A A MANSURI Vs. STATE OF GUJARAT
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March 3, 2010 |
A B CHAVDA Vs. STATE OF GUJARAT
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July 29, 2010 |
A B GARWARE Vs. STATE OF GUJARAT
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October 26, 2010 |
A BAD MUNICIPAL CORPORATION Vs. THAKORLAL T SONI
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July 12, 2010 |
A G SCRAP CORPORATION AND 1 Vs. GUJARAT MARITIME BOARD AND 1
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January 21, 2010 |
A K PATEL AND CO CONST PVT LTD Vs. STATE OF GUJARAT
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January 21, 2010 |
A M BRAHMABHATT Vs. INDIAN OIL CORPN LTD
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May 11, 2010 |
A M C Vs. VINESHKUMAR JAYANTILAL SAKARIA 2 SARVODAY COMMERCIAL CENTRE
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January 18, 2010 |
A M C Vs. DALAL SURESH DHULABHAI
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July 30, 2010 |
A N SHAH Vs. VINAY SOLVENT EXTRACTION INDIA PVT LTD
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February 26, 2010 |
A R PATEL FOOD INSPECTOR Vs. KAMARALI HABIBBHAI MOMIN
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July 28, 2010 |
A S GILL Vs. STATE OF GUJARAT
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April 13, 2010 |
A SATAR A MUSABHAI Vs. STATE OF GUJARAT
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December 24, 2010 |
A U MALEK Vs. STATE OF GUJARAT
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May 11, 2010 |
AABEDINBHAI S BALDIWALA Vs. REGISTRAR CO OPERATIVE SOCIETIES
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May 13, 2010 |
AADHUMIK PATEL PARK CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF GUJARAT
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June 24, 2010 |
AAHIR PARBATBHAI GOVINDBHAI Vs. STATE OF GUJARAT
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September 17, 2010 |
AAKRUTI CERAMICS PVT LTD Vs. DENA BANK
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June 18, 2010 |
AAMINKHAN ALIKHAN PATHAN Vs. STATE OF GUJARAT
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June 16, 2010 |
AASIF SAIFUDDIN VORA Vs. KHODIYAR MANDAP SERVICE
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August 23, 2010 |
AATHIYA SAMASTA PANCH SUB COMMITTEE Vs. LIAKT ABDULKARIMKHAN PATHAN
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June 18, 2010 |
ABAD DAIRY Vs. SAROJBEN MAHESHBHAI TALATI
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September 6, 2010 |
ABAD DIST PANCHAYAT Vs. MANUBHAI D PATEL
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July 21, 2010 |
ABAD MUNI CORPORATION Vs. EVEREST THEATRES
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September 20, 2010 |
ABATES AS PER EXHIBIT 50 AND 5 ORS Vs. SHRIRANG GULABRAV GHUMAR AND ORS
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September 29, 2010 |
ABBAKHALID ABDULLA AARAB Vs. STATE OF GUJARAT
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March 18, 2010 |
ABBASBHAI JIVABHAI MANSURI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION DIVISIONAL CONTROL
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August 4, 2010 |
ABBASKHAN BABUKHAN PATHAN Vs. STATE OF GUJARAT
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October 25, 2010 |
ABDUL JABBAR A SHAIKH Vs. KHATIJA F PUNAWALA
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September 13, 2010 |
ABDUL KARIM GULAM RASUL Vs. MAHEBUBMIYA HAMIDMIYA SHAIKH
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September 29, 2010 |
ABDUL KARIM GULAM RASUL Vs. MAHEBUB MIYA HAMID MIYA SHAIKH
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May 12, 2010 |
ABDUL KARIM ZAVERI Vs. DISTRICT MAGISTRATE
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April 30, 2010 |
ABDUL KARIM ZAVERI Vs. DISTRICT MAGISTRATE RECEIVER OF WRECK
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August 17, 2010 |
ABDUL RAOOF HUSSEIN BADAM ALIAS SAUD HAJI Vs. STATE OF GUJARAT
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October 27, 2010 |
ABDUL SALIM ABDUL MUNAF SHAIKH ALIAS SALIMBHAI Vs. NARCOTICS CONTROL BUREAU
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January 27, 2010 |
ABDUL SATTAR JUMMEKHA MEVALI Vs. STATE OF GUJARAT
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August 27, 2010 |
ABDUL VAHABBIN MAHAMAD RUMI Vs. STATE OF GUJARAT
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June 16, 2010 |
ABDULBHAI SULEMANBHAI MAJOTHI Vs. COMMISSIONER OF POLICE
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July 16, 2010 |
ABDULLA MIYA Vs. NOORUNISHA
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April 8, 2010 |
ABDULRASID ALIAS RAJU PATHAN MOHMMARAZAKKHAN PATHAN Vs. COMMISSIONER OF POLICE
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August 6, 2010 |
ABDULRAZZAK SULEMANBHAI BASRA Vs. ABDULSATTAR HAJIDAUD CHAACHADIYA
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November 29, 2010 |
ABDULREHMAN LALLU AGED 37 YRS AND 1 Vs. UNION OF INDIA
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April 6, 2010 |
ABHESANG SABALSANG RATHOD Vs. STATE OF GUJARAT
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August 4, 2010 |
ABHIMANU ARJUN JAGTAP Vs. PRADIPBHAI RASIKLAL RAVAL
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March 23, 2010 |
ABHISAR DEVELOPERS Vs. TORRENT POWER LIMITED
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September 14, 2010 |
ABID HUSSEN ABDULKARIM SHAIKH Vs. STATE OF GUJARAT
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June 17, 2010 |
ABID SULEMAN MEMBER CHAIRMAN Vs. STATE OF GUJARAT
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August 4, 2010 |
ABIDBHAI JIVABHAI GADHWALA Vs. STATE OF GUJARAT
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May 5, 2010 |
ABIDHUSEN ALIAS DANGO IQBALBHAI LUHAR Vs. STATE OF GUJARAT
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October 20, 2010 |
ABUBAKAR GANIBHAI MAHETAR Vs. UNION OF INDIA
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August 20, 2010 |
ACHARYASHRI NARENDRAPRASADJI MAHARAJ ANANDPRASADJI Vs. MAKNIBEN
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November 16, 2010 |
ACME PHARMACEUTICALS Vs. TORRENT PHARMACEUTICALS LTD
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January 11, 2010 |
ACTION COMMITTEE FOR RESOLVING THE PROBLEMS OF GUJARATSALT MANUFACTURERS Vs. UNION OF INDIA
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January 20, 2010 |
ADAMBHAI ALIAS MUNNO KADI ISUBBHAI MAJOTHI Vs. STATE OF GUJARAT
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May 14, 2010 |
ADAMBHAI MOHMADBHAI AND 2 ORS Vs. STATE OF GUJARAT
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April 29, 2010 |
ADANI ENTERPRISES LIMITED Vs. STATE
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August 12, 2010 |
ADARSH CHEMICALS AND FERTILIZERS LTD Vs. STATE OF GUJARAT
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April 21, 2010 |
ADARSH PRAFUL HIWRALE Vs. STATE OF GUJARAT
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July 16, 2010 |
ADDITIONAL SPECIAL LAND ACQUISITION OFFICER Vs. KHENGARBHAI HIRABHAI DESAI
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December 10, 2010 |
ADMINISTATOR BARVALA GRAM PANCHAYAT Vs. STATE OF GUJARAT AND ANR
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April 28, 2010 |
ADMINISTRATOR Vs. PARMAR CHIMANBHAI RAMJIBHAI
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August 16, 2010 |
ADMINISTRATOR LOK PRAKASHAN LTD Vs. SUNILBHAI HARIPRASAD VORA
|
August 9, 2010 |
ADMINISTRATOR SHISHU KUNJ DAY CARE CENTRE Vs. SATISH SHAMJIBHAI DHANKECHA
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August 9, 2010 |
AGARWAL BHAVNA SURESH Vs. UNION OF INDIA
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April 22, 2010 |
AGARWAL MITTAL CONCAST P. LTD. Vs. OFFICIAL LIQUIDATOR OF JALAN FORGINGS LTD. (IN LIQUIDATION) AND ORS.
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January 11, 2010 |
AGRICULTURAL PRODUCE MARKETING COMMITTEE Vs. SANJAY J TRIVEDI
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July 22, 2010 |
AGRICULTURE PRODUCE MARKET COMMITTEE Vs. STATE OF GUJARAT
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June 17, 2010 |
AGRICULTURE PRODUCE MARKET COMMITTEE Vs. DEPUTY SECRETARY AGRICULTURE AND COOPERATION DEPT
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April 13, 2010 |
AHIR BHIKA KHODA Vs. AHIR BHAI VAJUBHAI ALIAS RANBAI NARAN
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October 30, 2010 |
AHIR BHIKHA KHODA Vs. AHIR BAI VAJUBAI ALIAS RANBAI NARAN
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October 13, 2010 |
AHIR MALDE MARKHI Vs. STATE OF GUJARAT
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January 27, 2010 |
AHMEDABAD ADVANCE MILLS LTD Vs. TEXTILE LABOUR ASSOCIATION
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January 18, 2010 |
AHMEDABAD MUNICIPAL CORP Vs. SAMVEG ARVINDBHAI
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August 6, 2010 |
AHMEDABAD MUNICIPAL CORPN Vs. SECRETARY AHMEDABAD MUNICIPAL SERVANT
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July 30, 2010 |
AHMEDABAD MUNICIPAL CORPN Vs. NATIONAL RAYON CORPORATION LTD
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September 24, 2010 |
AHMEDABAD MUNICIPAL CORPN Vs. BANK OF INDIA
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September 17, 2010 |
AHMEDABAD MUNICIPAL CORPORATION Vs. DASHRATHBHAI G PATEL
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September 7, 2010 |
AHMEDABAD MUNICIPAL CORPORATION Vs. RITA HUKU KARAMCHANDANI
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September 30, 2010 |
AHMEDABAD MUNICIPAL CORPORATION Vs. KAMLADEVI KESHARSINGH
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September 30, 2010 |
AHMEDABAD MUNICIPAL CORPORATION Vs. RAJESH BALKRUSHNA SAWANT
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October 8, 2010 |
AHMEDABAD MUNICIPAL CORPORATION Vs. RAJIV SHANTILAL MARADIA
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September 15, 2010 |
AHMEDABAD MUNICIPAL CORPORATION Vs. MINAXIBEN A KATARIA
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September 15, 2010 |
AHMEDABAD MUNICIPAL CORPORATION Vs. SECRETARY
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July 29, 2010 |
AHMEDABAD MUNICIPAL CORPORATION Vs. HANSRAJBHAI TIRTHDAS RAHERA
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July 28, 2010 |
AHMEDABAD MUNICIPAL CORPORATION Vs. AHMEDABAD MUNICIPAL NOKAR MANDAL
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August 3, 2010 |
AHMEDABAD MUNICIPAL CORPORATION Vs. JAYANTIBHAI HARIBHAI PATEL
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July 28, 2010 |
AHMEDABAD MUNICIPAL CORPORATION Vs. BIRJUBHAI KISHORBHAI PATEL
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July 28, 2010 |
AHMEDABAD MUNICIPAL CORPORATION Vs. SERALI JAFARALI KHOJA
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July 28, 2010 |
AHMEDABAD MUNICIPAL CORPORATION Vs. AHMEDABAD MUNICIPAL NOKAR MANDAL
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July 19, 2010 |
AHMEDABAD MUNICIPAL CORPORATION Vs. MANJULABEN NARANBHAI
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July 22, 2010 |
AHMEDABAD MUNICIPAL CORPORATION Vs. KANTIBAI HIRABHAI
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March 9, 2010 |
AHMEDABAD MUNICIPAL CORPORATION Vs. HARISHCHANDRA BABULAL VAGHELA
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October 19, 2010 |
AHMEDABAD MUNICIPAL CORPORATION Vs. AHMEDABAD MUNICIPAL EMPLOYEESASSOCIATION
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October 12, 2010 |
AHMEDABAD MUNICIPAL CORPORATION Vs. DIVYANG ROLLING MILLS
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September 15, 2010 |
AHMEDABAD MUNICIPAL CORPORATION Vs. SANJAYBHAI BIHARILAL
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September 23, 2010 |
AHMEDABAD MUNICIPAL CORPORATION Vs. HUKU D KARAMCHANDANI
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September 30, 2010 |
AHMEDABAD MUNICIPAL CORPORATION Vs. B M P TEXTILES PVT LTD
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September 15, 2010 |
AHMEDABAD MUNICIPAL CORPORATION Vs. AHMEDABAD DISTRICT CO OP MILK PRODUCERS UNION LTD
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September 15, 2010 |
AHMEDABAD MUNICIPAL NAGAR PRATHMIK SHIKSHAN SAMITI Vs. LILABEN ISHWARBHAI PATEL
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July 22, 2010 |
AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. LILARAM AMBARAM DATHANIA
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July 29, 2010 |
AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. HARENDRAKUMAR AMRATLAL DAVE
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August 26, 2010 |
AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. AJAYBHAI SURESHCHANDRA DAVE
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August 26, 2010 |
AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. KANTILAL S VAGHELA
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November 19, 2010 |
AHMEDABAD MUNICIPAL TRANSPORT SERVICES Vs. NARENDRA S ZAVERI
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August 26, 2010 |
AHMEDABAD MUNICIPAL TRANSPORT SERVICES Vs. BHAGVATBHAI AMBALAL PRAJAPATI
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August 12, 2010 |
AHMEDABAD NEW TEXTILE MILLS Vs. MAMLATDAR
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August 27, 2010 |
AHMEDABAD ROADWAYS PVT LTD Vs. SAMIR RAJNIKANT
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December 3, 2010 |
AHMEDABAD URBAN DEVELOPMENT AUTHORITY Vs. DEPUTY DIRECTOR OF INCOME TAX
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March 22, 2010 |
AHMEDBHAI GULAMBHAI SHEIKH Vs. STATE OF GUJARAT AND 2
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January 22, 2010 |
AIA ENGINEERING LTD. Vs. DISPUTE RESOLUTION PANEL
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August 31, 2010 |
AIR CONTROL AND CHEMICAL ENGINEERING CO LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT
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December 30, 2010 |
AIRPORT AUTHORITY OF INDIA Vs. BHARAT H PARMAR
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August 26, 2010 |
AIRPORT AUTHORITY OF INDIA Vs. BHARAT H PARMAR
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October 7, 2010 |
AJAY HARIBHAI PATEL Vs. STATE OF GUJARAT
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September 21, 2010 |
AJAY N GANDHI Vs. STATE OF GUJARAT
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June 17, 2010 |
AJAY VITTHALBHAI TALPADA Vs. POLICE COMMISSIONER
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August 13, 2010 |
AJAYBHAI MULUBHAI SHIYAL Vs. COMMISSIONER OF POLICE
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August 27, 2010 |
AJAYKUMAR MENVALSING THAKOR Vs. STATE OF GUJARAT
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October 20, 2010 |
AJAYKUMAR SACHIDANAND MISHRA Vs. STATE OF GUJARAT
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October 27, 2010 |
AJGARALI KASIMALI SAIYED Vs. STATE OF GUJARAT
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February 8, 2010 |
AJIT A PATEL Vs. UNION OF INDIA
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August 6, 2010 |
AJITBHAI ISHWARBHAI PATEL Vs. STATE OF GUJARAT
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February 2, 2010 |
AJITRAY KESHAVLAL JANI AND ANR Vs. STATE OF GUJARAT THROUGH LD SECRETARY AND ANR
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July 28, 2010 |
AJITSINH JADEJA Vs. STATE OF GUJARAT
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July 19, 2010 |
AJWA SUB-DIVISION EMPLOYEES COOP SOCIETY Vs. SHANTABEN KALYANBHAI THAKORE
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October 13, 2010 |
AKHIL GUJARAT GENERAL MAZDOOR SANGH Vs. NIRMA CHEMICAL WORKS LTD
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August 31, 2010 |
AKHIL GUJARAT KOTAN MAZDOOR SANGH Vs. P B M POLYTEX LIMITED
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September 1, 2010 |
AKIL KHALILBHAI SHAIKH Vs. COMMISSIONER OF POLICE
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August 6, 2010 |
ALANKAR TALKIES Vs. DISTRICT MAGISTRATE
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December 9, 2010 |
ALASUR HATHIYABHAI CHARAN Vs. STATE OF GUJARAT
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December 24, 2010 |
ALAY JITUBHAI SHAH Vs. SECRETARY APPEALS REVENUE DEPARTMENT
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July 27, 2010 |
ALEMBIC CHEMICAL WORKS CO LTD Vs. STATE OF GUJARAT
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July 14, 2010 |
ALIVE Vs. UTTAR GUJARAT VIJ CO LTD
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January 27, 2010 |
ALKABEN Vs. STATE OF GUJARAT
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November 25, 2010 |
ALKABEN VIPULBHAI SHAH Vs. STATE OF GUJARAT
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February 15, 2010 |
ALKESH DHANESHBHAI SONI Vs. STATE OF GUJARAT
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October 11, 2010 |
ALLARAKHA ALIAS IMRANA MAKBULBHAI SHAIKH Vs. COMMISSIONER OF POLICE
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January 27, 2010 |
ALLARAKHI Vs. MAHEBUBMIYAN HAMIDMIYA SHAIKH
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September 29, 2010 |
ALLIED TEXTILE ENGINEERS Vs. REGIONAL DIRECTOR
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August 9, 2010 |
ALPA MARKETING ENTERPRISES Vs. JAIHIND AGENCIES
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August 18, 2010 |
ALPESH ALIAS APPU PANKAJBHAI THAKAR Vs. COMMISSIONER OF POLICE
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July 15, 2010 |
ALPESHKUMAR NAVINCHAND JAISWAL Vs. REGIONAL TRANSPORT OFFICER
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November 19, 2010 |
ALTA LEASING AND FINANCE LTD Vs. VAJRA BEARINGS LTD
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January 29, 2010 |
ALTAF IBRAHIMBHAI DODHIYA Vs. STATE OF GUJARAT
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October 20, 2010 |
ALWIN LAURENCE MEENDONSA Vs. STATE OF GUJARAT
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August 17, 2010 |
AMAD NOORMAMAD BAKALI Vs. STATE OF GUJARAT
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December 21, 2010 |
AMAD NOORMAMAD BHATTI Vs. STATE OF GUJARAT
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February 26, 2010 |
AMAN @ LANGDO AHMEDBHAI, SIPAI THROUGH SAMIRBHAI AHMEDBHAI SI Vs. COMMISSIONER OF POLICE AND 2 ORS
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October 22, 2010 |
AMAR FOOD PRODUCTS Vs. UNION OF INDIA SECRETARY
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September 29, 2010 |
AMARBEN PARSHOTTAMBHAI RATHOD Vs. STATE OF GUJARAT
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November 16, 2010 |
AMARDEEP ASSOCIATION NAVSARI Vs. DAKSHIN GUJARAT VIJ CO LTD
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June 14, 2010 |
AMARJITSINGH LADHSINGH KHANUJA Vs. MANGALSING ARJANSING KHANUJA
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August 12, 2010 |
AMARKUMAR ALIAS PINTOO CHATURBHAI PRAJAPATI Vs. STATE OF GUJARAT
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May 13, 2010 |
AMARSINGH DEVISINGH Vs. STATE OF GUJARAT
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May 21, 2010 |
AMARSINH ALIAS LAKHO JASWANTSINH THAKOR Vs. STATE OF GUJARAT
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July 22, 2010 |
AMARSINH PARBATSINH RATHOD Vs. COMMISSIONER OF POLICE
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July 22, 2010 |
AMBABEN JAGDISHBHAI MAGANBHAI Vs. STATE OF GUJARAT
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October 27, 2010 |
AMBABEN SOMABHAI MAKWANA Vs. GANPATBHAI JALAMBHAI RATHOD
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April 27, 2010 |
AMBALAL HIRABHAI PATEL Vs. SOMABHAI PARSOTTAMBHAI PATEL
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January 18, 2010 |
AMBALAL J PATEL Vs. INQUIRY OFFICER GHANSHYAMBHAI S MISHRA
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August 2, 2010 |
AMBALAL SARABHAI ENTERPRISES Vs. GAMBHIRSINGH BHARATSINGH GARASIYA
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October 21, 2010 |
AMBARAM MANSUKHDAS ARAMVANI Vs. STATE OF GUJARAT
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October 1, 2010 |
AMBASANA METAL PARTS Vs. CENTRAL BANK OF INDIA
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February 10, 2010 |
AMBIKA TILES AND STONE SUPPLIER Vs. STATE OF GUJARAT
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April 12, 2010 |
AMC Vs. GUJ MUNICIPAL AND PANCHAYAT KAMDAR ASSON
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March 2, 2010 |
AMI PIGMENTS PVT LTD Vs. STATE OF GUJARAT THR SECRETARY
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February 26, 2010 |
AMINABAI Vs. BAKALI ALIMAMAD BACHAU
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August 5, 2010 |
AMINBHAI MURADBHAI SANDHI Vs. STATE OF GUJARAT
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January 12, 2010 |
AMIRBHAI GULABBHAI SAIYED Vs. STATE OF GUJARAT
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November 29, 2010 |
AMIT ALIAS RAJU RAMSHANKER MISHRA Vs. STATE OF GUJARAT
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January 15, 2010 |
AMIT B JETHAVA Vs. STATE OF GUJARAT
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June 15, 2010 |
AMIT R PATEL FOOD INSPECTOR Vs. VISHNUKUMAR SHIVLAL SHARMA
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July 28, 2010 |
AMIT RAVINDRABHAI TRIVEDI Vs. OL OF M/S GUJARAT TELEPHONE CABLES LTD
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August 17, 2010 |
AMIT RAVJIBHAI PATEL Vs. VIJAYBHAI MOTILAL SONKAR
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May 3, 2010 |
AMIT RAVJIBHAI PATEL FOOD INSPECTOR Vs. VIKRAMSINH SHAMBHUSINH RAJPUT
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July 12, 2010 |
AMITA CONSTRUCTION Vs. BHUJ MERCANTILE COPERATIVE BANK LTD
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January 22, 2010 |
AMITABEN Vs. ASHOKKUMAR AMBALAL THAKKAR
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September 24, 2010 |
AMITABEN BHAILALBHAI PARMAR Vs. STATE OF GUJARAT
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February 19, 2010 |
AMITABEN C ACHARYA Vs. STATE OF GUJARAT
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September 28, 2010 |
AMITBHAI ANILCHANDRA SHAH Vs. CENTRAL BUREAU OF INVESTIGATION
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October 29, 2010 |
AMITBHAI J PANCHAL Vs. MAHENDRABHAI SHANKARBHAI PATEL
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April 16, 2010 |
AMITKUMAR ALIAS KANCHA Vs. STATE OF GUJARAT
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February 19, 2010 |
AMITKUMAR MANSUKHLAL SONI Vs. STATE OF GUJARAT
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August 13, 2010 |
AMRATBHAI MANIBHAI PATEL Vs. APPELLATE AUTHORITY AND THE ELECTRICAL INSPECTOR
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April 27, 2010 |
AMRATBHAI N PATEL Vs. SENIOR DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
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December 1, 2010 |
AMRATJI ALIAS BHAGAJI MAFATJI THAKOR Vs. STATE OF GUJARAT
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August 12, 2010 |
AMRELI MUNICIPALITY Vs. JITENDRA BAPUSINH PARMAR ADDS MUNICIPAL OFFICE AMRELI
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August 26, 2010 |
AMRELI NAGARPALIKA Vs. LALITKUMAR K. PANDYA
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August 5, 2010 |
AMRISH G PAREKH Vs. STATE OF GUJARAT
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July 27, 2010 |
AMRISH RASIKLAL LALBHAI PAREKH Vs. COMMISSIONER OF POLICE
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May 14, 2010 |
AMRUTBEN TAKHATSINH PARMAR Vs. STATE OF GUJARAT
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February 18, 2010 |
AMRUTBHAI BACHUBHAI PADHAR Vs. STATE OF GUJART
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November 24, 2010 |
AMRUTBHAI KACHARABHAI CHAMAR Vs. DEVARAM VEAST MINA
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February 4, 2010 |
AMRUTBHAI LALLUBHAI RABARI Vs. BHIMJIBHAI UKABHAI VAGHASIYA
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June 17, 2010 |
AMRUTLAL MANEKCHAND SHETH Vs. STATE OF GUJARAT
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July 9, 2010 |
AMTHABHAI CHHAGANBHAI PATEL ALIAS UMIYA ICE FACTORY Vs. CHAIRMAN LIFE INSURANCE COPRN OF INDIA
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January 29, 2010 |
AMTHIBEN DEVJIBHAI RABARI Vs. STATE OF GUJARAT
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May 14, 2010 |
AMTHU RANMAL THAKOR Vs. STATE OF GUJARAT
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August 27, 2010 |
AMTS Vs. ATUL CHIMANLAL SHAH
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November 15, 2010 |
ANAND AGRICULTURAL UNIVERSITY Vs. KANTILAL JINABHAI TALPADA
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September 28, 2010 |
ANAND AGRICULTURAL UNIVERSITY Vs. SURAJBEN BABUBHAI SODHA PARMAR
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July 22, 2010 |
ANAND PEOPLES MEDICARE SOCI Vs. STATE OF GUAJRAT
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February 22, 2010 |
ANANDIBEN JAMABHAI PATEL Vs. STATE OF GUJARAT
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April 21, 2010 |
ANANDKUMAR SHYAM NARAYAN MISRA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
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February 25, 2010 |
ANANDKUMAR SOMABHAI MALI Vs. INAYATKHAN AJAMKHAN CHAVDA HUSBAND OF DECEASED
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December 29, 2010 |
ANANTKUMAR SHRIGANESH TIWARI Vs. STATE OF GUJARAT
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December 20, 2010 |
ANANTRAI B JOSHI Vs. SHREE NATHJI DAIRY FARM
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April 16, 2010 |
ANANTRAO SHANKARRAO JAGTAP Vs. SAYAJI IRON AND ENGG CO PVT LTD
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July 30, 2010 |
ANAR SOFTCOM PRIVATE LIMITED Vs. STATE
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June 17, 2010 |
ANG AUTO LTD Vs. MUNAF B BALA
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July 21, 2010 |
ANIL ALIAS ANIP LAGAJIBHAI TAMACHE Vs. STATE OF GUJARAT
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August 26, 2010 |
ANIL ALIAS JOHN ALIAS DINESH ALIAS RAKESH Vs. COMMISSIONER OF POLICE
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February 23, 2010 |
ANIL PRATHAM Vs. STATE OF GUJARAT
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January 20, 2010 |
ANIL PRODUCTS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
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February 4, 2010 |
ANIL SYNTHETICS Vs. S RAMAMOORTHI
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November 25, 2010 |
ANILBHAI HASMUKHBHAI SONI Vs. UNION OF INDIA
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July 2, 2010 |
ANILKUMAR KANSAL Vs. DIVISIONAL CONTROLLER
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December 1, 2010 |
ANILKUMAR NATVARSINH VASAVA Vs. STATE OF GUJARAT
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January 12, 2010 |
ANIMAL PROTECTION TRUST Vs. UNION OF INDIA
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July 29, 2010 |
ANIRUDDHSINH VAJUBHA ZALA Vs. SARPANCH
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September 17, 2010 |
ANITA Y ADHYARU Vs. STATE OF GUJARAT
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June 17, 2010 |
ANJANABEN CHANDULAL Vs. STATE OF GUJARAT
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March 19, 2010 |
ANJUMANE ISLAM Vs. ADMINISTRATIVE OFFICER
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May 15, 2010 |
ANKLESHWAR NAGRIK SAHAKARI BANK LTD Vs. HASMUKHLAL MOHANLAL AMDAVADI AND 2
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April 9, 2010 |
ANSUYABEN WD/O ANANTRAI JIVSHANKER THAKER Vs. KUMBHAR KANJIBHAI MAVJIBHAI
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July 1, 2010 |
ANUP ENGINEERING LIMITED Vs. SHRINARAYAN KANAIYALAL
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July 30, 2010 |
ANVARALI ABDULLAMIYA SAIYED Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
August 10, 2010 |
APN SINHA Vs. OIL AND NATURAL GAS CORPORATI ON LIMITED
|
February 19, 2010 |
AQUA CLEAR PRIVATE LTD Vs. CHARU CHEMICALS AND TECHNOLOGIES LTD
|
December 16, 2010 |
ARAI Vs. STATE OF GUJARAT
|
February 3, 2010 |
AREFABANU MOHAMMAD SULEMANKHAN PATHAN Vs. PLASTOKEM INDUSTRIES LIMITED
|
November 18, 2010 |
ARIF MUNENBHAI MANIYAR Vs. STATE OF GUJARAT
|
August 20, 2010 |
ARIFBHAI USMANBHAI SHEIKH Vs. STATE OF GUJARAT
|
August 27, 2010 |
ARIFHUSAIN RAFIKHUSAIN SHAIKH Vs. SWALE MOHMED AHMEDHISAIN
|
March 23, 2010 |
ARJAN LAKHMAN GOHIL Vs. STATE OF GUJARAT AND ANR
|
March 8, 2010 |
ARJANBHAI ODHARBHAI DESAI Vs. AHMEDABAD MUNICIPAL TRANSPORT CORPORATION
|
August 26, 2010 |
ARJUN ODEDRA Vs. MANAGING DIRECTOR
|
July 28, 2010 |
ARJUNLAL M UPADHYAYA Vs. STATE OF GUJARAT
|
March 16, 2010 |
ARMESH ALIASALPESH FATAJI CHAUHAN Vs. STATE OF GUJARAT
|
December 27, 2010 |
ARPITA B SHAH Vs. STATE OF GUJARAT
|
April 19, 2010 |
ARUN MOTORS Vs. COMMISSIONER OF COMMERCIAL TAX
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April 23, 2010 |
ARUNA Vs. NARENDRA CHHAGANBHAI PARMAR
|
December 13, 2010 |
ARUNABA Vs. TUSHARSINH MAHENDRASINH ZALA
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November 24, 2010 |
ARUNBHAI HARILAL DAVE Vs. STATE OF GUJARAT
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November 25, 2010 |
ARUNKUMAR HARIRAM GUPTA Vs. STATE OF GUJARAT
|
July 23, 2010 |
ARUNKUMAR KANORIA Vs. STATE OF GUJARAT
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April 13, 2010 |
ARUNKUMAR M PRAVASI Vs. STATE OF GUJARAT
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March 29, 2010 |
ARVIND ALIAS AJIT ALIAS MOHANBHAI SOLANKI Vs. STATE OF GUJARAT
|
February 2, 2010 |
ARVIND ALIAS HARISHBHAI BHARADWAJ Vs. COMMISSIONER OF POLICE
|
May 10, 2010 |
ARVIND LIMITED Vs. STATE OF GUJARAT
|
May 13, 2010 |
ARVIND MANSUKH MAKWANA Vs. STATE OF GUJARAT
|
February 22, 2010 |
ARVIND METAL INDUSTRIES SINCE AMALGAMATED Vs. KESHAV VALABHAI MIGHTY LABOUR ASSOCIATION
|
July 9, 2010 |
ARVINDBHAI Vs. STATE OF GUJARAT
|
December 9, 2010 |
ARVINDBHAI ARJANBHAI JHALA Vs. DEPUTY ENGINEER PASCHIM GUJARAT VIJ CO LTD
|
December 1, 2010 |
ARVINDBHAI DHANABHAI CHAUDHARY Vs. S VAIDYANATHAN
|
October 13, 2010 |
ARVINDBHAI MANIBHAI PARMAR Vs. STATE OF GUJARAT
|
December 2, 2010 |
ARVINDBHAI RAMNIKLAL TRIVEDI Vs. STATE OF GUJARAT
|
June 29, 2010 |
ARVINDBHAI SHANTILAL SOLANKI Vs. STATE OF GUJARAT
|
February 22, 2010 |
ARVINDBHAI TRIKAMBHAI PATEL Vs. ROOP BODY BUILDERS
|
October 1, 2010 |
ARVINDBHAI VRUJKISHORLAL DESAI Vs. MAMLATDAR AND AGRICULTURAL LAND TRIBUNAL
|
October 19, 2010 |
ARWIND B CHAUHAN Vs. STATE OF GUJARAT
|
August 16, 2010 |
ASHABEN Vs. STATE OF GUJARAT
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August 4, 2010 |
ASHABEN ALIAS KOTI Vs. STATE OF GUJARAT
|
October 20, 2010 |
ASHABEN ALIAS PATLI SURESHBHAI CHUNARA Vs. COMMISSIONER OF POLICE
|
May 10, 2010 |
ASHAKUMARI BABULAL Vs. LIFE INSURANCE CORPORATION OF INDIA
|
December 2, 2010 |
ASHAKUMARI C ARYA Vs. OFFICE OF THE ASSISTANT INSPECTOR
|
May 7, 2010 |
ASHAPURA ENTERPRISE Vs. CENTRAL WAREHOUSING CORPORATION
|
July 23, 2010 |
ASHARAFKHAN BHISHAJI Vs. STATE OF GUJARAT
|
February 17, 2010 |
ASHIBEN AMIBHAI MATHAKIA Vs. MAMADBHAI ALIBHAI BADI
|
April 21, 2010 |
ASHIF Vs. STATE OF GUJARAT
|
October 27, 2010 |
ASHIF JUSABHAI MTHUPUTRA Vs. STATE OF GUJARAT
|
August 27, 2010 |
ASHIMA LIMITED Vs. NACHMO KNITEX LIMITED
|
August 16, 2010 |
ASHIMA SYNTEX PRIVATE LTD Vs. DASHRATHBHAI M DOSHI
|
September 13, 2010 |
ASHISH ALIAS TINIYO ALIAS MIYA ARVINDBHAI PATEL Vs. STATE OF GUJARAT
|
August 3, 2010 |
ASHIT SHIPPING SERVICE PVT LTD Vs. ALLAHABAD BANK
|
August 18, 2010 |
ASHOK ALIAS LALIO POPATBHAI DATANI Vs. STATE OF GUJARAT
|
October 21, 2010 |
ASHOK CHANDUBHAI THAKORE Vs. COMMISSIONER OF POLICE
|
July 15, 2010 |
ASHOK CHANDUJI THAKOR Vs. DEPUTY COLLECTOR
|
December 29, 2010 |
ASHOK GYANCHAND JODHANI Vs. NANARAM SHOBHRAJ MILLS LTD
|
May 10, 2010 |
ASHOK J NAYAK Vs. STATE OF GUJARAT AND 2
|
April 6, 2010 |
ASHOK JAYANTILAL KAMDAR Vs. LIFE INSURANCE CORPORATION OF INDIA
|
November 25, 2010 |
ASHOK MANHARLAL SHAH Vs. AJAY MANHARLAL SHAH
|
May 4, 2010 |
ASHOK POPATLAL DATANI Vs. GEETABEN
|
March 4, 2010 |
ASHOK SHIVLAL VAISHYA Vs. STATE OF GUJARAT
|
November 18, 2010 |
ASHOKBHAI BACHUBHAI Vs. STATE OF GUJARAT
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October 22, 2010 |
ASHOKBHAI HIMATLAL SHAH Vs. STATE OF GUJARAT
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October 20, 2010 |
ASHOKBHAI JIVANBHAI VARSAT Vs. STATE OF GUJARAT
|
February 4, 2010 |
ASHOKBHAI KALIDAS CHUNARA Vs. STATE OF GUJARAT
|
July 22, 2010 |
ASHOKBHAI RAMESHCHANDRA BAJRANGWALA Vs. ALLI MOOSA RAJAH
|
November 29, 2010 |
ASHOKBHAI SHIVSHANKAR TRIVEDI Vs. STATE OF GUJARAT
|
August 25, 2010 |
ASHOKKUMAR B NAIK Vs. STATE OF GUJARAT AND ORS
|
September 30, 2010 |
ASHOKKUMAR SUNDERALAL SHAH Vs. COMPETENT AUTHOIRITY AND DY COLLECTOR
|
August 27, 2010 |
ASHRAF YUSUF JAVRAWALA Vs. STATE OF GUJARAT
|
October 20, 2010 |
ASHVINBHAI DALPATBHAI VASAVA Vs. STATE OF GUJARAT
|
July 29, 2010 |
ASHVINBHAI NAGARBHAI DALVADI Vs. STATE OF GUJARAT AND ANR
|
December 30, 2010 |
ASHWINBHAI H ACHARYA Vs. JAGDISHBHAI MEEGHJIBHAI
|
January 18, 2010 |
ASHWINBHAI H ACHARYA FOOD INSPECTOR Vs. DILIPBHAI JAYANTILAL
|
December 15, 2010 |
ASHWINKUMAR RAOJIBHAI PATEL Vs. STATE OF GUJARAT
|
December 1, 2010 |
ASLAM FARIDBHAI GHASLETWALA Vs. STATE OF GUJARAT
|
February 3, 2010 |
ASLAMKHAN AIYUBKHAN PATHAN Vs. COMMISSIONER OF POLICE
|
August 6, 2010 |
ASPAKHUSEN ABDULRASHID SHAIKH Vs. COMMISSIONER OF POLICE
|
October 27, 2010 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NARMADA CHEMATUR PETROCHEMICALS LTD.
|
April 8, 2010 |
ASSISTANT GENERAL MANAGER Vs. P K THAKKAR CONSTRUCTION PVT LTD
|
April 26, 2010 |
ASSOCIATION OF PATHOLOGIST OF BHAVNAGAR Vs. SECRETARY HEALTH DEPARTMENT
|
September 17, 2010 |
ASTAD PARAKH Vs. STATE OF GUJARAT
|
February 4, 2010 |
ATHAR M SAIYAD Vs. STATE OF GUJARAT
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August 6, 2010 |
ATIQ ALIAS KHALIL MOHAMMAD IDRISHKHAN PATHAN Vs. STATE OF GUJARAT
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October 27, 2010 |
ATISH KAMLESHBHAI SHAH Vs. STATE OF GUJARAT
|
August 13, 2010 |
ATUL KESHUBHAI CHAUHAN Vs. STATE OF GUJARAT
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October 20, 2010 |
ATUL STEEL ROLLING MILLS PVT LTD Vs. PREMCHAND BHIMCHAND VERMA
|
September 13, 2010 |
ATULBHAI CHHAGANBHAI NAGPARA Vs. STATE OF GUJARAT
|
October 22, 2010 |
ATULBHAI DAYABHAI KAPASI Vs. STATE OF GUJARAT
|
April 13, 2010 |
ATULKUMAR BECHARBHAI PARMAR Vs. STATE OF GUJARAT AND 3 ORS
|
May 3, 2010 |
ATULKUMAR MULSHANKAR JOSHI Vs. MINABEN ATULKUMAR JOSHI
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July 21, 2010 |
AUTHRISED OFFICER CANARA BANK Vs. SULAY TRADERS
|
February 25, 2010 |
AZIZ ABDUL MAJID BANARASI Vs. STATE OF GUJARAT
|
July 16, 2010 |
B K RAJA Vs. STATE OF GUJARAT
|
August 13, 2010 |
B M PATEL Vs. STATE OF GUJARAT
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August 25, 2010 |
B P VORA Vs. STATE OF GUJARAT
|
May 4, 2010 |
B S JANI DEPUTY COMMISSIONER INTELLIGENCE Vs. STATE OF GUJARAT
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April 21, 2010 |
BABAJI JEHAJI THAKOR Vs. JITENDRA AMBASHANKER MEHTA
|
August 2, 2010 |
BABLU ALIAS KACHINDO BHARATBHAI GUPTA Vs. STATE OF GUJARAT
|
November 25, 2010 |
BABRA GRAM PANCHAYAT Vs. BARKAT ALI MAGANBHAI NATHWANI
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July 13, 2010 |
BABUBHAI ARJANBHAI PATIDAR Vs. STATE OF GUJARAT
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July 28, 2010 |
BABUBHAI BHIMABHAI DESAI Vs. STATE OF GUJARAT
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August 4, 2010 |
BABUBHAI D PARMAR Vs. BIRLA COPPER DAHEJ BHARUCH
|
August 27, 2010 |
BABUBHAI JAMNADAS PATEL Vs. STATE OF GUJARAT
|
November 18, 2010 |
BABUBHAI MERVANBHAI PATEL Vs. STATE OF GUJARAT
|
August 26, 2010 |
BABUBHAI MOHANBHAI HARIJAN Vs. REGIONAL DIRECTOR S T CORPORATION
|
August 4, 2010 |
BABUBHAI MOHANBHAI LUHAR Vs. CHIEF OFFICER
|
August 5, 2010 |
BABUBHAI NATHUMAL HEMRAJANI Vs. STATE OF GUJARAT
|
October 6, 2010 |
BABUBHAI RAJABHAI PARADAVA Vs. PASCHIM GUJARAT VIJ COMPANY LTD
|
January 27, 2010 |
BABUBHAI RATNABHAI CHAMAR Vs. GUJARAT SCHEDULE CASTE ECONOMIC DEVELOPMENT CORP LTD
|
May 4, 2010 |
BABUBHAI S SOLANKI Vs. AHMEDABAD MUNICIPAL CORPORATION
|
August 16, 2010 |
BABUBHAI SHAKARABHAI PARMAR Vs. COMMISSIONER OF POLICE
|
July 15, 2010 |
BABUJI GANDAJI Vs. STATE OF GUJARAT
|
April 23, 2010 |
BABUL PRODUCTS LTD Vs. UNION OF INDIA
|
July 28, 2010 |
BABULAL K DARJI Vs. HIGH COURT OF GUJARAT
|
August 6, 2010 |
BABURAO TULSIRAO SAHARE Vs. COMMISSIONER OF POLICE
|
October 27, 2010 |
BACHSANGJI CHEHRAJI THAKUR Vs. DEPUTY GENERAL MANAGER
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December 8, 2010 |
BACHUBHAI JUMABHAI JAT Vs. MOHANLAL SHANKARLAL PANCHAL
|
February 10, 2010 |
BADAMIBEN DILIPSINH Vs. TORRENT POWER AEC CO LTD
|
July 26, 2010 |
BADHA KANA CHHELANA Vs. STATE OF GUJARAT
|
February 2, 2010 |
BADHEKA MAGANLAL DAYASHANKER Vs. BAI OTI ALIAS VASTA KARSAN
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April 13, 2010 |
BADHEKA MAGANLAL DAYASHANKER Vs. VANANI VASTA KARSHAN
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May 5, 2010 |
BADHEKA MAGANLAL DAYASHNAKER Vs. VANANI VASTA KARSHAN
|
May 13, 2010 |
BADI ALIBHAI AHMED NOORMOHMED Vs. PATEL BALWANTRAY PREMCHAND
|
April 16, 2010 |
BADLIBEN Vs. STATE OF GUJARAT
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August 27, 2010 |
BAHADURSINH KHUMANSINH GOHIL Vs. STATE OF GUJARAT
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July 9, 2010 |
BAI ANUPAMABEN Vs. STATE OF GUJARAT
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August 13, 2010 |
BAI KASHI Vs. PARSHOTTAMBHAI DAHYABHAI MISTRI
|
July 16, 2010 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. AMBABEN SANJAYBHAI RAMESHBHAI VASAVA
|
May 14, 2010 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED VADODARA Vs. KETANKUMAR MOHANSINH PRAJAPATI
|
September 1, 2010 |
BAJAJ COL CHEM Vs. DEPUTY SUPERINTENDENT OF STAMP
|
September 30, 2010 |
BAJRANG OIL MILL Vs. RAJKOT DISTRICT CO OPERATIVE BANK LTD
|
January 25, 2010 |
BAKKAR MOHMAD ABDUL RAZAK Vs. COLLECTOR OF PANCHMAHAL
|
March 22, 2010 |
BAKUL ALIAS SANNI RAMESHBHAI VASAVA Vs. STATE OF GUJARAT
|
October 27, 2010 |
BALAJI ALIAS VINAJI JAYAJI THAKORE Vs. STATE OF GUJARAT
|
February 10, 2010 |
BALAJI YARN TRADERS PVT LTD Vs. GOVERNMENT OF INDIA
|
February 18, 2010 |
BALBHADRASINH BACHUBHA GOHIL Vs. STATE OF GUJARAT
|
May 4, 2010 |
BALDEVBHAI DHANABHAI VALAND Vs. STATE OF GUJARAT
|
December 30, 2010 |
BALENDRABHAI KANTIBHAI PATEL Vs. STATE OF GUJARAT
|
January 13, 2010 |
BALKRUSHNALAL ALIAS JHADO RAMMURTY IYER Vs. STATE OF GUJARAT
|
August 20, 2010 |
BALVANTBHAI JINABHAI DHAMI Vs. SHANTILAL KANJIBHAI RATANPARA AND 11
|
January 21, 2010 |
BALVANTBHAI LAXMANBHAI Vs. STATE OF GUJARAT
|
April 23, 2010 |
BALWANTBHAI DHARAMSHIBHAI VARIA AND 51 ORS Vs. STATE OF GUJARAT AND 6 ORS
|
October 4, 2010 |
BANASKANTHA DIST COOP MILK PRODUCERS UNION LTD Vs. GUJARAT INFORMATION COMMISSION
|
February 25, 2010 |
BANASKANTHA DISTRICT CENTRAL COOPERATIVE BANK LTD Vs. GUJARAT INFORMATION COMMISSION
|
February 26, 2010 |
BANK OF BARODA Vs. BALBIR KUMAR PAUL
|
April 28, 2010 |
BANK OF BARODA Vs. OFFICIAL LIQUIDATOR OF MOTOROL INDIA LIMITED
|
May 13, 2010 |
BANK OF BARODA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
November 25, 2010 |
BANSAL BROTHERS Vs. DEPUTY SECRETARY
|
March 5, 2010 |
BANSILAL K GAJJAR Vs. RAM ASHRE KALLU
|
November 25, 2010 |
BARIA HIRASINGH RAISINGH ALIAPATELLA Vs. CHAIRMAN
|
March 8, 2010 |
BARIA MANGALBHAI KHUMABHAI Vs. STATE OF GUJARAT
|
May 13, 2010 |
BARODA CITY CO OPERATIVE BANK LIMITED Vs. JAIPRABHABEN B PATEL
|
April 27, 2010 |
BARODA CITY CO OPERATIVE BANK LTD Vs. STATE OF GUJARAT
|
May 13, 2010 |
BARODA COMMERCIAL CORPORATION LTD Vs. VADODARA MUNICIPAL CORPORATION
|
July 30, 2010 |
BARODA ELECTRIC METERS LTD Vs. MAKANBHAI KANJIBHAI MAKWANA
|
July 15, 2010 |
BARODA MUNICIPAL CORP Vs. MOHMEDASIM ABDULSAMAD BINHAMID
|
January 29, 2010 |
BARODA RAYON CORPORATION LTD Vs. MAHENDRABHAI SHANKARLAL PATEL
|
April 7, 2010 |
BARODA RAYON CORPORATION LTD Vs. VILESHKUMAR SHANTILAL ACHARYA
|
October 27, 2010 |
BAROT DINESHKUMAR KANTILAL Vs. STATE OF GUJARAT
|
September 21, 2010 |
BAROT KASHAJI KANJI Vs. BAROT HANSHAJI KASAJI
|
August 20, 2010 |
BAROT VITHALBHAI CHIMANBHAI Vs. DUDHSAGAR DAIRY EMPLOYEES CREDIT AND SUPPLY CO OP SOC LTD
|
May 14, 2010 |
BASIRBHAI UMARBHAI JUNEJA Vs. STATE OF GUJARAT
|
July 22, 2010 |
BATUKBHAI VIRJIBHAI VAGHASIYA Vs. STATE OF GUJARAT
|
July 15, 2010 |
BAVKU ALIAS LALO BHURABHAI GADHVI Vs. STATE OF GUJARAT
|
October 18, 2010 |
BB PARMAR Vs. UNION OF INDIA
|
August 10, 2010 |
BECHARDAS GOVINDLAL Vs. PRABHAV CO OP HOUSING SOCIETY LTD
|
April 20, 2010 |
BEDI GRAM PANCHAYAT Vs. ARKEDIYA SHIPPING AND TRADING COMPANY
|
May 13, 2010 |
BHACHABHAI MAHADEVBHAI AYAR Vs. STATE OF GUJARAT
|
May 6, 2010 |
BHAGIRATH ALIAS BHATO PRAVINSIN BALVANTSINH VAGHELA Vs. STATE OF GUJARAT
|
August 30, 2010 |
BHAGUBHAI DEVJIBHAI PATEL Vs. AHMEDABAD MUNICIPAL CORPORATION
|
April 22, 2010 |
BHAGUBHAI JIVABHAI PATEL Vs. KALABEN BHAGUBHAI JIVABHAI
|
June 17, 2010 |
BHAGWANBHAI TALSIBHAI PATEL Vs. NARAYANBHAI DHULABHAI PATEL
|
July 13, 2010 |
BHAGWANDAS KARSANDAS PATEL Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION AND ANR
|
July 28, 2010 |
BHAGWATIBEN Vs. STATE OF GUJARAT
|
August 12, 2010 |
BHAGWATIPRASAD DOLATRAI MEHTA Vs. STATE OF GUJARAT
|
October 28, 2010 |
BHAGYODAYA CO OP BANK LTD Vs. ASHOKBHAI M AGRAWAL
|
April 30, 2010 |
BHAILALBHAI KHODIDAS PRAJAPATI Vs. RAMESHKUMAR JETHALAL SHAH
|
February 19, 2010 |
BHAILALBHAI SHAMALBHAI PATEL Vs. STATE OF GUJARAT
|
August 17, 2010 |
BHAKTIBEN V DAVE Vs. PATAN NAGAR PALIKA
|
July 22, 2010 |
BHAKTIBHAI GODADBHAI PATEL Vs. SURAT MUNICIPAL CORPORATION SURAT MAHA NAGAR SEVA SEDAN
|
July 15, 2010 |
BHALJIBHAI JAYRAMBHAI RATHVA Vs. STATE OF GUJARAT
|
December 16, 2010 |
BHALJIBHAI K NAYAK Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
March 2, 2010 |
BHALSINH ALIAS BHALIYO GOPALSINH CHAVDA Vs. COMMISSIONER OF POLICE
|
October 27, 2010 |
BHAMMARSINGH T SISODIYA Vs. GUJATAT STATE ROAD TRANSPORT CORPORATION
|
August 4, 2010 |
BHANJI JAMNADAS HARIJAN Vs. KANDLA PORT TRUST
|
April 16, 2010 |
BHANUBEN Vs. STATE OF GUJARAT
|
August 12, 2010 |
BHANUBEN Vs. STATE OF GUJARAT
|
July 21, 2010 |
BHANUBEN BIPINCHANDRA PARMAR Vs. DIRECTOR GENERAL OF POLICE
|
April 19, 2010 |
BHANUBEN DURLABHBHAI PATEL Vs. STATE OF GUJARAT
|
September 24, 2010 |
BHANUBEN RASIKLAL RASIKLAL J SHUKLA Vs. BHARATBHAI VINODRAI DAVE
|
May 14, 2010 |
BHANUBHAI BAWABHAI RATHWA Vs. MANAGEMENT OF GUJARAT REFINERYINDIAN OIL CORPORATION
|
October 18, 2010 |
BHANUBHAI JAYRAMBHAI MALI Vs. STATE OF GUJARAT
|
May 14, 2010 |
BHANUPRASAD M JOSHI Vs. STATE OF GUJARAT
|
December 22, 2010 |
BHANUPRASAD PURSHOTTAM VYAS Vs. STATE OF GUJARAT AND ANR
|
April 21, 2010 |
BHANVARLAL MOGCHAND JAIN Vs. STATE OF GUJARAT
|
October 28, 2010 |
BHARAT Vs. STATE OF GUJARAT
|
October 21, 2010 |
BHARAT CHIMANLAL PATEL Vs. STATE OF GUJARAT
|
November 15, 2010 |
BHARAT FERTILIZER INDUSTRIES LTD AND ANR Vs. STATE OF GUJARAT AND ANR
|
March 3, 2010 |
BHARAT H PARMAR Vs. AIRPORT AUTHORITY OF INDIA
|
March 11, 2010 |
BHARAT MANSUKHBHAI MAKWANA Vs. STATE OF GUJARAT
|
November 29, 2010 |
BHARAT PETROLEUM CORPN LTD Vs. STATE OF GUJARAT
|
May 6, 2010 |
BHARAT SANCHAR NIGAM LIMITED Vs. STATE OF GUJARAT
|
April 22, 2010 |
BHARAT SANCHAR NIGAM LIMITED Vs. STATE OF GUJARAT
|
August 25, 2010 |
BHARAT SINH JUJAR SINH VAGHELA Vs. COMMISSIONER OF POLICE
|
January 28, 2010 |
BHARAT TEXTILE WORKS Vs. PRABHAT DALABHAI DESAI
|
July 20, 2010 |
BHARAT VASHRAMBHAI RABARI Vs. STATE OF GUJARAT
|
October 6, 2010 |
BHARAT VIJAY CONSTRUCTION (P) LTD Vs. DIVISIONAL RAILWAY MANAGER (WORKS) AND ORS
|
March 5, 2010 |
BHARATBHAI BHIKHABHAI GOHIL Vs. BOTAD MUNICIPALITY
|
July 16, 2010 |
BHARATBHAI HIRABHAI PARIKH Vs. BECHARBHAI KARSHANBHAI JOGATIYA
|
August 13, 2010 |
BHARATBHAI LALJIBHAI NAKUM Vs. KANJIBHAI DEVSHIBHAI NAKUM
|
August 31, 2010 |
BHARATBHAI RAMESHBHAI SOLANKI Vs. STATE OF GUJARAT
|
July 15, 2010 |
BHARATBHAI RAMNIKLAL SATA Vs. COLLECTOR AND DISTRICT MAGISTRATE
|
February 3, 2010 |
BHARATBHAI UMEDSANG Vs. STATE OF GUJARAT
|
April 13, 2010 |
BHARATBHAI VIRABHAI PARMAR AND 3 Vs. STATE OF GUJARAT
|
January 21, 2010 |
BHARATJI UMEDJI CHAUHAN ALIAS BHARATBHAI UMEDSANG THAKORE Vs. STATE OF GUJARAT
|
August 17, 2010 |
BHARATKUMAR CHANDRAVADAV DAVE Vs. STATE OF GUJARAT
|
January 18, 2010 |
BHARATKUMAR GANPATLAL PANDYA Vs. STATE OF GUJARAT
|
July 13, 2010 |
BHARATKUMAR GULABCHAND GOPANI Vs. GENERAL MANAGER
|
July 9, 2010 |
BHARATKUMAR SHANKARBHAI SOMANI Vs. VINUBHAI VITTHALBHAI PATEL ALIAS VINUBHAI JIVABHAI PATEL
|
April 13, 2010 |
BHARATKUMAR SHANTILAL Vs. LAXMINARAYAN BHURELAL
|
July 27, 2010 |
BHARATSING MADHAVSING SOLANKI Vs. REVENUE SECRETARY
|
January 29, 2010 |
BHARTI INFRATEL LTD Vs. STATE OF GUJARAT
|
July 1, 2010 |
BHARTIBEN Vs. DISTRICT EDUCATION OFFICER AND 2
|
January 19, 2010 |
BHARTIBEN CHOTUBHAI PADHIAR Vs. STATE OF GUJARAT
|
July 27, 2010 |
BHARTIBEN GANESHBHAI CHUNARA Vs. COMMISSIONER OF POLICE
|
May 11, 2010 |
BHARTIBEN N BHAVSAR Vs. KULSACHIV
|
August 3, 2010 |
BHARTIBEN SHAILESHBHAI CHUNARA Vs. COMMISSIONER OF POLICE
|
October 18, 2010 |
BHARTIYA KARMCHARI SANGH Vs. OIL AND NATURAL GAS CORPORATION
|
April 15, 2010 |
BHARUCH DISTRICT COOPERATIVE BANK LIMITED Vs. GUJARAT INFORMATION COMMISSION
|
February 26, 2010 |
BHARUCH MUNICIPALITY Vs. STATE OF GUJARAT
|
October 8, 2010 |
BHARUCH NAGAR PALIKA NAGAR SEVA SADAN Vs. RIYAZ ABDUL HAKIMULLA
|
December 3, 2010 |
BHARWAD KUKA KHENGAR AND 2 ORS Vs. STATE OF GUJARAT
|
March 25, 2010 |
BHASKAR KHUSHALDAS NAYAK Vs. BHARAT VIJAY MILLS LTD
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July 9, 2010 |
BHATHA GAMNA KHEDUTONI SAKBHAJI AND FAL VECHAN KARNARI SAHKARI Vs. DIRECTOR
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January 11, 2010 |
BHATT SNEHABEN MAHESHKUMAR Vs. STATE OF GUJARAT
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February 24, 2010 |
BHATTBHAI NATHABHAI BHIL Vs. DIVISIONAL SECURITY COMMISSIONER
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February 18, 2010 |
BHAVANBHAI BABABHAI THAKOR Vs. STATE OF GUJARAT
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November 25, 2010 |
BHAVESH RAMESHCHANDRA SHAH PATEL Vs. RAJULA NAGAR PANCHAYAT
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July 12, 2010 |
BHAVESHBHAI ALIAS BHAVLO MAHENDRABHAI GOHEL Vs. COMMISSIONER OF POLICE
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May 10, 2010 |
BHAVESHBHAI NARESHCHANDRA AMIN Vs. STATE OF GUJARAT
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November 25, 2010 |
BHAVI VIPULKUMAR SHAH Vs. STATE OF GUJARAT
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September 27, 2010 |
BHAVIN S PATEL Vs. BHARAT K PATEL
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July 19, 2010 |
BHAVNA CORPORATION Vs. YESWANT VIRCHAND DESAI
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November 15, 2010 |
BHAVNA SEVA SANGH Vs. STATE OF GUJARAT
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September 27, 2010 |
BHAVNABEN RAMESHBHAI MAKANI Vs. STATE OF GUJARAT
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August 30, 2010 |
BHAVNABEN RAYJIBHAI PATEL Vs. DILIPBHAI MOHANBHAI DIVAKAR
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September 28, 2010 |
BHAVNAGAR DISTRICT PANCHAYAT Vs. BABUBHAI MOHANBHAI GARANIA
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March 31, 2010 |
BHAVNAGAR MUNI CORPO Vs. MULUBHA DADBHA GADHVI
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May 14, 2010 |
BHAVNAGAR MUNICIPAL CORPN Vs. DL MAKWANA
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October 19, 2010 |
BHAVNAGAR MUNICIPAL CORPORATION Vs. NARESH CHANDULAL PAMNANI
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September 1, 2010 |
BHAVNAGAR MUNICIPAL CORPORATION Vs. DHARMENDRA B VEGAD
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December 30, 2010 |
BHAVNAGAR MUNICIPAL CORPORATION Vs. MUNINDAR SHANTILAL DAVE AND 2 ORS
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September 30, 2010 |
BHAVNAGAR NAGRIK SAHAKARI BANK LTD Vs. STATE OF GUJARAT
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December 1, 2010 |
BHAVNAGAR UNIVERSITY Vs. N K OJHA
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December 23, 2010 |
BHAVNAGR ELECTRICITY CO LTD Vs. COMPETENT OFFICER UNDER GUJARAT PUBLIC PREMISES AND 3
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January 18, 2010 |
BHAYABHAI VAJSHIBHAI HATHALIA Vs. STATE OF GUJARAT
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December 13, 2010 |
BHAYJUBHAI ZALUBHAI GAMIT Vs. STATE OF GUJARAT
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August 2, 2010 |
BHAYLALBHAI MANGABHAI RATHWA Vs. STATE OF GUJARAT
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April 29, 2010 |
BHIKABHAI ARAJANBHAI CHANDPA Vs. SECRETARY
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February 10, 2010 |
BHIKHABHAI B PADHIYAR Vs. PRAKASH J SHAH
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December 8, 2010 |
BHIKHABHAI MOTIBHAI CHAVDA Vs. STATE OF GUJARAT
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May 10, 2010 |
BHIKHALAL DAMJI VAGHRI Vs. GALABHAI AYAR DRIVER
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June 15, 2010 |
BHIKHIBEN Vs. STATE OF GUJARAT
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December 15, 2010 |
BHIKHIBEN RAMESHBHAI RANDERI Vs. STATE OF GUJARAT
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February 18, 2010 |
BHIM KELAVANI MANDAL Vs. SHIVABHAI K PARMAR
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February 8, 2010 |
BHIMANI KHADI GRAMODYOG SANGH Vs. MALSI DESAR MAHESHWARI
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November 30, 2010 |
BHOGILAL CHHOGULAL PVT LTD Vs. UNION OF INDIA
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January 22, 2010 |
BHOI VIJAYBHAI BABUBHAI Vs. MAMLATDAR
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September 7, 2010 |
BHOPABHAI RAVJIBHAI BHIL Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
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December 22, 2010 |
BHOYA RAMESHBHAI RADKABHAI Vs. VALSAD JILLA KUKANA SAMAJVIKASMANDAL
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March 23, 2010 |
BHUDARBHAI THAKERSHIBHAI PATEL Vs. GOKALDAS PRAGJIBHAI A PARTNERSHIP FIRM
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May 13, 2010 |
BHUPATBHAI BACHUBHAI GAJERA Vs. GUJARAT URJA VIKAS NIGAM LTD
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June 14, 2010 |
BHUPATBHAI MANGAJI THAKOR Vs. STATE OF GUJARAT
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July 9, 2010 |
BHUPENDRA ALIAS KALU PRABHUBHAI PATEL Vs. COMMISSIONER OF POLICE
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October 22, 2010 |
BHUPENDRA ALIAS LALO KARSHANBHAI CHAMAR Vs. STATE OF GUJARAT
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April 21, 2010 |
BHUPENDRA LALTABHAI MISHRA Vs. STATE OF GUJARAT
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August 27, 2010 |
BHUPENDRABHAI HASMUKHBHAI DALWADI Vs. DECEASED SAVITRIBEN GANUMAL KRISHNANI
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August 30, 2010 |
BHUPENDRABHAI NAGARDAS SONI Vs. STATE OF GUJARAT
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October 11, 2010 |
BHURABHAI BHANUBHAI MORI Vs. AHIR JIVABHAI HOJABHAI ZALA
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May 14, 2010 |
BHURABHAI RANABHAI KOLI Vs. STATE OF GUJARAT
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October 6, 2010 |
BHURABHAI VEJABHAI AGATH Vs. PRESIDENT CHIEF OFFICER
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December 23, 2010 |
BHURAJI BHERAJI MARWADI Vs. STATE OF GUJARAT
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November 18, 2010 |
BHUVNESHWARSINH ALIAS SUNIL ALIAS BALUR TEJBAHADURSINH THAKUR Vs. COMMISSIONER OF POLICE
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August 13, 2010 |
BI COLOUR BALLPEN COMPANY PVT LTD Vs. BHUPAT L VYAS
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March 29, 2010 |
BILAG INDUSTRIES PVT. LTD. Vs. CUSTOMS, EX. AND S.T. APPELLATE TRIBUNAL
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December 21, 2010 |
BILKSHBEN S MORIA Vs. STATE OF GUJARAT
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August 6, 2010 |
BILY CHEMICALS LTD Vs. UNION OF INDIA
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November 22, 2010 |
BINABEN JITENDRABHAI MEHTA Vs. STATE OF GUJARAT
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September 21, 2010 |
BIOTECH INTERNATIONAL PVT LTD Vs. STATE OF GUJARAT
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December 8, 2010 |
BIPIN PRATAPRAI BHATT Vs. UNION OF INDIA
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August 23, 2010 |
BIPINBHAI JAMNADAS MISTRY Vs. TORRENT POWER LIMITED
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January 27, 2010 |
BIPINBHAI NATWARLAL SHAH Vs. ASHOK RAGHAVAN NAIR
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December 14, 2010 |
BIPINKUMAR MANGALDAS PATEL Vs. DINESHCHANDRA PRABHASHANKAR JANI
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July 16, 2010 |
BISAZZA INDIA LIMITED Vs. PINO BSAZZA GLASS PVT LTD
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April 30, 2010 |
BLOOCH SAKKARMAHMAD NEKBAXBHAI Vs. STATE OF GUJARAT
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June 16, 2010 |
BOARD OF TRUSTEES OF THE EMPLOYEES PROVIDENT FUND Vs. CENTRAL AUTOMOBILES
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August 18, 2010 |
BOARD OF TRUSTEES OF THE EMPLOYEES PROVIDENT FUND Vs. MADHUSUDAN AND BROTHERS
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August 18, 2010 |
BOMBAY GARAGE (AHMEDABAD) LTD Vs. STATE OF GUJARAT
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March 3, 2010 |
BOMBAY MERCANTILE CO OP BANK LTD Vs. BHARATKUMAR NYALCHAND SHAH PARTNERS WESTERN ENTERPRISE
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October 18, 2010 |
BOMBAY MERCANTILE CO OPERATIVE BANK LTD Vs. MEMBER
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April 7, 2010 |
BOMIN PRIVATE LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
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December 22, 2010 |
BRAHMBHATT RAJESHKUMAR JAQSUBHAI Vs. STATE OF GUJARAT
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February 19, 2010 |
BRIJMOHAN Vs. COMMISSIONER OF POLICE
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August 27, 2010 |
BUDHABHAI A CHAVDA Vs. STATE OF GUJARAT
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April 19, 2010 |
BUILDERS AND ASSOCIATES Vs. UNION OF INDIA (UOI)
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September 28, 2010 |
C G GLASS LTD RECONSTITUTED AND NAMED AS PHILLIPS (INDIA) LTD Vs. PRINIT JAYANTIBHAI PATEL
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September 28, 2010 |
C S BODAT Vs. STATE OF GUJARAT
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August 3, 2010 |
C S HOTELS PVT LTD Vs. MAFABHAI PASABHAI SOLANKI
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September 27, 2010 |
C.C.E. & C., SURAT-I Vs. CHANDRAKANTA DYEING & PRINTING MILLS
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December 1, 2010 |
C.C.E. AND C. Vs. MASCON MULTISERVICES AND CONSULTANTS P. LTD.
