vs. BHAVNAGAR MUNICIPAL CORPORATION
|
March 2, 2017 |
GIAN SINGH M RANDHAWA Vs. STATE OF GUJARAT
|
November 1, 2017 |
GIRDHARI LAL JEEVANDAS BHAGAT Vs. STATE OF GUJARAT
|
April 27, 2017 |
GIRDHARLAL MOHANLAL PATEL Vs. STATE OF GUJARAT
|
May 2, 2017 |
GIRIRAJ SINH MANUBHAI MAKWANA Vs. STATE OF GUJARAT
|
October 13, 2017 |
GIRIRAJSINH M. JHALA Vs. UNION OF INDIA
|
June 19, 2017 |
GIRISH MANGALAL MITRA Vs. URBAN LAND CEILING TRIBUNAL
|
February 13, 2017 |
GIRISHKUMAR M DWIVEDI Vs. STATE OF GUJARAT
|
September 15, 2017 |
GIRISHKUMAR RAMESHCHANDRA SONI Vs. STATE OF GUJARAT & OTHERS
|
September 15, 2017 |
GIRVATSINH MADHAVSINH PADHIYAR Vs. PRATAPSINH NATHABHAI PARMAR (DELETED)
|
August 21, 2017 |
GITABEN MAHESHBHAI VASAVA Vs. SHANIBEN RAMESHBHAI VADAVA
|
July 18, 2017 |
GITABEN SANATBHAI SHAH Vs. SUN PHARMA INDUSTRIES LTD
|
March 29, 2017 |
GNANGANGA EDUCATION SOCIETY Vs. STATE OF GUJARAT
|
September 6, 2017 |
GOBARSING CHEHARSING SOLANKI Vs. STATE OF GUJARAT
|
May 22, 2017 |
GODADBHAI RANCHHODBHAI GOTHI Vs. STATE OF GUJARAT
|
June 6, 2017 |
GOKULBHAI MANUBHAI PATEL Vs. STATE OF GUJARAT
|
June 19, 2017 |
GOLDEN TREES PLANTATION LTD. Vs. STATE OF GUJARAT
|
March 10, 2017 |
GOLDI HOTELS PRIVATE LIMITED Vs. SURAT MUNICIPAL CORPORATION
|
August 28, 2017 |
GOPAL ALIAS LALO RAMANBHAI PATNI Vs. STATE OF GUJARAT AND OTHERS
|
July 25, 2017 |
GOPAL IRON AND STEEL CO (GUJ) LTD Vs. INCOME TAX OFFICER
|
September 12, 2017 |
GOPALBHAI DAHYABHAI SOLANKI Vs. STATE OF GUJARAT
|
April 27, 2017 |
GOPALBHAI DEVABHAI PATEL Vs. STATE OF GUJARAT
|
July 10, 2017 |
GOPALBHAI MAGANBHAI SAKARIA Vs. STATE OF GUJARAT
|
August 11, 2017 |
GOPALBHAI NATWARBHAI JANI Vs. STATE OF GUJARAT
|
August 4, 2017 |
GOPALBHAI RAMJIBHAI CHAUDHARY Vs. STATE OF GUJARAT
|
December 13, 2017 |
GOPALSINH @ DEVUSINH SURAJSINH ... Vs. STATE OF GUJARAT
|
December 15, 2017 |
GOPALSINH RANGESINHBHAI RATHVA Vs. STATE OF GUJARAT
|
March 20, 2017 |
GORDHANBHAI @ GILU BADSHAH MANGABHAI RATHOD Vs. STATE OF GUJARAT
|
April 25, 2017 |
GORDHANBHAI NAGARDAS PATEL Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 5, 2017 |
GOVARDHANKUMAR THAKOREDAS ASRANI Vs. STATE OF GUJARAT
|
April 13, 2017 |
GOVIND GOPAL GOYAL Vs. STATE OF GUJARAT & 1 ORS
|
November 2, 2017 |
GOVIND MAVJI GORASIYA Vs. VELBAI NARAN VARSANI D/O NATHA HARJI HALAI
|
April 13, 2017 |
GOVINDBHAI D CHAUHAN Vs. STATE OF GUJARAT AND 1
|
April 27, 2017 |
GOVINDBHAI HARIBHAI SOLANKI & ORS Vs. EXECUTIVE ENGINEER
|
February 17, 2017 |
GOVINDBHAI MOHANBHAI GARNADA Vs. DIVISIONAL CONTROLLER
|
February 2, 2017 |
GOVINDBHAI PABAJIBHAI CHAVDA Vs. STATE OF GUJARAT
|
April 10, 2017 |
GOVINDBHAI V. DESAI Vs. STATE OF GUJARAT AND OTHERS
|
October 12, 2017 |
GREENWELL ORCHARD Vs. INCOME TAX OFFICER
|
June 6, 2017 |
GRUH FINANCE LIMITED Vs. DISTRICT MAGISTRATE
|
August 23, 2017 |
GRUH FINANCE LIMTED Vs. THE DISTRICT MAGISTRATE
|
February 9, 2017 |
GRUH FINANCE LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 18, 2017 |
GSRTC Vs. USHADEVI WD/O ASHOKBHAI RADHESHYAM PANSARI
|
June 6, 2017 |
GUJ. HEAVY CHEMICALS LTD. Vs. COLLECTOR
|
June 15, 2017 |
GUJARAT ADIVASI VIKAS PARISHAD Vs. HIRAJI JELAJI BHAGORA
|
September 28, 2017 |
GUJARAT ALKALIES Vs. KAMAL MANHARLAL SHAH
|
February 27, 2017 |
GUJARAT ALKALIES & CHEMICALS LIMITED Vs. ALKALIES AND CHEMICALS LTD OFFICERS FRIENDS ASSOCIATION
|
July 5, 2017 |
GUJARAT AMBUJA EXPORTS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 11, 2017 |
GUJARAT AYURVED UNIVERSITY THROUGH REGISTRAR Vs. SHRI SHAILESH M JANI
|
April 25, 2017 |
GUJARAT BIJLEE KAMDAR MAHA MANDAL Vs. GUJARAT URJA VIKAS NIGAM LTD. AND OTHERS
|
April 25, 2017 |
GUJARAT BOROSIL LIMITED Vs. DINESHBHAI DAYABHAI PATEL
|
January 20, 2017 |
GUJARAT CHAMBER OF COMMERCE & INDUSTRY & 1 Vs. UNION OF INDIA THRO SECRETARY & 2
|
March 17, 2017 |
GUJARAT ELECTRICITY BOARD NOW CONVERTED AS DAKSHIN GUJARAT VIJ COMPANY LIMITED Vs. ADINATH TEXTURIZERS PVT LIMITED
|
November 6, 2017 |
GUJARAT ELECTRICITY BOARD NOW PASHCHIM GUJ. VIJ CO LTD Vs. D.B. TRIVEDI
|
March 27, 2017 |
GUJARAT ENERGY TANMISSION CORPORATION LIMITED Vs. PRAVIN B. RAVAL
|
August 28, 2017 |
GUJARAT ENERGY TRANSMISSION CORPORATION LTD. Vs. DEORA WIRES & MACHINES PVT. LTD.
|
April 10, 2017 |
GUJARAT ENVIRO PROTECTION AND INFRASTRUCTURE LTD. Vs. DEPUTY COMMISSIONER OF INCOME
|
June 14, 2017 |
GUJARAT HIGH COURT ADVOCATES ASSOCIATION Vs. JETHABHAI PUNJABBHAI CHUDASAMA & 15
|
October 13, 2017 |
GUJARAT HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL Vs. MANIKABEN RAMJANAMSINH YADAV WIFE OF DECD. RAMJANAMSINH YADAV
|
June 16, 2017 |
GUJARAT HOUSING BOARD Vs. GANGABEN WD/O. SOMABHAI KESHAVBHAI
|
April 3, 2017 |
GUJARAT INDUSTRIAL MAZDOOR SABHA AND 8 Vs. CAMA HOTELS LTD.
|
February 17, 2017 |
GUJARAT MALL MANAGEMENT COMPANY PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
August 1, 2017 |
GUJARAT MAZDOOR MANCH THRO GENERAL SECRETARY, AND ANOTHER Vs. GUJARAT COMPOSITE LIMITED AND ANOTHER
|
January 30, 2017 |
GUJARAT MINERAL AND DEVELOPMENT CORPORATION LIMITED Vs. CHHAGANBHAI BHIKHABHAI PARMAR
|
January 10, 2017 |
GUJARAT MINERAL DEVELOPMENT CORPORATION LTD. Vs. SIMPLEX INFRASTRUCTURE LIMITED
|
June 9, 2017 |
GUJARAT PETROLEUM EMPLOYEES UNION Vs. OIL AND NATURAL GAS COMMISSION LTD
|
March 15, 2017 |
GUJARAT PIPAVAV PORT LTD Vs. STATE OF GUJARAT
|
June 7, 2017 |
GUJARAT POLLUTION CONTROL BOARD THRO M K GOSWAMI Vs. STATE OF GUJARAT
|
February 17, 2017 |
GUJARAT PRADESH CONGRESS Vs. ELECTION COMMISSION OF INDIA
|
November 23, 2017 |
GUJARAT PUBLIC SERVICE COMMISSION Vs. NIRAVKUMAR DILIPBHAI MAKWANA
|
March 15, 2017 |
GUJARAT PWD DRAWING BRANCH ASSOCIATION Vs. SECRETARY
|
October 13, 2017 |
GUJARAT STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. MAHENDRA JENTILAL CHAUHAN
|
September 6, 2017 |
GUJARAT STATE CO Vs. JUNAGADH DISTRICT CENTRAL CO
|
June 14, 2017 |
GUJARAT STATE CO-OPERATIVE MARKETING FEDERATION LIMITED Vs. JUNAGADH DISTRICT CENTRAL CO- OPERATIVE BANK LIMITED
|
June 14, 2017 |
GUJARAT STATE CONSTRUCTION CORPORATION LTD Vs. CHANDRAKANTBHAI B PATEL
|
March 17, 2017 |
GUJARAT STATE COOPERATIVE MARKETING FEDERATION LTD. AND 1 Vs. STATE OF GUJARAT AND 2
|
April 24, 2017 |
GUJARAT STATE ELECTRICITY CORPORATION LIMITED Vs. BHIKHABHAI KALYANSINH SINDHA
|
March 20, 2017 |
GUJARAT STATE FERTILIZERS AND CHEMICALS LTD. Vs. COMMR. OF CENTRAL EXCISE
|
March 29, 2017 |
GUJARAT STATE PETRONET LIMITED Vs. GAIL INDIA LIMITED & 3
|
November 30, 2017 |
GUJARAT STATE PETRONET LIMITED Vs. GAIL INDIA LIMITED
|
December 26, 2017 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SISODIYA BALBHADRASINH DINESHSINH
|
October 13, 2017 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SHRI PREMGAR KASHIGAR
|
April 4, 2017 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. DEVSHIBHAI K. MEHTA
|
March 8, 2017 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PARMAR JITESHKUMAR BABUBHAI
|
April 28, 2017 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PANNABEN WD/O KUNJBIHARI SOMALAL THAKKAR
|
June 14, 2017 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PRABHATSINH KALYANSINH SOLANKI
|
July 19, 2017 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PRABHATSINH KALYANSINH SOLANKI
|
August 4, 2017 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAVJIBHAI MALDEBHAI VARA
|
January 23, 2017 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. S.T. KARMACHARI UNION
|
August 18, 2017 |
GUJARAT STATE ROAD TRANSPORT CORPROATION Vs. SANGITABEN DHIRAJBHAI PATEL WD/O DECD DHIRAJBHAI PATEL
|
August 10, 2017 |
GUJARAT UNIVERSITY Vs. DALSUKHBHAI M VAGHELA
|
January 20, 2017 |
GUJARAT WATER SUPPLY AND SEWERAGE BOARD Vs. MAHENDRAKUMAR NATHALAL PATEL
|
June 7, 2017 |
GUJRAT STATE CO-OPREATIVE MARKETING FEDERATION Vs. STATE OF GUJRAT & ORS.
|
January 18, 2017 |
GUJTRON ELECTRONICS PRIVATE LIMITED Vs. INCOME-TAX OFFICER
|
July 12, 2017 |
GULABBHAI KHALPABHAI PATEL Vs. STATE OF GUJARAT
|
March 7, 2017 |
GULABSINH MANSINH BARIA Vs. SPECIAL CHIEF EXECUTIVE AND 1
|
April 6, 2017 |
GUNABHAI BHANABHAI KACHHAD Vs. STATE OF GUJARAT
|
April 12, 2017 |
GUNIYABHAI CHIMABHAI NAYAK Vs. STATE OF GUJARAT
|
December 26, 2017 |
GUNVANTBHAI LAXMANBHAI PATEL Vs. MALIKSHRI
|
February 28, 2017 |
GUPTPRAYAG EDUCATION TRUST Vs. ANILKUMAR BALKRISHNA PANDYA AND 4
|
April 18, 2017 |
GYPSY PEGASUS - A PARTNERSHIP FIRM Vs. STATE OF GUJARAT
|
March 30, 2017 |
H D F C BANK LIMITED Vs. ASHAPURA MINECHEM LIMITED
|
October 13, 2017 |
HABIBBHAI SABURBHAI MALEK Vs. STATE OF GUJARAT
|
September 21, 2017 |
HADMATIYA GRAMPANCHAYAT Vs. BABULAL MAVJIBHAI KALSARIYA
|
June 9, 2017 |
HAJI HASANBHAI HAMIRBHAI SOLANKI Vs. STATE OF GUJARAT
|
July 24, 2017 |
HAKKIMUDDIN TAHERBHAI SHAKOR (TRUSTEE) Vs. STATE OF GUJARAT
|
March 30, 2017 |
HAMIRBHAI GHARNANTBHAI VADHIA Vs. SHATRUGHNADAS LALCHAND KESHVANI SINCE DECD.
|
June 30, 2017 |
HAMIRBHAI JETHABHAI NAGAR Vs. STATE OF GUJARAT
|
June 5, 2017 |
HAMIRBHAI RAMBHAI NANDANIA Vs. STATE OF GUJARAT
|
April 26, 2017 |
HANIFBHAI JUMABHAI DAL & 5 Vs. STATE OF GUJARAT &
|
December 8, 2017 |
HANS INDUSTRIES PRIVATE LIMITED Vs. MADHYA GUJARAT VIJ COMPANY LIMITED
|
June 27, 2017 |
HANSA GOVINDBHAI PATEL Vs. SHREE VIDHYADHAM CO-OPERATIVE HOUSING SOCIETY LTD.
|
November 6, 2017 |
HANSABEN @ HINABEN GANDUBHAI VAKATAR Vs. STATE OF GUJARAT
|
July 11, 2017 |
HANSABEN WIFE KALYANSINH SUGARSINH THAKOR Vs. STATE OF GUJARAT
|
April 7, 2017 |
HANSHRAJBHAI MOHANBHAI PATEL Vs. STATE OF GUJARAT
|
August 3, 2017 |
HANSRAJ PANWAR Vs. INDIAN OIL CORPORATION
|
August 31, 2017 |
HARDASBHAI NATHABHAI MAHIDA Vs. STATE OF GUJARAT
|
March 2, 2017 |
HARDESH RAJARAMBHAI Vs. SUB DIVISIONAL OFFICER
|
August 28, 2017 |
HARDEVBHAI ARJIBHAI MEENA Vs. STATE OF GUJARAT
|
June 29, 2017 |
HARDIK @ PIYUSH CHANDRAKANT PANDYA Vs. STATE OF GUJARAT
|
November 14, 2017 |
HARDIK BHARATBHAI TRIVEDI Vs. STATE OF GUJARAT
|
March 16, 2017 |
HARDIK MOTILAL SHETH Vs. STATE OF GUJARAT
|
November 28, 2017 |
HARDIK SHARADCHANDRA BAXI Vs. STATE OF GUJARAT
|
June 7, 2017 |
HARDIKBHAI RAMANBHAI SARANIYA Vs. STATE OF GUJARAT
|
August 29, 2017 |
HARERAMBHAI PUNJABHAI CHAUHAN Vs. STATE OF GUJARAT
|
June 21, 2017 |
HARERAMBHAI PUNJABHAI CHAUHAN Vs. STATE OF GUJARAT
|
June 21, 2017 |
HARESH @ HARI RANCHHOD CHHANGA Vs. STATE OF GUJARAT
|
March 22, 2017 |
HARESH DHANJIBHAI KATARIYA Vs. STATE OF GUJARAT
|
March 2, 2017 |
HARESH K BORISAGAR Vs. STATE OF GUJARAT
|
August 23, 2017 |
HARESH RAMBHAI VALA Vs. STATE OF GUJARAT
|
August 23, 2017 |
HARESHBHAI JAYANTILAL THAKKAR Vs. STATE OF GUJARAT
|
June 5, 2017 |
HARESHBHAI JIVRAJBHAI KHENI Vs. STATE OF GUJARAT AND 3 ORS.
|
June 23, 2017 |
HARESHKUMAR KANTILAL LIMBACHIYA AND 4 Vs. STATE OF GUJARAT AND 1
|
April 26, 2017 |
HARESHKUMAR MADHUBHAI GONDALIA Vs. STATE OF GUJARAT
|
December 22, 2017 |
HARGOVANBHAI SHANKARBHAI DESAI Vs. STATE OF GUJARAT AND OTHERS
|
October 11, 2017 |
HARGOVANBHAI SOMABHAI PATEL & ANR. Vs. PARSHOTTAMBHAI CHHINKUMAL CHIMNANI & ANR.
|
December 22, 2017 |
HARGOVINDBHAI SANKABHAI RABARI Vs. STATE OF GUJARAT
|
June 13, 2017 |
HARGOVINDDAS MATHURBHAI PATEL Vs. STATE OF GUJARAT
|
February 27, 2017 |
HARIBHAI @ APPO @ CHOTI RAGHUBHAI ... Vs. STATE OF GUJARAT
|
December 4, 2017 |
HARIJAN MAYA DEVSHI THROUGH LEGAL HEIR PACHAN DAYHA BOKHANI Vs. AMIRALI HASANALI MALE
|
June 30, 2017 |
HARILAL VITTHALBHAI VIRANI Vs. STATE OF GUJARAT
|
August 29, 2017 |
HARISHBHAI RAMANBHAI RATHOD Vs. STATE OF GUJARAT
|
July 10, 2017 |
HARISHCHANDRASINH KANAKSINH ZALA Vs. STATE OF GUJARAT
|
December 28, 2017 |
HARISHKUMAR KANAIYALAL BOLIVAL Vs. STATE OF GUJARAT
|
December 27, 2017 |
HARISINH D. SOLANKI AND OTHERS Vs. STATE OF GUJARAT AND OTHERS
|
August 8, 2017 |
HARISINH PARBATSINH VAGHELA Vs. STATE OF GUJARAT
|
March 2, 2017 |
HARIT BALVANTRAI TRIVEDI & 2 Vs. STATE OF GUJARAT
|
February 9, 2017 |
HARJIT SING GREWAL Vs. UNION OF INDIA
|
November 21, 2017 |
HARKESH BADRILAL KHERVA (VERMA) Vs. STATE OF GUJARAT
|
December 1, 2017 |
HARSHABEN DALPATSINH RAJPUT Vs. PRESIDENT, NASHABANDHI MANDAL
|
February 21, 2017 |
HARSHAD BHAGVANDAS VAGHELA Vs. INCOME TAX OFFICER
|
March 23, 2017 |
HARSHAD LAXMANDAS LEUVA AND OTHERS Vs. STATE OF GUJARAT
|
March 15, 2017 |
HARSHAD MANEKLAL MANDALIYA Vs. STATE OF GUJARAT
|
December 28, 2017 |
HARSHAD MANUBHAI MALAVAIYA Vs. STATE OF GUJARAT & 1.
|
April 4, 2017 |
HARSHADBHAI KANJIBHAI BALAR Vs. V V F LIMITED
|
April 6, 2017 |
HARSHADBHAI MANSUKHBHAI PATEL Vs. SECRETARY REVENUE DEPARTMENT(APPEALS)
|
June 27, 2017 |
HARSHADRAI LALJIBHAI PAREKH Vs. STATE OF GUJARAT
|
April 10, 2017 |
HARSHIDABEN VISHALBHAI GHANCHI (CHHARA) Vs. COMMISSIONER OF POLICE
|
June 28, 2017 |
HARSUKHBHAI TRIBHUVANBHAI RAJPARA Vs. STATE OF GUJARAT
|
March 3, 2017 |
HASMUKH TOBACCO PRODUCTS Vs. UNION OF INDIA & 2
|
October 12, 2017 |
HASMUKHBHAI JIVABHAI PATEL Vs. STATE OF GUJARAT
|
April 19, 2017 |
HASMUKHBHAI THAKOREBHAI PATEL Vs. REGISTRAR CO-OPERATIVE SOCIETIES
|
February 9, 2017 |
HASMUKHPURI @ MOHANPURI GOSAI Vs. STATE OF GUJARAT
|
October 14, 2017 |
HASUBHAI BHURABHAI THAKKAR Vs. STATE OF GUJARAT
|
May 5, 2017 |
HASUMATIBEN RAMESHBHAI SOLANKI Vs. STATE OF GUJARAT &
|
December 1, 2017 |
HDFC BANK LTD. THRO-NITINKUMAR BALDEVBHAI PATEL Vs. STATE OF GUJARAT
|
February 16, 2017 |
HDFC ERGO GENERAL INSURANCE COMPANY LTD Vs. PARAGBHAI ANILBHAI SOLANKI
|
August 11, 2017 |
HEART HOUSE HOTEL PVT. LTD Vs. STATE OF GUJARAT
|
August 4, 2017 |
HEC INFRA PROJECTS LIMITED Vs. UNION OF INDIA
|
December 26, 2017 |
HEIDBERG CEMENT INDIA LIMITED & ANOTHER Vs. INDUSTRIES AND MINES DEPARTMENT & ANOTHER
|
January 11, 2017 |
HEIRS Vs. HEIRS
|
April 12, 2017 |
HEIRS AND L.R. OF DECEASED JAGJIVANBHAI CHHIMKABHAI Vs. JAMNABEN WD/O. MAGANLAL MANILAL
|
June 23, 2017 |
HEIRS AND LEGAL HEIRS OF DECEASED MISRIMAL ASHARAM Vs. STATE OF GUJARAT
|
March 10, 2017 |
HEIRS AND LEGAL REP OF DECD. AMBALAL MANGALDAS SHAH Vs. HEIRS AND LEGAL REP. OF DECD. KASHIBHAI JENABHAI SOLANKI AND 1
|
April 12, 2017 |
HEIRS AND LEGAL REPRESENTATIVES DECEASED Vs. STATE OF GUJARAT
|
June 22, 2017 |
HEIRS AND LRS OF DECEASED RAVAL BHAGWANLAL DAHYALAL Vs. HEIRS OF LR.S OF DECEASED MUKUNDRAI DAHYALAL RAVAL AND 1
|
April 26, 2017 |
HEIRS OF BAI MANCHI W/O GULABJI MOHANJI Vs. STATE OF GUJARAT
|
May 5, 2017 |
HEIRS OF BHULABHAI SOMABHAI Vs. HEIRS AND L.RS. OF DECD. ISHWARBHAI SOMABHAI AND MANIBEN WDO. AND OTHERS
|
October 6, 2017 |
HEIRS OF DECD MANIBEN D/O NARANBHAI ISHVARBHAI AND WD/O KANTILAL NATHALAL PATEL Vs. HEIRS OF DECD DWARKABHAI NARANBHAI ISHVARBHAI
|
April 28, 2017 |
HEIRS OF DECD RAGHUBHAI @ RAGHAVJIBHAI MEGHAJIBHAI Vs. LAKHABHAI RAMJIBHAI KOLI
|
July 3, 2017 |
HEIRS OF DECD.KERSI RUSTOMJI AMROLIYA Vs. CHHOTALAL BODHANBHAI MISTRY AND 2
|
April 12, 2017 |
HEIRS OF DECEASED CHHOTUBHAI GOPALBHAI PATEL Vs. STATE OF GUJARAT
|
May 3, 2017 |
HEIRS OF DECEASED GIRISHCHANDRA CHHAGANLAL RAVAT Vs. STATE OF GUJARAT
|
February 28, 2017 |
HEIRS OF DECEASED GOPALBHAI MANJIBHAI MENIYA Vs. RAVINDRAPRASAD AMRAPU
|
August 1, 2017 |
HEIRS OF HEMABHAI VAJAJI SOLANKI, LALABHAI HEMABHAI SOLANKI Vs. JAWANJI MALAJI SOLANKI
|
August 10, 2017 |
HEMANT ANANTRAY TRIVEDI Vs. GUJARAT ELECTRICITY CORPORATION LIMITED
|
February 2, 2017 |
HEMANT TRADING COMPANY PVT LTD Vs. STATE OF GUJARAT
|
December 13, 2017 |
HEMANTKUMAR PRAMODBHAI RAO Vs. COLLECTOR
|
July 10, 2017 |
HEMENDRA ISHWARBHAI PATEL THROUGH POA PIYUSH B TRIVEDI Vs. GOKULBHAI SHANABHAI-DECD. THROUGH LEGAL HEIRS
|
March 17, 2017 |
HEMRAJBHAI RAMJIBHAI JOLIYA Vs. STATE OF GUJARAT
|
December 18, 2017 |
HEMTUJI RAMAJI RANA Vs. STATE OF GUJARAT
|
March 22, 2017 |
HETLIBEN D/O PUNABHAI MANSINGBHAI DAMOR Vs. RAJESHKUMAR LIMJIBHAI KAMOL
|
August 23, 2017 |
HIGHNESS HOTEL PRIVATE LIMITED Vs. AHMEDABAD MUNICIPAL CORPORATION
|
December 20, 2017 |
HIGHNESS HOTEL PRIVATE LIMITED Vs. AHMEDABAD MUNICIPAL CORPORATION & OTHERS
|
June 5, 2017 |
HIMADRI TEXTILE MILLS Vs. ASADUDDIN QURESHI
|
February 22, 2017 |
HIMANSHU JAISINH DUTT Vs. STATE OF GUJARAT
|
June 9, 2017 |
HIMANSHU RASHMIKANT JADAV Vs. STATE OF GUJARAT
|
November 3, 2017 |
HINDUSTAN COCA COLA BEVERAGES PVT. LTD. Vs. SONALBEN M. DANGAR AND 2
|
September 11, 2017 |
HINDUSTAN DORR OLIVER LIMITED Vs. GUJARAT STATE FERTILIZERS AND CHEMICALS LIMITED
|
March 9, 2017 |
HINDUSTAN PETROLEUM CORP.LTD. Vs. STATE OF GUJARAT
|
April 21, 2017 |
HINDUSTAN PROJECTS Vs. STATE OF GUJARAT
|
September 25, 2017 |
HIRAGAR RATANGIRI GOSWAMI Vs. STATE OF GUJARAT
|
November 30, 2017 |
HIRENKUMAR NALINCHANDRA SHAH Vs. STATE OF GUJARAT AND 1
|
April 11, 2017 |
HITECH ANALYTICAL SERVICES Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
September 19, 2017 |
HITECH OUTSOURCING SERVICES Vs. PR. COMMISSIONER OF INCOME TAX
|
September 4, 2017 |
HITENDRASINH NARENDRASINH VAGHELA Vs. STATE OF GUJARAT
|
April 7, 2017 |
HITENKUMAR MAFATLAL PANCHAL Vs. STATE OF GUJARAT
|
August 10, 2017 |
HITESH BABUBHAI PARMAR Vs. STATE OF GUJARAT
|
April 26, 2017 |
HITESH JAGJIVANBHAI PARMAR Vs. STATE OF GUJARAT AND 2
|
April 10, 2017 |
HITESH JIVRAMBHAI PANCHAL Vs. PIDILITE INDUSTRIES LTD & 1 ANR.
|
September 6, 2017 |
HITESH LALITBHAI GUPTA Vs. BAR COUNCIL OF INDIA
|
December 21, 2017 |
HITESH MAFATLAL PANCHAL Vs. STATE OF GUJARAT
|
August 4, 2017 |
HITESHBHAI GORDHANBHAI LADVA Vs. STATE OF GUJARAT
|
November 24, 2017 |
HITESHBHAI KANAKBHAI JAMBUKIA Vs. STATE OF GUJARAT
|
November 30, 2017 |
HITESHBHAI THARUBHAI MANJARIA Vs. CONSERVATOR OF FOREST
|
November 9, 2017 |
HITESHKUMAR ISHWARBHAI LEUVA (VANKAR) Vs. STATE OF GUJARAT
|
November 25, 2017 |
HITESHKUMAR JASHVANTSINH RATHOD Vs. STATE OF GUJARAT
|
November 1, 2017 |
HITESHKUMAR MAHESHBHAI RANA Vs. STATE OF GUJARAT
|
December 1, 2017 |
HITESHKUMAR NATVARLAL THAKKAR Vs. STATE OF GUJARAT
|
July 20, 2017 |
HOMIBHAI JAHANGIRJI VESUNA Vs. MINUBHAI DARBASHA @ DALI PATEL
|
August 1, 2017 |
HOTEL CELEBRATION Vs. INCOME TAX OFFICER
|
June 15, 2017 |
HOTEL GURU PRERANA THROUGH ITS PROPRIETOR Vs. STATE OF GUJARAT, THROUGH SPECIAL SECRETARY
|
March 14, 2017 |
HOTEL SATYAKETU Vs. MADHYA GUJARAT VIJ COMPANY LTD.
|
April 20, 2017 |
HOTEL SHIV INTERNATIONAL Vs. GUJARAT URJA VIKASH NIGAM LTD
|
April 20, 2017 |
HRMM AGRO OVERSEAS PVT. LTD. Vs. UNION OF INDIA
|
November 13, 2017 |
HULASBA Vs. STATE OF GUJARAT
|
November 23, 2017 |
HUSSAIN JUMMA PATANI Vs. STATE OF GUJARAT & 2 ORS.
|
January 18, 2017 |
HYGENIC PALM OIL PVT LTD Vs. STATE OF GUJARAT
|
April 17, 2017 |
IBRAHIM ABDULHAQ CHHADAT Vs. STATE OF GUJARAT
|
March 24, 2017 |
IBRAHIMBHAI @ GAGUBHA MANSING RAJ Vs. STATE OF GUJARAT
|
November 24, 2017 |
IBRAHIMBHAI SIDIKBHAI GHANCHI Vs. GHANCHI HURABEN JAMATIBHAI
|
March 20, 2017 |
ICICI LOMBARD GENERAL INSURANCE Vs. DEVIBEN @ HEMIBEN TULSIBHAI PARMAR
|
August 8, 2017 |
ICICI LOMBARD GENERAL INSURANCE Vs. DEVIBEN @ HEMIBEN TULSIBHAI PARMAR & 2
|
August 3, 2017 |
ICICI LOMBARD INSURANCE COMPANY THRO AREA MANAGER Vs. STATE OF GUJARAT & 3
|
February 7, 2017 |
IDRISH ISMAIL PATEL Vs. STATE OF GUJARAT
|
December 28, 2017 |
IDRISHBHAI SULEMANBHAI HAYAT Vs. STATE OF GUJARAT
|
August 28, 2017 |
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD AND OTHERS Vs. KRISHNAKUMAR MUNSHIRAM AGRAWAL AND OTHERS
|
November 10, 2017 |
IKHTYARALI HASANALI SAIYAD Vs. COMMISSIONER OF PILOCE
|
August 9, 2017 |
IMC LTD(EARLIER KNOWN AS UNION STORAGE AND TANK TERMINALS LIMITED Vs. BOARD OF TRUSTEES OF KANDLA PORT
|
August 9, 2017 |
IMPERIAL OVERSEAS PRIVATE LIMITED Vs. UNION OF INDIA
|
January 24, 2017 |
IMRAN @ IMU SIKANDER MEMON Vs. STATE OF GUJARAT
|
April 13, 2017 |
IMRAN ALIAS KELA AABIDBHAI MALEK Vs. STATE OF GUJARAT
|
June 29, 2017 |
IMTIYAZ @ CHIMRA BASIRBHAI RATHOD Vs. STATE OF GUJARAT
|
May 17, 2017 |
INCOME TAX OFFICER (INVESTIGATION) Vs. DEPUTY SUPERINTENDENT OF POLICE
|
August 9, 2017 |
INDIA ASSURANCE CO LTD Vs. RADHABEN RAMJI
|
January 27, 2017 |
INDIA FACTORING AND FINANCE SOLUTIONS PVT. LTD Vs. MODERN TUBE INDUSTRIES LTD
|
June 7, 2017 |
INDIA GELATINE AND CHEMICALS LTD & 1 ORS Vs. UNION OF INDIAT & 2 ORS
|
November 8, 2017 |
INDIAN WIND ENERGY ASSOCIATION Vs. GUJARAT URJA VIKAS NIGAM LIMITED
|
November 3, 2017 |
INDIAN WIND ENERGY ASSOCIATION Vs. GUJARAT URJA VIKAS NIGAM LIMITED
|
November 14, 2017 |
INDIRA GANDHI COOPERATIVE HOUSING SOCIETY Vs. STATE OF GUJARAT
|
March 22, 2017 |
INDOFIL INDUSTRIES LTD Vs. UNION OF INDIA & 4
|
November 6, 2017 |
INDRAKUMAR KALAJI TUNVAR Vs. STATE OF GUJARAT
|
December 28, 2017 |
INDRASBA W/O JAYSINH CHUDASMA Vs. STATE OF GUJARAT
|
April 7, 2017 |
INDRAVADAN AMBALAL SHAH Vs. DEVIBALA RAJNIKANT DESAI
|
August 10, 2017 |
INDUS TOWERS LIMITED Vs. STATE OF GUJARAT
|
August 4, 2017 |
INDUS TOWERS LTD Vs. STATE OF GUJARAT
|
April 24, 2017 |
INDUSIND MEDIA & COMMUNICATIONS LIMITED Vs. STATE OF GUJARAT & 1 OTHER
|
April 26, 2017 |
INSPECTORATE GRIFFITH INDIA PVT LTD Vs. UNION OF INDIA
|
June 22, 2017 |
INSTITUTE FOR PLASMA RESEARCH Vs. MUNNIBEN HIRALAL SOLANKI
|
August 8, 2017 |
INTEGR8 FUELS INC Vs. PRAMUKH EXIM PRIVATE LIMITED
|
March 29, 2017 |
IQBALBHAI VALIBHAI PATEL Vs. YASINBHAI SHERMOHAMMAD RANGREJ
|
March 28, 2017 |
IRA HARSHADKUMAR BHAVSAR Vs. STATE OF GUJARAT AND 1
|
April 18, 2017 |
IRFAN MOHAMMAD MODHIA Vs. STATE OF GUJARAT
|
October 13, 2017 |
IRSHADBHAI SUVENBHAI @ SOHILBHAI ... Vs. STATE OF GUJARAT
|
December 5, 2017 |
ISHAAN AJAYKUMAR SEVAK Vs. STATE OF GUJARAT
|
June 6, 2017 |
ISHABHAI MUSABHAI KARUD Vs. STATE OF GUJARAT
|
March 9, 2017 |
ISHMATARA SHARAFATHUSSAIN ... Vs. STATE OF GUJARAT & 5
|
December 4, 2017 |
ISHVER MANGA VAGHRI Vs. STATE OF GUJARAT
|
April 28, 2017 |
ISHWARBHAI HIRABHAI CHUNARA Vs. STATE OF GUJARAT
|
February 22, 2017 |
ISHWARBHAI NANJIBHAI RATHOD Vs. STATE OF GUJARAT
|
April 17, 2017 |
ISHWARBHAI TAPUBHAI ZALA Vs. STATE OF GUJARAT
|
March 24, 2017 |
ISHWARLAL MOHANLAL THAKKER Vs. SUPERINTENDENT ENGINEER
|
July 14, 2017 |
ISMAIL HAJI YUSUF BHATUK Vs. COMMISSIONER
|
September 11, 2017 |
ISMAIL MOHAMMED FAKIRMOHAMMED SHAIKH Vs. BHADRESH M MANIAR
|
August 10, 2017 |
ISMAIL OSMAN DAL Vs. STATE OF GUJARAT
|
March 30, 2017 |
ISMAILBHAI HAJI AHEMADBHAI VAHORA Vs. DILIPBHAI KABHAYBHAI CHAUHAN
|
June 13, 2017 |
ISMAILBHAI MOHAMMADBHAI GORJI Vs. STATE OF GUJARAT
|
December 1, 2017 |
ISMAILBHAI NURBHAI BHADARKA Vs. STATE OF GUJARAT
|
August 11, 2017 |
IVRCL LIMITED Vs. GUJARAT STATE PETROLEUM CORPORATION LIMITED
|
August 18, 2017 |
IVRCL LIMITED Vs. GUJARAT STATE PETROLEUM CORPORATION LIMITED
|
March 14, 2017 |
J.M.DESAI(RETD.) Vs. DIRECTOR, CEPT
|
September 26, 2017 |
J.R. DAHIYA Vs. STATE OF GUJARAT
|
June 23, 2017 |
JABARCHAND BOHRA Vs. STATE OF GUJARAT
|
May 5, 2017 |
JABBARBHAI NOORBHAI SAIYED Vs. STATE OF GUJARAT
|
February 22, 2017 |
JADAV RAMJIBHAI DAHYABHAI Vs. STATE OF GUJARAT & 3
|
February 7, 2017 |
JADEJA DEVUBHA DIPSINJI Vs. STATE OF GUJARAT
|
November 3, 2017 |
JAFAR MOHAMMED HASANFATTA Vs. DEPUTY DIRECTOR
|
February 16, 2017 |
JAFARMIYA HASANMIYA SAIYED Vs. STATE OF GUJARAT
|
April 7, 2017 |
JAGAT JAGDISHCHANDRA PATEL Vs. STATE OF GUJARAT
|
March 14, 2017 |
JAGATE RAHO PARTY (REGISTERED) Vs. D P THAKAR
|
April 25, 2017 |
JAGATSINH PUNJESINH PARMAR Vs. STATE OF GUJARAT
|
August 10, 2017 |
JAGATSINH VAJESINH ZALA Vs. STATE OF GUJARAT
|
August 10, 2017 |
JAGDISH DUKHIRAM JAYSWAL Vs. STATE OF GUJARAT
|
July 18, 2017 |
JAGDISH GANDABHAI SHAH Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
March 28, 2017 |
JAGDISH PRASAD RAMSHWRUP PRASAD GUPTA Vs. STATE OF GUJARAT
|
February 28, 2017 |
JAGDISH TULSIDAS KATIYA Vs. STATE OF GUJARAT & 3 ORS
|
December 8, 2017 |
JAGDISHBHAI RATILAL MEHTA BRAHMIN Vs. STATE OF GUJARAT
|
March 17, 2017 |
JAGDISHBHAI SAVAILAL PATEL AND 3 Vs. RAHUL VITTALBHAI PADHIYAR AND 1
|
April 18, 2017 |
JAGDISHBHAI VALLABHBHAI CHAUHAN Vs. STATE OF GUJARAT
|
May 1, 2017 |
JAGDISHSINH NATUBHA ZALA Vs. STATE OF GUJARAT
|
April 26, 2017 |
JAGMALBHAI RAJABHAI KHER Vs. COURT OF LEARNED 5TH ADDITIONAL SENIOR CIVIL JUDGE AND ADDITIONAL CHIEF JUDICIAL
|
March 6, 2017 |
JAGRUTIBEN ISHVARLAL PATEL Vs. STATE OF GUJARAT
|
March 6, 2017 |
JAGRUTIBEN WD/O. KIRANBHAI DAVE Vs. GUJARAT MARITIME BOARD
|
March 16, 2017 |
JAHID HUSEN ISUFALI MAKDA Vs. STATE OF GUJARAT
|
August 28, 2017 |
JAI DURGA IMPEX Vs. UNION OF INDIA & 3
|
August 2, 2017 |
JAI KARSANBHAI UKANI Vs. STATE OF GUJARAT AND 1 OTHER
|
July 7, 2017 |
JAINAM KUMARPAL SHAH Vs. STATE OF GUJARAT
|
October 3, 2017 |
JAINEX METAL AND ALLOYS Vs. STATE OF GUJARAT
|
June 9, 2017 |
JAIRAMBHAI SEDHABHAI RABARI Vs. STATE OF GUJARAT
|
June 12, 2017 |
JAISHRIBEN W/O CHANDUBHAI @ MUNNO SITAPARA Vs. STATE OF GUJARAT
|
April 4, 2017 |
JAKHRA SAMSUDDINBHAI DADABHAI THROUGH JAKHRA ASLAM SAMSUDDINBHAI Vs. STATE OF GUJARAT & 1
|
February 10, 2017 |
JAKIRMOHAMMED MEMABHAI ATHANIYA Vs. STATE OF GUJARAT
|
June 29, 2017 |
JALPA PRADEEPBHAI DESAI Vs. BAR COUNCIL OF INDIA & 2
|
June 21, 2017 |
JALPA PRADEEPBHAI DESAI Vs. BAR COUNCIL OF INDIA
|
June 16, 2017 |
JAMAJI KARIMJI NAGORWALA (SINCE DECD.) & OTHERS Vs. HEIRS OF JAMALJI AHMDJI RAMSHIYAWALA
|
September 27, 2017 |
JAMALBHAI MOHAMMADBHAI MEHTAR S/O MOHAMMADBHAI MEHTAR Vs. STATE OF GUJARAT
|
May 5, 2017 |
JAMILA MOHAMMADSHAFI KHOKHAR Vs. STATE OF GUJARAT
|
August 2, 2017 |
JAMILABANU MOHD.SHAFI @ PAPPU IBRAHIM Vs. STATE OF GUJARAT
|
December 26, 2017 |
JAMILBHAI AHMEDBHAI KAGZI Vs. DISTRICT SUPERINTENDENT OF POLICE
|
June 23, 2017 |
JAMNAGAR MUNICIPAL CORPORATION Vs. RAMESHBHAI DEVJIBHAI
|
June 30, 2017 |
JAMNAGAR MUNICIPAL CORPORATION Vs. NARSHIBHAI NAGJIBHAI PARMAR
|
June 30, 2017 |
JANAK PRAMODBHAI PATEL Vs. SEPCIAL RECOVERY OFFICER
|
September 28, 2017 |
JANAKBEN AGARSANGBHAI JADAV AND OTHER Vs. STATE OF GUJARAT AND OTHERS
|
December 11, 2017 |
JANI SAGARKUMAR UMESHBHAI Vs. STATE OF GUJARAT
|
March 14, 2017 |
JANI YOGINIBEN KUMARBHAI Vs. STATE OF GUJARAT
|
March 15, 2017 |
JANTA CHEMICALS Vs. PANKAJ SHANTILAL SHAH
|
April 24, 2017 |
JASHIBEN Vs. STATE OF GUJARAT
|
March 27, 2017 |
JASHODABEN CHIMANBHAI PARMAR Vs. BHAILAL AMIN GENERAL HOSPITAL & 1 ANR.