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March 4, 2010 |
C.C.E., & CUS., DAMAN Vs. PSL CORROSION CONTROL SERVICES LTD.
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March 18, 2010 |
CADILA HEALTHCARE LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
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May 4, 2010 |
CADILA PHARMACEUTICALS LIMITED Vs. JYOTIBEN HARISHBHAI PANDIT
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August 26, 2010 |
CAPTAIN JOGINDERNATH CHOPRA Vs. INDIAN OIL CORPORATION LTD
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August 27, 2010 |
CENTRAL BANK OF INDIA Vs. AMBALAL BHIKHUBHAI PATEL
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January 29, 2010 |
CENTRAL BUREAU OF INVESTIGATION Vs. AMIT SHAH
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August 6, 2010 |
CENTRAL BUREAU OF INVESTIGATION Vs. N K AMIN
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October 7, 2010 |
CENTRAL INVESTIGATION AND SECURITY SERVICES LTD Vs. LAKHANI B GADHAWI
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July 20, 2010 |
CENTURY CARGO MOVERS PRIVATE LIMITED Vs. STATE OF GUJARAT
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February 26, 2010 |
CHAIRMAN AND MD PETROFILS COOP LTD Vs. PUNAMBHAI PARSOTTAMDAS BAROT
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January 28, 2010 |
CHAIRMAN CENTRAL BOARD OF DIRECT TAXES Vs. MOHANLAL D PARMAR
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December 23, 2010 |
CHAIRMAN MANAGER Vs. UMESHKUMAR RADHESHYAM
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October 1, 2010 |
CHAIRMAN ONG CORPORATION LTD Vs. KHANABHAI LAKHABHAI PARMAR
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September 27, 2010 |
CHAIRMAN ONGC Vs. J B CHAUHAN
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July 12, 2010 |
CHAIRMAN VISHNUBHAI SHANKARBHAI RAVAL Vs. GOVINDBHAI POPATBHAI
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July 29, 2010 |
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December 2, 2010 |
CHAMPABEN BALVANTRAI BHATT Vs. MANIBEN MAGANLAL PATEL
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September 6, 2010 |
CHAMPABEN BHIKHALAL MAJITHIA AND 2 Vs. STATE OF GUJARAT
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April 1, 2010 |
CHAMPABEN PURSHOTAMBHAI GHOGHARI Vs. STATE OF GUJARAT
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August 25, 2010 |
CHAMPAKBHAI BABALDAS GANDHI Vs. DIVALIBEN MOHANLAL
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August 17, 2010 |
CHAMPAKLAL MANGALDAS MODI Vs. STATE OF GUJARAT
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August 5, 2010 |
CHANASMA TALUKA PANCHAYAT Vs. HARIBHAI DHANJIBHAI PATEL
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August 30, 2010 |
CHANDABEN Vs. COMMISSIONER OF POLICE
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August 26, 2010 |
CHANDAN SHATRUGHNA CHAUDHARY Vs. STATE OF GUJARAT
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May 13, 2010 |
CHANDESHWAR RAJBALAM RAI Vs. COMMISSIONER OF POLICE
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October 21, 2010 |
CHANDIRAM MULCHAND GOVRANI Vs. MEDICAL OFFICER
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August 12, 2010 |
CHANDRACINH JILUBHA JADEJA Vs. STATE OF GUJARAT
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August 10, 2010 |
CHANDRAKANT A SHETH Vs. GUJARAT INDUSTRIAL DEVLP CORPORATION
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July 30, 2010 |
CHANDRAKANT C SHAH Vs. MADANBEN CHUNILAL SHAH AND 4 ORS
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October 8, 2010 |
CHANDRAKANT CHHAGANLAL BHUPATANI Vs. STATE OF GUJARAT
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November 25, 2010 |
CHANDRAKANT FATUMAL LUHANA Vs. STATE OF GUJARAT
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February 9, 2010 |
CHANDRAKANT GOVINDRAM KAKDE Vs. SHITAL CHANDRAKANT KAKDE
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May 14, 2010 |
CHANDRAKANT K DAVE Vs. DISTRICT JUDGE
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April 27, 2010 |
CHANDRAKANT KANTILAL JHAVERI Vs. MADHURIBEN GAUTAMBHAI
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October 19, 2010 |
CHANDRAKANT KANTILAL MEHTA Vs. SURAT MUNICIPAL CORPORATION
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October 26, 2010 |
CHANDRAKANT KANTILAL OZA Vs. TRIVEDI GUNVANTLAL TRIKAMLAL
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July 29, 2010 |
CHANDRAKANT KODIDAS (KHODIDAS)PATEL, PARTNER OF JAY BHAVANI Vs. STATE OF GUJARAT
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February 10, 2010 |
CHANDRAKANT LALJIBHAI Vs. GENERAL PROJECT MANAGER
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September 27, 2010 |
CHANDRAKANT MADHAVJI SHAH Vs. STATE OF GUJARAT
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January 29, 2010 |
CHANDRAKANTBHAI PURSHOTTAMBHAI PATEL Vs. STATE OF GUJARAT
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August 27, 2010 |
CHANDRASINH ALIAS MUNNO BHIKHABHAI PARMAR Vs. STATE OF GUJARAT
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August 13, 2010 |
CHANDRESH ALIAS PINTU JAGDISHBHAI PAU Vs. STATE OF GUJARAT
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August 27, 2010 |
CHANDRIKABEN ALIAS DARLING PARSHOTTAMBHAI RAMJIBHAI PARMA Vs. COMMISSIONER OF POLICE
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May 14, 2010 |
CHANDRIKABEN KISHROSINH MAHIDA Vs. CHIEF CONTROLLING REVENUE AUTHORITY
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October 19, 2010 |
CHANDUBHAI AMBARAM JULASANA Vs. STATE OF GUJARAT
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September 29, 2010 |
CHANDUBHAI LALJIBHAI PATEL AND ANR Vs. STATE OF GUJARAT AND ANR
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February 18, 2010 |
CHANDUBHAI RAMJIBHAI RATHOD Vs. STATE OF GUJARAT
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August 26, 2010 |
CHANDULAL KANTILAL THAKORE Vs. DIVISIONAL CONTROLER
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August 11, 2010 |
CHAROTAR NAGRIK SAHAKARI BANK LTD Vs. JAYRAJ BUILDERS
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January 21, 2010 |
CHARU CHEMICAL AND TECHNO LTD AND ORS Vs. STATE OF GUJARAT AND ANR
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December 30, 2010 |
CHAUDHARI LAVJIBHAI GALABABHAI Vs. CHAUDHARI RAUGHNATHBHAI CHELABHAI
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August 16, 2010 |
CHAUDHARI MAVJIBHAI MEGHRAJBHAI Vs. STATE OF GUJARAT
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December 21, 2010 |
CHAUHAN ANJANABEN JAYANTIBHAI Vs. CHAUHAN KANAIYALAL MOHANLAL
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October 11, 2010 |
CHAUHAN DAJIJI BALDEVJI Vs. PITHUJI GALABJI CHAUHAN
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December 15, 2010 |
CHAUHAN IBRAHIM GAFURBHAI Vs. ALARAKHABHAI ABDULLABHAI MEHTAR
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March 30, 2010 |
CHAVDA JAGDISH SHANTILAL Vs. STATE OF GUJARAT
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January 13, 2010 |
CHAVDA JETUNBEN JAMSHERKHAN Vs. DY COLLECTOR
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October 28, 2010 |
CHECKMATE SECURITY PVT LTD Vs. GUJARAT STATE FERTILIZERS COMPANY LIMITED
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December 13, 2010 |
CHETAN ALIAS MINTY GOPALBHAI RATHOD Vs. STATE OF GUJARAT
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July 9, 2010 |
CHETAN MADHUSUDAN RANA Vs. STATE OF GUJARAT
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February 3, 2010 |
CHETAN NAGJIBHAI MAKWANA Vs. SUPERINTENDENT OF POSTS
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October 19, 2010 |
CHETANBHAI HASMUKHBHAI PATEL AND ORS Vs. COMMISSIONER OF POLICE AND ORS
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October 25, 2010 |
CHETANBHAI NAVALSING SANGHADA Vs. POLICE COMMISSIONER
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March 29, 2010 |
CHETANBHAI NAVNITBHAI VYAS Vs. STATE OF GUJARAT
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September 30, 2010 |
CHETANKUMAR PINAKINBHAI TRIVEDI Vs. GANDHINAGAR NAGRIK CO OPERATIVE BANK LTD
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July 15, 2010 |
CHHABILDAS GOKALDAS LUHANA Vs. STATE OF GUJARAT
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February 5, 2010 |
CHHAGANBHAI GABABHAI JHALA Vs. STATE OF GUJARAT
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July 27, 2010 |
CHHAGANBHAI JINABHAI RATHOD Vs. DALABHAI SAKABHAI RATHOD
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September 13, 2010 |
CHHAGANBHAI MAGANBHAI VASAVA Vs. ABHESING JEETSING RANA
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April 13, 2010 |
CHHAGANBHAI NEMABHAI HARIJAN Vs. STATE OF GUJARAT
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August 6, 2010 |
CHHAGANLAL SHAMLAJI AJMERA Vs. STATE OF GUJARAT
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February 2, 2010 |
CHHANAJI KALUJI THAKORE Vs. POLICE COMMISSIONER SHRI
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July 23, 2010 |
CHHATRAL GRAM PANCHAYAT Vs. STATE OF GUJARAT
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August 16, 2010 |
CHHATRASINGH N. CHAUHAN Vs. SECRETARY AND ANR.
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April 7, 2010 |
CHHAYA NAGARPALIKA Vs. JAYENDRA K RAWAL
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August 5, 2010 |
CHHAYABEN VIJAYKUMAR THAKER Vs. STATE OF GUJARAT
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December 16, 2010 |
CHHUTUN BHAIRO GUJAR Vs. OMKARLAL DEVILAL GUPTA
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March 30, 2010 |
CHIEF CONSERVATOR OF FOREST Vs. ASHOK N PANDYA
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March 5, 2010 |
CHIEF EXECUTIVE AUTHORITY Vs. SURESH HARJIBHAI PATEL
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March 26, 2010 |
CHIEF MANAGER INDIAN BANK Vs. ANIL KUMAR SUKHVASIA
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May 3, 2010 |
CHIEF MANAGER INDIAN BANK Vs. ANILKUMAR SUKHVASIA
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June 21, 2010 |
CHIEF OFFICER Vs. RAMESHBHAI GORDHANBHAI BAROT
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August 10, 2010 |
CHIEF OFFICER Vs. CHIEF INFORMATION COMMISSIONER
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September 3, 2010 |
CHIEF POSTMASTER GENERAL Vs. ARVIND SHIVABHAI MAKWANA
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July 16, 2010 |
CHIKHLI GRAM PANCHAYAT Vs. BHIMABHAI L DESAI
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October 14, 2010 |
CHILD WELFARE PROGRAMME OFFICER AND TALUKA DEVELOPMENT Vs. MOTIBEN CHHANABHAI SANGHAT
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August 10, 2010 |
CHIMANBHAI AMBALAL DABHI Vs. DIVISIONAL CONTROLLER GSRTC
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July 28, 2010 |
CHIMANBHAI MANILAL PARMAR Vs. DEPUTY COLLECTOR
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July 22, 2010 |
CHIMANBHAI PURUSHOTTAMDAS PATEL Vs. DEPUTY SECRETARY
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September 7, 2010 |
CHIMANBHAI SOMABHAI Vs. STATE OF GUJARAT
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August 27, 2010 |
CHIMANLAL BABARBHAI PATEL Vs. DIVALIBEN BABARBHAI PATEL
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August 5, 2010 |
CHINTAN ISHWARBHAI PATEL AND OTHERS Vs. STATE OF GUJARAT AND ANOTHER
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December 3, 2010 |
CHINTANKUMAR NAVINCHANDRA ZAVERI Vs. STATE OF GUJARAT
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September 22, 2010 |
CHIRAGBHAI SHRIKANTBHAI PATEL Vs. STATE OF GUJARAT
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August 10, 2010 |
CHITRABEN ALIAS GAURANG KUMAR JOSHI Vs. SECTION OFFICER
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April 19, 2010 |
CHOHLA AMRABHAI TEJABHAI Vs. STATE OF GUJARAT
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June 28, 2010 |
CHOKSI TUBE COMPANY LTD Vs. RUSHKESH GAJENDRAKUMAR DABVE
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August 18, 2010 |
CHOTILA GRAM PANCHAYAT Vs. HARSHADKUMAR B TRIVEDI
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July 22, 2010 |
CHUDASMA DHANLALSING LALDEVSINH Vs. STATE OF GUJARAT
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October 5, 2010 |
CHUNILAL NATHABHAI HARKHANI Vs. STATE OF GUJARAT
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April 28, 2010 |
CINEMASTER A DIVISION OF ASIAVISION ENTERTAINMENT PVT LTD Vs. STATE OF GUJARAT
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May 7, 2010 |
CIT Vs. SANDEEP AGENCIES
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July 20, 2010 |
CIT A S R 8 Vs. GUJARAT HEAVY CHEMICALS LTD
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April 20, 2010 |
CO OPERATIVE BANK WORKERS UNION Vs. UMA CO OPERATIVE BANK LTD
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June 15, 2010 |
COLLECTOR Vs. MANUBHAI SITARAM MORE
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August 9, 2010 |
COLLECTOR Vs. BHATT KALPESHBHAI MAHENDRABHAI
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April 21, 2010 |
COLLECTOR Vs. CHANDUBHAI THAKURDAS PAGRANI
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May 5, 2010 |
COLLECTOR OF CENTRAL EXCISE Vs. RAMCO PAPER AND BOARD INDUS
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May 5, 2010 |
COLLECTOR OF CENTRAL EXCISE SURAT Vs. KWALITY PULP AND PAPER MILLS
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May 5, 2010 |
COLOURTEX Vs. UNION OF INDIA
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June 30, 2010 |
COMMANDANT Vs. STATE OF GUJARAT
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February 9, 2010 |
COMMANDANT HOME GUARD Vs. KANAYALAL HARUMAL
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July 14, 2010 |
COMMISSIONER Vs. SAHAKARI KHAND UDYOG MANDLI LTD
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March 11, 2010 |
COMMISSIONER Vs. JIVANBHAI D. MAKWANA
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September 30, 2010 |
COMMISSIONER Vs. TARGET POLYMERS PVT. LTD.
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November 25, 2010 |
COMMISSIONER Vs. POLYCAB WIRES PVT LTD
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September 15, 2010 |
COMMISSIONER Vs. ISHAN TECHNOLOGIES PVT. LTD.
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April 22, 2010 |
COMMISSIONER Vs. SUZLON STRUCTURES LTD.
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December 9, 2010 |
COMMISSIONER - CENTRAL EXCISE CUSTOMS AND SERVICE TAX Vs. B. TEX OINTMENT MANUFACTURING COMPANY
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March 3, 2010 |
COMMISSIONER CENTRAL EXCISE & CUSTOMS Vs. PORT OFFICER
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July 8, 2010 |
COMMISSIONER CENTRAL EXCISE AND CUSTOMS Vs. MANAKSIA LIMITED
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April 21, 2010 |
COMMISSIONER CENTRAL EXCISE AND CUSTOMS SURAT I Vs. BHAGYODAY SILK INDUSTRIES
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February 17, 2010 |
COMMISSIONER CENTRAL EXCISE AND CUSTOMS VADODARA Vs. RAJPUTANA STEEL CASTING PVT LTD
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July 22, 2010 |
COMMISSIONER CENTRAL EXCISE CUSTOMS AND SERVICE TAX Vs. PRIMA HEALTH CARE PRODUCTS
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October 20, 2010 |
COMMISSIONER OF C EX Vs. R A SHAIKH PAPER MILLS PVT LTD
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February 17, 2010 |
COMMISSIONER OF C EX Vs. ANIL PRODUCTS LTD
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July 14, 2010 |
COMMISSIONER OF C EX AND CUS Vs. MAFATLAL INDUSTRIES LTD
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May 6, 2010 |
COMMISSIONER OF C EX AND CUS Vs. GHODELA IMPEX
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June 30, 2010 |
COMMISSIONER OF C EX AND CUS Vs. GDN GARMENTS
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July 7, 2010 |
COMMISSIONER OF C EX AND CUS , SURAT-II Vs. MANIKCHAND G SHARMA
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July 14, 2010 |
COMMISSIONER OF C EX AND CUS , VADODARA-II Vs. STEELCO GUJARAT LTD
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February 19, 2010 |
COMMISSIONER OF C EX AND CUSTOMS Vs. RAMA SYNSILK MILLS P LTD
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January 21, 2010 |
COMMISSIONER OF C EX AND CUSTOMS Vs. SANHAY B GOHIL
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January 28, 2010 |
COMMISSIONER OF C EX AND CUSTOMS Vs. MTZ POLYFILMS LIMITED
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May 6, 2010 |
COMMISSIONER OF C EX AND CUSTOMS Vs. RIKHAB MEHTA
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September 16, 2010 |
COMMISSIONER OF C EX AND CUSTOMS Vs. BIOPAC INDIA CORPORATION LTD
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July 22, 2010 |
COMMISSIONER OF C EX AND CUSTOMS Vs. PARLE PRODUCTS PVT LTD
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June 30, 2010 |
COMMISSIONER OF C EX AND CUSTOMS Vs. S J MEHTA & CO
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October 27, 2010 |
COMMISSIONER OF C. EX. Vs. B.S.G.K. SHASTRY
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October 27, 2010 |
COMMISSIONER OF C. EX. Vs. LIFELINE REMEDIES LTD.
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March 4, 2010 |
COMMISSIONER OF C. EX. & CUS., SURAT-II Vs. SUNCITY SYNTHETICS
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February 17, 2010 |
COMMISSIONER OF C. EX. & CUS., VADODARA-II Vs. ORBIT FABRICS LTD.
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December 9, 2010 |
COMMISSIONER OF C. EX. & CUSTOMS Vs. V.M. CONSTRUCTIONS
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November 25, 2010 |
COMMISSIONER OF C. EX. & CUSTOMS Vs. GENUS ELECTROTECH LTD.
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October 7, 2010 |
COMMISSIONER OF C. EX. & CUSTOMS, SURAT-I Vs. ESSAR STEEL LTD.
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April 21, 2010 |
COMMISSIONER OF C. EX. & CUSTOMS, VADODARA-I Vs. STERLING GELATIN
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September 9, 2010 |
COMMISSIONER OF C. EX. AND CUS. Vs. BILAG INDUSTRIES PVT. LTD.
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December 21, 2010 |
COMMISSIONER OF C. EX. AND CUS. Vs. EIMCO ELECON LTD.
|
July 1, 2010 |
COMMISSIONER OF C. EX. AND CUS. Vs. MET INDIA LTD.
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February 24, 2010 |
COMMISSIONER OF C. EX. AND CUS. Vs. ATUL LTD.
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February 26, 2010 |
COMMISSIONER OF C. EX. AND CUS., VADODARA-II Vs. DYNAFLEX PVT. LTD.
|
December 23, 2010 |
COMMISSIONER OF C. EX. AND CUSTOMS Vs. BHAVANI ENTERPRISE
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October 27, 2010 |
COMMISSIONER OF C. EX. AND CUSTOMS Vs. ALKA FASHION
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September 22, 2010 |
COMMISSIONER OF C. EX. AND CUSTOMS Vs. SAURASHTRA CEMENT LTD.
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September 16, 2010 |
COMMISSIONER OF C. EX. AND CUSTOMS Vs. SWEET INDUSTRIES
|
December 1, 2010 |
COMMISSIONER OF C. EX. AND CUSTOMS Vs. NARENDRA IMPEX
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December 1, 2010 |
COMMISSIONER OF C. EX. AND CUSTOMS Vs. RAJHANS SILK MILLS
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December 16, 2010 |
COMMISSIONER OF C. EX. AND CUSTOMS Vs. SARLA POLYSTER LTD.
|
December 9, 2010 |
COMMISSIONER OF C. EX., AHMEDABAD-II Vs. CHHAJUSINGH S. KANWAL
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April 21, 2010 |
COMMISSIONER OF CENTRAL EXCISE Vs. TRIPURA CONTAINERS PVT. LTD.
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November 25, 2010 |
COMMISSIONER OF CENTRAL EXCISE Vs. JBF INDUSTRIES LTD.
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December 15, 2010 |
COMMISSIONER OF CENTRAL EXCISE Vs. PRATIK ENTERPRISES
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December 22, 2010 |
COMMISSIONER OF CENTRAL EXCISE Vs. NAVYUG PROCESSORS PVT. LTD.
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January 13, 2010 |
COMMISSIONER OF CENTRAL EXCISE Vs. H.K. MOULDERS
|
March 31, 2010 |
COMMISSIONER OF CENTRAL EXCISE Vs. FERROMATIK MILACRON INDIA LTD.
|
April 1, 2010 |
COMMISSIONER OF CENTRAL EXCISE Vs. OMKAR TEXTILE MILLS PVT LTD
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August 12, 2010 |
COMMISSIONER OF CENTRAL EXCISE Vs. SANGAM PRINTS PVT LTD
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February 18, 2010 |
COMMISSIONER OF CENTRAL EXCISE Vs. CMC INDIA
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January 13, 2010 |
COMMISSIONER OF CENTRAL EXCISE Vs. AIA ENGINEERING LTD.
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September 22, 2010 |
COMMISSIONER OF CENTRAL EXCISE Vs. STEEL CAST LTD.
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November 25, 2010 |
COMMISSIONER OF CENTRAL EXCISE Vs. V.M. ENGG. WORKS
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November 25, 2010 |
COMMISSIONER OF CENTRAL EXCISE Vs. HARI OM SILK MILLS
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March 4, 2010 |
COMMISSIONER OF CENTRAL EXCISE Vs. RELIANCE INDUSTRIES LTD
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October 7, 2010 |
COMMISSIONER OF CENTRAL EXCISE Vs. SHREE KHODIYAR ROLLING MILLS
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September 22, 2010 |
COMMISSIONER OF CENTRAL EXCISE AHMEDABAD Vs. SWADESHI KHADI GRAMODHYOG SEVA SANGH
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March 4, 2010 |
COMMISSIONER OF CENTRAL EXCISE AND CUS Vs. PALAV SYNTHETICS
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July 14, 2010 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. INEOS ABS (INDIA) LTD.
|
May 5, 2010 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. PUSHPANJALI DYEING AND PRINTING MILL P LTD
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February 18, 2010 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. MOHAMMED FAROOKH MOHAMED GHANI
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July 28, 2010 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. JAGAT TEXTURISING
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June 17, 2010 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. ACCRAPAC (INDIA) PVT. LTD.
|
July 1, 2010 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT Vs. MAHALAXMI INDUSTRIES
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February 18, 2010 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT Vs. ADARSH TEXTILES MILLS
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February 19, 2010 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT Vs. DARSHAN PROCESSORS
|
February 18, 2010 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT Vs. ROLITE SYNTHETICS PRIVATE LIMITED
|
February 19, 2010 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT Vs. MITTAL TEXO FAB PVT LTD
|
February 19, 2010 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT Vs. S M VIJ
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February 4, 2010 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT II Vs. GOPAL FIBRES PVT LTD
|
February 17, 2010 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT-I Vs. HARISH SILK MILLS
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February 17, 2010 |
COMMISSIONER OF CENTRAL EXCISE SURAT Vs. NEMINATH FABRICS PVT LTD
|
April 22, 2010 |
COMMISSIONER OF CENTRAL EXCISE, SURAT-I Vs. SOLAR DYES INDUSTRIES
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February 18, 2010 |
COMMISSIONER OF CUSTOMS Vs. VARSHA POLY PRODUCTS PVT LTD
|
February 11, 2010 |
COMMISSIONER OF CUSTOMS Vs. SANJAY AGARWAL
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April 21, 2010 |
COMMISSIONER OF CUSTOMS Vs. MILLAT FIBERS
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March 19, 2010 |
COMMISSIONER OF CUSTOMS Vs. ROYAL RECYCLING INDUSTRIES
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March 31, 2010 |
COMMISSIONER OF CUSTOMS Vs. VAZ FORWARDING LTD.
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December 22, 2010 |
COMMISSIONER OF CUSTOMS Vs. SHAH ALLOYS LTD.
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March 31, 2010 |
COMMISSIONER OF CUSTOMS Vs. H. KUMAR GEMS INC.
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March 25, 2010 |
COMMISSIONER OF CUSTOMS PREVENTIVE Vs. ESSAR OIL LIMITED
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April 15, 2010 |
COMMISSIONER OF INCOME TAX Vs. BILAG INDUSTRIES PVT LTD
|
March 30, 2010 |
COMMISSIONER OF INCOME TAX Vs. MIRA S KHURANA
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April 5, 2010 |
COMMISSIONER OF INCOME TAX Vs. JAGDISH B AGARWAL
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August 2, 2010 |
COMMISSIONER OF INCOME TAX Vs. HOTEL CHANDAN
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October 19, 2010 |
COMMISSIONER OF INCOME TAX Vs. NIRAJ AMIDHAR SURTI
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October 21, 2010 |
COMMISSIONER OF INCOME TAX Vs. HIMALAYA MACHINERY (P) LTD.
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February 9, 2010 |
COMMISSIONER OF INCOME TAX Vs. ARROW EXIM (P) LTD.
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January 11, 2010 |
COMMISSIONER OF INCOME TAX Vs. HIMGIRI FOODS LTD.
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March 8, 2010 |
COMMISSIONER OF INCOME TAX Vs. BACKBONE ENTERPRISES
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May 4, 2010 |
COMMISSIONER OF INCOME TAX Vs. DEEPAK NITRITE LTD.
|
August 9, 2010 |
COMMISSIONER OF INCOME TAX Vs. ARVIND PRODUCTS LTD
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March 9, 2010 |
COMMISSIONER OF INCOME TAX Vs. ATMA PRAKASH BATRA
|
December 21, 2010 |
COMMISSIONER OF INCOME TAX Vs. KANTILAL B KANSARA (HUF)
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August 30, 2010 |
COMMISSIONER OF INCOME TAX Vs. MUKESH B. SHAH
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March 8, 2010 |
COMMISSIONER OF INCOME TAX Vs. RATANLAL VYAPARILAL JAIN
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July 19, 2010 |
COMMISSIONER OF INCOME TAX Vs. AMBUJA GINNING PRESSING & OIL CO. (P) LTD.
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November 29, 2010 |
COMMISSIONER OF INCOME TAX Vs. GHANASHYAM STEEL WORK LTD.
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May 4, 2010 |
COMMISSIONER OF INCOME TAX IV Vs. SURESH SCRAP INDUSTRIES LTD
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March 2, 2010 |
COMMISSIONER OF INCOME TAX IV Vs. ARUNKUMAR B PARSRAMPURIA
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January 11, 2010 |
COMMISSIONER OF INCOME TAX-I Vs. HIMATSU BIMET LTD.
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May 4, 2010 |
COMMISSIONER OF WEALTH TAX Vs. INDULAL NARANDAS PATEL HUF
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June 14, 2010 |
COMMISSIONER, CENTRAL EXCISE AND CUSTOMS Vs. MUNDRA PORT AND SPECIAL ECONOMIC ZONE LTD.
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May 5, 2010 |
COMMISSIONER, CENTRAL EXCISE AND CUSTOMS Vs. ASHISH AMAND AND CO.
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November 25, 2010 |
COMMISSIONER, CENTRAL EXCISE AND CUSTOMS, SURAT-I - Vs. MOONTEX DYG & PTG WORKS
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March 5, 2010 |
COMMISSIONR OF C EX AND CUS , SURAT-I Vs. ANNAPURNA INDUSTRIES P LTD
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March 4, 2010 |
COMMISSIONR OF C EX AND CUS , VADODARA-II Vs. STEELCO GUJARAT LTD
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January 27, 2010 |
COMMR OF C EX AND CUS Vs. INDEOS ABS LIMITED
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March 4, 2010 |
COMMR OF C EX AND CUS Vs. JOGIBHAI GOVINDBHAI PATEL
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January 21, 2010 |
COMMR OF C EX AND CUS Vs. M J PHARMACEUTICAL INDUS LTD
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July 22, 2010 |
COMMR OF C EX AND CUSTOMS Vs. HEMA EXPORTS
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October 13, 2010 |
COMMR OF CUS (PREVENTIVE) Vs. GHAZIABAD SHIP BREAKERS LTD
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October 7, 2010 |
COMMR. OF C. EX. & CUS. Vs. SWATI CHEMICALS INDUSTRIES LTD.
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February 17, 2010 |
COMMR. OF C. EX. & CUS. Vs. SABNAM SYNTHETICS LTD.
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February 25, 2010 |
COMMR. OF C. EX. & CUS., DAMAN Vs. SITARAM GANAJI SAWARDEKAR
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April 28, 2010 |
COMMR. OF C. EX. & CUS., SURAT- I Vs. JAI HANUMAN DYG. & PTG. MILLS P. LTD.
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December 1, 2010 |
COMMR. OF C. EX. AND CUS. Vs. RAPIER MACHINERY MFG. COMPANY (INDIA) PVT. LTD.
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June 16, 2010 |
COMMR. OF C. EX. AND CUS. Vs. MAHENDRA KUMAR KAPADIA
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September 16, 2010 |
COMMR. OF C. EX., CUS. AND S.T. Vs. J.J. POLYPLAST LTD.
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January 27, 2010 |
COMMR. OF C. EX., CUS. AND SER. TAX, DAMAN Vs. NISSAN THERMOWARE P. LTD.
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December 9, 2010 |
COMMR. OF C. EX., CUS. AND SERVICE TAX Vs. GANDHI FIBERS
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December 9, 2010 |
COMMR. OF C. EX., CUS. AND SERVICE TAX Vs. NERAL PAPER MILLS PVT. LTD
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September 22, 2010 |
COMMR. OF CENTRAL EXCISE Vs. SHILPA COPPER WIRE INDUSTRIES
|
February 25, 2010 |
COMPETENT AUTHORITY Vs. THAKOR VIRSANJI SURAJI
|
December 13, 2010 |
COSMOS CO OPETRATIVE BANK LTD Vs. PB VAGADIYA OR HIS SUCCESSOR IN OFFICE
|
July 15, 2010 |
D C KANDIAN Vs. STATE OF GUJARAT
|
August 2, 2010 |
D D KHASAKIYA Vs. STATE OF GUJARAT
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May 11, 2010 |
D G PATEL Vs. HEMARAM PUNARAMJI CHAUDHARY
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July 22, 2010 |
D G PATEL FOOD INSPECTOR Vs. GAUTAMBHAI HARIBHAI PATEL
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February 2, 2010 |
D K SOLANKI LAW OFFICER Vs. KALANGIDHAR TEXTILE MILLS
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December 8, 2010 |
D K SOLANKI, LAW OFFICER Vs. EAGLE ULTRAMARINE INDUSTRIES
|
February 11, 2010 |
D S MARU Vs. GUJARAT PUBLIC SERVICE COMMISSION AND 1
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January 19, 2010 |
DADRI INORGANICS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
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August 12, 2010 |
DAELIM INDUSTRIAL CO Vs. M SAHAI AND ASSOCIATES PVT LTD
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May 10, 2010 |
DAHIBEN Vs. MANGALIGAM SUBHACHYA PILLAI
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December 15, 2010 |
DAHIBEN PURSHOTTAM AND PURSHOTTAM J VISHROLIA CHARITABLE TRUST Vs. DWARKA NAGAR PANCHAYAT
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April 13, 2010 |
DAHYABHAI AMBARAM SOLANKI CHAMAR Vs. STATE OF GUJARAT
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February 25, 2010 |
DAHYABHAI GANDABHAI RAVAT Vs. COMMISSIONER OF POLICE
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July 23, 2010 |
DAHYABHAI PARAGBHAI VANKAR Vs. STATE OF GUJARAT
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April 1, 2010 |
DAHYABHAI TRIBHUVANDAS PATEL Vs. STATE OF GUJARAT
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June 17, 2010 |
DAHYABHAI ZINABHAI MAISURIYA Vs. HASMUKHBEN WD/O NARSINHBHAI RAMBHAI MAISURIYA
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November 26, 2010 |
DAHYABJHAI VAJABHAI VANKAR Vs. ASSTT COLLECTOR
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October 19, 2010 |
DAHYALAL LAXMANLAL LABANA Vs. COMMISSIONER OF POLICE
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October 27, 2010 |
DAKSHABEN DILIPBHAI VASANT AND 2 ORS Vs. PRAAVINSINH JILUSA PARMAR AND 4 ORS
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December 14, 2010 |
DAKSHIN GUJARAT VIJ COMPANY LIMITED Vs. SATMAX DIESEL POWER
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January 13, 2010 |
DALCHAND MANGILAL KHATIK Vs. STATE OF GUJARAT
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July 23, 2010 |
DALPATBHAI NARSHINHBHAI CHAUHAN Vs. STATE OF GUJARAT
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January 28, 2010 |
DALSUKHBHAI HARJIVANBHAI NAGADUKIYA Vs. STATE OF GUJARAT
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April 19, 2010 |
DALSUKHBHAI PARSOTTAMBHAI PATEL Vs. LUHAR THAKOREBHAI ALIAS BHIMBHAI PIRABHAI
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May 14, 2010 |
DALUBHAI N PATEL FOOD INSPECTOR Vs. HEMANT NAGINDAS SHAH
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July 28, 2010 |
DAMJIBHAI KHIMJIBHAI MAHESHWARI Vs. BOARD OF TRUSTEE
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July 9, 2010 |
DAMNAGAR GRAM PANCHAYAT Vs. GUJARAT RAJYA KAMDAR UNION
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August 26, 2010 |
DAMNAGAR MUNICIPALITY Vs. SHANTABEN
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June 25, 2010 |
DAMNAGAR NAGAR PANCHAYAT Vs. DAYAL TAPUBHAI
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July 22, 2010 |
DASHRATBHAI NARANBHAI TADVI & 10 Vs. STATE OF GUJARAT & 1
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August 16, 2010 |
DASHRATHBHAI AMTHABHAI RABARI Vs. GUJARAT INDUSTRIAL INVESTMENT CORPORATION LTD
|
July 13, 2010 |
DASHRATHBHAI RAJIBHAI PARMAR Vs. STATE OF GUJARAT
|
March 25, 2010 |
DASHRATHJI DIWANJI THAKOR Vs. STATE OF GUJARAT
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October 5, 2010 |
DASHRATHSINH MADANSINH SISODIYA Vs. STATE OF GUJARAT
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May 13, 2010 |
DASRATHBHAI BHIKHABHAI RAVAL Vs. COMMISSIONER OF POLICE
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August 26, 2010 |
DAYABEN DURLABHJI DAVDA Vs. CHNADRESHKUMAR PRAMODRAI
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July 28, 2010 |
DAYALBHAI SOMABHAI AHIR Vs. STATE OF GUJARAT
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February 19, 2010 |
DAYALJI BECHARBHAI BHIMANI Vs. STATE OF GUJARAT
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April 19, 2010 |
DAYANI PRAKASHCHANDRA DHUDALAL Vs. DEPUTY COLLECTOR
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January 15, 2010 |
DEEPA GANPATBHAI PARMAR Vs. INDIAN OIL CORPORATION LTD
|
April 21, 2010 |
DEEPAK ALIAS BOBBY S KUNDRA AND 3 Vs. JAMNESH CONSTRUCTION COMPANY
|
January 18, 2010 |
DEEPAK NITRITE LTD Vs. STATE OF GUJARAT
|
July 7, 2010 |
DEL ENGINEERS Vs. PUNALI BALDEVBHAI RANCHHODBHAI
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July 30, 2010 |
DEPOSIT INSURANCE AND CREDIT GUARANTEE CORPORATION Vs. STATE OF GUJARAT
|
February 26, 2010 |
DEPOT MANAGER Vs. PREVEENBHAI AMARSINGH MORI
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July 21, 2010 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. MAXIMA SYSTEMS LTD.
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April 13, 2010 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. MAHENDRA AMBALAL PATEL
|
April 13, 2010 |
DEPUTY COMMR OF CUS Vs. BACCAROSE PERFUME AND BEAUTY PRODUCTS LTD
|
January 21, 2010 |
DEPUTY CONSERVAOR OF FOREST Vs. ZULEKHABANU ISMAILKHAN WIDOEW OF A
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August 9, 2010 |
DEPUTY CONSERVATOR OF FOREST Vs. BAGDA PUNJABHAI LAKSHMANBHAI
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July 13, 2010 |
DEPUTY ENGINEER Vs. DILIPBHAI MOHANBHAI KACHHADIA
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February 8, 2010 |
DEPUTY ENGINEER Vs. JAGRUT NAGARIK
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May 13, 2010 |
DEPUTY EXECUTIVE ENGINEER Vs. BABUBHAI BARSIBHAI GAMIT
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July 28, 2010 |
DEPUTY EXECUTIVE ENGINEER Vs. PRAJAPATI MANIBEN ISHVARBHAI
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July 26, 2010 |
DEPUTY EXECUTIVE ENGINEER Vs. JIVRAJBHAI JASABHAI
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July 29, 2010 |
DEPUTY EXECUTIVE ENGINEER Vs. BHANULAL KHIMJIBHAI SOLANKI
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October 1, 2010 |
DEPUTY EXECUTIVE ENGINEER Vs. MADHUGAR HIRAGAR GOSWAMI
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October 15, 2010 |
DEPUTY EXECUTIVE ENGINEER Vs. BHUPATSINH VAJHSINH SOLANKI AND 10 ORS
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August 10, 2010 |
DEPUTY EXECUTIVE ENGINEER DPAP Vs. KIRITKUMAR NANJI SHARAMBAADIYA
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August 12, 2010 |
DEPUTY EXECUTIVE ENGINEER, G W R D C , SUB-DIVISION 2 Vs. GENDALBHAI BHAVABHAI CHAUHAN
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August 10, 2010 |
DEPUTY GENERAL MANAGER Vs. LASIBEN DHIRAJI
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December 15, 2010 |
DEPUTY GENERAL MANAGER Vs. THAKORE SHAKRAJI MOHANJI
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December 13, 2010 |
DEPUTY GENERAL MANAGER Vs. PATEL DAHIBEN MANIBHAI
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December 13, 2010 |
DEPUTY GENERAL MANAGER Vs. DECEASED AMBALAL MADHAVDAS
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December 13, 2010 |
DEPUTY GENERAL MANAGER Vs. VAGHELA RAJENDRASINH DALPATSINH
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December 13, 2010 |
DEPUTY GENERAL MANAGER Vs. PATEL BABABHAI KESHAVDAS
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December 8, 2010 |
DEPUTY GENERAL MANAGER Vs. PATEL DAHYABHAI ISHWARDAS
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December 8, 2010 |
DEPUTY GENERAL MANAGER Vs. PATEL REVABHAI MOHANDAS
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December 8, 2010 |
DEPUTY GENERAL MANAGER Vs. PATEL NATHIBEN BHIKHABHAI
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December 10, 2010 |
DEPUTY GENERAL MANAGER Vs. RABARI AMRUTBHAI MANDANBHAI
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December 10, 2010 |
DEPUTY GENERAL MANAGER Vs. TRIVEDI MAHENDRABHAI RAYSHANKAR
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December 9, 2010 |
DEPUTY GENERAL MANAGER Vs. PATEL GOVINDBHAI MADAHVLAL
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December 9, 2010 |
DEPUTY GENERAL MANAGER Vs. VAGHELA BALUBA
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December 9, 2010 |
DEPUTY GENERAL MANAGER Vs. SPECIAL LAND ACQUISITION OFFICER
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December 13, 2010 |
DEPUTY GENERAL MANAGER Vs. HIMMAT SINH GOPALJI AND ANR
|
December 9, 2010 |
DEPUTY GENERAL MANGAER Vs. PATEL NARANBHAI PUNJABHAI
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December 10, 2010 |
DEPUTY GENERAL MANGARER Vs. VAGHELA BABUJI CHHAGUJI
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December 10, 2010 |
DEPUTY GENRAL MANAGER Vs. CHAVADA GANGABEN CHHAGUJI AND ANR
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December 8, 2010 |
DERIK ALIAS DENI SURESHBHAI CHRISTIAN Vs. COMMISSIONER OF POLICE
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July 15, 2010 |
DESAI BROTHERS AND ASSOCIATES Vs. INCOME TAX OFFICER
|
October 19, 2010 |
DESAI KARAMSI JESINGBHAI RABARI Vs. STATE OF GUJARAT
|
May 11, 2010 |
DESAI MOHANBHAI RATNABHAI Vs. STATE OF GUJARAT
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July 29, 2010 |
DESAI NAYANKUMAR LALABHAI Vs. UNION PUBLIC SERVICE COMMISSION
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September 9, 2010 |
DEVAI R MEHTA Vs. UNION OF INDIA
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November 24, 2010 |
DEVENDRA ALIAS DEVO Vs. STATE OF GUJARAT
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December 8, 2010 |
DEVENDRA B RAVAL Vs. STATE OF GUJARAT
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April 15, 2010 |
DEVENDRA G PASALE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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October 4, 2010 |
DEVENDRABHAI KANUBHAI PATEL Vs. STATE OF GUJARAT AND ANR
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December 29, 2010 |
DEVENDRAKUMAR R MISHRA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
February 25, 2010 |
DEVESHBHAI CHANDULAL PAREKH Vs. STATE OF GUJARAT
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February 9, 2010 |
DEVJI BHIKHA RAVAL Vs. SECRETARY AND ANR
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October 8, 2010 |
DEVJIBHAI BALUBHAI KHANDVI Vs. STATE OF GUJARAT
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July 9, 2010 |
DEVJIBHAI J GANGADIA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
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April 21, 2010 |
DEVRAJ RAMDHAWAN Vs. ROHIT MILLS LTD
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October 15, 2010 |
DGP WINDSOR INDIA LIMITED Vs. KWIL KAMDAR ASSOCIATION
|
December 7, 2010 |
DHANABHAI PUNIYABHAI MOHANIYA Vs. STATE OF GUJARAT
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October 28, 2010 |
DHANESH ENTERPRISES PRIVATE LIMITED Vs. STATE
|
May 14, 2010 |
DHANESH LABHSHANKER BHATT Vs. NIRMALABEN ARVIND CHUDASAMA
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April 9, 2010 |
DHANGADHRA NAGARPALIKA Vs. KESARISINH K ZALA
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July 22, 2010 |
DHANGADHRA PRAKRUTI MANDAL Vs. UNION OF INDIA & ANR
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September 9, 2010 |
DHANGADHRA TALUKA SAHKARI KHARID VECHAN SANGH LTD Vs. KISHORESINH F JHALA
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August 26, 2010 |
DHANJIBHAI PREMJI KACHA Vs. STATE OF GUJARAT
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August 26, 2010 |
DHANSURA GROUP COOPERATIVE COTTON Vs. KALUSING LALSING ZALA
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July 13, 2010 |
DHANUBHAI VELUBHA JADEJA Vs. STATE OF GUJARAT
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July 26, 2010 |
DHARA K SHAH Vs. STATE OF GUJARAT
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February 1, 2010 |
DHARI GRAM PANCHAYAT EMPLOYEES UNION Vs. STATE OF GUJARAT
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April 15, 2010 |
DHARMENDRA ALIAS DHAMB MANILAL VAGHELA Vs. STATE OF GUJARAT
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October 27, 2010 |
DHARMENDRA ALIAS DHAMO BAKORBHAI PATEL Vs. STATE OF GUJARAT
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October 20, 2010 |
DHARMENDRABHAI KARSHANBHARTI GOSWAMI Vs. STATE OF GUJARAT
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August 16, 2010 |
DHARMENDRASINH AMUBHA JADEJA POA HOLDER BHARATSINH AMUBHA Vs. STATE OF GUJARAT
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May 14, 2010 |
DHARMENDRASINH GOVINDJI MAKWANA Vs. STATE OF GUJARAT
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July 29, 2010 |
DHARMENDRASINH RAJENDRASINH VAGHELA Vs. COMMISSIONER OF POLICE
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May 10, 2010 |
DHARMESH CHANDULAL PUROHIT Vs. STATE OF GUJARAT
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October 18, 2010 |
DHARMESH HARSHADBHAI SHAH Vs. STATE OF GUJARAT
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February 19, 2010 |
DHARMESH SILK MILLS PVT LTD Vs. UNION OF INDIA
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April 15, 2010 |
DHARMESHKUMAR ALIAS PINTU BHAGWANSINH CHAUHAN Vs. COMMISSIONER OF POLICE
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December 22, 2010 |
DHARMISTHA ALIAS DHARMI Vs. STATE OF GUJARAT
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October 22, 2010 |
DHAVAL H JETHWA Vs. COLLECTOR
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May 6, 2010 |
DHIRAJKUMAR CHHAGANLAL PATEL Vs. MOHANSING RAMSING
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July 28, 2010 |
DHIRAJLAL VITHALBHAI PATEL Vs. STATE OF GUJARAT
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March 2, 2010 |
DHIRESH N ZINJUWADIA Vs. GPSC
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March 30, 2010 |
DHIRUBHAI CHHANBHAI Vs. LAXMANBHAI DHARAMBHAI
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December 2, 2010 |
DHIRUBHAI KANABHAI DANGODARA Vs. STATE OF GUJARAT
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July 15, 2010 |
DHIRUBHAI LALJIBHAI Vs. RANGE FOREST OFFICER
|
July 14, 2010 |
DHIRUBHAI TRIKAMBHAI BHALU Vs. STATE OF GUJARAT
|
December 3, 2010 |
DHORAJI MUNICIPALITY Vs. MAHA GUJARAT GENRAL WORKS UNION
|
August 26, 2010 |
DHULIBEN PRAHLADBHAI PATEL Vs. STATE OF GUJARAT
|
February 24, 2010 |
DHURIBEN SOMABHAI PATEL Vs. DAHYABHAI NATHABHAI PATEL
|
December 23, 2010 |
DIGITAL MULTIFORMS LTD Vs. KALYAN PAPER
|
July 16, 2010 |
DILAVARKHAN BARKATKHAN PATHAN Vs. BHAVNAGAR MUNICIPAL CORPORATION
|
June 17, 2010 |
DILBARSINGH MOHINDERSINGH SOMAL Vs. AHMEDABAD MUNICIPAL CORPORATION
|
November 22, 2010 |
DILIP A ADESARA Vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE
|
April 26, 2010 |
DILIP JAVANJI THAKORE Vs. COMMISSIONER OF POLICE
|
May 13, 2010 |
DILIP MANSUKH LATHIA Vs. STATE OF GUJARAT
|
July 21, 2010 |
DILIP PRAHLADBHAI PATEL Vs. STATE OF GUJARAT
|
August 12, 2010 |
DILIPBHAI ALIAS DEVO POPATBHAI THAKORE Vs. STATE OF GUJARAT
|
October 27, 2010 |
DILIPBHAI GAFURBHI DANTANI Vs. STATE OF GUJARAT AND 2 ORS
|
October 1, 2010 |
DILIPBHAI KALUBHAI DABHI Vs. COMMISSIONER OF POLICE AND 2 ORS
|
October 22, 2010 |
DILIPBHAI KANTILAL SHAH Vs. UNITED BANK OF INDIA
|
July 12, 2010 |
DILIPBHAI NAGJIBHAI PATEL Vs. STATE OF GUJARAT
|
April 15, 2010 |
DILIPBHAI RAMESHBHAI JAIN Vs. JUNAGADH DISTRICT PANCHAYAT
|
May 13, 2010 |
DILIPBHAI RUDABHAI PARMAR Vs. CHIEF COMMISSIONER
|
December 14, 2010 |
DILIPBHAI TULSIDAS THAKKAR PARTNER OF PARI TULSIDAS Vs. STATE OF GUJARAT
|
January 28, 2010 |
DILIPKUMAR HARILAL BHAVSAR Vs. STATE OF GUJARAT
|
January 28, 2010 |
DILIPSINH ISHWARSINH DEVDA Vs. COMMISSIONER OF POLICE
|
May 11, 2010 |
DILIPSINH NATHUSINH BIHOLA Vs. STATE OF GUJARAT
|
May 13, 2010 |
DILIPSINH PRABHATSINH BHANDORA Vs. GSRTC AHMEDABAD DIVISION DIVISION OFFICE
|
March 19, 2010 |
DINESH A ADESARA Vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE
|
April 26, 2010 |
DINESH ALIS MUNNO DHANJI MAKWANA AND 1 Vs. STATE OF GUJARAT
|
April 5, 2010 |
DINESH AMRUTBHAI PATEL Vs. STATE OF GUJARAT
|
March 26, 2010 |
DINESH BABULAL THAKKAR Vs. STATE OF GUJARAT
|
December 2, 2010 |
DINESH NAVASINH SOLANKI Vs. STATE OF GUJARAT
|
December 22, 2010 |
DINESH RANCHHOD DHARSANDIYA Vs. MAMLATDAR
|
February 22, 2010 |
DINESH SAKARABHAI PATEL Vs. SURYABEN NAVINCHANDRA SHAH
|
August 2, 2010 |
DINESHBHAI ALIAS BHOPO VALJIBHAI PATANI Vs. STATE OF GUJARAT
|
July 16, 2010 |
DINESHBHAI ALIAS DAHYABHAI JENABHAI SOLANKI Vs. COMMISSIONER OF POLICE
|
January 28, 2010 |
DINESHBHAI BANSIBHAI DANTANIYA Vs. COMMISSIONER OF POLICE AND ORS
|
October 22, 2010 |
DINESHBHAI CHHANIYABHAI HALPATI Vs. DISTRICT DEVELOPMENT OFFICER
|
July 12, 2010 |
DINESHBHAI CHHANIYABHAI HALPATI Vs. ADDITIONAL DEVELOPMENT COMMISSIONER
|
July 12, 2010 |
DINESHBHAI DHULABHAI Vs. REVABEN NARANBHAI CHAUHAN
|
June 16, 2010 |
DINESHBHAI DIGAMBARBHAI KAHAR Vs. COMMISSIONER OF POLICE
|
July 22, 2010 |
DINESHBHAI JASWANTBHAI PATEL Vs. STATE OF GUJARAT
|
July 8, 2010 |
DINESHBHAI KANTIBHAI VASAVA Vs. COMMISSIONER OF POLICE
|
October 27, 2010 |
DINESHBHAI NANJIBHAI CHAVDA Vs. DISTRICT JUDGE
|
April 27, 2010 |
DINESHBHAI NARBHERAMBHAI PATEL Vs. STATE OF GUJARAT
|
February 19, 2010 |
DINESHBHAI PREMJIBHAI DHANDHALYA Vs. STATE OF GUJARAT
|
April 16, 2010 |
DINESHBHAI SHANABHAI MALI Vs. COMMISSIONER OF POLICE
|
July 16, 2010 |
DINESHJI ALIAS BODIYO KANTIJI THAKORE Vs. STATE OF GUJARAT
|
July 15, 2010 |
DINESHKUMAR BECHARBHAI BELDAR Vs. STATE OF GUJARAT
|
August 20, 2010 |
DINESHKUMAR PRABHASHANKAR BHATT Vs. STATE OF GUJARAT
|
April 27, 2010 |
DIPAK BHANUSHANKER TRIVEDI Vs. JILLA GRAM VIKAS AGENCY
|
March 19, 2010 |
DIPAK MANUBHAI PATEL Vs. SYNDICATE BANK
|
February 8, 2010 |
DIPAK SHUBHASHCHANDRA MEHTA Vs. CENTRAL BUREAU OF INVESTIGATION BANKING AND SECURITY FRAUD
|
October 19, 2010 |
DIPAK UDHAVDAS DAMANI Vs. STATE OF GUJARAT
|
May 14, 2010 |
DIPAKBHAI HIRABHAI CHAURASIYA Vs. STATE OF GUJARAT
|
January 27, 2010 |
DIPAKBHAI ISHWARBHAI RANA Vs. DISTRICT MAGISTRATE
|
October 20, 2010 |
DIPAKBHAI JESINGBHAI SOLANKI Vs. STATE OF GUJARAT
|
May 13, 2010 |
DIPAKBHAI KARSANBHAI JAIPAL Vs. DISTRICT MAGISTRATE
|
February 1, 2010 |
DIPAKBHAI L PATEL Vs. FIROJ RUSTAMJI BHADRA
|
April 15, 2010 |
DIPAKKUMAR N THAKKAR Vs. STATE OF GUJARAT AND 1
|
April 8, 2010 |
DIPENBHAI RAMESHBHAI PATEL Vs. DISTRICT COLLECTOR
|
October 18, 2010 |
DIPIKA AMRUTBHAI PATEL Vs. VISHWAM PARMANAND PATEL
|
December 10, 2010 |
DIPIKABEN D PATEL Vs. STATE OF GUJARAT
|
March 19, 2010 |
DIRECTOR Vs. RAVJIBHAI JESINGBHAI GOHIL
|
October 6, 2010 |
DIRECTOR HEALTH SERVICES AND HEALTH EDUCATION Vs. SOMABHAI GOVINDBHAI PARMAR
|
August 13, 2010 |
DIRECTOR OF ANIMAL HUSBANDRY Vs. PRAVINSINH LAKHUBHA ZALA
|
December 8, 2010 |
DIRECTOR OF HIGHER EDUCATION Vs. ISHWARBHAI M VAGHARI
|
October 15, 2010 |
DIRECTOR OF INCOME TAX (EXEMPTION) Vs. SHIA DAWOODI BOHRA JAMAT
|
April 12, 2010 |
DISHABHAI ALIAS BABU DADBHAI KATHI Vs. STATE OF GUJARAT
|
August 2, 2010 |
DISTRICT COLLECTOR Vs. DILAVARKHA MAHMADBHAI
|
May 5, 2010 |
DISTRICT DEVELOPMENT OFFICER Vs. SUTHAR KUNDANBEN ASHOKKUMAR
|
May 14, 2010 |
DISTRICT DEVELOPMENT OFFICER Vs. AMIRBHAI MAHMADBHAI SORATHIYA AND 2 ORS
|
March 3, 2010 |
DISTRICT FOREST OFFICER Vs. JAMNAGAR DISTRICT MAZDOOR SANG
|
August 16, 2010 |
DISTRICT HEALTH OFFICER Vs. SUDHIRKUMAR ASHOKCHANDRA JOSHI
|
December 23, 2010 |
DISTRICT LEPROSY COMMITTEE Vs. RANMAL RAGHABHAI GARCHAR
|
August 12, 2010 |
DISTRICT PANCHAYAT Vs. ARVINDKUMAR KESHAVLAL CHHAG
|
July 26, 2010 |
DISTRICT PANCHAYAT Vs. DIPESH NARHARIPRASAD PANDYA
|
May 14, 2010 |
DISTRICT PANCHAYAT MEHSANA Vs. PATEL VITHALDAS JORDAS
|
May 6, 2010 |
DISTRICT PANCHAYAT SURENDRANAGAR Vs. DHANIBEN LABHUBHAI
|
August 26, 2010 |
DISTRICT PANCHYAT Vs. STATE OF GUJARAT
|
April 5, 2010 |
DISTRICT RURAL DEVELOPMENT AGENCY Vs. HINABEN MOHANSINGH BES
|
August 27, 2010 |
DISTRICT SUPERINTENDENT OF POLICE Vs. JITENDRASINH GULABSINH JETHAVA
|
March 23, 2010 |
DIVISIOANL CONTROLLER G S R T C Vs. DN CHAMAR
|
July 28, 2010 |
DIVISIONAL CONROLLER G S R T C Vs. VALIBHAI MAHAMADBHAI YUSUFBHAI PATEL
|
July 28, 2010 |
DIVISIONAL CONTORLLER Vs. RAJAK KARIMBHAI NAGAJI
|
August 4, 2010 |
DIVISIONAL CONTROLER G S R T C Vs. RATILAL BABULAL YADAV
|
August 9, 2010 |
DIVISIONAL CONTROLLER Vs. CHHAGAN KANJIBHAI BHADARAKA
|
August 4, 2010 |
DIVISIONAL CONTROLLER Vs. RATILAL ARJANBHAI VACHHANI
|
August 4, 2010 |
DIVISIONAL CONTROLLER Vs. HABIBBHAI REHMANBHAI CHAUHAN
|
August 4, 2010 |
DIVISIONAL CONTROLLER Vs. KANTIBHAI RAVJIBHAI PADALIYA
|
July 28, 2010 |
DIVISIONAL CONTROLLER Vs. RAMANBHAI SOMABHAI VASAVA
|
July 28, 2010 |
DIVISIONAL CONTROLLER Vs. BABUBHAI AMBARAM PATEL
|
July 28, 2010 |
DIVISIONAL CONTROLLER Vs. KAPILDEVSING KESHARNATHSING THAKUR
|
July 28, 2010 |
DIVISIONAL CONTROLLER Vs. BADAJI VIRJI KATARA
|
August 11, 2010 |
DIVISIONAL CONTROLLER Vs. SECRETARY S T EMPLOYEE UNION
|
August 18, 2010 |
DIVISIONAL CONTROLLER Vs. KESHAV ARJAN SUREJA
|
August 18, 2010 |
DIVISIONAL CONTROLLER Vs. PRAVINCHANDRA MANSUKHRAM DAVE
|
August 23, 2010 |
DIVISIONAL CONTROLLER Vs. SABIRMYA PIRSABMIYA SHAIKH
|
August 23, 2010 |
DIVISIONAL CONTROLLER Vs. KISHORBHAI ANANDBHAI MARU
|
August 23, 2010 |
DIVISIONAL CONTROLLER Vs. CHATURBHAI JAGABHAI MAYAVANSHI
|
July 22, 2010 |
DIVISIONAL CONTROLLER Vs. GENERAL SECRETARY S T EMPLOYEES UNION
|
July 21, 2010 |
DIVISIONAL CONTROLLER Vs. BALUSINH MADHUSINH JHALA
|
July 22, 2010 |
DIVISIONAL CONTROLLER Vs. AMRUTBHAI V PATEL
|
July 21, 2010 |
DIVISIONAL CONTROLLER Vs. K G BRAHBHATT
|
July 21, 2010 |
DIVISIONAL CONTROLLER Vs. STATE TRANSPORT EMPLOYEES UNION
|
July 21, 2010 |
DIVISIONAL CONTROLLER Vs. RAJARAMBHAI OKARBHAI PATEL
|
July 21, 2010 |
DIVISIONAL CONTROLLER Vs. SHARIFKHAN GULAMKHAN PATHAN
|
July 21, 2010 |
DIVISIONAL CONTROLLER Vs. CHAMPABEN S SHAH
|
July 14, 2010 |
DIVISIONAL CONTROLLER Vs. SECRETARY RAJKOT DIVISION
|
September 8, 2010 |
DIVISIONAL CONTROLLER Vs. BALWANTSINGH CHATURSINGH SOLANKI
|
September 22, 2010 |
DIVISIONAL CONTROLLER Vs. Y M PATEL
|
October 26, 2010 |
DIVISIONAL CONTROLLER G S R T C Vs. GENERAL SECRETARY KHEDA VIBHAG S T KARMACHARI MANDAL
|
October 6, 2010 |
DIVISIONAL CONTROLLER G S R T C Vs. BHAGWANSINH SOMSINH JADAV
|
July 21, 2010 |
DIVISIONAL CONTROLLER G S R T C Vs. HUSSAIN SULEMAN DALWADI
|
August 23, 2010 |
DIVISIONAL CONTROLLER G S R T C Vs. SAIDHAJI MAGANJI THAKOR
|
August 25, 2010 |
DIVISIONAL CONTROLLER G S R T C Vs. RAJENDRAKUMAR BANSILAL JAIN
|
August 18, 2010 |
DIVISIONAL CONTROLLER G S R T C Vs. RASIDKHAN AIYUBKHAN PATHAN
|
August 18, 2010 |
DIVISIONAL CONTROLLER G S R T C Vs. MOHMAD RAFIQ ABDUL KARIM MUNSHI
|
August 18, 2010 |
DIVISIONAL CONTROLLER G S R T C Vs. MANIBHAI SOMABHAI PATEL
|
July 28, 2010 |
DIVISIONAL CONTROLLER G S R T C Vs. PRATAPSINH SOMABHAI DABHI
|
July 28, 2010 |
DIVISIONAL CONTROLLER G.S.R.T.C. Vs. SECRETARY S. T. EMPLOYEES UNION
|
July 7, 2010 |
DIVISIONAL CONTROLLER GUJARAT STATE ROAD TRANSPORT CORP Vs. BHUPENDRABHAI MOHANBHAI SHAH
|
August 18, 2010 |
DIVISIONAL CONTROLLER GUJARAT STATE ROAD TRANSPORT CORPN Vs. MAHEBUBKHA RAHEMKHA PATHAN
|
August 23, 2010 |
DIVISIONAL CONTROLLER GUJARATSTATE ROAD TRANSPORT CORP Vs. RUPSINH G PARMAR
|
October 28, 2010 |
DIVISIONAL MANAGER Vs. GENERAL WORKMENS UNION
|
August 13, 2010 |
DIVISIONAL MANAGER GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. DAMJIBHAI NARSHIBHAI
|
February 5, 2010 |
DIVISIONAL TRAFFIC CONTROLLER Vs. NANJIBHAI K BODAT
|
July 28, 2010 |
DIVYABEN NANKRAM KRIPLANI Vs. NANKRAM KUNDANDAS KRIPLANI
|
October 4, 2010 |
DIVYAJYOT CHARITABLE TRUST Vs. GOKULBHAI MANGUBHAI PATEL
|
April 23, 2010 |
DOLATSINH DEVISINH CHAUHAN Vs. STATE OF GUJARAT
|
July 27, 2010 |
DOORDARSHAN KENDRA Vs. BHARAT M BHATTI
|
August 6, 2010 |
DOSHI INDRAVADAN BHAILALBHAI Vs. STATE OF GUJARAT
|
June 16, 2010 |
DOTCAD PRIVATE LIMITED Vs. ADVANTAGE GLOBAL BPO PRIVATE LIMITED
|
May 3, 2010 |
DUDHABHAI KARSANBHAI RATHOD Vs. STATE OF GUJARAT
|
February 26, 2010 |
DULE SINH ALIAS DINESH SULTAN SINHRANAVAT Vs. COMMISSIONER OF POLICE
|
May 13, 2010 |
DURLABH J KAKADIA Vs. OFFICIAL LIQUIDATOR OF M/S DETACENTRICA ADVANCED TECHNOLOGY
|
August 27, 2010 |
DUTSINGH JOTSINGH RAWAT Vs. COMMISSIONER OF POLICE
|
October 21, 2010 |
DWARKA NAGAR PANCHAYAT Vs. DWARKA CEMENT WORKS LIMITED
|
February 8, 2010 |
DY COLLECTOR Vs. HEMARAJBHAI MULJIBHAI
|
December 10, 2010 |
DY DIRECTOR OF AGRICULTURE (ENG 2) Vs. RANCHHODBHAI REVLABHAI PATEL AND ORS
|
November 18, 2010 |
DY ENGINEER GEB Vs. KARSHANBHAI GANESHBHAI
|
March 30, 2010 |
DY EXECUTIVE ENGINEER Vs. SAGARAMBHAI OGHADBHAI
|
October 15, 2010 |
DY GENERAL MANAGER Vs. VAGHELA KISHORSINH RAYSINH
|
December 10, 2010 |
DY GENERAL MANAGER Vs. RAVINDRAKUMAR PRAHLADBHAI PANDYA
|
December 13, 2010 |
E I DUPOT INDIA PVT LTD Vs. STATE OF GUJARAT
|
February 23, 2010 |
EAGLE FASHION (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 5, 2010 |
ECHJAY INDUSTRIES LTD Vs. SR BHATT
|
July 9, 2010 |
EITZEN BULK Vs. ASHAPURA MINECHEM LTD
|
September 22, 2010 |
ELECON ENGG. CO. LTD. Vs. OFFICIAL LIQUIDATOR OF SHREE VALLABH GLASS WORKS LTD.
|
May 3, 2010 |
EMPIRE HOTELS AND RESORTS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
December 24, 2010 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. RAINBOW SURGICAL DRESSING
|
February 9, 2010 |
ESSAR STEEL LIMITED Vs. SUPERINTENDENT OF STAMPS
|
February 24, 2010 |
ESSAR STEEL LIMITED Vs. STATE OF GUJARAT
|
February 25, 2010 |
ESSAR STEEL LTD Vs. UNION OF INDIA
|
April 8, 2010 |
EUPHORIC PHARMACEUTICALS P LTD Vs. NATWARBHAI BALUBHAI PATEL
|
July 23, 2010 |
EVEREST ENTERPRISES Vs. AIRPORT AUTHORITY OF INDIA
|
July 9, 2010 |
EX ENGINEER OIL AND NATURAL GAS CORP LTD Vs. SPL LAQ OFFICER
|
December 13, 2010 |
EXCEL SHINE PVT LTD AND ANR Vs. DEPUTY COMMISSIONER OF LABOUR AND 3 ORS
|
September 21, 2010 |
EXCLUSIVE STEELS PVT. LTD. Vs. UNION OF INDIA (UOI)
|
December 23, 2010 |
EXECUTIVE ENGINEER Vs. SOMABHAI RAMABHAI
|
December 10, 2010 |
EXECUTIVE ENGINEER Vs. A D MAKRANI
|
November 29, 2010 |
EXECUTIVE ENGINEER Vs. PATEL BHAGWANBHAI CHATURDAS
|
June 14, 2010 |
EXECUTIVE ENGINEER Vs. BALOCH BICHHUBEN KANJIKHAN
|
July 13, 2010 |
EXECUTIVE ENGINEER Vs. RAJESHKUMAR BHOGILAL DAVE
|
July 13, 2010 |
EXECUTIVE ENGINEER Vs. RASUL MULLUBHAI
|
July 27, 2010 |
EXECUTIVE ENGINEER Vs. ANSUYABEN NAMDEV PATIL
|
July 21, 2010 |
EXECUTIVE ENGINEER Vs. MANGALBHAI GORDHANBHAI MALI
|
August 16, 2010 |
EXECUTIVE ENGINEER Vs. AYUBBHAI LADHARBHAI
|
April 27, 2010 |
EXECUTIVE ENGINEER Vs. PUNJABHAI SHABHAI RATHOD
|
February 16, 2010 |
EXECUTIVE ENGINEER Vs. DANABHAI KALABHAI
|
October 15, 2010 |
EXECUTIVE ENGINEER Vs. JASUBEN APABHAI RATHOD
|
August 30, 2010 |
EXECUTIVE ENGINEER Vs. KAMLESH SHIVSHANKAR TRIVEDI
|
August 26, 2010 |
EXECUTIVE ENGINEER Vs. AMRATBEN
|
September 21, 2010 |
EXECUTIVE ENGINEER MINOR IRRIGATION DEPARTMENT Vs. MAHMAD RAFIK NAZAR MAHMAD MAKRANI
|
August 18, 2010 |
EXECUTIVE ENGINEER, GUJARAT ENERGY TRANSMISSION CORPN LTD Vs. ARVINDBHAI DAHYABHAI
|
February 23, 2010 |
FAG BEARINGS INDIA LIMITED Vs. CHANDUBHAI G CHOVATIYA
|
March 3, 2010 |
FAG PRECISION BEARINGS LTD Vs. STATE OF GUJARAT
|
July 12, 2010 |
FAKIRMAHAMD ISMAILBHAI MAKRANI Vs. STATE OF GUJARAT
|
August 27, 2010 |
FAKIRMOHAMMED NOORMOHAMMED VORA Vs. DIVISIONAL CONTROLLER
|
August 25, 2010 |
FAKRUDDIN A TINWALA Vs. YAKUB MOHMMED SHARIFF BANGLAWALA
|
September 17, 2010 |
FAKRUDDIN KUTPUDIN KAPADIA Vs. G S R T C
|
July 15, 2010 |
FALGUNBHAI CHIMANBHAI PATEL EDITOR SANDESH DAILY Vs. STATE OF GUJARAT
|
January 11, 2010 |
FARDINHUSEN MEHBUBHUSEN SHAIKH Vs. STATE OF GUJARAT
|
October 19, 2010 |
FARIDABANU Vs. STATE OF GUJARAT
|
December 22, 2010 |
FARJANA ALIAS FAIJU WIFE OF SHAHNAWAJ HAMIDKHAN PATHAN Vs. STATE OF GUJARAT
|
May 13, 2010 |
FAROOK ALIAS LAMBU USMANBHAI SHEIKH Vs. STATE OF GUJARAT
|
August 27, 2010 |
FARSUBHAI MULJIBHAI GOKLANI Vs. STATE OF GUJARAT
|
September 27, 2010 |
FARUKH GAFAR MEMON Vs. JAYANTIBHAI CHIMANBHAI PATEL
|
November 15, 2010 |
FARUQ INAYATHUSSEIN TALIB PARTNER TALIB REAL ESTATE Vs. STATE OF GUJARAT
|
August 9, 2010 |
FATESINH MOHANSINH MAKWANA Vs. JYOTI SWITCH GEARS LTD
|
September 3, 2010 |
FATMABEGUM AKBARALI Vs. SPECIAL LAND ACQUISITION OFFICER
|
September 28, 2010 |
FATMABEGUM AKBARALI Vs. SPECIAL LAND ACQUISITION OFFICER
|
October 26, 2010 |
FEDERATION OF PACKAGED DRINGING WATER MANUFACTURES, VADODARA Vs. STATE OF GUJARAT
|
June 25, 2010 |
FIROJ JUSABBHAI DHADA Vs. STATE OF GUJARAT
|
August 27, 2010 |
FIROZ ALIAS BAKRI MUSTAIKIM SHEIKH Vs. STATE OF GUJARAT
|
May 10, 2010 |
FIROZ ALIAS BHAIJAN ABDULBHAI SHEKH Vs. STATE OF GUJARAT
|
August 12, 2010 |
FIROZ ALIAS GOPI MOHAMMED SHAIKH Vs. COMMISSIONER OF POLICE
|
August 26, 2010 |
FIROZ ALIAS KAROO ALIAS BHAYAJI HABIBBHAI Vs. STATE OF GUJARAT
|
January 27, 2010 |
FIROZABEN SATARBHAI MAJOTHI Vs. MAMADSH MITHUSHA FAKIR
|
December 13, 2010 |
FIROZAHMED KALLAN KURESHI Vs. DEPUTY POLICE COMMISSIONER AND ORS
|
September 23, 2010 |
FNS AGRO FOODS LTD Vs. STATE OF GUJARAT
|
January 18, 2010 |
FOOD CORPORATION OF INDIA Vs. GRAM PANCHAYAT BHOMAIYA
|
February 9, 2010 |
FOOD CORPORATION OF INDIA AND ANR Vs. HARISHBHAI L LEUVA & OTHERS
|
July 8, 2010 |
FULACHAND AMBALAL PATEL Vs. STATE OF GUJARAT
|
October 21, 2010 |
FULGIRI KANAIYAGIRI GOSAI Vs. STATE OF GUJARAT
|
July 27, 2010 |
FULLABEN GAPPU ALIAS RAJPAT RAMCHEBAR BHARTI Vs. COMMISSIONER OF POLICE
|
June 18, 2010 |
G D EDUCATION PRIMARY SCHOOL Vs. CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT AND ORS
|
September 28, 2010 |
G R GUSAI Vs. MANHARGIRI GAGANGIRI GUSAI
|
August 4, 2010 |
G R PARMAR Vs. H C JAIN
|
March 2, 2010 |
G S R T C Vs. MAHOBATKHAN GULABKHAN MALEK
|
August 4, 2010 |
G S R T C Vs. S B CHAUDHARY
|
August 25, 2010 |
G S R T C Vs. BAI SAVITA GOPALDAS
|
August 18, 2010 |
G S R T C Vs. A R SAIYED
|
July 21, 2010 |
G S R T C Vs. PADMABEN T PATEL
|
July 20, 2010 |
G S R T C Vs. MANIBHAI MOTIBHAI ZHALA
|
August 27, 2010 |
G S R T C Vs. KOKILABEN
|
September 6, 2010 |
G S R T C Vs. DEVENDRAKUMAR M GELOT
|
September 8, 2010 |
G S R T C Vs. RABARI RADHANBEN JAMABHAI
|
September 8, 2010 |
G S R T C Vs. SUJABAI
|
September 8, 2010 |
G S R T C Vs. DHUDALAL K KHATRI
|
September 8, 2010 |
G S R T C Vs. GANDABHAI MOHANBHAI RAWAL
|
July 28, 2010 |
G S R T CORPN Vs. KADARBHAI H LAGANIA C/ H K RATHOD
|
September 29, 2010 |
G S R T CORPORATION Vs. S T KARMACHARI UNION
|
July 21, 2010 |
G S SHIP BREAKING CORPORATION Vs. GUJARAT MARITIME BOARD AND 2
|
January 21, 2010 |
GADHADA MUNICIPALITY Vs. SAURASHTRA SHRAMIK SANGH
|
August 26, 2010 |
GADHDA MUNICIPALITY Vs. NAGARPALIKA KARMACHARI SANGH
|
September 28, 2010 |
GAJANAND ALIAS PANDIT TIRGUJI NARAYAN TIWARI Vs. STATE OF GUJARAT
|
May 14, 2010 |
GALABHAI MELABHAI SOLANKI Vs. STATE OF GUJARAT
|
July 12, 2010 |
GAMAR FATABHAI SAJABHAI Vs. STATE OF GUJARAT
|
September 15, 2010 |
GAMBHIRSINH CHANDUBHA ZALA Vs. BALDEVBHAI BIJALBHAI
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March 31, 2010 |
GAMMON INDIA LTD Vs. SHETHI ESTATE DEVELOPERS PVT LTD
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October 28, 2010 |
GANDABHAI GOBARBHAI PRAJAPATI Vs. UMEDBHAI KESHABHAI PRAJAPATI
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September 1, 2010 |
GANDHINAGAR DISTRICT COOPERSTIVE MILK PRODUCERS UNION LTD Vs. SHOBHABEN B BHATT
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April 7, 2010 |
GANDHINAGAR DISTRICT MILK PRODUCERS UNION LTD Vs. SURESHCHANDRA NATWARLAL MODI
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August 2, 2010 |
GANDHINAGAR DISTRICT PANCHAYAT Vs. SABERABEN ANVARHUSEN MIR
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July 1, 2010 |
GANESH ALIAS SONU LAXMANRAO SONVANE Vs. COMMISSIONER OF POLICE
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August 6, 2010 |
GANESH KAXMNBHAI JADAV AND 3 ORS Vs. JERAMBHAI BABABHAI CHUNARA AND ANR
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September 30, 2010 |
GANESH OIL INDUSTRY Vs. GUJARAT ELECTRICITY BOARD
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April 20, 2010 |
GANESH SAKHARAM Vs. STATE OF GUJARAT
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September 27, 2010 |
GANESHBHAI KALUBHAI CHAMAR Vs. STATE OF GUJARAT
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August 2, 2010 |
GANESHBHAI RAMABHAI PRAJAPATI Vs. STATE OF GUJARAT
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July 30, 2010 |
GANESHJI CHHAGANJI KHAND Vs. COLLECTOR
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July 13, 2010 |
GANGA CROPS SAGE PVT LTD Vs. BECHARBHAI MAGANBHAI PATEL
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August 26, 2010 |
GANGABEN Vs. CHIEF OFFICER
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September 17, 2010 |
GANGABEN Vs. STATE OF GUJARAT
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September 24, 2010 |
GANGABEN AMBALAL PATEL Vs. SOMABHAI PARSHOTTAMBHAI PATEL
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January 18, 2010 |
GANGARAM K RAVAL Vs. JAYANTIBHAI JIVRAJBHAI VADGAMA
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April 27, 2010 |
GANPATLAL S BHAKHARIA Vs. STATE OF GUJARAT
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February 15, 2010 |
GARDEN SILK MILLS LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
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August 18, 2010 |
GARDEN SILK MILLS LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
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October 19, 2010 |
GAURAV S TRIVEDI AND 2 ORS Vs. STATE OF GUJARAT AND ANR
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April 30, 2010 |
GAUTAM ALIAS GAVLADADA JIVABHAI PARMAR Vs. STATE OF GUJARAT
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May 11, 2010 |
GAUTAM R JASWANI Vs. REGISTERAR
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May 12, 2010 |
GAUTAMBHAI SOMABHAI PATEL Vs. STATE OF GUJARAT
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July 23, 2010 |
GAYATRI DAIRY PRODUCTS (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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January 19, 2010 |
GAYATRI INDUSTRIES Vs. KESHAVPRASAD SHARMA
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September 7, 2010 |
GAYATRIBEN J DAVE Vs. GUJARAT STATE ELECTRICITY COOPERATION LTD
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July 13, 2010 |
GAYATRIBEN SURESHBHAI RAMESHBHAI CHUNARA Vs. COMMISSIONER OF POLICE
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May 10, 2010 |
GB MUNGALPARA DY DISTRICT DEVELOP OFFICER Vs. STATE OF GUJARAT
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March 31, 2010 |
GEETABEN JIGNESH MODI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 13, 2010 |
GEETABEN RAJU ALIAS BIHAREE SURENDRASING THAKUR Vs. STATE OF GUJARAT
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February 22, 2010 |
GELABHAI SOMABHAI Vs. AAJA METAL AND TUBE PVT LTD
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September 16, 2010 |
GENAJI KHUMAJI MALI PARMAR Vs. STATE OF GUJARAT
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December 16, 2010 |
GENERAL MANAGER Vs. KURESHI SABBIRBHAI ABDULBHAI ADMINISTRATOR OF SHRI KURESHI
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December 15, 2010 |
GENERAL MANAGER Vs. ZALA NANUBHA ALIAS RAMANSING AGARSING
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December 13, 2010 |
GENERAL MANAGER Vs. KESHABHAI SOMABHAI
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December 10, 2010 |
GENERAL MANAGER Vs. PATEL BALDEVBHAI AMBARAMDAS
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December 9, 2010 |
GENERAL MANAGER Vs. PATEL PARSOTTAMDAS JOITARAM
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December 9, 2010 |
GENERAL MANAGER Vs. ABDUL HAMID AHMEDMIYA
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December 9, 2010 |
GENERAL MANAGER Vs. RABARI NAGJIBHAI DEVKARAN
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December 9, 2010 |
GENERAL MANAGER Vs. PATEL SHANKARBHAI PRABHUDAS
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December 9, 2010 |
GENERAL MANAGER Vs. PATEL BHUPENDRABHAI NARANBHAI
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December 9, 2010 |
GENERAL MANAGER Vs. SPECIAL LAND ACQUISITION OFFICER
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December 10, 2010 |
GENERAL MANAGER Vs. RABARI VASIBHAI SAIJIBHAI
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December 8, 2010 |
GENERAL MANAGER Vs. PATEL KESHAVLAL GOPALDAS
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December 9, 2010 |
GENERAL MANAGER Vs. PATEL TAILESHBHAI JASHBHAI
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December 9, 2010 |
GENERAL MANAGER Vs. THAKOR DEVUJI MOTIJI
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December 9, 2010 |
GENERAL MANAGER Vs. SPEICAL LAND ACQUISITION OFFICER
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December 3, 2010 |
GENERAL MANAGER Vs. ABDUL HAMID AHMEDMIYA AND ANR
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December 13, 2010 |
GENERAL MANAGER Vs. RABARI VISABHAI MALJIBHAI AND ANR
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December 13, 2010 |
GENERAL MANAGER Vs. RAMESHJI SONAJI THAKORE
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August 12, 2010 |
GENERAL MANAGER Vs. SPECIAL LAND AQUASITION OFFICER AND ANR
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December 8, 2010 |
GENERAL MANAGER ABAD DAIRY Vs. PPELLATE AUTHORITY
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July 15, 2010 |
GENERAL MANAGER GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAKSHIT BHARATBHAI PAREKH
|
July 14, 2010 |
GENERAL MANAGER ONGC LTD Vs. SPECIAL LAND ACQUISITION OFFICER
|
December 13, 2010 |
GENERAL MECHANICAL WORKS PRIVATE LIMITED Vs. STATE
|
May 3, 2010 |
GENERAL MOTORS INDIA PRIVATE LIMITED Vs. STATE OF GUJARAT
|
April 12, 2010 |
GENERAL PROJECT MANAGER ONGC LTD Vs. JAYVANTBHAI VAGHAVIBHAI PATEL
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December 10, 2010 |
GENERAL SECRETARY Vs. KALYAN PAPER AND BOARD MILLS
|
July 27, 2010 |
GHANSHYAM @ GHASHIRAM DOJARAM YADAV Vs. STATE OF GUJARAT
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September 30, 2010 |
GHANSHYAM ALIAS KALIYO HIRALAL TANK Vs. STATE OF GUJARAT
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August 26, 2010 |
GHANSHYAM DALPATRAM NIMAVAT Vs. STATE OF GUJARAT
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May 6, 2010 |
GHANSHYAMBHAI ALIAS BHAGABHAI MANGALBHAI RAJPUT Vs. STATE OF GUJARAT
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October 21, 2010 |
GHANSHYAMBHAI HARGOVINDDAS SHAH Vs. ROYAL INFRA PROJECTS LTD
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February 19, 2010 |
GHANSHYAMSINH KANCHANSINH ZALA Vs. SNR DIST PANCHAYAT
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March 2, 2010 |
GHANSHYAMSINH NATUBHA ZALA Vs. GUJARAT SECONDARY AND HIGHER SECONDARY EDUCATION BOARD AND 2
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January 19, 2010 |
GHORI ROHANKHAN YUNUSKHAN Vs. STATE OF GUJARAT AND ORS
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December 24, 2010 |
GIDC EMPLOYEES UNION Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
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August 27, 2010 |
GIRDHARBHAI GANDUBHAI TARPARA Vs. GANDALAL MEGHABHAI
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December 8, 2010 |
GIRISH BHOGILAL VORA Vs. RAMESHKUMAR KHETAJI PRAJAPATI
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July 22, 2010 |
GIRISH BHOGILAL VORA FOOD INSPECTOR Vs. MURLIDHAR DAIRY ICE CREAM AND DAIRY PRODUCTS
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August 23, 2010 |
GIRISH BHOGILAL VORA FOOD INSPECTOR Vs. MANGILAL NAGAJI PRAJAPATI
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August 20, 2010 |
GIRISH CONSTRUCTION Vs. STATE OF GUJARAT
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December 15, 2010 |
GIRISH KUMAR RAMCHARAN CHAUHAN Vs. SHAKARAJI BHANAJI NINAMA
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August 9, 2010 |
GIRISHBHAI MUKUNDRAY GANDHI Vs. STATE OF GUJARAT
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February 17, 2010 |
GIRISHKUMAR JAYANTILAL TRIVEDI Vs. RAJENDRASINH BHAVSINH JHALA
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August 5, 2010 |
GITABEN ATULKUMAR DESAI Vs. ATULSUMAR RASIKLAL DESAI
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May 10, 2010 |
GITABEN JASVANTSINH DAYAMA Vs. JAIDEEPSINH ALIAS LALO HARISINH CHANDRASINH ATALIA
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April 1, 2010 |
GITABEN SUGAN KHEMAJI MEGHWAL MARVADI Vs. STATE OF GUJARAT
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May 13, 2010 |
GK PRAJAPATI Vs. STATE OF GUJARAT
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September 7, 2010 |
GOEL ENGINEERING WORKS Vs. KADARBHAI USHMANBHAI KURESHI
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September 28, 2010 |
GOHIL SARDARSINH HUSAINBHAI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
July 22, 2010 |
GOMTIBEN DHANABHAI Vs. STATE OF GUJARAT
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May 10, 2010 |
GOPAL MAVJI GORASHIA Vs. STATE OF GUJARAT
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August 6, 2010 |
GOPAL RAYON INDUSTRIES PVT LTD Vs. STATE OF GUJARAT
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July 16, 2010 |
GOPALBHAI JIVANBHAI THAKORE Vs. STATE OF GUJARAT
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October 27, 2010 |
GOPALBHAI KHEMCHANDDAS PATEL Vs. DISTRICT DEVELOPMENT OFFICER
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March 19, 2010 |
GOPALBHAI RANCHHODDAS PATEL Vs. STATE OF GUJARAT
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December 13, 2010 |
GOPALBHAI VALJIBHAI GOHEL AND ANR Vs. JAYESHKUMAR UMASHANKER CHIKHLE AND ANR
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April 30, 2010 |
GOPINATH PILLAI Vs. STATE OF GUJARAT
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September 24, 2010 |
GOPINATHJI DEV MANDIR TRUST Vs. ISHWARBHAI DHIRAJLAL PAREKH
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August 16, 2010 |
GORDHANBHAI AMBALAL PATEL Vs. UTTAR GUJARAT VIJ CO LTD
|
February 10, 2010 |
GOSAI HARSABEN KHIMGAR Vs. STATE OF GUJARAT
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October 25, 2010 |
GOVIND MAMAIYA Vs. STATE OF GUJARAT
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October 1, 2010 |
GOVIND MAVJI GORASIYA Vs. STATE OF GUJARAT
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August 6, 2010 |
GOVIND S CHAUDHARY Vs. STATE OF GUJARAT
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October 19, 2010 |
GOVINDBHAI BUDHABHAI VALAND Vs. ELECTORTHARM INDIA LTD
|
October 6, 2010 |
GOVINDBHAI PRABHUBHAI IJARDAR Vs. STATE OF GUJARAT
|
February 16, 2010 |
GOVINDBHAI SOMNATHBHAI SUTHAR PROPRIETOR OF GSP INDUSTRIAL Vs. UTTAR GUJARAT VIJ CO LTD
|
September 29, 2010 |
GOVINDBHAI SOMNATHBHAI SUTHAR PROPRIETOR OF GSP INDUSTRIAL Vs. UTTAR GUJARAT VIJ CO. LTD.
|
September 28, 2010 |
GOVINDBHAI SUBABHAI TADVI Vs. NARMADABEN HIMMATBHAI MAHURBHAI RAJWADI
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November 29, 2010 |
GOVINDBHAI V PADALIA Vs. COMM OF HIGHER EDUCATION
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April 20, 2010 |
GOVINDBHAI VADILAL Vs. ASARWA MILLS
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October 25, 2010 |
GOVINDJI THAKORJI RANA Vs. COMMISSIONER OF POLICE
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October 19, 2010 |
GOVT OF GUJARAT AND 2 Vs. ASHWINKUMAR KRISHNALAL SHETH
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April 8, 2010 |
GREEN SHOES COMPANY Vs. ABDULABHAI AHMADALI CHHTRIWALA
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July 30, 2010 |
GROUP GENERAL MANAGER Vs. PRAJAPATI MADHAVLAL MAGANDAS
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December 8, 2010 |
GROUP GENERAL MANAGER Vs. PATEL KARSANBHAI SOMDAS
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December 8, 2010 |
GROUP GENERAL MANAGER P ONGC ANKLESHWAR PROJECT Vs. GUJARAT PETROLEUM EMPLOYEES UNION
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July 9, 2010 |
GROWTH FIELD PVT. LTD Vs. BOARD OF TRUSTEES OF PORT OF KANDLA
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November 22, 2010 |
GRUH FINANCE LTD Vs. JAYANTILAL KESHAVLAL SOLANKI
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September 28, 2010 |
GSRTC Vs. NANDABEN
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September 8, 2010 |
GSRTC Vs. KESHABHAI KHODABHAI KOLI PATEL
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June 15, 2010 |
GSRTC Vs. RAVJIBHAI B SOLANKI
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July 21, 2010 |
GSRTC Vs. JITENDRA M BRAHMBHATT
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July 21, 2010 |
GSRTC Vs. KASUBEN
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August 4, 2010 |
GSRTC Vs. NANJIBHAI J PARMAR
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May 13, 2010 |
GSRTC Vs. SIZERALI MOHAMEDALI LODHIA
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December 1, 2010 |
GSRTC Vs. ASHOK PREMJI HIRANI AND ANR
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September 21, 2010 |
GTL INFRASTRUCTURE LTD Vs. STATE OF GUJARAT
|
April 22, 2010 |
GUAJRAT STATE ROAD TRANSPORT CORPORATION Vs. ILIYAS H MALEK DRIVER
|
February 26, 2010 |
GUAJRAT TRANSPORT SERVICES Vs. MAHATAMSINGH SHAMBHUSINGH
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July 14, 2010 |
GUJ STATE ROAD TRANSPORT CORPN Vs. SHETALKAUR
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August 27, 2010 |
GUJ STATE ROAD TRANSPORT CORPN Vs. SITABEN
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August 27, 2010 |
GUJ STATE ROAD TRANSPORT CORPN Vs. CHANDRASHEKHAR RAMCHANDRA DWIVEDI
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December 8, 2010 |
GUJ STATE ROAD TRANSPORT CORPORATION Vs. JAGJIVAN M BAGHARIA
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August 25, 2010 |
GUJ.HOUSING BOARD Vs. NATWARLAL JAGJIVAN
|
March 4, 2010 |
GUJARAT AGRICULTURE UNIVERSITY Vs. GOTABHAI NANABHAI PARMAR
|
July 22, 2010 |
GUJARAT AGRO INDUSTRIES CORPORTION Vs. JAGDISH M BHEDA
|
August 16, 2010 |
GUJARAT CO OPEATIVE BANK AND CREDIT SOC SHAREHOLDERS Vs. STATE OF GUJARAT
|
September 27, 2010 |
GUJARAT CO OPERATIVE OIL SEEDSGROWERS FEDERATION LTD Vs. MANIBHAI CHHAGANBHAI PATEL
|
November 15, 2010 |
GUJARAT CYPROMET LTD Vs. CHANDRAKANT C PRAJAPATI
|
August 2, 2010 |
GUJARAT DAIRY DEVELOPMENT CORPORATION LTD Vs. YANATIBHAI NAGINDAS KAYASTHA
|
July 23, 2010 |
GUJARAT DYSTUFF MANUFACTURERS ASSO AND ANR Vs. STATE OF GUJRAT AND ANR
|
April 22, 2010 |
GUJARAT ELECTRICITY BOARD Vs. DOORSING A MAKWANA
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September 3, 2010 |
GUJARAT ELECTRICITY CORP LTD AND ANR Vs. MADHAVSINH NAGJIBHAI SOLANKI
|
September 28, 2010 |
GUJARAT ENERGY TRANSMISSION CORPORATION LTD Vs. ARVINDBHAI RANCHHODBHAI PATEL
|
March 10, 2010 |
GUJARAT GAS FINANCIAL SERVICES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 4
|
April 13, 2010 |
GUJARAT HEAVY CHEMICALS LTD Vs. WORKMAN EMPLOYED
|
December 16, 2010 |
GUJARAT HOTELS LIMITED Vs. STATE OF GUJARAT
|
June 14, 2010 |
GUJARAT HOUSING BOARD Vs. CHETAS CORPORATION
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July 22, 2010 |
GUJARAT HOUSING BOARD Vs. ASSOCIATED ENGINEERS
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August 17, 2010 |
GUJARAT HOUSING BOARD Vs. PRAFULBHAI DUDHREJIA THRO HEIR-PRABHUDAS MOHANDAS DUDHREJIA
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September 30, 2010 |
GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION Vs. PRAKASH KANAIYALAL DAMANI
|
September 3, 2010 |
GUJARAT INDUSTRIAL INVESTMENT CORP LTD Vs. HB PARMAR
|
September 21, 2010 |
GUJARAT MARITIME BOARD Vs. KANTILAL HIRALAL KHARVA
|
April 27, 2010 |
GUJARAT MARITIME BOARD Vs. RAMESHGAR KALYANGAR GOSAI
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February 5, 2010 |
GUJARAT MARITIME BOARD Vs. ANWAR HUSSAIN SATAR
|
December 8, 2010 |
GUJARAT MARITIME BOARD AND 2 ORS Vs. DINESH R DAVE AND 12 ORS
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September 21, 2010 |
GUJARAT MAZDOOR PANCHAYAT Vs. INDIAN AIRLINES LTD
|
January 22, 2010 |
GUJARAT MAZDOOR PANCHAYAT Vs. NAVNIT PUBLICATIONS INDIA LTD
|
August 9, 2010 |
GUJARAT MAZDOOR SABHA Vs. LABOUR COMMISSIONER AND 12 ORS
|
October 8, 2010 |
GUJARAT METAL BOX Vs. MANJUSHREE ARUN NANDODE
|
July 19, 2010 |
GUJARAT NARMADA VALLEY FERTILIZER CO LTD Vs. STATE OF GUJARAT
|
July 20, 2010 |
GUJARAT POLLUTION CONTROL BOARD Vs. SMITA R SHAH
|
August 30, 2010 |
GUJARAT POLLUTION CONTROL BOARD Vs. DIPAKBHAI NAVINCHANDRA GODIYAWA
|
February 18, 2010 |
GUJARAT POLLUTION CONTROL BOARD Vs. B R PRAJAPATI PROP B R PRAJAPATI
|
February 18, 2010 |
GUJARAT POLLUTION CONTROL BOARD Vs. SWASTIC INDUSTRY
|
February 18, 2010 |
GUJARAT POLLUTION CONTROL BOARD Vs. ARVIND SILK MILLS AND 4 ORS
|
January 12, 2010 |
GUJARAT POWER CORPORATION LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
|
October 18, 2010 |
GUJARAT RAJYA KARIGAR TALIM YOJNA KARMACHARI MANDAL VARG Vs. STATE OF GUJARAT
|
March 23, 2010 |
GUJARAT SENIOR CITIZEN FEDERATION Vs. COMMISSIONER
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April 5, 2010 |
GUJARAT SHEEP AND WOOL DEVLOP. CORPN. LTD Vs. LILABEN BHUPATBHAI GIDA (W/O BHUPATBHAI D. GIDA) AND ORS
|
July 8, 2010 |
GUJARAT SMALL INDUSTRIES CORPORATION OFFICERS ASSOC Vs. STATE OF GUJARAT
|
May 6, 2010 |
GUJARAT STATE CIVIL SUPPLIES CORPORATION LTD Vs. ABDULKADAR IBRAHIM BAKALI
|
May 7, 2010 |
GUJARAT STATE CO OPERATIVE BANK LTD Vs. STATE OF GUJARAT
|
July 13, 2010 |
GUJARAT STATE CO OPERATIVE BANK LTD Vs. STATE OF GUJARAT
|
September 13, 2010 |
GUJARAT STATE CO OPERATIVE MARKETING FEDERATION LTD Vs. COMMISSIONER OF INCOME TAX
|
November 19, 2010 |
GUJARAT STATE CONSTRUCTION CORPORATION LTD Vs. SARDAR SAROVAR NARMADA NIGAM LTD
|
June 18, 2010 |
GUJARAT STATE COOPERATIVE AGRICULTURE AND RURAL Vs. JAYANTILAL MANILAL PANCHAL
|
April 29, 2010 |
GUJARAT STATE ELECTRICITY CORPORATION LTD Vs. BIJLI MAJDOOR PANCHAYAT
|
September 16, 2010 |
GUJARAT STATE FERTILIZERS AND CHEMICALS LTD Vs. INDUSTRIAL TRIBUNAL BARODA
|
April 13, 2010 |
GUJARAT STATE FINANCIAL CORP Vs. GUJARAT INDUSTRIAL CO OPERATIVE BANK LTD
|
September 28, 2010 |
GUJARAT STATE FOREST DEVLOPMENT CORP LTD Vs. NAGINBHAI CHANDUBHAI PATEL
|
December 3, 2010 |
GUJARAT STATE HANDICRAFT AND HANDLOOM DEVELOPMENT CORP LTD Vs. BHARATKUMAR V SINGHARAKHIYA
|
October 1, 2010 |
GUJARAT STATE LAND DEVELOPMENT CORPORATION LTD Vs. GANDABHAI KACHRABHAI THAKORE
|
September 1, 2010 |
GUJARAT STATE ROAD TRANPORT CORPOARTION Vs. DINESH PITAMBAR THAKKAR
|
August 11, 2010 |
GUJARAT STATE ROAD TRANSFER CORPORATION Vs. SUBASH NATHABHAI SANGADA
|
March 10, 2010 |
GUJARAT STATE ROAD TRANSOPORT CORPORATION Vs. NARENDRASINH S SHEKHAVAT
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSORT CORPORATION Vs. M G VASAVA
|
July 21, 2010 |
GUJARAT STATE ROAD TRANSPORT Vs. GULABBHAI ASHARAM PALVE
|
July 15, 2010 |
GUJARAT STATE ROAD TRANSPORT CCORPORATION Vs. D H VAGHELA
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT COPORATION Vs. BM PRAJAPATI
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT COPORATION Vs. CHANDRAKANT B CHAVDA
|
August 18, 2010 |
GUJARAT STATE ROAD TRANSPORT COPORATION Vs. RAJABHAI KESHABHAI MARWADA
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORP Vs. MURJIBHAI U SOLANKI
|
July 21, 2010 |
GUJARAT STATE ROAD TRANSPORT CORP Vs. ADAM AHMED IBRAHIM PATEL
|
August 16, 2010 |
GUJARAT STATE ROAD TRANSPORT CORP Vs. TARUNKUMAR BABUBHAI SOLANKI
|
July 29, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPN Vs. RAMESHBHAI H BHATT
|
August 25, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. HASMUKHBHAI SHANKARBHAI UPADHYAYA
|
August 27, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. JAMNADAS K SUREJA
|
September 1, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. VIMALABEN
|
September 6, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. V.K. JADEJA
|
March 5, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KANTILAL B. PATEL
|
March 15, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. GULAMDASTGIR N PATHAN
|
July 1, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SHANTABEN WD/O RAMJIBHAI MULJIBHAI PARMAR AND 9 ORS
|
August 10, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. IBRAHIM AHMEDSHA DIWAN
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KHEDA VIBHAG S T KARMACHARI MANDAL
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. HARUN RASID MOHMAD MUNSHI
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. TAKOR JASHVANTSINH KHUMANSINH
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BECHARBHAI ISHWARDAS NAI
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. DESHABHAI MULJIBHAI KATARIYA
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. CHANDUBHAI DHANJIBHAI VASAVA
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. TAKHAJI LALJI SOLANKI
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. DAUD UMAJI KADU S T KARMACHARI MANDAL
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KALIDAS CHHAGANBHAI NAYAK
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KETAN D MEHTA DRIVER
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. LALJIBHAI A PATEL
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BALAKDAS N LASKARI
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. LAXMANBHAI KANABHAI MARADIA
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SURENDRASINH N ZALA
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PURSHOTTAMBHAI MEGHJIBHAI BABARIA
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAJNIKANT KUBERDAS PARMAR
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. HIMMATBHAI KANJILAL DUHARA
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAMJANALIBHAI ALIBHAI TEJANI
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. VAGJIBHAI MERAMBHAI THAKOR
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. C A PANCHOLI
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. EMPLOYEES OF GUJARAT ROAD TRANSPORT CORPORATION
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MADANSINH VIJAYSINH ZALA
|
August 4, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MANUBAI GANGARAM BAROT
|
August 4, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAMANBHAI M PATEL
|
August 4, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. ARJANBHAI TEJABHAI MAKWANA
|
August 4, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. A K SHARMA
|
August 4, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MADHUBHAI SHAHUBHAI DABHI
|
August 4, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. GULAMALI ISMAIL MOHMED PATEL
|
August 4, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. LALJIBHAI MAKANBHAI SODIYA
|
August 4, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. HANSUWALA BABUBHAI YUSUFBHAI
|
August 4, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. DHAYABHAI SHANKARBHAI SOLANKI
|
August 4, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KANTIBHAI J PARMAR
|
August 4, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. AMARSINH RUPSINH ZALA
|
August 4, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RATIGAR MOHANGAR GOSAI
|
August 4, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. NASHAKHANA HARIJAN
|
August 4, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MUKESH BABULAL NIMAVAT
|
August 4, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MEENABEN
|
August 13, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. LATABEN RAMDE ODEDARA
|
August 15, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. JASWANTSINH H SOLANKI
|
August 11, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. A I SHAIKH
|
August 11, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. NATHUBHAI TABABHAI MAKWANA
|
August 11, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SHAKIL AHMED A MALEK
|
August 11, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. GEMALSINHN M PADHIAR
|
August 11, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MAFATLAL LAKHABHAI RATHOD
|
August 11, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAGHUVIRSINH P CHUDASMA
|
August 18, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. P A PATEL
|
August 18, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PANKAJKUMAR C TRIVEDI
|
August 18, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAMABHAI M CHAMAR
|
August 18, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BHALABHAI BHADABHAI PADAYA
|
August 18, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. EMPLOYEES OF THE S T CORPORATION
|
August 18, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. ISHWARLAL NATTHALAL SOLANKI
|
August 18, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. ZUBEDABEN
|
August 18, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAJENDRA M JADAV
|
August 18, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BABULAL MOHANLAL VYAS
|
August 18, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAVUBHA D VALA
|
August 25, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KHATAU J THACKER
|
August 25, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. NAVALSINH M CHAVADA
|
August 25, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. CHATURBHAI NATHABHAI PARMAR
|
August 25, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BHAGWANBHAI I PATEL
|
August 25, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SHANTILAL M PARMAR
|
August 25, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. AALAMKHAN NENAKHAN PATHAN
|
August 25, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MANILAL M VANKAR
|
August 25, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAJENDRA HARIPRASAD GONDALIA
|
August 25, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. NARBHERAM B GARVA
|
August 25, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SECRETARY ST WORRKERS UNION
|
August 25, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. VALJI DHARMAJI RANA
|
August 25, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. S M SOLANKI
|
August 25, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KANKUBEN
|
August 25, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MOHANBHAI HERIYABHAI CHAUDHARY
|
August 25, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BHAGWANJIBHAI D KANERIA
|
August 25, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MANSUKHBHAI P LADVA
|
August 25, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PRAVINBHAI RAMABHAI VAGHELA
|
July 21, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. NAROTTAMBHAI BHAGWANBHAI PATEL
|
July 21, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KHIMJIBHAI SHAMJIBHAI TANK
|
July 21, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. YUNUSBHAI G VORA
|
July 21, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. DHIRENDRA M VAKANI
|
July 21, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BHARATSINH FATEHSINH JADHAV
|
July 21, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KARMANBHAI RANCHODBHAI BHANDERI
|
July 21, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. G S MAHADIK
|
July 21, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BHAGWATI PRASAD M PATEL
|
July 21, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. FATEHSINH PRATAPSINH DABHI
|
July 21, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. G I PATEL MANTRI SHRI
|
July 21, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SM RAVAL
|
July 21, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. VAZIRALI H THAVRA
|
July 21, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. FATESINH M PARMAR
|
July 21, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. CS MAKWANA
|
July 21, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SURESHBHAI S RAJPUT
|
July 21, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MAHMADALI SULEMAN BADAN
|
July 21, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. TAHERALI HIZAMUDDIN SAIYED
|
July 21, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. N N MALEK
|
July 21, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAMJIBHAI DHARMSINHBHAI ZALARIYA
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SURSANGBHAI SHANKARBHAI PADHIR
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. VIRCHANDPRASAD GIRDHARLAL GANDHI
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SABIRMIYA B SHEKH MANGRISHRI
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. CHATRASINH DHULABHAI PADHIYAR
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. NAROTTAMBHAI CHHAGANBHAI VANKAR
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MANSUKHLAL BHAKTIRAM NIMBARK
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SHANTABEN BHIMJIBHAI
|
July 14, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. J D MAKWANA
|
July 15, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. LIYAKATALI SAIYAD
|
July 15, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. THAKORBHAI PURSHOTTAMDAS PARIKH
|
February 23, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. AMARSINH PREMJIBHAI PARMAR
|
April 9, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. S T GAMIT
|
December 16, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KANTI ATMARAM VYAS
|
December 21, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. CHANDRAKANT JERAMBHAI MER
|
October 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KANUBHAI K SHARMA
|
October 20, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. JAFAR ALLA WAZIR MOHMED PATHAN
|
October 20, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PRAHLADBHAI S RAMI
|
September 15, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. K K MAKWANA
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. LABHUDAN M GADHVI
|
September 15, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. CHATURBHAI D MAKWANA
|
September 30, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. A M KADARI
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION LIMITED Vs. KANJIBHAI REVABHAI SONARA
|
February 18, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION LIMITED Vs. RAMESHCHANDRA S BHATT
|
February 16, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION LTD Vs. BALCHANDRA BECHARBHAI PARMAR
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION LTD Vs. DILIPKUMAR D GOSWAMI
|
August 18, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION LTD Vs. MADHAVJI LALJI RATHOD
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION LTD Vs. BHARATSINH PRATAPSINH RATHOD
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATION LTD Vs. DADAMIYA JAMALMIYA DHASURA
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORATOION Vs. HARJIBHAI D PARMAR
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPORTATION Vs. RATILAL JOITARAM PATEL