|
August 22, 2017 |
JASHUBHAI BHAYLALBHAI RAVAL Vs. STATE OF GUJARAT
|
March 22, 2017 |
JASHVANTSINH ISHWARSINH BHATI Vs. STATE OF GUJARAT
|
November 3, 2017 |
JASHVANTSINH PRUTHVISINH RAOL RETIERD ASI Vs. AMC
|
November 15, 2017 |
JATINBHAI LALITBHAI PAREKH Vs. STATE OF GUJARAT
|
March 14, 2017 |
JAVEDAKHTAR MOHMED MIRZA Vs. STATE OF GUJARAT & ANR.
|
March 28, 2017 |
JAVEDKHAN JEEVANKHAN BALOCH Vs. STATE OF GUJARAT
|
March 27, 2017 |
JAVID @ JAVO AAMADBHAI SANDHVANI Vs. STATE OF GUJARAT
|
November 20, 2017 |
JAVID ABDULBHAI SAIYAD Vs. STATE OF GUJARAT
|
December 12, 2017 |
JAVIDBHAI MOHMADBHAI TAJVANI Vs. STATE OF GUJARAT
|
April 13, 2017 |
JAY ATUL SHAH Vs. ARVINDBHAI AMRUTBHAI PATEL
|
July 21, 2017 |
JAY ATUL SHAH Vs. ARVINDBHAI AMRUTBHAI PATEL
|
April 7, 2017 |
JAY EDUCATION TRUST (THROUGH ITS MANAGING TRUSTEE) Vs. STATE OF GUJARAT
|
June 23, 2017 |
JAY W/O DARSHAK RAMESHBHAI SHAH AND D/O RAMESHBHAI Vs. DARSHAK RAMESHBHAI SHAH,NOTICE SERVED
|
August 31, 2017 |
JAYANTIBHAI KHODABHAI SOLANKI Vs. STATE OF GUJARAT
|
June 9, 2017 |
JAYANTIBHAI RAMDAS PATEL Vs. PREKASH S/O RAKESH MAHENDRAKUMAR DESAI(MINOR)
|
June 30, 2017 |
JAYANTIBHAI RANCHODBHAI PATEL Vs. STATE OF GUJARAT
|
May 19, 2017 |
JAYANTILAL AMBALAL GANDHI Vs. STATE OF GUJARAT
|
January 16, 2017 |
JAYANTILAL BHAGWANDAS TANDEL Vs. UNION OF INDIA
|
March 6, 2017 |
JAYANTILAL CHIMANLAL PATEL Vs. VADILAL PURSHOTTAMDAS PATEL (DECD.)
|
July 6, 2017 |
JAYANTILAL HIRALAL SOLANKI Vs. DENA BANK
|
August 16, 2017 |
JAYANTILAL JAMNADAS THAKKAR Vs. VISHRUT JANI
|
March 21, 2017 |
JAYANTILAL NAGARBHAI PATEL Vs. STATE OF GUJARAT
|
March 9, 2017 |
JAYDEEPSINH DOLATSINH DHARIA Vs. STATE OF GUJARAT
|
July 18, 2017 |
JAYENDRABHAI CHIMANLAL PATEL THROUGH BINAL J.PATEL Vs. STATE OF GUJARAT
|
November 1, 2017 |
JAYENDRASINH HEMANTSINH JADEJA Vs. STATE OF GUJARAT THROUGH SECRETARY AND 3 OTHERS
|
November 15, 2017 |
JAYESH @ TENIYO BHIMJIBHAI CHAVDA Vs. STATE OF GUJARAT
|
February 27, 2017 |
JAYESH HASMUKHBHAI PATEL Vs. SURAT MUNICIPAL CORPORATION
|
October 13, 2017 |
JAYESH JASHBHAI PATEL Vs. STATE OF GUJARAT
|
March 6, 2017 |
JAYESH KHEMCHANDBHAI PATEL Vs. STATE OF GUJARAT
|
February 9, 2017 |
JAYESH RAICHANDBHAI THAKKAR Vs. CENTRAL BUREAU OF INVESTIGATION &
|
December 22, 2017 |
JAYESHBHAI CHIMANBHAI PATEL & 1 ANOTHER Vs. STATE OF GUJARAT & 1 ANOTHER
|
January 25, 2017 |
JAYESHBHAI GHAMBHIRBHAI VASAVA Vs. STATE OF GUJARAT
|
April 7, 2017 |
JAYESHBHAI KANTILAL BHATT Vs. STATE OF GUJARAT
|
April 11, 2017 |
JAYESHBHAI KHEMCHANDBHAI PATEL Vs. STATE OF GUJARAT
|
March 17, 2017 |
JAYESHBHAI NIRANJANBHAI DHOLAKIA Vs. STATE OF GUJARAT
|
March 8, 2017 |
JAYESHGIRI NATWARGIRI GOSWAMI Vs. STATE BANK OF INDIA (SBI) & ANR.
|
September 19, 2017 |
JAYESHKUMAR J. BHATT Vs. STATE OF GUJARAT
|
July 6, 2017 |
JAYESHKUMAR PETHABHAI CHAUHAN Vs. STATE OF GUJARAT
|
June 9, 2017 |
JAYESHKUMAR RASIKLAL BHANSHALI Vs. DEPUTY COLLECTOR
|
July 5, 2017 |
JAYKUMAR MAHESHBHAI NAGINBHAI ... Vs. STATE OF GUJARAT
|
November 30, 2017 |
JAYMIN KAMLESHBHAI THAKKAR Vs. KAILASH TUKARAM CHIKHLIKAR
|
March 14, 2017 |
JAYPRAKASH @ J P S/O ASHOKKUMAR PANDE Vs. STATE OF GUJARAT & 2
|
December 1, 2017 |
JAYPRAKASH ASSOCIATES Vs. STATE OF GUJARAT (IRRIGATION DEPARTMENT), SECRETARY & 3 OTHERS
|
May 2, 2017 |
JAYRAJBHAI VINUBHAI ZALA Vs. STATE OF GUJARAT
|
October 13, 2017 |
JAYRAMBHAI PANCHIYABHAI GAMIT Vs. STATE OF GUJARAT
|
March 7, 2017 |
JAYSHREEBEN WD/O DECD.PRATAPRAI BHAICHANDRABHAI DOSHI Vs. JAYABEN MANSUKHLAL SHAH
|
November 15, 2017 |
JAYSHRI GINNING AND SPINNING PVT.LTD Vs. U.B.COTTON PVT.LIMITED
|
August 11, 2017 |
JAYSUKH @ ROBERT DHIRUBHAI DABHI Vs. STATE OF GUJARAT
|
March 28, 2017 |
JAYSUKHBHAI @ JAYESHBHAI VASHRAMBHAI SARGHARA (PRAJAPATI) Vs. STATE OF GUJARAT
|
April 13, 2017 |
JAYSUKHBHAI TRIBHOVANDAS DEVMURARI Vs. STATE OF GUJARAT
|
April 10, 2017 |
JAYVANT SHANTILAL CHRISTIAN Vs. R.M. ENGINEERING WORKS
|
March 20, 2017 |
JAYVANTBHAI AMRUTLAL JIVRAJANI SOLE PROPRIETOR & 1 Vs. STATE OF GUJARAT & 1
|
January 20, 2017 |
JEET RAJESHBHAI SAIJA Vs. STATE OF GUJARAT
|
February 7, 2017 |
JEEVAN BHARATI MANDAL Vs. STATE OF GUJARAT
|
June 8, 2017 |
JEMIN DHARMENDRA PARIKH Vs. CENTRAL BOARD OF EXCISE
|
February 22, 2017 |
JENISH MAGANLAL KANTARIA Vs. STATE OF GUJARAT
|
May 2, 2017 |
JENTIBHAI BACHUBHAI DODIA Vs. STATE OF GUJARAT
|
November 29, 2017 |
JENUL @ JANU AABIDDIN ANSARI Vs. COMMISSIONER OF POLICE
|
June 29, 2017 |
JERAMBHAI CHHAGANBHAI Vs. STATE OF GUJARAT & 1 ANOTHER
|
April 26, 2017 |
JESHANGBHAI RAMABHAI TALVI Vs. STATE OF GUJARAT
|
March 2, 2017 |
JETHABHAI ARJANBHAI KODIYATAR Vs. STATE OF GUJARAT
|
March 21, 2017 |
JETUBEN W/0. RAFIQBHAI SALOT Vs. STATE OF GUJRAT & ORS.
|
February 8, 2017 |
JHALA GHANSHYAMSINGH MOBATSINGH Vs. STATE OF GUJARAT
|
December 18, 2017 |
JHANKHANA AMAR SHAH Vs. STATE OF GUJARAT & 1
|
August 2, 2017 |
JIGAR AMRATBHAI DESAI Vs. STATE OF GUJARAT
|
December 27, 2017 |
JIGARBHAI KESHABHAI DEVIPUJAK Vs. STATE OF GUJARAT
|
July 11, 2017 |
JIGNABEN RAMJIBHAI CHAVDA Vs. STATE OF GUJARAT
|
March 15, 2017 |
JIGNESH @ JIGO RAMESHBHAI @ BAKABHAI DARJI Vs. COMMISSIONER OF POLICE & 2
|
February 7, 2017 |
JIGNESH ARVINDBHAI PATEL Vs. STATE OF GUJARAT
|
May 22, 2017 |
JIGNESH HEMANTBHAI DHRU Vs. STATE OF GUJARAT
|
March 28, 2017 |
JIGNESH KISHORBHAI BHAJIAWALA Vs. STATE OF GUJARAT
|
January 11, 2017 |
JIGNESH KISHOREBHAI BHAJIAWALA Vs. STATE OF GUJARAT
|
July 17, 2017 |
JIGNESH KISHOREBHAI BHAJIAWALA Vs. STATE OF GUJARAT
|
June 12, 2017 |
JIGNESH LALITBHAI HAZARE Vs. STATE OF GUJARAT
|
November 30, 2017 |
JIGNESH MANSUKHBHAI BABLABHAI VASAVA Vs. STATE OF GUJARAT
|
September 9, 2017 |
JIGNESH RAMANLAL SONI Vs. STATE OF GUJARAT
|
March 20, 2017 |
JIGNESH S/O BABUBHAI VALODARA Vs. STATE OF GUJARAT
|
April 26, 2017 |
JIGNESH SUMANTILAL MEHTA Vs. STATE OF GUJARAT
|
November 17, 2017 |
JIGNESHBHAI @ JIGO ASHOKBHAI PATEL Vs. STATE OF GUJARAT
|
July 10, 2017 |
JIGNESHBHAI JANAKBHAI PATEL Vs. STATE OF GUJARAT
|
April 6, 2017 |
JITENDRA @ JITUBHAI DAHYABHAI CHAVDA Vs. STATE OF GUJARAT
|
October 25, 2017 |
JITENDRA JETHA PATEL Vs. STATE OF GUJARAT
|
March 29, 2017 |
JITENDRA NILESHBHAI HARSODA Vs. STATE OF GUJARAT
|
March 10, 2017 |
JITENDRABHAI @ RAJUBHAI SAMRATSINH SOLANKI Vs. STATE OF GUJARAT
|
February 15, 2017 |
JITENDRAKUMAR MANILAL SATHWARA Vs. STATE OF GUJARAT
|
June 12, 2017 |
JITENDRASINH KIRITSINH JADEJA Vs. STATE OF GUJARAT
|
July 6, 2017 |
JITESH BHAGVANBHAI KUVADIYA Vs. STATE OF GUJARAT
|
June 13, 2017 |
JITESHBHAI @ JIGO KANTIBHAI NAYKA Vs. STATE OF GUJARAT
|
November 28, 2017 |
JITUBHAI MOHANBHAI RATHOD Vs. STATE OF GUJARAT
|
December 22, 2017 |
JIVABHAI KALABHAI KAMALIYA Vs. DIRECTOR GENERAL (HOME GUARDS)
|
November 23, 2017 |
JIVABHAI MALUBHAI DODIYA Vs. STATE OF GUJARAT
|
September 1, 2017 |
JIVABHAI RUPABHAI BHOI Vs. RATANSINH PRATAPSINH CHARPOR
|
May 1, 2017 |
JIVIBEN MOHANBHAI KAKADIYA Vs. MAMLATDAR PALSANA
|
June 22, 2017 |
JIVRAJ TEA COMPANY Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 9, 2017 |
JIVRAJBHAI ARJANBHAI LAKHIYA Vs. MOHANBHAI JIVANBHAI PATEL
|
February 6, 2017 |
JIVRAJBHAI RAMJIBHAI PATEL Vs. STATE OF GUJARAT
|
March 28, 2017 |
JOBDAS SURYANARAYANPRASAD GEDDAM Vs. STATE OF GUJARAT
|
February 14, 2017 |
JOGINDERSINGH SUNDERSINGH GILL Vs. JOINT SECRETARY (APPEALS) REVENUE DEPARTMENT
|
June 16, 2017 |
JOINT DIRECTOR OF AGRICULTURE (SOLI CONVERRVATION) Vs. VADILAL KHATUBHAI PATEL
|
September 15, 2017 |
JYANTIBHAI BHIKHABHAI CHAUHAN Vs. STATE OF GUJARAT
|
June 9, 2017 |
JYOT OVERSEAS P LTD Vs. STATE OF GUJARAT
|
June 8, 2017 |
JYOTINDRA MOTIBHAI THAKKAR Vs. STATE OF GUJARAT & ANR.
|
April 28, 2017 |
JYOTINDRABHAI MADHUSUDAN JOSHI Vs. STATE OF GUJARAT
|
April 4, 2017 |
JYOTSANABEN W/O PRAFULCHANDRA PATEL Vs. STATE OF GUJARAT AND ORS.
|
June 19, 2017 |
JYOTSANABEN W/O. PRAFULCHANDRA PATEL Vs. STATE OF GUJARAT
|
August 8, 2017 |
JYOTSNABEN JAYESHBHAI VAGHELA Vs. STATE OF GUJARAT
|
March 23, 2017 |
JYOTSNABEN MUKESHBHAI PATEL Vs. STATE OF GUJARAT
|
June 6, 2017 |
JYOTSNABEN SHAH Vs. SUPDT ENGINEER (ROADS & BUILDING) CITY CIRCLE
|
June 6, 2017 |
K C VAIDYA Vs. STATE OF GUJARAT
|
September 15, 2017 |
K V BHUNDIA Vs. STATE OF GUJARAT & 1 ORS
|
August 24, 2017 |
K.B. VERMA Vs. STATE OF GUJARAT
|
March 15, 2017 |
K.C.AHJOLIA Vs. STATE OF GUJARAT
|
August 10, 2017 |
K.C.MEHTA SINCE DECEASED THROUGH HISHEIR AND LEGAL REPRESENTATIVE Vs. STATE OF GUJARAT
|
September 12, 2017 |
K.J. SRIMALI Vs. STATE OF GUJARAT
|
March 1, 2017 |
K.K. TRIPATI Vs. STATE OF GUJARAT
|
March 2, 2017 |
K.L. GAJJAR Vs. GUAJRAT STATE CIVIL SUPPLY CORPORATION LTD
|
March 21, 2017 |
K.P.RESIDENCY COOPERATIVE HOUSING SERVICE SOCIETY LIMITED Vs. TORRENT POWER LIMITED
|
November 30, 2017 |
KADIR ALAMKHAN HABIBKHAN Vs. ABDUL AJIJ @ BANNEKHAN PATHAN
|
January 16, 2017 |
KADIVAL SAJEDABANU HUSSAINMAHMAD Vs. STATE OF GUJARAT
|
June 30, 2017 |
KAILASBEN DASHRATHBHAI PATEL Vs. ADITBHAI DASHRATHBHAI PATEL
|
March 23, 2017 |
KAIRUNBEN JAMALUDDIN KADARI Vs. STATE OF GUJARAT
|
March 10, 2017 |
KAJI WASIMAKRAM M Vs. STATE OF GUJARAT
|
August 28, 2017 |
KAKRAPAR ATOMIC POWER PROJECT THRODEPUTY GENERAL MANAGER-HR Vs. SOMABHAI MULJIBHAI CHAUDHARY
|
April 25, 2017 |
KAKUBHA PRATAPSINH GOHIL Vs. STATE OF GUJARAT
|
January 13, 2017 |
KALAVATI HASMUKHRAI MEHTA Vs. STATE OF GUJARAT
|
May 5, 2017 |
KALPESH NAGINBHAI SHAH Vs. STATE OF GUJARAT
|
September 14, 2017 |
KALPESH PRAMODBHAI BAROT Vs. STATE OF GUJARAT
|
November 29, 2017 |
KALPESHBHAI BHUDARJIBHAI SANCHANIYA Vs. PARULBEN KALPESHBHAI SANCHANIYA
|
November 2, 2017 |
KALPESHSINGH @ LALU ... Vs. STATE OF GUJARAT
|
December 13, 2017 |
KAMAKSHI TRADEXIM (INDIA) PVT. LTD. & ANR. Vs. UNION OF INDIA & ANR.
|
March 15, 2017 |
KAMAL HIMMATLAL PATEL Vs. STATE OF GUJARAT
|
June 22, 2017 |
KAMALBEN KHUMANBHAI SINDHAV Vs. CENTRAL WAREHOUSING CORPORATION
|
August 11, 2017 |
KAMIBEN KALABHAI PARMAR Vs. STATE OF GUJARAT
|
December 27, 2017 |
KAMLA HARKBAHADUR SONI Vs. STATE OF GUJARAT AND 3
|
April 12, 2017 |
KAMLABEN BHARVALA MALAVAT (CHHARA) Vs. STATE OF GUJARAT AND 3
|
April 20, 2017 |
KAMLABEN NARANBHAI NATHUBHAI KAHAR Vs. STATE OF GUJARAT
|
April 26, 2017 |
KAMLESH @ KAMAL MOHANDAS TOLANI Vs. STATE OF GUJARAT
|
March 20, 2017 |
KAMLESH JENTIBHAI TAMBOLIYA KOLI Vs. STATE OF GUJARAT
|
May 4, 2017 |
KAMLESH RAMABHAI PARMAR Vs. STATE OF GUJARAT
|
April 20, 2017 |
KAMLESH SHOBHLAL SHAH AND 3 Vs. STATE OF GUJARAT AND 1
|
April 24, 2017 |
KAMLESHBHAI ATMARAM PATEL Vs. RAIBEN WD/O. BHIKHAJI MARSANGJI
|
August 11, 2017 |
KAMLESHBHAI RAJNIKANT SHAH Vs. PRAFULCHANDRA HIRALAL ANANDJIWALA
|
April 11, 2017 |
KAMLESHBHAI RAJUBHAI SINDHAV Vs. STATE OF GUJARAT
|
March 2, 2017 |
KAMLESHKUMAR RATIRAM GUPTA Vs. COMMISSIONER OF POLICE & 2
|
July 31, 2017 |
KAMREJ TALUKA PRATHMIK SHIKSHAK SANGH Vs. TALUKA DEVELOPMENT OFFICER, KAMREJ TALUKA PANCHAYAT
|
October 9, 2017 |
KANAYALAL CHUNILAL JHEKADIA Vs. STATE OF GUJARAT
|
June 12, 2017 |
KANBAI NARAN MAHESWARI Vs. STATE OF GUJARAT
|
December 7, 2017 |
KANCHANBEN HARIBHAI THAKKAR Vs. MANGUBEN RATILAL THAKKAR SINCE DECEASED THROUGH HEIR SUDHABEN RATILAL THAKKAR
|
April 13, 2017 |
KANCHANBHAI UKABHAI PATEL Vs. STATE OF GUJARAT
|
March 20, 2017 |
KANDLA EXPORT CORPORATION Vs. OCI CORPORATION
|
September 28, 2017 |
KANHAIYALAL @ KANHAIYALAL KEVALDAS PATEL Vs. STATE OF GUJARAT
|
August 8, 2017 |
KANIYALAL A SHAH Vs. STATE OF GUJARAT
|
March 21, 2017 |
KANJIBHAI VELJIBHAI OJHA (PRAJAPATI) SINCE DECEASED Vs. STATE OF GUJARAT AND 1
|
April 13, 2017 |
KANTABEN KANTILAL PATEL AND 1 Vs. STATE OF GUJARAT AND 2
|
July 11, 2017 |
KANTABEN MANIBHAI PATEL Vs. PREMCHANDBHAI VENIDAS PATEL
|
July 17, 2017 |
KANTABEN MOHANLAL BHANUSHALI Vs. STATE OF GUJARAT
|
June 12, 2017 |
KANTABEN NATUBHAI ZAWALA BARIYA Vs. STATE OF GUJARAT
|
December 13, 2017 |
KANTABEN RAVJIBHAI PATEL DECD THRO HER HEIRS Vs. AGRICULTURAL LAND TRIBUNAL
|
March 30, 2017 |
KANTABEN RAVJIBHAI PATEL DECD THRO HER HEIRS Vs. AGRICULTURAL LAND TRIBUNAL
|
February 16, 2017 |
KANTABEN S DOSHI Vs. DIRECTOR - PRIMARY EDUCATION
|
January 27, 2017 |
KANTABEN WD/O KANTILAL NARAN-DAS DESAI Vs. SAROJBEN JASHUBHAI PATEL
|
May 1, 2017 |
KANTIBHAI BHIKHABHAI CHAVDA Vs. STATE OF GUJARAT
|
April 13, 2017 |
KANTIBHAI G. PATEL Vs. GOVERNMENT OF INDIA
|
April 11, 2017 |
KANTIBHAI JOITARAM PATEL Vs. LAXMANJI BIKHAJI THAKORE
|
March 3, 2017 |
KANTIBHAI JOITARRAM PATEL Vs. LAXMANJI BIKHAJI THAKORE
|
March 3, 2017 |
KANTIBHAI MANGALBHAI PATEL Vs. STATE OF GUJARAT &
|
December 6, 2017 |
KANTIBHAI NANABHAI GELAT Vs. STATE OF GUJARAT
|
April 19, 2017 |
KANTIBHAI RAMJIBHAI LATHIYA Vs. STATE OF GUJARAT
|
March 1, 2017 |
KANTIBHAI RAMJIBHAI SOLANKI Vs. STATE OF GUJARAT
|
May 3, 2017 |
KANTIBHAI RAVJIBHAI SOLANKI Vs. STATE OF GUJARAT
|
April 28, 2017 |
KANTILAL AMRUTLAL THAKKAR Vs. STATE OF GUJARAT
|
February 27, 2017 |
KANTILAL GOPALBHAI TANDEL Vs. STATE OF GUJARAT
|
April 11, 2017 |
KANTILAL MANIBHAI PATEL Vs. RANCHHODBHAI MORARBHAI PATEL AND ORS.
|
September 27, 2017 |
KANTILAL RATILAL MER T. KOLI Vs. STATE OF GUJARAT
|
December 21, 2017 |
KANUBHAI GIRIJASHANKAR PATHAK Vs. STATE OF GUJARAT
|
December 7, 2017 |
KANUBHAI JETHABHAI ROHIT & 20 ORS Vs. STATE OF GUJARAT & 2 ORS
|
August 31, 2017 |
KANUBHAI MANILAL PATEL Vs. STATE OF GUJARAT
|
December 15, 2017 |
KANUBHAI PUNJIRAM PATEL (DECD)THR.HEIRS AND SUCCESSOR UNDER Vs. SHANKARLAL HARJIVANDAS PATEL
|
December 6, 2017 |
KANUBHAI TAKHUBHAI CHAUHAN Vs. STATE OF GUJARAT
|
March 30, 2017 |
KAPILBHAI GOVINDBHAI PATEL Vs. ARUNABEN MOHANLAL NAIK
|
April 13, 2017 |
KARAN DEVENDRABHAI DESAI Vs. STATE OF GUJARAT
|
August 28, 2017 |
KARANSINH ARVINDSINH DABHI Vs. STATE OF GUJARAT
|
July 14, 2017 |
KARANSINH HEMABHAI BHURIYA Vs. STATE OF GUJARAT
|
December 8, 2017 |
KAREN RATANJIBHAI BECHARBHAI Vs. GUJARAT ENERGY TRANSMISSION CORPORATION LIMITED
|
December 28, 2017 |
KARMA JYOT CO Vs. STATE OF GUJARAT
|
February 27, 2017 |
KAROLIN JAGDISHBHAI MACWAN Vs. STATE OF GUJARAT
|
May 5, 2017 |
KARSHAN BHACHU KHIMA AHIR DECEASED Vs. STATE OF GUJARAT
|
March 27, 2017 |
KARSHANBHAI MEPABHA VADA Vs. STATE OF GUJARAT
|
December 1, 2017 |
KARSHANNATH BABANATH BAMNIYA(VADI) Vs. STATE OF GUJARAT
|
October 13, 2017 |
KASAM MAHAMAD BUDHA @ BHATUK Vs. FARUQ YUSUF DHESALI
|
August 8, 2017 |
KASHIBHAI ISHWARBHAI PATEL Vs. SPECIAL LAND ACQUISITION OFFICER
|
March 28, 2017 |
KATHUD RAVIDASHBHAI DHARMABHAI Vs. STATE OF GUJARAT
|
August 2, 2017 |
KAUSHIK VAGHAJIBHAI PATEL Vs. SUPERINTENDENT OF STAMPS
|
March 8, 2017 |
KAUSHIKBHAI BALUBHAI BAVARVA Vs. STATE OF GUJARAT
|
April 28, 2017 |
KAUSHIKBHAI CHANDUBHAI PATEL Vs. STATE OF GUJARAT
|
July 21, 2017 |
KAVINABEN TEJASBHAI SAYAR Vs. STATE OF GUJARAT
|
April 12, 2017 |
KAVIT JAYRAJBHAI PATEL Vs. SAVITABEN AMARSHIBHAI KANANI
|
May 4, 2017 |
KAVITABEN W/O MUNNABHAI HATISINGH PARMAR Vs. STATE OF GUJARAT & 2
|
February 7, 2017 |
KESARBHAI TAIYABHAI DAL Vs. STATE OF GUJARAT
|
August 1, 2017 |
KESHARKHAN @ KHAN ALAMKHAN Vs. STATE OF GUJARAT
|
June 7, 2017 |
KESHAVKUMAR KRISHNAPRASAD ... Vs. STATE OF GUJARAT
|
December 1, 2017 |
KESHAVLAL BECHARDAS PATEL Vs. STATE OF GUJARAT
|
December 5, 2017 |
KESHOD NAGARPALIKA Vs. MANSUKHLAL SAKRABHAI MAKWANA AND 1
|
April 11, 2017 |
KESHUDAN MODDANBHAI GADHVI Vs. STATE OF GUJARAT
|
December 28, 2017 |
KETAN @ KANABHAI SOMABHAI PATEL Vs. INTELLIGENCE OFFICER NARCOTIC CONTROL BUREAU
|
July 26, 2017 |
KETAN CHATURBHAI PATEL Vs. STATE OF GUJARAT
|
July 13, 2017 |
KEWAL KIRSHAN RANA Vs. OIL
|
March 7, 2017 |
KEYUR NIRANJANBHAI PATEL Vs. GUJARAT PUBLIC SERVICE COMMISSION
|
December 28, 2017 |
KHALID RASULBHAI WAGHELA & Vs. STATE OF GUJARAT &
|
December 8, 2017 |
KHAMISHKHAN @ RAFIK @ RAJU ALIKHAN SINDHI Vs. STATE OF GUJARAT
|
October 13, 2017 |
KHATIJABANU PIRUKHAN PATHAN Vs. STATE OF GUJARAT
|
March 30, 2017 |
KHEMCHAND RAJARAM KOSHTI Vs. CHIEF ELECTION COMMISSIONER
|
December 4, 2017 |
KHEMCHAND RAJRAM KOSHTI Vs. UNION OF INDIA
|
July 31, 2017 |
KHEMIBEN B. MAKWANA Vs. PRINCIPAL ASHWAMEGH PRIMARY SCHOOL
|
June 16, 2017 |
KHENGAR VASANBHAI CHAIYA (AHIR) Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
May 4, 2017 |
KHERUNNISHA GANIBHAI SHEIKH Vs. STATE OF GUJARAT
|
July 31, 2017 |
KHETABHAI HINDUBHAI BHARWAD Vs. STATE OF GUJARAT
|
June 20, 2017 |
KHIMJIBHAI KANJIBHAI BALAT Vs. STATE OF GUJARAT
|
August 30, 2017 |
KHIMJIBHAI VELJIBHAI VALA Vs. STATE OF GUJARAT
|
June 27, 2017 |
KHIZER IMPEX PRIVATE LIMITED Vs. B.M.INFRASTRUCTURE INDUSTRIES PRIVATE LIMITED
|
July 12, 2017 |
KHODABHAI GHELABHAI SINDHAV (BHARVAD) Vs. STATE OF GUJARAT
|
October 13, 2017 |
KHODABHAI NANJIBHAI PATEL THRO POA THAKARSHIBHAI KHODABHAI Vs. STATE OF GUJARAT
|
June 28, 2017 |
KHODABHAI SHANKARBHAI RABARI Vs. STATE OF GUJARAT
|
April 25, 2017 |
KHODABHAI VIRABHAI THROUGH HEIRS Vs. SPECIAL LAND ACQUISITION OFFICER AND 1
|
April 26, 2017 |
KHODABHAI AMIBHAI RABARI(DESAI) Vs. STATE OF GUJARAT
|
August 11, 2017 |
KHUMARAM JETHARAM JAT Vs. BHIKHUBHAI P AGRAWAL
|
April 6, 2017 |
KIMANA (2478) PROPOSED MAHILA Vs. KHIMANA MILK PRODUCERS COOPERATIVE SOCIETY LIMITED
|
March 7, 2017 |
KINALBEN RAKESHBHAI RAJNIKANT MODI Vs. STATE OF GUJARAT & 2
|
June 28, 2017 |
KINJALKUMAR CHANDUBHAI RANA Vs. COMISSIONER
|
March 9, 2017 |
KINNARIBEN ALKESHKUMAR MODI AND OTHERS Vs. STATE OF GUJARAT AND ANOTHER
|
July 19, 2017 |
KIRAN CORPORATION Vs. STATE OF GUJARAT
|
August 2, 2017 |
KIRAN MANILAL DABHI Vs. STATE OF GUJARAT
|
March 21, 2017 |
KIRAN RAJUBHAI ALIAS KHANNA RATHOD Vs. STATE OF GUJARAT
|
April 7, 2017 |
KIRAN VISHAJI RAVAL Vs. POLICE COMMISSIONER
|
December 20, 2017 |
KIRANBEN JAYANTILAL SHILU Vs. STATE OF GUJARAT
|
February 3, 2017 |
KIRANBHAI CHANDUBHAI VASAVA Vs. STATE OF GUJARAT
|
December 15, 2017 |
KIRANBHAI DINKARRAY DAVE Vs. PRAMODBHAI SHANKARLAL DAVE
|
April 10, 2017 |
KIRANBHAI MANILAL CHAUDHARI Vs. STATE OF GUJARAT AND OTHERS
|
July 19, 2017 |
KIRANBHAI RANJITBHAI CHAUHAN Vs. STATE OF GUJARAT
|
December 18, 2017 |
KIRI INDUSTRIES LTD & 1 Vs. UNION OF INDIA & 2
|
November 8, 2017 |
KIRITBHAI BACHUBHAI SOLANKI Vs. STATE OF GUJARAT &
|
December 12, 2017 |
KIRITBHAI JALKRUSHNABHAI THAKKAR Vs. CHHOTANBEN D/O BAVAMIYA KAMALODDIN SAIYED
|
January 13, 2017 |
KIRITBHAI KANTILAL UMARIYA Vs. STATE OF GUJARAT & ORS.
|
May 1, 2017 |
KIRITBHAI UDESINH RAJPARMAR Vs. STATE OF GUJARAT
|
June 9, 2017 |
KIRITKUMAR HARIHAR BHATT Vs. STATE OF GUJARAT
|
May 4, 2017 |
KIRITSINH LAKHUBHA VALA (DARBAR) Vs. STATE OF GUJARAT
|
February 9, 2017 |
KIRITSINH MOHABBATSINH RATHOD Vs. STATE OF GUJARAT
|
November 3, 2017 |
KIRTIKUMAR RIKHAVACHAND SHAH Vs. STATE OF GUJARAT
|
March 29, 2017 |
KISHANBHAI HARGOVANDAS PATEL & ANR. Vs. STATE OF GUJARAT & ORS.