|
August 4, 2010 |
GUJARAT STATE ROAD TRANSPORT CORPROATION LTD Vs. STATE TRANSPORT WORKERS UNION
|
July 21, 2010 |
GUJARAT STATE ROAD TRANSPORT COTRPORATION Vs. SHARDULBHAI BIJALBHAI BATADA
|
July 28, 2010 |
GUJARAT STATE ROAD TRANSPORT DORPORATION Vs. RAMJIBHAI V VALA
|
August 4, 2010 |
GUJARAT STATE ROAD TRNSPORT CORPORATION Vs. SUBHASH A JAIN
|
August 4, 2010 |
GUJARAT STATE ROAD TRNSPORT CORPORATION Vs. RS GOHIL
|
July 21, 2010 |
GUJARAT STATE SEEDS CORPORAION EMPLOYES ASSOCIATION AND ORS Vs. STATE OF GUJARAT AND ANR
|
September 23, 2010 |
GUJARAT TEA PROCESSESSORS AND PACKERS LTD Vs. STATE OF GUJARAT
|
May 13, 2010 |
GUJARAT THEMIS BIOSYN LTD Vs. RASIKBHAI BHANABHAI PATEL
|
July 15, 2010 |
GUJARAT WATER RESOURCES DEVELOPMENT CORPORATION Vs. SURENDRASINH BHUPATSINH VAGHELA
|
August 10, 2010 |
GUJARAT WATER SUPPLY AND SEWERAGE BOARD Vs. M D DOSHI
|
October 7, 2010 |
GUJARAT WATER SUPPLY AND SEWERAGE BOARD Vs. MAHESHBHAI NANUBHAI PATEL
|
September 1, 2010 |
GUJARAT WATER SUPPLY AND SEWERAGE BOARD Vs. BIPINCHANDRA N RAMANUJ
|
July 21, 2010 |
GUJARAT WATER SUPPLY AND SEWERAGE BOARD Vs. RACHNA CONSTRUCTION CO ENGINEERS AND CONTRACTORS
|
July 26, 2010 |
GUJARAT WATER SUPPLY AND SEWERAGE BOARD Vs. DASHRATSINGH VAKHATSINGH JADEJA
|
August 18, 2010 |
GUJARAT WATER SUPPLY AND SEWERAGE BOARD Vs. MAHESWARI HIRJI DEVJI
|
August 18, 2010 |
GUJARAT WATER SUPPLY AND SEWERAGE BOARD Vs. C SANGHVI AND COMPANY
|
May 11, 2010 |
GUJARAT WATER SUPPLY AND SEWERAGE BOARD Vs. PRAVINSINH JASHUBHAI ZALA
|
June 24, 2010 |
GUJART STATE ROAD TRANSPOORT CORPORTION Vs. SITARAM D RAJPUT
|
July 21, 2010 |
GULAB AVENUE CONDOMINIUM Vs. SUB DIVISIONAL MAGISTRATE
|
April 15, 2010 |
GULAM MOHAMMAD FAKIR MOHAMMAD GHANCHI Vs. GUJARAT STATE ROAD TRASNPORT CORPORATION
|
August 4, 2010 |
GUMANBHAI TRIBHOVANDAS PATEL Vs. MUSTAK AIYUB AHMED
|
November 29, 2010 |
GUNVANTRAI MULJIBHAI SHAH Vs. KAZI SUGRABIBI MOHMMD MIYA
|
May 5, 2010 |
GURUMUKHSINGH BAGGA AND CO Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
December 2, 2010 |
GYANSINGH DILIPSINGH Vs. MADHAVLAL RATANLAL KOSHTI
|
August 2, 2010 |
H B KAPADIA EDUCATION TRUST Vs. JUSTICE R J SHAH FEE COMMITTEE
|
April 9, 2010 |
H J CHAUDARI Vs. DIRECTOR OF AGRICULTURE
|
August 5, 2010 |
H K BUILDCON LTD Vs. INCOME TAX OFFICER
|
April 12, 2010 |
H K MAKWANA Vs. STATE OF GUJARAT
|
March 19, 2010 |
H N CHAVDA Vs. STATE OF GUJARAT
|
December 8, 2010 |
H P MOTWANI Vs. UNION OF INDIA
|
August 6, 2010 |
H. N. RAVAL Vs. STATE OF GUJARAT AND ORS.
|
April 13, 2010 |
HAFEEZ RIZWAN MAHAMOOD Vs. STATE OF GUJARAT
|
September 28, 2010 |
HAIDER ALIAS ADRIN AKLU SAUD Vs. STATE OF GUJARAT
|
August 27, 2010 |
HAJI ABBASALI HUSAMUDDIN TINWALA Vs. MAMLATDAR AND AGRICULTURAL LANDS TRIBUNAL VADODARA
|
July 22, 2010 |
HAJI ABDUL KARIMBHAI Vs. MIYA MOHMEDBHAI KARIMBHAI
|
July 30, 2010 |
HAJI ABDUSSATTAR ABDULLAH TASIYA Vs. STATE OF GUJARAT
|
February 5, 2010 |
HAJI ARIFBHAI HAJI GANIBHAI MEMAN Vs. MAMLATDAR
|
April 26, 2010 |
HAJI ISUFALI ABDULLABHAI JINIA Vs. FIJABHAI FAKHRUDDIN CHALLAWALA
|
November 30, 2010 |
HAJI KASAM BABWANI Vs. STATE OF GUJARAT
|
June 16, 2010 |
HAJI YUSUF MOHAMAD ABOWATH TRUST Vs. STATE OF GUJARAT
|
January 13, 2010 |
HAJIBEGAM ABDULLA URAIJI AND ORS Vs. STATE OF GUJARAT AND ANR
|
November 26, 2010 |
HALVAD NAGARPALIKA Vs. BHADUBEN BHIKHABHAI
|
July 22, 2010 |
HAMIDABEGAM M SHEIKH MEGHANI INDANE Vs. INDIAN OIL CORPORATION LTD
|
May 13, 2010 |
HANJAR CINEMA Vs. STATE OF GUJARAT
|
September 9, 2010 |
HANSABEN Vs. STATE OF GUJARAT
|
July 16, 2010 |
HANSABEN ALIAS GOPALBHAI RAMSING CHHARA Vs. COMMISSIONER OF POLICE
|
March 29, 2010 |
HANSABEN BALVANTBHAI PANCHAL Vs. PREMJIBHAI CHHAGANLAL PATEL
|
April 27, 2010 |
HANSABEN BHAGAVANJIBHAI MAJETHIYA Vs. RAJKOT POLICE COMMISSIONER
|
July 23, 2010 |
HANSABEN DIPAK BABAJI JADAV Vs. COMMISSIONER OF POLICE
|
May 13, 2010 |
HANSABEN JAYANTIBHAI GIRU BHAI THAKORE Vs. COMMISSIONER OF POLICE
|
February 24, 2010 |
HANSABEN VISHNUBHAI CHHOTUBHAI KAHAR Vs. COMMISSIONER OF POLICE
|
February 5, 2010 |
HANSURAM RAMPATIRAM HARIJAN Vs. STATE OF GUJARAT
|
February 22, 2010 |
HARASORA GITA PARSHOTTAMBHAI Vs. STATE OF GUJARAT
|
October 21, 2010 |
HARDEVSINH BALWANTSINH JADEJA Vs. STATE OF GUJARAT
|
April 22, 2010 |
HARDIPSING BALDEVSING MATU Vs. STATE OF GUJARAT
|
March 29, 2010 |
HARENDRAKUMAR RATILAL THAKER Vs. NEW INDIA ASSURANCE CO AMRELI
|
June 30, 2010 |
HARESH H BHATT Vs. GUJARAT MARITIME BOARD
|
June 15, 2010 |
HARESHKUMAR JASHWANTLAL PANDYA Vs. STATE OF GUJARAT
|
September 3, 2010 |
HARESHKUMAR NANJIBHAI RATHOD Vs. STATE OF GUJARAT
|
October 11, 2010 |
HARESHKUMAR S RAVAL Vs. STATE OF GUJARAT
|
August 26, 2010 |
HARGOVINDDAS SHIVLAL AND CO Vs. STATE OF GUJARAT
|
August 4, 2010 |
HARIBHAI RAICHANDBHAI GOTHI PATEL Vs. STATE OF GUJARAT
|
January 25, 2010 |
HARIJAN CHAMAR BECHARJIBHAI RAMJIBHAI Vs. STATE OF GUJARAT
|
March 18, 2010 |
HARIJAN DAHYABHAI SAJANBHAI Vs. STATE OF GUJARAT AND 4 ORS
|
April 1, 2010 |
HARIKRUSHNADAS CHHAGANLAL NANALAL AND ISHWARDAS MOHANLAL Vs. VINODCHANDRA G VAGHELA
|
January 11, 2010 |
HARILAL NANALAL UPADHYAY Vs. STATE OF GUJARAT
|
December 3, 2010 |
HARINARAYANSHA RUDALSHA TAILY Vs. STATE OF GUJARAT
|
December 22, 2010 |
HARIOM BAVA @ MADHUBHAI HIRALAL DESAI Vs. STATE OF GUJARAT
|
April 5, 2010 |
HARIPRABHA GOVINDLAL PAREKH AND ANR Vs. DHIRUBHAI BHOGILAL GANDHI
|
September 3, 2010 |
HARISH ALIAS HONDA BABUBHAI PARMAR Vs. STATE OF GUJARAT
|
August 12, 2010 |
HARISH ALIAS MELABHAI BABUBHAI PADHIYAR Vs. STATE OF GUJARAT
|
July 15, 2010 |
HARISH M BORKHTARIA Vs. DENA BANK
|
October 28, 2010 |
HARISH MOHANSING THAPA Vs. STATE OF GUJARAT
|
August 12, 2010 |
HARISHANDRA K VAKHARIA Vs. COLLECTOR
|
July 30, 2010 |
HARISHCHANDRA AMBALAL SHAH Vs. KANTABEN RAMESHCHANDRA BHOJAK
|
March 30, 2010 |
HARISHDAN UDESINGBHAI GADHVI Vs. STATE OF GUJARAT
|
May 11, 2010 |
HARISHKUMAR HIRALAL TAPIYAWALA Vs. STATE OF GUJARAT
|
February 23, 2010 |
HARISINH Vs. DISTRICT COLLECTOR
|
July 26, 2010 |
HARJIBHAI SAMAJIBHAI PATEL Vs. M V ZALA
|
February 18, 2010 |
HARJIRAM BHURAJI RABARI Vs. COMMISSIONER OF POLICE
|
February 24, 2010 |
HARJIVAN ALIAS ARJUNBHAI CHHAGANBHAI PATEL HIS BROTHER Vs. DISTRICT MAGISTRATE
|
May 14, 2010 |
HARKHABEN Vs. COMMISSIONER OF POLICE
|
August 20, 2010 |
HARKISHAN R JOSHI Vs. MARADIA CHEMICALS LTD
|
December 8, 2010 |
HARKISHAN R JOSHI, ASST LAW OFFICER Vs. GOVERNMENT OF GUJARAT
|
February 3, 2010 |
HARKISHAN RAMNIKLAL JOSHI Vs. STATE OF GUJARAT
|
February 10, 2010 |
HAROON YUSUFBHAI KADIWALA Vs. DIRECTOR GENERAL OF POLICE AND ANR
|
February 17, 2010 |
HARPAL SINGH RANJIT SINH Vs. STATE OF GUJARAT
|
July 30, 2010 |
HARSHAD VALJI THACKER Vs. MAHIPATSINH GUMANSINH ZALA
|
May 13, 2010 |
HARSHADBHAI B SANGHVI Vs. STATE OF GUJARAT AND ANR
|
February 17, 2010 |
HARSHADBHAI DAHYABHAI PATEL Vs. O L OF AMRUTA MILLS LTD
|
July 23, 2010 |
HARSHADBHAI SHANABHAI PATEL Vs. ASHOKKUMAR MANIBHAI PATEL
|
November 22, 2010 |
HARSHADKUMAR GIRDHARBHAI SATHWARA Vs. STATE OF GUJARAT & 4
|
April 20, 2010 |
HARSUKHBHAI GOVINDBHAI PATOLIYA Vs. CHIEF DISTRICT CIVIL SUPPLY INSPECTOR AND 2
|
April 1, 2010 |
HARSUKHBHAI RANCHHODBHAI SINGALA Vs. DEPUTY COLLECTOR
|
September 28, 2010 |
HARVARD INDIA SOCIETY Vs. RUPALIBEN RASHMIKANTBHAI PATEL
|
March 30, 2010 |
HARYANA SHEET GLASS LTD Vs. UNION OF INDIA
|
April 19, 2010 |
HASAM RASOOLBHAI VORA Vs. CEASARALI MOHAMMEDALI DODIA
|
February 18, 2010 |
HASAM VIRA KOREJA Vs. STATE OF GUJARAT AND 2
|
April 6, 2010 |
HASHUMATIBEN KARSHANBHAI PARMAR Vs. STATE OF GUJARAT THROUGH SECRETARY
|
December 30, 2010 |
HASINABEN SATARBHAI MAJIDBHAI SISANGIYA Vs. STATE OF GUJARAT
|
May 11, 2010 |
HASMUKHBHAI BACHUBHAI PANSURIYA Vs. DIVISIONAL CONTROLLER
|
September 1, 2010 |
HASMUKHBHAI KISHORBHAI MARTHAK Vs. STATE OF GUJARAT
|
August 27, 2010 |
HASMUKHBHAI MAGANBHAI HARIJAN Vs. COMMISSIONER V M C
|
November 19, 2010 |
HASMUKHBHAI MAVJIBHAI VANIYA Vs. STATE OF GUJARAT
|
November 18, 2010 |
HASMUKHLAL CHANDULAL PATEL Vs. STATE OF GUJARAT
|
August 12, 2010 |
HASUMATIBEN DHANJIBHAI SHRIMALI Vs. STATE OF GUJARAT
|
November 16, 2010 |
HASUMATIBEN HARILAL SATHWARA Vs. STATE BANK OF INDIA
|
April 22, 2010 |
HATHISINGH MANUFACTURING CO LTD Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
September 30, 2010 |
HEAD MASTER GURUKUL VIDYA VIHAR Vs. CHATURBHAI I PATEL
|
March 30, 2010 |
HEEMANSHU TRADERS Vs. IM BHAVSAR OR HIS SUCCESSOR IN OFFICER AND 3
|
January 20, 2010 |
HEENABEN Vs. J J JASAKAT
|
July 9, 2010 |
HEIRS AND REPRESENTATIVE OF LALJIBHAI DHUDABHAI RAVAL Vs. NEW INDIA ASSURANCE CO LTD
|
October 12, 2010 |
HEIRS OF DECEASED JAGDISH CHANDRA YADAV Vs. DECEASED DAHYABHAI CHIMANLAL
|
July 20, 2010 |
HEIRS OF SHANABHAI GHANABHAI BARAIYA Vs. ANANTTARABEN PRAVINBHAI CHUNIBHAI
|
July 9, 2010 |
HEMA CHEMICALS INDUSTRIES Vs. RAMKAILAS SAROJ
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October 7, 2010 |
HEMANBHAI V PATEL Vs. STATE OF GUJARAT
|
April 16, 2010 |
HEMANG ASHVINKUMAR BAXI Vs. CIT
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July 20, 2010 |
HEMANGINI V DESAI Vs. SAJIT SAHA
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September 17, 2010 |
HEMANT Vs. STATE OF GUJARAT
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March 29, 2010 |
HEMANT PREMJIBHAI SOLANKI Vs. STATE OF GUJARAT
|
May 11, 2010 |
HEMANTKUMAR MANVANRAY DESAI Vs. ABDUL ILMUDDIN CHAUHAN AND 5 ORS
|
June 29, 2010 |
HEMENDRA U MEHTA Vs. UTTAR GUJARAT VIJ COMPANY LIMITED AND ANR
|
December 6, 2010 |
HETAL BIJAL INDUSTRIES Vs. GUJARAT INDUTRIAL DEVELOPMENT CORPORATION
|
April 16, 2010 |
HETALBEN RAMANBHAI PATEL Vs. STATE OF GUJARAT
|
July 12, 2010 |
HIDAYATKHAN MOHMADKHAN PATHAN Vs. STATE OF GUJARAT
|
June 18, 2010 |
HIMALAYA ICE FACTORY Vs. PASCHIM GUJARAT VIJ CO LTD AND ANR
|
April 26, 2010 |
HIMALAYA MACHINERY P LTD , Vs. DEPUTY COMMISSIONER OF INCOME TAX ,
|
February 9, 2010 |
HIMANSHU TRADERS Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
February 22, 2010 |
HIMATLAL GIRDHARLAL DODIA Vs. STATE OF GUJARAT
|
August 17, 2010 |
HIMATNAGAR MUNICIPALITY Vs. BABUBHAI LALLUBHAI BHANGI
|
July 29, 2010 |
HIMMAT ALIAS KISHORE MOHANBHAI KOLI Vs. STATE OF GUJARAT
|
February 15, 2010 |
HIMMATBHAI RAMJIBHAI Vs. SECOND SPECIAL LAND ACQUISITION OFFICER
|
January 20, 2010 |
HIMMATLAL MOHANLAL SHAH Vs. STATE OF GUJARAT
|
March 30, 2010 |
HIMMATSING BADJIBHAI PARGI Vs. STATE OF GUJARAT
|
March 3, 2010 |
HIMMATSINH SHAKTISINH CHAUHAN Vs. POLICE COMMISSIONER
|
March 29, 2010 |
HINABEN JITUBHAI PATEL Vs. STATE OF GUJARAT
|
September 1, 2010 |
HIND MOSAIC AND CEMENT WORKS Vs. SHREE SAHJANAND TRADING CORPORATION
|
September 17, 2010 |
HINDUSTAN CONSTRUCTION CO LTD Vs. URMILA GUPTA
|
May 14, 2010 |
HINDUSTAN INDUSTRIES Vs. UNITED INDIA INSURANCE CO LTD
|
August 26, 2010 |
HINDUSTAN PETROLEUM CORPORATION LTD Vs. BHUPENDRABHAI RANCHHODBHAI PATEL
|
July 30, 2010 |
HINDUSTHAN CHEMICALS COMPANY Vs. PRESIDING OFFICER AND ANR
|
October 4, 2010 |
HINGU MAYURKUMAR VINUBHAI Vs. STATE OF GUJARAT
|
April 23, 2010 |
HIRABHAI BHEMABHAI ROT Vs. STATE OF GUJARAT
|
July 28, 2010 |
HIRABHAI KANCHANLAL MODI Vs. CHAITANYAKUMAR BIPINCHANRA GOLWALA VICE PRESIDENT OF PRIMARY
|
October 19, 2010 |
HIRABHAI KUBERBHAI VALAND Vs. MALAKHRAJ RAJINDERKUMAR
|
September 15, 2010 |
HIRABHAI MANDANBHAI BHANDARI Vs. NATIONAL INSURANCE CO LTD
|
October 18, 2010 |
HIRALAL JAMNADAS SONI Vs. KUSUMBEN DHOLARIA
|
July 23, 2010 |
HIRALBEN Vs. STATE OF GUJARAT
|
July 9, 2010 |
HIRALBEN PARESHKUMAR SHAH Vs. STATE OF GUJARAT
|
April 9, 2010 |
HIRASINGH JAGTARSINGH OLAKH Vs. STATE OF GUJARAT
|
August 12, 2010 |
HITESH ALIAS APPU PREMJIBHAI CHAVDA Vs. COMMISSIONER OF POLICE
|
May 10, 2010 |
HITESH B BHATT Vs. STATE OF GUJARAT
|
August 10, 2010 |
HITESHKUMAR PRABHUDAS PATEL Vs. STATE OF GUJARAT
|
December 2, 2010 |
HITESHKUMAR SHANKARBHAI TAVIYAD Vs. STATE OF GUJARAT
|
October 8, 2010 |
HORTICULTURE OFFICER Vs. HARIJAN BHACHIBAI MAGANBHAI
|
August 16, 2010 |
HOTEL INDER RESIDENCY M/S INDER HOTELS PRIVATE LIMITED Vs. RAJESH B VASETA
|
October 11, 2010 |
HURBAI Vs. COMMISSIONER OF POLICE
|
July 16, 2010 |
HUSEN ABDUL SHAIKH Vs. STATE OF GUJARAT
|
July 15, 2010 |
HUSSAIN ALI AHMED ALI VORA Vs. STATE OF GUJARAT AND 2 ORS
|
October 22, 2010 |
I B DESAI Vs. GUJARAT LABOUR WELFARE BOARD
|
April 19, 2010 |
I G ELECTRICALS ELECTRICAL CONTRACTOR AND DEALER Vs. BHARAT SNACHAR NIGAM LTD
|
December 14, 2010 |
IBRAHIM ISMAIL UGHRADAR Vs. HASINABEN ISE MOHAMMAD
|
February 10, 2010 |
IBRAHIM MUSAJI RAJAJI Vs. ABAD MUNICIPAL CORPORATION
|
July 23, 2010 |
IBRAHIM VAHID SHAIKH Vs. COMMISSIONER OF POLICE
|
July 22, 2010 |
ICICI BANK LIMITED Vs. GUJARAT STATE FINANCIAL CORPORATION
|
April 16, 2010 |
ICICI LOMBARD GENERAL Vs. SUBHASHBHAI RAMASHISH KASVA
|
February 24, 2010 |
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SUBHASHBHAI RAMASHISH KASVA
|
February 12, 2010 |
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SUBHASHBHAI RAMASHISH KASVA
|
February 14, 2010 |
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. MAHMADBHAI SALIMBHAI N
|
December 9, 2010 |
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. NAGJI P. MADHVI AND OTHERS
|
October 4, 2010 |
IDBI BANK LTD Vs. HYTAISUN MAGNETICS LTD
|
September 21, 2010 |
IKBALNABI AZADKHAN PATHAN Vs. STATE OF GUJARAT
|
February 8, 2010 |
ILABEN BALMUKUND GANDHI Vs. STATE OF GUJARAT AND ORS
|
October 18, 2010 |
ILABEN SOMABHAI PATEL VILLAGE NANA MUVADA Vs. DISTRICT PRIMARY EDUCATION OFFICER
|
July 14, 2010 |
ILIASBHAI ISMAILBHAI SALAT Vs. KAMRUN NISA RIAZ MOHMMAD
|
December 3, 2010 |
ILIYAS ISMAIL KASUJI Vs. STATE OF GUJARAT AND 4
|
January 22, 2010 |
ILIYAS VALIBHAI HINGORA Vs. STATE OF GUJARAT
|
July 22, 2010 |
IMRAN ALIAS NOLLO YAKUBBHAI PATEL Vs. COMMISSIONER OF POLICE
|
February 2, 2010 |
IMRAN YUNUSBHAI DHANANI Vs. STATE OF GUJARAT
|
May 14, 2010 |
IMTIAZ ALIAS BHURO ALIAS BHAKO ALIAS ALIBHAI SHAIKH Vs. STATE OF GUJARAT
|
January 27, 2010 |
IMTIAZKHAN SAEEDKHAN PATHAN Vs. STATE OF GUJARAT
|
July 29, 2010 |
IMTIYAJ ALIAS BHAIYO HALIMBHAI SHAIKH Vs. COMMISSIONER OF POLICE
|
January 29, 2010 |
IMTIYAZ ABDULREHMAN SUJELA Vs. STATE OF GUJARAT
|
February 15, 2010 |
IMTIYAZ KASAMBHAI J MEMON Vs. STATE OF GUJARAT
|
October 21, 2010 |
IMTIYAZ RAZAKBHAI GANATRA Vs. DHORAJI MUNICIPALITY
|
September 27, 2010 |
IN RE: COLOURTEX MARKETING (P.) LTD. Vs. STATE
|
May 3, 2010 |
IN RE: M.T. SHROFF FINANCE (P.) LTD. Vs. STATE
|
May 6, 2010 |
IN RE: PLACER MERCANTILE AND INVESTMENTS (P.) LTD. Vs. STATE
|
June 17, 2010 |
IN RE: RIDS SECURITIES LTD. Vs. STATE
|
May 6, 2010 |
IN RE: STERLING ADDLIFE INDIA LTD. Vs. STATE
|
October 7, 2010 |
INCOME TAX OFFICER Vs. SHREE DETERGENT
|
April 20, 2010 |
INDIAN CHURCH TRUSTEES Vs. STATE OF GUJARAT
|
January 25, 2010 |
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. AJAYKUMAR DEVJIBHAI MAKWANA
|
September 3, 2010 |
INDIAN FARMERS FERTILISER COOP LTD Vs. UNION OF INDIA
|
August 4, 2010 |
INDIAN FARMERS FERTILIZERS COOPERATIVE LIMITED Vs. UNION OF INDIA
|
July 28, 2010 |
INDIAN PETROCHEMICALS CORP LTD Vs. ASSISTANT CONTROLLER OF LEGAL METROLOGY
|
November 18, 2010 |
INDIAN PETROCHEMICALS CORPN LTD Vs. GANPATSINH MANGALSINH JADHAV
|
October 22, 2010 |
INDIAN RAYON A UNIT OF ADITYA BIRLA NUVO LTD Vs. STATE OF GUJARAT
|
July 9, 2010 |
INDIAN TEXTILE TRADERS Vs. NARENDRA BABUBHAI PATEL
|
September 14, 2010 |
INDRADEV B PANDEY Vs. STATE OF GUJARAT
|
March 2, 2010 |
INDRAVADAN BHAGWANDAS PAREKH Vs. STATE OF GUJARAT
|
April 15, 2010 |
INDRAVADAN N ADHVARYU Vs. LAXMINARAYAN DEV TRUST
|
July 27, 2010 |
INDRAVADAN N ADHVARYU Vs. LAXMINARAYAN DEV TRUST
|
October 25, 2010 |
INDRAVADAN P JOSHI Vs. PRINCIPAL SECRETARY
|
May 4, 2010 |
INDUBHAI LAHNUBHAI BIL Vs. STATE OF GUJARAT
|
July 29, 2010 |
INDUS TOWER LTD Vs. STATE OF GUJARAT
|
February 5, 2010 |
INDUS TOWERS LTD Vs. STATE OF GUJARAT
|
April 24, 2010 |
INDUS TOWERS LTD Vs. STATE OF GUJARAT
|
April 22, 2010 |
INDUSIND BANK LTD Vs. OFFICIAL LIQUIDATOR OF HYDRON ENVIRO SYSTEMS LTD
|
September 28, 2010 |
INDUSIND MEDIA AND COMMUNICATION LTD Vs. MAMLATDAR
|
May 13, 2010 |
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. OFFICIAL LIQUIDATOR OF NEW GUJARAT SYNTHETICS CO LTD
|
August 2, 2010 |
INDUSTRIAL JEWELS PRIVATE LTD. Vs. KAZI ZAHID MAKBUL HUSSAIN
|
July 7, 2010 |
INDUSTRIAL RELATION OFFICER Vs. M S JOBANPUTRA
|
July 19, 2010 |
IPCL Vs. IPCL EMPLOYEES ASSOCIATION
|
July 16, 2010 |
IPCL EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
|
December 1, 2010 |
IQBAL HUSSAIN GULAM NABI MANSURI Vs. MEHMOOD HUSSAIN DOST MOHAMMAD MANSURI
|
April 27, 2010 |
IQBALALI ZAKIRALI SAIYED Vs. GUJARAT ELECTRICITY BOARD
|
July 16, 2010 |
IQBALBHAI HUSHENBHAI PADAYA Vs. MAHESHKANT DHIRAJLAL VASAVADA
|
February 4, 2010 |
IQBALBHAI JIVABHAI SHAIKH AND ANR Vs. STATE OF GUJARAT AND ANR
|
April 28, 2010 |
IQBALBHAI KARIMBHAI MIYANA Vs. COMMISSIONER OF POLICE
|
October 27, 2010 |
IQBALBHAI YAKUBBHAI MEMAN Vs. STATE OF GUJARAT
|
July 22, 2010 |
IRUBHAI BHULABHAI HALPATI Vs. STATE OF GUJARAT
|
August 12, 2010 |
ISHAKBHAI ALLABUX ALLAHAWALA Vs. AHMEDABAD MUNICIPAL CORPORATION
|
June 14, 2010 |
ISHWAR DHARSINH THAKOR Vs. STATE OF GUJARAT
|
August 6, 2010 |
ISHWARBHAI CHUNILAL TRIVEDI Vs. ADMINISTRATOR
|
March 31, 2010 |
ISHWARBHAI NAGJIBHAI KALASAVA Vs. VEJPUR GROUP GRAM PANCHAYAT
|
December 2, 2010 |
ISHWARBHAI PREMABHAI TANDEL Vs. STATE OF GUJARAT
|
August 12, 2010 |
ISHWARBHAI PUJABHAI THAKOR Vs. STATE OF GUJARAT
|
July 13, 2010 |
ISHWARBHAI PUNAMBHAI ALIAS PUNAMCHAND NADIA Vs. STATE OF GUJARAT
|
May 14, 2010 |
ISMAIL GANIBHAI KOTHARIYA Vs. STATE OF GUJARAT
|
October 27, 2010 |
ISMAILBHAI HUSSAINBHAI MALIK Vs. CHIEF ENGINEER
|
October 22, 2010 |
ISMAILBHAI SIDIBHAI VAGHER Vs. BHARATBHAI JIVABHAI SOLANKI
|
December 28, 2010 |
J K SINGH Vs. STATE OF GUJARAT
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April 16, 2010 |
JABBARSING DEEPSING PARMAR Vs. STATE OF GUJARAT
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July 15, 2010 |
JABUBHAI JANDUBHAI RATHVA Vs. STATE OF GUJARAT
|
September 23, 2010 |
JADAVBHAI DEVJIBHAI PATEL Vs. PATEL CHHAGANBHAI DIYALBHAI
|
July 22, 2010 |
JADEJA BHARATSINH MANUBHA Vs. STATE OF GUJARAT
|
April 9, 2010 |
JAGADAMBA CEMENTS LTD Vs. GUJARAT ELECTRICITY BOARD
|
May 13, 2010 |
JAGANNATHBHAI GANPATBHAI BRAHMBHATT Vs. MIHIR DAHYABHAI VYAS
|
March 30, 2010 |
JAGDISH B CHAUHAN ALIAS LATE BACHUBHAI CHAUHAN Vs. STATE OF GUJARAT
|
April 20, 2010 |
JAGDISH CHHATARAM MULVANI Vs. STATE OF GUJARAT
|
February 18, 2010 |
JAGDISH GULABBHAI VASAVA Vs. STATE OF GUJARAT
|
October 27, 2010 |
JAGDISHBHAI GALJIBHAI BODAR Vs. DISTRICT SUPERINTENDENT OF POLICE
|
May 14, 2010 |
JAGDISHBHAI KUVERJI THAKOR Vs. STATE OF GUJARAT
|
July 16, 2010 |
JAGDISHBHAI LADULAL GADARI Vs. STATE OF GUJARAT
|
July 23, 2010 |
JAGDISHBHAI NARSINHBHAI MADHVANI Vs. STATE OF GUJARAT
|
February 23, 2010 |
JAGDISHBHAI PATEL A 302 Vs. AHMEDABAD URBAN DEVELOPMENT AUTHORITY
|
February 3, 2010 |
JAGDISHBHAI SOMABHAI BAROT Vs. MOHEMMED HANIF KHURSHID AHMED MAKRANI
|
September 14, 2010 |
JAGDISHCHANDRA S CHETTA Vs. STATE OF GUJARAT
|
April 28, 2010 |
JAGDISHGAR MADHUGAR GOSWAMI Vs. DIVISIONAL CONTROLLER G S R T C
|
August 11, 2010 |
JAGJIVAN DHARAMSHIBHAI Vs. SPECIAL LAND ACQUISITION OFFICER
|
July 9, 2010 |
JAGRUTIBEN B PATEL Vs. GUJARAT STATE FINANCIAL CORPORATION
|
January 28, 2010 |
JAHAGIRKHAN BAJITKHAN Vs. STATE OF GUJARAT
|
February 23, 2010 |
JAIMINIBEN HIRENBHAI VYAS Vs. HIRENBHAI RAMESHCHANDRA VYAS
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October 28, 2010 |
JAIRAJSINH HIMATSINH RANA Vs. STATE OF GUJARAT
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August 9, 2010 |
JAISWAL DHIRAJLAL DHANILAL Vs. STATE OF GUJARAT
|
October 12, 2010 |
JALEELAHMED BADRUDDIN ANSARI Vs. STATE OF GUJARAT
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April 27, 2010 |
JALPABEN R GANDHI Vs. STATE OF GUJARAT
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April 27, 2010 |
JAMAL ALIAS BADSHAH Vs. STATE OF GUJARAT
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July 29, 2010 |
JAMANBHAI NATHABHAI Vs. BOGHABHAI MANJIBHAI VAGADIYA
|
July 21, 2010 |
JAMNADAS ISHWARDAS DUDHREJIYA Vs. STATE OF GUJARAT
|
July 26, 2010 |
JAMNAGAR MUNICIPAL COR Vs. RAJESH LALJIBHAI KABIRA
|
February 23, 2010 |
JAMNAGAR MUNICIPAL CORPN Vs. HARKATANT J JANI
|
July 12, 2010 |
JAMNAGAR MUNICIPAL CORPORATION Vs. NAJMAL GULAMHUSSEIN
|
August 26, 2010 |
JAMNAGAR MUNICIPAL CORPORATION Vs. JAMNAGARMAHA NAGAR PALIKA EMPLOYEES UNION
|
August 26, 2010 |
JAMNAGAR MUNICIPAL CORPORATION Vs. NAVALSINH RAJMALJI
|
October 25, 2010 |
JANAK RAMSANG KANZARIYA Vs. STATE OF GUJARAT
|
May 10, 2010 |
JANKI YOGESHBHAI THAKKAR Vs. MADHAYA GUJARAT VIJ CO LTD
|
April 12, 2010 |
JANRAL SING ALIAS TITU KIRPAL SING GIL ATHVAL SARDAR Vs. COMMISSIONER OF POLICE
|
May 10, 2010 |
JANTANGAR TENEMENT CO OPERATIVE HOUSING SOCIETY LIMITED Vs. SURAT MUNICIPAL CORPORATION
|
August 27, 2010 |
JARKANI FRUIT INDUSTRIES Vs. DEVBAHADUR SAKARBAHADUR
|
August 27, 2010 |
JASHBHAI MOTIBHAI CHAVDA Vs. BARIA BABUBHAI ALIAS BABLBAI ISHWARBHAI
|
June 22, 2010 |
JASHODABEN CHUNILAL JANI Vs. STATE OF GUJARAT
|
April 27, 2010 |
JASHODABEN J PADHIYAR Vs. STATE OF GUJARAT
|
September 27, 2010 |
JASHVANTKUVARBA Vs. STATE OF GUJARAT
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August 3, 2010 |
JASHWANTBHAI LAXMANBHAI PATIL Vs. STATE OF GUJARAT
|
April 13, 2010 |
JASHWANTBHAI MERVANBHAI KUKANA Vs. STATE OF GUJARAT
|
November 19, 2010 |
JASHWANTLAL TULSIDAS Vs. MANEKLAL NATHUBHAI
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October 21, 2010 |
JASUBEN Vs. STATE OF GUJARAT
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January 29, 2010 |
JASUBHAI BHAGWANBHAI Vs. KHER KANUBHAI GOVINDBHAI
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September 21, 2010 |
JASWANTSINH ANDARSINH GOHIL Vs. FATESINH NANSINH GOHIL
|
July 28, 2010 |
JAWAHARLAL NEHRU EDUCATION INSTITUTE PUBLIC TRUST Vs. STATE OF GUJARAT
|
January 11, 2010 |
JAWED ZAKARIA THRO P O A RAFIK MAJID MITHAWALA AND ANR Vs. CHAKA PARBAT
|
September 29, 2010 |
JAY HARISHKUMAR SHAH Vs. STATE OF GUJARAT
|
February 23, 2010 |
JAY KANAN BUILD CON PVT LTD Vs. O L FOR M/S OMEX INVESTORS LTD
|
September 21, 2010 |
JAY PRABHA TEXTILE PRINTERY Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 21, 2010 |
JAY-KANAN BUILD CON. PVT. LTD. THROUGH MANAGING DIRECTOR Vs. O.L. OF OMEX INVESTORS LTD. (IN LIQN.)
|
December 30, 2010 |
JAYA SHREE INSULATORS Vs. MANOJKUMAR DESHMUKH
|
September 7, 2010 |
JAYABEN WIDOW OF SHANKERLAL PARMAR Vs. GUJARAT STATE WAREHOUSING CORPORATION
|
July 19, 2010 |
JAYANT OIL PRODUCTS PVT LTD Vs. STATE OF GUJARAT
|
June 14, 2010 |
JAYANTIBHAI AMBALAL THAKOR Vs. STATE OF GUJARAT
|
January 13, 2010 |
JAYANTIBHAI DAHYABHAI PATEL Vs. CHOLA MANDAL FINANCE CO LTD
|
September 17, 2010 |
JAYANTIBHAI JOITABHAI Vs. MAMLATDAR
|
August 2, 2010 |
JAYANTIBHAI RAMABHAI TANDEL Vs. STATE OF GUJARAT
|
August 12, 2010 |
JAYANTIBHAI S/O VALLABHBHAI NANJIBHAI AND ANR Vs. MANAGER AND ORS
|
November 26, 2010 |
JAYANTIBHAI TULSIBHAI MAKWANA Vs. STATE OF GUJARAT
|
September 29, 2010 |
JAYANTIBHAI VANMALIDAS PATEL Vs. GAURANGKUMAR BHARATBHAI ADHURIA
|
May 24, 2010 |
JAYANTILAL GOBERABHAI SOLANKI Vs. CHAMPABEN GOBARBHAI MAKWANA
|
April 5, 2010 |
JAYANTILAL NATHALAL Vs. LAXMIBEN JAMNADAS
|
September 8, 2010 |
JAYANTILAL RAMANLAL JAYASWAL Vs. GUJARAT HOMEOPATHIC SOCIETY
|
July 21, 2010 |
JAYATMA SPINNERS LTD Vs. PRAMODRAI REVASHANKER MEHTA
|
August 27, 2010 |
JAYAWANT K DURVE Vs. ALEMBIC CHEMICALS WORKS CO LTD
|
November 24, 2010 |
JAYENDRAKUMAR NATHALAL PATEL Vs. HIMANSHU A PATEL
|
August 2, 2010 |
JAYES ALIAS PAPPU JAKHARIYA CHRISTIAN Vs. STATE OF GUJARAT
|
August 20, 2010 |
JAYESH ALIAS BHAILU Vs. STATE OF GUJARAT
|
August 20, 2010 |
JAYESH CREATION Vs. AKSHAR PRINT
|
June 18, 2010 |
JAYESH CREATION Vs. AKSHAR IMAGE
|
June 18, 2010 |
JAYESH KANTILAL PARMAR Vs. STATE OF GUJARAT AND ANR
|
December 30, 2010 |
JAYESH KHODIDAS PATEL Vs. STATE OF GUJARAT
|
December 30, 2010 |
JAYESH NATWARLAL SHAH Vs. DEPUTY DIRECTOR ENFORCEMENT DIRECTORATE
|
March 25, 2010 |
JAYESHBHAI ALIAS KHANNA JETHABHAI PARMAR Vs. STATE OF GUJARAT
|
September 13, 2010 |
JAYESHBHAI HASMUKHBHAI KHAMBHATI Vs. STATE OF GUJARAT
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October 21, 2010 |
JAYESHBHAI KANJIBHAI KALATHIYA Vs. STATE OF GUJARAT
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October 19, 2010 |
JAYESHBHAI MULJIBHAI MASHRU Vs. STATE OF GUJARAT
|
May 10, 2010 |
JAYESHKUMAR RAMANLAL PATEL Vs. STATE OF GUJARAT
|
December 21, 2010 |
JAYPRAKASH HARISHCHANDRA MOGHE Vs. STATE OF GUJARAT
|
May 13, 2010 |
JAYPRAKASH MANEKLAL PATEL Vs. STATE OF GUJARAT
|
February 16, 2010 |
JAYRAJSINH SATUBHA GOHIL Vs. STATE OF GUJARAT
|
May 3, 2010 |
JAYRAM PAMAVATAR BRAMBHATT Vs. SECRETARY
|
July 16, 2010 |
JAYSHREE DINESHKUMAR Vs. GUJARAT UNIVERSITY
|
September 17, 2010 |
JAYVARDHAN ALIAS MUNIYO JAKHARIYA KRISCHAIN Vs. STATE OF GUJARAT
|
May 10, 2010 |
JCT LIMITED Vs. STATE OF GUJARAT
|
December 24, 2010 |
JEHANGIR TEXTILE MILLS Vs. SAHEBSINGH CHOTESINGH
|
October 5, 2010 |
JEHANGIRKHAN ALIFKHAN PATHAN Vs. ILYASBHAI ISMAILBHAI VORA
|
December 23, 2010 |
JENUBEN ALARAKHA SHEIKH Vs. GARASIYA BHAGVATSINH JILUBHA
|
December 2, 2010 |
JERAMBHAI MAVJIBHAI KOLI Vs. STATE OF GUJARAT
|
April 5, 2010 |
JESABHAI JIVABHAI CHUDASMA Vs. STATE OF GUJARAT
|
July 29, 2010 |
JETHUBHA HARISINGH GADHVI Vs. STATE OF GUJARAT
|
August 12, 2010 |
JETHYABHAI GAMIT Vs. STATE OF GUJRAT AND 3 ORS
|
December 29, 2010 |
JHARISINH H RATHOD Vs. STATE OF GUJARAT AND 1
|
April 8, 2010 |
JILUBHAI NAGABHAI SOLANKI Vs. STATE OF GUJARAT
|
December 16, 2010 |
JINDAL SAW LTD Vs. UNION OF INDIA
|
July 22, 2010 |
JITEN HARISHBHAI JAJAL Vs. DILIPBHAI DAYARAM MEGHRAJANI
|
June 18, 2010 |
JITEN HARISHBHAI JAJAL Vs. DILIPBHAI DAYARAM MEGHRAJANI
|
July 9, 2010 |
JITENDRA ALIAS JOTI KALIDAS THAKOR Vs. STATE OF GUJARAT
|
August 12, 2010 |
JITENDRA BABUBHAI ROY Vs. STATE OF GUJARAT
|
August 27, 2010 |
JITENDRA DALCHARAM TRIVEDI Vs. PRINCIPAL SECRETARY
|
July 28, 2010 |
JITENDRA M ADESARA Vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE
|
April 26, 2010 |
JITENDRA P PARIKH Vs. DISTRICT REGISTRAR
|
August 30, 2010 |
JITENDRABHAI HARJIVANDAS THAKKAR Vs. STATE OF GUJARAT
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April 23, 2010 |
JITENDRABHAI JIVRAJBHAI Vs. STATE OF GUJARAT
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January 28, 2010 |
JITENDRAKUMAR ALIAS JITEN CHINTAMAN DUBE Vs. STATE OF GUJARAT
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May 11, 2010 |
JITENDRAKUMAR HASMUKHLAL Vs. AGRICULTURE PRODUCE MARKET COMMITTEE
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April 22, 2010 |
JITENDRASING ALIAS GATTU Vs. STATE OF GUJARAT
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July 22, 2010 |
JITENDRASINHJI H GOHIL RETIRED PRINCIPAL Vs. SECRETARY PANCHAYAT RURAL HOUSING AND RURAL DEV DEPTT
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February 15, 2010 |
JITUBHAI NATHABHAI KHARAK Vs. STATE OF GUJARAT
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March 4, 2010 |
JIVAN SANSKAR VIDYALAYA Vs. DISTRICT SDUCATION OFFICER
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December 30, 2010 |
JIVANBHAI GOPABHAI Vs. BHAVNAGAR MAHANAGARPALIKA
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July 16, 2010 |
JIVANBHAI SARDULBHAI KOLI Vs. STATE OF GUJARAT
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September 28, 2010 |
JIVIBEN ALIAS BAVLIBEN BHADABHAI RUPAPARA Vs. LABHUBEN
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August 27, 2010 |
JIVRAMBHAI VASTABHAI DESAI Vs. STATE OF GUJARAT
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August 10, 2010 |
JIVTIBEN VASANJI ALIAS JYOTIBEN PRAVINCHANDRA Vs. STATE OF GUJARAT
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May 3, 2010 |
JK PAPER LIMITED Vs. STATE
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March 25, 2010 |
JOGINDERSINGH KESARSINGH RANAVAT Vs. STATE OF GUJARAT
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June 16, 2010 |
JOSHI BHOOMI PRATAPBHAI BEING MINOR Vs. SECRETARY-ADMISSION COMMITTEE FOR PROFESSIONAL AND DIPLOMA
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March 2, 2010 |
JUGAJI ISHWARJI RAWAL Vs. COMMISSIONER OF POLICE
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January 28, 2010 |
JUMABHAI OSMANBHAI HINGORA Vs. DIVISIONAL CONTROLLER
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September 16, 2010 |
JUMERBEN LAKHABHAI RABARI Vs. STATE OF GUJARAT
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April 9, 2010 |
JUNAGADH AGRICULTURAL UNIVERSITY Vs. DAMODAR DHAYABHAI HIRPARA
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September 28, 2010 |
JUNAGADH MUNICIPALITY Vs. MD MANKAD OR HIS SUCCESSOR IN OFFICE
|
September 8, 2010 |
JUNAGDH DISTRICT COOPERATIVE PURCHASE AND SALES UNION LTD Vs. STATE OF GUJARAT
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August 9, 2010 |
JVALANT ARUNRAY MEHTA Vs. REGISTRAR OF BIRTH AND DEATH BRANCH
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February 2, 2010 |
JYOSHNABEN Vs. STATE OF GUJARAT
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August 27, 2010 |
JYOTI CRUDE OIL AND FERTILISERS CO Vs. BHARAT CHEMICAL WORKS
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July 15, 2010 |
JYOTI TALKIES Vs. STATE OF GUJARAT
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January 13, 2010 |
JYOTSANABEN R ARYABANDHU Vs. STATE OF GUJARAT
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August 18, 2010 |
JYOTSNABEN JASHWANTBHAI DORIA Vs. CHANDUJI DHIRAJI THAKOR
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October 11, 2010 |
JYOTSNABEN NARANBHAI POPAT W/O KAMLESHKUMAR BAGDAI AND ORS Vs. STATE OF GUJARAT AND ORS
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December 30, 2010 |
K A MEHTA FOOD INSPECTOR Vs. VISHNUBHAI KARSHANBHAI PATEL
|
August 23, 2010 |
K A MEHTA FOOD INSPECTOR Vs. YUSUFBHAI GULAMHUSAIN SURATI
|
August 23, 2010 |
K A MEHTA FOOD INSPECTOR Vs. VASTIMAL PUKHRAJJI KOTHARI SHAH
|
July 22, 2010 |
K GOPALAN KURUP Vs. UNION OF INDIA
|
August 6, 2010 |
K N JADAV Vs. RAMESH KUNVERJI
|
December 15, 2010 |
K N SHARMA Vs. STATE OF GUJARAT
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August 31, 2010 |
K R BHARWAD Vs. STATE OF GUJARAT
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July 23, 2010 |
K R INDUSTRIES Vs. GUJARAT ELECTRICITY BOARD
|
February 19, 2010 |
K R INDUSTRIES Vs. GUJARAT URJA VIKAS NIGAM LTD
|
April 13, 2010 |
K S VYAS Vs. GUJARAT HOUSING BOARD
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July 20, 2010 |
KADVIBEN PRAGJI Vs. MULEBEN MOHANDAS
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July 13, 2010 |
KAILASBEN S VYAS Vs. COMPETENT AUTHORITY AND ADDITIONAL COLLECTOR
|
August 27, 2010 |
KAILASHBEN SHIVSHANKER VYAS Vs. COMPETENT AUTHORITY AND ADDITIONAL COLLECTOR
|
August 6, 2010 |
KAILESH BABUBHAI PRAJAPATI Vs. NAGINBHAI FAKIRBHAI PRAJAPATI AND ORS
|
June 30, 2010 |
KAKADIYA BHAGWANBHAI ARJANBHAI PATEL Vs. STATE OF GUJARAT
|
August 17, 2010 |
KAKUDIBEN PENUBHAI VAHONIYA Vs. STATE OF GUJARAT
|
September 8, 2010 |
KALIA SABIRA DHANUK Vs. STATE OF GUJARAT
|
September 1, 2010 |
KALIBEN VASABHAI KACHOT Vs. DRIVER MOHMED UMAR
|
July 9, 2010 |
KALKAPRASHAD ALIAS KAVO RAMESHBHAI KAHAR Vs. COMMISSIONER OF POLICE
|
July 16, 2010 |
KALOL DUDH VAPARNARI SAHKARI MANDLI LTD Vs. BHAWANBHAI MANABHAI DANTANI
|
July 15, 2010 |
KALPANABEN N PATEL AGENCY CODE NO 2359833 Vs. SENIOR DIVISIONAL MANAGER
|
February 1, 2010 |
KALPESH VINODCHANDRA BHAVSAR Vs. STATE OF GUJARAT
|
November 25, 2010 |
KALPESHBHAI BHAGWANDAS RANA Vs. STATE OF GUJARAT
|
February 22, 2010 |
KALPESHKUMAR AMRUTBHAI PATEL Vs. STATE OF GUJARAT
|
April 20, 2010 |
KALPESHKUMAR NARANBHAI PATEL Vs. GUJARAT HOUSING BOARD
|
August 5, 2010 |
KALPESHKUMAR RAMJIBHAI CHAVDA Vs. STATE OF GUJARAT AND 10
|
April 7, 2010 |
KALUBHAI NANKABHAI PATGIR Vs. MANAGER AFCONC INFRASTRUCTURE LTD
|
February 2, 2010 |
KALYAN ALA BAROT Vs. M.H. RATHOD
|
June 29, 2010 |
KALYANBHAI GORDHANBHAI DALWADI AND 7 Vs. BHUDARBHAI TRIKAMBHAI PARMAR AND 1
|
January 15, 2010 |
KALYANSINH AMARSINH CHAUHAN Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
March 10, 2010 |
KAMINIBEN TULSIBHAI KANTIBHAI CHUNARA Vs. POLICE COMMISSIONER
|
May 10, 2010 |
KAMLABEN Vs. STATE OF GUJARAT
|
February 1, 2010 |
KAMLABEN CHHEDILAL ALIAS CHHEDILAL RAMLOTAN BHAIYA Vs. STATE OF GUJARAT
|
April 19, 2010 |
KAMLABEN LALAJI MUNGIA Vs. JILUBHAI RAMABHAI MASANI
|
March 12, 2010 |
KAMLABEN MADHAVJI PARMAR Vs. REGIONAL TRANSPORT OFFICER
|
July 12, 2010 |
KAMLESH @ KALLU SITARAM YADAV Vs. STATE OF GUJARAT
|
October 25, 2010 |
KAMLESH C PATEL Vs. CHANDRAKALA HARGOVIND B PATEL
|
April 28, 2010 |
KAMLESH MEGHRAJBHAI RABARI Vs. DIRECTOR OF PRIMARY EDUCATION
|
May 10, 2010 |
KAMLESH PREMJIBHAI PARMAR Vs. STATE OF GUJARAT
|
May 13, 2010 |
KAMLESH PUJRSHOTTAMBHAI JOSHI Vs. STATE OF GUJARAT
|
June 25, 2010 |
KAMLESHBHAI GIRDHARLAL KOTAK Vs. NANJIBHAI NARANBHAI PATEL
|
December 2, 2010 |
KAMLESHBHAI UMESHBHAI DAVE Vs. STATE OF GUJARAT
|
December 8, 2010 |
KAMLESHKUMAR B PARMAR Vs. NARMADA WATER RESOURCES AND WATER SUPPLY AND KALPSAR DEPT
|
August 3, 2010 |
KAMRUL ABDUL AND 129 WORKMEN ARUN KUMAR Vs. GARDEN SILK MILLS LTD
|
July 14, 2010 |
KANA DEVA MARUDA Vs. SURENDRANAGAR NAGAR PALIKA
|
August 3, 2010 |
KANABHAI VISHRAMBHAI GADHVI Vs. JENABAI ALI BHUKEA
|
December 3, 2010 |
KANAIYALAL ALIAS UNDAR SON OF BABUBHAI DALWALA Vs. COMMISSIONER OF POLICE
|
May 13, 2010 |
KANAIYALAL KALIDAS PATEL Vs. STATE OF GUJARAT
|
December 13, 2010 |
KANAIYALAL PUNJALAL PANDYA Vs. STATE OF GUJARAT
|
February 17, 2010 |
KANAJI CHHAGANJI THAKOR Vs. STATE OF GUJARAT
|
August 27, 2010 |
KANBI MAGAN VALLABHBHAI Vs. KANBI BHAVAN MADHU
|
August 27, 2010 |
KANBI SAMJIBHAI JERAMBHAI Vs. MOHANLAL BHANJIBHAI
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June 17, 2010 |
KANCHANBHAI ZAVERBHAI BARIA Vs. STATE OF GUJARAT
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December 28, 2010 |
KANDARPKUMAR RAMANLAL SHAH Vs. STATE OF GUJARAT
|
February 26, 2010 |
KANERIA BUILDCON Vs. STATE OF GUJARAT
|
December 6, 2010 |
KANHA INTERNATIONALE Vs. UNION OF INDIA (UOI)
|
February 24, 2010 |
KANIYALAL SUNDARDAS CHANDANI Vs. DEPUTY COLLECTOR OF STAMP
|
February 3, 2010 |
KANJIBHAI KANTIBHAI CHHARA Vs. COMMISSIONER OF POLICE
|
July 22, 2010 |
KANJIBHAI NANJIBHAI Vs. PARSURAM POTTERY WORKS COMPANY LTD
|
August 9, 2010 |
KANKUBEN RAJUBHAI DUDHSINH CHAUHAN Vs. COMMISSIONER OF POLICE
|
May 11, 2010 |
KANOTHI P O Vs. STATE OF GUJARAT
|
January 18, 2010 |
KANTABEN Vs. STATE OF GUJARAT
|
August 6, 2010 |
KANTABEN BHAVANBHAI MANIBHAI SOLANKI Vs. RATAJI CHUNTHAJI BARAIYA
|
May 14, 2010 |
KANTABEN LALJIBHAI PATEL Vs. DIRECTOR OF PRIMARY EDUCATION
|
August 4, 2010 |
KANTABEN R PANDYA Vs. STATE OF GUJARAT
|
July 13, 2010 |
KANTIBHAI G SOLANKI Vs. MUNICIPAL COMMISSIONER
|
August 6, 2010 |
KANTIBHAI GABADBHAI ROHIT Vs. JETHABHAI POPATBHAI BHARWAD
|
July 21, 2010 |
KANTIBHAI M LIMBACHIA Vs. RAKESH TRADERS
|
December 13, 2010 |
KANTIBHAI M LIMBACHIA Vs. KHEMCHAND L THARWANI
|
December 13, 2010 |
KANTIBHAI PARSHOTTAMBHAI PARMAR Vs. MANAGER BARODA ELECTRIC METERS LTD
|
July 12, 2010 |
KANTIBHAI PATEL Vs. STATE OF GUJARAT
|
January 11, 2010 |
KANTIBHAI RATILAL SOLANKI Vs. THAKOR JASHIBEN
|
September 23, 2010 |
KANTIBHAI SOMABHAI PATEL Vs. ADDITIONAL DEVELOPMENT COMMISSIONER
|
December 8, 2010 |
KANTIBHAI VIRCHANDBHAI PATEL Vs. STATE OF GUJARAT
|
February 10, 2010 |
KANTILAL KARSANBHAI PARMAR Vs. UNION OF INDIA
|
October 6, 2010 |
KANTILAL SAKARCHAND MALANI Vs. DHIRAJLAL HARJIVAN DESAI
|
August 3, 2010 |
KANTILAL VALJI PANDYA Vs. STATE OF GUJARAT
|
July 16, 2010 |
KANTISINH BAHECHARSINH PARMAR Vs. TALUKA DEVELOPMENT OFFICER
|
March 2, 2010 |
KANUBHAI BABUBHAI PATEL Vs. STATE OF GUJARAT
|
April 16, 2010 |
KANUBHAI GORDHANBHAI PATEL Vs. DHANJIBHAI DEVJIBHAI PARMAR
|
June 15, 2010 |
KANUBHAI HIMMATSINH GADHVI Vs. ELSCOPE
|
July 27, 2010 |
KANUBHAI HIRALAL SHAH Vs. KIRITBHAI JASHBHAI PATEL
|
May 4, 2010 |
KANUBHAI KHIMJIBHAI SOLANKI Vs. STATE OF GUJARAT
|
September 17, 2010 |
KANUBHAI M PATEL HUF Vs. HIREN BHATT
|
July 13, 2010 |
KANUBHAI MOTIBHAI SOLANKI Vs. STATE OF GUJARAT
|
September 15, 2010 |
KANUJI GABHAJI THAKORE Vs. STATE OF GUJARAT
|
August 5, 2010 |
KANVA FINANCE LTD Vs. GUJARAT STATE FINANCIAL CORPORATION
|
January 27, 2010 |
KANVA FINANCE LTD Vs. GUJARAT STATE FINANCIAL CORPORATION
|
October 22, 2010 |
KAPILDEV BALUSA VERMA Vs. STATE OF GUJARAT
|
November 18, 2010 |
KAPILKUMAR BHARATBHAI THAKKAR Vs. STATE OF GUJARAT
|
December 20, 2010 |
KARANBHAI NATHABHAI BHARWAD Vs. STATE OF GUJARAT
|
March 3, 2010 |
KARANGIYA DEVANAND ALA Vs. DISTRICT PANCHAYAT
|
December 29, 2010 |
KARIBEN LAKHANSHIBHAI GODHANIYA Vs. DEPUTY COLLECTOR AND 2
|
January 19, 2010 |
KARNAVATI VENEERS PVT LTD Vs. GUJARAT STATE FINANCIAL CORPN
|
February 11, 2010 |
KARSANBHAI J CHAVDA Vs. CHANDABEN SURESHBHAI
|
May 3, 2010 |
KARSHANBHAI KALABHAI RABARI Vs. STATE OF GUJARAT
|
August 10, 2010 |
KARSHANBHAI MOHANBHAI PATEL Vs. CHAIRMAN
|
February 10, 2010 |
KARTIK MERCANTILE SERVICES PRIVATE LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
September 9, 2010 |
KARUR VYSYA BANK LTD Vs. GHANSHYAM M NAKUM
|
May 13, 2010 |
KASAM JUSUFBHAI DOSTMOHAMAD MIYANA Vs. STATE OF GUJARAT
|
May 13, 2010 |
KASAMBHAI MOHMAD ROSHAN ANSARI Vs. STATE OF GUJARAT
|
October 27, 2010 |
KASTURBA STREE ADHYAPAN MANDIR Vs. AHMEDABD LABOUR COURT
|
July 23, 2010 |
KASUBEN BAROD Vs. STATE OF GUJARAT
|
October 7, 2010 |
KAUMUDIBEN HARSHADBHAI JOSHI Vs. STATE OF GUJARAT
|
November 18, 2010 |
KAUSHIK VADILAL SHAH Vs. KIRAN PUNJALAL SHAH AND ORS
|
December 9, 2010 |
KAUSHIKBHAI K THAKOR Vs. STATE OF GUJARAT
|
August 12, 2010 |
KAUSHIKBHAI VINAYKBHAI BHATT Vs. STATE OF GUJARAT
|
September 14, 2010 |
KAVITABEN Vs. STATE OF GUJARAT
|
August 23, 2010 |
KAXMIBEN LALJI Vs. RATANBA VAGHI SOLANKI WIDOW
|
December 21, 2010 |
KESHABEN Vs. COMMISSIONER OF POLICE
|
October 27, 2010 |
KESHAV TEXTILE Vs. RAVINDRASINH KUNVARSINH THAKUR
|
July 23, 2010 |
KESHAVBHAI BUDHIYABHAI HALPATI Vs. STATE OF GUJARAT
|
August 12, 2010 |
KESHAVLAL AMBALAL PATEL Vs. UDHYOG BHARATI
|
August 3, 2010 |
KESHAVLAL AMTHALAL PATEL Vs. STATE OF GUJARAT AND ANR
|
October 28, 2010 |
KESHOD MUNICIPALITY Vs. STATE OF GUJARAT
|
July 16, 2010 |
KESHOD MUNICIPALITY Vs. NILESH B MAKAWANA
|
August 26, 2010 |
KESHOD NAGARPALIKA Vs. MAGANBHAI KARSHANBHAI KOTADIYA
|
August 17, 2010 |
KESHU AARSI GAREJA Vs. DISTRICT MAGISTRATE JUNAGADH
|
March 29, 2010 |
KESHUBHAI RAMJIBHAI PATEL Vs. STATE OF GUJARAT
|
September 15, 2010 |
KETAN ANILKUMAR MEHTA FOOD INSPECTOR Vs. KANUBHAI AMBALAL PATEL
|
July 28, 2010 |
KETANBHAI RAMESHBHAI SHAH Vs. STATE OF GUJARAT
|
January 12, 2010 |
KEYUR D GANDHI Vs. STATE OF GUJARAT
|
May 5, 2010 |
KHANT BACHU KHIMA Vs. SPECIAL LAND ACQUISITION OFFICER
|
August 2, 2010 |
KHANUBHAI JANIBHAI VANZARA Vs. STATE OF GUJARAT
|
February 24, 2010 |
KHASTRIYA THAKOR SEVA MANDAL Vs. AHMEDABAD URBAN DEVELOPMENT AUTHORITY
|
September 30, 2010 |
KHEDA DISTRICT PANCHAYAT Vs. B R SHRIMALI
|
April 16, 2010 |
KHETIWADI UTPADAN BAZAR SAMITI Vs. NAVNITRAI MADHAVJI DAVE
|
September 3, 2010 |
KHETIYABHAI JOGIYABHAI CHAUDHARY Vs. STATE OF GUJARAT
|
February 5, 2010 |
KHIMANAND DEVANAND Vs. STATE OF GUJARAT
|
January 20, 2010 |
KHIYAR ILIYAS OSMANBHAI Vs. STATE OF GUJARAT
|
June 16, 2010 |
KHODAJI JAVAJI DARBAR Vs. KIRITBHAI RAMANLAL PATEL
|
February 19, 2010 |
KHODAJI JESANGJI THAKORE Vs. KANTIBHAI BHAILABHAI S/O BHAILALBHAI DAVALBHAI AND ORS
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October 4, 2010 |
KHODIDAS MANSUKHLAL WADECHA Vs. UNION OF INDIA
|
July 28, 2010 |
KILANBHAI MATHURBHAI SANGADA Vs. STATE OF GUJARAT
|
September 3, 2010 |
KINJAL NITIN THAKKAR Vs. LIC OF INDIA
|
January 29, 2010 |
KIRAN CORPORATION Vs. BHARAT SANCHAR NIGAM LTD
|
April 20, 2010 |
KIRANBEN BIPINKUMAR TANNA Vs. STATE OF GUJARAT AND ANR
|
December 30, 2010 |
KIRANBHAI LALABHAI TANDEL Vs. STATE OF GUJARAT
|
August 12, 2010 |
KIRANBHAI P THAKKAR Vs. CITY FINANCIAL CONSUMER FINANCE INDIA LIMITED
|
August 31, 2010 |
KIRANKUMAR RANCHHODBHAI PATEL Vs. MARTIN SHAILESHBHAI PATEL
|
May 5, 2010 |
KIRITBHAI BHOGILAL SHAH Vs. BHALAJI SOMAJI VANZARA
|
May 12, 2010 |
KIRITKUMAR Vs. PAREKH VERSUS COLLECTOR
|
February 9, 2010 |
KIRITKUMAR KANTILAL SHAH Vs. PRAVINKUMAR KHODIDAS
|
April 27, 2010 |
KIRITKUMAR KANTILAL SHAH Vs. PRABHATBHAI LALLUBHAI DESAI
|
August 26, 2010 |
KIRITKUMAR V PAREKH Vs. COLLECTOR
|
February 3, 2010 |
KIRITKUMAR V PAREKH Vs. COLLECTOR
|
February 9, 2010 |
KIRLOSKAR BROTHERS LIMITED Vs. CHIEF SECRETARY TO THE GOVERNMENT OF GUJARAT
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October 27, 2010 |
KIRLOSKAR BROTHERS LTD Vs. SUDHAKAR DEVNARAYAN MISHRA
|
August 17, 2010 |
KISHAN MAGANBHAI PARMAR Vs. MITHIBEN VIKRAMBHAI PARMAR
|
May 13, 2010 |
KISHANBHAI HARGOVANDAS PATEL Vs. STATE OF GUJARAT
|
February 10, 2010 |
KISHANLAL HAREKISHAN BISHNOI Vs. COMMISSIONER OF POLICE
|
December 22, 2010 |
KISHOR CHIMANLAL GAUD Vs. STATE OF GUJARAT
|
September 21, 2010 |
KISHOR TRIKAMRAY BHATT Vs. STATE OF GUJARAT
|
August 26, 2010 |
KISHORBHAI GORDHANBHAI HADVANI AND 6 Vs. STATE OF GUJARAT AND 5
|
April 8, 2010 |
KISHORBHAI R BHIL JAGATIA Vs. GUJARAT STATE FINANCIAL CORP
|
July 15, 2010 |
KISHOREBHAI KHANCHAND GOHIL Vs. MANUBHAI PRABHUDAS PATEL
|
March 23, 2010 |
KISHORKUMAR CHETANDAS Vs. DIRECTOR
|
February 5, 2010 |
KISHORKUMAR JETHABHAI MAKWANA Vs. GUJARAT RURAL HOUSING BOARD
|
March 2, 2010 |
KJ JOSHI Vs. STATE OF GUJARAT
|
May 7, 2010 |
KODINAR MUNICIPALITY Vs. SHRAMJIVI MAZDOOR MANDAL
|
August 30, 2010 |
KODINAR TALUKA COOPERATIVE BANKING UNION LTD Vs. PRAVINSINH LAXMANBHAI ZALA EX CHAIRMAN
|
January 11, 2010 |
KOKILABEN ALIAS BEBI Vs. STATE OF GUJARAT
|
October 21, 2010 |
KOLI DINANATH BAJRANG Vs. STATE OF GUJARAT
|
May 3, 2010 |
KOLI JETHAJI VAHAJI Vs. KOLI DARGHAJI POPATJI
|
April 13, 2010 |
KOLI JETHAJI VAHAJI Vs. KOLI DARGHAJI POPATJI
|
December 2, 2010 |
KOLI RATANBEN SOMABHAI Vs. KOLI RUPABEN BODHABHAI AND 9
|
April 9, 2010 |
KOLI SAVJIBHAI BHIKHABHAI Vs. STATE OF GUJARAT
|
August 5, 2010 |
KOLLI MADHAV SAI RAM REDDY Vs. UNION OF INDIA
|
October 29, 2010 |
KOSAMBA MERCANTILE CO OPERATIVE BANK LTD Vs. MEENABEN JALARAMBHAI RAMANI
|
July 9, 2010 |
KOTAK MAHINDRA BANK LTD Vs. DISTRICT MAGISTRATE
|
September 17, 2010 |
KOTAK MAHINDRA BANK LTD Vs. BALARAM CEMENTS LIMITED
|
December 30, 2010 |
KOTAK MAHINDRA BANK LTD Vs. BALARAM CEMENTS LIMITED
|
December 1, 2010 |
KOYLANA GRAM PANCHAYAT Vs. KALUBHA MADHUBHA RAIJADA
|
August 12, 2010 |
KRISHAK BHARATI CO OP LTD Vs. UNION OF INDIA
|
July 28, 2010 |
KRISHNABEN GAUTAMBHAI TRIPATHI Vs. STATE OF GUJARAT
|
February 26, 2010 |
KRISHNAKANT KANTILAL SONI Vs. STATE OF GUJARAT
|
February 2, 2010 |
KRUNAL VADILAL CHIMANLAL THAKKAR Vs. STATE OF GUJARAT
|
May 11, 2010 |
KRUPESH RAMAKANT VORA Vs. STATE OF GUJARAT
|
August 11, 2010 |
KRUSHNAKANT KANTILAL PATEL Vs. STATE OF GUJARAT
|
December 27, 2010 |
KULDIPSINH VISHNUSINH CHAUHAN Vs. COMMISSIONER OF POLICE
|
May 13, 2010 |
KUMUDINIBEN RAMANLAL DARJI Vs. DIST PRIMARY EDU OFFICER
|
December 2, 2010 |
KUNTALBHAI SHAILESHKUMAR AMIN Vs. PATEL NARANBHAI PURSHOTTAMDAS
|
May 4, 2010 |
KUNTESH KHANDUBHAI MEHTA Vs. RAJKOT MUNICIPAL CORPORATION
|
February 11, 2010 |
KUNTHUSAGAR OWNERS ASSOCIATION Vs. STATE OF GUJARAT
|
January 29, 2010 |
KUNVARBEN LAKHMAN MANJI SHIYANI Vs. VALBAI PREMJI HARJI ASHANI
|
December 2, 2010 |
KURBANBHAI MAKHANBHAI SAMA Vs. STATE OF GUJARAT
|
February 22, 2010 |
KUSUMBEN WD/O PRADIPBHAI MAYATRA Vs. SECRETARY
|
October 26, 2010 |
KUTCH DISTRICT PANCHAYAT Vs. BHAVNA KAUSHIOKRAI DHOLAKIA
|
October 20, 2010 |
KUTCH SHIPPING AGENCY PVT. LTD. Vs. BOARD OF TRUSTEES OF KANDLA PORT
|
December 27, 2010 |
KUTIYANA TALUKA PANCHAYAT Vs. SUMANBHAI NARSHIBHAI VAJA
|
July 14, 2010 |
KWALITI RESTAURANT Vs. SECRETARY GENERAL ENGINEERING MAZDOOR UNION
|
September 29, 2010 |
L S VALAND Vs. GOVERNMENT OF GUJARAT
|
September 6, 2010 |
L.J. SYNTHETIC MILLS Vs. COMMISSIONER OF C. EX., AHMEDABAD-I
|
March 31, 2010 |
LA BEL LAMINATES PVT LTD Vs. RAMNIKLAL CHHAGANLAL PATEL
|
February 23, 2010 |
LABHUBHAI VALJIBHAI GAJERA Vs. SECRETARY APPEALS REVENUE DEPTT
|
October 28, 2010 |
LAKHANPAL NATIONAL LTD Vs. SARALABEN MATHAD
|
August 5, 2010 |
LAKHIBHAI KHEMCHANDBHAI PURUSHWANI Vs. STATE OF GUJARAT
|
July 23, 2010 |
LALABHAI MOHANBHAI BARIYA Vs. STATE OF GUJARAT
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May 13, 2010 |
LALBHAI CHETANDAS DHANWANI Vs. STATE OF GUJARAT
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January 29, 2010 |
LALBIHARI SHUBHKARAN PANDE Vs. STATE OF GUJARAT
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April 6, 2010 |
LALIT ALIAS AMIT ALIAS SONY ALIAS DADU PARMANAND VASVANI SINDHI Vs. STATE OF GUJARAT
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May 13, 2010 |
LALIT V MANSINGHANI INDEQUIP ENGINEERING LTD Vs. URBAN LAND TRIBUNAL AND EX OFFICIO ADDITIONAL SECRETARY
|
May 14, 2010 |
LALITABEN Vs. CHHOTALAL C RASANIYA
|
November 19, 2010 |
LALITABEN ALIAS LALLI Vs. STATE OF GUJARAT
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July 16, 2010 |
LALITABEN GOVINDBHAI PATEL Vs. GUJARAT STATE FINANCIAL CORPORATION
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October 6, 2010 |
LALJIBHAI BECHARBHAI PATEL Vs. S M MAKWANA
|
December 6, 2010 |
LALJIBHAI DHULAJI THAKORE Vs. STATE OF GUJARAT
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September 29, 2010 |
LALJIBHAI TULSIBHAI PATEL Vs. STATE OF GUJARAT
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May 14, 2010 |
LALLUBHAI SHETH B ED COLLEGE Vs. PRINCIPAL A U PATEL FEE ADMISSION COMMITTEE FOR SELF
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March 31, 2010 |
LALSING Vs. STATE OF GUJARAT
|
July 16, 2010 |
LALUBHAI JAYRAMBHAI BHIL Vs. STATE OF GUJARAT
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October 18, 2010 |
LATHI NAGAR PALIKA Vs. NATUBHAI BHIKHABHAI BARIYA
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December 28, 2010 |
LAXMANBHAI MANGUBHAI OAD Vs. STATE OF GUJARAT
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February 19, 2010 |
LAXMANGIRI NARANGIRI Vs. STATE OF GUJARAT
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May 14, 2010 |
LAXMANSINH MANABHAI MATIA Vs. STATE OF GUJARAT
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July 13, 2010 |
LAXMI CO OPERATIVE BANK EMPLOYEES UNION Vs. STATE OF GUJARAT
|
August 13, 2010 |
LAXMI STEEL CORPORATION, SOLE PROPRIETOR DILIP KANTILAL SHAH Vs. GUJARAT MARITIME BOARD
|
September 23, 2010 |
LAXMIBA BATUKBHA RANA AND 7 ORS Vs. STATE OF GUJARAT AND ANR
|
November 26, 2010 |
LAXMIBEN Vs. STATE OF GUJARAT
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October 21, 2010 |
LAXMIBEN Vs. STATE OF GUJARAT
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October 22, 2010 |
LAXMIBEN KANTILAL SOLANKI Vs. AHMEDABAD MUNICIPAL CORPORATION
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March 23, 2010 |
LAXMIBEN PREMJIBHAI Vs. SATWARA NONDHAN KHODA
|
April 26, 2010 |
LAXMIBEN WD/O RAMUBHAI MAGANBHAI AND ORS Vs. VASUDEVBHAI GANDABHAI PATEL AND ORS
|
September 17, 2010 |
LAXMICHAND R KOTAK Vs. JAYLATABEN N BHAVSAR
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May 13, 2010 |
LAZER BRUSH PVT LTD Vs. STATE
|
April 1, 2010 |
LEELABEN PARMAR Vs. PHYSICAL RESEARCH LABORATORY
|
August 13, 2010 |
LEGAL HAIRS OF DECEASED SULEMAN HASAN AND 5 ORS Vs. KANIYALAL NARAN LALJI AND ORS
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December 30, 2010 |
LEGAL HEIR AND REPRESENTATIVE OF DECEASED MUKTABEN PRAGJIBHAI Vs. HEMANTKUMAR POPATLAL GHELANI
|
June 15, 2010 |
LEGAL HEIRS AND LEGAL REPRESE NTATIVES Vs. CHAROTAR SAHAKARI KHAND UDYOG LTD
|
January 20, 2010 |
LEGAL HEIRS OF MAGANLAL N RATHOD Vs. STATE OF GUJARAT
|
September 6, 2010 |
LEIGHTON CONTRACTORS INDIA PVT LTD Vs. UNION OF INDIA
|
December 16, 2010 |
LIFE INSURANCE CORPORATION OF INDIA Vs. HANSABEN CHANDRAKANT SHETH
|
November 23, 2010 |
LIFECARE INSTITUTE OF MEDICAL SCIENCE AND RESEARCH PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
|
May 14, 2010 |
LILABEN ALIAS T B SURESHBHAI CHUNARA Vs. STATE OF GUJARAT
|
February 26, 2010 |
LILABEN SHANTILAL MARWADI Vs. STATE OF GUJARAT
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December 21, 2010 |
LILAJI SHANKARJI THAKOR Vs. COMMISSIONER OF POLICE
|
July 22, 2010 |
LILIYANBEN HABIBBHAI SAIYED Vs. STATE OF GUJARAT
|
February 9, 2010 |
LIMBDI MUNICIPALITY Vs. KURESHI SHIRAJ ALABELI
|
July 22, 2010 |
LIQUIDATOR Vs. SABARKANTHA CENTRAL COOPERATIVE BANK LTD
|
August 6, 2010 |
LOGERLAL GOPILALBHAI Vs. MADHUBEN JAYANTILAL PATEL
|
September 20, 2010 |
M A PATEL Vs. STATE OF GUJARAT
|
July 22, 2010 |
M A PATEL, FOOD INSPECTOR Vs. MANGLESHKUMAR DINKARRAY OZA AND ANR
|
August 23, 2010 |
M C BHATT FOOD INSPECTOR Vs. HOTEL ASHIRWAD
|
December 13, 2010 |
M D CHAUHAN Vs. GUJARAT ELECTRICITY BOARD
|
July 12, 2010 |
M K PARMAR Vs. STATE OF GUJARAT
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April 16, 2010 |
M K SHASHIDHARAN Vs. N B NAIR
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March 25, 2010 |
M KANTILAL EXPORTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 23, 2010 |
M M DESAI Vs. STATE OF GUJARAT AND 1
|
April 6, 2010 |
M R MAHAJAN FOOD INSPECTOR Vs. RAMANLAL NATHALAL PATEL
|
August 23, 2010 |
M R THAKRAR Vs. SENIOR DIVISIONAL MANAGER
|
February 19, 2010 |
M S UNIVERSITY OF BARODA Vs. K V R MURTHY
|
February 2, 2010 |
M V CO HATHSHAAL UTTPADAK SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
|
July 20, 2010 |
M V D D MASTER Vs. ECKHARDT MARINE GMBH
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April 8, 2010 |
M V KAILA Vs. STATE OF GUJARAT
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February 18, 2010 |
MADHABHAI JETHIYABHAI GAMIT Vs. STATE OF GUJARAT
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February 3, 2010 |
MADHU KHURANA Vs. COMMISSIONER OF INCOME TAX
|
September 27, 2010 |
MADHUBEN Vs. DISTRICT EDUCATION OFFICER AND 1
|
January 19, 2010 |
MADHUBEN Vs. STATE OF GUAJRAT
|
July 9, 2010 |
MADHUBEN Vs. COMMISSIONER OF POLICE
|
October 18, 2010 |
MADHUBEN D N PATEL Vs. DIRECTOR OF PRIMARY EDUCATION
|
May 4, 2010 |
MADHUBEN RANCHHODBHAI SENDHABHAI CHUNARA Vs. STATE OF GUJARAT
|
May 10, 2010 |
MADHUBHAI DAMODARRAO PITALE Vs. STATE OF GUJARAT
|
August 20, 2010 |
MADRAS CEMENTS LTD Vs. STATE OF GUJARAT
|
February 23, 2010 |
MAFATJI RAVJIJI CHAVDA Vs. STATE OF GUJARAT
|
July 22, 2010 |
MAFATLAL DENIM LIMITED Vs. SICOM LIMITED
|
February 25, 2010 |
MAFATLAL INDUSTRIES LIMITED Vs. UNION OF INDIA
|
February 17, 2010 |
MAFATLAL INDUSTRIES LTD Vs. PRAVINBHAI VITHALBHAI PATEL
|
August 3, 2010 |
MAGANBHAI BHAYABHAI GELANI Vs. JAGADGURU SHRI VALLABHACHARYA VISHVAKALYAN TRUST
|
June 14, 2010 |
MAGANBHAI LADHABHAI PATEL Vs. STATE OF GUJARAT
|
March 29, 2010 |
MAGANJI AMARAJI CHAUHAN Vs. STATE OF GUJARAT
|
January 29, 2010 |
MAGANLAL LAXMIDAS GOR Vs. PASCHIM GUJARAT VIJ CO LTD
|
June 15, 2010 |
MAGANLAL V LODHIYA Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
September 15, 2010 |
MAHADEV ENTERPRISE Vs. DEPUTY COLLECTOR
|
June 18, 2010 |
MAHADEVBHAI CHAMANLAL MOCHI Vs. STATE OF GUJARAT
|
February 1, 2010 |
MAHADEVBHAI DHANABHAI CHAVDA Vs. STATE OF GUJARAT
|
October 28, 2010 |
MAHADEVJI RAYAJI THAKOR Vs. STATE OF GUJARAT
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April 16, 2010 |
MAHAMADBHAI KALUBHAI SHAIKH Vs. STATE OF GUJARAT
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August 27, 2010 |
MAHAMMED RAFIQ ABDUL REHMAN MEMON Vs. STATE OF GUJARAT
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March 22, 2010 |
MAHENDINAGAR COOPERATIVE HOUSING SOCIETY Vs. IBRAHIMBHAI KALUBHAI DABHOIWALA
|
July 13, 2010 |
MAHENDRA ALIAS BHUPAT MANUBHAI CHAVDA Vs. STATE OF GUJARAT
|
May 14, 2010 |
MAHENDRA ALIAS CIRCUIT KHODABHAI MAKWANA Vs. STATE OF GUJARAT
|
March 22, 2010 |
MAHENDRA ALIAS DATRO SHANKARSINH RAJPUT Vs. STATE OF GUJARAT
|
August 6, 2010 |
MAHENDRA ALIAS DHONI LIMCHANDJI GOPAJI LABANA Vs. STATE OF GUJARAT
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July 15, 2010 |
MAHENDRA ALIAS KALU MANSINGBHAI CHAUHAN Vs. COMMISSIONER OF POLICE
|
July 16, 2010 |
MAHENDRA CHIMANBHAI BHATT Vs. HASMUKHLAL JAMNADAS KADHIWALA
|
February 18, 2010 |
MAHENDRA H PATHAK Vs. STATE OF GUJARAT
|
August 2, 2010 |
MAHENDRABHAI JAYANTIBHAI PATEL Vs. STATE OF GUJARAT
|
July 13, 2010 |
MAHENDRABHAI M PATEL Vs. METAMAK ENGINEERS
|
July 29, 2010 |
MAHENDRABHAI P CHHATARARA Vs. ADMINISTRATIVE OFFICER
|
August 16, 2010 |
MAHENDRAKUMAR BHAGVANJIBHAI PATEL Vs. UNION OF INDIA
|
March 23, 2010 |
MAHENDRAKUMAR HARGOVINDBHAI PATEL Vs. STATE OF GUJARAT
|
May 13, 2010 |
MAHENDRAKUMAR HARJIVANDAS THAKKAR Vs. STATE OF GUJARAT
|
April 23, 2010 |
MAHENDRAPARI ALIAS BHOYO PARSHOTTAMPARI GAUSWAMI Vs. STATE OF GUJARAT
|
May 10, 2010 |
MAHENDRASINGH MEVALAL THAKUR Vs. STATE OF GUJARAT
|
December 29, 2010 |
MAHENDRASINH DHANSINH RATHOD Vs. STATE OF GUJARAT
|
May 10, 2010 |
MAHENDRASINH SAMANTSINH SOLANKI Vs. SECRETARY ROAD AND BUILDING DEPARTMENT
|
August 27, 2010 |
MAHENDRASINH SAMATSINH VAGHELA Vs. DIRECTOR OF RESEARCH
|
September 17, 2010 |
MAHES VIMAL YADAV Vs. STATE OF GUJARAT
|
October 18, 2010 |
MAHESH ALIAS JAGDISH RAMESHCHANDRA JOGIWALA Vs. STATE OF GUJARAT
|
July 23, 2010 |
MAHESH BHAGAVANJIBHAI MAJETHIYA Vs. RAJKOT POLICE COMMISSIONER
|
July 23, 2010 |
MAHESH FATEHLAL DUGGAR Vs. STATE OF GUJARAT
|
September 29, 2010 |
MAHESH INDUBHAI CHAUHAN Vs. STATE OF GUJARAT
|
February 1, 2010 |
MAHESH JETHNAND MULCHANDANI Vs. KANDLA PORT TRUST
|
September 30, 2010 |
MAHESH KUMAR D SHAH Vs. DY EXECUTIVE ENGINEER R AND B DEPARTMENT
|
April 12, 2010 |
MAHESH RAMANLAL PRAJAPATI Vs. STATE OF GUJARAT
|
July 22, 2010 |
MAHESHBHAI ALIAS KABUTAR JAYANTILAL CHUNARA Vs. COMMISSIONER OF POLICE AND 2 ORS
|
August 26, 2010 |
MAHESHBHAI AMRATLAL PATEL Vs. STATE OF GUJARAT
|
October 4, 2010 |
MAHESHBHAI CHAUHAN Vs. STATE OF GUJARAT
|
October 21, 2010 |
MAHESHBHAI G PUVAR Vs. MANAGING DIRECTOR
|
October 13, 2010 |
MAHESHBHAI K GOSWAMI, ASST LAW OFFICER Vs. GOVERNMENT OF GUJARAT
|
February 3, 2010 |
MAHESHBHAI MAHAVIRBHAI PATEL Vs. STATE OF GUJARAT
|
October 27, 2010 |
MAHESHBHAI P PRAJAPATI Vs. P M PATEL EXECUTIVE ENGINEER
|
November 26, 2010 |
MAHESHBHAI S VADHVANI Vs. JAGDISHBHAI MANILAL BHOJANI
|
January 13, 2010 |
MAHESHKUMAR BHANUBHAI VAGHELA Vs. STATE OF GUJARAT
|
May 3, 2010 |
MAHESHLAL BABULAL SHARMA Vs. STATE OF GUJARAT
|
September 15, 2010 |
MAHMADIQBAL MAHMADYUNUS PATHAN Vs. COMMISSIONER OF POLICE
|
August 12, 2010 |
MAHMESIDIK ABDULABHAI MULLA Vs. HUSAINBHAI ABDULREHMAN NALWALA
|
August 4, 2010 |
MAHMMADBHAI DAUDBHAI PATEL Vs. DIVISIONAL CONTROLLER
|
July 28, 2010 |
MAHUVA BANDHARA KHETIWADI PARIYAVARAN BACHAV SAMITTEE Vs. UNION OF INDIA
|
September 27, 2010 |
MAHUVA NAGARPALIKA Vs. JIVRAJBHAI BHIMJIBHAI SANKALIYA
|
August 5, 2010 |
MAITRI H DAVE Vs. STATE OF GUJARAT
|
April 30, 2010 |
MAKBULHUSSAIN ALIAS ANNO CHANDBHAI SHAIKH Vs. STATE OF GUJARAT
|
October 27, 2010 |
MAKSUDBHAI SHARIFBHAI SHAH Vs. STATE OF GUJARAT
|
July 14, 2010 |
MAKWANA RANJITSINH VAJUJI Vs. ONGC LTD
|
July 27, 2010 |
MALCHAND PIRUJI CHAWLA Vs. STATE OF GUJARAT
|
July 15, 2010 |
MALDEBHAI SAMATBHAI KESHWALA Vs. DISTRICT MAGISTRATE
|
August 27, 2010 |
MALHAR KODI ALIAS MALAR Vs. STATE OF GUJARAT
|
October 27, 2010 |
MALSAMOT DEVELOPMENT CO OP HOUSING SOCIETY LTD Vs. STATE OF GUJARAT
|
June 25, 2010 |
MALTIBEN RAMESHBHAI RANA Vs. COMMISSIONER OF POLICE
|
May 13, 2010 |
MAMA DEV SILK MILLS PVT LTD Vs. GUJARAT STATE FINANCIAL CORPORATION
|
March 10, 2010 |
MAMTA STEELS LTD Vs. REGIONAL MANAGER
|
December 2, 2010 |
MANAGER Vs. JAYANTIBHAI REVABHAI PATEL
|
July 20, 2010 |
MANAGER FEDERATION OF COOPERATIVE STORES LIMITED Vs. RITABEN
|
July 15, 2010 |
MANAGER GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. NARAYANBHAI K PATEL
|
August 27, 2010 |
MANAGER GUJCOMASOL PESTICIDES DEPTT Vs. KIRITKUMAR BABULAL PATEL
|
December 8, 2010 |
MANAGER, VARDHMAN CO-OPERATION BANK LTD Vs. PRADIPKUMAR SHANTILAL SHAH
|
May 13, 2010 |
MANAGING DIRECTOR GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MANGABHAI CHANABHAI MERIYA
|
September 17, 2010 |
MANDAKINI HARISHBHAI JAJAL Vs. DILIPBHAI DAYARAM MEGHRAJANI
|
June 18, 2010 |
MANDAKINI HARISHBHAI JAJAL Vs. DILIPBHAI DAYARAM MEGHRAJANI
|
July 9, 2010 |
MANDAKINIBEN HARISHBHAI JANJAL Vs. DILIPBHAI DAYARAM MEGHRAJANI
|
April 16, 2010 |
MANDVI MUNICIPALITY Vs. PASCHIM GUJARAT VIJ COMPANY LTD
|
September 1, 2010 |
MANGALBHAI KABHAIBHAI THAKOR Vs. WESTERN ENGINEERING WORKS
|
September 3, 2010 |
MANGALBHAI VARVABHAI RAVAL Vs. KADI NAGARPALIKA
|
August 2, 2010 |
MANGESHKUMAR NATWARLAL Vs. NANDLAL LAXMANDAS HIRANANDANI
|
May 4, 2010 |
MANGILAL JAGRAMJI Vs. STATE OF GUJARAT
|
November 22, 2010 |
MANHAR A CHRISTY Vs. STATE OF GUJARAT
|
August 12, 2010 |
MANHARBHAI BHAILALBHAI AMIN Vs. STATE OF GUJARAT THRO SECRETARY APPEALS
|
July 1, 2010 |
MANHARLAL C PATEL FOOD INSPECTOR Vs. CHHAGAN RAGHU JOSHI AND ANR
|
February 17, 2010 |
MANIBEN Vs. SAHEBRAO SHANKARRAO DABHADE
|
July 22, 2010 |
MANIBHAI J PATEL Vs. STATE BANK OF INDIA
|
August 5, 2010 |
MANIBHAI RAYBHAI PATNI GUAR MINOR PRAKASH MANIBHAI Vs. MANSUKHBHAI BABUBHAI DUMAR
|
September 13, 2010 |
MANILAL DULJIBHAI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
September 3, 2010 |
MANILAL J PATEL Vs. ASHIWN AND CO
|
August 3, 2010 |
MANILAL R PATEL Vs. R G PARIKH RAJENDRA GOVINDLAL PARIKH
|
May 5, 2010 |
MANILAL RANMAL MAKWANA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
August 25, 2010 |
MANILAL SHIVRAM PRAJAPATI Vs. STATE OF GUJARAT
|
February 8, 2010 |
MANISH CHANDRAVADAN MEHTA Vs. STATE OF GUJARAT
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August 27, 2010 |
MANISHABEN ALIAS JANAKRAI CHIMANLAL DAVE Vs. UDAY BHANUSHANKER RAWAL
|
April 16, 2010 |
MANISHABEN KHANDUBHAI NAYAK Vs. STATE OF GUJARAT
|
May 11, 2010 |
MANISHBHAI RAMESHBHAI SOLANKI Vs. NADIAD MUNICIPALITY
|
July 12, 2010 |
MANISHBHAI VINUBHAI MARU Vs. STATE OF GUJARAT
|
July 15, 2010 |
MANISHKUMAR B PATEL Vs. DIRECTOR OF PRIMARY EDUCATION
|
April 15, 2010 |
MANJUBEN ALIAS MANJULA MANUSINH MOHANSINH RAJPUT Vs. COMMISSIONER OF POLICE
|
February 8, 2010 |
MANJULA NARAYAN Vs. DIRECTOR
|
September 6, 2010 |
MANJULABEN SUNDERLAL VASAWA Vs. RD PANDER DY SECRETARY
|
November 30, 2010 |
MANOJ ALIAS GOTI Vs. STATE OF GUJARAT
|
July 22, 2010 |
MANOJ ALIAS MARGHI MANHARLAL ALIAS MANSUKHLAL RANA Vs. STATE OF GUJARAT
|
July 16, 2010 |
MANOJ ALIAS PINTOO LALBHAI PATEL Vs. COMMISSIONER OF POLICE
|
October 21, 2010 |
MANOJ RASIK LAL SHAH HUF Vs. POST MASTER GENERAL POST OFFICE
|
January 29, 2010 |
MANOJ RATILAL PURABIYA Vs. STATE OF GUJARAT
|
October 11, 2010 |
MANOJBHAI BHIKHUBHAI PATEL Vs. STATE OF GUJARAT
|
January 27, 2010 |
MANOJBHAI DASRATHBHAI PATEL Vs. POWER GRID CORPORATION OF INDIA LTD
|
March 30, 2010 |
MANOJBHAI DASRATHBHAI PATEL Vs. POWER GRID CORPORATION OF INDIA LTD
|
March 3, 2010 |
MANOJKUMAR H PATHAK Vs. STATE OF GUJARAT
|
May 4, 2010 |
MANOJKUMAR JAYANTILAL PROP OF MANOJKUMAR AND CO Vs. MAGANBHAI KANJIBHAI PARTNER OF BIPINCHANDRA AND CO
|
February 23, 2010 |
MANOJKUMAR SHANKARLAL PATHAK Vs. SHETH ANANDJI KALYANJI FIRM
|
August 25, 2010 |
MANOR INVESTMENT CO PVT LTD Vs. COLLECTOR OF KHEDA
|
December 16, 2010 |
MANSA CIGARETTES PVT LTD Vs. UNION OF INDIA
|
February 17, 2010 |
MANSING ADESING RAJ Vs. STATE OF GUJARAT
|
March 30, 2010 |
MANSINH RAMABHAI CHAUDHARY Vs. POLICE INSPECTOR
|
February 24, 2010 |
MANSUKHBHAI BACHUBHAI CHAVDA Vs. CEMENT CORPORATION OF GUJARAT LTD
|
August 26, 2010 |
MANSUKHLAL A ADESARA Vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE
|
April 26, 2010 |
MANSUKHLAL AMRABHAI VARSUR Vs. STATE OF GUJARAT
|
May 11, 2010 |
MANSUKHLAL PARBATBHAI DHADUK Vs. STATE OF GUJARAT
|
April 23, 2010 |
MANSURALI SULEMAN DAMANI Vs. NAVINCHANDRA VRUJDAS VAIDYA
|
June 15, 2010 |
MANUBHAI CHANDULAL SONI Vs. STATE OF GUJARAT
|
October 8, 2010 |
MANUBHAI HATHIBHAI PATEL Vs. SEJALBEN JANAKBHAI PATEL SARPANCH
|
June 25, 2010 |
MANUBHAI JERAMBHAI DALWADI Vs. SPECIAL LAND ACQUISITION OFFICER
|
November 19, 2010 |
MANUBHAI KODARLAL PATEL Vs. STATE OF GUJARAT
|
October 1, 2010 |
MANUBHAI SENDHABHAI BHARWAD Vs. AMARATLAL SOMABHAI
|
April 20, 2010 |
MANUJI AMRAJI THAKORE Vs. STATE OF GUJARAT
|
December 27, 2010 |
MARIAM ALI MOHMED Vs. BHARUCHA HARDWARE MART
|
March 23, 2010 |
MARIAMBIBI Vs. SABIRBHAI MUSAJI CHHIPA
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November 26, 2010 |
MARK AUTO INDUSTRIES AND 1 Vs. UNION OF INDIA AND 2
|
April 7, 2010 |
MARUTI CORPORATION Vs. JAYABA RATANSINH JADEJA
|
July 28, 2010 |
MASTER SHAUKATALI ABDULMAJID Vs. MANAGER GUJARAT STATE HANDLOOM DEVELOPMENT CORPORATION
|
August 27, 2010 |
MATHURBHAI H PATEL Vs. STATE OF GUJARAT
|
April 16, 2010 |
MATHURBHAI SOMABHAI CHUNARA Vs. DIRECTOR MUNICIPALITIES
|
February 24, 2010 |
MATHURJI LAXMANJI THAKORE Vs. STATE OF GUJARAT
|
August 16, 2010 |
MAULESH INDRA VADAN SONI Vs. COMMISSIONER OF POLICE
|
March 22, 2010 |
MAVJIBHAI B LUTYA Vs. PANCHAL MANILAL LAKHUBHAI
|
December 9, 2010 |
MAVJIBHAI RATNABHAI VIRAS Vs. DIVISIONAL CONTROLLER
|
October 20, 2010 |
MAX INFRATECH INDIA PVT LTD Vs. GUJARAT MINERAL DEVELOPMENT
|
July 16, 2010 |
MAY CORPORATION Vs. GUJARAT URGA VIKAS NIGAM LTD AND ANR
|
May 3, 2010 |
MAYANK DESAI Vs. SAYAJI IRON AND ENGG CO LTD
|
December 13, 2010 |
MAYUR JAYSUKHBHAI DUDHREJIYA Vs. STATE OF GUJARAT
|
October 27, 2010 |
MAYUR K PATHAK Vs. STATE OF GUJARAT
|
February 22, 2010 |
MAYYUDIN PIRUMIYA SAIYED Vs. BANCO PRODUCTS INDIA LTD
|
August 10, 2010 |
MD PATEL Vs. UNION OF INDIA
|
August 6, 2010 |
MEDI SURGICHEM PVT LTD Vs. STATE OF GUJARAT
|
November 29, 2010 |
MEDTEK ASIA PRIVATE LIMITED Vs. STATE
|
August 5, 2010 |
MEENA @ SUNGLA @ ANISHA D/O KAMALSING GANGARAMSING THAKUR Vs. STATE OF GUJARAT
|
June 25, 2010 |
MEENABEN Vs. STATE OF GUJARAT
|
August 27, 2010 |
MEENABEN Vs. STATE OF GUJARAT
|
July 23, 2010 |
MEENABEN SOMABHAI PARMAR Vs. STATE OF GUJARAT
|
July 27, 2010 |
MEENAKUMARI NARHARIPRASAD PANDYA Vs. BABULAL CHIMANLAL JANI
|
May 13, 2010 |
MEERABEN HASMUKHBHAI KHARECHA Vs. SECRETARY AND ORS.
|
April 6, 2010 |
MEGA AUTOMOBILES PVT LTD Vs. KANTILAL B PATEL
|
July 12, 2010 |
MEGHAL R THAKKAR PROPRIETOR SHREE VASUDEV TRANSPORT Vs. STATE OF GUJARAT
|
February 4, 2010 |
MEGHJIBHAI NAGAJIBHAI NARIGARA Vs. DIVISIONAL CANTROLLER
|
August 11, 2010 |
MEGHRAJ SAVAISINGH RAJPUROHIT Vs. STATE OF GUJARAT
|
July 28, 2010 |
MEHBUBMIYA ALIAS MEHMUDMIYA HASUMIYA MALEK Vs. STATE OF GUJARAT
|
October 8, 2010 |
MEHMMOD ALIAS MULAA NURULLABHAI SHAIKH Vs. COMMISSIONER OF POLICE
|
May 10, 2010 |
MEHMOODBHAI ALIAS MEHBOOB SALIMKHAN MOTANI Vs. STATE OF GUJARAT
|
October 22, 2010 |
MEHUL SHANTILAL KAPADIA Vs. ZANKAR MEHUL KAPADIA
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November 26, 2010 |
MEHUL YOGESHBHAI VYAS Vs. STATE OF GUJARAT
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December 16, 2010 |
MEMON IQBAL HAJI A MAJID LATIF Vs. MOHAMMED IRFAN MUSTUFA
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May 4, 2010 |
MERAMBHAI SHIVABHAI VALANIYA Vs. STATE OF GUJARAT
|
October 12, 2010 |
METRO COOPERATIVE BANK LIMITED Vs. MEGHNA M TANDEL
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September 28, 2010 |
MICRO FORGE INDIA LTD Vs. STATE OF GUJARAT
|
January 12, 2010 |
MICRON LABORATORIES Vs. JIGNESHBHAI KANAIYALAL LIYA
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September 6, 2010 |
MIHIR TEXTILES LTD Vs. JT COMMISSIONER OF INCOME TAX
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February 9, 2010 |
MIKET ALIAS MIKO DINESHBHAI SHAH Vs. STATE OF GUJARAT
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January 28, 2010 |
MINABA RAJENDRASINGH RATHOD Vs. SURENDRANAGAR PEOPLES CO OPERATIVE BANK LTD
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May 13, 2010 |
MINABEN RAJUBHAI ALIAS RAJESHKUMAR DATANI Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
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August 27, 2010 |
MINAKSHIBEN ANILBHAI RAJABHAI JAIN Vs. COMMISSIONER OF POLICE
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May 13, 2010 |
MINESHBHAI VIRABHAI KATARA Vs. STATE OF GUJARAT
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September 22, 2010 |
MITABEN R. SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX
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February 23, 2010 |
MITALBEN Vs. TEJAS NANDLAL TANK
|
October 25, 2010 |
MITESH ALIAS SUNNY RAM AVTAR SHARMA Vs. STATE OF GUJARAT
|
August 27, 2010 |
MITESHBHAI GANESHBHAI THAKOR Vs. COMMISSIONER OF POLICE
|
July 22, 2010 |
MITHALAL BRIJLAL JAIN Vs. DEPUTY COLLECTOR
|
August 23, 2010 |
MITHILESHBEN L SHARMA Vs. STATE OF GUJARAT
|
April 21, 2010 |
MOHAMD ASIF NIJAMUDDIN SHAIKH LIGHWALA Vs. STATE OF GUJARAT
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December 10, 2010 |
MOHAMMAD ALI YUNUS GENERAL Vs. STATE OF GUJARAT
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December 2, 2010 |
MOHAMMAD GULAREJ KUNWAR GOPAL SHAH Vs. STATE OF GUJARAT
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November 25, 2010 |
MOHAMMAD ISAQUE USMANGANI SHAIKH Vs. AHMEDABAD MUNICIPAL TRANSPORT SERVICE
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December 2, 2010 |
MOHAMMAD RIYAZ MOHAMMAD IDRISHKHAN PATHAN Vs. STATE OF GUJARAT
|
October 27, 2010 |
MOHAMMADFARUK MOHAQMMADISMAIL MUNSHI Vs. STATE OF GUJARAT
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August 13, 2010 |
MOHAMMADRAFIK ALIAS KALU HUSENBHAI SHAIKH Vs. STATE OF GUJARAT
|
May 10, 2010 |
MOHAMMED ALIAS NURMOHMAD KURESHI Vs. MOHAMMED ASIF ABDUL KAYUB SHAIKH
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February 16, 2010 |
MOHAMMED RIZWAN FAZLUDDIN KADRI Vs. STATE OF GUJARAT
|
February 22, 2010 |
MOHAMMED TAKID JHANGA MANSURI Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPN
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March 25, 2010 |
MOHAMMED YUSUF NOORMOAHMMED SHAIKH Vs. STATE OF GUJARAT
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October 27, 2010 |
MOHAN DYECHEM INDUSTRIES Vs. STATE OF GUJARAT
|
February 16, 2010 |
MOHAN MORARBHAI AHIR Vs. DEVELOPMENT COMMISSIONER
|
June 18, 2010 |
MOHANBHAI J PATEL Vs. DIST PRIMARY EDU OFFICER
|
March 19, 2010 |
MOHANBHAI J. OZA Vs. STATE OF GUJARAT
|
December 30, 2010 |
MOHANBHAI KUTTY NAYAR Vs. STATE OF GUJARAT
|
August 17, 2010 |
MOHANLAL KEVALARAM SADHNANI Vs. BARODA MUNICPAL CORPORATION
|
July 30, 2010 |
MOHANLAL YADRAM KHANDELVAL Vs. KANTIBHAI C PATEL DDEPUTY PLANNING OFFICER
|
October 13, 2010 |
MOHMAD FAROOQ ABDULGAFAR MEMON Vs. STATE OF GUJARAT
|
May 13, 2010 |
MOHMAD HANIF ABDULLA KADAR Vs. MEHRUNISHA HAPUMIYA SHAIKH
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April 8, 2010 |
MOHMAD IMTIYAZ Vs. STATE OF GUJARAT
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December 22, 2010 |
MOHMAD SAKIL A. SATAR Vs. STATE OF GUJARAT
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December 24, 2010 |
MOHMADRAFIK IQBALBHAI MEMAN Vs. STATE OF GUJARAT
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July 22, 2010 |
MOHMADYUSUF VALIUDDIN RAJPUT Vs. STATE OF GUJARAT
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March 16, 2010 |
MOHMEDMIYA ALIHUSSAIN SAIYAD Vs. SECRETARY
|
May 7, 2010 |
MOHMMAD YUNUS GULAM MOHMMAD KOTHARI Vs. STATE OF GUJARAT
|
July 23, 2010 |
MOHMMED SHARIF ALIAS KALU ALIAS GARDAN MOHMEED ISHIK SHEIKH Vs. STATE OF GUJARAT
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February 24, 2010 |
MOHOMAD ARIF AND CO Vs. GEETABEN MARUTIBHAI
|
September 27, 2010 |
MOHSIN ALIAS MONTU SHARIFBHAI JUNEJA Vs. STATE OF GUJARAT
|
October 22, 2010 |
MOINUDDIN ALIAS MOIN KAMALUDDIN ABDULBHAI SHAIKH Vs. COMMISSIONER OF POLICE AHMEDABAD
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August 20, 2010 |
MOLVI SHUAYB ABDUSSATAR BHAGLIYA Vs. KUBRA DAUGHTER OF SOLEMAN HAYAT AND 3 ORS
|
March 3, 2010 |
MOMIN VALIMAHHAMAD ALIMAHHAMAD (BHORANIYA) Vs. STATE OF GUJARAT AND ANR
|
December 29, 2010 |
MONI DENIEL Vs. USHA RAJ
|
February 3, 2010 |
MONO STEELS INDIA LTD Vs. STATE OF GUJARAT
|
February 25, 2010 |
MOTI LAMINATES PVT LTD Vs. UNION OF INDIA
|
June 17, 2010 |
MOTI POLYMERS A PROPRITORY FIRM OF MOTI POLYMERS PVT LTD Vs. UNION OF INDIA
|
June 17, 2010 |
MOTIBHAI FATHABHAI PARMAR Vs. STATE OF GUJARAT
|
October 28, 2010 |
MUBARAK ALI ALAUDIN ANSARI Vs. STATE OF GUJARAT
|
July 15, 2010 |
MUKADDAS HUSSAIN ANWAR HUSSAIN SHEIKH Vs. STATE OF GUJARAT
|
May 13, 2010 |
MUKESH ALIAS MANISHBHAI Vs. STATE OF GUJARAT
|
October 27, 2010 |
MUKESH ALIAS MUNNO JIVANJI THAKOR Vs. STATE OF GUJARAT
|
May 13, 2010 |
MUKESH ALIAS PAKO POPATBHAI Vs. STATE OF GUJARAT
|
October 21, 2010 |
MUKESH BABU BHAI HIRAGAR Vs. COMMISSIONER OF POLICE
|
March 18, 2010 |
MUKESH BHIKHAJI OUD Vs. COMMISSIONER OF POLICE
|
July 15, 2010 |
MUKESH DAYARAM TANDEL Vs. STATE OF GUJARAT
|
February 3, 2010 |
MUKESH K PRAJAPATI Vs. AHMEDABAD MUNICIPAL CORPORATION
|
April 12, 2010 |
MUKESH KRISHNAJIVAN SHAH Vs. STATE OF GUJARAT
|
February 4, 2010 |
MUKESH MAGANBHAI MAJITHIA Vs. KAUSHIKKUMAR NANUBHAI MAJITHIA
|
January 29, 2010 |
MUKESH R PATEL Vs. STATE OF GUJARAT
|
March 29, 2010 |
MUKESH THAKORLAL DESAI Vs. KALYAN BANERJEE
|
September 28, 2010 |
MUKESHBHAI DEVJIBHAI PARMAR Vs. STATE OF GUJARAT
|
May 11, 2010 |
MUKESHBHAI JAGDISHBHAI SHARMA Vs. STATE OF GUJARAT
|
August 26, 2010 |
MUKESHBHAI JIVRAMBHAI SORATHIA Vs. STATE OF GUJARAT
|
August 20, 2010 |
MUKESHBHAI MEGHJIBHAI KAPADIYA Vs. STATE OF GUJARAT
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August 31, 2010 |
MUKESHBHAI NARANBHAI MACHHI Vs. STATE OF GUJARAT
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February 3, 2010 |
MUKESHBHAI RAMABHAI DAMOR Vs. STATE OF GUJARAT
|
October 20, 2010 |
MUKESHBHAI RAMESHBHAI BHANGI Vs. DIVISIONAL MANAGER AND 2 ORS
|
May 3, 2010 |
MUKESHKUMAR HASMUKHLAL SHAH PROP ARIHANT STEEL FURNITURE Vs. BANK OF BARODA
|
June 18, 2010 |
MUKESHKUMAR ISHWARLAL BHATT Vs. KAILASHBEN MUKESHKUMAR BHATT
|
August 18, 2010 |
MUKESHKUMAR RAVISHANKAR DAVE Vs. STATE OF GUJARAT
|
April 23, 2010 |
MUKTABEN PARSHURAM JANI Vs. JAMNAGAR MUNICIPAL CORPORATION
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June 16, 2010 |
MUNI LALAJI Vs. STATE OF GUJARAT
|
July 30, 2010 |
MUNICIPAL CORPN OF AHMEDABAD Vs. SWAMI BHAGWATACHARYA EDUCATION TRUST
|
September 24, 2010 |
MUNICIPAL CORPORATION OF AHMEDABAD Vs. UNION BANK OF INDIA
|
September 17, 2010 |
MUNICIPAL CORPORATION OF CITY OF AHMEDABAD Vs. NEW INDIA ASSURANCE CO LTD
|
October 4, 2010 |
MUNIRA KASAMBHAI CHHIPAKA Vs. ABDUL RAHEMAN ISMAIL YOUSUF BHAMJI
|
April 22, 2010 |
MUNNA ALIAS HIMANSHU JASWANTBHAI PARMAR Vs. STATE OF GUJARAT
|
September 21, 2010 |
MURGANAD ALIAS LALLA VADVEL RAMASWAMI Vs. STATE OF GUJARAT
|
March 22, 2010 |
MURLIDHAR RATANLAL EXPORTS LIMITED Vs. GUJARAT ROAD AND INFRASTRUCTURE COMPANY LIMITED
|
April 16, 2010 |
MUSAKALI GULABALI SHEIKH Vs. STATE OF GUJARAT
|
January 28, 2010 |
MUSTAKAHAMED R MANDLI Vs. VIRAMGAM NAGAR PALIKA
|
May 7, 2010 |
MUSTAKAHMED ISHAMIYA KADRI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
March 2, 2010 |
MUSTAKHUSAIN HASANBHAI SHEKHJIVALA Vs. STATE OF GUJARAT
|
February 2, 2010 |
N P MEHTA Vs. STATE OF GUJARAT
|
October 7, 2010 |
N S P STRAW AND PAPER PRODUCTS P LTD Vs. COMMISSIONER OF LABOUR GUJARAT STATE
|
March 10, 2010 |
NADIAD NAGARPALIKA Vs. HASMUKHLAL MOTILAL SONI
|
March 25, 2010 |
NADYA KALABHAI DHULABHAI Vs. EXECUTIVE ENGINEER
|
May 3, 2010 |
NAGAARJUNBHAI MERUBHAI CHAUHAN Vs. STATE OF GUJARAT
|
July 29, 2010 |
NAGARDAS JETHALAL JOSHI Vs. POLICE INSPECTOR AND ORS
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April 5, 2010 |
NAGARIYA PUNIYABHAI BHABHOR Vs. STATE OF GUJARAT
|
September 21, 2010 |
NAGARJUN J VISANA Vs. JUNAGADH NAGAR PALIKA
|
August 5, 2010 |
NAGIN ALIAS NARENRA PRAHLADBHAI THAKOR Vs. STATE OF GUJARAT
|
July 16, 2010 |
NAGINBHAI AMBALALBHAI PATEL Vs. SPECIAL LAND ACQUISITION OFFICER
|
October 6, 2010 |
NAGJIBHAI MADHUJI THAKOR Vs. STATE OF GUJARAT
|
November 18, 2010 |
NAITIK RAVINDRAKUMAR BHATT Vs. STATE OF GUJARAT
|
February 18, 2010 |
NALINIBEN RAJNIKANT PATEL Vs. RASHMIKANT MANUBHAI AMIN
|
July 6, 2010 |
NALINKUMAR R PATEL Vs. TALUKA DEVELOPMENT OFFICER
|
November 16, 2010 |
NANDLAL LALURAM GADARI Vs. STATE OF GUJARAT
|
July 23, 2010 |
NANDLAL NANALAL TAILI Vs. DISTRICT MAGISTRATE
|
July 22, 2010 |
NANJI RAMNIKLAL Vs. STATE OF GUJARAT
|
October 5, 2010 |
NARANBHAI BHALABHAI DABHI Vs. STATE OF GUJARAT
|
August 25, 2010 |
NARANBHAI KHUSHALDAS PATEL Vs. RANCHHODBHAI MAFABHAI PATEL
|
July 29, 2010 |
NARANBHAI L PATEL Vs. KACHARABHAI SOMABHAI
|
October 26, 2010 |
NARANBHAI LALLUBHAI PATEL Vs. STATE OF GUJARAT
|
August 17, 2010 |
NARANBHAI N PATEL MANAGING TRUSTEE Vs. PINAKIN NARMADASHANKAR TRIVEDI
|
October 27, 2010 |
NARANBHAI PRAGDAS Vs. STATE OF GUJARAT
|
February 23, 2010 |
NARANBHAI UMABHAI MALI Vs. BHIKABHAI RATNAABHAI PATEL
|
November 18, 2010 |
NARANSINH PRABHATSINH PARMAR Vs. STATE OF GUJARAT
|
September 22, 2010 |
NARAYAN DAYARAMJI GADARI Vs. STATE OF GUJARAT
|
July 23, 2010 |
NARBHERAM ALIAS MUNNO LAXMANBHAI JOSHI Vs. STATE OF GUJARAT
|
September 14, 2010 |
NARENDRA B VYAS Vs. POPATBHAI ISHWARBHAI PATEL
|
February 22, 2010 |
NARENDRA BALUBHAI RANA Vs. STATE OF GUJARAT
|
August 26, 2010 |
NARENDRA CHAKUBHAI VEKARIA Vs. AJAYKUMAR VALJIBHAI SATODIA
|
December 2, 2010 |
NARENDRA D CHUDASAMA Vs. STATE OF GUJARAT
|
June 25, 2010 |
NARENDRA KALIDAS SHAH Vs. HANSABEN NARANDAS MAHANT DECD THR HEIRS-RESPNT NO 3
|
May 4, 2010 |
NARENDRABHAI GOMANBHAI PATEL Vs. STATE OF GUJARAT
|
October 20, 2010 |
NARENDRABHAI JAGDISHBHAI SATHWARA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
January 11, 2010 |
NARENDRABHAI MAGANBHAI PATEL Vs. DISTRICT REGISTRAR, CO-OP SOCIETIES, VADODARA
|
February 3, 2010 |
NARENDRABHAI MOHANJIBHAI NAYAK MEMBER Vs. BHAGYESH JHA IAS DESIGNATED OFFICER AND SECRETARY
|
September 7, 2010 |
NARENDRABHAI RAIJIBHAI PATEL Vs. STATE OF GUJARAT
|
August 5, 2010 |
NARENDRABHAI RAVCHANDBHAI BHAU HUF Vs. TRILOKCHANDRA RAMESHCHANDRA SHAH
|
May 14, 2010 |
NARENDRAKUMAR SHANKERLAL CHAVDA Vs. COMMISSIONER
|
July 22, 2010 |
NARENDRASINH RAMDEVSINH RAJPUT Vs. STATE OF GUJARAT
|
July 20, 2010 |
NARESH ALIAS BAVLO DILIPBHAI TEJANI Vs. STATE OF GUJARAT
|
July 12, 2010 |
NARESH ALIAS BIDI RATNABHAI BHIL Vs. STATE OF GUJARAT
|
August 20, 2010 |
NARESH ALIAS TINO KHUSHALBHAI MAKWANA Vs. COMMISSIONER OF POLICE
|
July 23, 2010 |
NARESH R GODARA Vs. VICE CHANCELLOR
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May 13, 2010 |
NARESH VISHNU CHAUHAN Vs. STATE OF GUJARAT
|
October 25, 2010 |
NARESHBHAI BALUBHAI GAMIT Vs. STATE OF GUJARAT
|
February 3, 2010 |
NARESHBHAII THAKORBHAI THAKKAR Vs. POLICE COMMISSIONER
|
January 27, 2010 |
NARESHWAR BABUBHAI SHARMA Vs. COMMISSIONER OF POLICE
|
October 28, 2010 |
NARGISHBEN ALIAS MUNNI ALIAS JUBEDABIBI Vs. STATE OF GUJARAT
|
July 9, 2010 |
NARMADABEN HIRABHAI PATEL Vs. SHANTILAL CHHITABHAI PATEL
|
August 27, 2010 |
NARSHIBHAI MAVJIBHAI MUNGARA Vs. GUJARAT WATER SUPPLY AND SEWERAGE BOARD
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November 18, 2010 |
NASIR ALIAS RAJU SATARBHAI MOGAL Vs. STATE OF GUJARAT
|
May 10, 2010 |
NASIR SHABBIR SHAIKH Vs. STATE OF GUJARAT
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February 19, 2010 |
NASIRMOHMAD Vs. STATE OF GUJARAT
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August 26, 2010 |
NATHABHAI LALLUBHAI THAKORE Vs. CHANCHALBEN W/O BHATHIBHAI GAGABHAI AND 6 ORS
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October 1, 2010 |
NATHABHAI MALANDBHAI Vs. STATE OF GUJARAT
|
March 23, 2010 |
NATHABHAI MALANDBHAI Vs. STATE OF GUJARAT
|
February 2, 2010 |
NATHABHAI PRABHUDAS PATEL Vs. STATE OF GUJARAT
|
August 3, 2010 |
NATHALAL LAXMANBHAI SAGATHIA Vs. UDHYOGBHARTI KHADI GRAMODHYOG SANSTHA
|
December 3, 2010 |
NATHU KARA AND CORPORATION LTD Vs. GUJARAT STATE CONSTRUCTION COMPANY LTD
|
June 18, 2010 |
NATHUBHAI M WAGHELA Vs. STATE OF GUJARAT
|
January 29, 2010 |
NATHUBHAI PREMABHAI LAAD Vs. STATE OF GUJARAT
|
August 4, 2010 |
NATIONAL DAIRY DEVELOPMENT BOARD Vs. BOSE ENGINEERING AND MARKETING COMPANY
|
July 28, 2010 |
NATIONAL DAIRY DEVELOPMENT BOARD Vs. BOSE ENGINEERING AND MARKETINGCOMPANY
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May 14, 2010 |
NATIONAL INSURANCE CO LTD Vs. VIHABHAI AJABHAI PATEL
|
August 12, 2010 |
NATIONAL INSURANCE CO. LTD. Vs. RANJANBEN WD/O. MAHENDRA PUJ AND ORS.