|
June 5, 2017 |
KISHANKUMAR ATULKUMAR BAROT Vs. KALABHAI VAHJIBHAI CHAUDHARY
|
April 21, 2017 |
KISHORBHAI RAGHAVBHAI PATEL Vs. STATE OF GUJARAT
|
June 27, 2017 |
KISHORKUMAR BACHUBHAI KAPDI Vs. STATE OF GUJARAT
|
November 1, 2017 |
KISORBHAI BHAGWANBHAI CHAVDA Vs. STATE OF GUJARAT
|
December 13, 2017 |
KODINAR TALUKA COOPERATIVE BANKING UNION LIMITED Vs. GUJARAT INFORMATION COMMISSIONER AND 4
|
April 24, 2017 |
KOKILABEN A PARMAR Vs. NORTH GUJARAT UNIVERSITY
|
March 17, 2017 |
KOKILABEN P THAKAR Vs. STATE OF GUJARAT & 5
|
December 11, 2017 |
KOLI JITUBHAI JAGUBHAI RATHOD Vs. KOLI KANJIBHAI RAMSHIBHAI RATHOD
|
December 28, 2017 |
KOLI POPATBHAI TALSIBHAI Vs. SECRETARY- APPEAL & 1
|
February 10, 2017 |
KOMAL FAKIRA WAGH Vs. J.C.T.ELECTRONIC LIMITED
|
September 12, 2017 |
KOMALBEN GANESHBHAI GOYANI Vs. STATE OF GUJARAT
|
February 16, 2017 |
KORAS CORPORATION Vs. BHAVNAGAR ENERGY COMPANY LIMITED
|
October 12, 2017 |
KOTHARI DHANRAJ BHAGWANBHAI Vs. THE STATE OF GUJARAT AND ORS
|
April 6, 2017 |
KOTWAL RIDDHI DINESHBHAI Vs. STATE OF GUJARAT & ORS.
|
September 25, 2017 |
KRISHAN TRADING COMPANY, PROPRIETORSHIP FIRM Vs. STATE OF GUJARAT
|
January 12, 2017 |
KRISHNA DEVELOPERS AND COMPANY Vs. DY. COMMISSIONER OF INCOME TAX, CIRCLE
|
July 25, 2017 |
KRISHNA PRABHUBHAIM PRASAD Vs. STATE OF GUJARAT
|
January 23, 2017 |
KRISHNAKANT J BHATT Vs. GUJARAT ELECTRICITY BOARD
|
February 13, 2017 |
KRISHNAKUMAR GURUVACHAN Vs. STATE OF GUJARAT
|
March 3, 2017 |
KRUPA CHATON MFG. COMPANY PVT. LTD. Vs. UNION OF INDIA
|
April 28, 2017 |
KRUSHNAKANT @ KANUBHAI BALDEVBHAI PATEL Vs. STATE OF GUJARAT
|
February 7, 2017 |
KULDEEP ALIAS MINU SHASHIPALBHAI SHASHI Vs. STATE OF GUJARAT & ORS
|
December 1, 2017 |
KUNAL STRUCTURE (INDIA) LTD Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION
|
March 20, 2017 |
KUNDANBEN VIJAYSINH RANA Vs. SECRETARY TO GOVT. OF GUJARAT AND 3
|
April 26, 2017 |
KUNJAL MAHESHBHAI PATEL Vs. STATE OF GUJARAT
|
March 14, 2017 |
KUNVARBEN DEVRAJBHAI NASIT W/O RAMJIBHAI DAHYABHAI VADARIA Vs. PRINCIPAL SECRETARY, REVENUE DEPARTMENT
|
June 27, 2017 |
KUSHAL RAVINDRAKUMAR PANDEY Vs. STATE OF GUJARAT AND 1 OTHER
|
August 4, 2017 |
KUSHAL TRADELINK LIMITED Vs. BOMBAY STOCK EXCHANGE LIMITED
|
June 14, 2017 |
KUTBUDDIN @ RAJA NIZAMUDDIN SAIYED Vs. STATE OF GUJARAT
|
July 6, 2017 |
L.H OF DECEASED SHAH CHANDULAL DAHYALAL Vs. STATE OF GUJARAT
|
June 30, 2017 |
L.H SHAMALBHAI GOKABHAI PATEL Vs. STATE OF GUJARAT
|
June 29, 2017 |
L.H. OF ABDUL SATTAR ABDULBHAI Vs. RUKAIYABIBI ABDULGANI
|
November 27, 2017 |
LA Vs. NAVSI VAGHAT
|
August 22, 2017 |
LABHUBHAI RANCHHODBHAI PATEL Vs. STATE OF GUJARAT
|
April 13, 2017 |
LADHABHAI DAMJIBHAI PANARA Vs. PRINCIPAL COMMISSIONER OF INCOME
|
September 12, 2017 |
LADHUBHAI DALABHAI NADODA Vs. STATE OF GUJARAT
|
April 10, 2017 |
LAFARGE INDIA PRIVATE LIMITED Vs. JOHNSON ENTERPRISE LIMITED
|
June 27, 2017 |
LAHERI LADHARAM GARVA Vs. STATE ELECTION COMMISSION
|
March 21, 2017 |
LAKHANSING @ LAKHIYO @ BHURIYO Vs. STATE OF GUJARAT
|
July 18, 2017 |
LAKHIBEN WD/O SUKHA HIRABHAI Vs. STATE OF GUJARAT
|
March 28, 2017 |
LAKHURAM LALARAM RAJPUT Vs. MAMLATDAR
|
June 15, 2017 |
LAKSHMANBHAI ATMARAM THAKORE Vs. STATE OF GUJARAT AND OTHERS
|
June 6, 2017 |
LAKSHMIBEN WIFE OF RAMBHAI VAJSURBHAI RAM Vs. STATE OF GUJARAT
|
June 23, 2017 |
LALABHAI KESHUBHAI SATIYA Vs. STATE OF GUJARAT
|
July 10, 2017 |
LALABHAI MOHANBHAI NAYAK Vs. STATE OF GUJARAT
|
September 16, 2017 |
LALIT AMRITRAJ CHOWDHARY Vs. STATE OF GUJARAT
|
March 10, 2017 |
LALIT JASUBHAI PATEL Vs. SPECIAL SECRETARY REVENUE DEPARTMENT
|
June 28, 2017 |
LALITABEN Vs. KALUBHAI MUCHANDBHAI LABANA
|
August 1, 2017 |
LALITABEN SOMAJIBHAI BALAT Vs. OFFICIAL LIQUIDATOR
|
November 23, 2017 |
LALJIBHAI RATNAJI ASSAJI Vs. STATE OF GUJARAT
|
February 20, 2017 |
LATA N SAHARKAR Vs. EXECUTIVE DIRECTOR
|
June 28, 2017 |
LATE CHANDULAL JETHALAL JAISWAL Vs. INCOME TAX OFFICER
|
December 26, 2017 |
LATE SHRI JAGDISH P. BHATT Vs. THE INCOME TAX OFFICER
|
June 14, 2017 |
LATIKABEN W/O DILIPKUMAR Vs. REGIONAL DIRECTOR,EMPLOYES STATE INSURANCE CORP.
|
May 5, 2017 |
LAVJIBHAI AMARSHIBHAI BHALODIYA Vs. STATE OF GUJARAT
|
March 22, 2017 |
LAXMANBHAI DHULABHAI PRAJAPATI Vs. STATE OF GUJARAT
|
September 18, 2017 |
LAXMANBHAI RUDABHAI CHAUHAN Vs. STATE OF GUJARAT
|
July 11, 2017 |
LAXMIBEN RATILAL PATEL Vs. STATE OF GUJARAT
|
September 8, 2017 |
LEBAJI UMEDJI THAKORE Vs. EXECUTIVE ENGINEER
|
December 26, 2017 |
LEGAL HEIRS OF DECD MAIYABHAI LADHABHAI CHIKANI Vs. PATEL MAVJIBHAI NARSHIBHAI
|
March 17, 2017 |
LEGAL HEIRS OF DECD MANSURI MARIYAMBEN AMIBHAI- ABDULBHAI Vs. STATE OF GUJARAT
|
May 2, 2017 |
LEGAL HEIRS OF DECD. ARVINDBHAIHARJIVANDAS KAPADIA Vs. SPL. LAQ OFFICER AND STATE OF GUJARAT
|
June 15, 2017 |
LEGAL HEIRS OF DECD. GORDHAN MULJI TOGADIYA Vs. STATE OF GUJARAT
|
June 28, 2017 |
LEGAL HEIRS OF DECEASED BABUBHAI GOVINDBHAI PATEL Vs. BAIGANGABEN WD/O MULJIBHAI GOVINDBHAI PATEL
|
June 19, 2017 |
LEGAL HEIRS OF DECEASED JAYANTIJI DALSANGJI @ DALAJI THAKOR Vs. AJESH PUKARAM DAMAMI
|
March 28, 2017 |
LEGAL HEIRS OF DECEASED RAMANBHAI CHHOTABHAI PATEL Vs. STATE OF GUJARAT
|
June 9, 2017 |
LEGAL HEIRS OF HIGH HINESS NEK NAMDAR BHAVNAGAR Vs. JORAVARKHAN MATIKHAN BALOCH
|
March 1, 2017 |
LEGAL HEIRS OF LATE AND WD/O. MADHUSUDAN DALSUKHRAM BHATT Vs. SPECIAL LAND ACQUISITION OFFICER
|
March 15, 2017 |
LEGAL HEIRS OF RANCHODBHAI MOGHABHAI RABARI Vs. S.D. DAVAR OR HIS SUCCESSOR IN OFFICE
|
June 28, 2017 |
LEGAL HERIS OF DECD.UMEDMIYA R RATHOD Vs. STATE OF GUJARAT
|
August 4, 2017 |
LEGAL HERIS OF DECEASED JOSHI NARBHERAM GOKALDAS Vs. DY. COLLECTOR NAKHTRANA
|
March 9, 2017 |
LILABEN DINUBHAI RATHOD Vs. STATE OF GUJARAT
|
August 8, 2017 |
LILABEN NATWARLAL PATEL D/O LALABHAI RANCHODBHAI PATEL Vs. STATE OF GUJARAT AND 4 OTHERS
|
September 8, 2017 |
LILADHAR T. KHUSHLANI Vs. COMMISSIONER OF CUSTOMS
|
January 25, 2017 |
LILAVANTI JAYANTILAL PAREKH - DECD THRO HEIRS Vs. COMPETENT AUTHORITY AND ADDITIONAL COLLECTOR OF RAJKOT
|
March 20, 2017 |
LIMBDI VIKAS TRUST Vs. UNION OF INDIA
|
March 8, 2017 |
LOVE MUKESHBHAI NATHANI Vs. STATE OF GUJARAT
|
August 18, 2017 |
LP VANIA Vs. GUJARAT INDUSTRIAL DEVELOPMENTCORPN
|
February 16, 2017 |
LT. COLONEL RAM KUMAR GUPTA Vs. UNION OF INDIA
|
July 7, 2017 |
LUMBHANI NIRANJAN KALUBHAI Vs. STATE OF GUJARAT AND ORS.
|
October 11, 2017 |
M D OVERSEAS LTD Vs. UNION OF INDIA
|
April 10, 2017 |
M N THAKOR Vs. STATE OF GUJARAT
|
February 2, 2017 |
M R HARSHE Vs. STATE OF GUJARAT
|
March 24, 2017 |
M. K. RATHOD TALATI CUM MANTRI Vs. DY. DIST. DEVELOPMENT OFFICER AND ANR.
|
October 11, 2017 |
M.C. PARMAR Vs. STATE OF GUJARAT
|
June 14, 2017 |
M.D. BHANUSHALI, COTTON PURCHASE OFFICER Vs. BRANCH MANAGER AND ANOTHER
|
June 29, 2017 |
M.M. PATEL Vs. STATE OF GUJARAT AND 2
|
April 25, 2017 |
M.S. KAZI Vs. MUSLIM EDUCATION SOCIETY AND OTHERS
|
July 24, 2017 |
M.V.NICOLAOS Vs. INDIAN FARMERS FERTILIZERS COOPERATIVE
|
September 5, 2017 |
M/S AMBALAL DOSABHAI Vs. CHAIRMAN AND MANAGING DIRECTOR
|
August 18, 2017 |
M/S DCPLAMRCL AND 1 Vs. U P JAIL NIGAM AND 3
|
April 6, 2017 |
M/S DHARAMPAL SATYAPAL LTD Vs. RAJENDRABHAI
|
July 14, 2017 |
M/S M D OVERSEAS LTD. Vs. UNION OF INDIA
|
April 10, 2017 |
M/S OIL AND NATURAL GAS CORPORATION LTD. Vs. M/S P.G. GLASS PVT. LTD.
|
June 9, 2017 |
M/S TRINITY DEVELOPERS Vs. STATE OF GUJARAT
|
July 19, 2017 |
M/S. AASPAS MULTIMEDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
June 9, 2017 |
M/S. CROMPTON GREAVES LIMITED & 1 ANR. Vs. STATE OF GUJARAT & 2 ORS.
|
January 19, 2017 |
M/S. FICOM ORGANICS LTD. Vs. PATEL PRAMOD INDRAVADAN
|
April 13, 2017 |
M/S. JANI ENTERPRISES Vs. STATE OF GUJARAT THROUGH THE SECRETARY
|
May 15, 2017 |
M/S. JAY BANAS METALS PVT. LTD. Vs. TALUKA LAND REVENUE OFFICER
|
August 5, 2017 |
M/S. NEMCHAND JAIN & ANR. Vs. STATE OF GUJARAT & ORS.
|
June 5, 2017 |
M/S. SAHKAR SEEDS CORPORATION Vs. M/S. DHARTI SEEDS
|
April 17, 2017 |
M/S. TRANSPERK INDUSTRY LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2
|
February 13, 2017 |
MADANLAL MANEKCHAND JAIN Vs. STATE OF GUJARAT
|
March 16, 2017 |
MADHABHAI ( SIC MAGHABHAI) BHIKHABHAI SOLANKI Vs. STATE OF GUJARAT
|
August 22, 2017 |
MADHAVDAS S/O SAJANDAS KALVANI Vs. STATE OF GUJARAT
|
May 2, 2017 |
MADHUBHAI KARSHANBHAI SOLANKI Vs. STATE OF GUJARAT & 7
|
November 23, 2017 |
MADHUBINDU JAYSHANKER VYAS Vs. STATE OF GUJARAT AND ANOTHER
|
August 11, 2017 |
MADHURAM PROPERTIES Vs. TATA CONSULTANCY SERVICES LTD.
|
July 10, 2017 |
MADHUSUDAN INDUSTRIES LTD. Vs. UNION OF INDIA
|
January 24, 2017 |
MADHUSUDAN INDUSTRIES LTD. & ANR. Vs. UNION OF INDIA & ORS.
|
February 20, 2017 |
MADHUSUDAN MOHANLAL SOMANI Vs. STATE OF GUJARAT AND 1
|
April 25, 2017 |
MADHYA GUJARAT VIJ COMPANY LTD Vs. JOTIYABHAI PUNIYABHAI DAMOR
|
March 9, 2017 |
MADHYA GUJARAT VIJ COMPANY LTD. Vs. AMBALAL RANCHHODBHAI PARMAR & ANR.
|
March 9, 2017 |
MADINABIBI DASOTBHAI SHEIKH Vs. JAGDISHCHANDRA RAMANLAL KACHIYA PATEL
|
June 23, 2017 |
MAFAJI RATUJI THAKORE Vs. STATE OF GUJARAT
|
June 9, 2017 |
MAFAJI SHIVAJI LAKUM (DARBAR) Vs. STATE OF GUJARAT
|
May 5, 2017 |
MAFATLAL HARAKHCHAND SHAH Vs. UNION OF INDIA & 3
|
November 14, 2017 |
MAFATSINH S CHAUHAN THRO HERIS Vs. STATE OF GUJARAT
|
May 1, 2017 |
MAGANBHAI BALUBHAI Vs. LEELAVATIBEN NAGINBHAI
|
July 28, 2017 |
MAGANBHAI K DHORALAIYA Vs. STATE OF GUJARAT
|
August 4, 2017 |
MAGANBHAI KHATUBHAI KATARA Vs. STATE OF GUJARAT
|
September 9, 2017 |
MAGANBHAI MADHUBHAI SOJITRA Vs. STATE OF GUJARAT
|
August 22, 2017 |
MAHALAXMI FIBERS PVT. LTD. KADODARA PAPER MILL COMPOUND AND ORS. Vs. UNION OF INDIA AND ORS.
|
November 28, 2017 |
MAHASUKH NANDLALBHAI DAVE Vs. STATE OF GUJARAT
|
April 6, 2017 |
MAHAVIRSINH BHARATSINH GHARASIYA Vs. STATE OF GUJARAT
|
April 13, 2017 |
MAHENDRA ALIAS MADO RAMANBHAI RAMJIBHAI VASAVA Vs. STATE OF GUJARAT
|
June 13, 2017 |
MAHENDRA KUMAR KEDARNATH MODI Vs. STATE OF GUJARAT
|
May 5, 2017 |
MAHENDRABHAI BHANABHAI PATEL LEGAL HEIRS OF BHANABHAI GUMANBHAI PATEL Vs. RANGE FOREST OFFICER, VAJPUR AND OTHERS
|
September 20, 2017 |
MAHENDRABHAI KALUBHAI VASAVA Vs. STATE OF GUJARAT
|
December 7, 2017 |
MAHENDRABHAI R VARIA Vs. GUJARAT STATE KHADI GRAM UDYOG BOARD
|
January 17, 2017 |
MAHENDRASINH @ MENDIYO LAKHDIRSINH SODHA Vs. STATE OF GUJARAT
|
December 28, 2017 |
MAHENDRASINH AGARSINH RAIJADA Vs. STATE OF GUJARAT
|
August 11, 2017 |
MAHENDRASINH BHARATSINH CHUDAVAT Vs. COSMOS COOPERATIVE BANK LTD
|
February 6, 2017 |
MAHENDRASINH JORUBHA ZALA Vs. DECEASED KANTABEN SHRIKRISHNA AGRAWAL
|
September 5, 2017 |
MAHESH @ KANO DINESHBHAI KHIMASURIA Vs. COMMISSIONER OF POLICE AHMEDABAD CITY & 2
|
February 7, 2017 |
MAHESH ADAWANI Vs. SARASVATIBEN THAKKAR
|
April 19, 2017 |
MAHESH ASHRAM THAKKAR Vs. GUJARAT REVENUE TRIBUNAL AHMEDABAD AND 3
|
April 12, 2017 |
MAHESH CHIMANLAL JARIWALA Vs. SHILPA YADAV
|
February 14, 2017 |
MAHESH RAMJIBHAI PURABIA Vs. STATE OF GUJARAT
|
October 13, 2017 |
MAHESH SANWARMAL CHOWDHARY Vs. UNION OF INDIA
|
June 20, 2017 |
MAHESHBHAI ALIAS BABUBHAI SON OF RAJMAL THAKKAR Vs. STATE OF GUJARAT
|
April 12, 2017 |
MAHESHBHAI AMBALAL Vs. STATE OF GUJARAT
|
November 23, 2017 |
MAHESHBHAI CHHAGANBHAI PATEL Vs. STATE OF GUJARAT
|
June 13, 2017 |
MAHESHBHAI LAVJIBHAI THAKER Vs. SUPERINTENDENT OF POLICE
|
October 13, 2017 |
MAHESHBHAI MANGALBHAI KHANT Vs. STATE OF GUJARAT
|
March 22, 2017 |
MAHESHBHAI MOTIRAM MOHINANI Vs. STATE OF GUJARAT
|
November 1, 2017 |
MAHESHCHANDRA CHIMANLAL RAVAL (HUF) Vs. INCOME TAX OFFICER-WARD 2(2)(3)
|
April 25, 2017 |
MAHESHSINGH @ MUNNA RAMBABU ... Vs. STATE OF GUJARAT &
|
November 28, 2017 |
MAHIPATBHAI RAMABHAI THAKOR Vs. VINUBHAI SHAMALBHAI THAKARDA & ORS.
|
February 20, 2017 |
MAHIR NADIRMIYA MALEK Vs. STATE OF GUJARAT
|
January 23, 2017 |
MAHMAD SHAFI @ SONU NURMAHAMAD Vs. STATE OF GUJARAT
|
November 23, 2017 |
MAHMADASLAM IMMAMUDDIN SHAIKH Vs. STATE OF GUJARAT
|
April 28, 2017 |
MAHMADBHAI GALUBHAI SHAIKH Vs. MOMIN ABDULBHAI FIROJBHAI (DELETED IN LOWER COURT ) & 2
|
May 1, 2017 |
MAHMADYUSUF USMANKHAN SHAIKH Vs. STATE OF GUJARAT
|
November 29, 2017 |
MAJ. RAGHUVEER S/O VISHWAS SHIDORE Vs. STATE OF GUJARAT AND 2
|
April 20, 2017 |
MAJID SALIM SURANI Vs. STATE OF GUJARAT
|
December 26, 2017 |
MAJLAMIYAN MUSTAFAMIYAN SINCE DIED DURING PENDING THRO HEIR Vs. MUNJAWAR REHMANMIYAN MIYABHAI
|
July 14, 2017 |
MAJULABEN RATNABHIA PARMAR Vs. STATE OF GUJARAT
|
September 14, 2017 |
MAKARANI MOHASINKHAN NISSARMOHAMMAD Vs. STATE OF GUJARAT
|
April 12, 2017 |
MAKATI KIRITKUMAR DHARAMSHI Vs. JUNAGADH AGRICULTURAL UNIVERSITY
|
March 2, 2017 |
MAKRO DENIZCILIK YE GEMI Vs. M.V. INFINITY
|
April 10, 2017 |
MAKSON INFRA PROJECT (I) PVT LTD Vs. STATE OF GUJARAT & 2 ORS
|
March 9, 2017 |
MAKWANA HEMANTBHAI BABUBHAI Vs. RAJKOT MUNICIPAL CORPORATION
|
October 6, 2017 |
MAKWANA KAMLABEN KACHRABHAI Vs. STATE OF GUJARAT
|
August 10, 2017 |
MAKWANA VIRENDRABHAI RANABHAI Vs. STATE OF GUJARAT
|
March 31, 2017 |
MALABEN MEGHJI MAHESHWARI Vs. HARKANT SURESHCHANDRA YAGNIK [DELETED]
|
August 10, 2017 |
MALABHAI MAHADEVBHAI RABARI Vs. STATE OF GUJARAT
|
April 12, 2017 |
MALEK ISMAIL NOORBHA ALBHA Vs. STATE OF GUJARAT
|
June 16, 2017 |
MALLINATH MAHARAJ TRUST Vs. KALUBHA CHANDUBHA SOLANKI & 1 ORS.
|
July 4, 2017 |
MALTI MEHTA Vs. EDUCATION MULTIMEDIA RESEARCH CENTRE
|
June 15, 2017 |
MALTIBEN K BHATT Vs. STATE OF GUJARAT
|
February 8, 2017 |
MAM RAJ GOEL Vs. BAR COUNCIL OF GUJARAT
|
August 28, 2017 |
MANAGER Vs. ABIDBHAI SADAKBHAI UMRANI
|
March 21, 2017 |
MANAGER, BOTAD MERCANTILE COOPERATIVE BANK LIMITED Vs. MAHENDRABHAI UJAMSHIBHAI THORIYA AND 5 ORS.
|
October 4, 2017 |
MANAGING DIRECTOR STATE BANK OF SAURASHTRA Vs. BHAVNAGAR JILLA MAZDOOR SANGH C/O. MANIBHAI GANDHI AND 2
|
April 21, 2017 |
MANAN AUTOLINK PVT LTD Vs. STATE OF GUJARAT
|
July 17, 2017 |
MANGAING DIRECTOR TOURISM CO. OF GUJARAT Vs. NARAYANBHAI NARSHIBHAI PATEL
|
April 20, 2017 |
MANGLUBHAI KATHUBHAI KHACHAR Vs. STATE OF GUJARAT
|
July 13, 2017 |
MANHARBHAI ARVINDBHAI PATEL Vs. STATE OF GUJARAT
|
August 4, 2017 |
MANHARBHAI PARBHUBHAI PATEL Vs. STATE OF GUJARAT
|
May 3, 2017 |
MANHARBHAI R. AGRAWAL Vs. DAKSHIN GUJARAT VIJ CO LTD THROUGH CHAIRMAN
|
August 2, 2017 |
MANHARLAL C. PATEL Vs. GOPALBHAI MEGHJIBHAI MAHESHWARI
|
January 19, 2017 |
MANHARSINH INDUSINH SISODIYA Vs. NATVARBHAI KHUSHALBHAI PATEL
|
August 3, 2017 |
MANIAR AND CO. Vs. ASSTT COMMISSIONER OF INCOME TAX CIRCLE
|
June 9, 2017 |
MANIBEN NAGDABHAI GOHEL Vs. STATE OF GUJARAT
|
February 21, 2017 |
MANILAL DEVJIBHAI SOLANKI Vs. STATE OF GUJARAT THROUGH SECRETARY AND 3 OTHERS
|
October 9, 2017 |
MANILAL KUBERDAS THAKKAR Vs. STATE OF GUJARAT
|
April 26, 2017 |
MANISH JITENDRABHAI JOSHI Vs. STATE OF GUJARAT
|
December 15, 2017 |
MANISH KANTILAL PATEL Vs. NIDHI
|
January 31, 2017 |
MANISHABEN D/O CHUNILAL HARJIBHAI AND W/O VIJAYBHAI BHANUBHAI Vs. SECRETARY
|
January 30, 2017 |
MANISHABEN DHARMESHBHAI ANARKAT Vs. STATE OF GUJARAT
|
December 21, 2017 |
MANISHABEN GOPALBHAI PATEL Vs. STATE OF GUJARAT
|
September 14, 2017 |
MANISHBHAI NAYANBHAI MOD Vs. VADODARA MUNICIPAL CORPORATION
|
November 30, 2017 |
MANISHKUMAR AMRATLAL SHAH Vs. SURESHBHAI KASTURCHANDRA RUPERA
|
March 24, 2017 |
MANISHKUMAR BATUKBHAI KATHIRIYA Vs. PRINCIPAL COMMISSIONER OF CUSTOMS
|
November 1, 2017 |
MANJUBEN MAHESHBHAI PARMAR Vs. STATE OF GUJARAT
|
May 23, 2017 |
MANJULABEN MEGHJIBHAI BAGADA Vs. BAL VIKAS ADHIKARI AND 1 ANR.
|
November 7, 2017 |
MANJULABEN NAVINCHANDRA SHAH Vs. KANCHANBHAI JESINGBHAI BARIYA
|
June 5, 2017 |
MANJULABEN PRAKASHKUMAR CHAUDHARY Vs. STATE OF GUJARAT
|
March 28, 2017 |
MANJULABEN RAMESHBHAI DABHI Vs. STATE OF GUJARAT
|
April 10, 2017 |
MANOJ ALIAS MANIYO BACHUBHAI PATEL Vs. STATE OF GUJARAT AND OTHERS
|
July 6, 2017 |
MANOJ GORAKHNATH SINGH Vs. STATE OF GUJARAT
|
November 16, 2017 |
MANOJ MOJILAL GUPTA Vs. COMMISSIONER OF POLICE
|
June 29, 2017 |
MANOJ RADHAKRISHNAN Vs. M.V. PRO TRADER
|
March 20, 2017 |
MANOJBHAI KISHANBHAI KANTHARIA Vs. STATE OF GUJARAT & 9
|
February 7, 2017 |
MANOJBHAI PARSHOTTAMBHAI MOVALIYA Vs. STATE OF GUJARAT
|
March 24, 2017 |
MANOJGIRI GIRJASHANKERGIRI AND 3 Vs. UNION BANK OF INDIA AND 4
|
April 19, 2017 |
MANOJKUMAR BABULAL AGRAWALA Vs. SECRETORY
|
June 13, 2017 |
MANORBHAI HIRABHAI PATEL Vs. STATE OF GUJARAT
|
June 5, 2017 |
MANSA AGRICULTURE PRODUCE MARKET COMMITTEE Vs. STATE OF GUJARAT - THROUGH PRINCIPAL SECRETARY (APPEALS)
|
July 13, 2017 |
MANSANG NIHALSANG Vs. STATE OF GUJARAT THRO SECRETARY
|
March 21, 2017 |
MANSINGBHAI LAXMANBHAI HALPATI Vs. SHANTABEN LAXMANBHAI HALPATI AND OTHERS
|
December 11, 2017 |
MANSUKHBHAI GABHABHAI CHUDASAMA Vs. STATE OF GUJARAT
|
March 22, 2017 |
MANSURI USMANGHANI ISMAIL Vs. SOLANKI MAHENDRA GABHARUBHAI AND 1
|
April 12, 2017 |
MANUBABEN W/O NANAKUBHAI @ NANUBHAI EBBHALBHAI DHANDHAL Vs. STATE OF GUJARAT
|
June 14, 2017 |
MANUBHAI @ MANABHAI DUDHABHAI ... Vs. STATE OF GUJARAT
|
December 21, 2017 |
MANUBHAI AMBALAL PATEL Vs. BALDEVBHAI SHIVABHAI PRAJAPATI
|
June 16, 2017 |
MANUBHAI BHAGVANBHAI PARMAR Vs. STATE OF GUJARAT THROUGH CHIEF SECRETARY & 2 OTHERS
|
January 20, 2017 |
MANUBHAI BHAICHANDDAS PATEL Vs. STATE OF GUJARAT
|
April 7, 2017 |
MANUBHAI SAVABHAI BHARWAD Vs. STATE OF GUJARAT.
|
May 22, 2017 |
MANUBHAI VIKRAMBHAI SOLANKI Vs. STATE OF GUJARAT
|
November 28, 2017 |
MAPBHA ALIAS MAPLO VIRABHA SUMANIYA Vs. STATE OF GUJARAT
|
February 7, 2017 |
MARKHI DEVSHI KANDORIYA Vs. STATE OF GUJARAT
|
March 7, 2017 |
MARUTI NITROTECH PRIVATE LIMITED & 3 Vs. STATE OF GUJARAT & 1
|
February 10, 2017 |
MASTER SILK MILLS PVT LIMITED Vs. STATE OF GUJARAT
|
July 3, 2017 |
MASUK DENTAL PRODEUCTS PVT LTD. Vs. EXECUTIVE ENGINEER
|
April 18, 2017 |
MASURBHAI PUSHIYABHAI MACHHAR Vs. STATE OF GUJARAT
|
January 16, 2017 |
MATHURBHAI BHIKHABHAI ( DECED THROUGH HIS LRS) Vs. CHHAGANBHAI ALIAS SOMABHAI KALIDAS RATHOD
|
March 22, 2017 |
MATHURBHAI KARSHANBHAI GALTHARIA Vs. STATE OF GUJARAT
|
September 14, 2017 |
MATOSHRI CHARITABLE TRUST Vs. STATE OF GUJARAT
|
June 9, 2017 |
MAULIKBHAI AMBALAL SHAH Vs. STATE OF GUJARAT
|
June 29, 2017 |
MAULIKBHAI KIRITBHAI SHAH Vs. COLLECTOR
|
March 21, 2017 |
MAYANK @ MONU SURVINDARSING HARMANSING KANWAR Vs. STATE OF GUJARAT
|
August 24, 2017 |
MAYANK HASMUKHBHAI SAVALIYA Vs. STATE OF GUJARAT
|
April 7, 2017 |
MAYURBHAI NARANBHAI DESAI & 9 Vs. STATE OF GUJARAT & 13
|
November 28, 2017 |
MAZHARUDDIN SHAMSUDDIN MUNSHI OR HIS SUCCESSOR IN OFFICE Vs. STATE OF GUJARAT
|
December 21, 2017 |
MECH ENGINEERS PRIVATE LIMITED Vs. ARCOY BIO REFINERY PVT LIMITED
|
October 10, 2017 |
MECH ENGINEERS PRIVATE LTD. Vs. ARCOY BIO REFINERY PVT. LTD.
|
October 5, 2017 |
MEENA MANGLANI W/O PITAMBER MANGALANI Vs. STATE OF GUJARAT
|
June 15, 2017 |
MEENABEN PARSOTTAMBHAI PATEL AND 2 Vs. LALU MADAR GIRI AND 2
|
August 9, 2017 |
MEGHJI THAVAR MAHESHWARI Vs. HARKANT SURESHCHANDRA YAGNIK [DELETED]
|
August 10, 2017 |
MEHAJBINKHAN ASIFKHAN PATHAN Vs. STATE OF GUJARAT
|
March 24, 2017 |
MEHINDER SHARMA THRO P.O.A HEMAL KAMLESH SHAH Vs. STATE OF GUJARAT & 1 ORS.
|
August 30, 2017 |
MEHSANA DISTRICT CENTRAL CO-OP. BANK LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 19, 2017 |
MEHSANA DISTRICT COOPERATIVE MILK PRODUCERS UNION LIMITED Vs. STATE OF GUJARAT
|
March 31, 2017 |
MEHSANA DISTRICT MILK PRODUCERS UNION LTD Vs. REGISTRAR COOPERATIVE SOCIETIES
|
June 12, 2017 |
MEHUL CHINUBHAI CHOKSI Vs. STATE OF GUJARAT & ANR.
|
May 5, 2017 |
MEHUL PARSOTTAM PARMAR Vs. STATE OF GUJARAT
|
March 7, 2017 |
MEPALAL HANSRAJBHAI LUNAGARIA Vs. STATE OF GUJARAT
|
August 9, 2017 |
MER VANZA ABHA Vs. STATE OF GUJARAT
|
March 24, 2017 |
MERCHEM LIMITED Vs. NEW INDIA ACID BARODA PRIVATE LIMITED
|
April 17, 2017 |
MERUBHAI RAMABHAI RABARI (HUN) Vs. STATE OF GUJARAT
|
July 20, 2017 |
MICRO INKS LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
August 22, 2017 |
MICRO INKS LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
August 21, 2017 |
MICRO INKS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 31, 2017 |
MIDCO CONTAINERS PVT LTD Vs. LIQUIDATOR OF SHRI AMBICA MILLS LTD
|
June 29, 2017 |
MIHIR YOGESHBHAI DESAI Vs. STATE OF GUJARAT &
|
December 6, 2017 |
MILANKUMAR JAYPRAKASH KHATRI Vs. STATE OF GUJARAT AND 1
|
April 26, 2017 |
MINAXI TEXTILES LTD. Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAX
|
September 22, 2017 |
MINAXIBEN AND OTHERS Vs. HIRABHAI ARJANBHAI BARIA AND ANOTHER
|
July 25, 2017 |
MINAXIBEN BABULAL SOLANKI Vs. BANK OF BARODA
|
February 13, 2017 |
MINAXIBEN NARENDRABHAI PATEL Vs. STATE OF GUJARAT AND 1
|
April 4, 2017 |
MINESHBHAI RAJNIKANTBHAI MEHTA Vs. STATE OF GUJARAT
|
July 27, 2017 |
MINOR RATHOD RAVINABEN THROUGH HER LEGAL GUARDIAN AND FATHER Vs. STATE OF GUJARAT
|
May 25, 2017 |
MIRZA ALIMOHAMMED HAZUDULLAH Vs. RANGE FOREST OFFICER
|
March 16, 2017 |
MIT DITENDRAKUMAR PATEL Vs. STATE OF GUJARAT &
|
November 28, 2017 |
MITEX IMPEX Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS
|
February 17, 2017 |
MODERN COMMUNICATION AND BROAD CAST SYSTEMS PVT LTD Vs. UNION OF INDIA & 2 ORS
|
November 1, 2017 |
MODERN DRESSES Vs. LABOUR COURT
|
December 8, 2017 |
MODERN SHIPPING Vs. M V GEORGIA K
|
April 4, 2017 |
MODEST & PARSON INTERNATIONAL PVT. LTD Vs. MV ISHWAR
|
May 22, 2017 |
MODNATH VAIDHYANATH MISHRA Vs. STATE OF GUJARAT
|
May 5, 2017 |
MOHAMMAD ALI ABDUL RASHID QURESHI Vs. ALLARAKHA MOHAMMEDBHAI QURESHI
|
April 4, 2017 |
MOHAMMAD ASIF MOHAMMAD HANIF MEMON Vs. STATE OF GUJARAT
|
October 13, 2017 |
MOHAMMAD FARU I. QURESHI Vs. PALANPUR NAGARPALIKA
|
December 26, 2017 |
MOHAMMAD SALIM USMANGANI SHAIKH Vs. STATE OF GUJARAT
|
February 27, 2017 |
MOHAMMAD TAUFIQ @ BATKO HABIBULLA Vs. STATE OF GUJARAT
|
July 21, 2017 |
MOHAMMED AARIF MOHAMMED YUNUS KHAN Vs. STATE OF GUJARAT
|
July 31, 2017 |
MOHAMMED JUNED RASHID PATHAN Vs. STATE OF GUJARAT
|
March 23, 2017 |
MOHAMMED SHAHID @ ABDUL SHAHID @ USMAN S/O ABDUL HAMID NAGORI Vs. STATE OF GUJARAT
|
March 17, 2017 |
MOHAMMED YUSUF ALLAUDDIN ANSARI Vs. STATE OF GUJARAT
|
October 13, 2017 |
MOHAMMEDRIHAB MOHAMMEDIRSHAD HAJIB Vs. CUSTOM DEPARTMENT
|
June 5, 2017 |
MOHANBHAI BHAGABHAI PATEL Vs. STATE OF GUJARAT
|
March 8, 2017 |
MOHANBHAI CHHIMUBHAI PATEL Vs. BHANABHAI NARISNHBHAI PATEL
|
January 20, 2017 |
MOHANBHAI SOMABHAI PATEL Vs. KHANDUBHAI GENDABHAI PATEL AND ANR.