|
March 15, 2010 |
NATIONAL INSURANCE CO. LTD. Vs. KAUSHIK NARENDRABHAI RAJGURU
|
July 30, 2010 |
NATIONAL INSURANCE COMPANY Vs. RASIKBHAI POPATLAL DARJI
|
February 11, 2010 |
NATIONAL INSURANCE COMPANY LIMITED Vs. BABUBEN
|
August 16, 2010 |
NATVARGIRI SHIVGIRI GOSWAMI Vs. UNION OF INDIA
|
November 15, 2010 |
NATVARLAL AMBALAL PATEL Vs. STATE OF GUJARAT
|
April 8, 2010 |
NATVARLAL DWARKADAS SONI Vs. MUKESH SANALAL SHIKLIKAR
|
September 17, 2010 |
NATWARBHAI GIRDHARBHAI PATEL Vs. JATINBHAI MAHESHBHAI MEHTA
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July 27, 2010 |
NAUTAMBA PARMAR Vs. DISTRICT HEALTH OFFICER AND APPROPRIATE AUTHORITY
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February 26, 2010 |
NAVIN FLOURINE INDUSTRIES Vs. B K RANA
|
October 8, 2010 |
NAVINBHAI KANNAN IYENGER Vs. STATE OF GUJARAT
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August 12, 2010 |
NAVINCHANDRA HIMMATLAL Vs. STATE OF GUJARAT
|
February 16, 2010 |
NAVINCHANDRA PRAMUKHLAL PATEL Vs. STATE OF GUJARAT
|
February 9, 2010 |
NAVINCHANDRA SANKALCHAND DALAL Vs. STATE OF GUJARAT
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August 4, 2010 |
NAVRACHANA EDUCATION SOCIETY Vs. JAYENDRABHAI B JOSHI
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March 2, 2010 |
NAVSARI NAGARPALIKA Vs. IMTIYAZ IBRAHIM TAILOR
|
August 12, 2010 |
NAYANBHAI D SWADIA Vs. STATE OF GUJARAT
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October 26, 2010 |
NAYEE MUKESH AMRUTBHAI Vs. STATE OF GUJARAT
|
May 10, 2010 |
NAYNABEN T MEHTA Vs. RAMESHBHAI AMBALAL MODI
|
March 19, 2010 |
NEELKAMAL PACKING Vs. GUJARAT URJA VIKAS NIGAM LTD
|
February 24, 2010 |
NEETABEN U CHOKSHI Vs. GUJARAT STATE FINANCIAL CORPORATION
|
January 27, 2010 |
NEHAL NAIK Vs. AHMEDABAD APPLIANCES PVT LTD
|
September 7, 2010 |
NENARAM A CHAUHAN Vs. GUJARAT WATER SUPPLY AND SEWERAGE BOARD
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June 14, 2010 |
NESTLE INDIA LIMITED Vs. STATE OF GUJARAT
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October 22, 2010 |
NETHARSH BASE COMPANY Vs. STATE OF GUJARAT
|
November 15, 2010 |
NEW AMBIKA SAHKARI MANDALI LTD Vs. CHARANSINH SHIVNARAYANSINH RAJPUT
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October 14, 2010 |
NEW AMBIKA SAHKARI MANDALI LTD Vs. DHARMENDRASING OMKARSING RAJPUT
|
October 14, 2010 |
NEW EDU GIRLS HIGH SCHOOL TRUST Vs. COMMISSIONER OF HIGHER EDUCATION
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April 21, 2010 |
NEW INDIA ASSURANCE CO LTD Vs. MILTONS PRIVATE LTD
|
April 13, 2010 |
NEW INDIA ASSURANCE CO LTD Vs. SONABHAI CHIMANBHAI PATEL
|
May 13, 2010 |
NEW INDIA ASSURANCE CO LTD Vs. SHANTABEN BAVA
|
February 26, 2010 |
NEW INDIA ASSURANCE CO LTD Vs. KASHIBEN VIBHABHAI DHOLKIYA
|
June 14, 2010 |
NEW INDIA ASSURANCE CO LTD Vs. HOORBAI IBRAHIM SUMARA DECD IBRAHIM SALEMAMAD SUMARA
|
June 17, 2010 |
NEW INDIA ASSURANCE CO LTD Vs. MINABEN JASWANTSINH VAGHELA
|
June 17, 2010 |
NEW INDIA ASSURANCE CO LTD Vs. MANOJBHAI KANUBHAI PATEL
|
July 27, 2010 |
NEW INDIA ASSURANCE CO LTD Vs. ASHWIN CHIMANLAL SHETH
|
September 21, 2010 |
NEW INDIA ASSURANCE CO LTD Vs. SHANTABEN KANTIBHAI JODHANI
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December 2, 2010 |
NEW INDIA ASSURANCE CO LTD Vs. SADRUMIYA RASULMIYA MALEK
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December 1, 2010 |
NEW INDIA ASSURANCE CO LTD Vs. MER ATHIYA KARSAN
|
December 14, 2010 |
NEW INDIA ASSURANCE CO LTD Vs. BABULAL DALURAM JAT (CHOUDHRI)
|
March 3, 2010 |
NEW INDIA ASSURANCE CO. LTD Vs. VIRAM VELA RABARI
|
November 30, 2010 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RANMALBHAI KACHARABHAI MODHVADIYA
|
December 2, 2010 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BURIBEN WIDOW OF SARMANBHAI RAMBHAI PARMAR
|
December 2, 2010 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BHARTIBEN ARVINDBHAI TADVI
|
August 12, 2010 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. COMMISSIONER FOR WORKMENS COMPENSATION AND ORS
|
December 30, 2010 |
NEW INDIA ASSURANCE COMPANY LIMTED Vs. MAYABEN JAMIYATMAL
|
December 2, 2010 |
NEW INDIA ASSURANCE COMPANY LTD Vs. HARIJAN DALABHAI JEMAL
|
April 23, 2010 |
NEW INDIA ASSURANCE COMPANY LTD Vs. ABDULGANI ARAB KUMBHAR
|
February 1, 2010 |
NEW MANEKCHOWK TEXTILE MILLS Vs. KISANDEVI MUNSHILAL
|
September 28, 2010 |
NEW PRABHU PARK CO OP HOUSING SOCIETY LTD Vs. STATE OF GUJARAT
|
February 25, 2010 |
NEW SHIVSHAKTI VIJAY SAW MILL Vs. STATE OF GUJARAT
|
May 3, 2010 |
NEW SHORROCK MILLS Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE
|
July 22, 2010 |
NEW SHORROCK MILLS DIVISION OF MAFATLAL Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE
|
October 27, 2010 |
NIKHIL NATWARLAL MEHTA Vs. RAJPIPLA NAGRIK SAHAKARI BANK LTD
|
October 19, 2010 |
NIKHILKUMAR INDRAVADANBHAI GOSWAMI Vs. STATE OF GUJARAT
|
May 3, 2010 |
NILESH ALIAS MAHARAJ ALIAS POPAT Vs. COMMISSIONER OF POLICE
|
July 15, 2010 |
NILESH RAMANBHAI PATEL Vs. STATE OF GUJARAT
|
February 26, 2010 |
NILESH VITHALBHAI PATEL Vs. JAGDISHCHANDRA PURSHOTTAM BHATT
|
September 1, 2010 |
NILESHBHAI BHIKHUBHAI AKVALIA Vs. COMMISSIONER OF POLICE
|
October 20, 2010 |
NILESHBHAI NARESHBHAI JOGRAJIYA Vs. STATE OF GUJARAT
|
October 27, 2010 |
NILESHBHAI NATUBHAI SHAH Vs. STATE OF GUJARAT
|
October 20, 2010 |
NILESHBHAI THAKORBHAI PATEL Vs. DISTRICT MAGISTRATE
|
May 14, 2010 |
NILESHBHAI VIJAYBHAI PANCHAL Vs. VADODARA POLICE COMMISSIONER
|
October 20, 2010 |
NILESHKUMAR BABUBHAI PATEL Vs. DEPUTY COLLECTOR AND 2
|
April 1, 2010 |
NILESHKUMAR BABULAL MODI Vs. STATE OF GUJARAT
|
December 20, 2010 |
NILESHKUMAR D PATELIYA Vs. EXECUTIVE ENGINEER AND 2 ORS
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May 4, 2010 |
NILESHKUMAR PRADYUMAN TRIVEDI Vs. STATE OF GUJARAT
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April 20, 2010 |
NILESHWARI M. SHAH Vs. STATE OF GUJARAT
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April 28, 2010 |
NIMESH KANAIYALAL BAROT Vs. STATE OF GUJARAT AND 1
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January 20, 2010 |
NIMESH KANAIYALAL BAROT Vs. STATE OF GUJARAT
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February 3, 2010 |
NINAMA GIRISHBHAI MAGANBHAI Vs. STATE OF GUJARAT
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May 3, 2010 |
NIRAMLKUMAR K PATEL Vs. STATE OF GUJARAT
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December 15, 2010 |
NIRANJAN B SHAH Vs. SURESH STEEL CORPORATION
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March 19, 2010 |
NIRANJAN SHANTILAL BHATT Vs. STATE OF GUJARAT
|
July 19, 2010 |
NIRANJANSING ALIAS RAHUL RAJESHWARSING THAKUR Vs. STATE OF GUJARAT
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December 8, 2010 |
NIRAV SURESHKUMAR SUKHADIA Vs. POLICE INSPECTOR
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September 30, 2010 |
NIRAV SYNTHETICS PVT LTD Vs. RAMANBHAI MULJIBHAI CHAUHAN
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July 30, 2010 |
NIRMA CHEMICAL WORKS PVT LTD Vs. NIRMAN HIGH SCHOOL
|
July 19, 2010 |
NIRMA CONSUMER CARE LIMITED Vs. STATE
|
May 13, 2010 |
NIRMALABEN Vs. STATE OF GUJARAT
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August 25, 2010 |
NIRMALABEN B TRIVEDI Vs. STATE OF GUJARAT
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August 4, 2010 |
NIRUBEN M DAVE Vs. AMBAJI GRAM PANCHAYAT
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April 16, 2010 |
NITABEN K TANDEL Vs. STATE OF GUJARAT
|
May 6, 2010 |
NITIN ALIAS SHADEV JAKSHIBHAI THAKORE Vs. COMMISSIONER OF POLICE
|
August 20, 2010 |
NITIN ALIAS SONU VIKRAMLAL MEHTA SINDHI MOTHER PRITIB Vs. STATE OF GUJARAT
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May 14, 2010 |
NITIN RAMESHCHANDRA BHATT Vs. STATE OF GUJARAT
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December 8, 2010 |
NITINBHAI JIVANLAL BAKRANIYA Vs. STATE OF GUJARAT
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August 20, 2010 |
NITINBHAI SAEVANTILAL SHAH Vs. MANUBHAI MANJIBHAI PANCHAL
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August 9, 2010 |
NITINKUMAR KANTILAL PARMAR Vs. STATE OF GUJARAT
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September 13, 2010 |
NITRO AROMATICS Vs. REGIONAL DIRECTOR
|
December 14, 2010 |
NOBLE CLEAN FUELS LIMITED Vs. UNION OF INDIA
|
August 12, 2010 |
NOBLE CLEAN FUELS LIMITED SAURABH K PARIKH Vs. UNION OF INDIA
|
August 26, 2010 |
NOBLE SECURITY AND DETECTIVE SERVICE PVT LTD Vs. JAYRAMBHAI BHARATBHAI BHARWAD
|
October 12, 2010 |
NOORMAHMAD RASULBHAI SHAIKH Vs. SIKANDARKHAN SAMSHERKHAN PATHAN
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July 20, 2010 |
NUTAN BAL VIDYALAYA Vs. ASSISTANT P F COMMISSIONER
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December 14, 2010 |
NUTAN BHARTI GRAM VIDYAPITH Vs. GOVERNMENT OF GUJARAT
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June 30, 2010 |
NUTAN KELAVANI TRUST Vs. STATE OF GUJARAT
|
March 30, 2010 |
O L OF LA-BEL LAMINATES PVT LTD Vs. RAMNIKLAL CHHAGANLAL PATEL
|
February 23, 2010 |
OCEANIC SOLVENT INDUSTRIES Vs. STATE OF GUJARAT
|
May 7, 2010 |
OFFICIAL LIQUIDATOR OF VARIOUSCOMPANIES Vs. STATE
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March 19, 2010 |
OIL AND NATURAL GAS COMMISSION Vs. S P PATEL
|
August 3, 2010 |
OIL AND NATURAL GAS COMMISSION Vs. H R BHARDIWALA
|
August 2, 2010 |
OIL AND NATURAL GAS COMMISSION LTD Vs. THAKOREBHAIO SOMABHAI PARMAR
|
September 30, 2010 |
OIL AND NATURAL GAS CORPORATION LIMITED Vs. BHULIBEN LALA RATANJI
|
September 7, 2010 |
OIL AND NATURAL GAS CORPORATION LIMITED Vs. HARJIBHAI ISHWARDAS PRAJAPATI
|
December 13, 2010 |
OIL AND NATURAL GAS CORPORATION LTD Vs. NAGARBHAI HARIBHAI
|
December 13, 2010 |
OIL AND NATURAL GAS CORPORATION LTD Vs. DESAI LALJIBHAI JAKASIBHAI
|
December 13, 2010 |
OIL AND NATURAL GAS CORPORATION LTD Vs. THAKOR KALYANJI DHULAJI
|
December 20, 2010 |
OLNO DISTRIBUTORS, THROUGH BHARATKUMAR SHAMBHULAL POPAT (THAKKAR) Vs. STATE OF GUJARAT
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February 8, 2010 |
OM SAINATH CARTING Vs. STATE OF GUJARAT
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October 28, 2010 |
OMPRAKASH BHANVARLAL JAIN Vs. STATE OF GUJARAT
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April 1, 2010 |
ONGC LTD Vs. BAROT JAYDEV AMBALAL
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May 14, 2010 |
ORG SYSTEMS LIMITED Vs. BRIGBHUSHAN RAMKEVAL PANDE
|
August 12, 2010 |
ORIENTAL AROMA CHEMICAL INDUS LTD Vs. GUJARAT INDIST DEVT CORP
|
February 26, 2010 |
ORIENTAL FIRE AND GENERAL INSU CO LTD Vs. GATSANGJI PRADHANSINGJI
|
September 28, 2010 |
ORIENTAL INSURANCE CO LTD Vs. SURATIBEN SHANABHAI HARIJAN
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September 30, 2010 |
ORIENTAL INSURANCE CO LTD Vs. PRABHABEN GANGARAM YADAV
|
September 7, 2010 |
ORIENTAL INSURANCE CO LTD Vs. DHANBAI KANJI GADHVI
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January 15, 2010 |
ORIENTAL INSURANCE CO LTD Vs. SHANTABEN NARANDAS LODHARI
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April 30, 2010 |
ORIENTAL INSURANCE CO LTD Vs. SHASHIKANT VADILAL SHAH
|
June 17, 2010 |
ORIENTAL INSURANCE CO LTD Vs. DHIRENDRASINH LAXMNSIN SOLANKI
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April 13, 2010 |
ORIENTAL INSURANCE CO LTD Vs. ALARKUMAR INDUBHAI DESAI AND ORS
|
December 8, 2010 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. VANITA KUNVAR
|
August 16, 2010 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. MOHAMMAD ISMILEMIYAN MOHAMMAD VORA
|
February 22, 2010 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. GUSHABHAI LAKHABHAI DHABHI
|
December 2, 2010 |
ORIENTAL INSURANCE COMPANY LTD Vs. RATHOD BHAGUBA KALUSINH
|
December 2, 2010 |
ORIENTAL INSURANCE COMPANY LTD Vs. RATHOD HALUSINH GUMANSINH
|
December 2, 2010 |
ORIENTAL INSURANCE COMPANY LTD Vs. MAYORKUMAR RAJUBHAI
|
February 23, 2010 |
ORIENTAL INSURANCE COMPANY LTD Vs. LILABEN RANCHHODBHAI
|
July 12, 2010 |
OZA MANHARBHAI TALSHIBHAI Vs. NARENDRAKAUMAR MAYARAM NAYAK
|
May 13, 2010 |
P B DESAI Vs. STATE OF GUJARAT
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December 14, 2010 |
P D SARASWAT Vs. UNION OF INDIA
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August 18, 2010 |
P H SATA Vs. STATE OF GUJARAT
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April 15, 2010 |
P K ENGINEERING Vs. GUJARAT URJHA VIKAS NIGAM LTD
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May 11, 2010 |
P K HOTHA Vs. STATE OF GUJARAT AND 3 ORS
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April 21, 2010 |
P M OIL AND NATURAL GAS CORP LTD Vs. SPL LAQ OFFICER AND ANR
|
December 13, 2010 |
P N VAIDYA ASST LAW OFFICER Vs. PADHNABH SILK MILLS
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February 26, 2010 |
P R SHIPBREAKING CORPORATION Vs. ARTI HANDA
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April 20, 2010 |
P V SHARMA Vs. STATE OF GUJARAT
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December 16, 2010 |
P.K. GUPTA Vs. MOHAN DASS, PRINCIPAL
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March 9, 2010 |
PACKING PRODUCTS PVT LTD Vs. ARUNBHAI RAVJIBHAI AMIN PRATIKSHA
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September 16, 2010 |
PACS CHEMICALS Vs. UNION OF INDIA
|
September 6, 2010 |
PADALIYA ASHOKBHAI RAMJIBHAI Vs. DISTRICT EDUCATION OFFICER
|
February 23, 2010 |
PAGI BHARATBHAI AMRABHAI Vs. STATE OF GUJARAT
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July 20, 2010 |
PALABHAI VASHRAMBHAI HARIJAN Vs. STATE OF GUJARAT
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May 21, 2010 |
PALIBEN MAGANBHAI PATEL Vs. GUJARAT ELECTRICITY BOARD
|
September 16, 2010 |
PALITANA NAGARPALIKA Vs. TARABEN BHANUBHAI
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August 26, 2010 |
PALITANA NAGARPALIKA Vs. USHABEN KHODABHAI
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October 26, 2010 |
PALITANA NAGARPALIKA Vs. KALUBHAI BACHUBHAI NAIYA
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October 26, 2010 |
PAMOL VILLAGE PANCHAYAT Vs. STATE OF GUJARAT
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July 28, 2010 |
PANA HARA BHATI Vs. STATE OF GUJARAT
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January 11, 2010 |
PANCHA MERAMAN Vs. PATEL GORDHAN LALJI BAKORI
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November 18, 2010 |
PANCHABHAI KARSANBHAI BAGICHA Vs. DEEPAKBHAI MULJIBHAI VASAN
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December 1, 2010 |
PANCHAL CHAMPABEN GOVINDBHAI Vs. STATE OF GUJARAT
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November 26, 2010 |
PANCHAL MAHENDRABHAI MAGANBHAI Vs. COMMANDENT
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April 21, 2010 |
PANCHHAM GROUP SEVA SAHKARI MANDALI LTD Vs. MAHENDRASINH DHIRUSINH MASANI
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August 5, 2010 |
PANCHSHIL EXIM PVT LTD Vs. UNION OF INDIA
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June 23, 2010 |
PANCHSHIL EXIM PVT. LTD. Vs. UNION OF INDIA (UOI)
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June 23, 2010 |
PANDYA AKSHAYKUMAR DAMODAR Vs. STATE OF GUJARAT
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August 31, 2010 |
PANKAJBHAI BHOGILAL MEHTA Vs. AHMEDABAD MUNICIPAL CORPORATION
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August 2, 2010 |
PANKAJBHAI CHANDUBHAI PARMAR Vs. STATE OF GUJARAT
|
March 22, 2010 |
PANKAJKUMAR MANEKLAL JADAV Vs. STATE OF GUJARAT
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November 18, 2010 |
PANKAJSINH WAGHELA Vs. STATE ELECTION COMMISSION
|
August 13, 2010 |
PANTHESHBHAI DASHRATBHAI PATEL Vs. DARSHANABEN P PATEL
|
August 10, 2010 |
PARADISE CINEMA Vs. STATE OF GUJARAT
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August 12, 2010 |
PARADISE CINEMA Vs. STATE OF GUJARAT
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March 29, 2010 |
PARAMOUNT CORPORATIONS Vs. MADHAVPURA MERCANTILE CO OP BANK LTD
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October 13, 2010 |
PARAS PHARMACEUTICALS LIMITED Vs. STATE
|
August 12, 2010 |
PARBAT ARSHI KUCHADIA Vs. STATE OF GUJARAT
|
January 15, 2010 |
PARBAT DAHYABHAI RABARI AND 2 ORS Vs. STATE OF GUJARAT AND ANR
|
December 30, 2010 |
PARBATBHAI MULUBHAI NANERA Vs. PORBANDAR NAGAR PALIKA
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September 21, 2010 |
PARESH A KOTHARI Vs. UNION OF INDIA
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June 15, 2010 |
PARESH JANARDAN JOSHI Vs. STATE OF GUJARAT
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April 20, 2010 |
PARESHBHAI @ LALO DINESHBHAI JAYSWAL Vs. STATE OF GUJARAT
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October 8, 2010 |
PARESHKUMAR CHATURDAS PATEL Vs. STATE OF GUJARAT
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February 24, 2010 |
PARESHKUMAR KALUBHAI VAGHELA Vs. STATE OF GUJARAT
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August 31, 2010 |
PARESHKUMAR KANTILAL MEHTA Vs. STATE OF GUJARAT
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February 9, 2010 |
PARI SHAILESHKUMAR GHANSHYAMBHAI Vs. HIRALAL B TRIVEDI AND SONS
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July 22, 2010 |
PARIMAL BHOGILAL PATEL Vs. STATE OF GUJARAT
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August 30, 2010 |
PARMAR ANILKUMAR NAROTAMDAS Vs. STATE OF GUJARAT
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October 19, 2010 |
PARMAR JAGDISHBHAI DHULABHAI Vs. STATE OF GUJARAT
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August 18, 2010 |
PARMAR JAYANTIBHAI KALIDAS Vs. STATE OF GUJARAT
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September 27, 2010 |
PARMAR KASHIBEN NATHABHAI Vs. STATE OF GUJARAT
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April 9, 2010 |
PARMAR MANHARSINH PRATAPSINH Vs. STATE OF GUJARAT
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May 3, 2010 |
PARMAR SAMUEL PHILIPBHAI Vs. CONFERENCE TREASURER GUJARAT REGIONAL CONFERENCE OF
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September 21, 2010 |
PARSHNATH ASTHANA Vs. STATE OF GUJARAT
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March 8, 2010 |
PARSHOTTAMBHAI VALABHAI KHATRANI Vs. STATE OF GUJARAT
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August 3, 2010 |
PARSINGBHAI MOHAMMADBHAI NAYAK Vs. STATE OF GUJARAT
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September 21, 2010 |
PARSOTTAMDAS CHHAGANLAL PADARIA Vs. THAKORLAL RAMNIKLAL PARIKH
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May 13, 2010 |
PARTH INDUSTRIES LIMITED Vs. STATE
|
May 14, 2010 |
PARTHASARATHY SESHAN IYENGAR Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 17, 2010 |
PASCHIM GUJARAT VIJ CO LTD Vs. HARJIBHAI GABHABHAI DAHYANI
|
July 30, 2010 |
PASCHIM GUJARAT VIJ CO LTD Vs. HAVABEN KASAM
|
August 12, 2010 |
PASCHIM GUJARAT VIJ CO LTD Vs. PARAS SHIP BREAKERS LTD
|
April 28, 2010 |
PASCHIM GUJARAT VIJ CO LTD Vs. PARAS SHIP BREAKERS LTD
|
April 27, 2010 |
PASCHIM GUJARAT VIJ COMPANY LTD Vs. MOHANBHAI GANDABHAI
|
April 13, 2010 |
PASCHIM GUJARAT VIJ COMPANY LTD Vs. PRAVINKUMAR DHIRENDRALAL DESAI
|
August 27, 2010 |
PASCHIM PETROCHAM LTD Vs. AUTHORISED OFFICER KOTAK MAHINDRA BANK LTD
|
January 11, 2010 |
PASWAN SANGEETAKUMARI RAMPALAT Vs. STATE OF GUJARAT
|
April 27, 2010 |
PATEL ALPABEN AMBALAL Vs. STATE OF GUJARAT
|
December 14, 2010 |
PATEL AND COMPANY Vs. STATE OF GUJARAT
|
December 2, 2010 |
PATEL BHAILALBHAI CHHAGANBHAI Vs. GOSWAMI SHIVGIR HIRAGIR
|
July 9, 2010 |
PATEL BHARATBHAI PARBHABHAI Vs. STATE OF GUJARAT
|
October 26, 2010 |
PATEL BHARATKUMAR BABULAL Vs. PATEL SHANTABEN
|
September 27, 2010 |
PATEL DAHYABHAI RAMJIBHAI Vs. MANAGER - RANUJ NAGRIK SAHAKARI BANK LTD
|
January 12, 2010 |
PATEL DAHYABHAI SAVGANBHAI Vs. STATE OF GUJARAT
|
August 23, 2010 |
PATEL DILIPBHAI TALASHIBHAI Vs. STATE OF GUJARAT
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April 15, 2010 |
PATEL FILTERS LIMITED Vs. VISHWESH C PATEL
|
October 11, 2010 |
PATEL FULJEEBHAI GHEMARBHAI Vs. STATE OF GUJARAT
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June 29, 2010 |
PATEL GOVINDBHAI RAMDAS Vs. STATE OF GUJARAT
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May 10, 2010 |
PATEL HIRABEN Vs. STATE OF GUJARAT
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July 20, 2010 |
PATEL HIRALAL VIRCHANDDAS Vs. PATEL HIRALAL MADHAVLAL
|
December 21, 2010 |
PATEL HITEABEN RAMANBHAI Vs. DIRECTOR
|
February 22, 2010 |
PATEL JAYESHKUMAR BHIKHABHAI Vs. STATE OF GUJARAT AND ORS
|
December 29, 2010 |
PATEL JIGNABEN BABULAL AND 56 ORS Vs. STATE OF GUJARAT
|
January 28, 2010 |
PATEL JYOTINDRA JETHALAL Vs. GUJARAT CO OPERATIVE OIL SEEDSGROWERS FEDERATION LTD
|
September 17, 2010 |
PATEL JYOTSANABEN N Vs. DISTRICT PRIMARY EDUCATION OFFICER
|
March 2, 2010 |
PATEL KANJIBHAI AMBALAL Vs. MODI MANJULABEN BABULAL
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October 22, 2010 |
PATEL KANTIBHAI NATHALAL Vs. STATE OF GUJARAT
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August 27, 2010 |
PATEL KESHAVLAL PURSHOTTAMDAS Vs. STATE OF GUJARAT
|
July 19, 2010 |
PATEL KIRANBHAI NAVNITBHAI Vs. DIRECTOR AGRICULTURE MARKETING AND RURAL
|
July 12, 2010 |
PATEL MANAHARBHAI R Vs. YAGNESH MADHUKANT SHUKAL
|
July 15, 2010 |
PATEL MUKESH SOMDAS Vs. DISTRICT DEVELOPMENT OFFICER
|
August 30, 2010 |
PATEL MULIBEN BABALDAS Vs. AMRUTLAL KHEMCHANDDAS
|
April 15, 2010 |
PATEL NATHUBHAI MADHAVLAL Vs. OIL AND NATURAL GAS CORPORATION
|
September 7, 2010 |
PATEL NATHUBHAI PITAMBERDAS Vs. STATE OF GUJARAT
|
March 23, 2010 |
PATEL NURJAHANBEN UMARJIBHAI Vs. PRINCIPAL
|
August 6, 2010 |
PATEL PINABEN DASHRATBHAI Vs. STATE OF GUJARAT
|
March 11, 2010 |
PATEL RAMABHAI VISABHAI Vs. KHODABHAI KHUSHALBHAI PATEL
|
December 8, 2010 |
PATEL RAMESHBHAI Vs. PRABHUDAS A PATEL
|
December 15, 2010 |
PATEL RAMILABEN SHIVRAM Vs. PATEL MAGANBHAI AMTHARAM
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May 13, 2010 |
PATEL RATILAL REVABHAI Vs. PROJECT MANAGER
|
April 8, 2010 |
PATEL RAVJIBHAI POPATBHAI Vs. MANSUKHLAL NAGJIBHAI
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May 13, 2010 |
PATEL RUCHITA LALBHAI Vs. STATE OF GUJARAT AND 2 ORS
|
April 30, 2010 |
PATEL SHANKERBHAI AMBALAL Vs. STATE OF GUJARAT
|
March 25, 2010 |
PATEL SHANTILAL BHURABHAI Vs. STATE OF GUJARAT
|
October 8, 2010 |
PATEL SITABEN Vs. VIKRAMBHAI KHODIDAS MOCHI
|
February 8, 2010 |
PATEL SOMABHAI DEVIDAS Vs. DAHYAJI SOMAJI THAKOR
|
December 30, 2010 |
PATEL TRADERS Vs. BHARAT SANCHAR NIGAM LTD
|
October 28, 2010 |
PATEL VAGHJIBHAI HIRABHAI Vs. PATEL MOTIBHAI HIRABHAI
|
December 2, 2010 |
PATEL VINUBHAI JIVABHAI Vs. STATE OF GUJARAT
|
September 27, 2010 |
PATHAN ARIFULLA KHAN MURTUJA KHAN Vs. DIVISIONAL SECURITY COMMISSIONER
|
April 12, 2010 |
PATHAN SALMANKHAN MOHAMAD SIDIKI Vs. AHMEDABAD MUNICIPAL CORPORATION
|
December 29, 2010 |
PATNI MANJULABEN CHIMANBHAI Vs. STATE OF GUJARAT AND 1
|
April 9, 2010 |
PATRAMAL ALIAS PATU NARAN GADHVI Vs. DISTRICT MAGISTRATE
|
August 6, 2010 |
PAVANKUMAR SHARMA Vs. STATE OF GUJARAT
|
November 23, 2010 |
PEERMOHMED B PATEL PROPRIETOR OF GLOBE DETECTIVE SERVICE Vs. ARCHANA PLANTS AND EQUIPMENTS PVT LTD
|
April 26, 2010 |
PEOPLES CO-OP CREDIT SOC LTD Vs. STATE OF GUJARAT
|
February 17, 2010 |
PEPSICO INDIA HOLDINGS PVT LTD Vs. MONSLIADS RAJENDRA R SHAH
|
April 16, 2010 |
PERFECT WOVEN SACKS PVT LTD Vs. GUJARAT URJA VIKAS NIGAM LTD
|
February 8, 2010 |
PERUMAL ALIAS SHIVA SUPAIYA MUDLIYAR Vs. STATE OF GUJARAT
|
May 13, 2010 |
PETHA GOVIND DANGAR Vs. ELECTROTHEM INDIA LIMITED
|
February 3, 2010 |
PHATANDAS CHELLARAM BHARANEY Vs. KASHIBEN I PATELIA
|
November 25, 2010 |
PHILOMINA DICKSON Vs. STATE OF GUJARAT
|
December 29, 2010 |
PINAL NAVNITBHAI PATEL Vs. STATE OF GUJARAT
|
March 30, 2010 |
PINKA ALIAS PINKEY Vs. STATE OF GUJARAT
|
November 25, 2010 |
PINKIBEN ALIAS PINKA RAMESHBHAI CHUNARA Vs. COMMISSIONER OF POLICE
|
May 13, 2010 |
PINKIBEN HITESHKUMAR UPADHYAYA Vs. HITESHKUMAR MULSHANKER BHATT
|
January 28, 2010 |
PINTOO FAKIRA BHOY Vs. STATE OF GUJARAT
|
July 15, 2010 |
PIOMA INDUSTRIES Vs. SHYAM BABULAL
|
October 20, 2010 |
PIRKHA LALKHA PATHAN AND ORS Vs. BANUBA NASRUBHAI AND ORS
|
October 8, 2010 |
PIRSABMIYA NABIMIYA MALEK Vs. STATE OF GUJARAT
|
March 19, 2010 |
PITAMBARBHAI HARIBHAI PARMAR Vs. STATE OF GUJARAT
|
November 18, 2010 |
PITAMBERBHAI MANGALDAS PARMAR Vs. AHMEDABAD MUNICIPAL CORPN
|
December 3, 2010 |
PITAMBERDAS RAMCHANDRA VATWANI Vs. GIRISHKUMAR TULSIBHAI MAKWANA
|
March 29, 2010 |
PIYUSHKUMAR H YOGANANDI Vs. STATE OF GUJARAT
|
March 8, 2010 |
PK SASIDHARAN NAIR Vs. UNION OF INDIA
|
January 11, 2010 |
PLATINUM INVESTMENT SERVICES CORP Vs. UNION OF INDIA
|
July 21, 2010 |
POLYLINK POLYMERS I LTD Vs. LAXMI TIMBER MART
|
May 13, 2010 |
POLYMERS INDUSTRIES Vs. KIRITBHAI RATILAL SHAH
|
December 28, 2010 |
POONAM MAFATBHAI SOLANKI Vs. AAJA METAL AND TUBE PVT LTD
|
September 16, 2010 |
POPATBHAI M BHATIA Vs. STATE OF GUJARAT
|
June 18, 2010 |
PORT OFFICER Vs. NAVINCHANDRA AMRUTLAL RATHOD
|
August 12, 2010 |
PORT OFFICER Vs. DHARMENDRA KHIMJI VAGHELA
|
August 12, 2010 |
PORT OFFICER Vs. KALIDASBHAI ZALA
|
August 12, 2010 |
POWER SPORTS Vs. VIJAYKUMAR TRIKAMLAL PANDEJI
|
July 12, 2010 |
PRAAVEEN RAMESH GHUWALEWALA Vs. NEETA PRAVEEN GHUWALEWALA
|
July 20, 2010 |
PRABHATSING MANGALBHAI CHAVDA Vs. STATE OF GUJARAT
|
August 18, 2010 |
PRABHATSINH BHARATSINH PARMAR Vs. STATE OF GUJARAT
|
April 15, 2010 |
PRABHATSINH PRATAPSINH CHAUHAN Vs. SHANKARSINH LAXMANSINYH VAGHELA
|
August 11, 2010 |
PRABHUDAS GOKALDAS Vs. DAHIBEN ARJANDAS
|
September 13, 2010 |
PRABHUDASBHAI MOTIBHAI PATEL Vs. STATE OF GUJARAT
|
August 6, 2010 |
PRADEEP ALIAS KALLA MOHANSING HAKIMSING RAJPUT Vs. COMMISSIONER OF POLICE
|
March 22, 2010 |
PRADEEP N SHARMA Vs. STATE OF GUJARAT
|
March 3, 2010 |
PRADEEP RASIKLAL PITHADIA Vs. GUJARAT PUBLIC SERVICE COMMISSION
|
January 18, 2010 |
PRADEEP SHARMA Vs. STATE OF GUJARAT
|
October 28, 2010 |
PRADHYUMAN GANPATBHAI BARIYA Vs. STATE OF GUJARAT
|
October 20, 2010 |
PRADIP ALIAS ASHOK ALIAS MANOJ SUBASHBHAI Vs. STATE OF GUJARAT
|
September 21, 2010 |
PRADIP MANUBHAI RANPARIYA Vs. STATE OF GUJARAT
|
October 19, 2010 |
PRADIP RAMCHANDRA PAVAR Vs. STATE OF GUJARAT
|
February 8, 2010 |
PRADIPBHAI TEJABHAI PARMAR Vs. STATE OF GUJARAT
|
February 2, 2010 |
PRADIPKUMAR KANTILAL RAVAL Vs. STATE OF GUJARAT
|
December 28, 2010 |
PRADIPKUMAR RAMSAMUJ JAISWAL Vs. STATE OF GUJARAT
|
October 27, 2010 |
PRADYUMANSINH SURENDRASINH RANA Vs. SHILABA MADHAVSINHJI SODHA
|
January 28, 2010 |
PRAFUL NANUBHAI THAKER Vs. STATE OF GUJARAT
|
February 10, 2010 |
PRAFULABEN PRAVINBHAI GOHIL Vs. PRABHULAL MEGHJI GOHIL
|
April 23, 2010 |
PRAFULBHAI MADHAVLAL TRIVEDI Vs. STATE OF GUJARAT
|
May 4, 2010 |
PRAFULBHAI MULSHANKER NAYAK Vs. TALOD NAGARPALIKA MUN BOROUGH
|
April 22, 2010 |
PRAFULBHAI RAMABHAI SHUKLA Vs. ADMINISTRATOR
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July 22, 2010 |
PRAFULCHANDRA NATWARLAL JAYSWAL Vs. STATE OF GUJARAT
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July 23, 2010 |
PRAFULCHANDRA PURSHOTTAMDAS PANCHAL Vs. DISTRICT COLLECTOR
|
May 6, 2010 |
PRAFULKUMAR ALIAS ABHAIKUMAR AMRUTLAL SHAH Vs. MOHANBHAI BHULABHAI BHANDARI
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May 4, 2010 |
PRAGATI EDUCATION AND CHARITABLE TRUST Vs. STATE OF GUJARAT
|
February 26, 2010 |
PRAGNABEN RAJNIKANT PANDYA Vs. STATE OF GUJARAT
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October 25, 2010 |
PRAGNESH MUKUNDBHAI DAVE Vs. STATE OF GUJARAT
|
January 29, 2010 |
PRAHALADRAI GUPTA, MANAGING DIRECTOR OF KAPIL ROLLER MILLS AND 2 ORS Vs. BABUBHAI UMEDBHAI PATEL AND ANR
|
April 16, 2010 |
PRAHLAD PANKU MARATHE Vs. STATE OF GUJARAT AND ORS
|
October 29, 2010 |
PRAHLAD RAMJIBHAI THAKORE Vs. COMMISSIONER OF POLICE
|
December 22, 2010 |
PRAHLADBHAI MOHANBHAI GOSA Vs. STATE OF GUJARAT
|
October 18, 2010 |
PRAHLADJI SALUJI THAKORE Vs. DISTRICT SUPPLY OFFICER
|
February 9, 2010 |
PRAJAPATI AMBARAM NAGARBHAI Vs. PRAJAPATI HARJIBHAI
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May 5, 2010 |
PRAJAPATI DHULABHAI DHANABHAI AND 51 ORS Vs. CHAVADA AMTHUBA WIDOW OF KARNAJI MADHUJI AND 6 ORS
|
October 4, 2010 |
PRAJAPATI JOITABHAI MAGANBHAI Vs. ENGINEER UTTAR GUJARAT VIJ CO LTD
|
April 19, 2010 |
PRAKASH ALIAS BALU DHARAMDAS BASANTANI Vs. PUNAM ALIAS GOVINDRAM JAMNADAS
|
April 27, 2010 |
PRAKASH ALIAS CHAKO JASWANTSINH PARMAR Vs. STATE OF GUJARAT
|
August 26, 2010 |
PRAKASH ALIAS SONU BHOJUMAN TAHELRAMANI Vs. STATE OF GUJARAT
|
August 12, 2010 |
PRAKASH DIAMOND PRIVATE LIMITED Vs. UNION OF INDIA
|
May 3, 2010 |
PRAKASH MOHANLAL SUTARIYA Vs. SECRETARY TO GOVT OF GUJARAT AND 2
|
April 9, 2010 |
PRAKASHBHAI ARJUNBHAI SONKAR MARATHI Vs. STATE OF GUJARAT
|
July 15, 2010 |
PRAKASHBHAI FULABHAI KAKADIA Vs. DEBTS RECOVERY TRIBUNAL
|
July 15, 2010 |
PRAKASHBHAI NAGARDAS SANGHVI Vs. KUNJBALABEN BHUPENDRAKUMAR SHAH
|
April 28, 2010 |
PRAKASHBHAI RAGHUNATHBHAI MEVADA Vs. COMMISSIONER OF POLICE
|
August 6, 2010 |
PRAKASHBHAI SHASHIKANTBHAI VANKANI Vs. DEPUTY ESTATE OFFICER
|
September 6, 2010 |
PRALHAD Vs. STATE OF MAHARASHTRA
|
September 15, 2010 |
PRAMODKUMAR DAS Vs. COMMISSIONER OF HEALTH
|
April 26, 2010 |
PRANAV A RAVAL Vs. STATE OF GUJARAT
|
May 3, 2010 |
PRANAV RAMESH SHAH Vs. SHASHI KUMAR MOHATA
|
September 8, 2010 |
PRANIT K NANAVATI Vs. UNION OF INDIA
|
August 23, 2010 |
PRATAP C SHAH Vs. STATE OF GUJARAT
|
June 14, 2010 |
PRATAP VAJESING PARMAR (CHHARA) THROUGH SUSHMA VICKY CHHARA Vs. COMMISSIONER OF POLICE
|
May 14, 2010 |
PRATAPBHAI BACHUBHAI BHAKHADA Vs. STATE OF GUJARAT
|
April 9, 2010 |
PRATAPBHAI MAGANBHAI VYAS Vs. DIVISIONAL CONTROLLER GUJRAT STATE ROAD TRANSPORT CORPN
|
August 25, 2010 |
PRATAPBHAI NAVALABHAI BARIA Vs. STATE OF GUJARAT
|
September 13, 2010 |
PRATAPBHAI TAPUBHAI CHAVADA Vs. PASCHIM GUJARAT VIJ COMPANY LTD
|
May 6, 2010 |
PRATAPSING MAHENDRASING SIKH Vs. STATE OF GUJARAT
|
April 5, 2010 |
PRATAPSINH JIVSINH DABHI Vs. STATE OF GUJARAT
|
February 5, 2010 |
PRATIK ALIAS PINTUJI JAYANTIJI THAKORE Vs. STATE OF GUJARAT
|
November 22, 2010 |
PRATIKSHA H RAVAL Vs. GUJARAT UNIVERSITY
|
March 2, 2010 |
PRAVIN ALIAS BAKUL PRANLAL MEHTA THROUGH HARISH SHANKARBHAI Vs. STATE OF GUJARAT AND ORS
|
October 25, 2010 |
PRAVIN HIMATBHAI PUROHIT Vs. PASCHIM GUJARAT VIJ COMPANY LTD
|
February 16, 2010 |
PRAVINABEN Vs. CHANDRABEN NAVNITLAL MODI
|
January 15, 2010 |
PRAVINBHAI DHANJIBHAI BHIKHABHAI BHOI Vs. STATE OF GUJARAT
|
May 11, 2010 |
PRAVINBHAI HARILAL BHATT Vs. HANSABEN HARGOVIND PATEL
|
March 19, 2010 |
PRAVINBHAI JETHABHAI PARMAR Vs. STATE OF GUJARAT
|
October 25, 2010 |
PRAVINBHAI KARSANBHAI DESAI Vs. STATE OF GUJARAT
|
March 25, 2010 |
PRAVINBHAI KASHIRAMBHAI PATEL Vs. STATE OF GUJARAT
|
February 18, 2010 |
PRAVINBHAI KUVARSINH VAGHELA Vs. COMMISSIONER OF POLICE
|
January 28, 2010 |
PRAVINBHAI MAFATLAL SHAH Vs. STATE OF GUJARAT
|
August 13, 2010 |
PRAVINBHAI MAFATLAL SHAH Vs. STATE OF GUJARAT
|
August 27, 2010 |
PRAVINBHAI MOTIBHAI PATEL Vs. DEPUTY COLLECTOR
|
September 27, 2010 |
PRAVINBHAI NARENDRABHAI PATEL Vs. STATE OF GUJARAT
|
October 20, 2010 |
PRAVINBHAI VALJIBHAI BHANUSHALI Vs. STATE OF GUJARAT
|
August 17, 2010 |
PRAVINBHAI VANAJI CHUNARA Vs. STATE OF GUJARAT
|
October 19, 2010 |
PRAVINCHANDRA NATVARLAL JANI Vs. O L OF OMEX INVESTORS LIMITED
|
September 21, 2010 |
PRAVINKUMAR GORDHANDAS PATEL Vs. DISTRICT PANCHAYAT AND 1
|
April 6, 2010 |
PRAVINKUMAR JANKIDAS SADHU Vs. STATE OF GUJARAT
|
August 11, 2010 |
PRAVINKUMAR KANTILAL DAVE Vs. DISTRICT DEVELOPMENT OFFICER AND CHAIRMAN
|
September 7, 2010 |
PRAVINKUMR AMBALAL PURABIA AND ANR Vs. STATE OF GUJARAT AND ORS
|
September 24, 2010 |
PRAVINSINH DILIBHA Vs. DISTRICT REGISTRAR
|
October 19, 2010 |
PRAVINSINH MAVSINH RATHOD Vs. S L M INDUSTRIES LTD
|
September 14, 2010 |
PRECISION ELECTRONIC INDIA LTD Vs. PJ TRIVEDI
|
August 17, 2010 |
PREMADEVI AVINASHSINGH Vs. UNION OF INDIA
|
March 4, 2010 |
PREMIBEN DURLABHBHAI PATEL Vs. SUMANBHAI PREMABHAI PATEL (DHODIA)
|
November 26, 2010 |
PREMILABEN RAJUBHAI CHHAGANBHAI KAHAR Vs. COMMISSIONER OF POLICE
|
February 23, 2010 |
PREMSHANKAR CHANDULAL RAVAL Vs. RUKHIBEN MEGHRAJBHAI PARMAR
|
December 21, 2010 |
PREMSHANKER HARGOVINDBHAI JOSHI Vs. CHIEF OFFICER
|
August 18, 2010 |
PRERNA INFRASTRUCTURE PVT LTD Vs. OFFICIAL LIQUIDATOR OF GUJARAT OIL AND INDUSTRIES LTD
|
February 18, 2010 |
PRESIDENT Vs. VAGHELA BABUBHAI SAMABHAI
|
March 15, 2010 |
PRESIDENT Vs. KALUBHAI JORAJIBHAI DAMOR
|
August 9, 2010 |
PRESIDENT KALOL DUDH VAPARNARIYONI SAHKARI MANDLI LTD Vs. TEJPAL SHIVLAL SHAH
|
July 26, 2010 |
PRITAMDAS VISHANDAS TRILOKANI Vs. STATE OF GUJARAT
|
November 29, 2010 |
PRITESHBHAI MULJIBHAI AMIN Vs. STATE OF GUJARAT
|
June 16, 2010 |
PRITHI PAUL SINGH SETHI DIRECTOR OF ENYSS 2 FASHION LT Vs. TWIST SPIN INDUSTRY
|
October 14, 2010 |
PRITI BABUBHAI CHUDASMA Vs. PRAVINBHAI RAOJIBHAI DESAI
|
May 13, 2010 |
PRITI CORPORATION Vs. STATE OF GUJARAT
|
November 18, 2010 |
PRIYALAXMI INDUSTRIAL CO OPERATIVE ESTATE LIMITED Vs. COLLECTOR AHMEDABAD
|
May 12, 2010 |
PRIYANKABEN NARENDRASINGH PUVAR Vs. STATE OF GUJARAT
|
May 3, 2010 |
PRIYANKKUMAR VIJAYKUMAR Vs. STATE OF GUJARAT AND 2 ORS
|
April 30, 2010 |
PROJECT MANAGER Vs. PATEL GOVINDBHAI SHANKARBHAI
|
December 13, 2010 |
PROJECT MANAGER Vs. PATEL DAHYABHAI RANCHHODDAS
|
December 13, 2010 |
PROJECT MANAGER Vs. SHAKRABHAI SHANKARBHAI RAVAL
|
December 8, 2010 |
PROVIDENT FUND COMISSIONER Vs. DENA BANK MANAGER
|
April 22, 2010 |
PUJABHAI VIRABHAI SARVAIYA Vs. JITENDRA KESHUBHAI SUTREJA AND 1
|
January 18, 2010 |
PULIN KANIYALAL MEHTA Vs. VADODARA MUNICIPAL CORPORATION
|
July 21, 2010 |
PUNA KORSI MAHESHWARI Vs. STATE OF GUJARAT
|
April 27, 2010 |
PUNABHAI DUKALIYABHAI GAMIT Vs. STATE OF GUJARAT
|
August 16, 2010 |
PUNABHAI GOPALBHAI DHOLAKIA Vs. STATE OF GUJARAT
|
July 15, 2010 |
PUNAM CHAND HAJARILAL VARMA (MARVADI) Vs. COMMISSIONER OF POLICE AND 2 ORS
|
May 14, 2010 |
PUNAMBHAI CHANDUBHAI KAHAR Vs. COMMISSIONER OF POLICE
|
August 26, 2010 |
PUNAMCHAND AMRUTLAL PATEL Vs. CELLULOSE PRODUCT OF INDIA PRIVATE LIMITED
|
August 17, 2010 |
PUNIA RAMCHANDRA Vs. WESTERN RAILWAY
|
December 30, 2010 |
PUNJAB NATIONAL BANK Vs. SEVEN BROTHERS
|
January 28, 2010 |
PUNJALIBEN KHIMABHAI PARGI Vs. STATE OF GUJARAT
|
September 16, 2010 |
PURSHOTAM GHUSABHAI TAPUBHAI HEIR OF GHUSABHAI TAPUBHAI Vs. STATE OF GUJARAT
|
January 29, 2010 |
PURSOTTAMBHAI GIRDHARBHAI PATEL Vs. STATE OF GUJARAT
|
December 13, 2010 |
PUSHPABEN JAGDISHPRASAD MEENA Vs. STATE OF GUJARAT
|
September 3, 2010 |
PUSHPABEN JAIDEEPBHAI MORI Vs. INDIAN OIL CORPORATION LTD
|
July 15, 2010 |
PUSHPABEN PUNAMCHANDRA MUDHE THYA Vs. STATE OF GUJARAT
|
October 5, 2010 |
PWD EMPLOYEES UNION Vs. STATE OF GUJARAT
|
February 8, 2010 |
PWD EMPLOYEES UNION & 214 Vs. STATE OF GUJARAT & 3
|
October 29, 2010 |
R G THAKOR Vs. STATE OF GUJARAT
|
July 12, 2010 |
R H PATEL Vs. RELIANCE INDUSTRIES LIMITED
|
December 16, 2010 |
R J ZALA Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
March 2, 2010 |
R K TECHNICAL INSTITUTE Vs. PATEL ARVINDBHAI CHUNILAL
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October 25, 2010 |
R M HOSPITALITY PVT LTD Vs. STATE OF GUJARAT
|
July 9, 2010 |
R M SOLANKI Vs. STATE OF GUJARAT
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April 23, 2010 |
R N PRAJAPATI Vs. STATE OF GUJARAT
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February 1, 2010 |
RABARI BHEMABHAI RANCHODBHAI Vs. STATE OF GUJARAT
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August 27, 2010 |
RABARI BHURABHAI RATNABHAI Vs. SPECIAL LAND ACQUISITIION OFFICER
|
August 30, 2010 |
RABARI LASUBEN VASABHAI Vs. STATE OF GUJARAT
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October 28, 2010 |
RADHABEN Vs. STATE OF GUJARAT
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February 1, 2010 |
RADHABEN GOPALBHAI Vs. EMPLOYEES STATE INSURANCE LTD
|
August 27, 2010 |
RADHESHYAM DEVELOPERS Vs. OFFICIAL LIQUIDATOR OF SHREE VALLABH GLASS WORKS LTD
|
August 13, 2010 |
RADHIKA PETROLEUM Vs. UNION OF INDIA
|
December 10, 2010 |
RAFIKMIYA ALIAS RAFIK KALIYA LALMIYA SHAIKH Vs. STATE OF GUJARAT
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May 13, 2010 |
RAFIQ ALIAS GAY GANIBHAI SHAIKH Vs. STATE OF GUJARAT
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February 8, 2010 |
RAFIQBHAI IMAMBHAI SIPAI Vs. STATE OF GUJARAT
|
July 23, 2010 |
RAGHUVEER SYNTHETICS LIMITED Vs. DHARMABEN KISHANBHAI
|
October 11, 2010 |
RAGHUVIR AGGRAWAL Vs. STATE OF GUJARAT
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March 15, 2010 |
RAHEMANBHAI KASAMBHAI VANORA Vs. MANIBHAI RAMABHAI
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July 30, 2010 |
RAHEMATBOO RAHIMKHAN PATHAN Vs. DISTRICT COLLECTOR
|
March 2, 2010 |
RAHIM BABUBHAI MANSURI Vs. STATE OF GUJARAT
|
October 29, 2010 |
RAHIMBHAI AAHEMADBHAI KURESHI ALIAS KESHAI MALAJI THAKORE Vs. STATE OF GUJARAT
|
October 11, 2010 |
RAHIMKHAN ALIAS FIROZKHAN BADARKHAN PATHAN Vs. STATE OF GUJARAT
|
November 29, 2010 |
RAHISHBEG RAMZANBEG MIRZA Vs. STATE OF GUJARAT
|
May 13, 2010 |
RAHUL SHAW HEAD OF SALES SPORTS ZEE ENTERTAINMENT LTD Vs. STATE OF GUJARAT
|
November 18, 2010 |
RAICHANDJI PUJAJI VAGHELA & 36 Vs. STATE OF GUJARAT & 15
|
September 30, 2010 |
RAINBOW SURGICAL DRESSING MANUFACTURING CO Vs. STATE OF GUJARAT
|
July 28, 2010 |
RAJABHAI R GADHAVI Vs. DIVISIONAL CONTROLLER
|
May 14, 2010 |
RAJAVI SPORTS CLUB PVT LTD Vs. DEPUTY DISTRICT SUPERINTENDENTOF POLICE
|
February 15, 2010 |
RAJDIPSINH JASWANTSINHJI JADEJA Vs. STATE OF GUJARAT
|
February 9, 2010 |
RAJENDRA JAIN ALIAS JIRAWALA LAXMANDAS Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 25, 2010 |
RAJENDRA NATH DATT S/O KAILASH NATH DATT Vs. STATE OF GUJARAT
|
February 24, 2010 |
RAJENDRA RAMNOKAR PANDEY Vs. JAWAHAR KANTILAL VAKHARIA
|
July 27, 2010 |
RAJENDRA RATILAL DALAL Vs. DHARMISTHABEN
|
August 9, 2010 |
RAJENDRA S KABUTARWALA Vs. GSFC
|
September 3, 2010 |
RAJENDRA VASANTLAL SHAH Vs. CENTRAL INFORMATION COMMISSIONER
|
November 26, 2010 |
RAJENDRABHAI KALIDAS VASAVA Vs. STATE OF GUJARAT
|
December 29, 2010 |
RAJENDRABHAI MUKUNDRAI BHATT Vs. DEVENDRA NATWARLAL SHAH
|
October 1, 2010 |
RAJENDRAKUMAR SHRIKHANDELAL YADAV Vs. STATE OF GUJARAT
|
August 20, 2010 |
RAJENDRAKUMAR TEKRIWAL Vs. UNIQUE CONSTRUCTION PVT LTD
|
February 2, 2010 |
RAJENDRASING PAHADSING SOLANKI Vs. COMMISSIONER OF POLICE
|
February 24, 2010 |
RAJENDRASINH GYANSINH BHARADWAJ Vs. STATE OF GUJARAT
|
April 15, 2010 |
RAJESH @ RAJU S/O NATHUBHAI KOLI PATEL THROUGH AJYAKUMAR CHH Vs. STATE OF GUJARAT AND ORS
|
October 25, 2010 |
RAJESH ALIAS BHURIYO KARSHANBHAI PARMAR Vs. STATE OF GUJARAT
|
October 21, 2010 |
RAJESH AND SONU PARSHRAM CHETNANI SINDHI Vs. STATE OF GUJARAT
|
January 12, 2010 |
RAJESH HARMANBHAI PARMAR Vs. STATE OF GUJARAT
|
February 4, 2010 |
RAJESH SHAMALBHAI BARIYA Vs. COMMISSIONER OF POLICE
|
July 16, 2010 |
RAJESHBHAI BAKURBHAI SALAT Vs. STATE OF GUJARAT
|
October 27, 2010 |
RAJESHBHAI SHAMBHUBHAI VORA Vs. STATE OF GUJARAT AND ANR
|
January 12, 2010 |
RAJESHBHAI VIRABHAI LOKHIL Vs. STATE OF GUJARAT
|
August 26, 2010 |
RAJESHKUMAR CHANDRAKANT TRIVEDI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 29, 2010 |
RAJESHKUMAR CHHOTABHAI PATEL Vs. STATE OF GUJARAT
|
February 26, 2010 |
RAJESHKUMAR NANSINH PATEL Vs. STATE OF GUJARAT
|
October 19, 2010 |
RAJESHKUMAR SAYTANARAYAN VASHISHTH Vs. STATE OF GUJARAT
|
August 12, 2010 |
RAJESHRIBEN Vs. RAJNIKANT SHANTILAL SISODIYA
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August 2, 2010 |
RAJESHWARIBEN Vs. RAMJILAL PRABHATLAL GUJJAR
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November 16, 2010 |
RAJGOUR ISHWARJI DIPAJI Vs. STATE OF GUJARAT
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May 13, 2010 |
RAJHANS VEGETABLE OIL REFINERY PVT. LTD Vs. STATE OF GUJARAT
|
December 10, 2010 |
RAJIBEN KALIDAS Vs. STATE OF GUJARAT
|
May 7, 2010 |
RAJKOT DISTRICT CO OPERATIVE BANK LTD Vs. REGISTRAR CO OPERATIVE SOCIETIES
|
August 3, 2010 |
RAJKOT DISTRICT COOPERATIVE DAIRY EMPLOYEES UNION Vs. STATE OF GUJARAT
|
January 13, 2010 |
RAJKOT DISTRICT PANCHAYAT Vs. LAXMISHANKAR GANDALAL RAVAL
|
July 29, 2010 |
RAJKOT DISTRICT PANCHAYAT Vs. RAJKOT JILLA MAZDOOR SANGH
|
July 29, 2010 |
RAJKOT DISTRICT PANCHAYAT & ORS Vs. STATE OF GUJARAT
|
May 5, 2010 |
RAJKOT MUNICIPAL CORPORATION Vs. DINESH VALLABHBHAI GOVANI
|
April 23, 2010 |
RAJKOT MUNICIPAL CORPORATION OFFICERS ASSOCIATION Vs. STATE OF GUJARAT AND 2 ORS
|
March 3, 2010 |
RAJKUMAR ALIAS MUKHI Vs. STATE OF GUJARAT
|
March 22, 2010 |
RAJKUMAR SANGAIAH PANDIYAN Vs. STATE OF GUJARAT
|
October 28, 2010 |
RAJKUMARSINH ALIAS PINTU DARBARSINH BHADORIYA Vs. COMMISSIONER OF POLICE
|
August 13, 2010 |
RAJNAGAR TEXTILE MILLS Vs. GUNVANT LALCHANDDAS KAYASTHA
|
April 6, 2010 |
RAJNIBALA Vs. STATE OF GUJARAT
|
August 10, 2010 |
RAJNIKANT A POTNIS Vs. NATIONAL TEXTILES CORPORATION GUJARAT LTD
|
June 14, 2010 |
RAJNIKANT BHIKHABHAI SHIVRAMDAS PRAJAPATI Vs. COMMISSIONER OF POLICE
|
May 13, 2010 |
RAJNIKANT DEVIDAS SHROFF Vs. PHARMA CHEM
|
March 8, 2010 |
RAJPUT KHENGARJI NATHAJI Vs. SECRETARY REVENUE DEPARTMENT
|
August 25, 2010 |
RAJPUT ODHABHAI HARIBHAI Vs. STATE OF GUJARAT
|
December 27, 2010 |
RAJPUT VADAJI AMRAJI Vs. STATE OF GUJARAT AND 3
|
January 15, 2010 |
RAJU ALIAS RAJU GENDI ROOPCHAND CHANDUMAL KRISHNANI Vs. STATE OF GUJARAT
|
May 14, 2010 |
RAJU ALIAS RAJU V I P MOHANBHAI PATIL Vs. STATE OF GUJARAT
|
May 13, 2010 |
RAJU KRUPAGIRI RAJPUT Vs. COMMISSIONER OF POLICE
|
May 13, 2010 |
RAJU ZIPA JADAV Vs. STATE OF GUJARAT
|
July 15, 2010 |
RAJUBHAI ALIAS BALKRISHNA SHIVAJIRAO PAWAR Vs. STATE OF GUJARAT
|
August 13, 2010 |
RAJUBHAI BHERUBHAI KHATIK Vs. STATE OF GUJARAT
|
July 9, 2010 |
RAJUBHAI CHANDRAKUMAR BHOJWANI Vs. STATE OF GUJARAT
|
September 20, 2010 |
RAJUBHAI CHHAGANBAHI RANA Vs. DISTRICT MAGISTRATE
|
August 27, 2010 |
RAJUBHAI G NAGRADIYA GUJARAT RAJYA ARDH SARKARI Vs. CHIEF EXECUTIVE OFFICER
|
April 26, 2010 |
RAJUBHAI GOSWAMI Vs. STATE OF GUJARAT
|
February 22, 2010 |
RAJUBHAI KEVALBHAI PATEL Vs. JETHABHAI CHHANABHAI RATHOD
|
May 13, 2010 |
RAJUBHAI LAXMANBHAI VASAVA Vs. STATE OF GUJARAT
|
December 2, 2010 |
RAJUBHAI MAANSINGBHAI SOLANKI Vs. RANGE FOREST OFFICER
|
September 3, 2010 |
RAJUBHAI MANGILAL TANK Vs. STATE OF GUJARAT
|
October 27, 2010 |
RAJUBHAI NAGINBHAI VAGHELA Vs. STATE OF GUJARAT
|
July 23, 2010 |
RAJUBHAI RATILAL PATEL Vs. AHMEDABAD TEXTILES INDUSTRYS RESEARCH ASSOCIATION
|
August 4, 2010 |
RAJULA NAGARPALIKA Vs. PANKAJKUMAR PRATAPRAI CHAUHAN AND ANR.
|
October 4, 2010 |
RAKESH ALIAS BHAVSAHEB SANTOSH PATIL Vs. STATE OF GUJARAT
|
July 9, 2010 |
RAKESH SURESHBHAI GOHEL THROUGH JIGNESH SURESHBHAI GOH Vs. STATE OF GUJARAT
|
September 24, 2010 |
RAKESHBHAI ALIAS ASHOK ALIAS SURESH ALIAS HARIRAM SHARMA Vs. STATE OF GUJARAT
|
September 14, 2010 |
RAKESHBHAI VITHALBHAI PATEL Vs. STATE OF GUJARAT
|
August 20, 2010 |
RAKESHSIGH ALIAS RAKLO DARBAR ALIAS DILIPSIGH RATHOD Vs. STATE OF GUJARAT
|
January 28, 2010 |
RAKHMAIBEN Vs. CHANDUBHAI JERAMBAHI PARMAR
|
August 12, 2010 |
RAMABEN B PATEL Vs. SIHOR NAGARPALIKA
|
June 15, 2010 |
RAMANBHAI Vs. STATE OF GUJARAT
|
August 13, 2010 |
RAMANBHAI CHHAGANLAL PATEL Vs. PRAVINBHAI JETHABHAI PATEL
|
May 13, 2010 |
RAMANBHAI K DABHI Vs. STATE OF GUJARAT
|
December 16, 2010 |
RAMANBHAI KHATRIBHAI VASAVA Vs. STATE OF GUJARAT
|
October 5, 2010 |
RAMANBHAI PUJABHAI SHARMA Vs. STATE OF GUJARAT
|
December 27, 2010 |
RAMANBHAI VALABHAI GAMETI Vs. STATE OF GUJARAT
|
February 10, 2010 |
RAMANBHAI VANMALIBHAI PATEL Vs. STATE OF GUJARAT
|
December 6, 2010 |
RAMASHANKAR FULCHAND YADAV Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
March 26, 2010 |
RAMAVAT TRUPTIBEN NAVINPRASAD Vs. STATE OF GUJARAT
|
April 20, 2010 |
RAMDAS KALUBHAI MALI Vs. STATE OF GUJARAT
|
August 4, 2010 |
RAMDEV INDUSTRIES Vs. UTTAR GUJARAT VIJ CO LTD
|
January 27, 2010 |
RAMESH PARSHOTTAMDAS PATEL Vs. VIPUL C PATEL
|
March 19, 2010 |
RAMESH RASIKBHAI MAKWANA Vs. STATE OF GUJARAT AND ORS
|
December 29, 2010 |
RAMESH SHRAVANKUMAR KOSHTI Vs. STATE OF GUJARAT AND ORS
|
October 25, 2010 |
RAMESHBHAI ALIAS GOTLO AMBALAL PARMAR Vs. STATE OF GUJARAT
|
February 11, 2010 |
RAMESHBHAI ASKARANDAS VYAS Vs. STATE OF GUJARAT
|
February 23, 2010 |
RAMESHBHAI BABUBHAI BARAIYA Vs. STATE OF GUJARAT
|
October 20, 2010 |
RAMESHBHAI BALUBHAI RAVAL Vs. STATE OF GUJARAT
|
March 29, 2010 |
RAMESHBHAI BHIKHUBHAI KHOLARIYA Vs. COMMISSIONER OF POLICE
|
October 22, 2010 |
RAMESHBHAI BHOVANBHAI PARMAR Vs. GUNVATRAI MULJIBHAI SHAH
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March 3, 2010 |
RAMESHBHAI CHANDUBHAI SHAH Vs. STATE OF GUJARAT
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August 26, 2010 |
RAMESHBHAI GALBAJI THAKOR Vs. COMMISSIONER OF POLICE
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August 27, 2010 |
RAMESHBHAI GANESHBHAI CHAUDHARI Vs. STATE OF GUJARAT
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October 6, 2010 |
RAMESHBHAI GANESHBHAI CHAUDHARI Vs. STATE OF GUJARAT
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January 29, 2010 |
RAMESHBHAI HIRABHAI PARMAR Vs. STATE OF GUJARAT
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January 29, 2010 |
RAMESHBHAI JAGJIVAN VORA Vs. STATE OF GUJARAT
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May 13, 2010 |
RAMESHBHAI KANTIBHAI VANKAR Vs. STATE OF GUJARAT
|
August 27, 2010 |
RAMESHBHAI MAGANBHAI Vs. STATE OF GUJARAT
|
August 18, 2010 |
RAMESHBHAI MANUBIA RATHOD Vs. JOINT AGRICULTURAL DIRECTOR
|
August 23, 2010 |
RAMESHBHAI NARANDAS PATEL Vs. STATE OF GUJARAT
|
February 24, 2010 |
RAMESHBHAI NATHABHAI DATANIYA Vs. COMMISSIONER OF POLICE
|
October 21, 2010 |
RAMESHBHAI RAJABHAI RABARI Vs. TRIBAL DEVELOPMENT COMMISSIONER
|
May 6, 2010 |
RAMESHBHAI RATIBHAI PATEL Vs. STATE OF GUJARAT
|
December 13, 2010 |
RAMESHBHAI RUGNATHBHAI PATEL Vs. DISTRICT PRIMARY EDUCATION OFFICER
|
April 21, 2010 |
RAMESHBHAI SANABHAI MALI Vs. STATE OF GUJARAT
|
February 5, 2010 |
RAMESHCHANDRA AMBALAL JOSHI Vs. STATE OF GUJARAT
|
August 20, 2010 |
RAMESHCHANDRA BHOGILAL PATEL Vs. STATE OF GUJARAT
|
December 2, 2010 |
RAMESHCHANDRA HARILAL VYAS Vs. STATE OF GUJARAT
|
March 23, 2010 |
RAMESHCHANDRA K KADIA Vs. MODASA NAGARPALIKA
|
May 10, 2010 |
RAMESHCHANDRA MOTILAL SINDAL Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
July 21, 2010 |
RAMESHCHANDRA RAMBHAI DESAI Vs. STATE OF GUJARAT
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July 27, 2010 |
RAMESHJI HIRAJI THAKOR Vs. STATE OF GUJARAT
|
January 29, 2010 |
RAMESHJI SOMAJI THAKOR Vs. STATE OF GUJARAT
|
August 18, 2010 |
RAMESHKUMAR JASHWANTLAL PATEL Vs. PADUSAN GROUP KELAVANI MANDAL TRUST
|
May 13, 2010 |
RAMESHKUMAR NANDVANDAN KHAKHKHAR Vs. STATE OF GUJARAT
|
May 3, 2010 |
RAMESHWAR INDUSTRIES Vs. APPELLATE AUTHORITY AND THE ELECTRICAL INSPECTOR
|
November 22, 2010 |
RAMILABEN VINUBHAI PATEL Vs. STATE OF GUJARAT
|
July 21, 2010 |
RAMJIBHAI DHANJIBHAI Vs. DEPUTY EXECUTIVE ENGINEER
|
December 21, 2010 |
RAMJIBHAI SURJIBHAI KHARADI Vs. STATE OF GUJARAT
|
March 19, 2010 |
RAMMURAT GAJRAJ KALIPRASAD CHAUHAN Vs. STATE OF GUJARAT
|
May 13, 2010 |
RAMNARAYAN MITHAILAL BIND Vs. STATE OF GUJARAT
|
July 20, 2010 |
RAMNARAYAN SHIVRAM KEVAT Vs. STATE OF GUJARAT
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October 8, 2010 |
RAMPRATAP TRIKAMBHAI BAROT Vs. STATE OF GUJARAT
|
July 19, 2010 |
RAMPYARE SHIVRATAN Vs. SHAIKH AKHTARBANU GULAM MUSTUFA
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March 30, 2010 |
RAMSHING ALIAS RAHUL ALIAS BHIYO Vs. STATE OF GUJARAT
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August 12, 2010 |
RAMSING GOPALSING Vs. BAPU VITHU
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April 27, 2010 |
RAMSING RATILAL GAMIT Vs. STATE OF GUJARAT
|
April 26, 2010 |
RAMSING VIRABHAI MACHHAR Vs. STATE OF GUJARAT
|
April 23, 2010 |
RAMSINGBHAI BHUDARBHAI NAYAK Vs. GUJARAT URJA VIKAS NIGAM LIMITED
|
August 9, 2010 |
RAMSINGH SOMABHAI BARIA Vs. COLLECTOR
|
December 22, 2010 |
RAMVIJAY FLOUR FACTORY Vs. TALSAJI VENAJI
|
December 3, 2010 |
RAMZANSHA AMISHA Vs. SECRETARY REVENUE DEPARTMENT
|
August 2, 2010 |
RANCHHODBHAI M BARIA Vs. KAMLABEN G BHOY
|
July 20, 2010 |
RANCHHODBHAI NANABHAI PARMAR Vs. MANAGING DIRECTOR OF THE CORPORATION
|
August 6, 2010 |
RANCHODBHAI DEVSHIBHAI HARIJAN Vs. STATE OF GUJARAT
|
March 26, 2010 |
RANGE FOREST OFFICER Vs. MAMDBHAI SAINABHAI
|
August 9, 2010 |
RANGE FOREST OFFICER Vs. BHAGVANBHAI GANGADASBHAI BARVAD
|
August 23, 2010 |
RANGUBEN Vs. STATE OF GUJARAT
|
October 21, 2010 |
RANGUBEN CHHAGANLAL PATEL Vs. CHANDUBHAI RAMBHAI PATEL
|
December 6, 2010 |
RANJANA HARISH DWIVEDI Vs. GUJARAT UNIVERSITY
|
October 15, 2010 |
RANJANABEN VIJAYBHAI CHORASIYA Vs. STATE OF GUJARAT
|
April 1, 2010 |
RANJANBEN MANUBHAI PARMAR Vs. STATE OF GUJARAT
|
February 26, 2010 |
RANJANBEN NARESHKUMAR SHAH Vs. UNION OF INDIA
|
February 5, 2010 |
RANJANBEN RAMESHBHAI PARMAR Vs. STATE OF GUJARAT
|
January 12, 2010 |
RANJEET SINGH RAM SINGH DABHI Vs. STATE OF GUJARAT
|
February 26, 2010 |
RANJEETBHAI RAMUBHAI RATHOD Vs. STATE OF GUJARAT
|
August 20, 2010 |
RANJIT ALIAS RANIYO Vs. COMMISSIONER OF POLICE
|
July 23, 2010 |
RANJIT LIAS BABO CHHOTAJI SURAJI THAKORE Vs. STATE OF GUJARAT
|
February 15, 2010 |
RANJITSINH ALIAS RANU SAMATBHAI BHATI Vs. STATE OF GUJARAT
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January 28, 2010 |
RANJITSINH HANUBHA JADEJA Vs. STATE OF GUJARAT
|
August 13, 2010 |
RAQBARI HARGOVAN KARAMSHIBHAI Vs. STATE OF GUJARAT
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May 11, 2010 |
RASHABDEV H JOSHI Vs. STATE OF GUJARAT
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May 13, 2010 |
RASHIDA AMAD KAS Vs. ABDUL GAFFAR AMAD KAS
|
August 3, 2010 |
RASHIDAHMED GULAMMOHAMAD MATADAR Vs. SPECIAL LAND ACQUISITION OFFICER
|
August 17, 2010 |
RASHIED JAMSHED TALEYARKHAN Vs. STATE OF GUJARAT
|
July 26, 2010 |
RASHMI SHANTILAL SHAH Vs. BANK OF BARODA
|
December 8, 2010 |
RASHMIKANT DAHYABHAI SUTHAR Vs. LUNAWADA MUNICIPALITY
|
February 2, 2010 |
RASHMIKANT GIRDHARLAL DAVE Vs. PRAFULLABEN HARESHBHAI PANDYA
|
April 27, 2010 |
RASHTRIYA MAZDOOR UNION Vs. PETROFILES CO-OP SOCIETY AND ANR
|
August 10, 2010 |
RASIDABANU Vs. STATE OF GUJARAT
|
October 22, 2010 |
RASIKLAL KESHAVLAL MODH Vs. STATE OF GUJARAT
|
August 16, 2010 |
RASILABEN DWARKADAS GONDALIYA Vs. GUJARAT STATE ROAD TRANSPORT CORPROATION
|
July 23, 2010 |
RASULBIBI ABDULGANI Vs. MAKSUDMIYA MEHMUDMIYA PARMAR
|
September 15, 2010 |
RASULKHAN KASAMKHAN PATHAN Vs. SURAT DISTRICT CO -OP BANK LTD AND ANR
|
September 27, 2010 |
RATAN ALIAS PAPPU KODARBHAI VALVAI Vs. STATE OF GUJARAT
|
August 11, 2010 |
RATANBEN CHIMANLAL RATHOD Vs. STATE OF GUJARAT
|
October 25, 2010 |
RATANBHAI LAXMANBHAI CHHARA Vs. COMMISSIONER OF POLICE
|
July 23, 2010 |
RATHI RE-ROLLERS (INDIA) LTD. Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
|
August 11, 2010 |
RATHOD DAULATSINH BHAVANJI Vs. STATE OF GUJARAT
|
February 26, 2010 |
RATHOD GOPALJI LAXMANJI Vs. STATE OF GUJARAT AND ANR
|
December 29, 2010 |
RATHOD SAKUSINH FATEHSINH Vs. PATEL SANKABHAI GOBARBHAI
|
December 2, 2010 |
RATILAL MAGANBHAI ALIAS MANGALBHAIVASAVA Vs. STATE OF GUJARAT
|
April 13, 2010 |
RATIYABHAI KAGALIYABHAI GAMIT Vs. STATE OF GUJARAT AND 1
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January 22, 2010 |
RATNABEN Vs. STATE OF GUJARAT
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October 19, 2010 |
RATNABHAI SOMABHAI BHARWAD Vs. STATE OF GUJARAT
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January 29, 2010 |
RATNESH Vs. STATE OF GUJARAT
|
October 18, 2010 |
RAUF MOHMED SHEIKH Vs. PRAGATI GLASS WORKS PVT LTD
|
December 13, 2010 |
RAVAL RAMANBHAI GOKABHAI Vs. STATE OF GUJARAT
|
April 22, 2010 |
RAVICHANDRA J B Vs. DEAN
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March 5, 2010 |
RAVINDRA K JOSHI Vs. UNION OF INDIA
|
October 1, 2010 |
RAVIRAJSINH BHAGVATSINH JADEJASON OF BHAGVATSINH D JADEJA Vs. STATE OF GUJARAT
|
July 22, 2010 |
RAVJI LALJI CHHADVA VISHA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 3, 2010 |
RAVJIBHAI KALIDAS VASAVA Vs. STATE OF GUJARAT
|
May 13, 2010 |
RAVJIBHAI SHANKARBHAI METHANIYA Vs. STATE OF GUJARAT
|
June 17, 2010 |
RAVJIJI KHODAJI Vs. STATE OF GUJARAT
|
November 15, 2010 |
RAYMON GLUES AND CHEMICALS Vs. COMMISSIONER OF LABOUR
|
July 22, 2010 |
RAYSANGBHAI RANCHHODBHAI THAKOR Vs. STATE OF GUJARAT
|
October 20, 2010 |
REAL COTEX P LTD Vs. APPELLATE AUTHORITY AND THE ASSISTANT ELECTRICAL INSPECTOR
|
April 26, 2010 |
REENABEN Vs. STATE OF GUJARAT
|
July 23, 2010 |
REGIONAL DIRECTOR Vs. SHAKEENABIBI MUNARASHKHAN PATHAN
|
February 4, 2010 |
REGIONAL MANAGER DENA BANK Vs. HARESHBHAI NATHABHAI GOSWAMI MANINAGAR
|
June 23, 2010 |
REKHABEN RAMESHKUMAR RAVAL Vs. CHOGALALLACHCHIRAM RAVAL
|
October 28, 2010 |
RELIANCE INDUSTRIES LIMITED Vs. STATE OF GUJARAT
|
May 6, 2010 |
RENUKA R PATEL Vs. COLLECTOR VADODARA
|
February 19, 2010 |
REVABEN NARANBHAI CHAUHAN THROUGH POA UMESHBHAI N. CHAUHAN Vs. DINESHBHAI DHULABHAI
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September 1, 2010 |
REVABHAI PASABHAI PRAJAPATI Vs. STATE OF GUJARAT AND ANR.
|
February 18, 2010 |
REWABEN Vs. BALUBHAI GEMABHAI
|
December 3, 2010 |
RHINE ENGINEERING PVT LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
July 14, 2010 |
RISHI PETROCHEM PVT. LTD Vs. COLLECTOR
|
March 30, 2010 |
RITESH R GANDHI Vs. STATE OF GUJARAT
|
February 18, 2010 |
RITESHBHAI NATUBHAI SHAH Vs. STATE OF GUJARAT
|
October 20, 2010 |
RIYAZKHAN GULAMRASUL KHAN YUSUFJAY Vs. DIVISIONAL CONTROLLER
|
April 16, 2010 |
ROHIT BABUJI THAKOR Vs. STATE OF GUJARAT
|
August 10, 2010 |
ROHITSINH VAKHATSINH DARBAR Vs. ARVIND RUBBER WELL CONTROL LTD
|
June 16, 2010 |
RONALD JAGDISH THAKOR Vs. GUJARAT UNIVERSITY
|
May 5, 2010 |
ROOPSINH DUDSINH RAVAT FATHER OF DECD MADANSINH Vs. AMIT S GUPTA
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October 7, 2010 |
ROSHANBIBI FIDA HUSEN SHAIKH Vs. STATE OF GUJARAT
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October 11, 2010 |
ROSHANLAL CHUNILAL TUSAVADA Vs. STATE OF GUJARAT
|
May 13, 2010 |
RSI LIMITED Vs. UNION OF INDIA
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June 17, 2010 |
RUBABBUDDIN SHEIKH Vs. AMITBHAI ANILCHANDRA SHAH
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September 3, 2010 |
RUDIBEN KARSAN JIVA SISODIA OF SAHID NAGA ARJUN SISODIA Vs. STATE OF GUJARAT
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August 13, 2010 |
RUHE ALIAS MITHU ABDUL DIWAN Vs. STATE OF GUJARAT
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July 23, 2010 |
RUPABEN SANJAY PUNJWANI Vs. STATE OF GUJARAT
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December 3, 2010 |
RUPABHAI VADIABHAI GAMIT Vs. STATE OF GUJARAT
|
August 16, 2010 |
RUPALSINH PARBATSINH RATHOD Vs. STATE OF GUJARAT
|
July 1, 2010 |
RUPESH GAJANANDBHAI KAHAR Vs. COMMISSIONER OF POLICE
|
July 16, 2010 |
RUSHIKESH ARVINDBHAI GODIWALA Vs. KIKIBEN
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January 27, 2010 |
RUSHIKESH C PANDYA Vs. UNION OF INDIA
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January 13, 2010 |
S H MISHRA Vs. K V R MURTHY
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October 8, 2010 |
S K GOHIL Vs. STATE OF GUJARAT
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December 27, 2010 |
S K INVESTMENTS Vs. GLFL SECURITY LTD
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June 18, 2010 |
S K RAVAL Vs. STATE OF GUJARAT
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May 6, 2010 |
S KANTHA DIST TALATI CUM MANTRI MANDAL Vs. STATE OF GUJARAT
|
May 6, 2010 |
S M PATEL IRON TRADERS PRIVATE LIMITED Vs. SUGAM CONSTRUCTION PRIVATE LTD
|
December 22, 2010 |
S M RAVAL Vs. JOINT DIRECTOR
|
April 22, 2010 |
S N TRIVEDI Vs. BHARAT TUBES AND METERS AND 2 ORS
|
February 16, 2010 |
S R RAVAL Vs. VIKRAM MILK PRODUCTS PVT LTD
|
February 2, 2010 |
S R RAVAL FOOD INSPECTOR Vs. CHHAGANBHAI CHIMANBHAI JOSHI
|
August 20, 2010 |
S R WILLIAMS AND 5 ORS Vs. STATE OF GUJARAT AND 3 ORS
|
April 22, 2010 |
S S MAKWAN Vs. SURESHBHAI JOITARAM PATEL
|
August 20, 2010 |
S T CORPORATION Vs. SECRETARY
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September 1, 2010 |
S T SUTARIA Vs. STATE OF GUJARAT AND ANR
|
October 4, 2010 |
S V VAGHASIA Vs. STATE OF GUJARAT THROUGH PRINCIPAL SECRETARY AND ANR
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April 22, 2010 |
SABARKANTHA DISTRICT CENTRAL CO OP BANK LTD Vs. RAMANBHAI M PATEL
|
February 26, 2010 |
SABBIR IQBALBHAI JUNAJ Vs. STATE OF GUJARAT
|
April 9, 2010 |
SABIRBHAI GANIBHAI BEAWARWALA Vs. KHEDAWALA CALENDAR FACTORY
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September 22, 2010 |
SABIRBHAI HUSAINBHAI SHEKH Vs. STATE OF GUJARAT
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August 26, 2010 |
SABIRKHAN YUSUFKHAN PATHAN Vs. ADDITIONAL SECRETARY AND 2
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April 6, 2010 |
SACHINBHAI CHAMPAKBHAI RANA Vs. STATE OF GUJARAT
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August 26, 2010 |
SADANAND ANANDRAO SHRIGONDEKAR Vs. NAZIM AMIRUDDIN
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December 14, 2010 |
SADBHAV ENGINEERING LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
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July 20, 2010 |
SADVICHAR PARIVAR TRUST Vs. COMMISSIONER
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April 23, 2010 |
SAEED AHMED MOHAMMAD HANIF Vs. AHMEDABAD MUNICIPAL TRANSPORT SERVICE
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August 25, 2010 |
SAGAR MAHMADBHAI SAJIBHAI MAPAKIYA Vs. STATE OF GUJARAT
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February 2, 2010 |
SAHEBJADA M GUPTA Vs. MCNALLY SAYAJI ENGINEERING LTD
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July 30, 2010 |
SAHEDABIBI Vs. COMMISSIONER OF POLICE
|
August 13, 2010 |
SAIFUDDIN SHABBIRHUSEN GESWALA Vs. PARESH UPENDRAKUMAR SANGHVI
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November 25, 2010 |
SAIYAD SIRAJUDDIN KUTBUDDIN Vs. FATMABEGUM ABANMIYA RAJUMIYA DECD LEGAL HEIRS
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June 15, 2010 |
SAIYAD SIRAJUDDIN KUTUBUDDIN Vs. LEGAL HEIRS OF DECD IMAMIBIBI ABANMIYA RAJUMIYA
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May 4, 2010 |
SAIYED IFTIYAR SAIYED RAFIUL HASAN Vs. STATE OF GUJARAT
|
February 18, 2010 |
SAJID ALIAS RAJA PIRUMIYA SHAIKH Vs. STATE OF GUJARAT
|
August 13, 2010 |
SAJJANSINH N. CHAUHAN Vs. INCOME TAX OFFICER
|
March 30, 2010 |
SAKARAM SADLAJI RABARI Vs. STATE OF GUJARAT
|
July 22, 2010 |
SAL STEEL LTD Vs. STATE LOAD DISPATCH CENTRE
|
April 19, 2010 |
SAL STEEL LTD. Vs. UNION OF INDIA (UOI)
|
March 18, 2010 |
SALAYA MUNICIPALITY Vs. DAVID H VYAS
|
December 3, 2010 |
SALIM DALUBHAI SEPAYI Vs. STATE OF GUJARAT
|
August 12, 2010 |
SALIM MOHMAD ALIAS PLASTIC LUKMAN MOHMAD PATHAN Vs. STATE OF GUJARAT
|
February 11, 2010 |
SALIMBHAI ALIAS LALLI MAHAMMADBHAI RANGREJ Vs. STATE OF GUJARAT
|
February 2, 2010 |
SALMABEN Vs. COMMISSIONER OF POLICE
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October 27, 2010 |
SAMAR NATH Vs. STATE OF GUJARAT
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August 27, 2010 |
SAMIMBANU Vs. KALPANABEN
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September 7, 2010 |
SAMIR PRANLAL SHAH Vs. STATE OF GUJARAT
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February 23, 2010 |
SAMIR UMARBHAI SHAIKH Vs. STATE OF GUJARAT
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July 16, 2010 |
SAMIRALI KAMARALI SAIYED Vs. STATE OF GUJARAT
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October 27, 2010 |
SAMIRBHAI RAJENDRABHAI SHAH Vs. STATE OF GUJARAT
|
July 23, 2010 |
SAMIRKHAN FARIDKHAN PATHAN Vs. COMMISSIONER OF POLICE
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May 13, 2010 |
SAMJI SHIVJI Vs. DEVJI VALJI
|
August 31, 2010 |
SAMPATIBEN THAKURSINH GOSAI Vs. STATE OF GUJARAT
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October 5, 2010 |
SAMSON C CHRISITIAN Vs. COLLECTOR AND DIST MEGISTRATE
|
December 14, 2010 |
SAMUBEN AMUBHAI AANTIA Vs. STATE OF GUJARAT
|
July 1, 2010 |
SANDEEP SINGH AMRIT SINGH SEJPAL Vs. STATE OF GUJARAT
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August 27, 2010 |
SANDHI ABU AHMAD Vs. PYARALI JESA
|
December 1, 2010 |
SANDIP JAYKISHAN RATHOD HALPATI SARPANCH Vs. STATE OF GUJARAT
|
August 10, 2010 |
SANDIPSINH MAHENDRASINH GOHIL Vs. STATE OF GUJARAT
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February 18, 2010 |
SANJAY ALIAS VIJAY Vs. STATE OF GUJARAT
|
March 29, 2010 |
SANJAY ALIAS VINODKUMAR BEDIAWALA Vs. STATE OF GUJARAT
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February 3, 2010 |
SANJAY BABULAL DOSHI Vs. COLLECTOR VADODARA
|
December 27, 2010 |
SANJAY BABURAO TULSIRAO SAHARE Vs. COMMISSIONER OF POLICE
|
May 10, 2010 |
SANJAY HIRALAL SHAH MANAGING DIRECTOR OF APEX PETROCHEMICAL Vs. SANDEEP NANDLAL THAKKAR PARTNER OF P P SHROFF
|
May 14, 2010 |
SANJAY MAFATBHAI MALI Vs. STATE OF GUJARAT
|
July 16, 2010 |
SANJAY RATILAL SHAH Vs. STATE OF GUJARAT
|
February 17, 2010 |
SANJAY VINODBHAI SHRIVASTAVA Vs. STATE OF GUJARAT
|
August 12, 2010 |
SANJAYBHAI BABUBHAI CHEKHALIYA Vs. JAYSHREEBEN PREMJIBHAI SOLANKI
|
December 27, 2010 |
SANJAYBHAI NARANBHAI PATEL Vs. STATE OF GUJARAT
|
December 7, 2010 |
SANJAYKUMAR ALIAS MOHAN RAVJIBHAI PATEL Vs. STATE OF GUJARAT
|
August 27, 2010 |
SANJAYKUMAR KARAMSIBHAI PATEL Vs. STATE OF GUJARAT
|
September 13, 2010 |
SANJAYKUMAR VISHNUBHAI VYAS Vs. STATE OF GUJARAT
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October 20, 2010 |
SANJAYSINH BHAVANSINH VAGHELA Vs. STATE OF GUJARAT
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July 22, 2010 |
SANJEEV KUMAR JAIN Vs. STATE OF GUJARAT
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December 13, 2010 |
SAPANABEN KANAIYALAL PATEL Vs. STATE OF GUJARAT
|
April 13, 2010 |
SARASPUR MILLS LTD Vs. KANUBHAI JAGABHAI
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October 26, 2010 |
SARASWATI MOULDING WORKS Vs. COMMISSIONER OF INCOME TAX
|
September 7, 2010 |
SARAYU PLASTICS PVT LTD Vs. GUJARAT WATER SUPPLY AND SEWAGE BOARD
|
December 8, 2010 |
SARDAR VALLABHBHAI REGIONAL COLLEGE OF ENGG AND TECHNOLOGY Vs. RANCHHODBHAI G VAKTANIA
|
August 6, 2010 |
SARGAM CATERERS AND MANDAP DECORATORS Vs. GANDHINAGAR NAGRIK CO OPERATIVE BANK LTD
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July 15, 2010 |
SARIFKHAN SARDARKHAN Vs. KISANSING LALSING
|
August 5, 2010 |
SARKASLAL SAHARESING PARGHI Vs. STATE OF GUJARAT
|
February 5, 2010 |
SARLABEN NANDLAL NARVANI Vs. JAGDISH GHANSYAMDAS JETHWANI
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December 13, 2010 |
SAROJBA AMRATBHAI MOHANLAL THAKKAR Vs. PRADIP LACHANI
|
May 4, 2010 |
SARPANCH Vs. TULSIDAS MAGANBHAI BAVAJI
|
September 27, 2010 |
SARVA VIDYALAYA KELAVANI MANDAL Vs. STATE OF GUJARAT
|
October 6, 2010 |
SARVOTTAM SEVA SAHKARI PRINTING SERVICE SAHAKARI Vs. STATE OF GUJARAT
|
October 19, 2010 |
SATENDRA ALIAS SATU RAMANBHAI PUNJABHAI CHHARA Vs. STATE OF GUJARAT
|
October 21, 2010 |
SATHVARA KANTIBHAI HAGOVANBHAI Vs. STATE OF GUJARAT
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November 25, 2010 |
SATISHBHAI LALJIBHAI RABARI Vs. STATE OF GUJARAT
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April 21, 2010 |
SATISHBHAI NATUBHAI PATEL Vs. PUNJABHAI CHHAGANBHAI VAHIVATKARTA AND POA
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October 5, 2010 |
SATISHBHAI PUNJABHAI CHAMAR Vs. STATE OF GUJARAT
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September 14, 2010 |
SATWARA LADHA VALJI Vs. STAWARA DAMJI LALJI
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September 7, 2010 |
SATYAPRAKASH ALIAS NIPUKUMAR KANAIYAPRASAD BAMRNWAL Vs. STATE OF GUJARAT
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September 13, 2010 |
SAUKATULLAH GHORI Vs. STATE OF GUJARAT
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March 19, 2010 |
SAURASHTRA FUELS P LTD Vs. STATE OF GUJARAT
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August 12, 2010 |
SAVABHAI RAVATBHAI KOLI Vs. STATE OF GUJARAT
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February 3, 2010 |
SAVALIA HARISHBHAI MOHANBHAI Vs. STATE OF GUJARAT
|
August 17, 2010 |
SAVARGA BHAKTIBHAI DULLABHAI STHAPIT BHAKTA PATIDAR Vs. PRABHUBHAI DAHYABHAI BHKTA
|
December 16, 2010 |
SAVITABEN Vs. STATE OF GUJARAT
|
July 14, 2010 |
SAVITABEN Vs. JASHIBEN
|
March 25, 2010 |
SAVJI MALDE GORAD Vs. DEPUTY COLLECTOR AND 2 ORS
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October 6, 2010 |
SAVMBHAAV MEDIA LTD Vs. RAJKOT MUNICIPAL COMMISSIONER
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July 30, 2010 |
SAYAJI HOTELS LIMITED Vs. VADODARA MUNICIPAL CORPORATION
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May 13, 2010 |
SAYYED ASIF ALIS MANSOOR ALI Vs. STATE OF GUJARAT AND 4
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April 7, 2010 |
SECRETARY Vs. SAMA SIDHIK SAHEB AND ORS
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October 25, 2010 |
SECRETARY AGRICULTURE PRODUCE MARKET COMMITTEE Vs. UNION OF INDIA
|
April 21, 2010 |
SECRETARY TO THE GOVERNMENT OF GUJARAT Vs. MELABHAI DAHYABHAI
|
July 13, 2010 |
SECRETARY TO THE GOVERNMENT OF GUJARAT Vs. MERABHAI JALABHAI
|
July 19, 2010 |
SECRETARY TO THE GOVERNMENT OF GUJARAT Vs. NARSHIBHAI BHAVUBHAI
|
October 22, 2010 |
SECURITY SERVICES AND INTELLIGENCE BUREAU Vs. HASMUKHLAL SHANTILAL BERAWALA
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July 16, 2010 |
SEEMA DHIRAJ GIDWANI Vs. DHIRAJ SITALDAS GIDWANI
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October 12, 2010 |
SEJALBEN PRAHALADBHAI PATEL Vs. STATE OF GUJARAT AND ORS
|
September 15, 2010 |
SELABHAI MEGHABHAI BHARWAD Vs. ASHWINKUMAR KANTILAL SHAH
|
September 17, 2010 |
SELVEL MEDIA SERVICE PRIVATE LIMITED REGISTERED OFFICE Vs. MUNICIPAL CORPORATION OF CITY OF AHMEDABAD
|
March 19, 2010 |
SEVALIA CEMENT WORKS Vs. B B SIMARIA
|
December 16, 2010 |
SHABIR SIKANDARBHAI KURESHI Vs. STATE OF GUJARAT
|
December 14, 2010 |
SHABIRA AMIN TAJWANI Vs. STATE OF GUJARAT
|
January 22, 2010 |
SHAH BHIMANI CHEMICALS PVT LTD AND ORS Vs. MADHUPURA MERCANTILE CO OP BANK LTD
|
October 13, 2010 |
SHAH DUSHYANT CHANDRAKANTBHAI Vs. SAGAR SHANTILAL GANGARAM
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July 16, 2010 |
SHAH ENANATALI NADIRALI Vs. MESO PRIVATE LTD
|
October 1, 2010 |
SHAH VINODKUMAR CHANDULAL Vs. STATE OF GUJARAT
|
February 25, 2010 |
SHAHBAZKHAN ALIAS SANU SARFARAZ KHAN PATHAN Vs. COMMISSIONER OF POLICE
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July 22, 2010 |
SHAHID SALIMBHAI KURESHI Vs. STATE OF GUJARAT
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October 27, 2010 |
SHAILENDRASINH KESARISINH PARMAR Vs. STATE OF GUJARAT
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August 17, 2010 |
SHAILESH ALIAS MUKESH RADKABHAI KOLI Vs. STATE OF GUJARAT
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January 19, 2010 |
SHAILESH ALIAS SHAILO JAYANTILAL DHANAKWADIA Vs. STATE OF GUJARAT
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May 13, 2010 |
SHAILESH J MEHTA Vs. KASHIRAM GANGARAM
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January 28, 2010 |
SHAILESH KANTIBHAI PATEL Vs. BANK OF BARODA
|
October 20, 2010 |
SHAILESHBHAI RANCHHODBHAI CHAUDHARY Vs. STATE OF GUJARAT
|
July 9, 2010 |
SHAILESHKUMAR AMRATBHAI PATEL Vs. STATE OF GUJARATAND 2
|
April 6, 2010 |
SHAILESHKUMAR CHHANALAL DESAI Vs. STATE OF GUJARAT
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August 13, 2010 |
SHAILESHKUMAR V JANI Vs. STATE OF GUJARAT
|
August 6, 2010 |
SHAKILABEN Vs. STATE OF GUJARAT
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August 26, 2010 |
SHAKTI PLASTICS Vs. MADHYA GUJARAT VIJ CO LTD
|
December 8, 2010 |
SHAKUBEN Vs. SPECIAL LAND ACQUISITION OFFICER
|
October 8, 2010 |
SHAMIMBANU Vs. AMIRUNISA YAKUBKHAN PATHAN
|
July 14, 2010 |
SHAMIMBEN MOHMMADHUSSAIN GADA D/O HANIFABEN BHIKHUBHAI Vs. NOORMOHMMAD BHIKHUBHAI SHAIKH
|
May 5, 2010 |
SHAMJIBHAI KESHAVJIBHAI KANSAGRA Vs. PRINCIPAL SECRETARY REVENUE DEPARTMENT
|
October 7, 2010 |
SHANAJI BHURAJI THAKOR Vs. SNEHANJALI CO OP HOUSING SOC LTD
|
May 14, 2010 |
SHANKAR ALIAS SHANKAR KANIYO VASANTRAM LALWANI SINDHI Vs. STATE OF GUJARAT
|
October 22, 2010 |
SHANKARJI KALUJI THAKOR Vs. CHHABILDAS BABULAL JAIN
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March 8, 2010 |
SHANKERBHAI MANGABHAI CHAUDHRI Vs. STATE OF GUJARAT
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March 12, 2010 |
SHANKERJI SURJI JOSHIARA Vs. STATE OF GUJARAT
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March 8, 2010 |
SHANTABEN MANGABHAI NAIK Vs. STATE OF GUJARAT AND 2
|
April 9, 2010 |
SHANTANUBHAI BALBHADRARAI MAJMUNDAR Vs. PUNAMCHAND RAGHURAM THAKKAR
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January 27, 2010 |
SHANTIBEN HIRUBHAI Vs. BABUBHAI
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August 3, 2010 |
SHANTIBEN HIRUBHAI Vs. BABUBHAI
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July 28, 2010 |
SHANTIBHAI KANJIBHAI RATANPARA Vs. RADHARAMAN DEV TEMPLE
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June 25, 2010 |
SHANTILAL GOVINDBHAI VORALIYA HEIR OF DECEASED CHAMPABEN Vs. MITESH AMRULAL BAMROLIYA
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January 22, 2010 |
SHANTILAL KURJI Vs. STATE OF GUJARAT
|
May 3, 2010 |
SHANTILAL SAMNANI AEE P ONGCLTD Vs. OIL AND NATURAL GAS CORPN LTD
|
May 12, 2010 |
SHANUBHAI RAMJIBHAI GARASIYA Vs. STATE OF GUJARAT
|
September 27, 2010 |
SHAPUR GRAM PANCHAYAT Vs. VALA NATHA SIDI
|
July 27, 2010 |
SHARDABEN Vs. PARSHOTTAMBHAI P PATEL
|
July 21, 2010 |
SHARDABEN Vs. COMMISSIONER OF POLICE
|
August 12, 2010 |
SHARDABEN Vs. STATE OF GUJARAT
|
January 27, 2010 |
SHARDABEN BHIMJIBHAI KALANI Vs. KUNTAL KALPESHKUMAR KALANI
|
December 20, 2010 |
SHARDABEN JAYANTILAL TANKARIA Vs. STATE OF GUJARAT
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July 22, 2010 |
SHARDABEN KESHAVLAL PANCHAL Vs. STATE OF GUJARAT
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September 7, 2010 |
SHARDABEN THAKORBHAI VALAND Vs. RANJITBHAI JITUBHAI SINDHA
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September 28, 2010 |
SHARIFBHAI ALIAS LANGDO SULTANBHAI KURESHI Vs. STATE OF GUJARAT
|
October 27, 2010 |
SHASHI KUMAR MOHATA Vs. BANK OF INDIA
|
September 17, 2010 |
SHASHIKALABEN MAHENDRABHAI THAKAR Vs. SANMUKHPYA KALAKPYA RAJUR
|
September 8, 2010 |
SHASHIKANT AMBALAL UPADHYAY Vs. DAMYANTIBEN BABULAL RATHOD
|
May 14, 2010 |
SHASHIKANT AMRUTLAL GANDHI Vs. GUJARAT GRAM GRUH NIRMAL BOARD
|
March 22, 2010 |
SHASHIKANT H BHAGAT Vs. JAYESHKUMAR UMASHANKER CHIKHLE AND ANR
|
April 30, 2010 |
SHASHIKANT MANSUKHLAL SAKALSHAH Vs. SAURASHTRA KUTCH STOCK EXCHANGE LTD
|
May 13, 2010 |
SHASHIKANT PRANSHANKER PANDYA Vs. COLLECTOR
|
September 27, 2010 |
SHASHIKUMAR MOHATA Vs. MARDIA SECURITIES LTD
|
May 13, 2010 |
SHASHITARAN ALIAS SHASHI PARSHURAM GRAMIN KAVANDAR Vs. STATE OF GUJARAT
|
July 15, 2010 |
SHAUKAT IBRAHIM QURESHI Vs. FARIDABANU HASAMBHAI QURESHI AND 1
|
April 8, 2010 |
SHAUKATALI LIYAKATALI SANDHI Vs. STATE OF GUJARAT
|
May 14, 2010 |
SHAYARBANU GULAM AHMED HATHIWALA Vs. ABDUL MAJID MAHMAD HATHIWALA
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May 13, 2010 |
SHEIKH SIDDIKISHAJADI MOHAMMEDYAKUB Vs. RUBINABANU IRFANKHAN MOHAMMEDKHAN
|
February 1, 2010 |
SHEKHAWAT MADANSINGH JALSINGH Vs. STATE OF GUJARAT
|
May 11, 2010 |
SHERMALJI T MALU Vs. VANSHRAJ RIKHAVCHAND
|
July 6, 2010 |
SHERUDDIN ALIAS SHERU LANGDA KUTBUDDIN SHAIKH Vs. STATE OF GUJARAT
|
May 13, 2010 |
SHESHMAL H SHAH Vs. DILIPSINH ROOPSINH JOSHI AND ORS
|
December 22, 2010 |
SHETH JIVANDAS GODIDASS PEDHI Vs. WORKMEN EMPLOYED UNDER MEHSANAJILLA GENERAL LABOUR MANDALI
|
August 17, 2010 |
SHETH NAVINCHANDRA MAFATLAL MEDICAL TRUST Vs. GOPALDAS MANILAL GANDHI
|
August 16, 2010 |
SHILPA Vs. SUNIL KISHAN MAHESHWARI
|
September 14, 2010 |
SHILPABEN BHARATKUMAR SANGHAVI Vs. ASHOKKUMAR JOITARAM PRAJAPATI
|
April 21, 2010 |
SHILPABEN RAHULBHAI LADANI Vs. STATE OF GUJARAT
|
November 22, 2010 |
SHITAL CINEMA Vs. STATE OF GUJARAT
|
April 5, 2010 |
SHITALBEN ANILBHAI VAISHNAV Vs. ANILBHAI DAMJIBHAI VAISHNAV
|
June 15, 2010 |
SHITALBEN DHANSUKHBHAI PATEL Vs. STATE OF GUJARAT
|
February 2, 2010 |
SHIVABHAI NANUBHAI ALIAS NANJIBHAI RATHOD Vs. STATE OF GUJARAT
|
September 22, 2010 |
SHIVIBEN GALBABHAI NAI Vs. MULABHAI RAICHANDBHAI NAI
|
December 2, 2010 |
SHIVSANKALP CO-OPERATIVE HOUSING SOCIETY LTD Vs. VIKRAMBHAI SHANKARBHAI PATEL
|
March 10, 2010 |
SHOBHNABEN AMITKUMAR PATEL Vs. SUPERINTENDENT REGIONAL PASSPPORT OFFICER
|
March 22, 2010 |
SHOEB ISMAIL TOTAL Vs. STATE OF GUJARAT
|
November 22, 2010 |
SHRAMJIVI COOPERATIVE HOUSING SOCIETY Vs. COLLECTOR
|
September 8, 2010 |
SHRAVAN ALIAS SALIM LANGDO BABUBHAI VANZARA Vs. STATE OF GUJARAT
|
October 18, 2010 |
SHREE AMBICA COLED STORAGE Vs. NETPUR CO OP BANK LTD
|
February 1, 2010 |
SHREE DINESH ALIAS KANAKSINH BALVANTSINH RAO Vs. COMMISSIONER OF POLICE
|
July 16, 2010 |
SHREE INDUSTRIAL MILLS ESTATE Vs. AMARSING SARJUSING
|
October 26, 2010 |
SHREE JAGADAMBA TEXTILES P LTD Vs. TEXTILES COMMITTEE
|
April 8, 2010 |
SHREE KOTIYARK EDUCATION Vs. STATE OF GUJARAT
|
February 22, 2010 |
SHREE LAXMI AGENCY Vs. STATE OF GUJARAT
|
November 15, 2010 |
SHREE MAHUVA BANDHARA KHETIWADI PARIYAVARAN BACHAV SAMITTEE Vs. UNION OF INDIA
|
April 26, 2010 |
SHREE SAIRAM KUKTIDHAM TRUST Vs. STATE OF GUJARAT
|
November 22, 2010 |
SHREE VALLABH GLASS WORKS LTD Vs. ICICI BANK LTD
|
May 13, 2010 |
SHREEJI MINERALS Vs. STATE OF GUJARAT
|
July 20, 2010 |
SHREEMATI VASHUBEN RAMESHBHAI MANGAL BHAIMARATHI Vs. COMMISSIONER OF POLICE
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October 25, 2010 |
SHREYAS PRATISHTHAN Vs. RASHMIBEN C TRIVEDI
|
July 16, 2010 |
SHRI BISMILLAKHAN KALEKHAN PATHAN Vs. COMMISSIONER OF FISHERIES
|
September 30, 2010 |
SHRI DHORAJI TALUKA SAHKARI PROCESSING AND MARKETING MANDLI Vs. STATE OF GUJARAT
|
April 28, 2010 |
SHRI JAY SITARAM KELAVANI MANDAL HINGALA Vs. STATE OF GUJARAT
|
September 9, 2010 |
SHRI KALYAN SENGUPTA Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 4, 2010 |
SHRIMALI ASHOKKUMAR MOTILAL Vs. STATE OF GUJARAT AND 3
|
January 15, 2010 |
SHRIPATSINH KESHRISINH RANAWAT Vs. STATE OF GUJARAT
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January 18, 2010 |
SHRIRAM EDUCATION TRUST TRUSTEES OF TRUST Vs. MITABEN ANILBHAI PATEL
|
December 16, 2010 |
SHRUTIBEN ASHWINBHAI GANDHI Vs. VITRAG NILENDUBHAI BHANDARI
|
August 9, 2010 |
SHUKKARBHAI KOLUBHAI DOKIYA Vs. STATE OF GUJARAT
|
October 5, 2010 |
SHYAM NARAYAN SUMANT MISRA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
March 25, 2010 |
SHYAM RANG CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
|
July 12, 2010 |
SHYAMLAL PHARMA Vs. STATE OF GUJARAT
|
March 12, 2010 |
SHYAMPRAKASH AVANISHKUMAR MISHRA Vs. STATE OF GUJARAT
|
July 20, 2010 |
SIDDHARTHSINH GIRAVATSINH RATHOD Vs. STATE OF GUJARAT
|
March 30, 2010 |
SIDDHESHWARI G CHHAYA Vs. BANK OF INDIA
|
January 11, 2010 |
SIDDHRAJ JETHABHA MANEK Vs. STATE OF GUJARAT
|
April 20, 2010 |
SIDDIKBHAI HAIDARBHAI MIYANA Vs. COMMISSIONER OF POLICE
|
March 29, 2010 |
SIDHARTH JAGDISHBHAI PANCHAL Vs. ADMISSION COMMITTEE FOR PROFESSIONAL DIPLOMA COURSE
|
August 23, 2010 |
SIDHDHESHWAR TEXTILES Vs. DAKSHIN GUJARAT VIJ CO LTD
|
April 5, 2010 |
SILCHAR COLLEGIATE SCHOOL Vs. SHANTA DUTTA
|
January 27, 2010 |
SIMAC ELECTRICALS PVT LTD Vs. UNION OF INDIA
|
May 6, 2010 |
SIMAC GROUP INDIA PVT LTD Vs. UNION OF INDIA
|
May 6, 2010 |
SINKANDAR KHAN JAMALKHAN JEHU MUSLIM Vs. COMMISSIONER OF POLICE
|
February 4, 2010 |
SIPOY SULEMAN UMAR Vs. MALEK HUSENKHAN JORAWARKHAN
|
July 9, 2010 |
SIRAJAHEMAD NURMOHAMAD GOHIL Vs. STATE OF GUJARAT
|
April 19, 2010 |
SITABEN Vs. STATE OF GUJARAT
|
August 13, 2010 |
SITABEN Vs. COMMISSIONER OF POLICE
|
October 21, 2010 |
SITARAM CHHOTALAL NAYAK Vs. STATE OF GUJARAT
|
August 5, 2010 |
SJ PUROHIT Vs. DEPUTY GENERAL MANAGER AND DISCIPLINARY AUTHORITY
|
April 30, 2010 |
SKYRON OVERSEAS Vs. UNION OF INDIA
|
July 8, 2010 |
SMITA JOSHI Vs. REGISTRAR OF COMPANIES
|
August 2, 2010 |
SNEHILKUMAR P JOSHIARA Vs. STATE OF GUJARAT
|
April 30, 2010 |
SNEHLATA V SHAH Vs. STATE OF GUJARAT
|
February 18, 2010 |
SODVADAR SEVA SAHKARI MANDALI LIMITED Vs. STATE OF GUJARAT
|
June 1, 2010 |
SOMABHAI MATHURBHAI VASAVA Vs. STATE OF GUJARAT
|
February 8, 2010 |
SOMABHAI SAVLABHAI KATARA Vs. STATE OF GUJARAT
|
August 23, 2010 |
SOMATBHAI NARANBHAI Vs. STATE OF GUJARAT
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August 27, 2010 |
SOMCHAND MANCHARAM Vs. KHIMCHAND MAGANLAL
|
October 13, 2010 |
SOMIBEN MANILAL JAMAJI Vs. STATE OF GUJARAT
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February 26, 2010 |
SOMJIBHAI JATRABHAO DUMADA Vs. STATE OF GUJARAT
|
December 16, 2010 |
SOMNATH RAJENDRANATH SAIPANTH Vs. STATE OF GUJARAT
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October 6, 2010 |
SONABEN Vs. STATE OF GUJARAT
|
October 27, 2010 |
SONALBEN KEYURBHAI PATEL Vs. SUPERINTENDRNT REGIONAL PASSPORT OFFICE AND ANR.