|
May 5, 2017 |
MOHANBHAI TAPUBHAI Vs. STATE OF GUJARAT
|
June 29, 2017 |
MOHANBHAI TAPUBHAI Vs. JAMNAGAR MUNICIPAL CORPORATION
|
June 5, 2017 |
MOHANBHAI UKABHAI AKOLIYA Vs. STATE OF GUJARAT
|
June 16, 2017 |
MOHANLAL SADAROMAL LALVANI Vs. AHMEDABAD URBAN DEVELOPMENT AUTHORITY
|
March 17, 2017 |
MOHANSING BHAGATSING CHAUHA Vs. ANAND RESTAURANT
|
March 14, 2017 |
MOHD. SHARIF @ BABA MOHD. ASHFAQ SHAIKH Vs. STATE OF GUJARAT
|
August 16, 2017 |
MOHIT INDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER
|
July 20, 2017 |
MOHMED DANISH KHURSHIDALAM RAJPUT Vs. STATE OF GUJARAT
|
March 22, 2017 |
MOHMEDALTAF MUNNEKHAN PATHAN Vs. STATE OF GUJARAT & 2
|
June 28, 2017 |
MOHMMAD SIDDIQ KASAMBHAI QURESHI Vs. GOLDEN THEATERS
|
February 17, 2017 |
MOHSIN @ MOSLO SIKANDERBHAI SHAHMADAR FAKIR Vs. STATE OF GUJARAT
|
January 11, 2017 |
MONABEN RAJENDRAKUMAR MEHTA Vs. STATE OF GUJARAT & 2
|
February 1, 2017 |
MONALBEN VIHAR BRAHMBHATT AND 1 Vs. STATE OF GUJARAT AND 1
|
April 18, 2017 |
MONGHIBEN W/O MOHANBHAI RANCHHODBHAI BHARWAD AND OTHERS Vs. MOTIBHAI GAGABHAI JADAV (RAJPUT) AND OTHERS
|
December 11, 2017 |
MONIKA Vs. BHAGWANDAS BANSILAL BHATT &
|
December 21, 2017 |
MOVAR ISHUBBHAI HARUNBHAI Vs. STATE OF GUJARAT
|
December 22, 2017 |
MRIGA RAVI SWAMY Vs. STATE OF GUJARAT
|
August 8, 2017 |
MRS. PRATIBHA C. CHAUDHARY Vs. STATE OF GUJARAT
|
August 14, 2017 |
MUKESH @ MUKO @ SURESH MANGABHAI SOLANKI (KOLI) Vs. STATE OF GUJARAT
|
December 16, 2017 |
MUKESH @ MUKO RAMABHAI PARMAR Vs. STATE OF GUJARAT
|
July 28, 2017 |
MUKESH @ MUNNA ISHWARBHAI PATEL Vs. STATE OF GUJARAT
|
June 15, 2017 |
MUKESH JAYANTILAL SHAH Vs. STATE OF GUJARAT
|
December 22, 2017 |
MUKESH KRISHNAKUMAR SHARMA Vs. STATE OF GUJARAT
|
July 5, 2017 |
MUKESH MOHAN GUPTA Vs. STATE OF GUJARAT AND 2
|
April 25, 2017 |
MUKESH SURABHAI SOLANKI Vs. STATE OF GUJARAT
|
February 2, 2017 |
MUKESH TOBACCO Vs. UNITED INDIA INSURANCE CO LTD AND ANOTHER
|
August 2, 2017 |
MUKESHBHAI BACHUBHAI SANGADA Vs. STATE OF GUJARAT
|
March 9, 2017 |
MUKESHBHAI FATABHAI KHARADI Vs. STATE OF GUJARAT
|
December 12, 2017 |
MUKESHBHAI KANUBHAI PANCHAL Vs. STATE OF GUJARAT
|
June 28, 2017 |
MUKESHBHAI KENIABHAI BHABHOR Vs. STATE OF GUJARAT
|
December 21, 2017 |
MUKESHBHAI MANABHAI KHANT Vs. STATE OF GUJARAT
|
March 20, 2017 |
MUKESHBHAI RAMCHANDBHAI PRAJAPATI Vs. STATE OF GUJARAT
|
July 12, 2017 |
MUKESHKUMAR MANSUKHBHAI SOLANKI Vs. UNION OF INDIA
|
July 28, 2017 |
MUKESHKUMAR MANSUKHBHAI SOLANKI Vs. UNION OF INDIA
|
April 4, 2017 |
MUKHTAR JAGANNATH PRASAD YADAV Vs. STATE OF GUJARAT
|
January 12, 2017 |
MUKTAK NAVNITLAL KAPADIA Vs. STATE OF GUJARAT
|
April 12, 2017 |
MUKUNDLAL MOHANLAL GANDHI Vs. STATE OF GUJARAT
|
March 28, 2017 |
MULJIBHAI TALSIBHAI SAKARIYA Vs. STATE OF GUJARAT
|
April 26, 2017 |
MULJIBHAI VISHRAM VARSANI Vs. ISHWARBHAI R. JOSHI & ANR.
|
March 28, 2017 |
MUMTAZBIBI SABIRSHAH DIWAN Vs. R.M.CHAUHAN
|
December 27, 2017 |
MUNAF @ MINAZ S/O. FARIDMIYA ARAB Vs. STATE OF GUJARAT
|
June 30, 2017 |
MUNAF @ MUNNO HARUNBHAI NADHORI Vs. STATE OF GUJARAT
|
July 14, 2017 |
MUNIR ISMAIL VORAJI Vs. INCOME TAX OFFICER
|
April 25, 2017 |
MUNNABHAI CHAMPBHAI TAKMARIYA Vs. STATE OF GUJARAT
|
July 26, 2017 |
MURARI MUNSHIRAM YADAV Vs. STATE OF GUJARAT
|
June 23, 2017 |
MURJIBHAI VISHRAM VARSANI Vs. ADAM ALIMAMAD KUMBHAR & 1
|
February 2, 2017 |
MUSLIM EDUCATION SOCIETY THROUGH SECRETARY Vs. KACHHI MUSABHAI GIGABHAI
|
June 13, 2017 |
MUSTAK HASSANBHAI SUMRA & Vs. STATE OF GUJARAT &
|
December 18, 2017 |
MUSTAK HUSSAIN MEHNDI HUSSAIN KADRI Vs. MASS FINANCIAL SERVICES LTD
|
August 10, 2017 |
MUSTAKBHAI SHAFIBHAI SHAIKH Vs. STATE OF GUJARAT & 2
|
December 12, 2017 |
MV. MALLINATH Vs. DEMPO SHIPBUILDING AND BUILDING PVT LTD
|
March 21, 2017 |
N G QURESHI [DECD.THRO.LRS Vs. CONSERVATOR OF FORESTS AND 1
|
April 11, 2017 |
N.L. DUBASIA Vs. UNION OF INDIA
|
August 11, 2017 |
N.M. BIJLANI, IAS (RETD) Vs. NEW INDIA ASSURANCE CO LTD.
|
February 1, 2017 |
N.P. AREKAR Vs. GUJARAT WATER SUPPLY AND SEWE
|
April 25, 2017 |
NABHIRAJ SHRENIK MEHTA Vs. STATE OF GUJARAT
|
August 22, 2017 |
NAGABHAI SAJANBHAI MAGHULA Vs. STATE OF GUJARAT & 6
|
December 21, 2017 |
NAGARBHAI GOVINDBHAI PATEL Vs. STATE OF GUJARAT
|
March 23, 2017 |
NAGARBHAI GOVINDBHAI PATEL Vs. STATE OF GUJARAT
|
March 15, 2017 |
NAGINBHAI MATHURBHAI TADVI Vs. STATE OF GUJARAT
|
August 8, 2017 |
NAGINBHAI SHAMBHUBHAI PATEL Vs. RAJUBHAI RASHIKCHANDRA DALWADI
|
March 28, 2017 |
NAGINBHAI SURABHAI DANTANI Vs. STATE OF GUJARAT
|
March 28, 2017 |
NAGJIBHAI BABUJI VANJHARA Vs. STATE OF GUJARAT
|
August 8, 2017 |
NAGJIBHAI FULABHAI KHANT Vs. STATE OF GUJARAT
|
April 10, 2017 |
NAILESHBHAI KAMNABHAI GOMTI Vs. STATE OF GUJARAT
|
July 27, 2017 |
NAIR SUJITHKUMAR SHREEKUMAR Vs. STATE OF GUJARAT
|
June 12, 2017 |
NAJABHAI DASABHAI KAROTARA Vs. STATE OF GUJARAT AND OTHERS
|
July 25, 2017 |
NAKODA LIMITED Vs. CANARA BANK
|
February 23, 2017 |
NANABHAI MADHUBHAI ROYLA Vs. STATE OF GUJARAT
|
August 8, 2017 |
NANABHAI SENDHABHAI VAGHARI Vs. DISTRICT COLLECTOR
|
July 10, 2017 |
NANDABEN MANUBHAI THAKOR Vs. RATANGIRI PRUTHVIGIRI GOSWAMI
|
June 21, 2017 |
NANDESARI EDUCATION TRUST Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION
|
September 6, 2017 |
NANDESHWARI STEEL LTD THRO MITESH ASHWINBHAI PATEL Vs. STATE OF GUJARAT
|
April 4, 2017 |
NANDU SUDAM CHAUDHARY Vs. STATE OF GUJARAT
|
March 29, 2017 |
NANDUSINGH RAJENDRASINGH GUJJAR ... Vs. BY THE PRESENT APPLICATION
|
November 28, 2017 |
NANIBIBI ALAUDDIN MALEK Vs. VIRANCHILAL BAPALAL THAKORE DECEASED BY HIS HEIRS AND LEGAL REPRESENTATIVES
|
June 8, 2017 |
NANJIBHAI KARSANBHAI PARMAR Vs. STATE OF GUJARAT
|
September 26, 2017 |
NANUBHAI CHHIBABHAI AHIR Vs. STATE OF GUJARAT
|
March 15, 2017 |
NARANBHAI BABUBHAI BHUVA Vs. STATE OF GUJARAT
|
March 22, 2017 |
NARANBHAI DESAIBHAI VAGHELA Vs. STATE OF GUJARAT
|
May 17, 2017 |
NARANBHAI SOMABHAI PATEL (LOGROD) Vs. STATE OF GUJARAT
|
March 29, 2017 |
NARAYAN SITARAM TANK @ NARAN CHENALWALO Vs. STATE OF GUJARAT
|
September 22, 2017 |
NARBHERAM GOKALDAS Vs. DY.COLLECTOR NAKHTRANA
|
July 10, 2017 |
NARENDRA NARAYANLAL KATIRIYA Vs. STATE OF GUJARAT
|
July 14, 2017 |
NARENDRABHAI BABULAL HIRPARA Vs. STATE OF GUJARAT
|
February 21, 2017 |
NARENDRABHAI JIVABHAI CHAUDHARY Vs. STATE OF GUJARAT
|
July 19, 2017 |
NARENDRABHAI KANTILAL JOSHI Vs. STATE OF GUJARAT
|
July 13, 2017 |
NARENDRAKUMAR KALIDAS MAKWANA Vs. STATE OF GUJARAT
|
June 6, 2017 |
NARESH BABULAL DAVE Vs. AHMEDABAD MUNICIPAL CORPORATION
|
September 1, 2017 |
NARESH BHAVANI SHAH (HUF) Vs. COMMR OF INCOME TAX
|
July 18, 2017 |
NARESH NARUBHA RATHOD Vs. STATE OF GUJARAT
|
February 16, 2017 |
NARESH RAGHUVIR RAJPUT AND 4 Vs. STATE OF GUJARAT AND 4
|
April 18, 2017 |
NARESHBHAI CHHAGANBHAI PATEL (KACHHADIYA) Vs. STATE OF GUJARAT
|
March 30, 2017 |
NARESHBHAI NARANBHAI MALI Vs. STATE OF GUJARAT
|
June 13, 2017 |
NARESHKUMAR JASHUBHAI VAGHELA Vs. STATE OF GUJARAT
|
November 3, 2017 |
NARMADA BIO-CHEM LTD. Vs. UNION OF INDIA
|
March 14, 2017 |
NAROTTAMBHAI MAGANBHAI MAKWANADECD. Vs. ISHWARBHAI AMBALAL PATEL
|
June 6, 2017 |
NARPATBHAI P. SHAH Vs. LABOUR COURT
|
June 14, 2017 |
NARPATSINH HARISINH RAJPUROHIT Vs. STATE OF GUJARAT
|
April 26, 2017 |
NARSINHBHAI LAXMANBHAI RATHOD Vs. GUJARAT VISHVAKOSH TRUST
|
February 15, 2017 |
NARSINHBHAI TALSHAJIBHAI MALI & ORS Vs. STATE OF GUJARAT
|
August 31, 2017 |
NASIR USMAN SHAIKH Vs. STATE OF GUJARAT &
|
December 4, 2017 |
NASIRBHAI @ DILU ABDULBHAI @ ... Vs. STATE OF GUJARAT
|
December 13, 2017 |
NATHABHAI DAHYABHAI RATHOD Vs. STATE OF GUJARAT
|
June 12, 2017 |
NATHUBHAI BHAGWANBHAI DUDHAT Vs. STATE OF GUJARAT
|
March 29, 2017 |
NATIONAL INSURANCE CO LTD Vs. THAKERSHIBHAI RAMJIBHAI KOLI
|
February 9, 2017 |
NATIONAL INSURANCE CO LTD Vs. SHANTABEN KHUMANBHAI VESTABHAI BHILL
|
January 27, 2017 |
NATIONAL INSURANCE CO. LTD. Vs. RAJESHKUMAR RAMANLAL SONI AND 2 ORS.
|
September 21, 2017 |
NATIONAL INSURANCE COMPANY Vs. HANUBHA NATHUBHA JADEJA L.R OF JAYPALSINH JADEJA
|
April 7, 2017 |
NATIONAL INSURANCE COMPANY LIMITED Vs. LEGAL HEIRS OF DEVEASED HANSABEN KANJIBHAI PANSURIYA
|
September 11, 2017 |
NATIONAL INSURANCE COMPANY LTD Vs. ARIF SULEMAN SUMRA
|
July 24, 2017 |
NATIONAL INSURANCE COMPANY LTD Vs. MATUBHAI @ PRAVINBHAI KALUBHAI KOLI
|
March 29, 2017 |
NATIONAL INSURANCE COMPANY LTD Vs. REVABEN KODARJI THAKARDA
|
March 30, 2017 |
NATIONAL INSURANCE COMPANY LTD Vs. LEGAL HEIRS OF DECEASED TIKMARAM HARJIRAM CHAUDHARY
|
September 18, 2017 |
NATIONAL INSURANCE COMPANY LTD Vs. SHANTABEN MANCHHAGIRI GOSWAMI
|
August 10, 2017 |
NATIONAL INSURANCE COMPANY LTD Vs. RASIKLAL PANACHAND MODI
|
August 22, 2017 |
NATIONAL INSURANCE COMPANY LTD Vs. TRUPTIBEN PIYUSHBHAI DAVE
|
February 22, 2017 |
NATIONAL INSURANCE COMPANY LTD. Vs. LEGAL HEIRS AND REPRESENTATIVES OF DECD. DHAVALBHAI ODHAVJIBHAI SUTARIA AND ANOTHER
|
September 15, 2017 |
NATUBHAI SOMABHAI ROHIT Vs. STATE OF GUJARAT
|
April 6, 2017 |
NATVARBHAI SHIVABHAI PATEL SINCE DECEASED Vs. ROHIT MILLS CO. LTD.
|
March 6, 2017 |
NATVARLAL AMARSHIBHAI DEVANI Vs. STATE OF GUJARAT
|
January 18, 2017 |
NATVARLAL ASHABHAI PATEL Vs. DIPAKKUMAR NATVARLAL PATEL
|
May 3, 2017 |
NATVARLAL DAYABHAI DARJI Vs. STATE OF GUJARAT
|
March 28, 2017 |
NATVARSINH MANSINH VALA Vs. SPECIAL RECOVERY OFFICER (CO OPERATIVE SOCIETY)
|
March 7, 2017 |
NATVARSINH UMEDSINH VALA Vs. DEPUTY SECRETARY
|
February 9, 2017 |
NAVAL @ BANGIYO PRATHAMBHAI VASAVA Vs. COMMISSIONER OF POLICE
|
June 28, 2017 |
NAVALSANG HAMUBHAI PARMAR Vs. STATE OF GUJARAT & 6
|
February 7, 2017 |
NAVALSINH HEMUBHA PARMAR Vs. STATE OF GUJARAT
|
November 16, 2017 |
NAVDURGA CHARITABEL TRUST Vs. STATE OF GUJARAT AND ANR.
|
September 4, 2017 |
NAVIN KOHLI - NAVEEN PROJECT LTD Vs. STATE OF GUJARAT
|
March 22, 2017 |
NAVINBHAI UKABHAI CHAUDHARY (PATEL) Vs. STATE OF GUJARAT
|
March 28, 2017 |
NAVINCHANDRA JERAMBHAI MAKWANA Vs. STATE OF GUJARAT THRO THE PRINCIPAL SECRETARY
|
June 8, 2017 |
NAVINKUMAR HARGOVINDBHAI PATEL Vs. STATE OF GUJARAT
|
March 1, 2017 |
NAVINKUMAR HARGOVINDBHAI PATEL Vs. STATE OF GUJARAT
|
August 8, 2017 |
NAVNIT K. WAGHELA Vs. GUJARAT MARITIME BOARD
|
July 12, 2017 |
NAVRACHNA EDUCATION SOCIETY (A CHARITABLE TRUST) Vs. CHANDRAKANT JAYANTILAL DOSHI
|
March 17, 2017 |
NAVYUG INDUSTRIES Vs. STATE OF GUJARAT AND 2 OTHERS
|
June 15, 2017 |
NAYAK PRANAYKUMAR MANUBHAI Vs. STATE OF GUJARAT AND 1
|
April 25, 2017 |
NAYANABEN FIROZKHAN PATHAN @ NASIMBANU FIROZKHAN PATHAN Vs. PATEL SHANTABEN BHIKHABHAI
|
September 26, 2017 |
NAYANABEN HITESHBHAI PATEL Vs. STATE OF GUJARAT
|
December 8, 2017 |
NAYANABEN RAMESHBHAI TADVI Vs. STATE OF GUJARAT
|
June 12, 2017 |
NAYANABEN RATILAL GOHEL Vs. STATE OF GUJARAT
|
May 5, 2017 |
NAYKO @ NANKO @ NANJI THAVARBHAI Vs. STATE OF GUJARAT
|
December 18, 2017 |
NAYNABEN VINODBHAI CHHATRIWALA Vs. STATE OF GUJARAT &
|
December 22, 2017 |
NEERAJ KUMARPAL SHAH Vs. DINESH SHIVANNA
|
May 4, 2017 |
NEERAJ KUMARPAL SHAH Vs. C2R PROJECTS LLP
|
December 7, 2017 |
NEHA INDUSTRIES THRO ITS PROPRIETOR SUNIL KANTILAL SHAH Vs. RAJIV KUMAR NANDLAL BHAVSAR
|
December 28, 2017 |
NEHA SHAMATBHAI PARMAR AND ORS. Vs. STATE OF GUJARAT AND ORS.
|
April 21, 2017 |
NEW GUJARAT MAZDOOR MANCH Vs. SARDAR SAROVAR NARMADA NIGAM LTD AND 2
|
February 21, 2017 |
NEW INDIA ASSURANCE CO LTD Vs. NOORMAMAD LAKHIAR JAT
|
March 14, 2017 |
NEW INDIA ASSURANCE CO LTD Vs. HIMATBHAI DHANJIBHAI VELANI
|
March 2, 2017 |
NEW INDIA ASSURANCE CO LTD Vs. LEGAL HEIRS OF DECEASED JERI LEBO VERY REV. DR STENISLOUSE
|
March 28, 2017 |
NEW INDIA ASSURANCE CO LTD Vs. SOHANLAL SAVJIBHAI SHAH
|
August 10, 2017 |
NEW INDIA ASSURANCE CO LTD. Vs. RADHABEN RAMJI & 7
|
January 27, 2017 |
NEW INDIA ASSURANCE CO. LTD Vs. PREMJIBHAI VASANBHAI MERIYA
|
July 19, 2017 |
NEW INDIA ASSURANCE CO. LTD Vs. JANAKBEN BHUPATBHAI
|
April 10, 2017 |
NEW INDIA ASSURANCE CO. LTD. Vs. KAMALKUMAR CHHAGANLAL THACKER (PALAN) AND 2
|
April 12, 2017 |
NEW INDIA ASSURANCE CO. LTD. Vs. HARSUKHBHAI SAVJIBHAI HIRPARA THRO GUARDIAN
|
June 22, 2017 |
NEW INDIA ASSURANCE CO. LTD. Vs. PRAVINBHAI JETHARAMJI PRAJAPATI AND 2 OTHERS
|
August 31, 2017 |
NEW INDIA ASSURANCE CO. LTD. Vs. VANJRAJSINH DEEPAJI JHALA AND 2 OTHERS
|
June 6, 2017 |
NEW INDIA ASSURANCE CO. LTD. Vs. HIRABEN MAVJIBHAI PARMAR AND 1 ORS.
|
September 4, 2017 |
NEW INDIA ASSURANCE CO. LTD. Vs. ARJUNSINH GULABSINH PATEL AND 6 OTHERS
|
September 5, 2017 |
NEW INDIA ASSURANCE CO. LTD. Vs. RAVJI MADHEV MARAJ
|
March 29, 2017 |
NEW INDIA ASSURANCE CO. LTD. Vs. GORDHANBHAI DHURSINGBHAI BHILAD
|
July 7, 2017 |
NEW INDIA ASSURANCE CO. LTD. Vs. BHUPATSINH @ FALJI GOPALJI VAGHELA
|
January 20, 2017 |
NEW INDIA ASSURANCE CO.LTD. Vs. GOPAL ALIDAS RAMANI ( SINCE DECD. THRO HIS LRS )
|
March 16, 2017 |
NEW INDIA ASSURANCE CO.LTD. Vs. LALJIBHAI ISHWARBHAI
|
April 11, 2017 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. REVABEN BHIKHABHAI MACHI
|
May 4, 2017 |
NEW INDIA ASSURANCE COMPANY LIMITED THROUGH LEGAL CELL Vs. RAMRAJ BHAGVANDAS MORIYA
|
March 27, 2017 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. KANA ASHA RABARI & ANR.
|
August 2, 2017 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. GORDHAN VIRA HARIJAN AND 2 ORS.
|
July 6, 2017 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. SHARDABEN RAJENDRAKUMAR RAMSINGH BAROT AND 11 OTHERS
|
September 21, 2017 |
NEW INDIA INSURANCE COMPANY LTD Vs. JAYESH ALIAS BABO SHAILESHBHAI DANTANI
|
June 14, 2017 |
NEW INDUSTRIAL SECURITY SERVICES Vs. CESTAT
|
January 12, 2017 |
NEW PENSLA INDUSTRIES Vs. UNION OF INDIA
|
February 10, 2017 |
NEW INDIA ASSURANCE CO. LTD Vs. MAHAVIRSINH HARUBHA VAGHELA
|
August 11, 2017 |
NIKESH PANNALAL GIRI Vs. STATE OF GUJARAT
|
December 15, 2017 |
NIKHIL P. GANDHI Vs. HOUSING AND URBAN DEVELOPMENT
|
December 18, 2017 |
NIKULBHAI AMBALAL PATEL Vs. HEMCHANDRACHARYA NORTH GUJARAT UNIVERSITY
|
November 9, 2017 |
NILA INFRASTRUCTURE LIMITED AND OTHER Vs. SURAT MUNICIPAL CORPORATION AND OTHER
|
November 2, 2017 |
NILAY PARAG JOSHI Vs. STATE OF GUJARAT
|
May 5, 2017 |
NILESH @ RAVI BABUBHAI PARMAR Vs. STATE OF GUJARAT
|
August 29, 2017 |
NILESH KANTILAL MADHAVCHARYA RAMANANDI (SADHU) Vs. STATE OF GUJARAT
|
April 27, 2017 |
NILESH KUMAR BHOJABHAI DABHI Vs. STATE OF GUJARAT
|
September 26, 2017 |
NILESH NATWARLAL SHETH Vs. ASSISTANT COMMISSIONER OF INCOME TAX & 2 ORS.
|
April 24, 2017 |
NILESHBHAI HEMABHAI PARMAR Vs. STATE OF GUJARAT
|
November 23, 2017 |
NILESHBHAI MANBHAI GOHIL Vs. STATE OF GUJARAT
|
August 11, 2017 |
NILESHKUMAR SAVJIBHAI PATEL Vs. STATE OF GUJARAT
|
April 10, 2017 |
NIMESHBHAI BHARATBHAI DESAI Vs. STATE OF GUJARAT & 1
|
November 6, 2017 |
NIMIT TULSI MER Vs. STATE OF GUJARAT
|
December 28, 2017 |
NIPUN PRAVEEN SINGHVI Vs. UNION OF INDIA & 3
|
October 11, 2017 |
NIPUN PRAVEEN SINGHVI Vs. UNION OF INDIA
|
October 10, 2017 |
NIRAJ DAMODARPRASAD PODDAR Vs. STATE OF GUJARAT
|
March 24, 2017 |
NIRAJ KUMAR RAMRATAN YADAV Vs. STATE OF GUJARAT
|
December 22, 2017 |
NIRAJBHAI KANAIYALAL SHAH Vs. STATE OF GUJARAT
|
May 23, 2017 |
NIRMA LIMITED Vs. UNION OF INDIA
|
February 23, 2017 |
NIRMA LIMITED Vs. UNION OF INDIA
|
June 30, 2017 |
NIRMA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 10, 2017 |
NIRMALA DAMODAR PRASAD PODDAR Vs. DECEASED GOPESHKUMAR NARAYAN RAO
|
August 28, 2017 |
NIRMALBHAI BHARATBHAI KHACHAR Vs. STATE OF GUJARAT
|
December 5, 2017 |
NIRMALKUMAR ARVINDBHAI MODI Vs. HEIR OF DECEASED JIVTIBEN D/O LILAJI RAMAJI
|
March 15, 2017 |
NISARG NILESHKUMAR SHETH Vs. STATE OF GUJARAT
|
March 21, 2017 |
NISHANT BIPINBHAI TRIVEDI Vs. STATE OF GUJARAT
|
March 17, 2017 |
NITA HIMANSHUBHAI PATEL Vs. HK PATEL
|
August 28, 2017 |
NITABEN HARISHBHAI SHAH Vs. TAX RECOVERY OFFICER
|
December 20, 2017 |
NITABEN HARISHBHAI SHAH Vs. TAX RECOVERY OFFICER
|
February 2, 2017 |
NITESH KUMAR JAGDISHCHANDRA PATEL Vs. STATE OF GUJARAT
|
April 3, 2017 |
NITESH RAMCHANDRA KHATRI Vs. STATE OF GUJARAT
|
December 8, 2017 |
NITINBHAI RAMJIBHAI BHAVSAR Vs. STATE OF GUJARAT & ORS.
|
March 17, 2017 |
NITYANAND TRADING CO. Vs. STATE OF GUJARAT
|
July 21, 2017 |
NIZAR NASIMBHAI RAJWANI Vs. STATE OF GUJARAT
|
August 4, 2017 |
NOGHABHAI DUDABHAI DODIYA Vs. STATE OF GUJARAT
|
April 28, 2017 |
NOORMAMAD JUMA MAJOTHI Vs. PARSHOTTAM K VAGHASIA
|
March 16, 2017 |
NOORMAMAD JUMA MAJOTHI Vs. PATODIA PARSHOTTAM JIVABHAI
|
March 16, 2017 |
NRUPAL NARENDRABHAI DALWADI Vs. STATE OF GUJARAT THRO SECRETARY
|
May 5, 2017 |
NURUDDIN BADAMIYA SAIYED Vs. IMAMSHAH BAWA ROZA COMMITTEE
|
March 6, 2017 |
NUTANBEN JAGDISH SHAH Vs. TAX RECOVERY OFFICER
|
April 20, 2017 |
O N G C LTD Vs. SHARADKUMAR L PANDYA
|
April 24, 2017 |
O.P. AGARWAL Vs. STATE OF GUJARAT AND OTHER
|
December 21, 2017 |
OCI CORPORATION Vs. KANDLA EXPORT CORPORATION
|
August 8, 2017 |
OFFICIAL LIQUIDATOR OF ARVIN OXYGEN (PVT.) LTD Vs. MANAGER
|
December 26, 2017 |
OFFICIAL LIQUIDATOR OF M/S TAI CHONGBANG IND. LTD Vs. DENA BANK
|
December 28, 2017 |
OFFICIAL LIQUIDATOR OF SAINATH ... Vs. UNKNOWN
|
November 28, 2017 |
OIL AND NATURAL GAS CORPORATION LIMITED Vs. UNION OF INDIA & 2
|
March 15, 2017 |
OM LAND REALTY PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
September 26, 2017 |
OM SAI VENTURES Vs. STATE OF GOVERNMENT OF
|
April 17, 2017 |
OM SHIV LUMBERS PVT LTD Vs. CORPORATION BANK
|
February 13, 2017 |
OM SIDDH VINAYAK IMPEX PVT. LTD. Vs. UNION OF INDIA
|
February 14, 2017 |
OM SIDDH VINAYAK IMPEX PVT. LTD. Vs. UNION OF INDIA
|
March 21, 2017 |
OMFURN INDIA LIMITED Vs. STATE OF GUJARAT
|
October 13, 2017 |
ORIENT NEWS PRINTS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 3
|
January 9, 2017 |
ORIENTAL INSURANCE CO Vs. NARANBHAI BHALUBHAI JARIA
|
June 13, 2017 |
ORIENTAL INSURANCE CO LTD Vs. DILIP R PRAJAPATI
|
March 14, 2017 |
ORIENTAL INSURANCE CO LTD Vs. VILIBEN RAMBHAI ZALA & 6
|
March 23, 2017 |
ORIENTAL INSURANCE CO LTD Vs. LEGAL HEIRS OF DECEASED CHAUAN IBRAHIMBHAI GAFARBHAI @
|
March 10, 2017 |
ORIENTAL INSURANCE CO. LTD Vs. DEPENDANTS OF DECD. GULABBHAI BABUBHAI BABUBHAI RAMESHBHAI AND 2
|
February 16, 2017 |
ORIENTAL INSURANCE CO. LTD. Vs. VAHIDABIBI SAIDUMIYA SAIYED
|
August 2, 2017 |
ORIENTAL INSURANCE CO. LTD. Vs. PRAFULADEVI PRABHATSINH DAULATSINH ZHALA
|
June 8, 2017 |
ORIENTAL INSURANCE CO. LTD. Vs. HEIRS OF DECD. DINMAHMAD KHAMISHA & 4
|
November 10, 2017 |
ORIENTAL INSURANCE CO.LTD. Vs. SHAH ATULKUMAR BABULAL
|
September 5, 2017 |
ORIENTAL INSURANCE COMPANY LTD Vs. URMILABEN PARSHOTTAMBHAI TANNA
|
June 22, 2017 |
ORIENTAL INSURANCE COMPANY LTD Vs. JAGDISHBHAI MAVUBHAI (DECD THRO LEGAL HEIRS AND REP )
|
August 3, 2017 |
ORIENTAL INSURANCE COMPANY LTD THRO AUTHORISE SIGNATORY Vs. BHAYABHAI KANJIBHAI GOHIL
|
August 9, 2017 |
ORIENTAL INSURANCE COMPANY LTD. Vs. NATWARBHAI N. TALPADA AND 1
|
April 13, 2017 |
ORIENTAL INSURANCE COMPANY LTD. Vs. LEGAL HEIRS OF DECEASED RAJUBHAI ALIAS RAJENDRA KALUBHAI PRA AND 2
|
April 7, 2017 |
ORIENTAL INSURANCE COMPANY LTD. Vs. HINABEN KAUSHIKBHAI SANGANI
|
July 3, 2017 |
ORIENTAL INSURANCE COMPANY, REGIONAL OFFICE Vs. LEGAL HEIRS OF DECEASED SAMIRBHAI HARESHBHAI SHAH
|
June 7, 2017 |
ORIENTAL MANUFACTURERS Vs. UNION OF INDIA
|
March 16, 2017 |
P D VAGHELA CHAIRMAN Vs. STATE OF GUJARAT
|
March 10, 2017 |
P KAVITHA Vs. STATE OF GUJARAT
|
June 21, 2017 |
P. KAVITHA Vs. STATE OF GUJARAT
|
June 21, 2017 |
P. S. RANBHAN Vs. STATE OF GUJARAT THROUGH PRINCIPAL SECRETARY
|
November 16, 2017 |
P.C. PANDYA Vs. STATE OF GUJARAT
|
June 15, 2017 |
P.GOPINATHA REDDY Vs. STATE OF GUJARAT
|
November 2, 2017 |
PADMAKANT BHIKHUBHAI PATEL Vs. JHAVERI SECURITIES LIMITED
|
August 24, 2017 |
PADMAKANT BHIKHUBHAI PATEL Vs. M/S. JHAVERI SECURITIES LIMITED
|
March 15, 2017 |
PADMAVATI TUBES Vs. COMMISSIONER OF C. EX. & S.T., VAPI
|
February 9, 2017 |
PADVA MUSTAKBHAI HUSSEINBHAI & 2 Vs. STATE OF GUJARAT
|
November 28, 2017 |
PALAK CHANDRAKANTBHAI BAROT Vs. STATE OF GUJARAT
|
May 22, 2017 |
PALLAV VIMALBHAI SHAH Vs. KALPESH SUMATIBHAI SHAH
|
August 4, 2017 |
PAMPANIYA AGNISHBHAI HAMIRBHAI Vs. STATE OF GUJARAT
|
July 27, 2017 |
PANCHAL HEMCHANDBHAI CHELARAM Vs. DY SECRETARY (APPEALS),
|
March 29, 2017 |
PANKAJ MEGHJIBHAI (DECD THRO LEGAL HEIRS) Vs. ARVINDKUMAR NANJIBHAI LAKHANI & 4
|
August 2, 2017 |
PANKAJBHAI JAYANTIBHAI GANDHI Vs. STATE OF GUJARAT
|
September 8, 2017 |
PANKAJBHAI TULSIBHAI PARMAR Vs. STATE OF GUJARAT AND 2
|
April 26, 2017 |
PANNABEN MAHENDRABHAI PANDYA Vs. STATE OF GUJARAT
|
February 6, 2017 |
PANTROD FALJIBHAI KARSANBHAI Vs. STATE OF GUJARAT
|
March 24, 2017 |
PAPPUKUMAR BHOLA BHAGAT BANIA Vs. STATE OF GUJARAT
|
May 5, 2017 |
PARAGBHAI BHIMSHIBHAI LUVA Vs. STATE OF GUJARAT
|
August 21, 2017 |
PARAGIBEN JASWANTLAL SONI Vs. SIRAJ ABDULLAH MAFFAT & 2 OTHERS
|
June 7, 2017 |
PARBATBHAI J. GOLAKIA HUF Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
August 14, 2017 |
PARBHUBHAI DALABHAI PATEL Vs. NIRUBEN BABUBHAI DESAI
|
April 3, 2017 |
PARESH Vs. STATE OF CHHATTISGARH
|
May 22, 2017 |
PARESH CHATURBHAI PATEL Vs. KOKILABENMANILAL PATEL
|
May 5, 2017 |
PARESH JAGJIVAN RUPAREL Vs. UNION OF INDIA
|
June 27, 2017 |
PARESH JAYANTIBHAI AGHARA Vs. STATE OF GUJARAT
|
July 13, 2017 |
PARESHBHAI BHIMJIBHAI BHARWAD Vs. NASHIBHAI NURMOHEMMED MAKRANI
|
August 30, 2017 |
PARESHBHAI HARGOVINDBHAI PATEL Vs. STATE OF GUJARAT
|
November 27, 2017 |
PARESHGIRI DINESHGIRI GOSWAMI BAVAJI Vs. STATE OF GUJARAT
|
April 7, 2017 |
PARESHKUMAR DASHRATHBHAI Vs. STATE OF GUJARAT
|
December 19, 2017 |
PARESHKUMAR JAYKARBHAI BRAHMBHATT Vs. STATE OF GUJARAT
|
December 15, 2017 |
PARESHKUMAR LABHASHANKER TRIVEDI Vs. STATE OF GUJARAT
|
June 8, 2017 |
PARIMAL SURESHBHAI PATEL Vs. DY COMMISSIONER OF INCOME TAX
|
January 18, 2017 |
PARIMAL TEXTILES Vs. UNION OF INDIA
|
November 6, 2017 |
PARMAR NAVALSINH HAMUBHAI Vs. STATE OF GUJARAT
|
March 3, 2017 |
PARSHOTTAMBHAI JAYRAMBHAI PRAJAPATI Vs. DISTRICT DEVELOPMENT OFFICER
|
June 15, 2017 |
PARSOTTAMBHAI CHHAGANBHAI MANDAVIYA Vs. AMRELI NAGAR PALIKA
|
June 16, 2017 |
PARTH BIPINCHANDRA PATEL Vs. SARDAR PATEL UNIVERSITY
|
April 20, 2017 |
PARUL INSTITUTE OF AYURVED Vs. GUJARAT AYURVEDIC UNIVERSITY
|
December 12, 2017 |
PARVATIBEN WIFE OF NAGINBHAI PATEL Vs. STATE OF GUJARAT
|
November 1, 2017 |
PARVEZ @ MOINUDDIN MUNIRBHAI ANSARI Vs. STATE OF GUJARAT
|
December 20, 2017 |
PARVEZ MOHAMMED IQBAL KAZI Vs. STATE OF GUJARAT
|
December 19, 2017 |
PASCHIM GUJARAT VIJ CO. LTD Vs. KANTABEN JAYANTILAL RADADIA
|
April 24, 2017 |
PASCHIM GUJARAT VIJ CO. LTD. Vs. HEIRS OF CHANDRAIKABEN HARPALSINH
|
May 2, 2017 |
PASCHIM GUJARAT VIJ COMPANY LIMITED Vs. BABUBHAI JIVABHAI PANCHAL
|
September 21, 2017 |
PASCHIM GUJARAT VIJ COMPANY LIMITED Vs. B M G FISHERIES -VERAVAL
|
July 13, 2017 |
PASCHIM GUJARAT VIJ COMPANY LIMITED Vs. NANJI KHIMJI PARMAR
|
June 7, 2017 |
PASCHIM GUJARAT VIJ COMPANY LTD. THROUGH MANOJKUMAR JAMNADAS (EXE.ENG.) Vs. KADVANI FORGE LIMITED
|
November 6, 2017 |
PASHWARTH RAJESHBHAI PATEL Vs. STATE OF GUJARAT
|
November 1, 2017 |
PATAN NAGRIK SAHAKARI BANK LTD Vs. MORRIS SAMUEL CHRISTIAN
|
July 19, 2017 |
PATEL ASHOKBHAI ISHWARBHAI Vs. STATE OF GUJARAT AND ORS.
|
October 4, 2017 |
PATEL ASHVINBHAI HATHIBHAI Vs. STATE OF GUJARAT
|
June 7, 2017 |
PATEL ASHWINBHAI SOMABHAI Vs. STATE OF GUJARAT
|
February 2, 2017 |
PATEL BABUBHAI HARGOVANDAS Vs. SPECIAL LANDS ACQUISITION OFFICER, MAHESANA AND ANOTHER
|
August 11, 2017 |
PATEL BHARATBHAI BHAYJIBHAI Vs. STATE OF GUJARAT
|
May 23, 2017 |
PATEL BHARATKUMAR CHIMMANLAL Vs. STATE OF GUJARAT THRO DEPUTY SECRETARY
|
February 3, 2017 |
PATEL BHIKHABHAI MAGANBHAI Vs. THE STATE OF GUJARAT
|
June 19, 2017 |
PATEL CHAITALIBEN BHIKABHAI Vs. STATE OF GUJARAT
|
January 31, 2017 |
PATEL CONSTRUCTION COMPANY Vs. ASSISTANT COMMISSIONER OF SERVICE TAX
|
February 13, 2017 |
PATEL DEVABHAI RAMABHAI Vs. STATE OF GUJARAT
|
July 10, 2017 |
PATEL HIRALBEN PARSHOTTAMBHAI Vs. STATE OF GUJARAT
|
April 21, 2017 |
PATEL KAMINIBEN KANAIYALAL Vs. STATE OF GUJARAT
|
March 3, 2017 |
PATEL KHETABHAI LAGDHIRBHAI Vs. STATE OF GUJARAT
|
March 29, 2017 |
PATEL KIRITKUMAR RAMABHAI Vs. STATE OF GUJARAT
|
April 24, 2017 |
PATEL MAFATLAL GOBARDAS Vs. DISTRCIT REGISTRAR CO-OPERATIVE SOCIETIES
|
April 6, 2017 |
PATEL MAHENDRABHAI BHAILALBHAI Vs. STATE OF GUJARAT
|
June 13, 2017 |
PATEL MANGALDAS AMTHARAM Vs. STATE OF GUJARAT
|
August 9, 2017 |
PATEL MANILAL SHIVRAMBHAI MADHEVA Vs. CHIEF/JOINT SECRETARY (APPEALS) AND 6
|
April 6, 2017 |
PATEL MANILAL VIRCHANDDAS Vs. STATE OF GUJARAT
|
March 30, 2017 |
PATEL MANOJ PRAKASHBHAI Vs. GUJARAT NATIONAL LAW UNIVERSITY
|
April 17, 2017 |
PATEL MATHURBHAI GOPALBHAI Vs. STATE OF GUJARAT
|
June 29, 2017 |
PATEL MEHUL @ JENIYO @ BHAYILU AMBALAL MADHAVLAL Vs. STATE OF GUJARAT
|
March 6, 2017 |
PATEL NITABEN CHETANBHAI Vs. STATE OF GUJARAT AND 1
|
April 4, 2017 |
PATEL PANKAJBHAI RAMANBHAI Vs. STATE OF GUJARAT
|
December 21, 2017 |
PATEL PASABHAI AMABHAI AND 32 Vs. UNION OF INDIA AND 3
|
September 22, 2017 |
PATEL PUSHPABEN W/O RAKESHBHAI Vs. STATE OF GUJARAT
|
August 11, 2017 |
PATEL RAMESHKUMAR DHARMSHIBHAI Vs. STATE OF GUJARAT
|
September 16, 2017 |
PATEL RANCHODBHAI PARSHOTTAMDASS Vs. STATE OF GUJARAT
|
March 30, 2017 |
PATEL RAVINDRAKUMAR RANCHHODBHAI Vs. STATE OF GUJARAT
|
June 15, 2017 |
PATEL SANJAYBHAI NAROTAMDAS CHATURDAS Vs. STATE OF GUJARAT
|
April 27, 2017 |
PATEL SHANKARBHAI SHIVRAMDAS Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION (GIDC) LIMITED
|
October 5, 2017 |
PATEL SHANTILAL UKABHAI & 6 Vs. STATE OF GUJARAT
|
December 11, 2017 |
PATEL SUMITRABEN DHULABHAI Vs. LAND ACQUISITION OFFICER
|
November 28, 2017 |
PATEL SUMITRABEN DHULABHAI Vs. LAND ACQUISITION OFFICER
|
January 28, 2017 |
PATEL SUNILKUMAR PUNJABHAI & 6 Vs. STATE OF GUJARAT & 4
|
August 2, 2017 |
PATEL VINODBHAI BHUDARBHAI Vs. STATE OF GUJARAT
|
May 18, 2017 |
PATEL VIRABHAI HARJIBHAI AND 4 Vs. METHABHAI HAVABHAI VAGHRI DECEASED AND 8
|
April 18, 2017 |
PATEL BHOGILAL RAMANLAL Vs. STATE OF GUJARAT
|
December 28, 2017 |
PATNI SURESHBHAI JALUBHAI Vs. STATE OF GUJARAT
|
December 19, 2017 |
PEPSICO INDIA HOLDINGS PVT.LTD. Vs. STATE OF GUJARAT
|
October 6, 2017 |
PETLAD TEXTILE MILLS Vs. DUDHABHAI TISABHAI
|
June 12, 2017 |
PHANUGORN POO Vs. STATE OF GUJARAT
|
April 19, 2017 |
PITAMBER MANGANI S/O TARACHAND MANGLANI Vs. STATE OF GUJARAT
|
June 15, 2017 |
PITHABHAI PUNJABHAI BABARIA Vs. STATE OF GUJARAT
|
April 10, 2017 |
PIYEJA MOHANBHAI MAGANBHAI AND OTHERS Vs. STATE OF GUJARAT AND ANOTHER
|
May 5, 2017 |
PIYUS BABUBHAI MATIYA Vs. COMMISSIONER OF POLICE
|
August 16, 2017 |
PIYUSH JAMIYATRAM AASMANI Vs. SUNDERLAL GIRDHARLAL MODI HERIS
|
April 6, 2017 |
POOJA TEX PRINTS PRIVATE LTD. Vs. UNION OF INDIA
|
December 4, 2017 |
POONAM VIJAYKUMAR SEDANI Vs. STATE OF GUJARAT
|
April 12, 2017 |
POONAMBHAI SHANABHAI VALAND DECD. Vs. HASMUKHBHAI BACHUBHAI PARSANA
|
January 31, 2017 |
PR COMMISSIONER OF INCOME TAX Vs. ZAYBA CONSTRUCTION CO
|
April 28, 2017 |
PR COMMISSIONER OF INCOME TAX Vs. DIPTIBEN SANJAYKUMAR NAIK
|
April 28, 2017 |
PR COMMISSIONER OF INCOME TAX Vs. KALPATARU POWER TRANSMISSION LTD.
|
March 2, 2017 |
PR COMMISSIONER OF INCOME TAX VADODARA 2 Vs. SUN PHARMACEUTICAL INDUSTRIES
|
March 21, 2017 |
PR COMMISSIONER OF INCOME TAX- VADODARA -2 Vs. NILA BAURAT ENGINEERING LTD
|
October 11, 2017 |
PR COMMISSIONER OF INCOME TAX-3 Vs. SWASTIK CONSTRUCTION
|
December 20, 2017 |
PR COMMISSIONER OF INCOME TAX-6 Vs. HAKMICHAND D AND SONS
|
August 9, 2017 |
PR. COMMISSIONER OF INCOME TAX Vs. MULCHAND SHANKARBHAI AMIN
|
May 4, 2017 |
PR. COMMISSIONER OF INCOME TAX Vs. PURSHOTTAM B PITRODA
|
May 3, 2017 |
PR. COMMISSIONER OF INCOME TAX Vs. ALIDHRA TAXSPIN ENGINEERS
|
May 2, 2017 |
PR. COMMISSIONER OF INCOME TAX Vs. SINTEX INDUSTRIES LTD
|
May 4, 2017 |
PR. COMMISSIONER OF INCOME TAX Vs. NEXUS SOFTWARE LTD.
|
April 11, 2017 |
PR. COMMISSIONER OF INCOME TAX Vs. RAMNIWAS RAMJIVAN KASAT
|
June 5, 2017 |
PR. COMMISSIONER OF INCOME TAX Vs. M/S IDMC LIMITED
|
January 25, 2017 |
PR. COMMISSIONER OF INCOME TAX Vs. KERSI HOMI TANGRI
|
April 26, 2017 |
PR. COMMISSIONER OF INCOME TAX Vs. SUN PHARMECEUTICAL INDUSTRIES
|
March 30, 2017 |
PR. COMMISSIONER OF INCOME TAX Vs. WINNERS BUSINESS LINK P. LTD.
|
June 6, 2017 |
PR. COMMISSIONER OF INCOME TAX VADODARA Vs. NAVJIVAN ROLLER FLOUR & PULSE
|
March 24, 2017 |
PR. COMMISSIONER OF INCOME TAX, AHMEDABAD Vs. EMTELLE INDIA LTD.
|
May 2, 2017 |
PR. COMMISSIONER OF INCOME TAX, AHMEDABAD Vs. SHAMBHU TEXTILE MILLS (P) LTD.
|
May 2, 2017 |
PR. COMMISSIONER OF INCOME TAX, AHMEDABAD Vs. SINTEX INDUTRIES LIMITED
|
May 4, 2017 |
PR. COMMISSIONER OF INCOME TAX, CENTRAL Vs. M/S. VEER GEMS
|
June 20, 2017 |
PR. COMMISSIONER OF INCOME TAX-4 Vs. ZYDUS WELLNESS LIMITED
|
March 14, 2017 |
PR. COMMISSIONER OF INCOME-TAX-2 Vs. SURAT TEXTILE MILLS LTD.
|
February 17, 2017 |
PRABHABEN SHANKARBHAI DHARAJIYA Vs. STATE OF GUJARAT
|
June 14, 2017 |
PRABHAT AMBALAL DOCTOR Vs. STATE OF GUJARAT
|
August 4, 2017 |
PRABHATJI SUKHAJI DHABI Vs. STATE OF GUJARAT & 3.
|
July 18, 2017 |
PRABHUDAS C. BAROT AND 12 ORS. Vs. STATE OF GUJARAT AND 2 ORS.
|
June 20, 2017 |
PRADEEP KUMAR BABULAL ACHARYA Vs. GUJARAT VIDHYAPITH
|
December 27, 2017 |
PRADEEP NIRANKARNATH SHARMA Vs. DIRECTORATE OF ENFORCEMENT
|
March 15, 2017 |
PRADEEP RADHESHYAM VYAS Vs. STATE OF GUJARAT
|
March 21, 2017 |
PRADIP B DHADUK Vs. STATE OF GUJARAT AND 1
|
April 7, 2017 |
PRADIPBHAI KOYABHAI SOLANKI Vs. STATE OF GUJARAT
|
January 27, 2017 |
PRADIPBHAI LALJIBHAI CHAUHAN Vs. STATE OF GUJARAT
|
June 6, 2017 |
PRADIPKUMAR KANTILAL SHAH Vs. STATE OF GUJARAT
|
November 9, 2017 |
PRADIPKUMAR LAXMINARAYAN BINANI Vs. STATE OF GUJARAT
|
March 29, 2017 |
PRADUMAN SHANTILAL SONI Vs. STATE OF GUJARAT
|
November 22, 2017 |
PRAFULLABEN ASHOK KUMAR JAIN Vs. VIJAY VALLABH SARVAJANIK HOSPITAL
|
November 2, 2017 |
PRAGNESHBHAI SHANKARBHAI PATEL Vs. STATE OF GUJARAT &
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November 30, 2017 |
PRAHLAD BANSILAL AGARWAL Vs. STATE OF GUJARAT
|
May 19, 2017 |
PRAJAPATI BHIKHABHAI DEVKARANDAS Vs. PRAJAPATI SURESHBHAI AMRATBHAI
|
July 3, 2017 |
PRAKASH @ PAKO BABUBHAI PATEL Vs. STATE OF GUJARAT
|
November 13, 2017 |
PRAKASH @ PC CHHOTUBHAI DHOLIYA ... Vs. STATE OF GUJARAT
|
December 22, 2017 |
PRAKASH MAHESHBHAI RATHOD Vs. STATE OF GUJARAT
|
April 3, 2017 |
PRAKASH MULJIBHAI PALAN C/O GAYATRI ROADWAYS Vs. RAMNANDANSING S/O BRAMHDEBSINH YADAV
|
March 8, 2017 |
PRAKASH SHESHMALJI JAIN Vs. STATE OF GUJARAT
|
March 24, 2017 |
PRAKASHBHAI PURUSHOTTAMBHAI CHAUHAN Vs. STATE OF GUJARAT
|
July 11, 2017 |
PRAKASHBHAI RAMESHBHAI NAI & Vs. STATE OF GUJARAT
|
November 29, 2017 |
PRAKASHCHANDRA KUNVARJI SHAH Vs. COLLECTOR
|
March 27, 2017 |
PRAKASHCHANDRA SHANKARBHAI PATEL Vs. STATE OF GUJARAT
|
June 15, 2017 |
PRAMODBHAI CHATURBHAI PATEL Vs. STATE OF GUJARAT
|
March 21, 2017 |
PRANAV HARISHBHAI SHETH(M/S Vs. STATE OF GUJARAT
|
November 23, 2017 |
PRANAV KANTIBHAI THAKER Vs. STATE OF GUJARAT
|
November 1, 2017 |
PRASAD MULTI SERVICES PVT. LTD. Vs. UNION OF INDIA
|
August 16, 2017 |
PRASHANT RANCHHODDAS MANDAVIYA Vs. FALGUNI PRASHANT MANDAVIYA
|
November 6, 2017 |
PRASHANTI MEDICAL SERVICES AND RESEARCH FOUNDATION Vs. UNION OF INDIA
|
September 14, 2017 |
PRASHANTKUMAR GHANSHYAMBHAI SHUKLA Vs. STATE OF GUJARAT
|
May 5, 2017 |
PRATAPBHAI MOHANBHAI RATHOD Vs. SHANTILAL AATIBHAI RATHOD AND 5
|
April 25, 2017 |
PRATAPBHAI RAMABHAI ZALA Vs. STATE OF GUJARAT
|
March 27, 2017 |
PRATAPRAO SHANKARRAO BHOITE Vs. VICE CHANCELLOR & 34
|
February 7, 2017 |
PRATIBHA C.CHAUDHARY Vs. STATE OF GUJARAT
|
August 14, 2017 |
PRATIK CHANDRESHBHAI MEHTA Vs. ORIENTAL INSRUANCE COMPANY LTD
|
March 9, 2017 |
PRATIK JAGDISHBHAI THAKKAR Vs. STATE OF GUJARAT
|
May 5, 2017 |
PRATIUS MERCHANTS (P) LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 26, 2017 |
PRAVIN AMRUTLAL KIRI Vs. STATE OF GUJARAT
|
March 29, 2017 |
PRAVINABEN RAMJIBHAI SURTI Vs. STATE OF GUJARAT
|
August 11, 2017 |
PRAVINABEN RUGNATH TRIVEDI RETIRED PRIMARY TEACHER Vs. STATE OF GUJARAT
|
March 21, 2017 |
PRAVINBHAI @ PAVO PRABHATBHAI TADAVI Vs. STATE OF GUJARAT
|
March 28, 2017 |
PRAVINBHAI ALIAS PAPPU MATHURBHAI PARMAR Vs. STATE OF GUJARAT
|
April 20, 2017 |
PRAVINBHAI BABUBHAI MISTRY Vs. STATE OF GUJARAT & 3
|
August 2, 2017 |
PRAVINBHAI BHALABHAI PARMAR Vs. STATE OF GUJARAT AND 1 ANOTHER
|
August 22, 2017 |
PRAVINBHAI KHIMABHAI MAKWANA Vs. STATE OF GUJARAT
|
December 9, 2017 |
PRAVINBHAI NARANBHAI KHAJURIA Vs. HARSHABEN PRAVINBHAI KHAJURIA AND OTHERS
|
December 20, 2017 |
PRAVINBHAI PANCHABHAI VAGHELA Vs. STATE OF GUJARAT
|
March 7, 2017 |
PRAVINBHAI PARSOTTAMBHAI CHOVATIYA AND ORS. Vs. STATE OF GUJARAT
|
January 24, 2017 |
PRAVINCHANDRA RATILAL MODI Vs. STATE OF GUJARAT
|
March 16, 2017 |
PRAVINKUMAR ISHWARLALL SUTARIYA Vs. STATE OF GUJARAT
|
October 13, 2017 |
PRAVINSINH @ SHANABHAI CHHTRABHAI DABHI Vs. STATE OF GUJARAT
|
May 22, 2017 |
PRAVINSINH DANUBHA GOHIL Vs. STATE OF GUJARAT
|
November 28, 2017 |
PRAVINSINH HARNATHSINH JADEJA Vs. STATE OF GUJARAT
|
June 12, 2017 |
PREMABHAI CHHATTHABHAI THAKOR Vs. STATE OF GUJARAT
|
December 18, 2017 |
PREMJIBHAI JASHABHAI BAGADA Vs. PRODUCTION SPECIALIST OFFICER AND OTHERS
|
November 2, 2017 |
PREMJIBHAI LAKHMANBHAI RATHOD & Vs. STATE OF GUJARAT
|
December 4, 2017 |
PREMLATA LAXMANSINH CHAUHAN Vs. STATE OF GUJARAT
|
May 19, 2017 |
PRIME CO-OPERATIVE BANK LTD Vs. LABOUR COURT
|
July 4, 2017 |
PRINCIPAL Vs. MANSUKHBHAI ARJANBHAI RACHHADIYA
|
September 20, 2017 |
PRINCIPAL COMMISIONER OF INCOME TAX 1 Vs. ASAHI SONGWON COLORS LIMITED
|
November 29, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. JAYANTIBHAI M PATEL
|
February 8, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. NIRMA CREDIT AND CAPITAL PVT. LTD.
|
August 31, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SARANGPUR, CO. OP. BANK LTD.
|
June 5, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. DEVANGI ALIAS RUPA
|
February 2, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. WOCO MOTHERSON ADVANCED RUBBER TECHNOLOGIES LIMITED
|
February 20, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. LAXMIRAJ DISTRIBUTORS PVT. LTD.
|
September 6, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. MUKESHBHAI RAMANLAL PRAJAPATI
|
July 24, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. MAZDA LTD.
|
September 12, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SEABIRD MARINE SERVICES PVT. LTD.
|
April 4, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SEABIRD MARINE SERVICES PVT. LTD.
|
April 7, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. CHARTERED LOGISTICS LIMITED
|
August 30, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. DIPAK JASHVANTLAL PANCHAL
|
February 14, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. EDELWEISS FINANCE ADVISORS LIMITED
|
March 7, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE CO-OP BANK LIMITED
|
August 22, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. KANUBHAI MAGANLAL PATEL
|
February 22, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SUNRISE FINLEASE PVT. LTD.
|
November 28, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX (TDS) Vs. SAFARI FINE CLOTHING PVT. LTD.
|
December 11, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTAL Vs. INCOME TAX SETTLEMENT COMMISSION AND ANR.
|
June 13, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX, VADODARA Vs. SUN PHARMACEUTICAL INDUSTRIES LTD.
|
September 20, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX- 2 Vs. JALARAM CERAMICS LTD
|
March 7, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX-2 Vs. GRUH FINANCE LTD.
|
April 28, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX-3 Vs. NIRMA LIMITED
|
October 9, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX-4 Vs. VAISHNODEVI REFOILS AND SOLVEX
|
November 28, 2017 |
PRINCIPAL COMMISSIONER OF INCOME TAX1 Vs. CAMA MOTORS PVT LTD
|
March 3, 2017 |
PRINCIPAL COMMISSIONER OF INCOME-TAX Vs. TEJAS J AMIN
|
February 20, 2017 |
PRINCIPAL COMMISSIONER OF INCOME-TAX Vs. BABUBHAI RAMANBHAI PATEL
|
July 17, 2017 |
PRINCIPAL COMMISSIONER OF INCOME-TAX, AHMEDABAD Vs. DEVENDRANATH G. CHATURVEDI
|
April 3, 2017 |
PRINCIPAL COMMISSIONER OF INCOME-TAX-VADODARA Vs. GUJARAT STATE FERTILIZERS & CHEMICALS LTD.
|
March 15, 2017 |
PRINCIPLE COMMR. OF INCOME TAX-3 Vs. DEVENDRANATH G. CHATURVEDI
|
June 12, 2017 |
PRITESH ARVINDBHAI SHAH Vs. STATE OF GUJARAT
|
August 23, 2017 |
PRITIBEN TUSHARBHAI SHAH Vs. STATE OF GUJARAT & 2
|
December 8, 2017 |
PRIYANKA CONSTRUCTIONS (BARODA) P.L. Vs. VADODRA MUNICIPAL CORPORATION
|
March 24, 2017 |
PRIYARAJSINH JAGDISHSINH ZALA Vs. STATE OF GUJARAT
|
October 13, 2017 |
PRIYAVADAN PANACHAND SHAH Vs. RANCHODBHAI BHAICHANDBHAI PATEL
|
June 20, 2017 |
PROFLEX SYSTEMS Vs. COMMISSIONER OF CUSTOMS
|
February 13, 2017 |
PRUTHVIRAJSINH @ BANTU @ DARBAR BHARATSINH GOHIL Vs. STATE OF GUJARAT
|
March 15, 2017 |
PUESH KUMAR GUPTA Vs. STATE OF GUJARAT
|
October 12, 2017 |
PUESH KUMAR GUPTA Vs. STATE OF GUJARAT
|
August 28, 2017 |
PUJABEN SUBEDAR YADAV Vs. STATE OF GUJARAT
|
May 3, 2017 |
PUMMY HARSHIL THAKKAR Vs. STATE OF GUJARAT & 3
|
February 1, 2017 |
PUNJABHAI KARUBHAI MALIWAD Vs. HIRABHAI SOMABHAI PATEL
|
August 9, 2017 |
PURANRAJ GANPATRAJ SHAH & ORS. Vs. STATE OF GUJARAT & ANR.
|
July 24, 2017 |
PURAV ATULBHAI SHAH Vs. STATE OF GUJARAT
|
August 18, 2017 |
PURNIMA ADVERTISING AGENCY PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX - TDS CIRCLE AND ANOTHER
|
July 10, 2017 |
PURSHOTTAMBHAI KANJIBHAI PATEL Vs. DEPUTY COLLECTOR STAMP DUTY VALUATION ORG
|
July 20, 2017 |
PUSHPA DEVI B JAIN W/O BHAWARLAL M JAIN Vs. INDIAN OVERSEAS BANK
|
January 31, 2017 |
PUSHPABEN PRABHUDAS MAKHECHA Vs. STATE OF GUJARAT
|
March 9, 2017 |
PUSHPAK BULLION PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 22, 2017 |
PUSHPENDRA RADHESHYAM BANSAL Vs. STATE OF GUJARAT
|
April 26, 2017 |
PWD EMPLOYEES UNION Vs. STATE OF GUJARAT
|
July 6, 2017 |
R AND B INFRA PROJECT PVT LTD. Vs. SURAT MUNICIPAL CORPORATION
|
June 13, 2017 |
R OF CUSTOMS (PREVENTIVE) Vs. KHANBHAI ESOOFBHAI
|
February 8, 2017 |
R.J.THAKORE Vs. STATE OF GUJARAT
|
October 13, 2017 |
R.S. NARAYANI CHIEF MANAGER (HR) Vs. UNION OF INDIA AND ORS.
|
December 5, 2017 |
RABARI MEWABHAI JODHABHAI Vs. STATE OF GUJARAT
|
March 23, 2017 |
RABARI NAGJIBHAI MANEKLAL Vs. NILAMBEN UPENDRABHAI SHAH
|
February 8, 2017 |
RABARI VISHNUBHAI RAMJIBHAI Vs. STATE OF GUJARAT
|
May 4, 2017 |
RADHAWAMI SALT WORKS Vs. ASST COMMISSIONER OF INCOME TA & 1
|
June 14, 2017 |
RADHESHYAM JAYANTILAL SADHU Vs. STATE OF GUJARAT
|
June 19, 2017 |
RADHESHYAM RAMSABAD AND CHARANSING YADAV Vs. STATE OF GUJARAT
|
November 1, 2017 |
RADHESHYAM TOURISM Vs. RADHESHYAM TRAVELS PRIVATE LIMITED
|
July 4, 2017 |
RAFIKBHAI GULAMNABI VOHRA Vs. STATE OF GUJARAT
|
March 17, 2017 |
RAGHUVIRSINH C RATHOD Vs. STATE OF GUJARAT
|
March 30, 2017 |
RAGHUVIRSINH UMEDSINH KARMARIA Vs. DISTRICT PANCHAYAT
|
March 22, 2017 |
RAHEMATULLAH GULAMAMAD TRAYA Vs. STATE OF GUJARAT
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July 27, 2017 |
RAHIMSHA PUNJASHA DIWAN Vs. STATE OF GUJARAT
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April 4, 2017 |
RAHUL CHATURBHAI VAGHASIA Vs. STATE OF GUJARAT & 1
|
February 3, 2017 |
RAHUL HASMUKHBHAI RATHOD Vs. STATE OF GUJARAT
|
February 21, 2017 |
RAHUL SHARMA, I P S (RETD ) Vs. STATE OF GUJARAT
|
March 29, 2017 |
RAHUL SHARMA, I.P.S. (RETD.) Vs. STATE OF GUJARAT & 1.
|
December 18, 2017 |
RAILWAY RECRUITMENT BOARD Vs. PRAVIN KUMAR
|
November 27, 2017 |
RAJAN KIRTIKUMAR RAJGOR Vs. STATE OF GUJARAT
|
February 6, 2017 |
RAJANGIRI KISHORGIRI GOSWAMI Vs. RAJENDRASINHJI HAARBHAMJI JADEJA
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March 7, 2017 |
RAJEEV JAGDISHCHANDRA KHANDELWAL Vs. STATE OF GUJARAT
|
March 24, 2017 |
RAJEEV SOOD HEAD,UROLOGY DIVISION Vs. MAHESHBHAI RAMANLAL DESAI MANAGING TRUSTEE AND MEDICAL
|
August 2, 2017 |
RAJENDRA JETHABHAI KESHWANI Vs. STATE OF GUJARAT & 2
|
December 5, 2017 |
RAJENDRA RATILAL SHAH HONY.SECRETARY OF RAJKOT MAHAJAN PANJA Vs. STATE OF GUJARAT
|
October 11, 2017 |
RAJENDRABHAI JAGJIVANBHAI CHAVDA Vs. STATE OF GUJARAT
|
March 30, 2017 |
RAJENDRABHAI KANUBHAI PRAJAPATI Vs. STATE OF GUJARAT
|
June 9, 2017 |
RAJENDRABHAI MANUBHAI VYAS Vs. SAVDHANBHAI JENABHAI PARMAR & 14
|
November 8, 2017 |
RAJENDRAKUMAR A. BAROT Vs. DISTRICT COLLECTOR
|
June 22, 2017 |
RAJENDRAKUMAR CHIMANLAL SEVAK SINCE DECEASED THROUGH LEGAL HEIR AND SUCCESSOR Vs. STATE OF GUJARAT THROUGH SECRETARY & 4
|
January 24, 2017 |
RAJENDRAKUMAR PRATAPRAI MEHTA Vs. HIMANSHU JAGDISHBHAI GOSAI
|
March 30, 2017 |
RAJESH DHANSUKHLAL RANA Vs. STATE OF GUJARAT
|
August 10, 2017 |
RAJESH DILDANBHAI BARHATT Vs. STATE OF GUJARAT
|
August 14, 2017 |
RAJESH HARKISHANDAS KHEMANI PROPRIETOR OF JAI AMBE INDUSTRIES Vs. GUJARAT STATE FINANCIAL CORPORATION
|
February 22, 2017 |
RAJESH KOURANI Vs. UNION OF INDIA & 4 OTHERS
|
June 20, 2017 |
RAJESH THANAJI SONI Vs. STATE OF GUJARAT
|
November 24, 2017 |
RAJESH VACHHANI Vs. PRINCIPAL COMMISSIONER OF INCOME TAX 1
|
April 26, 2017 |
RAJESHBHAI CHHAGANBHAI MACHHI PATEL Vs. STATE OF GUJARAT
|
April 19, 2017 |
RAJESHBHAI GORDHANBHAI DEVIPUJAK Vs. SANJAYBHAI GANDUBHAI DEVIPUJAK PARMAR
|
December 28, 2017 |
RAJESHBHAI JAGDISHBHAI MIYATRA Vs. STATE OF GUJARAT
|
June 29, 2017 |
RAJESHBHAI KESHAVBHAI PARMAR Vs. STATE OF GUJARAT
|
September 25, 2017 |
RAJESHBHAI LAXMANBHAI KOYANI Vs. VINODRAI SHAMJIBHAI KAKADIA & ANR.
|
April 7, 2017 |
RAJESHBHARTHI DEVABHARTHI GOSWAMI Vs. STATE OF GUJARAT
|
August 11, 2017 |
RAJESHKUMAR @ LALO NATWARLAL ... Vs. STATE OF GUJARAT
|
December 8, 2017 |
RAJESHKUMAR AMBALAL CHAUHAN Vs. RAJENDRAKUMAR RAJNIKANT SHAH
|
February 7, 2017 |
RAJESHKUMAR BHIMJI PANCHAL Vs. STATE OF GUJARAT
|
March 10, 2017 |
RAJESHKUMAR RAMKUMAR BANSAL Vs. STATE OF GUJARAT
|
February 8, 2017 |
RAJKOT MUNICIPAL CORPORATION Vs. RUKSHAMANIBEN RATANBHAI KADVATAR
|
September 14, 2017 |
RAJKUMAR CHHEDILAL VISHVAKARMA Vs. POLICE INSPECTOR/PSO
|
November 1, 2017 |
RAJNATHSINH HARIHARSINGH SON OF HARIHARSINGH Vs. UNION OF INDIA
|
November 16, 2017 |
RAJNIKANT BHOGILAL PATEL Vs. STATE OF GUJARAT THRO. SECRETARY
|
October 5, 2017 |
RAJNIKANT JERAMBHAI PATEL Vs. UNION OF INDIA
|
August 1, 2017 |
RAJNISH RATILAL PATEL Vs. STATE OF GUJARAT
|
February 3, 2017 |
RAJPUT SHIVABHAI SANKARABHAI & 60 Vs. STATE OF GUJARAT & 5
|
August 14, 2017 |
RAJU SHAMBHUPRASAD VYAS Vs. STATE OF GUJARAT
|
March 29, 2017 |
RAJUBA BAHADURSINH JADEJA Vs. STATE OF GUJARAT
|
December 5, 2017 |
RAJUBHAI MAHESHBHAI SAINI Vs. STATE OF GUJARAT
|
June 13, 2017 |
RAJUBHAI RANUBHAI KHAVAD(KATHI) Vs. STATE OF GUJARAT
|
March 17, 2017 |
RAJUBHAI SHANTILAL Vs. METHABHAI HAVABHAI VAGHRI DECEASED
|
April 27, 2017 |
RAJUBHAI THAKORBHAI RATHOD Vs. STATE OF GUJARAT
|
July 18, 2017 |
RAKESH @ RAJU S/O RAMANBHAI PARMAR Vs. STATE OF GUJARAT
|
April 10, 2017 |
RAKESH DILIPBHAI HALPATI Vs. STATE OF GUJARAT
|
August 11, 2017 |
RAKESH H PREKASH Vs. GUJARAT AGRICULTURAL UNIVERSITY
|
October 13, 2017 |
RAKESH KUMAR @ RAMESH NATHURAM VERMA Vs. STATE OF GUJARAT
|
December 9, 2017 |
RAKESH TRILOK CHAND GUPTA Vs. STATE OF GUJARAT
|
April 10, 2017 |
RAKESHBHAI KANTIBHAI PATEL Vs. STATE OF GUJARAT
|
August 18, 2017 |
RAKESHBHAI MULJIBHAI ATRI Vs. SUZLON ENERGY LIMITED
|
January 17, 2017 |
RAMABHAI RAJSHIBHAI BHUTIYA SINCE DECD Vs. NOOR MOHAMMEDBHAI DAWOODBHAI MOMIN
|
August 2, 2017 |
RAMANBHAI CHATURBHAI PATEL Vs. UTTAR GUJARAT VIJ COMPANY LTD
|
February 21, 2017 |
RAMANBHAI DAHYABHAI RANA Vs. STATE OF GUJARAT
|
November 28, 2017 |
RAMANBHAI KUBERBHAI AND 3 Vs. BAIUGARIBEN WD/O. MANILAL BALDEVBHAI SINCE DECD.THRO AND 2
|
April 11, 2017 |
RAMANBHAI RAGHABHAI PATEL Vs. STATE OF GUJARAT
|
June 9, 2017 |
RAMANLAL HARGOVINDBHAI TRIVEDI Vs. UMDA PARK CO OPERATIVE HOUSINGSOCIETY LIMITED
|
December 26, 2017 |
RAMANSINH NARSINH RAHTHOD Vs. STATE OF GUJARAT
|
June 14, 2017 |
RAMANSINH NARSINH RATHOD Vs. STATE OF GUJARAT & ORS.
|
July 25, 2017 |
RAMCHANDRA MULABHAI PADHIYAR Vs. PALANPUR MUNICIPALITY
|
August 3, 2017 |
RAMCHANDRA NARPATBHAI VASAVA Vs. STATE OF GUJARAT
|
December 11, 2017 |
RAMESH KALUJI THAKOR Vs. POLICE COMMISSIONER AHMEDABAD CITY & 2
|
February 7, 2017 |
RAMESH MANILAL RAVAL Vs. STATE OF GUJARAT
|
March 6, 2017 |
RAMESH NAGJIBHAI DESAI Vs. STATE OF GUJARAT
|
March 1, 2017 |
RAMESH S DESAI Vs. AHMEDABAD URBAN DEVELOPMENT AUTHORITY
|
May 2, 2017 |
RAMESH VASANTBHAI BHOJANI Vs. UNION OF INDIA & 2
|
March 17, 2017 |
RAMESHBHAI BABABHAI PRAJAPATI Vs. DISTRICT DEVELOPMENT OFFICER
|
June 15, 2017 |
RAMESHBHAI BHAGWANDAS PATEL Vs. STATE OF GUJARAT
|
February 10, 2017 |
RAMESHBHAI BHIKHUBHAI DUBE Vs. MAHAVEER DYING & PRINTING MILLS PVT. LTD
|
June 28, 2017 |
RAMESHBHAI BHIMJIBHAI MAKWANA & 5 Vs. STATE OF GUJARAT
|
November 29, 2017 |
RAMESHBHAI CHELABHAI SUSARA Vs. STATE OF GUJARAT
|
August 16, 2017 |
RAMESHBHAI GHOGHABHAI BHARWAD Vs. CHETNABEN CHETANKUMAR PATEL
|
March 22, 2017 |
RAMESHBHAI GOVINDBHAI SOLANKI Vs. STATE OF GUJARAT
|
November 3, 2017 |
RAMESHBHAI JESANGBHAI SOLANKI Vs. MEDICAL OFFICER & 1.
|
September 4, 2017 |
RAMESHBHAI KHIMJIBHAI PATEL Vs. RATANBEN RAVJI LIMBANI
|
December 18, 2017 |
RAMESHBHAI LALANBHAI GUPTA Vs. STATE OF GUJARAT
|
December 21, 2017 |
RAMESHBHAI LAXMANBHAI SAKARIA Vs. GUJARAT REVENUE TRIBUNAL
|
July 6, 2017 |
RAMESHBHAI MULJIBHAI SHRIMALI Vs. CHAIRMAN GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION
|
May 4, 2017 |
RAMESHBHAI NARANBHAI MAKWANA Vs. STATE OF GUJARAT
|
March 8, 2017 |
RAMESHCHANDRA Vs. STATE OF GUJARAT
|
January 17, 2017 |
RAMESHCHANDRA CHANDUBHAI SOLANKI Vs. STATE OF GUJARAT & 2 ORS.
|
April 10, 2017 |
RAMESHCHANDRA N. PATEL Vs. GUJARAT ENERGY TRANSMISSION CORPORATION LTD AND 1
|
June 23, 2017 |
RAMESHKUMAR BHANVARLAL JAIN Vs. STATE OF GUJARAT
|
August 18, 2017 |
RAMESHKUMAR JETHALAL THAKKAR Vs. DISTRICT DEVELOPMENT OFFICER
|
March 15, 2017 |
RAMFAL @ GAYALAL KAMTA YADAV Vs. STATE OF GUJARAT
|
May 3, 2017 |
RAMIBEN D/O BALUBHAI MAHYAVANSHI, W/O CHHAGANBHAI LALJIBHAI THAKORE Vs. STATE OF GUJARAT AND 7
|
April 6, 2017 |
RAMILA RAJUBHAI CHUNARA Vs. COMMISSIONER OF POLICE
|
April 20, 2017 |
RAMILABEN ANSINGH VASAVA Vs. VERSUS GUJARAT HOUSING BOARD
|
September 14, 2017 |
RAMJI BOARD AND PAPER MILLS PVT. LTD. AND ANR. Vs. SANJAY PUNJA PALKAR AND ANR.
|
August 10, 2017 |
RAMJIBHAI MANGABHAI SONDARVA ... Vs. STATE OF GUJARAT & 5
|
November 28, 2017 |
RAMPRATAPSINH @ JASMAT RAMESHWARSINGH PAWAR Vs. STATE OF GUJARAT
|
November 30, 2017 |
RAMSHBHAI VIRABHAI MANAT Vs. STATE OF GUJARAT
|
July 19, 2017 |
RAMSINGBHAI DAHERIYABHAI RATHWA Vs. STATE OF GUJARAT
|
May 2, 2017 |
RANA ANVARBHAI VAJESINH Vs. STATE OF GUJARAT
|
September 1, 2017 |
RANASARIYA POLYPACK PVT. LTD Vs. STATE OF GUJARAT
|
February 22, 2017 |
RANCHHODBHAI MAFATBHAI SOLANKI Vs. STATE OF GUJARAT
|
December 28, 2017 |
RANCHHODBHAI POPATBHAI DHOLAKIA Vs. STATE OF GUJARAT
|
November 3, 2017 |
RANCHODBHAI KHIMJIBHAI RATHVA & Vs. STATE OF GUJARAT
|
December 22, 2017 |
RANCHODBHAI RAJABHAI HIRPARA Vs. STATE OF GUJARAT AND 5
|
April 13, 2017 |
RANGPARA SURESHBHAI THAKARSHIBHAI Vs. KALUBHAI RAGHAVBHAI PATEL
|
March 15, 2017 |
RANIBEN WD/O MANGARAM JESARAM GODHWAN Vs. ALIC JENDDAR AMOSE
|
August 8, 2017 |
RANJAN ODEDRA C/O L D ODEDRA Vs. STATE OF GUJARAT
|
February 8, 2017 |
RANJANBEN PRAHLADBHAI PANDYA Vs. STATE OF GUJARAT THROUGH SECRETARY
|
August 31, 2017 |
RANJIT @ RANIYO BHOPABHAI ... Vs. STATE OF GUJARAT
|
December 21, 2017 |
RANU GRAM VIKAS SEVA AND SANGHARSH SAMITI Vs. COLLECTOR, VADODARA
|
November 13, 2017 |
RASHIDABANU W/O MOHAMMAD ASIF MOHAMMAD HUSEN SINGWALA & 4 Vs. STATE OF GUJARAT & 1
|
January 13, 2017 |
RASIKBALA JAINTILAL MEHTA Vs. STATE OF GUJARAT
|
September 12, 2017 |
RASIKLAL PURSHOTTAMDAS SHAH & 3 Vs. STATE OF GUJARAT & 1
|
February 7, 2017 |
RASIKLAL REVASHANKER JANI THROUGH HEIRS & ANR. Vs. KALAJI KESHAJI BY HIS HERIS & LRS. & ORS.
|
January 25, 2017 |
RASNIDHIBHAI MAFATBHAI PATEL Vs. STATE OF GUJARAT
|
August 1, 2017 |
RASULBHAI AMARSING VASAVA Vs. STATE OF GUJARAT
|
September 11, 2017 |
RATANSING JIVANSING THAKOR Vs. STATE OF GUJARAT
|
December 15, 2017 |
RATHOD KIRANBEN JAYVANTKUMAR Vs. SPECIAL SECRETARY
|
June 7, 2017 |
RATHOD RAHUL DINESHBHAI Vs. STATE OF GUJARAT & 6
|
November 28, 2017 |
RATILAL BHIKHABHAI MARATHE SINCE DECD. THRO LEGAL REP. Vs. KHODIYARVIJAY COOPERATIVE HOUSING SOCIETY LIMITED
|
March 28, 2017 |
RATILAL PRAGJIBHAI KANANI Vs. BHAGIRATHSINH BALUBHA RANA
|
August 23, 2017 |
RATILAL RAMAJI SUNDESHAR (MALI) Vs. STATE OF GUJARAT
|
August 2, 2017 |
RATILAL TALSIBHAI VASAVA Vs. STATE OF GUJARAT
|
April 12, 2017 |
RATILAL VELJIBHAI KASUNDRA Vs. STATE OF GUJARAT AND OTHERS
|
January 12, 2017 |
RATNAMANI METALS AND TUBES LTD Vs. STATE OF GUJARAT
|
March 16, 2017 |
RAVAL JANAKBHAI KADVABHAI Vs. STATE OF GUJARAT
|
March 21, 2017 |
RAVAL RANJITKUMAR KANTIBHAI ... Vs. STATE OF GUJARAT
|
December 5, 2017 |
RAVIBHAI RANDHIRBHAI HUMBAL Vs. STATE OF GUJARAT
|
May 22, 2017 |
RAVIKUMAR RAMESHBHAI GHOGHARI ... Vs. STATE OF GUJARAT
|
December 5, 2017 |
RAVINDRABHAI @ JOHN LAKHUBHAI VAGHELA Vs. STATE OF GUJARAT
|
October 6, 2017 |
RAVINDRABHAI DHIRUBHAI PATEL Vs. STATE OF GUJARAT
|
June 5, 2017 |
RAVINDRADEV VISHNUDEV TAILANG Vs. BANK OF INDIA - THROUGH AUTHORIZED OFFICER & 1
|
February 7, 2017 |
RAVINDRAPURI MANIPURI GOSWAMI Vs. STATE OF GUJARAT
|
August 11, 2017 |
RAVISHANKAR BHANWARLAL SHARMA Vs. STATE OF GUJARAT
|
December 5, 2017 |
RAVJIBHAI K.SUTARIA HUF. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
September 5, 2017 |
RAVJIBHAI VITHTHALBHAI TADVI Vs. SABARMATI ASHRAM GAUSHALA TRUST
|
March 7, 2017 |
RAYMALBHAI SIDIBHAI HUMBAL Vs. JUNAGADH JILLA SAHAKARI
|
March 21, 2017 |
RAZAKBHAI GAFARBHAI CHAUHAN Vs. STATE OF GUJARAT
|
March 27, 2017 |
RAZIUDDIN NASIR S/O MOHAMMAD NASIRUDDIN Vs. STATE OF GUJARAT
|
May 5, 2017 |
RC PATEL & CO. Vs. CHATARSINGH FATEHSINH KATHVADIYA
|
April 7, 2017 |
REGENT OVERSEAS PVT. LTD. Vs. UNION OF INDIA
|
March 1, 2017 |
REGIONAL DIRECTOR Vs. JANABEN PRAINBHAI
|
February 20, 2017 |
REGIONAL DIRECTOR Vs. SIYARAM BIHARI PAL
|
March 20, 2017 |
REGIONAL DIRECTOR Vs. SHILPAKALA SADI AND SKIRT CENTRE
|
January 11, 2017 |
REGIONAL DIRECTOR Vs. GANGARAM TUKARAM BAGATE & ANOTHER
|
April 18, 2017 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
March 7, 2017 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. ODHAVJI NATHUBHAI MODHA VIDHYALAYA
|
June 22, 2017 |
REHANKHAN MOHAMMAD HAFIZ PATHAN Vs. STATE OF GUJARAT
|
December 28, 2017 |
REKHABEN CHANDRAKANT MANDANKA Vs. MR. MUKESHBHAI AMBALAL PATEL
|
August 4, 2017 |
RELIANCE DEFENCE AND ENGINEERING LTD Vs. DIAKOFTO SHIPPING S A
|
March 29, 2017 |
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. MECWAN ALPESHKUMAR PARSHOTTAMBHAI AND 2 OTHERS
|
November 6, 2017 |
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. YASHPAL SINGH MARISINGH AND ORS.
|
September 7, 2017 |
RELIANCE GENERAL INSURANCE COMPANY LTD RAJKOT Vs. MAISURBHAI JETHABHAI AND 2 OTHERS
|
March 22, 2017 |
RELIANCE GENERAL INSURANCE COMPANY LTD, ANAND Vs. NARENDRASINH CHHATRASINH CHAUHAN
|
August 3, 2017 |
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. NILESH KANUBHAI PATEL
|
June 12, 2017 |
RELIANCE INDUSTRIES LIMITED Vs. OIL AND NATURAL GAS COMMISSION
|
April 4, 2017 |
RELIANCE INDUSTRIES LIMITED Vs. ASSITANT PROVIDENT FUND COMMISSIONER - SUBREGIONAL
|
September 5, 2017 |
RELIANCE INDUSTRIES LIMITED Vs. UNION OF INDIA
|
November 22, 2017 |
RELIANCE JIO INFORCOMM LIMITED Vs. STATE OF GUJARAT
|
March 21, 2017 |
RESHMI ENTERPRISES Vs. BHARAT SANCHAR NIGAM LIMITED
|
August 14, 2017 |
REVABHAI BEHCHARBHAI CHAUHAN & Vs. AMRUTLAL RAMDAS BIN BAPUBHAI & 5
|
December 11, 2017 |
RIDDHI SIDDHI GLUCO BIOLS LTD Vs. STATE OF GUJARAT
|
March 16, 2017 |
RIMPAL RAMESHBHAI VIRSODIYA Vs. PANKAJ KUMAR
|
April 10, 2017 |
RITABEN GOPALJIBHAI KANERIA Vs. STATE OF GUJARAT
|
December 4, 2017 |
RITESHBHAI @ MYCAL GOPALBHAI GARENGE Vs. COMMISSIONER OF POLICE
|
April 24, 2017 |
RITESHKUMAR ARVINDBHAI PATEL Vs. STATE OF GUJARAT
|
November 29, 2017 |
RITURAJ GAUTAMCHAND MEHTA Vs. STATE OF GUJARAT
|
March 24, 2017 |
RITVI VIRAT SHAH Vs. STATE OF GUJARAT
|
January 11, 2017 |
RIYAJSHA RAFIQSHAH DIVAN Vs. STATE OF GUJARAT
|
October 14, 2017 |
ROHIDAS GULABDAS GAVHANE Vs. THE STATE OF GUJARAT
|
June 16, 2017 |
ROHINI SINGH Vs. JAY AMITBHAI SHAH & OTHERS
|
November 28, 2017 |
ROHIT CHUNILAL SHAH Vs. STATE OF GUJARAT
|
May 4, 2017 |
ROHITBHAI CHANDANMALJI JAIN (TELPURIYA) & 1 Vs. STATE OF GUJARAT
|
February 7, 2017 |
ROHITKUMAR KANTIBHAI CHAUDHARY Vs. STATE OF GUJARAT
|
December 18, 2017 |
ROHITSINGH RAJKUMARSINGH RAJPUT Vs. STATE OF GUJARAT
|
December 21, 2017 |
ROMESHBHAI Vs. STATE OF GUJARAT
|
March 30, 2017 |
RONAK FOODS Vs. STATE OF GUJARAT
|
October 10, 2017 |
RONAK ICE COLD STORAGE Vs. ASHIF MUZAFFAR SHEIKH
|
August 8, 2017 |
ROSHANBEN W/O ABBAS IBRAHIM RAJA Vs. STATE OF GUJARAT
|
April 10, 2017 |
ROSHANKHAN IFTIYARKHAN PATHAN Vs. DHANARAM MANGILAL NAI
|
June 15, 2017 |
ROSHANKUMAR DANIELBHAI DESAI Vs. STATE OF GUJARAT
|
August 1, 2017 |
ROYAL SUNDRAM ALIANCE INSURANCE COMPANY Vs. HEIRS AND LEGAL REPRESENTATIVE OF THE DECEASED NATVARLAL MOHANLAL MAKWANA AND 1 ORS.
|
October 10, 2017 |
ROYAL SUNDRAM ALLIANCE INSURANCE CO. Vs. JAYA PRAKASH BHARWANI & 4
|
September 1, 2017 |
RT REV V M MALAVIYA Vs. GY DEWAJI
|
June 5, 2017 |
RUCHIBEN D/O SHAILESHKUMAR CHIMANLAL SONI Vs. HITESHKUMAR KISHORBHAI RAVAL
|
May 1, 2017 |
RUHISTA Vs. STATE OF GUJARAT
|
December 18, 2017 |
RUHULAMIN ABDULLAH SAVADI Vs. STATE OF GUJARAT
|
August 4, 2017 |
RUPSINH PUNABHAI KOLI SINCE DECD. THROUGH LEGAL HEIRS & 1 ANOTHER Vs. MAGANBHAI KANJIBHAI PANADA & 7 OTHERS
|
March 20, 2017 |
RUSTOM JEHANGIR CAMA Vs. MUNICIPAL COMMISSIONER
|
December 21, 2017 |
RUTULBHAI @ SURABHI JAGESHBHAI Vs. STATE OF GUJARAT
|
December 1, 2017 |
RUTURAJ AYURVEDIC GRUH UDHYOG Vs. NAVNITLAL AND COMPANY THROUGH DEVANG MANOJBHAI GANDHI
|
February 28, 2017 |
S J RAJGURU Vs. STATE OF GUJARAT
|
April 12, 2017 |
S J VARSADIA Vs. STATE OF GUJARAT
|
October 13, 2017 |
S V M INSTITUTE OF TECHNOLOGY Vs. ASST PROVIDENT FUND COMMISSIONER - EPF ORGANISATION
|
June 29, 2017 |
S. I. CHAUDHARI Vs. STATE OF GUJARAT
|
August 18, 2017 |
S.K. DAS MANAGER (SECURITY) Vs. COMPETENT AUTHORITY AND 2 OTHERS
|
June 30, 2017 |
S.K. SRIVASTAV Vs. CONTAINER CORPORATION OF INDIA LTD.
|
October 30, 2017 |
S.K.PANDYA Vs. STATE OF GUJARAT
|
August 10, 2017 |
S.M.VYAS Vs. STATE OF GUJARAT
|
February 8, 2017 |
S.R.DAMOR Vs. STATE OF GUJARAT
|
September 26, 2017 |
S.S.ENTERPRISE Vs. UNION OF INDIA
|
November 17, 2017 |
SABARMATI ASHRAM GAUSHALA Vs. STATE GOVERNMENT
|
April 4, 2017 |
SABIRALI SAIYED JAFAR KADRI AND ANR. Vs. STATE OF GUJARAT
|
January 18, 2017 |
SACHIN INFRA MANAGEMENT LTD Vs. REGIONAL DIRECTOR
|
June 15, 2017 |
SADDAM MUSTAKBHAI SHAIKH Vs. STATE OF GUJARAT & 2
|
February 7, 2017 |
SADHU TYAGVALLABHDASJI GURU HARIPRASADDASJI SWAMI Vs. STATE OF GUJARAT
|
June 30, 2017 |
SAFATULLAKHAN ASDULLAKHAN PATHAN Vs. STATE OF GUJARAT AND 1
|
April 24, 2017 |
SAGAR INNOVATIVE PRIVATE LIMITED Vs. PUNJAB NATIONAL BANK & 1
|
March 23, 2017 |
SAGAR S/O CHHIKABHAI KHALASI Vs. STATE OF GUJARAT & 2
|
February 10, 2017 |
SAGARBHAI BHARATBHAI BHAVSAR Vs. STATE OF GUJARAT
|
November 30, 2017 |
SAGARBHAI BHARATBHAI BHAVSAR Vs. STATE OF GUJARAT
|
November 24, 2017 |
SAHDEVBHAI @ BABO RAMESHBHAI DEGAMADIYA Vs. STATE OF GUJARAT
|
August 24, 2017 |
SAHID IQBALBHAI QURESHI Vs. STATE OF GUJARAT
|
August 10, 2017 |
SAIF-ALAM ALIAS ALAM MUSTAKIM AHMED ANSARI Vs. STATE OF GUJARAT AND OTHERS
|
August 3, 2017 |
SAIYAD FARUK MOHAMMAD Vs. STATE OF GUJARAT
|
August 28, 2017 |
SAIYAD IMRANMIYA MAJIDMIYA Vs. STATE OF GUJARAT
|
March 21, 2017 |
SAIYAD SALMABIBI NAVID Vs. STATE OF GUJARAT
|
November 27, 2017 |
SAIYED FAKHRODDING IMAMMIYAN Vs. STATE OF GUJARAT
|
February 17, 2017 |
SAIYED SADIK SAIYED AHMED Vs. STATE OF GUJARAT
|
December 8, 2017 |
SAJID @ RABDI HANIF JAMAL SHAIKH Vs. STATE OF GUJARAT
|
December 27, 2017 |
SAJID TAHIR ALIKHAN @ SAJID ALI TAHIR Vs. STATE OF GUJARAT
|
August 14, 2017 |
SAL STEEL LIMITED Vs. STATE OF GUJARAT
|
March 16, 2017 |
SALEEM ABDULRAHMAN ERACHAM VEETIL Vs. STATE OF GUJARAT
|
November 16, 2017 |
SALES OFFICER-VINUBHAI RAMBHAI PATEL Vs. STATE OF GUJARAT
|
November 24, 2017 |
SALIM @ SALIM BIDI S/O. IMRAN SHAIKH Vs. STATE OF GUJARAT
|
April 7, 2017 |
SALIMKHAN JUMMAKHAN PATHAN & 2 Vs. STATE OF GUJARAT & 8
|
November 28, 2017 |
SALIMSHA DILAVARSHA FAKIR & 2 Vs. STATE OF GUJARAT
|
November 30, 2017 |
SALMANBANU FAZALBHAI MANSURI Vs. NIZAMUDDIN GAFURBHAI MANSURI
|
May 2, 2017 |
SAMATABHAI VASTABHAI PATEL Vs. STATE OF GUJARAT
|
July 6, 2017 |
SAMATBHAI VELABHAI RAJPUT Vs. STATE OF GUJARAT
|
May 17, 2017 |
SAMBHAAV MEDIA LTD. Vs. COLLECTOR RAJKOT
|
April 3, 2017 |
SAMIR NURMOHAMMAD SUMRA Vs. UNION OF INDIA
|
February 16, 2017 |
SAMIR P TANNA AND OTHERS Vs. GUJARAT PUBLIC SERVICE COMMISSION AND OTHERS
|
April 21, 2017 |
SAMIR SIKANDARBHAI MALEK Vs. STATE OF GUJARAT
|
July 6, 2017 |
SAMIR SIRAJBHAI PATHAN Vs. STATE OF GUJARAT
|
August 11, 2017 |
SAMUDRA ALLOYS PVT. LTD. Vs. CESTAT, AHMEDABAD
|
August 16, 2017 |
SAMUEL GOPALBHAI MAKWANA Vs. STATE OF GUJARAT THROUGH SECRETARY & ORS.
|
January 24, 2017 |
SANAVAKIYA GRAM PANCHAYAT AND 9 Vs. STATE OF GUJARAT AND 12
|
April 10, 2017 |
SANDEEPKUMAR MITHULAL MEHTA Vs. INCOME TAX OFFICER
|
March 23, 2017 |
SANDIP @ LAVKUSH S/O RAJMANI PANDE Vs. STATE OF GUJARAT
|
April 17, 2017 |
SANDIP GAFURBHAI BHARVAD Vs. STATE OF GUJARAT
|
October 13, 2017 |
SANDIP HARSHADRAY MUNJYASARA Vs. STATE OF GUJARAT
|
April 20, 2017 |
SANDIP KUMAR KIRAN KUMAR SHARMA Vs. STATE ELECTION COMMISSION
|
November 15, 2017 |
SANDIPBHAI RAJENDRABHAI RAVAL Vs. STATE OF GUJARAT
|
May 2, 2017 |
SANGADA DINESHKUMAR SON OF SHRI BHANABHAI Vs. GENARAL MANAGER
|
June 9, 2017 |
SANGEETABEN N. NINAMA Vs. GOVERNMENT OF GUJARAT
|
June 12, 2017 |
SANGHVI WRITING INDUSTRIES LIMITED Vs. UNION OF INDIA
|
March 16, 2017 |
SANGITA RASTOGI D/O VED PRAKASH ARYA Vs. RAKESHKUMAR RASTOGI S/O SHYAMKISHOR RASTOGI
|
April 13, 2017 |
SANGRAMBHAI GANESHBHAI CHAUDHARY AND 3 Vs. STATE OF GUJARAT AND 2
|
April 25, 2017 |
SANGRAMBHAI NANUBHAI JOGRANA Vs. STATE OF GUJARAT
|
March 15, 2017 |
SANIBHAI ALIAS GODO VINODBHAI PATNI Vs. STATE OF GUJARAT
|
April 20, 2017 |
SANJAY @ BABLO BECHARBHAI THAKORE Vs. STATE OF GUJARAT
|
April 10, 2017 |
SANJAY GULAB SOLANKI Vs. STATE OF GUJARAT
|
March 28, 2017 |
SANJAY KURJI JAVIYA Vs. THE COLLECTOR
|
July 21, 2017 |
SANJAY PATEL, INTELLIGENCE OFFICER Vs. SHAHID IBRAHIM MANIAR & ORS.
|
May 5, 2017 |
SANJAY SHYAMSUNDAR SHARMA Vs. STATE OF GUJARAT
|
December 26, 2017 |
SANJAYBHAI KARSHANBHAI MAJETHIYA(KOLI) Vs. STATE OF GUJARAT
|
August 11, 2017 |
SANJAYBHAI MOHANBHAI LIMBACHIYA Vs. STATE OF GUJARAT
|
June 12, 2017 |
SANJAYBHAI NATHABHAI NAI AND OTHERS Vs. STATE OF GUJARAT AND ANOTHER
|
August 21, 2017 |
SANJAYBHAI RAMESHBHAI NAYKA Vs. STATE OF GUJARAT
|
August 16, 2017 |
SANKET ANIL JOSHI Vs. STATE OF GUJARAT & 1 ORS.
|
July 13, 2017 |
SANT ASHARAMJI ASHRAM Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 26, 2017 |
SANT SHRI ASHARAMJI ASHRAM TRUST Vs. STATE OF GUJARAT AND 5
|
April 3, 2017 |
SANTDAS GHUMANMAL LAHORI PROPIETOR OF RAMESHWAR TRADING COMPANY Vs. DIPAKBHAI VELJIBHAI MAKWANA
|
August 8, 2017 |
SANTOKBEN GOPILAL MAVER Vs. MASS FINANCIAL SERVICES LTD
|
March 14, 2017 |
SARDAR KRUSHINAGAR DANTIWADA AGRICULTURAL UNIVERSITY Vs. SINDHI KAMRUNNISA AHMEDHUSEN
|
June 16, 2017 |
SARDAR SAROVAR NARMADA NIGAM LIMITED THRO CHAIRMAN / Vs. VIJAY CONSTRUCTION CO -CONSULTING ENGINEERS
|
April 26, 2017 |
SARDHAR GRAM PANCHAYAT Vs. SECRETARY
|
September 14, 2017 |
SARFARAZBHAI @ SALIMBHAI BHIKHABHAI CHAUHAN Vs. STATE OF GUJARAT
|
April 26, 2017 |
SARINE TECHNOLOGIES LTD. Vs. DIYORA AND BHANDERI CORPORATION
|
June 14, 2017 |
SARMANBHAI LAXMANBHAI RAM Vs. STATE OF GUJARAT
|
April 26, 2017 |
SARYU PLASTICS PVT LTD AND ANOTHER Vs. GUJARAT WATER SUPPLY AND SEWERAGE BOARD
|
September 11, 2017 |
SATISH JHA Vs. STATE OF GUJARAT
|
March 9, 2017 |
SATISH MENON Vs. STATE OF GUJARAT
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March 2, 2017 |
SATISHBHAI MAGANLAL VANKAR Vs. STATE OF GUJARAT
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June 30, 2017 |
SATISHBHAI NAROTAMBHAI PARMAR Vs. STATE OF GUJARAT
|
August 11, 2017 |
SATISHKUMAR GAFURBHAI PARMAR Vs. STATE OF GUJARAT
|
April 11, 2017 |
SATISHKUMAR MOHANBHAI PARMAR Vs. RAVJIBHAI CHANDUBHAI RAVAL
|
March 10, 2017 |
SAUDAMINI NAMBISION WD/O.P.M.N.NAMBISION Vs. CHIEF SECRETARY
|
October 11, 2017 |
SAUMILBHAI ANILBHAI DESAI THROUGH POA ANILBHAI C DESAI Vs. JANTA COMMERCIAL COOPERATIVE BANK LTD
|
February 23, 2017 |
SAURASHTRA MAJOOR MAHAJAN SANGH Vs. EXECUTIVE ENGINEER & 1
|
November 17, 2017 |
SAURASHTRA MEDICAL AND EDCUATIONAL CHARITABLE TRUST Vs. GUJARAT INFORMATION COMMISSION
|
August 29, 2017 |
SAURASHTRA SAFAI KAMDAR VIKAS ... Vs. STATE OF GUJARAT & 3
|
December 13, 2017 |
SAURASHTRA SHRAMIK SANGH Vs. CHIEF OFFICER
|
August 28, 2017 |
SAVINO MICRON (INDIA) PVT. LTD. Vs. UNION OF INDIA
|
March 22, 2017 |
SAVITABEN AMARSHIBHAI KANANI (PATEL) Vs. SHREE NEHRUNAGAR COOP HOUSING SOCIETY LTD
|
April 18, 2017 |
SAVITABEN ASHWINBHAI RATHOD Vs. DEVELOPMENT COMMISSIONER
|
March 20, 2017 |
SAVITABEN D/O MULJIBHAI KESHAVLAL CHAUDHARY Vs. STATE OF GUJARAT
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August 3, 2017 |
SAVJIBHAI PARSOTTAMBHAI KAGATHRA Vs. STATE OF GUJRAT & ANR.
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February 10, 2017 |
SCI INTERNATIONAL SECURITIES LTD. Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX, VADODARA
|
February 14, 2017 |
SEABIRD MARINE SERVICE PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 8, 2017 |
SEAWORLD SHIPPING AND LOGISTICS PVT. LTD. Vs. BAHRAIN VISION
|
May 30, 2017 |
SEJALBEN HEMANTKUMAR PATEL Vs. STATE OF GUJARAT & 3 OTHER
|
January 24, 2017 |
SELABHAI BHARABHAI BHARVAD Vs. STATE OF GUJARAT
|
March 1, 2017 |
SENMA HARIBHAI KESHABHAI Vs. MAMLATDAR
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August 14, 2017 |
SERVICES AUTO Vs. VISHVANATH KANTILAL SHRIMALI
|
March 16, 2017 |
SHABBIRMULLA MOHMEDBHAI PALIDA Vs. ZUBEDABEN A MALBARI (DECEASED)
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June 30, 2017 |
SHABUDDINBHAI SADRUDDINBHAI THOBHANI Vs. STATE OF GUJARAT
|
August 11, 2017 |
SHAH RAJENDRABHAI JAYANTILAL Vs. D. PRANJIVANDAS AND SONS PROP. DHIRAJLAL PRANJIVANDAS POPAT
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January 31, 2017 |
SHAHBAZKHAN HABIBKHAN PATHAN Vs. STATE OF GUJARAT
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December 27, 2017 |
SHAHBUDDIN KASAMALI Vs. STATE OF GUJARAT
|
April 20, 2017 |
SHAHNAVAJ @ NANI BARKATALI ANSARI Vs. COMMISSIONER OF POLICE
|
June 29, 2017 |
SHAHRUKH @ MASRI YUSUFBHAI SAIYED Vs. STATE OF GUJARAT
|
May 24, 2017 |
SHAHRUKHKHAN RAHIMKHAN PATHAN Vs. STATE OF GUJARAT
|
September 29, 2017 |
SHAIKESHKUMAR GHANSHYAMBHAI THAKKAR Vs. AHMEDABAD MUNICIPAL CORPORATION
|
September 9, 2017 |
SHAIKESHKUMAR GHANSHYAMBHAI THAKKAR Vs. AHMEDABAD MUNICIPAL CORPORATION
|
September 6, 2017 |
SHAIKH ILYASBHAI MOHAMMADBHAI Vs. STATE OF GUJARAT
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March 9, 2017 |
SHAIKH MOHAMMED SAJID SABIRMIYA Vs. STATE OF GUJARAT
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February 17, 2017 |
SHAIKH TASNIMUDDIN IIMUDDIN Vs. BARODA GUJARAT GRAMIN BANK
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June 19, 2017 |
SHAILESH Vs. STATE OF GUJARAT
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March 20, 2017 |
SHAILESHBAHI CHIMANBAHI VASAVA Vs. STATE OF GUJARAT
|
March 30, 2017 |
SHAILESHBHAI CHATURBHAI BAROT Vs. STATE OF GUJARAT & 2
|
February 7, 2017 |
SHAILESHBHAI MAVJIBHAI MAKWANA Vs. STATE OF GUJARAT
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March 17, 2017 |
SHAILESHBHAI RAMESHBHAI NINAMA Vs. STATE OF GUJARAT
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May 23, 2017 |
SHAILESHBHAI SHANTILAL PATEL Vs. KEYURBHAI UMESHBHAI PATEL AND 5
|
April 12, 2017 |
SHAILESHKUMAR FULCHAND SHAH Vs. STATE OF GUJARAT
|
December 22, 2017 |
SHAILESHKUMAR NAGJIBHAI PANSURIYA Vs. ELECTION COMMISSION OF INDIA
|
December 12, 2017 |
SHAKTISINH Vs. STATE OF GUJARAT
|
November 23, 2017 |
SHAKUNTALABEN GOPALSINH VARNAMIYA AND ORS. Vs. MAHENDRASINH PRABHATSINH SISODIYA AND ORS.
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September 1, 2017 |
SHAKUNTALABEN SHAMBHUPRASAD BHATT Vs. DISTRICT PANCHAYAT OF AHMEDABAD AND ORS.
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September 18, 2017 |
SHALIMAR ICE FACTORY Vs. GUJARAT URJA VIKAS NIGAM LTD
|
June 14, 2017 |
SHALOSH RALPH BEST Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
|
July 19, 2017 |
SHAMAL RAMSUR GHADHVI Vs. STATE OF GUJARAT
|
March 24, 2017 |
SHAMBHAJI GANGARAM PATIL Vs. UNION OF INDIA
|
August 3, 2017 |
SHAMIMBANU @ SHAMA MAZHARUDDIN SHAIKH Vs. STATE OF GUJARAT
|
December 26, 2017 |
SHAMJI RAMABHAI PARMAR Vs. STATE OF GUJARAT
|
July 24, 2017 |
SHAMJIBHAI HIRABHAI PARMAR Vs. STATE OF GUJARAT
|
June 21, 2017 |
SHAMJIBHAI RAMJIBHIA KEVADIA Vs. TOWN PLANNING OFFICER
|
October 12, 2017 |
SHAMROCK CHEMIE PRIVATE LIMITED AND 2 Vs. STATE OF GUJARAT AND 1
|
April 28, 2017 |
SHANABHAI M PADARIYA Vs. BHYAGESH JHA I.A.S.
|
February 27, 2017 |
SHANAJI GABHAJI CHAUHAN AND OTHERS Vs. RAVJIBHAI SOMABHAI THAKORE ZALA AND OTHERS
|
November 27, 2017 |
SHANKAR PACKAGINGS LTD. Vs. HASMUKHBHAI BACHARBHAI CHAUHAN
|
June 20, 2017 |
SHANKARBHAI @ NADAN KARNAPPAN DARBAR & ORS. Vs. STATE OF GUJARAT
|
March 28, 2017 |
SHANKARBHAI BAHUBHAI KAHAR, PRESIDENT Vs. DISTRICT COLLECTOR
|
June 5, 2017 |
SHANKARBHAI LEBABHAI VANKAR Vs. EXECUTIVE ENGINEER
|
July 5, 2017 |
SHANKARBHAI RAMSINGBHAI PARMAR Vs. PURUSHOTAMBHAI MATHURBHAI SAPRA
|
March 8, 2017 |
SHANKERBHAI BHIKHABHAI Vs. LAXMIDAS ZAVERBHAI SINCE DECD THRO HEIRS
|
February 14, 2017 |
SHANTA DEVI P. GAEKWAD Vs. W.T.O
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June 7, 2017 |
SHANTABEN Vs. RAVJIBHAI MOTIBHAI PATEL
|
July 19, 2017 |
SHANTABEN DOLATSINH SINDHA Vs. HASAMBIN ALI SAIYED
|
November 9, 2017 |
SHANTABEN MANUBHAI PATEL SCHOOL OF STUDIES AND Vs. COUNCIL OF ARCHITECTURE & 1
|
August 9, 2017 |
SHANTABEN NATHABHAI PARMAR Vs. STATE OF GUJARAT
|
November 23, 2017 |
SHANTARAM HARIBHAI JADAV Vs. HEIRS OF JAIRAM BABABHAI CHUNARA AND 15
|
April 3, 2017 |
SHANTILAL BAPULAL PRAJAPATI Vs. STATE OF GUJARAT
|
May 3, 2017 |
SHANTILAL JINABHAI GANDHI Vs. LIQUIDATOR SARDAR NAGRIK CO
|
August 21, 2017 |
SHANTILAL MAGANBHAI VAGHELA Vs. STATE OF GUJARAT
|
May 4, 2017 |
SHANUBHAI KOTIABHAI VASAVA Vs. PRADEEP HIMMATBHAI TADVI
|
August 22, 2017 |
SHARAD MANHARBHAI VARIA Vs. STATE OF GUJARAT
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May 4, 2017 |
SHARDABEN DOLATRAM OZA Vs. STATE OF GUJARAT
|
September 7, 2017 |
SHARDABEN W/O DECD.BABUBHAI RAYJIBHAI Vs. BAROT RAYJIBHAI DANABHAI AND 6
|
April 10, 2017 |
SHARIFABEN IQBALBHAI SEIKH Vs. STATE OF GUJARAT
|
April 26, 2017 |
SHARUKHKHAN @ BAKRU RASULKHAN AHMEDKHAN PATHAN Vs. STATE OF GUJARAT
|
August 1, 2017 |
SHASHIKANT GHELABHAI MAISURIYA Vs. ANANDNAGAR SAHAKARI GHAR MANDALI LTD
|
January 31, 2017 |
SHATRUSHALIYJI DIGVIJAYSINHJI JADEJA Vs. STATE OF GUJARAT AND 1
|
April 28, 2017 |
SHEKHPUR SEVA SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
|
March 2, 2017 |
SHEKHPUR SEVA SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
|
March 27, 2017 |
SHERKHAN @ LALABHAI KHALILKHAN Vs. STATE OF GUJARAT
|
July 24, 2017 |
SHERKHAN @ NAGRAJ ISMAIL PATHAN Vs. STATE OF GUJARAT
|
October 13, 2017 |
SHERUSINGH CHHATRASINGH SIKLIGAR Vs. STATE OF GUJARAT
|
June 7, 2017 |
SHILADEVI BABULAL SHARMA Vs. SURAT MUNICIPAL CORPORATION
|
March 3, 2017 |
SHILP CORPORATION Vs. STATE OF GUJARAT
|
December 19, 2017 |
SHILPA HEMANT VAGH Vs. HEMANT MANJIBHAI VAGH
|
March 2, 2017 |
SHILPABEN ASHISHKUMAR BHATT Vs. ASHISHKUMAR DILIPBHAI BHATT
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May 4, 2017 |
SHILPABEN GANESHBHAI BHATIA Vs. STATE OF GUJARAT
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May 5, 2017 |
SHIRAJ AYUB SHAIKH Vs. DIVISIONAL CONTROLLER & ANR.
|
September 7, 2017 |
SHIRISHKUMAR SHANTILAL UPADHYAY Vs. THE STATE OF GUJARAT
|
June 14, 2017 |
SHITAL FABRICATION Vs. AYOKI CEMBOL ERECTORS PVT LTD.
|
June 14, 2017 |
SHIV SCRAP TRADERS Vs. OFFICIAL LIQUIDATOR OF M/S GOODEARTH ORGANICS LTD
|
June 9, 2017 |
SHIV SHAKTI OIL MILL Vs. STATE OF GUJARAT AND ORS.
|
October 9, 2017 |
SHIVA INDUSTRIAL SECURITY AGENCY Vs. UNION OF INDIA
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September 21, 2017 |
SHIVABHAI DEVABHAI LAKUM Vs. STATE OF GUJARAT
|
April 6, 2017 |
SHIVAM CASTING Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 14, 2017 |
SHIVANGIBEN CHETANKUMAR PATEL Vs. STATE OF GUJARAT AND 13
|
April 3, 2017 |
SHIVAPRIYARAJE KALAKUMAR BHOGLE Vs. SHRIMANT SANGRAMSINH PRATAPSINHRAO GAEKWAD & ORS.
|
January 16, 2017 |
SHIVPRAKASH SHRIHARKHNARAYAN GUPTA Vs. STATE OF GUJARAT
|
April 24, 2017 |
SHIVRAMBHAI @ SHIVABHAI ... Vs. STATE OF GUJARAT
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November 29, 2017 |
SHIVSHANKAR DUDHNATH UPADHYAY Vs. STATE OF GUJARAT
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November 24, 2017 |
SHOBHITKUMAR B DAS Vs. AUTHORIZED OFFICER
|
December 28, 2017 |
SHREE ADIM JATI JUTH YUVAK SANSTHA THRO PRESIDENT Vs. STATE OF GUJARAT
|
February 13, 2017 |
SHREE ARVIND OIL MILLS Vs. DEBTS RECOVERY TRIBUNAL - II
|
November 3, 2017 |
SHREE DIGVIJAY CEMENT COMPANY LIMITED & ANOTHER Vs. INDUSTRIES AND MINES DEPARTMENT & ANOTHER
|
January 9, 2017 |
SHREE JANJARVA SEVA SAHAKARI MANDALI LIMITED Vs. DIRECTOR, AGRICULTURAL MARKETING & RURAL FINANCE & ORS.
|
July 11, 2017 |
SHREE JANTA CO OP HOUSING SOCIETY LTD RAJKOT Vs. C.T. DOSHI CHARITABLE TRUST (AHMEDABAD)
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March 17, 2017 |
SHREE RENUKA SUGARS LTD. Vs. UNION OF INDIA
|
November 1, 2017 |
SHREE SHAKAMBARI SILK MILLS & Vs. UNION OF INDIA &
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December 13, 2017 |
SHREE VANTHALI TALUKA CO.OPERATIVE PURCHASE AND SALE UNION LTD Vs. STATE OF GUJARAT
|
March 23, 2017 |
SHREE ZALAVAD GUJARATI KANSARA VIDYOTEJAK SANSTHA Vs. TOWN PLANNING OFFICER & ORS.
|
April 26, 2017 |
SHREEJI CORPORATION Vs. PRAVINBHAI BHAILALBHAI PATEL
|
March 23, 2017 |
SHREEJI PRINTS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (APPEALS)
|
January 12, 2017 |
SHREENATH INDUSTRIES Vs. NATIONAL INSURANCE CO LTD
|
February 20, 2017 |
SHREERAM PETROLEUM COMPANY Vs. RANJITSINH KANUBHA DARBAR AND 1
|
April 10, 2017 |
SHRI BABUBHAI ALJIBHAI RATHOD Vs. STATE OF GUJARAT
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March 22, 2017 |
SHRI DIPAK MITESHCHANDRA KHAMBHOLJA Vs. STATE OF GUJARAT
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June 16, 2017 |
SHRI HADALA BHAL SARVAJANIK RAHAT MANDAL TRUST & 5 OTHERS Vs. STATE OF GUJARAT & 2 OTHERS
|
April 13, 2017 |
SHRI KEDKUI VIBHAG KHEDUTO NI MOTA KAD NI SEVA SAHKARI MANDLI LIMITED Vs. STATE OF GUJARAT
|
November 21, 2017 |
SHRIJEE INDUSTRIES THROUGH PROPRIETOR. Vs. SHREE LAXMI INDUSTRIES
|
March 8, 2017 |
SHRIKISHAN SHARMA Vs. JAYANTI PRASAD SHRIKISHAN SHARMA
|
March 10, 2017 |
SHRIMALI HARIJAN CHAMANBHAI MANSANGBHAI Vs. STATE OF GUJARAT THRO SECRETARY
|
February 13, 2017 |
SHRINATHJI CORPORATION Vs. G E B
|
June 12, 2017 |
SHRIRAM CEMENT LTD THRO MANAGER AND AUTHORISED SIGNATORY Vs. STATE OF GUJARAT THRO COLLECTOR BANASKANTHA
|
May 5, 2017 |
SHRIRAM HOUSING FINANCE LIMITED Vs. NATWAR MAGANBHAI SOLANKI
|
December 28, 2017 |
SHYAMLAL CHETNADASS AARATWANI Vs. STATE OF GUJARAT
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June 6, 2017 |
SHYAMLAL TARACHAND HEMAN Vs. CHIEF SECRETARY GUJARAT STATE
|
March 23, 2017 |
SIDDHI MIHIRBHAI PATEL Vs. STATE OF GUJARAT
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March 20, 2017 |
SIDDHI VINAYAK SYNTEX PVT. LTD. Vs. UNION OF INDIA
|
March 7, 2017 |
SIDDRAJBHAI SOMABHAI SUVERA Vs. STATE OF GUJARAT
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May 3, 2017 |
SIHOR EDUCATION SOCIETY Vs. STATE OF GUJARAT
|
March 1, 2017 |
SIKANDAR DAUDBHAI KHOTIYA Vs. THIS WRIT PETITION IS FILED WITH
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November 23, 2017 |
SIKANDAR LIYAKHATALI BUKHARI Vs. STATE OF GUJARAT
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November 1, 2017 |
SIKANDERBHAI NASIRBHAI THIM Vs. STATE ELECTION COMMISSION GUJARAT
|
March 7, 2017 |
SILVER BELLS INTERNATIONAL SCHOOL Vs. TOWN DEVELOPMENT OFFICER
|
December 20, 2017 |
SIMABEN VINODRAI RAVANI Vs. INCOME TAX OFFICER
|
February 7, 2017 |
SINDHU RESETTLEMENT CORPORATION LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
November 27, 2017 |
SITARAM BANNARAM JAT Vs. STATE OF GUJARAT
|
July 14, 2017 |
SNEHALKUMAR BHOGILAL TRIVEDI & 3 Vs. STATE OF GUJARAT &
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November 28, 2017 |
SOCIAL WELFARE DEPARTMENT Vs. HANSABEN HARJIBHAI RATHOD
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September 1, 2017 |
SOCIETY OF HIGHER EDUCATION INSTITUTIONS AHMEDABAD Vs. GUJARAT UNIVERSITY
|
June 23, 2017 |
SOHAM DEVELOPERS Vs. STATE OF GUJARAT AND 2
|
April 24, 2017 |
SOHIL SALIMBHAI MITHANI Vs. STATE OF GUJARAT
|
December 22, 2017 |
SOLANKI KAVITABEN RAMESHBHAI Vs. STATE OF GUJARAT
|
November 23, 2017 |
SOLANKI SADAJI PAKHAJI Vs. ASSISTANT COLLECTOR
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March 8, 2017 |
SOLARIS CHEMTECH INDUSTRIES LIMITED Vs. MUSA SAKUR SAMA AND 2 OTHERS
|
November 2, 2017 |
SOMABHAI G BARAIA Vs. MAHENDRASING LAXMANSING
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March 28, 2017 |
SOMABHAI SHARUBHAI GAMIT Vs. STATE OF GUJARAT AND ORS.
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November 8, 2017 |
SONAL W/O DEVABHAI MAKWANA Vs. STATE OF GUJARAT AND 2
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April 20, 2017 |
SONALBEN D/O NARHARIBHAI SONI W/O RAHULBHAI BABULAL SONAR Vs. RAHULBHAI BABUBHAI SONAR
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April 6, 2017 |
SONALBEN MASUK BHARTHI Vs. STATE OF GUJARAT
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August 2, 2017 |
SONALBEN PRAVINBHAI SUTHAR Vs. AVDHESHKUMAR RAMPRAKASH SING
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June 21, 2017 |
SOPAN INFRASTRUCTURE PVT. LTD. Vs. INCOME TAX OFFICE
|
January 18, 2017 |
SPIRE ENTERPRISE, A PROPRIETARY FIRM HARSHABEN KISHOREBHAI VEGAD Vs. EXECUTIVE ENGINEER
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September 12, 2017 |
SRINIVAS D SRIDHAR Vs. CENTRAL BUREAU OF INVESTIGATION
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March 17, 2017 |
ST BUS NO. ….. BHAVNAGAR (ROUTE OF SHEIKH PIPARIA) Vs. GITABEN ASHOKBHAI BHEDA
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June 29, 2017 |
STATE BANK OF INDIA (SBI) Vs. STATE OF GUJARAT
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July 19, 2017 |
STATE OF GTUJARAT Vs. GUJARAT LAW TEACHERS ASSOCIATION
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October 3, 2017 |
STATE OF GUJARAT Vs. RAMESHBHAI GABHJRUBHAI SABHAYA
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September 28, 2017 |
STATE OF GUJARAT Vs. CHHAGAN KARSHANBHAI KARAVADRA
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October 13, 2017 |
STATE OF GUJARAT Vs. PARASKUMAR NARESHCHANDRA DESAI
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October 6, 2017 |
STATE OF GUJARAT Vs. DAMJI SAVJI SOLANKI
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November 6, 2017 |
STATE OF GUJARAT Vs. KANTIBHAI KHETABHAI HARIJAN
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November 10, 2017 |
STATE OF GUJARAT Vs. KHANDU MALU BHIL
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November 10, 2017 |
STATE OF GUJARAT Vs. IMTIYAZ @ IKUDO HAJI MAHMAD
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November 10, 2017 |
STATE OF GUJARAT Vs. MUKESHKUMAR TEJSINH JADAV
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November 6, 2017 |
STATE OF GUJARAT Vs. RUPA GANGA AYAR
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November 17, 2017 |
STATE OF GUJARAT Vs. VINOD PARSHOTTAM @ NATHALAL
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November 17, 2017 |
STATE OF GUJARAT Vs. BACHUBHAI ADHELABHAI AMBALIA AND ANOTHER
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November 3, 2017 |
STATE OF GUJARAT Vs. SUNILKUMAR I. THAKAR AND 3 ORS.
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December 8, 2017 |
STATE OF GUJARAT Vs. RAJUBHAI PARSHOTTAM NAYKA 6 OTHERS
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October 11, 2017 |
STATE OF GUJARAT Vs. ALAMBHAI PARBATBHAI VANJARA
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November 7, 2017 |
STATE OF GUJARAT Vs. RAGHUBHAI BHIKHABHAI T KOLI
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December 5, 2017 |
STATE OF GUJARAT Vs. PRABHATBHAI ALIAS BHAYALO MAGANBHAI NAYAK
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December 1, 2017 |
STATE OF GUJARAT Vs. KODIYATAR MANDA AMARABHAI
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December 4, 2017 |
STATE OF GUJARAT Vs. ARVIND DEVSHI MAKVANA
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February 23, 2017 |
STATE OF GUJARAT Vs. ABDULGANI ISMAILBHAI PATHAN
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March 10, 2017 |
STATE OF GUJARAT Vs. RAJIV MADHUKANT SUTTARIA
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March 15, 2017 |
STATE OF GUJARAT Vs. ANWAR SHAIKH AMIR SHAIKH BAIG @ RAJU
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March 23, 2017 |
STATE OF GUJARAT Vs. KIRITKUMAR MANSUKHLAL PARMAR/ RAJPUT
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March 9, 2017 |
STATE OF GUJARAT Vs. NARESH HIMMATLAL VORA
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January 13, 2017 |
STATE OF GUJARAT Vs. KANTILAL VALLABHAJI BHOGAYATA
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March 7, 2017 |
STATE OF GUJARAT Vs. SHAMJI LAKHMAN NAKUM
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April 6, 2017 |
STATE OF GUJARAT Vs. MANSUKHBHAI BHALABHAI OZA
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April 4, 2017 |
STATE OF GUJARAT Vs. JEVAR BHIMJI GUDIA CASE ABATED AS DEAD DURING TRIAL PENDENC AND ORS.
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September 15, 2017 |
STATE OF GUJARAT Vs. LUBI ELECTRICALS
|
April 19, 2017 |
STATE OF GUJARAT Vs. MAHMAD SALIM VAJIR SHAIKH
|
February 1, 2017 |
STATE OF GUJARAT Vs. JAYANTIBHAI KALIDAS SOLANKI
|
April 11, 2017 |
STATE OF GUJARAT Vs. PARESH @ PALIYO GOPALDAS PATEL
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February 23, 2017 |
STATE OF GUJARAT Vs. MEHURBHAI KANABHAI DHANDHAL
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February 21, 2017 |
STATE OF GUJARAT Vs. JAGJIVAN @ JAGDISH @ SURESH BHOPABHAI @ ARJANBHAI PARMAR
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February 21, 2017 |
STATE OF GUJARAT Vs. MAHOMADJAMIL VALIMAHOMAD SHAIKH
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February 22, 2017 |
STATE OF GUJARAT Vs. SAIYED ZAFAR HUSEN ANWAR HUSEN
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February 22, 2017 |
STATE OF GUJARAT Vs. PURIYA @ PARSOTTAM NATVARBHAI BISOI
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September 20, 2017 |
STATE OF GUJARAT Vs. BHASKAR S VORA
|
February 1, 2017 |
STATE OF GUJARAT Vs. SHASHIKANT MOTIBHAI MACHHI
|
February 8, 2017 |
STATE OF GUJARAT Vs. ABDULGANI GULAMRASUL BHATT
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November 3, 2017 |
STATE OF GUJARAT Vs. SAHDEVSINH RAMSINH SOLANKI
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February 10, 2017 |
STATE OF GUJARAT Vs. PRADEEP AMARSINH @ AMUBHAI PARMAR
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January 31, 2017 |
STATE OF GUJARAT Vs. AMRABHAI MADIYABHAI DAMOR
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January 25, 2017 |
STATE OF GUJARAT Vs. BHOVANBAI ALIAS BHAGWANBHAI BAVABHAI
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March 2, 2017 |
STATE OF GUJARAT Vs. KANGASIA JAYANTIBHAI SOMABHAI
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February 6, 2017 |
STATE OF GUJARAT Vs. KAVANBEN VALJIBHAI PANDOR
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April 3, 2017 |
STATE OF GUJARAT Vs. PATEL DUSHYANTKUMAR @ BABO BHIKHABHAI
|
February 3, 2017 |
STATE OF GUJARAT Vs. TITAN INDUSTRIES LIMITED
|
February 3, 2017 |
STATE OF GUJARAT Vs. THAKOR HENGABHAI VARUBHAI
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March 3, 2017 |
STATE OF GUJARAT Vs. BHIMANI MANJULABEN AVCHARBHAI
|
August 10, 2017 |
STATE OF GUJARAT Vs. NASHIRKHAN AHMEDKHAN PATHAN
|
August 10, 2017 |
STATE OF GUJARAT Vs. KOLI BABUBHAI GOVINDBHAI
|
November 13, 2017 |
STATE OF GUJARAT Vs. RAVJIBHAI MANGALBHAI VAGHELA
|
November 13, 2017 |
STATE OF GUJARAT Vs. ASHTMUNI MAHESHCHANDRA DUBE
|
September 18, 2017 |
STATE OF GUJARAT Vs. BHARATBHAI NAGARBHAI MAKWANA
|
November 25, 2017 |
STATE OF GUJARAT Vs. ASHOKBHAI ISHWARBHAI PARMAR
|
November 16, 2017 |
STATE OF GUJARAT Vs. THAKORE KANUJI @ KANAKSINH GAMBHIRSINH
|
November 24, 2017 |
STATE OF GUJARAT Vs. BALAJI BALVANTJI THAKORE
|
November 21, 2017 |
STATE OF GUJARAT Vs. THAKOR CHAMPABEN RUPSANGJI
|
November 15, 2017 |
STATE OF GUJARAT Vs. RAJUBHAI @ RAJESH JAYANTIBHAI VASAVA
|
November 15, 2017 |
STATE OF GUJARAT Vs. VEEJABHAI BHANABHAI BARIYA
|
November 15, 2017 |
STATE OF GUJARAT Vs. DHUSARAM MORAJI RANA
|
December 21, 2017 |
STATE OF GUJARAT Vs. MANOHARJI RANMALJI JADEJA
|
December 19, 2017 |
STATE OF GUJARAT Vs. UPADHYAY MANOJKUMAR ARVINDBHAI
|
December 19, 2017 |
STATE OF GUJARAT Vs. VIJAY MILLS CO LIMITED
|
December 13, 2017 |
STATE OF GUJARAT Vs. AMITKUMAR PUNAMCHAND SHAH
|
December 21, 2017 |
STATE OF GUJARAT Vs. GAFURKHAN @ JADUGAR S.PATHAN
|
December 21, 2017 |
STATE OF GUJARAT Vs. PATEL VALLABH KURJI
|
December 26, 2017 |
STATE OF GUJARAT Vs. HASMUKHBHAI JIVABHAI PATEL
|
December 28, 2017 |
STATE OF GUJARAT Vs. RAMANBHAI TRIKAMBHAI MAYAVANSHI
|
January 16, 2017 |
STATE OF GUJARAT Vs. VISHVAS BRIJESHVAR TYAGI
|
November 1, 2017 |
STATE OF GUJARAT Vs. RADHESINH ABHEYSINH BARIYA & 1
|
November 27, 2017 |
STATE OF GUJARAT Vs. JASWANTSINGH PRATAPSINGH GOHIL
|
June 5, 2017 |
STATE OF GUJARAT Vs. BHIMSINH LAXMANSINH VAGHELA
|
June 12, 2017 |
STATE OF GUJARAT Vs. M/S TITAN INDUSTRIES LIMITED
|
February 3, 2017 |
STATE OF GUJARAT Vs. MAYUDDIN MOHMAD ROSHAN LUHAR & ORS.
|
February 16, 2017 |
STATE OF GUJARAT Vs. RAJENDRA HARPALSINH THAKUR
|
June 5, 2017 |
STATE OF GUJARAT Vs. GOKALDAS AMARSHIBHAI THROUGH HEIRS
|
June 20, 2017 |
STATE OF GUJARAT Vs. PRAVINSINH PRATAPSINH SOLANKI
|
June 5, 2017 |
STATE OF GUJARAT Vs. TITAN INDUSTRIES LTD.
|
April 10, 2017 |
STATE OF GUJARAT Vs. PANAKUMARI SURENDRASINH CHUDASAMA AND ANR.
|
January 31, 2017 |
STATE OF GUJARAT Vs. JOBANJI BABJI THAKOR @ PRABHATNATH SHRIGURU
|
February 2, 2017 |
STATE OF GUJARAT Vs. SOLANKI VISARAMBHAI KALABHAI
|
August 30, 2017 |
STATE OF GUJARAT Vs. BABUBHAI GOYABHAI PARMAR
|
July 27, 2017 |
STATE OF GUJARAT Vs. MANGUBEN GORDHANBHAI VASAVA
|
April 20, 2017 |
STATE OF GUJARAT Vs. KARIMBHAI OSMANBHAI GHANCHI & 1.
|
December 1, 2017 |
STATE OF GUJARAT Vs. AMARSHI KHODABHAI AND ANR.
|
April 6, 2017 |
STATE OF GUJARAT Vs. KUMBHAR VELJIBHAI KARABHAI SHINGADIYA AND ORS.
|
April 20, 2017 |
STATE OF GUJARAT Vs. NATHABHAI JASABHAI KOLI
|
April 18, 2017 |
STATE OF GUJARAT Vs. SHANTILAL @ NATHO KHIMJIBHAI KACHA CHAUHAN
|
April 26, 2017 |
STATE OF GUJARAT Vs. SHYAM BABURAO LAXMANRAO JADAV
|
April 13, 2017 |
STATE OF GUJARAT Vs. MUKESHBHAI RAMANBHAI KESURBHAIVASAVA
|
April 17, 2017 |
STATE OF GUJARAT Vs. JITENDRA CHANDULAL THAKKAR (CHANDE)
|
April 10, 2017 |
STATE OF GUJARAT Vs. HARIJAN MANSHI KALA
|
March 22, 2017 |
STATE OF GUJARAT Vs. RANCHODBHAI BHAGABHAI KOLI PATEL
|
March 1, 2017 |
STATE OF GUJARAT Vs. DAHYABHAI VIRABHAI BHATTI
|
March 23, 2017 |
STATE OF GUJARAT Vs. JAGDISHCHANDRA JATASHANKER BHATT
|
March 16, 2017 |
STATE OF GUJARAT Vs. PALM EXIM ENTERPRISE
|
May 5, 2017 |
STATE OF GUJARAT Vs. PATEL KAMLESHKUMAR @ MACMILAN SOMABHAI MAGANBHAI
|
May 4, 2017 |
STATE OF GUJARAT Vs. SHRI SHYAM INDUSTRIES
|
May 3, 2017 |
STATE OF GUJARAT Vs. GULABSHA BAPUSHA KADRI
|
April 27, 2017 |
STATE OF GUJARAT Vs. NANDUBEN W/O ARVINDBHAI HIRABHAI CHAVDA
|
April 27, 2017 |
STATE OF GUJARAT Vs. LOKENDRASINH PRATAPSINH CHAUHAN
|
September 29, 2017 |
STATE OF GUJARAT Vs. SURESHBHAI SHANKARBHAI PATEL
|
June 20, 2017 |
STATE OF GUJARAT Vs. MADANSINH RAMSING RAJPUT
|
June 23, 2017 |
STATE OF GUJARAT Vs. OFFICIAL LIQUIDATOR OF VIJAY MILLS CO. LTD.
|
December 13, 2017 |
STATE OF GUJARAT Vs. NILESHKUMAR RUPAJI BARANDA
|
March 15, 2017 |
STATE OF GUJARAT Vs. YUVRAJ INTERNATIONAL LTD
|
March 24, 2017 |
STATE OF GUJARAT Vs. BIPINBHAI GOPALBHAI SOLANKI
|
March 28, 2017 |
STATE OF GUJARAT Vs. LAKHUBEN MOHANBHAI PATEL
|
March 27, 2017 |
STATE OF GUJARAT Vs. MAHENDRA @ MADHUBHAI RAMANBHAI
|
March 29, 2017 |
STATE OF GUJARAT Vs. NATUBHAI BECHARBHAI PATEL AND ORS
|
March 28, 2017 |
STATE OF GUJARAT Vs. GULSHANBEN W/O KADARBHAI
|
April 10, 2017 |
STATE OF GUJARAT Vs. ASHOK SATYANARAYAN AGRAWAL
|
April 19, 2017 |
STATE OF GUJARAT Vs. PIPAVAV DEFENSE AND OFFSHORE ENGINEERING COMPANY
LIMITED
|
April 10, 2017 |
STATE OF GUJARAT Vs. MAHENDRA AND CO.
|
March 3, 2017 |
STATE OF GUJARAT Vs. MONAJI SOMTAJI THAKOR
|
September 19, 2017 |
STATE OF GUJARAT Vs. CHHATRABHAI SOMABHAI PARMAR
|
August 3, 2017 |
STATE OF GUJARAT Vs. GOVINDBHAI MAHIPATRAM PATEL
|
April 20, 2017 |
STATE OF GUJARAT Vs. RAMUBHAI KHALAPBHAI PATEL
|
March 16, 2017 |
STATE OF GUJARAT Vs. MALAJI NATHAJI JAT MALEK AND 7
|
April 19, 2017 |
STATE OF GUJARAT Vs. LALJIBHAI BAPUBHAI TALAR ASSTT.
|
April 19, 2017 |
STATE OF GUJARAT Vs. RAMESHBHAI DHIRUBHAI GHODIYA PATEL (ABET) AND 2
|
April 18, 2017 |
STATE OF GUJARAT Vs. BIHOLA RAVINDRASINH NAVUJI
|
April 11, 2017 |
STATE OF GUJARAT Vs. MANIBHAI GANGARAM PATEL
|
April 11, 2017 |
STATE OF GUJARAT Vs. KALYANDEV GURURAMDEV AND 1
|
April 6, 2017 |
STATE OF GUJARAT Vs. PRESIDING OFFICER AND 1
|
April 6, 2017 |
STATE OF GUJARAT Vs. HARESHKUMAR @ LANKESH LAKIYO JITENDRAPRSAD JANI
|
April 27, 2017 |
STATE OF GUJARAT Vs. RAJU RAJSHI BAPODARA
|
April 27, 2017 |
STATE OF GUJARAT Vs. DHARMISHTHABEN WIDOW OF NARENDRASINH RANA
|
August 8, 2017 |
STATE OF GUJARAT Vs. BHAGWATIBEN CHAMANLAL MOHANBHAI MEVADA
|
March 15, 2017 |
STATE OF GUJARAT Vs. HARDEVSINH BABUBHA JADEJA
|
March 15, 2017 |
STATE OF GUJARAT Vs. BALUBHAI KALUBHAI VALA
|
March 1, 2017 |
STATE OF GUJARAT Vs. RAMLAKHAN CHANDRAPALSINH THAKOR
|
March 1, 2017 |
STATE OF GUJARAT Vs. PRAVIN K. VALA
|
November 27, 2017 |
STATE OF GUJARAT Vs. SURESHKUMAR HIRABHAI PRAJAPATI
|
March 2, 2017 |
STATE OF GUJARAT Vs. MALIK AMIRUDDIN @ BAPU SAMSUDDINKHAN
|
March 2, 2017 |
STATE OF GUJARAT Vs. RADHESHYAM BALDEVBHAI
|
March 2, 2017 |
STATE OF GUJARAT Vs. GOPALBHAI FULABHAI GONDALIYA PATEL
|
March 3, 2017 |
STATE OF GUJARAT Vs. BHAVIKKUMAR @ TINESH SHANKARBHAI
|
March 21, 2017 |
STATE OF GUJARAT Vs. DAHYABHAI KALIDAS PARMAR
|
March 23, 2017 |
STATE OF GUJARAT Vs. NATVARLAL PITAMBERDAS PATEL
|
March 22, 2017 |
STATE OF GUJARAT Vs. VINODBHAI JERAMBHAI AND 3
|
April 3, 2017 |
STATE OF GUJARAT Vs. KRUNALBHAI BHARATBHAI SACHANIYA
|
March 29, 2017 |
STATE OF GUJARAT Vs. STATE OF GUJARAT
|
December 15, 2017 |
STATE OF GUJARAT Vs. HANSABEN DEVJIBHAI PARMAR
|
February 9, 2017 |
STATE OF GUJARAT Vs. BHIKHABHAI ALIA BHARATKUMAR CHHAGANBHAI CHAVDA
|
June 22, 2017 |
STATE OF GUJARAT Vs. P.N.PATEL (HOSTEL SUPERINTENDENT)
|
June 8, 2017 |
STATE OF GUJARAT Vs. SINTEX INTERNATIONAL LTD.
|
June 9, 2017 |
STATE OF GUJARAT Vs. BIKHUBHAI R. CHAVDA.
|
June 12, 2017 |
STATE OF GUJARAT Vs. ISHWARBHAI RAMBHAI PATEL
|
June 12, 2017 |
STATE OF GUJARAT Vs. NINAMA AMRATBHAI NAGJIBHAI
|
December 21, 2017 |
STATE OF GUJARAT Vs. AAHIR AATU DEHA
|
December 20, 2017 |
STATE OF GUJARAT Vs. PATHABHAI VANABHAI
|
December 13, 2017 |
STATE OF GUJARAT Vs. SALIM MUSABHAI GHANCHU
|
December 7, 2017 |
STATE OF GUJARAT Vs. LAMBE NARAYAN CHARITABLE TRUST AMARSINH PARBATSINH & ORS.
|
February 2, 2017 |
STATE OF GUJARAT Vs. KIRITSINH @ RAJU BHAGWANDAS & 1
|
December 4, 2017 |
STATE OF GUJARAT Vs. DELIPSINH LAXMANSINH RATHOD
|
March 14, 2017 |
STATE OF GUJARAT Vs. KALABHAI DHANABHAI KHANT & ORS.
|
March 6, 2017 |
STATE OF GUJARAT Vs. MANOHAR @ MANU CHANCHALDAS SINDHI
|
December 8, 2017 |
STATE OF GUJARAT Vs. CHUVARIYA KOLI DHIRU DEVSHI
|
December 27, 2017 |
STATE OF GUJARAT Vs. NATVARSINH N GOHIL
|
December 27, 2017 |
STATE OF GUJARAT Vs. KRUNAL RAMCHANDRA MORJIKAR
|
December 28, 2017 |
STATE OF GUJARAT Vs. RADHESINH ABHEYSINH BARIYA
|
November 27, 2017 |
STATE OF GUJARAT Vs. PARMAR RASIKBHAI MAKANBHAI
|
January 20, 2017 |
STATE OF GUJARAT Vs. VASUR @ VAJSUR JIVA AHIR AND ORS
|
November 28, 2017 |
STATE OF GUJARAT & ORS. Vs. RATANBEN LAXMICHAND DAYAL & ANR.
|
February 13, 2017 |
STATE OF GUJARAT AND 2 OTHERS Vs. PANCHAL DHARMISHTA MATHURBHAI AND 2 OTHERS
|
December 22, 2017 |
STATE OF GUJARAT AND ANOTHER Vs. MANUBHAI BABUBHAI SUTHAR (DECEASED) AND OTHERS
|
December 8, 2017 |
STATE OF GUJARAT THRO SECRETARY & Vs. MEHUL R PATEL & 82
|
November 28, 2017 |
STATE OF GUJARAT THROUGH DRUG INSPECTOR Vs. BHARATBHAI @ BHARATHUSSAIN MANGILAL CHAUDHARY
|
August 30, 2017 |
STATE OF GUJARAT THROUGH SECRETARY Vs. SUKETUBHAI A DESAI
|
February 6, 2017 |
STATE OF GUJARAT THRU L D FALDU Vs. MUKESHKUMAR AMBALA PATEL
|
March 28, 2017 |
STATE OF GUJRAT Vs. BHUPAT GOVIND SOLANKI & ORS.
|
January 10, 2017 |
STAUNCH NATURAL RESOURCES PVT. LTD. Vs. CESTAT
|
December 5, 2017 |
STRATEGIC MANPOWER SOLUTIONS LTD. Vs. HEMALIBEN MAHENDRABHAI VYAS
|
June 13, 2017 |
SUBHASHBHAI BABNABHAI VASAVA Vs. STATE OF GUJARAT
|
June 8, 2017 |
SUBHASHBHAI BABNABHAI VASAVA Vs. STATE OF GUJARAT & 1 ANR.
|
April 25, 2017 |
SUBHASHBHAI HARIBHAI SHIHORA Vs. STATE OF GUJARAT
|
March 2, 2017 |
SUBHASHBHAI SHANTILAL PANCHOLI Vs. STATE OF GUJARAT
|
August 28, 2017 |
SUBHASHCHANDRA TYAGI Vs. SOMA TAXTILE
|
February 10, 2017 |
SUBODHBHAI AMBALAL GANDHI Vs. DWARKESH CO
|
April 18, 2017 |
SUBODHCHANDRA AND CO Vs. COMMISSIONER OF INCOME TAX
|
February 17, 2017 |
SUDHIRBHAI RAMESHBHAI CHAUDHARI Vs. STATE OF GUJARAT
|
March 8, 2017 |
SUDHIRBHAI VAJUBHAI RATHOD Vs. GEETABEN W.O SUDHIRBHAI RATHOD
|
August 23, 2017 |
SUGNESHKUMAR DINESHCHANDRA POPATIYA (DECEASED) Vs. STATE OF GUJARAT
|
June 19, 2017 |
SUHAG BABUBHAI PRAJAPATI Vs. AHMEDABAD MUNICIPAL CORPORATION
|
November 3, 2017 |
SUJAL VIJAYBHAI PATEL Vs. STATE OF GUJARAT
|
March 2, 2017 |
SUKANT MURLIDHAR DOLE Vs. DIRECTORATE OF REVENUE INTELLIGENCE (DRI), GOVERNMENT OF INDIA
|
June 22, 2017 |
SUKETU CO Vs. STATE OF GUJARAT
|
March 21, 2017 |
SUKPALSINGH PHULSINGH Vs. STATE OF GUJARAT
|
October 13, 2017 |
SUKU PREMISES DEVELOPMENT PVT LIMITED Vs. STATE OF GUJARAT
|
July 12, 2017 |
SUKUMAR BHIKHUBHAI BHATT Vs. DINESHKUMAR RAMLAL SHAH
|
March 6, 2017 |
SULEMAN M. MARU Vs. PUBLIC RELATION OFFICER, EMPLOYEES PROVIDENT FUND ORGANISATION 2 ORS.
|
September 19, 2017 |
SULTAN ABDUL MURAD Vs. STATE OF GUJARAT
|
July 6, 2017 |
SULTAN JUMA BHATTI Vs. STATE OF GUJARAT
|
August 16, 2017 |
SULTANABANU SALA MATKHAN PATHAN Vs. STATE OF GUJARAT
|
February 3, 2017 |
SUMARBHAI JUSABHAI GAHA Vs. STATE OF GUJARAT AND 3
|
April 6, 2017 |
SUMITRABEN NARAYANBHAI SOLANKI & ... Vs. GULABBHAI DUGABHAI JADAV &
|
December 4, 2017 |
SUMITSINGH SURENDRANSINGH CHAUHAN Vs. STATE OF GUJARAT
|
August 1, 2017 |
SUN EARTH CERAMIC PVT LTD Vs. CHANDULAL AND SONS THROUGH DEVYANIBEN MAHENDRABHAI VAKHARIA
|
August 10, 2017 |
SUN PHARMACEUTICALS INDUSTRIES & 7 Vs. STATE OF GUJARAT
|
June 27, 2017 |
SUNDARLAL RAMJIBHAI SARTANPARA Vs. STATE OF GUJARAT
|
July 28, 2017 |
SUNFLOWER BROKING PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 3(1)
|
June 8, 2017 |
SUNIL @ BHOLO RAMESHBHAI PARMAR Vs. STATE OF GUJARAT
|
November 29, 2017 |
SUNIL BABURAO MORE Vs. BANK OF BARODA
|
October 11, 2017 |
SUNIL DEVIDASBHAI SEVAKANI & 2 Vs. STATE OF GUJARAT
|
November 30, 2017 |
SUNIL DEVIDASBHAI SEVKANI Vs. STATE OF GUJARAT
|
December 22, 2017 |
SUNILBHAI KANTIBHAI RATHOD Vs. STATE OF GUJARAT
|
November 28, 2017 |
SUNILKUMAR BALUBHAI CHAUDHARY Vs. STATE OF GUJARAT
|
December 21, 2017 |
SUNILKUMAR KANIYALAL BAROT AND 5 Vs. STATE OF GUJARAT AND 2
|
April 6, 2017 |
SUNILKUMAR VINODBHAI SHAH Vs. C S GOHIL, FOOD INSPECTOR
|
August 10, 2017 |
SUNILSING ARJUNSING @ TOFANSING SIKLIGAR Vs. STATE OF GUJARAT
|
June 7, 2017 |
SUNITABEN W/O JIGNESHKUMAR MANUPRASAD SHAHU Vs. STATE OF GUJARAT
|
October 30, 2017 |
SUNNI AWAMI FORUM (MADNI MASJID TRUST) Vs. AHMEDABAD MUNICIPAL CORPORATION & 1
|
February 7, 2017 |
SUNRISE BROKING PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
September 20, 2017 |
SUNRISE INDUSTRIES INDIA LIMITED Vs. PT OKI PULP AND PAPER MILLS
|
January 12, 2017 |
SUO MOTU Vs. STATE OF GUJARAT
|
November 7, 2017 |
SUPERINTENDING ENGINEER Vs. GANPATBHAI HEMCHANDRABHAI SHRIMALI
|
March 29, 2017 |
SUPERINTENDING ENGINEER Vs. ASHWIN VAJUBHAI KAVAIYA
|
February 14, 2017 |
SURAGBHAI TAPUBHAI MANJARIA Vs. STATE OF GUJARAT
|
June 13, 2017 |
SURBHIBEN VIVEKSINH TOMAR Vs. STATE OF GUJARAT
|
June 6, 2017 |
SURENDRA ISHWARLAL TAMKHIDAS Vs. MINU DARABSHA @ DALI PATEL
|
September 8, 2017 |
SURENDRA PURSHOTTAM GONDHALI ... Vs. BANK OF BARODA &
|
December 18, 2017 |
SURENDRABHAI RAMJIBHAI PATEL Vs. STATE OF GUJARAT
|
March 24, 2017 |
SURENDRANAGAR - DUDHREJ MUNICIPALITY Vs. STATE OF GUJARAT
|
March 2, 2017 |
SURENDRANAGAR DISTRICT PANCHAYAT Vs. RAJABHAI JEHTABHAI PARMAR
|
March 20, 2017 |
SURENDRANAGAR JILLA SHRAMIK GENERAL KAMDAR SANGH Vs. CHIEF OFFICER AND 1
|
February 27, 2017 |
SURESH KALI DAHYABHAI DHOBI Vs. STATE OF GUJARAT
|
October 13, 2017 |
SURESHBHAI AMARSHIBHAI KAMEJARIYA Vs. VAMAN PRESTRESSING CO. PVT. LTD.
|
December 26, 2017 |
SURESHBHAI DIPAKBHAI (DIPSANGBHAI) RATHOD Vs. STATE OF GUJARAT
|
March 14, 2017 |
SURESHBHAI DIPCHANDBHAI CHHIPA Vs. STATE OF GUJARAT
|
June 13, 2017 |
SURESHBHAI NARSINHBHAI PARSANA Vs. STATE OF GUJARAT
|
April 18, 2017 |
SURESHBHAI PARSHOTTAMBHAI SAVALIYA Vs. STATE OF GUJARAT
|
July 14, 2017 |
SURESHBHAI RAMESHBHAI PARMAR Vs. STATE OF GUJARAT
|
November 24, 2017 |
SURESHBHAI SUVALAL JAYSWAL Vs. STATE OF GUJARAT THRO PRINCIPAL SECRETARY
|
December 27, 2017 |
SURESHKUMAR BABULAL KOTHARI Vs. YOGESHBHAI NEMCHAND SHAH
|
November 8, 2017 |
SURESHKUMAR PREMCHAND MISTRI Vs. STATE OF GUJARAT
|
December 13, 2017 |
SURESHPRASAD VIDYAPRASAD Vs. STATE OF GUJARAT
|
November 23, 2017 |
SURSANGJI DHOLAJI THAKOR Vs. STATE OF GUJARAT
|
March 30, 2017 |
SURSING SHUKABHAI BAMNE Vs. STATE OF GUJARAT
|
July 14, 2017 |
SURYA INTERNATIONAL Vs. UNION OF INDIA
|
November 15, 2017 |
SUSAN CHACKO PERUMAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 18, 2017 |
SUVASCHANDRA KANTILAL NAYAK Vs. STATE OF GUJARAT
|
November 3, 2017 |
SWAGAT SYNTHETHICS Vs. UNION OF INDIA
|
November 20, 2017 |
SWAMINADHAN KRISHNAN Vs. GUJARAT NATIONAL LAW UNIVERSITY(GNLU)
|
December 19, 2017 |
SWASTIK CO-OP HOUSING SO.LTD. Vs. STATE OF GUJARAT
|
April 6, 2017 |
SWATI DINKAR PANDYA SINCE DECEASED THROS MRUTI KEYUR SHAH Vs. STATE OF GUJARAT
|
August 30, 2017 |
TADIYAL JAGDISHSINGH RAMESHWARSINGH Vs. STATE OF GUJARAT
|
March 16, 2017 |
TAKSHASHILA REALTIES PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE
|
March 27, 2017 |
TAKSHASHILA REALTIES PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 9, 2017 |
TAKSHASHILA REALTIES PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 21, 2017 |
TARUN RAJNIKANT MISHRA Vs. STATE OF GUJARAT
|
September 28, 2017 |
TARUNBHAI SANTRAMBHAI Vs. BHIKHABHAI HIRABHAI PATEL
|
December 21, 2017 |
TATA CHEMICALS LIMITED Vs. OKHA MANDAL MAJOOR SANGH
|
April 25, 2017 |
TATA CHEMICALS LTD AND 1 Vs. KIRIT B BAROT AND 1
|
April 27, 2017 |
TATA CHEMICALS LTD. Vs. WORKMEN C/O.TATA CHEMICALS SKILLED MAZDOOR SANGH AND 1
|
February 17, 2017 |
TATA CHEMICALS LTD. Vs. NATHU MERU AND OTHERS
|
January 20, 2017 |
TAX RECOVERY OFFICER Vs. PRATAPSINH R RAJPOOT
|
June 30, 2017 |
TEJ SINGH BALWANT SINGH MATHARU Vs. STATE OF GUJARAT
|
March 27, 2017 |
TEJASBHAI RAJESHBHAI CHAUDHARI Vs. STATE OF GUJARAT
|
April 26, 2017 |
TEXTILE LABOUR ASSOCIATION Vs. OFFICIAL LIQUIDATOR OF RAIPUR MFG. CO. LTD.(IN LIQUIDATION)
|
June 29, 2017 |
TEXTILE LABOUR ASSOCIATION Vs. NIRUBHAI SAVJIBHAI PARMAR AND 3 ORS.
|
September 15, 2017 |
THAIYAB ABDUL AZIZ BHAGALIYA Vs. STATE OF GUJARAT
|
March 24, 2017 |
THAKARSHIBHAI BHAGWANBHAI PANDAV KUMBHAR Vs. STATE OF GUJARAT
|
August 28, 2017 |
THAKKAR BABULAL GOPALDAS Vs. PATEL MAGANLAL CHUNILAL
|
August 21, 2017 |
THAKKAR MAFATLAL AMRAJI Vs. RD PANDOR
|
March 3, 2017 |
THAKKAR MARMITA RANCHHODBHAI Vs. THE STATE OF GUJARAT, NOTICE TO BE SERVED
|
June 14, 2017 |
THAKOR ASHOKJI SOMAJI Vs. STATE OF GUJARAT
|
July 19, 2017 |
THAKOR GAURIBEN RAYMALJI Vs. STATE OF GUJARAT
|
December 12, 2017 |
THAKOR KAILASHBEN RAWAJI Vs. LAKKHASINGH SISASINGH SARA
|
August 31, 2017 |
THAKOR KIRITJI CHHAGANJI Vs. STATE OF GUJARAT
|
June 29, 2017 |
THAKOR PARBATJI KANAJI Vs. STATE OF GUJARAT
|
July 17, 2017 |
THAKOR PRADHANJI KUNVARJI Vs. STATE OF GUJARAT
|
November 25, 2017 |
THAKOR RAMESHJI VALAJI Vs. STATE OF GUJARAT
|
April 7, 2017 |
THAKOR SANGITABEN SENDHAJI Vs. STATE OF GUJARAT
|
June 5, 2017 |
THAKORDAS LALLUBHAI VEDIYA Vs. BANK OF BARODA
|
July 28, 2017 |
THAKORE DALSANGJI MOHANJI Vs. STATE OF GUJARAT
|
June 12, 2017 |
THAKORE LEELABEN RAMANJI Vs. STATE OF GUJARAT
|
December 28, 2017 |
THAKORE MAFAJI HARCHANDJI AND 1 Vs. THAKORE JADIBEN ISHVERJI AND 8
|
April 18, 2017 |
THAKORE RAJUSINH JORAJI Vs. SENIOR DIVISION COMMERCIAL MANAGER
|
September 28, 2017 |
THAKORE YASHPALSINH GOVINDSINH Vs. STATE OF GUJARAT & ORS.
|
March 21, 2017 |
THAKORELAL SAKARLAL SHAH Vs. SOLANKI JAYSINH KISHORSINH (SINCE DECD. THROUGH LEGAL HEIRS)
|
March 28, 2017 |
THE GUJARAT LABOUR WELFARE BOARD Vs. HITESHBHAI M BHATT
|
February 8, 2017 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. KALAVATIBEN SURESHBHAI PATEL
|
June 8, 2017 |
THE STATE OF GUJARAT Vs. DHANABHAI BHIMSINHBHAI MARIYA (AAHIR)
|
June 13, 2017 |
THE STATE OF GUJARAT Vs. THAKARDA PRATAPJI HIRAJI
|
June 20, 2017 |
THE STATE OF GUJARAT Vs. CHANDRASHEKHAR SHARAN BASAPPA
|
March 1, 2017 |
THE STATE OF GUJARAT Vs. JAYANTILAL CHUNILAL GOR TALATI
|
March 24, 2017 |
THE STATE OF GUJARAT Vs. DILIPSINH BHAVANSINH WAGHELA
|
March 24, 2017 |
THE STATE OF GUJARAT Vs. MAKSUD ABDUL IBRAHIMBHAI KADVA
|
March 23, 2017 |
THE STATE OF GUJARAT Vs. BHADRESHBHAI DAHYABHAI PATEL
|
August 21, 2017 |
THE STATE OF GUJARAT Vs. MAHAMMAD HANIF MAHABUB ALI SAIYED @ MAHAMMAD HANIF ANTADI
|
August 2, 2017 |
THE STATE OF GUJARAT Vs. VALIBEN SIDDIBHAI W/O. PALABHAI VADHERA AND ORS.
|
September 9, 2017 |
THE STATE OF GUJARAT Vs. GAUTAMKUMAR DEVJIBHAI RATHOD
|
December 15, 2017 |
THE STATE OF GUJARAT Vs. KIRANKUMAR KANTILAL TRIVEDI
|
March 23, 2017 |
THE STATE OF GUJARAT Vs. MANUBHAI @ TINABHAI SANKALBHAISOLANKI
|
July 13, 2017 |
THE STATE OF GUJARAT Vs. BAHADURSINH ABESINH GOHIL & ORS.
|
July 6, 2017 |
THE STATE OF GUJARAT Vs. ANILKUMAR PARSHOTTAMBHAI PATEL
|
August 11, 2017 |
THE STATE OF GUJARAT Vs. ARVINDBHAI GOVINDBHAI PRAJAPATI AND ORS.
|
December 4, 2017 |
TINKUSINGH PRADIPSING RAJPUT Vs. STATE OF GUJARAT AND OTHERS
|
December 1, 2017 |
TODAYS PETROTECH LIMITED Vs. JOINT COMMISSIONER & 1
|
April 13, 2017 |
TOLANI PROJECTS PRIVATE LIMITED Vs. OIL AND NATURAL GAS CORPORATION LIMITED
|
June 7, 2017 |
TORRENT POWER LTD & 1 ORS Vs. CHELABHAI NATHABHAI LUHAR & 2 ORS
|
January 12, 2017 |
TORRENT POWER LTD. Vs. BISMILLABIBI WD/O. MAHMADMIYAAEHMADMIYA SUMRA
|
May 4, 2017 |
TRACTORS AND FARM EQUIPMENT LIMITED Vs. UNION OF INDIA & 2
|
October 11, 2017 |
TRASNPORT CORPORATION OF INDIALTD Vs. EMPLOYEES STATE INSURANCE CORPORATION & ORS
|
December 4, 2017 |
TRIBHOVAN INDUSTRIES Vs. STATE OF GUJARAT
|
March 16, 2017 |
TRIBHOVANDAS NARANDAS ATTARA Vs. CHAIRMAN
|
August 10, 2017 |
TRITON RATIAL PRIVATE LIMITED Vs. STATE OF GUJARAT
|
April 4, 2017 |
TRIUMPH RECREATION PVT LTD Vs. CO-OPERATIVE BANK OF RAJKOT LTD (KNOWN AS RAJ BANK)
|
June 5, 2017 |
TRIVENI RAYONS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
September 7, 2017 |
TULSIDAS PRABHUDAS PATEL Vs. STATE OF GUJARAT
|
March 2, 2017 |
TUSHAR KISHORBHAI TANK Vs. STATE OF GUJARAT
|
July 19, 2017 |
TUTON PHARMACEUTICALS & 1 AND OTHERS Vs. UNION OF INDIA & 2 AND OTHERS
|
October 5, 2017 |
UCO BANK Vs. STATE OF GUJARAT
|
March 23, 2017 |
UDAY AUTO LINK PVT. LTD. Vs. STATE OF GUJARAT
|
June 8, 2017 |
UDAYKUMAR BABUBHAI RAJANI Vs. STATE OF GUJARAT
|
June 7, 2017 |
UDESINGBHAI CHAMANBHAI CHUNARA Vs. STATE OF GUJARAT-NOTICE TO BE .
|
December 22, 2017 |
ULHAS SECURITIES PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 13, 2017 |
UMABEN D/O THAKORBHAI VALLABHBHAI PARMAR Vs. UTTAMBHAI JAVANMAL SHAH
|
November 6, 2017 |
UMAR MOHAMMED AREF BARKAT Vs. INDIAN EXPRESS LTD. (FORMERLY KNOWN AS INDIAN EXPRESS NEWSPAPERS) (BOMBAY)
|
February 9, 2017 |
UMESH @ GOLO KALUBHAI RATHOD Vs. STATE OF GUJARAT
|
March 16, 2017 |
UMESH BHARATBHAI THAKKAR Vs. STATE OF GUJARAT
|
June 9, 2017 |
UMESHBHAI BABUBHAI PATEL Vs. STATE OF GUJARAT
|
May 5, 2017 |
UMESHBHAI VIRAMBHAI PRAJAPATI Vs. STATE OF GUJARAT
|
June 7, 2017 |
UMESHKUMAR KANTILAL PATEL Vs. STATE OF GUJARAT
|
April 18, 2017 |
UNIMARS DUTY FREE SUPPLY SIA Vs. M V PACIFIC BREEZE
|
May 18, 2017 |
UNION BANK OF INDIA Vs. AHMED VALIMOHAMMED NOTIYAR
|
March 8, 2017 |
UNION OF INDIA Vs. LAXMIBEN BHAVRAV SENDHANE (W/O. DECD.)
|
February 27, 2017 |
UNION OF INDIA Vs. KUMARI DIVYA
|
March 14, 2017 |
UNION OF INDIA Vs. CHHAGANBHAI CHAUHAN
|
August 11, 2017 |
UNION OF INDIA Vs. CONTINENTED TRANSPORT AGENCY
|
March 21, 2017 |
UNION OF INDIA Vs. PURSHOTTAMBHAI SHIVABHAI PRAJAPATI
|
March 1, 2017 |
UNION OF INDIA Vs. PARESHKUMAR HARIPRASAD VAISHNAV
|
February 6, 2017 |
UNION OF INDIA Vs. INDIAN RAYON
|
March 21, 2017 |
UNION OF INDIA Vs. HAMINDKHAN ABBASKHAN PATHAN
|
August 11, 2017 |
UNION OF INDIA AND 2 Vs. MATHURBHAI D BARIYA
|
April 4, 2017 |
UNITED INDIA INSURANCE CO LTD Vs. NIRMALABEN WD/O RATILAL VITHALDAS DAVE
|
January 27, 2017 |
UNITED INDIA INSURANCE CO LTD Vs. APANNA GURULENGAPPA HARKULE MANTHALE
|
March 14, 2017 |
UNITED INDIA INSURANCE CO LTD Vs. UTTAMBEN NANSINGH VASAVA
|
March 30, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. SURJIBHAI JIVABHAI LATA
|
March 24, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. NEETABEN JAYESHBHAI VADHVANA (DEED) THRA HEIRS AND OTHERS
|
December 1, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. JASHVANTIBEN SURESHBHAI KAKKADDECD. THRHEIRS
|
June 22, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. NATUBHAI NAVSABHAI HADAL AND 2 ORS.
|
September 1, 2017 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ANANDSINH BHAGVATSINH RANA
|
April 11, 2017 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHASHIKANTBHAI GORDHANBHAI TANK
|
October 12, 2017 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PRAVINBHAI DANABHAI MAKVANA AND 1 ORS.
|
September 20, 2017 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAKESHBHAI KESHUBHAI BHABHOR
|
July 24, 2017 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. VALKUBHAI BAVKUBHAI BASIYA
|
May 2, 2017 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MANAGER, RAMKI INFRASTRUCTURE LTD AND OTHERS
|
February 27, 2017 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. LIALAVATIBEN SHAMHJBHAI GODADAKA AND OTHERS
|
December 1, 2017 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. BALUBHAI DAHYABHAI PATEL
|
March 16, 2017 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. RAJUBEN JERAMBHAI AND 3
|
April 12, 2017 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. ASHOKBHAI CHAGANBHAI GAMIT & ANR.
|
July 4, 2017 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. ASHOKBHAI CHAGANBHAI GAMIT
|
July 4, 2017 |
UNITED NEWS OF INDIA Vs. M. K. VARGHESE
|
December 28, 2017 |
UNIVERSAL OIL LTD Vs. M.V. "LUCKY FIELD"
|
December 27, 2017 |
UPTENDRA @ BHUPENDRA @ TINIYO Vs. STATE OF GUJARAT AND 3
|
April 19, 2017 |
USMANBHAI KALUBHAI NAYA Vs. STATE OF GUJARAT
|
May 18, 2017 |
USMANGANI ABDULKADAR KARBHAARI Vs. AJIT INDRAVADAN THAKKAR
|
May 2, 2017 |
USMANGANI VALIBHAI MALEK Vs. AHMEDABAD MUNICIPAL TRANSPORT CORPORATION
|
March 20, 2017 |
UTTAMBHAI SOMABHAI VASAVA & 1 Vs. STATE OF GUJARAT & 1
|
January 31, 2017 |
UTTAR GUJARAT VIJ COMPANY LTD FORMERLY GUJARAT ELECTRICITY Vs. POLYLINK POLYMERS (INDIA) LIMITED
|
January 17, 2017 |
UTTAR GUJARAT VIJ COMPANY LTD. Vs. PATEL OIL MILL JINNING FACTORY
|
April 17, 2017 |
UTTARSANDA GRAM PANCHAYAT Vs. STATE OF GUJARAT
|
September 21, 2017 |
V V BARVE Vs. GOVT OF GUJARAT
|
October 13, 2017 |
VADILAL INDUSTRIES PVT. LTD. Vs. DINESH ISHWARLAL THAKKER
|
April 13, 2017 |
VADODARA MAHANAGAR SEVA SADAN Vs. BHANUBEN GORDHSANBHAI SOLANKI
|
October 13, 2017 |
VADODARA MUNICIPAL Vs. MOHMAD IQBAL ABDULGANI SHAIKH AND 2
|
April 13, 2017 |
VADODARA MUNICIPAL CORPORATION Vs. STATE OF GUJARAT AND 2
|
April 11, 2017 |
VADODARA MUNICIPAL CORPORATION Vs. WORKMEN WORKING UNDER VADODARA MUNICIPAL CORPORATION
|
March 3, 2017 |
VAGHA BHACHU CHHANGA Vs. STATE OF GUJARAT AND 3
|
April 27, 2017 |
VAGHELA HEMANTBHAI CHIMANBHAI Vs. STATE OF GUJARAT
|
November 8, 2017 |
VAGHRI GOMTIBEN BHIKHABHI Vs. COLLECTOR
|
June 14, 2017 |
VAJABHAI BABUBHAI CHED (RAJPUT) Vs. STATE OF GUJARAT
|
July 6, 2017 |
VAJABHAI POLABHAI KANJARIYA AND ANOTHER Vs. PRABHUBHAI TAHKERSHIBHAI KAHNJHARIYA AND OTHERS
|
August 9, 2017 |
VAJSURBHAI DESURBHAI VAGH Vs. STATE OF GUJRAT
|
March 24, 2017 |
VAKMATBHAI JETHSURBHAI BHALGARIA Vs. STATE OF GUJARAT
|
March 30, 2017 |
VAKTABHAI HIRABHAI PATEL Vs. STATE OF GUJARAT
|
June 12, 2017 |
VALJIBHAI JANABHAI BARIYA AND ORS. Vs. THAKORE YASHPALSINH GOVINDSINH AND ORS
|
August 21, 2017 |
VALJIBHAI POPATBHAI VEKARIA Vs. STATE OF GUJARAT
|
June 15, 2017 |
VALLABH DEVJIBHAI DHADUK Vs. STATE OF GUJARAT
|
August 18, 2017 |
VALLABHBHAI BACHUBHAI MAKWANA Vs. STATE OF GUJARAT
|
July 27, 2017 |
VALLABHBHAI VAGHJIBHAI VAGHASIYA Vs. STATE OF GUJARAT
|
May 5, 2017 |
VALU LAKHMAN SOHLA Vs. STATE OF GUJARAT
|
June 23, 2017 |
VANITABEN PUSHPENDRASINH MEGHAT, SARPANCH, GRAM PANCHAYAT Vs. STATE OF GUJARAT
|
August 2, 2017 |
VANKAR NANUBHAI GANDABHAI Vs. STATE OF GUJARAT
|
August 16, 2017 |
VANRAJ GANESHAMAL SHAH Vs. JOINT SECRETARY (REVENUE)
|
March 24, 2017 |
VANRAJ MANGLUBHAI VALA Vs. STATE OF GUJARAT
|
May 23, 2017 |
VANRAJBHAI VALERABHAI WADA Vs. STATE OF GUJARAT
|
June 13, 2017 |
VARSHABEN JITESHBHAI PATEL Vs. CHIEF CONTROLLING REVENUE AUTHORITY AND 3
|
April 4, 2017 |
VARUN DYES AND CHEMICALS PVT LTD & 2 Vs. PUNJAB NATIONAL BANK
|
December 8, 2017 |
VASANTBHAI VECHIABHAI GAVIT Vs. STATE OF GUJARAT
|
March 30, 2017 |
VASANTKUMAR KESHAVLAL PANCHAL Vs. KRUSHNKANT KESHAVLAL PANCHAL AND OTHERS
|
January 17, 2017 |
VASHKUI DUDH UTPADAK SAHAKARI MANDALI LIMITED Vs. DISTRICT REGISTRAR
|
January 27, 2017 |
VASIM @ VASIM CHARKAT KALIM SHAIKH Vs. STATE OF GUJARAT
|
December 12, 2017 |
VASTUBHAI AAPABHAI KARAPDA Vs. CHHAGANBHAI JUBERBHAI HARIJAN & 1
|
February 7, 2017 |
VASU HEALTHCARE PRIVATE LIMITED Vs. GUJARAT AKRUTI TCG BIOTCH LIMITED
|
July 10, 2017 |
VASU RAVA RABARI Vs. STATE OF GUJARAT
|
February 15, 2017 |
VASUBHAI ARVINDBHAI PATANVADIYA Vs. STATE OF GUJARAT
|
December 26, 2017 |
VASUDEV KANCHANLAL PANDYA Vs. STATE OF GUJARAT
|
June 19, 2017 |
VASUDEV NANJIBHAI PATEL Vs. STATE OF GUJARAT AND 3
|
April 28, 2017 |
VASUDEVBHAI KEDARMAL AGRAWAL Vs. STATE OF GUJARAT
|
June 20, 2017 |
VASUMATIBEN KANTILAL KANSARA Vs. STATE OF GUJARAT
|
April 25, 2017 |
VAVADIYA PRAVINKUMAR PARSHOTAMBHAI Vs. STATE OF GUJARAT
|
June 5, 2017 |
VEDANTA LTD. (ERSTWHILE CAIRN INDIA LTD.) Vs. INCOME TAX APPELLATE TRIBUNAL AND ANOTHER
|
August 1, 2017 |
VEDPRAKASH DEVKINANDAN CHIRIPAL Vs. STATE OF GUJARAT
|
March 31, 2017 |
VEERA EXPORTS Vs. ASST. COMMISSIONER OF INCOME TAX CIRCLE
|
June 5, 2017 |
VEGAD CHITHARBHAI MOHANBHAI Vs. KHETIVADI UTPAN BAZAR
|
January 23, 2017 |
VELJIBHAI AMARSING RAJPUT Vs. STATE OF GUJARAT
|
December 26, 2017 |
VELJIBHAI MAVJIBHAI MISTRY Vs. JOITIBEN WD/O BABABHAI JAITABHAI PATEL THROUGH LEGAL HEIRS AND 4
|
September 18, 2017 |
VELJIBHAI RAMJIBHAI KOSHIYA Vs. COLLECTOR
|
July 19, 2017 |
VERDURE SCIENCES INC Vs. M/S. K. PATEL PHYTO EXTRACTIONS PVT. LTD
|
March 30, 2017 |
VESTABHAI MATABHAI DAMOR Vs. STATE OF GUJARAT
|
August 9, 2017 |
VESTIBEN @ JASHUBEN GOMANBHAI VASAVA Vs. VAKIL NAND YADAV & 2 ORS.
|
August 30, 2017 |
VIDEOCON INDUSTRIES LTD Vs. V.V. PANDYA & 2
|
February 28, 2017 |
VIDHYUT KAMDAR SANGH Vs. GUJARAT URJA VIKAS NIGAM LIMITED
|
March 15, 2017 |
VIDYA MADHUSUDAN MURKUMBI Vs. STATE OF GUJARAT
|
April 4, 2017 |
VIDYAMANDIR TRUST, PALANPUR Vs. STATE OF GUJARAT
|
September 20, 2017 |
VIJAY ALIAS BANKE GIRISHBHAI DARJI Vs. STATE OF GUJARAT
|
March 14, 2017 |
VIJAY CHANDRAKANT MULCHANDANI Vs. UNION OF INDIA
|
November 28, 2017 |
VIJAY HARISHCHANDRA PATEL Vs. INCOME TAX OFFICER
|
December 6, 2017 |
VIJAY TIMBER INDUSTRIES PRIVATE LIMITED Vs. DISTRICT COLLECTOR
|
December 28, 2017 |
VIJAY VENKATRAO KAMAT Vs. COMMISSIONER OF CUSTOMS, KANDLA
|
September 7, 2017 |
VIJAYAKUMAR NARSIBHAI PATEL Vs. STATE OF GUJARAT
|
April 7, 2017 |
VIJAYBHAI @ MANGALIYO KANTIBHAI CHHAGANBHAI RAVAL Vs. STATE OF GUJARAT AND 1 ANOTHER
|
July 14, 2017 |
VIJAYBHAI @ NAGI KALUBHAI MAKVANA Vs. STATE OF GUJARAT
|
January 31, 2017 |
VIJAYBHAI FULABHAI PATEL Vs. GUJARAT SECONDARY AND HIGHER SECONDARY EDUCATION BOARD
|
January 20, 2017 |
VIJAYBHAI GOVINDBHAI PATNI Vs. ORIENTAL BANK OF COMMERCE
|
September 18, 2017 |
VIJAYBHAI KALUBHAI Vs. STATE OF GUJARAT
|
October 14, 2017 |
VIJAYBHAI KHANDUBHAI PATEL Vs. STATE OF GUJARAT
|
November 25, 2017 |
VIJAYBHAI PARSINGBHAI BILWAL Vs. STATE OF GUJARAT
|
December 7, 2017 |
VIJAYBHAI THAKARSIBHAI PRAJAPATI Vs. BHUPENDRABHAI RAMANLAL PATEL & 2
|
August 2, 2017 |
VIJAYCHANDRA PRAKASH SHUKLA Vs. STATE OF GUJARAT
|
January 27, 2017 |
VIJAYKUMAR NARANBHAI DHOLA Vs. STATE OF GUJARAT
|
June 9, 2017 |
VIJAYKUMAR PRAKASHCHANDRA SONI Vs. STATE OF GUJARAT
|
November 3, 2017 |
VIJAYKUMAR TAKHUBHAI PARMAR Vs. STATE OF GUJARAT
|
July 18, 2017 |
VIJUBEN JADAVBHAI MAGHROLA Vs. STATE OF GUJARAT
|
August 18, 2017 |
VIKARAM KHODABHAI CHAUHAN Vs. STATE OF GUJARAT AND 2
|
April 24, 2017 |
VIKAS FERRO & 2 Vs. MAHARAJA SAYAJIRAO UNIVERSITY OF BARODA
|
February 7, 2017 |
VIKAS SHIPPING CORPORATION & AND ORS. Vs. UNION OF INDIA & AND ORS.
|
September 7, 2017 |
VIKASKUMAR ASHOKKUMAR KACHHIYA Vs. STATE OF GUJARAT, THROUGH SECRETARY AND OTHERS
|
October 5, 2017 |
VIKRAM ANIL GAUTAM Vs. STATE OF GUJARAT
|
September 8, 2017 |
VIKRAMBHAI @ BHAKO KESHUBHAI BAMBHANIYA Vs. STATE OF GUJARAT
|
October 3, 2017 |
VIKRAMBHAI KALIDAS SOLANKI Vs. STATE OF GUJARAT & 1 ANR.
|
July 24, 2017 |
VIKRAMJI MATHURJI THAKOR Vs. STATE OF GUJARAT
|
January 23, 2017 |
VIKRAMSINH BALDEVJI CHAUHAN Vs. STATE OF GUJARAT
|
December 7, 2017 |
VIKRAMSINH SATUBHA SODHA Vs. ISHWARDAN CHENDAN GADHVI
|
March 23, 2017 |
VIKRANT PRAVEENBHAI NIKAM Vs. STATE OF GUJARAT
|
April 27, 2017 |
VIMAL DAIRY LIMITED Vs. KAIRA DIST. CO OPERATIVE MILK PRODUCERS UNION LTD.
|
March 20, 2017 |
VIMAL H. BHATT Vs. GUJARAT MARITIME BOARD
|
March 16, 2017 |
VIMALKUMAR BHARATBHAI KATARA & Vs. STATE OF GUJARAT & 3
|
December 19, 2017 |
VINAY GAJANAND BHOMIA Vs. STATE OF GUJARAT &
|
November 28, 2017 |
VINAYKANT G KARGASTHALA Vs. STATE OF GUJARAT & 3
|
February 6, 2017 |
VINAYKRAO S DESAI Vs. S K CONSTRUCTION THRO A M PATEL
|
April 4, 2017 |
VINOD @ VIJAY BHAGUBHAI PATEL Vs. STATE OF GUJARAT & ANR.
|
May 5, 2017 |
VINOD JASWANTRAY VYAS Vs. STATE OF GUJARAT
|
February 13, 2017 |
VINOD SESHRAO PALASAGAR Vs. STATE OF GUJARAT
|
December 11, 2017 |
VINODBAHI MANILAL VORA Vs. PARTNER OF DISSOLVED PARTNERSHIP FIRM VINAY CERAMIC
|
April 10, 2017 |
VINODBHAI @ VALJIBHAI BHAGVANBHAI RABARI Vs. STATE OF GUJARAT
|
November 27, 2017 |
VINODBHAI AMARSINH BARIYA Vs. STATE OF GUJARAT
|
November 30, 2017 |
VINODBHAI MULJIBHAI KAKKAD Vs. ELECTRICAL INSPECTOR
|
April 4, 2017 |
VINODBHAI SHAMJIBHAI RAVANI Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1
|
February 15, 2017 |
VINTECH SHOPPE PVT. LTD Vs. UNION OF INDIA
|
January 25, 2017 |
VINUBHAI HARIBHAI PATEL Vs. STATE OF GUJARAT
|
March 24, 2017 |
VINUBHAI JESANGBHAI PATEL Vs. STATE OF GUJARAT
|
February 9, 2017 |
VINUBHAI MOHANLAL DOBARIA Vs. CHIEF COMMISSIONER OF INCOME TAX
|
March 21, 2017 |
VINUJI JUHAJI THAKOR Vs. THE STATE OF GUJARAT & 1
|
November 11, 2017 |
VIPINCHANDRA HIRALAL PATEL Vs. STATE OF GUJARAT AND 4
|
April 20, 2017 |
VIPULBHAI GOVINDBHAI JADAV Vs. STATE OF GUJARAT
|
July 14, 2017 |
VIPULBHAI HARJIVANBHAI PARMAR Vs. STATE OF GUJARAT
|
June 7, 2017 |
VIPULBHAI KESHAVBHAI PARMAR Vs. STATE OF GUJARAT
|
August 1, 2017 |
VIPULBHAI M. CHAUDHARY Vs. STATE OF GUJARAT AND OTHERS
|
April 26, 2017 |
VIPULJI GOPALJI THAKOR Vs. STATE OF GUJARAT
|
June 14, 2017 |
VIPULKUMAR DAHYALAL BHEDA Vs. V.S. COSMOPHARMA PVT. LTD. AND ORS.
|
September 8, 2017 |
VIPULSINH MAHENDRASINH JADEJA Vs. STATE OF GUJARAT
|
January 25, 2017 |
VIRAJI TARAJI THAKORE Vs. STATE OF GUJARAT
|
June 22, 2017 |
VIRAL JAYANTILAL PARIKH Vs. STATE OF GUJARAT
|
May 5, 2017 |
VIRALBHAI PRAVINBHAI KOLI PATEL & ... Vs. STATE OF GUJARAT
|
November 30, 2017 |
VIRBAI AAMAD KOLI Vs. STATE OF GUJARAT
|
December 27, 2017 |
VIRBHADRASINH RANJITSINH PARMAR Vs. STATE OF GUJARAT
|
November 23, 2017 |
VIRENDRA VITTHALBHAI VAISHNAV Vs. STATE OF GUJARAT &
|
November 28, 2017 |
VIRENDRAKUMAR MULJIBHAI PRAJAPATI Vs. HINDUSTAN PETROLEUM CORP.LIMITED
|
December 26, 2017 |
VIROJA CHIRAG RAMESHBHAI Vs. STATE OF GUJARAT
|
December 1, 2017 |
VIRSANGJI MANAJI THAKOR Vs. STATE OF GUJARAT
|
February 6, 2017 |
VISEN INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
|
July 6, 2017 |
VISHAL @ VASU BALDEVBHAI RABARI Vs. STATE OF GUJARAT
|
June 29, 2017 |
VISHAL DEVABHAI @ DESAIBHAI RABARI Vs. STATE OF GUJARAT
|
April 19, 2017 |
VISHAL KAMLESH PARIKH Vs. STATE OF GUJARAT & 1
|
January 27, 2017 |
VISHALKUMAR AMRUTBHAI KALASVA Vs. STATE OF GUJARAT
|
March 30, 2017 |
VISHALKUMAR SHYAMJIBHAI CHAUHAN Vs. STATE OF GUJARAT
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November 15, 2017 |
VISHNUBHAI BUDHIYABHAI PATEL Vs. STATE OF GUJARAT
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June 14, 2017 |
VISHNUBHAI GOVINDBHAI PANCHAL Vs. STATE OF GUJARAT
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December 5, 2017 |
VISHNUBHAI MANILAL MODI Vs. NAGENDRASINH MAHIPALSINH RAJPUT
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July 3, 2017 |
VISHNUBHAI VIRAMBHAI BHARWAD Vs. STATE OF GUJARAT
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December 11, 2017 |
VISHNUBHAI VIRAMBHAI DESAI Vs. STATE OF GUJARAT
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June 27, 2017 |
VISHNUPRASAD DAHYABHAI BRAHMBHATT Vs. STATE OF GUJARAT
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March 14, 2017 |
VISHWAS SUDHANSHU BHAMBURKAR Vs. GIRISH PATEL & 3
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December 13, 2017 |
VITAL VENTURES LTD. THROGH ITS CONSTITUTED ATTORNEY Vs. M.V. INFINITY IMO 8115215 A MOTOR VESSEL FLYING THE FLAT OF LIBERIA
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February 17, 2017 |
VITHALBHAI G. PRAJAPATI Vs. INCOME TAX OFFICER
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August 28, 2017 |
VITHALBHAI HARIBHAI PATANVADIAPSI NADIAD TOWN POLICE STATION Vs. STATE OF GUJARAT
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June 8, 2017 |
VITRAG IMPEX Vs. STATE OF GUJARAT
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December 15, 2017 |
VODAFONE MOBILE SERVICES LIMITED Vs. STATE OF GUJARAT
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March 23, 2017 |
VRAJESH @ LALO KIRITBHAI CHHATRALA Vs. STATE OF GUJARAT
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April 12, 2017 |
VRAJLAL BACHUBHAI KHACHARIYA Vs. STATE OF GUJARAT AND ORS
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September 1, 2017 |
VRUSHTI INDUSTRIES Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION THRO MANAGING AND 1
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September 25, 2017 |
WAGHELA JITENDRASINH SHANKUJI Vs. STATE OF GUJARAT
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August 4, 2017 |
WAVES FOODS LTD Vs. ASSISTANT P.F. COMMISSIONER
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July 6, 2017 |
WESTFORD TRADE SERVICES LTD Vs. ARDOR INTERNATIONAL PRIVATE LIMITED
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June 19, 2017 |
WESTFORD TRADE SERVICES LTD Vs. CHEM EDGE INTERNATIONAL PRIVATE LIMITED
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June 19, 2017 |
YAKUBBHAI HUSENBHAI SELOT Vs. STATE OF GUJARAT
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February 6, 2017 |
YAMINI N.MEHTA Vs. STATE OF GUJARAT
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September 25, 2017 |
YASHINBHAI SULTANBHAI PATHAN Vs. STATE OF GUJARAT
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March 20, 2017 |
YASHWANTKUMAR HIRALAL PATEL Vs. HITESHKUMAR CHUNNALAL AGRAWAL & 1.
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September 1, 2017 |
YASHWANTSINH MOHABBATSINH MAKWANA Vs. GUJARAT ELECTRICITY BOARD
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June 7, 2017 |
YASIN ALIAS TITI IBRAHIMBHAI KURESHI Vs. STATE OF GUJARAT
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April 26, 2017 |
YASINKHAN @ MUNNO AELAMKHAN MALEK (JAT) Vs. STATE OF GUJARAT
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August 11, 2017 |
YASMINBEN Vs. STATE OF GUJARAT
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February 6, 2017 |
YATINKUMAR JASUBHAI PATEL Vs. STATE OF GUJARAT
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February 22, 2017 |
YOGESH BHARATBHAI NIMBARK AND ORS. Vs. STATE OF GUJARAT & ANR.
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December 22, 2017 |
YOGESHBHAI LAJIBHAI BHATIA Vs. STATE OF GUJARAT
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June 12, 2017 |
YOGRAJSINH @ YOGIRAJSINH ... Vs. STATE OF GUJARAT
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December 22, 2017 |
YUNUS VALI AHMED BHANA Vs. ISMAIL ADAM VALIMOHAMMED BAPU
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August 9, 2017 |
YUSUF VALI MUSA MITHA Vs. STATE OF GUJARAT
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June 19, 2017 |
YUSUFBHAI ALIBHAI MAULVI Vs. STATE OF GUJARAT
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July 19, 2017 |
YUSUFBHAI SALIMBHAI JETHWA Vs. STATE OF GUJARAT
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November 3, 2017 |
ZAHIDABEN Vs. STATE OF GUJARAT
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November 27, 2017 |
ZAID BHAGAT Vs. STATE OF GUJARAT
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November 3, 2017 |
ZAKIA AHSAN JAFRI Vs. SPECIAL INVESTIGATION TEAM - SIT
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October 5, 2017 |
ZALA BALUSINH BECHARSINH Vs. PATEL NAVINCHANDRA POPATLAL
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April 7, 2017 |
ZALA KANTUBHA BHIKHUBHA ... Vs. STATE OF GUJARAT
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December 15, 2017 |
ZALA RANUBHA NANUBHA Vs. STATE OF GUJARAT
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October 7, 2017 |
ZALA VINUBHA DHANUBHA Vs. STATE OF GUJARAT
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July 25, 2017 |
ZUBEDABEN BACHUBHAI DESAI Vs. STATE OF GUJARAT
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June 23, 2017 |