|
July 14, 2010 |
SONALBEN KEYURBHAI PATEL Vs. SUPERINTENDENT REGIONAL PASSPORT OFFICE
|
June 14, 2010 |
SONALBEN NARHARIBHAI SONI Vs. RAHULBHAI BABULAL SONAR
|
December 13, 2010 |
SONALIBEN DEEPAMBHAI THANAWALA Vs. STATE OF GUJARAT
|
February 10, 2010 |
SONGADH INFRASTRUCTURE AND HOUSING LIMITED Vs. STATE
|
March 25, 2010 |
SONIA ASHOK HURRA Vs. STATE OF GUJARAT
|
July 9, 2010 |
SONIBEN Vs. STATE OF GUJARAT
|
October 21, 2010 |
SOYEB ADAMBHAI MANSURI Vs. STATE OF GUJARAT
|
July 21, 2010 |
SPACE ELECTRONICS Vs. DEPUTY ENGINEER O AND M MADHYAGUJARAT VIJ COMPANY LTD
|
November 22, 2010 |
SPECIAL LAND ACQ OFFICER Vs. PATEL SENDHABHAI MADHABHAI
|
December 10, 2010 |
SPECIAL LAND ACQUASITION OFFICER Vs. PATEL MAHENDRABHAI RANCHHODBHAI
|
December 10, 2010 |
SPECIAL LAND ACQUISITION OFFICER Vs. THAKORE MOTIBEN AMUJI
|
December 10, 2010 |
SPECIAL LAND ACQUISITION OFFICER Vs. PATEL KARSANBHAI SHANKERBHAI
|
December 7, 2010 |
SPECIAL LAND ACQUISITION OFFICER Vs. CHAUDHARY MANIBEN ALIAS DAHIBEN GAMANBHAI
|
December 8, 2010 |
SPECIAL LAND ACQUISITION OFFICER Vs. PATEL MADHABHAI
|
August 25, 2010 |
SPECIAL LAND ACQUISITION OFFICER Vs. IBRAHIM VALI AHEMAD
|
October 4, 2010 |
SPECIAL LAND ACQUISITION OFFICER Vs. KANTIBHAI MATHURBHAI PATEL
|
October 4, 2010 |
SPECIAL LAND ACQUISITION OFFICER Vs. MOTIBHAI NAROTTAMBHAI
|
October 4, 2010 |
SPECIAL LAND ACQUISITION OFFICER Vs. MANSANGBHAI RASANGBHAI CHAUDHARY & LAVJIBHAI RASANGBHAI
|
October 13, 2010 |
SPECIAL LAND ACQUISITION OFFICER Vs. AMIRMIYA HISAMMIYA
|
August 26, 2010 |
SPECIAL LAND ACQUISITION OFFICER Vs. SHANTABEN
|
September 6, 2010 |
SPECIAL LAND ACQUISITION OFFICER Vs. VIMALCHANDRA SON
|
September 6, 2010 |
SPECIAL LAND ACQUISITION OFFICER AND ORS Vs. TAKHATSINH BADHARSANG RANA
|
December 30, 2010 |
SPECIAL LAND ACQUISITION OFFICER MARMADA CANAL PROJECT Vs. RATILAL GOPALBHAI PATEL AS LEGAL HEIR OF GOPALBHAI AMBARAMDA
|
September 15, 2010 |
SPECIAL LAND ACQUITION OFFICER Vs. HARJIVAN RAMJIBHAI
|
August 16, 2010 |
SPECIAL LAQ OFFICER Vs. HEMLATTABEN JAGANNATH
|
November 26, 2010 |
SPL LAQ OFFICER Vs. PRATAPSINH HIMATSINH
|
November 26, 2010 |
SPL LAQ OFFICER Vs. DAHYAJI HIRAJI
|
July 16, 2010 |
SPL LAQ OFFICER Vs. NOORJAHA AMIRALI SAIYAD
|
August 26, 2010 |
ST CORPORATION Vs. GOPALBHAI PUNJABHAI GOHIL
|
August 11, 2010 |
ST MATHEWS S PORE PTE LTD Vs. MARDIA CHEMICALS LIMITED
|
May 14, 2010 |
STATE BANK OF INDIA Vs. P K THAKKAR CONSTRUCTION CO PVT LTD
|
April 26, 2010 |
STATE BANK OF INDIA Vs. RASHMIKANT G DAVE
|
August 3, 2010 |
STATE BANK OF INDIA Vs. WORKERS OF STATE BANK OF INDIA, THRO P B KARYEE
|
March 31, 2010 |
STATE BANK OF SAURASHTRA Vs. CHANDRIKAPRASAD MISHRA
|
July 13, 2010 |
STATE OF GUAJRAT Vs. YOGENDRASINH ABHESINH CHUDASAMA
|
August 16, 2010 |
STATE OF GUJARAT Vs. ASHOK JADVJIBHAI
|
August 16, 2010 |
STATE OF GUJARAT Vs. ALLARAKHA VALIMOHMMAD
|
August 16, 2010 |
STATE OF GUJARAT Vs. MAHESHBHAI KESHUBHAI BADLANI
|
August 16, 2010 |
STATE OF GUJARAT Vs. UMEDBEN
|
August 16, 2010 |
STATE OF GUJARAT Vs. PRABHATBHAI SOMABHAI VAGHELA
|
August 16, 2010 |
STATE OF GUJARAT Vs. NARAN LALJI
|
August 16, 2010 |
STATE OF GUJARAT Vs. HANNAN HAJI HATIMBHAI RANAPURVALA
|
August 17, 2010 |
STATE OF GUJARAT Vs. MODI SHIVLAL VITHTHALDAS COMPANY
|
August 17, 2010 |
STATE OF GUJARAT Vs. INDRAVADAN HIRALAL SHAH
|
August 17, 2010 |
STATE OF GUJARAT Vs. HIND STORES
|
August 17, 2010 |
STATE OF GUJARAT Vs. KRISHNAKANT NATWARLAL SHAH
|
August 17, 2010 |
STATE OF GUJARAT Vs. DAVE KANAIYALAL CHHAGANLAL
|
August 13, 2010 |
STATE OF GUJARAT Vs. GANBHU JATUNBEN HUSENBHAI
|
August 16, 2010 |
STATE OF GUJARAT Vs. KANABHAI RUDABHAI
|
August 16, 2010 |
STATE OF GUJARAT Vs. VEERABHAI SAVABHAI
|
August 16, 2010 |
STATE OF GUJARAT Vs. GHOGHABHAI CHAKUBHAI
|
August 16, 2010 |
STATE OF GUJARAT Vs. RABARI JAMABHAI DANABHAI
|
August 16, 2010 |
STATE OF GUJARAT Vs. SAURASHTRA SHRAMIK SANGH
|
August 16, 2010 |
STATE OF GUJARAT Vs. SECRETARY MAJURMAHAJAN SANGH
|
August 16, 2010 |
STATE OF GUJARAT Vs. UNION OF INDIA
|
August 12, 2010 |
STATE OF GUJARAT Vs. T D VANIA
|
August 25, 2010 |
STATE OF GUJARAT Vs. GULABBHAI SHYAMLAL AGRAWAL
|
August 25, 2010 |
STATE OF GUJARAT Vs. KESHABHAI LAXMANBHAI VAGHRI
|
August 25, 2010 |
STATE OF GUJARAT Vs. RAMSWARUP RAMKISHOR SHAH
|
August 25, 2010 |
STATE OF GUJARAT Vs. GANGJI RAMJI
|
August 25, 2010 |
STATE OF GUJARAT Vs. GAGLUBHAI NAVKUBHAI GAEKWAD
|
August 23, 2010 |
STATE OF GUJARAT Vs. MANIBEN NAGJIBHAI JADAV
|
August 23, 2010 |
STATE OF GUJARAT Vs. ROHIT PULP AND PAPER MILLS LTD
|
August 25, 2010 |
STATE OF GUJARAT Vs. NARANDAS BABUBHAI VAKHARIYA
|
August 25, 2010 |
STATE OF GUJARAT Vs. PATEL NARMADABEN KASHIRAM PATEL
|
August 17, 2010 |
STATE OF GUJARAT Vs. GAMBHIRSINH RAVUBHA JADEJA
|
August 2, 2010 |
STATE OF GUJARAT Vs. MARUTI TEXTILES
|
July 30, 2010 |
STATE OF GUJARAT Vs. BHOJABHAI DANABHAI RABARI
|
July 29, 2010 |
STATE OF GUJARAT Vs. ODHAD MASRI RABARI
|
July 29, 2010 |
STATE OF GUJARAT Vs. RAGHUVIR VAJSUR DHANDHAL
|
July 29, 2010 |
STATE OF GUJARAT Vs. RAMNIKLAL RAVJIBHAI PATEL MANUFACTURER AND SELLER
|
August 5, 2010 |
STATE OF GUJARAT Vs. AGRICULTURE AND RURAL LABOUR ASSOCIATION
|
August 9, 2010 |
STATE OF GUJARAT Vs. AMRAJI RUPAJI KOTVAL
|
August 9, 2010 |
STATE OF GUJARAT Vs. AGRAJI RAMSANGJI TAKORE
|
August 9, 2010 |
STATE OF GUJARAT Vs. UDESINH BHIMSINH ZALA
|
August 9, 2010 |
STATE OF GUJARAT Vs. KANTIBHAI CHAGANLAL MEVADA
|
August 9, 2010 |
STATE OF GUJARAT Vs. NATVARSINH PRATAPSINH PADHIYAR
|
August 6, 2010 |
STATE OF GUJARAT Vs. NOORMOHMED YUSUFBHAI
|
July 13, 2010 |
STATE OF GUJARAT Vs. BABUBEN
|
July 12, 2010 |
STATE OF GUJARAT Vs. GIRDHARLAL B PANDYA
|
July 12, 2010 |
STATE OF GUJARAT Vs. RATADIYA LAKHMAN HIRABHAI
|
July 12, 2010 |
STATE OF GUJARAT Vs. DURLABHJIBHAI MITHABHAI AND SONS
|
July 12, 2010 |
STATE OF GUJARAT Vs. BHARATBHAI FULJIBHAI
|
July 12, 2010 |
STATE OF GUJARAT Vs. NAVGHANBHAI GEDABHAI
|
July 12, 2010 |
STATE OF GUJARAT Vs. MUSABHAI ISMAILBHAI SAMA
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July 14, 2010 |
STATE OF GUJARAT Vs. GOVINDBHAI KACHARABHAI PATEL
|
July 15, 2010 |
STATE OF GUJARAT Vs. RAMABHAI LALABHAI
|
June 21, 2010 |
STATE OF GUJARAT Vs. SUHASINI JAYANAND FARMER
|
June 18, 2010 |
STATE OF GUJARAT Vs. ADAMBHAI SULEMANBHAI AJMERI
|
June 1, 2010 |
STATE OF GUJARAT Vs. VAHIDHKHAN PATHAN
|
May 14, 2010 |
STATE OF GUJARAT Vs. MOHANBHAI JIVRAM PATEL
|
June 16, 2010 |
STATE OF GUJARAT Vs. G H CHAKRAVARTY
|
July 21, 2010 |
STATE OF GUJARAT Vs. INAYAT SULEMAN ISMAIL PATEL
|
July 21, 2010 |
STATE OF GUJARAT Vs. NARENDRA ALIAS GATU BAPUR PARVATSINH PUWAR
|
July 21, 2010 |
STATE OF GUJARAT Vs. RAMESHBHAI MULJIBHAI JADAV
|
July 20, 2010 |
STATE OF GUJARAT Vs. SHANTILAL PARSHOTTAMBHAI PATEL
|
July 20, 2010 |
STATE OF GUJARAT Vs. CHAUDHARI KANJIBHAI GODADBHAI
|
July 16, 2010 |
STATE OF GUJARAT Vs. O L OF M/S GUJARAT STATE TEXTILE CORPORATION LTD
|
July 22, 2010 |
STATE OF GUJARAT Vs. ANANTKUMAR RAMSHANKAR DAVE
|
July 27, 2010 |
STATE OF GUJARAT Vs. LAKHIBEN RAMBHAI
|
July 26, 2010 |
STATE OF GUJARAT Vs. PARESH AND CO
|
July 23, 2010 |
STATE OF GUJARAT Vs. INDIAN HUME PIPE AND CO LTD
|
July 23, 2010 |
STATE OF GUJARAT Vs. JAYSINH DEVIDANJI GADHVI
|
July 26, 2010 |
STATE OF GUJARAT Vs. BABUBHAI SARDARBHAI VALVAI
|
July 27, 2010 |
STATE OF GUJARAT Vs. HASANBHAI GIGABHAI ZANKHRA
|
July 28, 2010 |
STATE OF GUJARAT Vs. UPENDRA RANCHHODLAL SHAH
|
July 28, 2010 |
STATE OF GUJARAT Vs. RAJNI DAYARAM MALI
|
April 21, 2010 |
STATE OF GUJARAT Vs. NAJMUDDIN ABBASBHAI VHORA
|
April 19, 2010 |
STATE OF GUJARAT Vs. PRAFULKUMAR MANEKLAL VORA DISTRIBUTOR AND OWNER
|
April 19, 2010 |
STATE OF GUJARAT Vs. INDUBEN JAYANTILAL VAGHELA ALIAS JAYANTILAL MOHANLAL
|
April 16, 2010 |
STATE OF GUJARAT Vs. BHATT ASHIT HARIHARKUMAR
|
April 5, 2010 |
STATE OF GUJARAT Vs. RAMNIKLAL RAVJIBHAI PATEL MANUFACTURER AND SELLER OF SAMPL
|
March 29, 2010 |
STATE OF GUJARAT Vs. JAYANTILAL VRAJLAL KHATRI
|
March 30, 2010 |
STATE OF GUJARAT Vs. VOKARD LIMITED WORLY
|
April 9, 2010 |
STATE OF GUJARAT Vs. BHARATKUMAR HIMATLAL KOTHARI AND 3
|
April 9, 2010 |
STATE OF GUJARAT Vs. JAYANTILAL AMTHARAM
|
April 13, 2010 |
STATE OF GUJARAT Vs. M F SAIYED
|
April 13, 2010 |
STATE OF GUJARAT Vs. PATEL KAILASHBEN LALBHAI
|
May 13, 2010 |
STATE OF GUJARAT Vs. HASMUKHBHAI KHEMCHANDBHAI MAKWANA
|
May 11, 2010 |
STATE OF GUJARAT Vs. FATTU FAKRU BHURIYA
|
May 13, 2010 |
STATE OF GUJARAT Vs. MAFABHAI SHANKERBHAI RAVAL
|
May 3, 2010 |
STATE OF GUJARAT Vs. VIPULKUMAR CHAMPAKLAL DUDHIYA
|
May 3, 2010 |
STATE OF GUJARAT Vs. CHHOTABHAI KEVALBHAI PATEL NOBAR
|
May 3, 2010 |
STATE OF GUJARAT Vs. NATWARLAL AMBALAL CHAUHAN
|
May 4, 2010 |
STATE OF GUJARAT Vs. CHANDRAKANT HARMANBHAI PATEL
|
May 6, 2010 |
STATE OF GUJARAT Vs. PATEL DINESHKUMAR SOMABHAI
|
May 7, 2010 |
STATE OF GUJARAT Vs. CHANDUBHAI RAGHAVBHAI KUMBHANI
|
May 11, 2010 |
STATE OF GUJARAT Vs. SHETH CONSTRUCTION CO
|
May 11, 2010 |
STATE OF GUJARAT Vs. RAMAJI SHAKRAJI THAKOR
|
March 25, 2010 |
STATE OF GUJARAT Vs. SHAMBHUBHAI OMKARBHAI TANK
|
March 26, 2010 |
STATE OF GUJARAT Vs. VILJI M BALDANIA
|
March 19, 2010 |
STATE OF GUJARAT Vs. CHUNILAL KANJIBHAI GOHEL
|
March 19, 2010 |
STATE OF GUJARAT Vs. N S RAMI
|
February 26, 2010 |
STATE OF GUJARAT Vs. ARVINDPARVATH GAJRAJ PARVATH GOSAI
|
February 26, 2010 |
STATE OF GUJARAT Vs. NAKODA AGENCY
|
February 26, 2010 |
STATE OF GUJARAT Vs. PARESHKUMAR CHANDULAL VORA SELLER AND PARTNER SHRI RAM OIL
|
February 26, 2010 |
STATE OF GUJARAT Vs. NEW VITHHALNAGAR CO OPERATIVE HOUSING SOCIETY LTD
|
February 26, 2010 |
STATE OF GUJARAT Vs. VIMALKUMAR SHRI KISHANPRASAD SINGH
|
February 26, 2010 |
STATE OF GUJARAT Vs. BHARAT KUMAR KESHAVLAL BHATT
|
March 8, 2010 |
STATE OF GUJARAT Vs. KATUBEN TAPUBHAI
|
March 4, 2010 |
STATE OF GUJARAT Vs. DAYABEN DEEPAKKUMAR PRAJAPATI
|
March 3, 2010 |
STATE OF GUJARAT Vs. TUKARAM RAJARAM
|
March 2, 2010 |
STATE OF GUJARAT Vs. NARENDRA KUMAR KANTI LAL PATEL
|
February 17, 2010 |
STATE OF GUJARAT Vs. MANSUKHBHAI MOHANBHAI HAVADIYA
|
February 15, 2010 |
STATE OF GUJARAT Vs. KUMUDCHANDRA VASANTLAL SETH
|
February 11, 2010 |
STATE OF GUJARAT Vs. GORDHANBHAI LILADHAR THAKKAR
|
February 11, 2010 |
STATE OF GUJARAT Vs. TRIKAMDAS MAGANLAL OWNER OF AMBAR BAKERY
|
February 11, 2010 |
STATE OF GUJARAT Vs. TALSHIBHAI BHAVANBHAI PATEL
|
February 19, 2010 |
STATE OF GUJARAT Vs. SOMABHAI RUDABHAI MERIYA
|
February 19, 2010 |
STATE OF GUJARAT Vs. AHMEDBHAI ISMILEBHAI GANDHI
|
February 22, 2010 |
STATE OF GUJARAT Vs. OWNER AND VENDOR OF M S HARESH KUMAR KANTILAL
|
February 23, 2010 |
STATE OF GUJARAT Vs. VIKRAM TALKCHAND GANDHI
|
February 23, 2010 |
STATE OF GUJARAT Vs. NURULHUQ ABDULHAQ SAIYED
|
February 10, 2010 |
STATE OF GUJARAT Vs. MANUBHAI RAMANBHAI PATEL
|
February 10, 2010 |
STATE OF GUJARAT Vs. JIGNESHBHAI BHARATBHAI GANDHI
|
February 5, 2010 |
STATE OF GUJARAT Vs. DINESHCHANDRA TULSIDAS SAMANI
|
February 8, 2010 |
STATE OF GUJARAT Vs. FATEHSINH RAMLAL CHAUHAN
|
February 2, 2010 |
STATE OF GUJARAT Vs. FATEHSINH ALIAS RAMBHAI RAMLAL CHAUHAN
|
February 3, 2010 |
STATE OF GUJARAT Vs. GULAM HUSEN SUNDERJI
|
January 11, 2010 |
STATE OF GUJARAT Vs. PRAFULCHANDRA RANCHHOD KUMAR
|
January 11, 2010 |
STATE OF GUJARAT Vs. SANJAY KUMAR NAGINDAS SHAH VENDOR
|
January 13, 2010 |
STATE OF GUJARAT Vs. RAJESH KUMAR CHETAN DAS KALYANI
|
January 13, 2010 |
STATE OF GUJARAT Vs. JAYESH KUMAR CHANDULAL SAKRANI
|
January 18, 2010 |
STATE OF GUJARAT Vs. MEGHRAJ HARUMAL PRITVANI
|
January 18, 2010 |
STATE OF GUJARAT Vs. VIJAYBHAI H GAJJAR
|
January 27, 2010 |
STATE OF GUJARAT Vs. RAJENDRAKUMAR GOKALDAS VAJA
|
January 20, 2010 |
STATE OF GUJARAT Vs. HIMMATBHAI AMRUTBHAI
|
January 20, 2010 |
STATE OF GUJARAT Vs. MUSTUFABHAI SULEMANBHAI KUSHKIWALA
|
February 2, 2010 |
STATE OF GUJARAT Vs. INDUBEN W/O SUBHASHBHAI FULCHAND AND ANR
|
February 17, 2010 |
STATE OF GUJARAT Vs. RAMUBHAI VARMALIBHAI KOLI PATEL
|
February 15, 2010 |
STATE OF GUJARAT Vs. JAYESHBHAI JIVANLAL K A PATEL
|
February 10, 2010 |
STATE OF GUJARAT Vs. ABDUL MOHMMAD BADA
|
February 22, 2010 |
STATE OF GUJARAT Vs. RATILAL BHANJIBHAI BHATTI AND 3 ORS
|
April 20, 2010 |
STATE OF GUJARAT Vs. CHANDUBHAI RANCHHODBHAI GAJERA
|
February 8, 2010 |
STATE OF GUJARAT Vs. MADHABHAI NOGHABHAI BHARWAD
|
February 1, 2010 |
STATE OF GUJARAT Vs. PRAVINKUMAR LABHUBHAI POPAT AND 4 ORS
|
February 15, 2010 |
STATE OF GUJARAT Vs. HIRABHAI MANJIBHAI
|
February 11, 2010 |
STATE OF GUJARAT Vs. RASIKLAL NANALAL DARJI
|
February 17, 2010 |
STATE OF GUJARAT Vs. KAMLESHBHAI NATVARLAL MODI
|
January 12, 2010 |
STATE OF GUJARAT Vs. BABU @ NAGRAJ CHHOTABHAI KODI
|
February 19, 2010 |
STATE OF GUJARAT Vs. AAMADBHAI ALARAKHABHAI MAHIDA
|
February 22, 2010 |
STATE OF GUJARAT Vs. VIKRAMBHAI BHAILALBHAI VASAVA
|
February 19, 2010 |
STATE OF GUJARAT Vs. RAMESH VASHRAM VAGADIA
|
February 22, 2010 |
STATE OF GUJARAT Vs. GOVINDBHAI KATHADBHAI MAYAID
|
February 17, 2010 |
STATE OF GUJARAT Vs. RAMESHBHAI KACHRABHAI PATEL (VENDOR AND PARTNER OF FIRM) AND 8 ORS
|
March 5, 2010 |
STATE OF GUJARAT Vs. ANANDBHAI DAHYABHAI BHARWAD
|
February 11, 2010 |
STATE OF GUJARAT Vs. TRIBHOVAN BAKORBHAI VASAVA
|
August 26, 2010 |
STATE OF GUJARAT Vs. MOHANBHAI SHIVABHAI NAIK
|
August 30, 2010 |
STATE OF GUJARAT Vs. PRATHMESH FARMS PVT LTD
|
August 31, 2010 |
STATE OF GUJARAT Vs. AMAJI MOHANJI THAKORE
|
September 9, 2010 |
STATE OF GUJARAT Vs. YUSUFBHAI GULAMHUSEN VORA
|
September 7, 2010 |
STATE OF GUJARAT Vs. JAYENDRA CONSTRUCTION CO
|
September 13, 2010 |
STATE OF GUJARAT Vs. JAYRAJBHAI POPATBHAI HIRPARA
|
September 21, 2010 |
STATE OF GUJARAT Vs. PRAVINCHANDRA POPATLAL PATEL
|
December 29, 2010 |
STATE OF GUJARAT Vs. GUMANSINH NANUBHAI PATEL
|
February 8, 2010 |
STATE OF GUJARAT Vs. PATEL JAYANTILAL MOHANLAL
|
September 24, 2010 |
STATE OF GUJARAT Vs. POPATBHAI MANILAL
|
September 28, 2010 |
STATE OF GUJARAT Vs. MAFATBHAI JETHABHAI RABARI
|
September 17, 2010 |
STATE OF GUJARAT Vs. BABUBHAI R KHALIFA
|
October 12, 2010 |
STATE OF GUJARAT Vs. MITHILESH A THAKUR
|
September 30, 2010 |
STATE OF GUJARAT Vs. DOSHI NAVINBHAI AMULAKHABHAI
|
October 7, 2010 |
STATE OF GUJARAT Vs. BABIBEN
|
September 21, 2010 |
STATE OF GUJARAT Vs. HARASUKHBHAI M GONDALIYA
|
September 21, 2010 |
STATE OF GUJARAT Vs. MANHOR GYANU BAUDH
|
September 27, 2010 |
STATE OF GUJARAT Vs. KUVARJI DHURAJI
|
September 27, 2010 |
STATE OF GUJARAT Vs. MAGANBHAI NARANBHAI
|
November 26, 2010 |
STATE OF GUJARAT Vs. BASHIR AHMAD MIYA AHMAD
|
November 26, 2010 |
STATE OF GUJARAT Vs. PARSOTTAMDAS MADANDAS ADARA
|
November 26, 2010 |
STATE OF GUJARAT Vs. SURESHBHAI S PATEL
|
November 26, 2010 |
STATE OF GUJARAT Vs. SWASTICK CONSTRUCTION CO
|
November 25, 2010 |
STATE OF GUJARAT Vs. BARODA SURGICAL I PVT LTD
|
November 29, 2010 |
STATE OF GUJARAT Vs. JAYANTILAL A MODI
|
November 26, 2010 |
STATE OF GUJARAT Vs. AMRUTLAL HARILAL
|
November 29, 2010 |
STATE OF GUJARAT Vs. LALJI KARSAN HIRANI
|
November 23, 2010 |
STATE OF GUJARAT Vs. HASMUKHLAL ISHWARLAL GANDHI
|
November 23, 2010 |
STATE OF GUJARAT Vs. CHATUBHAI RANCHODBHAI GARI
|
November 24, 2010 |
STATE OF GUJARAT Vs. NARENDRABHAI JETHABHAI SOLANKI
|
November 16, 2010 |
STATE OF GUJARAT Vs. PATEL VITTHALBHAI AMTHARAM
|
October 29, 2010 |
STATE OF GUJARAT Vs. ZAVERBHAI NODHABHAI BHALIYA
|
October 22, 2010 |
STATE OF GUJARAT Vs. KANJIBHAI M MISTRY
|
December 1, 2010 |
STATE OF GUJARAT Vs. CHANDRAKANT TULSIDAS
|
December 1, 2010 |
STATE OF GUJARAT Vs. MAHIJIBHAI FATEHSINBHAI PATEL
|
December 1, 2010 |
STATE OF GUJARAT Vs. HABIBBHAI MAHAMADBHAI PUJANA
|
December 1, 2010 |
STATE OF GUJARAT Vs. RAJNIKANT A PATEL
|
November 30, 2010 |
STATE OF GUJARAT Vs. MAGANBHAI RAMJIBHAI PATEL
|
December 1, 2010 |
STATE OF GUJARAT Vs. ASHWINBHAI HIRALALL PARIKH
|
December 1, 2010 |
STATE OF GUJARAT Vs. VENDOR SHRI KIRTIBHAI
|
December 1, 2010 |
STATE OF GUJARAT Vs. SALIM URFE TOTO SHAKILBHAI ANSARI
|
December 1, 2010 |
STATE OF GUJARAT Vs. RASIDBHAI ISMAILBHAI SALEJI
|
December 1, 2010 |
STATE OF GUJARAT Vs. KIRITBHAI PARSHOTTHAMBHAI DABHI
|
December 3, 2010 |
STATE OF GUJARAT Vs. ASSOCIATED BUSINESS CORPN
|
December 2, 2010 |
STATE OF GUJARAT Vs. PATEL SANKABHAI PASHABHAI
|
December 13, 2010 |
STATE OF GUJARAT Vs. LAKHMANBHAI GOVINDBHAI
|
December 13, 2010 |
STATE OF GUJARAT Vs. RAFIQMIYA SAMSUMIYA MALEK
|
December 15, 2010 |
STATE OF GUJARAT Vs. BARIA VIRSING HARI
|
December 16, 2010 |
STATE OF GUJARAT Vs. BABUBHAI UKABHAI SARVAIYA
|
December 29, 2010 |
STATE OF GUJARAT Vs. JALAMBHAI MERCHANDBHAI VANZARA
|
December 27, 2010 |
STATE OF GUJARAT Vs. CHANDRAKANT T KACHIA
|
December 27, 2010 |
STATE OF GUJARAT Vs. SURASANGJI MOTIJI THAKORE
|
February 15, 2010 |
STATE OF GUJARAT Vs. MAKWANA CHEHUJI BHAVANJI
|
February 16, 2010 |
STATE OF GUJARAT Vs. SUNILKUMAR DEVISHCHANDRA JAISWAL
|
February 2, 2010 |
STATE OF GUJARAT Vs. PATEL SHAILESHKUMAR DASHRAT LAL
|
February 11, 2010 |
STATE OF GUJARAT Vs. KALUBHAI ARJUNBHAI DAMOR
|
February 11, 2010 |
STATE OF GUJARAT Vs. NANJIBHAI RANCHHODBHAI MISTRI PANCHAL
|
February 17, 2010 |
STATE OF GUJARAT Vs. KAMALCHAND DAMABHAI PATEL (OWNER)
|
February 8, 2010 |
STATE OF GUJARAT Vs. HASMUKHBHAI NEMCHAND SHAH
|
February 11, 2010 |
STATE OF GUJARAT Vs. SHASHIKANT CHUNILAL PATEL
|
February 10, 2010 |
STATE OF GUJARAT Vs. RONAK RAMESHBHAI SHAH
|
February 16, 2010 |
STATE OF GUJARAT Vs. JAYANTILAL MAGANLAL VADERA
|
February 11, 2010 |
STATE OF GUJARAT Vs. YAKUB MUSA AND 4 ORS
|
June 29, 2010 |
STATE OF GUJARAT Vs. MUKESH C UPADHYAY
|
February 3, 2010 |
STATE OF GUJARAT Vs. ALI DAUD MAJOTHI
|
February 18, 2010 |
STATE OF GUJARAT Vs. NAKUM MANOJ DAMJIBHAI HADIYANA
|
February 8, 2010 |
STATE OF GUJARAT Vs. KANTA GAS SERVICE (FARM) & ORS
|
June 22, 2010 |
STATE OF GUJARAT Vs. NARESH KANAIYALAL
|
February 19, 2010 |
STATE OF GUJARAT Vs. ATTARSING JIVANLAL YADAV
|
January 20, 2010 |
STATE OF GUJARAT Vs. VIPULBHAI NATUBHAI RAVAL (SUPPLIER)
|
February 11, 2010 |
STATE OF GUJARAT Vs. MANOJKUMAR ARJANDAS SINDHI
|
February 10, 2010 |
STATE OF GUJARAT Vs. SHAMBHUNATH SHRAVANPRASAD JAYSVAL, VENDOR & ANOTHER
|
February 26, 2010 |
STATE OF GUJARAT Vs. GANPATBHAI KANTIBHAI PATEL
|
February 10, 2010 |
STATE OF GUJARAT Vs. MUKESHKUMAR KURJIBHAI BHUT
|
February 8, 2010 |
STATE OF GUJARAT Vs. KANUBHAI RATILAL PATEL
|
February 10, 2010 |
STATE OF GUJARAT Vs. NANJIBHAI DEVCHANDBHAI BHANUSHALI
|
February 10, 2010 |
STATE OF GUJARAT Vs. MAHESHBHAI DAMJIBHAI SAVALIYA (VENDOR) AND 2 ORS
|
February 16, 2010 |
STATE OF GUJARAT Vs. BABUBHAI BHIKHABHAI SIPAI
|
February 17, 2010 |
STATE OF GUJARAT Vs. BABUBHAI ISHWARBHAI PATEL
|
February 3, 2010 |
STATE OF GUJARAT Vs. LAXMANJI HEMAJI AND ANR
|
November 25, 2010 |
STATE OF GUJARAT Vs. NEHALKUMAR NARSIBHAI KATARMAL (VENDOR)
|
February 8, 2010 |
STATE OF GUJARAT Vs. SULEMANBHAI IBRAHIMBHAI MODAN AND 3 ORS
|
February 17, 2010 |
STATE OF GUJARAT Vs. PRAVINBHAI MEGHJIBHAI RATHOD AND 2 ORS
|
February 15, 2010 |
STATE OF GUJARAT Vs. KISHORBHAI MANGUBHAI SONI
|
February 22, 2010 |
STATE OF GUJARAT Vs. BABU @ BABU BAJRANGI RAJABHAI PATEL
|
December 6, 2010 |
STATE OF GUJARAT Vs. KASHIBEN RANCHHODBHAI MALIWAD AND 2 ORS
|
July 30, 2010 |
STATE OF GUJARAT Vs. BHANBHAI JIVABHAI VARU
|
May 4, 2010 |
STATE OF GUJARAT Vs. KANAJI DAHYAJI THAKOR
|
February 16, 2010 |
STATE OF GUJARAT Vs. HARSURBHAI R KATHI
|
February 11, 2010 |
STATE OF GUJARAT Vs. DAHYABHAI BIJALBHAI MAKWANA
|
February 10, 2010 |
STATE OF GUJARAT Vs. ABILKHAN MANVARKHAN MAKRANI
|
February 15, 2010 |
STATE OF GUJARAT Vs. SHAH THAKORELAL CHUNILAL
|
February 22, 2010 |
STATE OF GUJARAT Vs. BALDEVJI LAXMANJI VAGHELA
|
February 15, 2010 |
STATE OF GUJARAT Vs. CHANDRAKANT NAVNITLAL DHAMI
|
February 23, 2010 |
STATE OF GUJARAT Vs. BHANUPRASAD SURYAKANT PATEL
|
February 16, 2010 |
STATE OF GUJARAT Vs. FARUQ HABIBBHAI KHATKI AND 2 ORS
|
February 15, 2010 |
STATE OF GUJARAT Vs. HARIKRSHNA AGRAWAL
|
February 2, 2010 |
STATE OF GUJARAT Vs. ARJANBHAI PALABHAI RATHOD
|
February 10, 2010 |
STATE OF GUJARAT Vs. MOHANBHAI KANABHAI
|
November 30, 2010 |
STATE OF GUJARAT Vs. KANAIYALAL @ KANU JAMNADAS AND 3 ORS
|
February 15, 2010 |
STATE OF GUJARAT Vs. JAYANTIBHAI CHATURBHAI PATEL
|
February 3, 2010 |
STATE OF GUJARAT Vs. OSMAN ABA PADAYA AND ANR
|
June 29, 2010 |
STATE OF GUJARAT Vs. JAGMALBHAI MOHANBHAI CHAVDA
|
February 11, 2010 |
STATE OF GUJARAT Vs. NAVALSINH JORSING VALA (DARBAR)
|
February 1, 2010 |
STATE OF GUJARAT Vs. MONABEN NAVNITLAL THAKKAR
|
February 2, 2010 |
STATE OF GUJARAT Vs. AJAYKUMAR
|
March 12, 2010 |
STATE OF GUJARAT - FOR AND ON BEHALF OF J H SHAH, FOOD Vs. KIRITKUMAR GOPALDAS KAKKAD VENDOR AND OWNER
|
March 3, 2010 |
STATE OF GUJARAT AND 1 Vs. DEVABHAI AHIR AND 3
|
April 9, 2010 |
STATE OF GUJARAT AND 3 ORS Vs. RAMESHBHAI PUNJABHAI PATEL
|
September 30, 2010 |
STATE OF GUJARAT AND ANR Vs. NIKHIL VIJAYBHAI ARDESHANA
|
December 29, 2010 |
STATE OF GUJARAT AND ANR Vs. RANCHHOD HIRABHAI
|
April 1, 2010 |
STATE OF GUJARAT D G GAMIT FOOD INSPECTOR Vs. HAJARISINH RUPSINH PUROHIT
|
February 26, 2010 |
STATE OF GUJARAT FOR AND ON BEHALF OF A L PATEL FOOD INSPECTOR Vs. DHIRAJKUMAR VADILAL SHAH
|
April 19, 2010 |
STATE OF GUJARAT ON BEHALF OF FOOD INSPECTOR S M RAO Vs. HASMUKHBHAI AMBALAL PATEL
|
April 19, 2010 |
STATE OF GUJARAT ON BEHALF OF G C TADVI FOOD Vs. PIYUSHBHAI JIVANBHAI GOVANI SELLER
|
April 16, 2010 |
STATE OF GUJARAT ON BEHALF OF V C GAMIT Vs. DILIPKUMAR MANGALDAS SHAH
|
February 8, 2010 |
STATE OF GUJARAT S S PATEL FOOD INSPECTOR Vs. BHAVESH GANPATBHAI PANCHAL
|
February 26, 2010 |
STATE OF GUJARAT THROUGH SPECIAL LAND ACQUISITION OFFICER Vs. GOVINDBHAI HIRJIBHAI CHAUDHARY
|
October 1, 2010 |
STATE OF GUJARAT THROUGH SPL. LAND ACQUISITION OFFICER Vs. RATANBHAI KHENGARBHAI GADHAVI
|
October 1, 2010 |
STATE OF GUJARAT(S) Vs. NARMADA CEMENT COMPANY LTD (S)
|
September 16, 2010 |
STATE OF GUJART Vs. SHANTILAL SOGABHAI VASAVA
|
August 30, 2010 |
STATE ROAD TRANSPORT CORPO Vs. ZULFIKAR ALI SAIYED
|
July 21, 2010 |
STATE ROAD TRANSPORT CORPORATION Vs. PRESIDENT
|
July 21, 2010 |
STATE ROAD TRANSPORT CORPORATION Vs. JAYSHANKAR ANANTBHAI BHATT
|
July 14, 2010 |
STEELAGE INDUSTRIES LIMITED Vs. DILIP RAJARAM WAGH
|
August 27, 2010 |
STOVEC INDUSTRIES LTD. Vs. UNION OF INDIA
|
December 16, 2010 |
STRADHAN ESTATE PVT LTD Vs. ABAD MUNICIPAL CORPORATION
|
September 17, 2010 |
SUBHANBHAI NASIRBHAI Vs. MUSLIM ALLABAX
|
July 15, 2010 |
SUBHASHBHAI ALIAS LALO RAVJIBHAI VASAVA Vs. STATE OF GUJARAT
|
May 13, 2010 |
SUDESH CHEMICALS PVT LTD Vs. STATE OF GUJARAT
|
December 27, 2010 |
SUDHABEN ALIAS SALAMABEN Vs. SURAT POLICE COMMISSIONER
|
December 22, 2010 |
SUDHAKAR GOVINDRAO MAJMUDAR Vs. MAYUR KANTILAL SHAH
|
February 18, 2010 |
SUDHIR VADILAL SHAH AND 1 Vs. LIFE INSURANCE CORPORATION OF INDIA
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January 18, 2010 |
SUDHIRKUMAR RAJKISHOR HARIPRASAD DIXIT Vs. STATE OF GUJARAT
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May 13, 2010 |
SUFIYABANU TABIYATKHAN PATHAN Vs. STATE OF GUJARAT
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August 13, 2010 |
SUHAG KANTILAL GHIYAD Vs. COMMISSIONER OF POLICE
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October 20, 2010 |
SUJIT J MUNSHI Vs. SHILPA R SHINDE
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April 23, 2010 |
SULEMAN A KALANIYA Vs. KOTAK MAHINDRA BANK LTD
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July 12, 2010 |
SULEMAN YUSUF SELIA Vs. STATE OF GUJARAT
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January 27, 2010 |
SUMITRA ALIAS SUMMI Vs. STATE OF GUJARAT
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October 19, 2010 |
SUMITRABEN Vs. OWNER OF TRUCK NO GJ 02 V 4705
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July 22, 2010 |
SUMRIBEN VIRAMBHAI VAGH Vs. MERMANBHAI FOGABHAI MOLIYASIA
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July 13, 2010 |
SUN PHARMACEUTICALS INDUSTRIES LTD THROUGH NITIN Y TRIVEDI Vs. STATE OF GUJARAT THROUGH SECRETARY OF URBAN & 3
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October 19, 2010 |
SUN TEXTILE ENGINEERS Vs. STATE OF GUAJRAT
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October 20, 2010 |
SUNANDABEN BADALBHAI AMBALAL Vs. STATE OF GUJARAT
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February 22, 2010 |
SUNATA C PATEL Vs. M S THANVI
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January 18, 2010 |
SUNBEAM GARMENTS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
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February 3, 2010 |
SUNDARAM FINANCE LIMITED Vs. ASSISTANT REGISTRAR
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January 13, 2010 |
SUNDERDAS VITHALADAS TEKWANI Vs. STATE OF GUJARAT
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April 15, 2010 |
SUNIL ALIAS KALU BACHU CHUDASMA KOLI Vs. STATE OF GUJARAT
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February 22, 2010 |
SUNILBHAI DAHYABHAI KHARVA Vs. STATE OF GUJARAT
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May 5, 2010 |
SUNILSINH VINODSINH RAJPUT Vs. COMMISSIONER OF POLICE
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February 5, 2010 |
SUNITA Vs. STATE OF GUJARAT
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July 22, 2010 |
SUNITABEN ASHOKBHAI CHUNARA Vs. STATE OF GUJARAT
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February 26, 2010 |
SUPACK INDUSTRIES PVT LTD Vs. JAY MAHAKALI ENGINEERING WORKS
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December 6, 2010 |
SUPER PLAST CONTAINERS Vs. STATE OF GUJARAT
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July 16, 2010 |
SUPERB CASTING CORPORATION Vs. REGIONAL PROVIDENT FUND
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June 16, 2010 |
SUPERINTENDING ENGINEER Vs. SECRETARY
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November 22, 2010 |
SURAIYA NAYNABEN KANTIBHAI Vs. STATE OF GUJARAT
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August 27, 2010 |
SURAT DISTRICT CO OP BANK LTD Vs. RAJUBHAI SUKHABHAI RATHOD
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July 20, 2010 |
SURAT METALLICS LTD Vs. COMMISSIONR OF CENTRAL EXCISE
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April 19, 2010 |
SURAT MUNICIPAL CORPORATION Vs. JASHUBEN KARSANBHAI PANDYA
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October 21, 2010 |
SURAT NAGRIK SAHAKARI BANK LTD Vs. SHETRUNJAY COOPERATIVE HOUSING SOCIETY LTD
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June 24, 2010 |
SURAT SILK LABOUR UNION Vs. STATE OF GUJARAT
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March 11, 2010 |
SURATSANG RAGHAVJIBHAI PARMAR Vs. STATE OF GUJARAT
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July 20, 2010 |
SUREKHABEN CHAMARBHAI PATEL Vs. STATE OF GUJARAT
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July 20, 2010 |
SUREKHABEN N RAINDANI Vs. STATE OF GUJARAT
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May 13, 2010 |
SURENDRA PRASAD ALIAS BHOLA RAMDUTT YADAV Vs. STATE OF GUJARAT
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October 5, 2010 |
SURENDRANAGAR DISTRICT PANCHAYAT Vs. RAVJIBHAI OGHADBHAI
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August 12, 2010 |
SURENDRANAGAR DUDHREJ MUNICIPALITY Vs. SURENDRANAGAR DUDHREJ MUNICIPALITY
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August 2, 2010 |
SURENDRANAGAR MERCANTILE COOP. BANK Vs. STATE OF GUJARAT
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January 27, 2010 |
SURESH A BHAMBHANI Vs. STATE OF GUJARAT
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August 5, 2010 |
SURESH ALIAS PAPIYO BHAGVANBHAI MALI Vs. STATE OF GUJARAT
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April 21, 2010 |
SURESH ALIAS SUKHO JAGHUBHAI KOLI PATEL Vs. STATE OF GUJARAT
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October 12, 2010 |
SURESH H RAJPUT Vs. NAVALMAL PESHUMAL
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March 23, 2010 |
SURESH KUMAR M BHINGARADIA Vs. UNION OF INDIA
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March 3, 2010 |
SURESH MUNNASING SOLANKI Vs. STATE OF GUJARAT
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April 21, 2010 |
SURESHBHAI B KACHHADIA Vs. UNION OF INDIA
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January 13, 2010 |
SURESHBHAI CHUNILAL SHAH Vs. PRINCIPAL
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May 7, 2010 |
SURESHBHAI K AHIR Vs. STATE OF GUJARAT
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September 30, 2010 |
SURESHBHAI KANJIBHAI VALAND Vs. STATE OF GUJARAT
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May 13, 2010 |
SURESHBHAI KANUBHAI DAMOR Vs. STATE OF GUJARAT
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October 4, 2010 |
SURESHBHAI MOHANLAL SHAH Vs. STATE OF GUJARAT
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July 23, 2010 |
SURESHBHAI PRABUDASBHAI SHUKAL Vs. HIMANTLAL BHAISHANKAR DAVE
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December 28, 2010 |
SURESHBHAI RAMANBHAI PATEL Vs. VADODARA MUNICIPAL CORPORATION
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August 26, 2010 |
SURESHBHAI RAMDAS MARATHI Vs. COMMISSIONER OF POLICE AND 2 ORS
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October 25, 2010 |
SURESHCHANDRA DAHYABHAI PATEL Vs. RAMANLAL VITHALDAS PATEL
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February 26, 2010 |
SURESHCHANDRA V PAREKH Vs. BOARD OF DIRECTORS - HDFC LTD
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February 1, 2010 |
SURESHKUMAR KUMRA Vs. PRINCIPAL
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August 17, 2010 |
SURESHKUMAR MOHANLAL SOLANKI Vs. STATE OF GUJARAT
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April 21, 2010 |
SURESHKUMAR NAGINDAS SHRIMALI Vs. STATE OF GUJARAT
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May 11, 2010 |
SURTIBEN Vs. STATE OF GUJARAT
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October 27, 2010 |
SURYA ROSHNI LIMITED Vs. UNION OF INDIA
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July 14, 2010 |
SURYABEN Vs. STATE OF GUJARAT
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October 12, 2010 |
SUSHIL ALIAS GUDDU HARIRAM DUBE Vs. STATE OF GUJARAT
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July 21, 2010 |
SUTHAR RAMESHBHAI PUJARAM Vs. STATE OF GUJARAT
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December 14, 2010 |
SUTHAR VIJAYSINH BIJALSINH Vs. DISTRICT PRIMARY EDUCATION OFFICER AND 2
|
April 7, 2010 |
SUVAS EDUCATION TRUST SANCHALIT SUVAS VIDYALAYA Vs. STATE OF GUJARAT
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July 27, 2010 |
SUVIK ELECTRONICS PVT LTD Vs. MARIAMMA N
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August 16, 2010 |
SUZLON STRUCTURES PVT. LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
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December 15, 2010 |
SWAMI RAMANAND SARASWATI T B CLINIC AND GENRAL HOSPITAL Vs. SAVITABEN CHUNILAL DARJI
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September 20, 2010 |
SWASTIK EDUCATION TRUST Vs. STATE OF GUJARAT AND 2
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January 15, 2010 |
SWETABEN PURSHOTTAMBHAI PATEL Vs. JOINT AGRICULTURAL DIRECTOR & 2
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September 7, 2010 |
SYED VALIBHAI PATEL Vs. AHMEDABAD MUNICIPAL CORPORATION
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October 20, 2010 |
SYSMED LABORATORIES P LTD Vs. UNION OF INDIA
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February 9, 2010 |
TADPADA SALAMBHAI BHULABHAI Vs. ANUPAM ALIAS ANVERBHAI ITASBHAI KHRISTY
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December 2, 2010 |
TAHIR MOHAMMAED ANSARI Vs. GENERAL MANAGER TELECOMMUNICATION
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September 6, 2010 |
TAJ HABERDASHERY PRODUCTS PVT LTD Vs. SMALL INDUSTRIAL DEVELOPMENT BANK OF INDIA
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February 9, 2010 |
TALAJA TALUKA KHARID VECHAN SANGH LTD Vs. RAMESHBHARTI MERAMBHARTI GOSWAMI
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July 29, 2010 |
TALOD GRUH UDHYOG Vs. BAHUCHAR GRUH UDYOG
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October 12, 2010 |
TALUKA DEVELOPMENT OFFICER Vs. PREMDAS K CHAVDA
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July 29, 2010 |
TALUKA DEVELOPMENT OFFICER Vs. VELAJI LAVJI THAKOR
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August 4, 2010 |
TALUKA DEVELOPMENT OFFICER Vs. AMARSHI RAMJIBHAI
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August 12, 2010 |
TALUKA PANCHAYAT Vs. SAURASHTRA KUTCH MAJOOR SANGH
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August 2, 2010 |
TAPASVINA BEHEN KISHORBHAI PATHAK Vs. STATE OF GUJARAT
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August 26, 2010 |
TAPU KUKA Vs. KOLI NARAN PUNA
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July 16, 2010 |
TAPUJI SHANAJI Vs. GAJARABEN JILUJI CHAVDA
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July 12, 2010 |
TARABEN Vs. MANUBHAI HARINARAYAN PANDYA
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October 25, 2010 |
TARABEN NANDLAL MANNALAL CHUNARA Vs. STATE OF GUJARAT
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November 25, 2010 |
TARAK ISHWARBHAI JEVTABHAI MEMBER OF MANAGING COMMITTEE Vs. STATE OF GUJARAT
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October 14, 2010 |
TARLIKABEN SAMIR MAHENDRAPRASAD TRIPATHI Vs. STATE OF GUJARAT
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February 26, 2010 |
TASHKENT OIL COMPANY PRIVATE LIMITED Vs. STATE
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May 14, 2010 |
TAUFIK RAFIKBHAI SISANGIYA Vs. STATE OF GUJARAT
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August 27, 2010 |
TAVIVAD ISHWARBHAI MANGALBHAI Vs. STATE OF GUJARAT
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May 10, 2010 |
TEJABHAI MAVJIBHAI PARMAR Vs. STATE OF GUJARAT
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February 1, 2010 |
TEJAS BHARATBHAI PATEL Vs. STATE OF GUJARAT
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August 13, 2010 |
TEJAS MADHUSUDAN KOTHARI Vs. ASHWINBHAI KRUSHNDAS SHAH
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November 18, 2010 |
TEJIBEN Vs. STATE OF GUJARAT
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December 3, 2010 |
TEKCHAND @ LATHANIYA MULCHAND KALWANI Vs. STATE OF GUJARAT AND 2 ORS
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October 25, 2010 |
TEXTILE LABOUR ASSOCIATION Vs. OFFICIAL LIQUIDATOR OF ARUN MILLS LIMITED
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December 6, 2010 |
THAKER DINESHKUKAR GAURISHANKAR Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
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February 24, 2010 |
THAKKER LEELABEN JAGJIVANDAS Vs. THAKKER SHANTABEN JAGJIVANDAS
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April 9, 2010 |
THAKOR CHENAJI ALIAS BAKUL ANARJI Vs. STATE OF GUJARAT
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August 2, 2010 |
THAKOR DARAGAJI NADHAJI Vs. STATE OF GUJARAT AND 3
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April 1, 2010 |
THAKOR MANUJI ALIAS MANOJI AMRATJI Vs. STATE OF GUJARAT
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February 8, 2010 |
THAKOR NAGJIBHAI BHAILAL Vs. IPCL NOW AMALGAMATED WITH RELIEANCE IND LTD
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August 23, 2010 |
THAKORE VITHAJI BABUJI Vs. STATE OF GUJARAT
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January 13, 2010 |
THAKOREBHAI CHAMPAKLAL PANCHOLI Vs. SANKHEDA VILLAGE PANCHAYAT
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June 16, 2010 |
THAKORSAHEB Vs. STATE OF GUJARAT
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December 28, 2010 |
THE COMMISSIONER, CENTRAL EXCISE AND CUSTOMS Vs. WELSPUN GUJARAT STAHL ROHREN LIMITED
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March 3, 2010 |
TILAKRAJ JAGATRAM SHARMA Vs. OIL AND NATURAL GAS COMMISSIONER
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July 20, 2010 |
TILAKSINH ALIAS KANCHO LAXMANSINH GRUM Vs. STATE OF GUJARAT
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October 21, 2010 |
TILEEBEN VIHABHAI CHUNARA Vs. STATE OF GUJARAT
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February 26, 2010 |
TINABHAI VIKRAMBHAI RAULJI Vs. STATE OF GUJARAT
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August 20, 2010 |
TORRENT POWER LTD Vs. STATE OF GUJARAT
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April 19, 2010 |
TOURISM CORPORATION OF GUJARAT LTD Vs. PALLAVI P DAVE
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August 17, 2010 |
TRACTOR TRADING CORPORATION PARTNER ASHOKBHAI P PATEL Vs. ELESHBHAI ISHWARLAL VYAS PROPRIETOR OF AXIS DESIGNER
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April 26, 2010 |
TRANSPORT MANAGER A M T S Vs. HUSENBHAI HABIBBHAI SHAIKH
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July 14, 2010 |
TRIBHOVANDAS SITARAM SADHU Vs. STATE OF GUJARAT
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March 29, 2010 |
TRILOKCHAND FAMILY TRUST Vs. SUPERINTENDENT
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July 29, 2010 |
TRUSTEES OF JETALPUR MASJID TRUST Vs. AMIR MIYA AHMED MIYA SHEIKH
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May 13, 2010 |
TUKADIA JIGNASA RAMESHCHANDRA Vs. STATE OF GUJARAT
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October 15, 2010 |
TULJASHANKER JAMNADAS VYAS Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
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July 21, 2010 |
TUNTUN INDRASAN MUKUND THAKUR Vs. STATE OF GUJARAT
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September 13, 2010 |
TUSHAR DASHRATBHAI BHATT Vs. STATE OF GUJARAT
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June 14, 2010 |
TUSHAR JAYANTILAL BRAHMBHATT Vs. STATE OF GUJARAT
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June 14, 2010 |
TUSHAR SATISHBHAI RANA Vs. REGISTRAR, HIGH COURT OF GUJARAT AND ANR
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May 3, 2010 |
TUSHARBHAI KALE Vs. CHETANBHAI JAYKRUSHNABHAI THAKAR
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January 27, 2010 |
TYTAN ORGANICS PVT LTD Vs. STATE OF GUJARAT
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August 27, 2010 |
UDAYRAJSING S/O SHIVSING RAJPUT Vs. COMMISSIONER OF POLICE
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September 20, 2010 |
UDAYSINGH KESRISINGH PARMAR Vs. STATE OF GUJARAT
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August 4, 2010 |
UJIBEN PALJIBHAI Vs. COLLECTOR
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July 19, 2010 |
UKABHAI V HALPATI Vs. RAMANBHAI SOMABHAI
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August 27, 2010 |
ULLAS KISANSINH THAKOR Vs. STATE OF GUJARAT
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March 25, 2010 |
UMANG Vs. STATE OF GUJARAT
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August 26, 2010 |
UMASHAKTI CONSTRUCTION CO Vs. STATE OF GUJARAT
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April 30, 2010 |
UMBERGAON CLUB AND RESORT PVT LTD Vs. STATE OF GUJARAT
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April 16, 2010 |
UMESH BHAVSAR Vs. DISTRCIT PANCHAYAT
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February 26, 2010 |
UMESHBHAI RAJESHBHAI COSTI Vs. STATE OF GUJARAT
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October 20, 2010 |
UMESHKUMAR ICE FACTORY Vs. PASCHIM GUJARAT VIJ CO LTD
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December 2, 2010 |
UMESHKUMAR LAXMANBHAI PATNI Vs. COMMISSIONER OF POLICE
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July 22, 2010 |
UMRETH MUNICIPALITY Vs. PANDYA KUMUDCHANDRA KESHAVLAL
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July 30, 2010 |
UNA NAGARPALIKA Vs. NARESH BIJALBHAI SEVRA
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October 14, 2010 |
UNION BANK OF INDIA Vs. MANAKCHOWK AND AHMEDABAD MANUFACTURING CO LTD
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July 9, 2010 |
UNION BANK OF INDIA Vs. GUJARAT PERSTORP ELECTRONICS LTD AND ORS
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September 29, 2010 |
UNION OF INDIA Vs. DHARAMCHAND JAIN
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August 12, 2010 |
UNION OF INDIA Vs. KESHRIBEN MANSUKHBHAI
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July 12, 2010 |
UNION OF INDIA Vs. HARISHKUMAR CHHAGANLAL SONI
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July 13, 2010 |
UNION OF INDIA Vs. BALUJI BECHARJI BARAD
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July 13, 2010 |
UNION OF INDIA Vs. MADHURIKABEN PRABHAKARBHAI KHANDERIA
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June 17, 2010 |
UNION OF INDIA Vs. OSWAL AGRICOMM PVT LTD
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July 6, 2010 |
UNION OF INDIA Vs. PANUBHAI DALPATBHAI PRAJAPATI
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July 16, 2010 |
UNION OF INDIA Vs. INDUS ENGINEERING AND CONSTR CO
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July 20, 2010 |
UNION OF INDIA Vs. HOLIYABHAI JEMUBHAI VASAVA
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July 22, 2010 |
UNION OF INDIA Vs. IMROSE TRADERS
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March 4, 2010 |
UNION OF INDIA Vs. KALPANABEN PRAVIN PATIL
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February 4, 2010 |
UNION OF INDIA Vs. AMBALAL SARABHAI ENTERPRISES LTD
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May 13, 2010 |
UNION OF INDIA Vs. DAKSHABA DILIPSINH ZALA
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September 28, 2010 |
UNION OF INDIA Vs. BHATIA PUSHPA
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October 6, 2010 |
UNION OF INDIA Vs. NAROTTAMBHAI MAGANBHAI PATEL
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October 27, 2010 |
UNITED BRISTLERS AND BRUSHES PVT LTD Vs. STATE
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April 1, 2010 |
UNITED INDIA INSURANCE CO LTD Vs. ISMAILBHAI JAMALBHAI MANDAVIA
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June 18, 2010 |
UNITED INDIA INSURANCE CO LTD Vs. SAVITABEN RANCHHODBHAI
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June 18, 2010 |
UNITED INDIA INSURANCE CO LTD Vs. MEMON IBRAHIMBHAI ISUBBHAI
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June 15, 2010 |
UNITED INDIA INSURANCE CO LTD Vs. PATEL RAJENDRAKUMAR SHIVABHAI
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October 11, 2010 |
UNITED INDIA INSURANCE CO LTD Vs. MERUNBEN BABUBHAI DOSANI
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September 27, 2010 |
UNITED INDIA INSURANCE CO LTD Vs. DHANDHI W/O NARSINH
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February 7, 2010 |
UNITED INDIA INSURANCE CO LTD Vs. MANJULABEN
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November 19, 2010 |
UNITED INDIA INSURANCE CO LTD Vs. MANIBEN MOHANBHAI
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December 2, 2010 |
UNITED INDIA INSURANCE CO LTD Vs. BIPINBHAI LAKSHMANBHAI KALAVADIYA
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December 2, 2010 |
UNITED INDIA INSURANCE CO LTD Vs. GORDHANBHAI ALIAS GIRISHBHAI DEVSHIBHAI PATEL
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December 2, 2010 |
UNITED INDIA INSURANCE CO LTD Vs. HEIR OF ILYAS AHMED MAHEMUDBHAI
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December 2, 2010 |
UNITED INDIA INSURANCE CO LTD Vs. ANWAR HASAM
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December 15, 2010 |
UNITED INDIA INSURANCE CO LTD Vs. LATIFABIBI
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December 15, 2010 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ARUNABEN BALVANTBHAI PARMAR
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June 18, 2010 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KADAR HARUN CHANGDA
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July 16, 2010 |
UNITED PHOSPHOROUS LIMITED Vs. UNION OF INDIA
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February 5, 2010 |
UNITED PHOSPHORUS LTD Vs. COMMISSIONER OF LABOUR
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April 26, 2010 |
URJA ENGINEERS PVT LTD Vs. CHANDANBEN MULABHAI KOLI
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March 29, 2010 |
URMILABEN Vs. STATE OF GUJARAT
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October 21, 2010 |
URMILABEN M PRAJAPATI Vs. CHAIRMAN
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February 1, 2010 |
URVISHKUMAR SAVITRIBEN PATEL Vs. REGIONAL PASSPORT OFFICER
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March 9, 2010 |
USHA SUWALKA Vs. BHANSILAL SUWALKA
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May 3, 2010 |
USHAKANT ALIAS ISHWARBHAI THAKOREBHAI MALI Vs. MANIBEN ALIAS PRANUBHAI NICHHABHAI DESAI
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April 20, 2010 |
USMAN ABDUL HAI HANE Vs. STATE OF GUJARAT
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January 18, 2010 |
USMANBHAI VALIJIBHAI DESAI Vs. SUB REGISTRAR
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February 9, 2010 |
USMANGANI GULAMMAHOMMAD VOHRA Vs. DISTRICT SUPERINTENDENT OF POLICE
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February 24, 2010 |
UTTAMSINH PRAVINSINH ZALA Vs. STATE OF GUJARAT
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July 23, 2010 |
UTTAR GUJARAT VIJ CO LTD Vs. SHIV SHAKTI STEEL RE ROLLING MILLS
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April 6, 2010 |
UTTAR GUJARAT VIJ CO LTD Vs. ARBUDA CHEMICALS
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December 21, 2010 |
UTTAR GUJARAT VIJ COMPANY LIMITED Vs. AMBARAM RAMABHAI CHAMAR
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May 5, 2010 |
V B PATEL AND COMPANY Vs. DEPUTY ENGINEER O AND M
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November 22, 2010 |
V J PATEL CHAIRMAN Vs. REGISTRAR OF CO OPERTIVE SOCIETIES
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February 3, 2010 |
V K PATEL AND CO Vs. ICICI LTD
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June 15, 2010 |
V R RATHWA Vs. STATE OF GUJARAT
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July 29, 2010 |
V S CONSTRUCTION Vs. GUJARAT HOUSING BOARD
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August 23, 2010 |
V V F LTD Vs. UNION OF INDIA
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March 10, 2010 |
VADHVAN MECHANICAL WORKS Vs. RAHEMAN SULTAN
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August 17, 2010 |
VADIA GRAM PANCHAYAT Vs. PRATAPBHAI DADBHAI KOTILA
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March 8, 2010 |
VADODARA DISTRICT PANCHAYAT Vs. UMARAOBIBI
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August 30, 2010 |
VADODARA DISTRICT PANCHAYAT Vs. S K PARKAR
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April 27, 2010 |
VADODARA MUNICIPAL Vs. MOHMAD ISMAIL USMANIA SHAIKH
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August 26, 2010 |
VADODARA MUNICIPAL CORP Vs. SHITAL PRAKASH HARLIKAR
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January 29, 2010 |
VADODARA MUNICIPAL CORPN Vs. ARCHANABEN DESAI
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July 23, 2010 |
VADODARA MUNICIPAL CORPORATION Vs. ARVINDBHAI SHANUBHAI RANA
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July 22, 2010 |
VADODARA MUNICIPAL CORPORATION Vs. INDUBEN AMRUTLAL SHAH
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July 22, 2010 |
VADODARA MUNICIPAL CORPORATION Vs. RAMUBEN WD/O KANCHANBHAI PARSHOTTAMBHAI SOLANKI
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September 14, 2010 |
VADODARA MUNMICIPAL CORP Vs. MANOJKUMAR NATVARLAL JOSHI
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August 17, 2010 |
VAGHELA RACHANABEN AMRUTLAL FAKIRBHAI Vs. STATE OF GUJARAT
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September 9, 2010 |
VAGHRI KARSANBHAI FAKIRBHAI Vs. STATE OF GUJARAT
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August 10, 2010 |
VAHID ALI ABDUL ANNAN BADSHAH MOHMED ISHAK Vs. STATE OF GUJARAT
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March 25, 2010 |
VAHIDA ALIAS KAJAL ILYAS ABBAS SHAIKH Vs. STATE OF GUJARAT
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May 13, 2010 |
VAHIDALI ALIAS VAHID SAHEBALI ANSARI Vs. COMMISSIONER OF POLICE
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May 11, 2010 |
VAIJANTABEN ALIAS KHATTI AMRATBHAI KALUBHAI BHALERAV Vs. COMMISSIONER OF POLICE
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May 14, 2010 |
VAISHNANI KANTILAL MOHANBHAI Vs. RAGHUKUL COTTON AND OIL PVT LTD
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May 13, 2010 |
VALADHARI JUTH VIVIDH KARYAKARI SAHAKARI MANDALI LTD Vs. HALUBAI TAIYABBHAI JUNEJA
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July 13, 2010 |
VALIBEN KARSHANBHAI LEGAL HEIRS OF DECD Vs. DHANJIBHAI SHAMJIBHAI MOTIVARAS
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June 14, 2010 |
VALJIBHAI BABARBHAI RABARI Vs. STATE OF GUJARAT
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May 6, 2010 |
VALJIBHAI NAGJIBHAI PATEL Vs. STATE OF GUJARAT
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October 20, 2010 |
VALLABHBHAI ARJANBHAI THUMMAR Vs. KRUSHNAKANT BECHARBHAI SAVALIA
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August 10, 2010 |
VALLABHBHAI KADVABHAI MAKWANA Vs. MANSUKHBHAI KARAMSHIBHAI ZALA MAKWANA
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August 26, 2010 |
VALLABHBHAI KADVABHAI MAKWANA Vs. BHOLABHAI NAGJIBHAI ZALA MAKWANA
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August 26, 2010 |
VALLABHBHAI RAMBHAI Vs. STATE OF GUJARAT
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January 11, 2010 |
VALSAD DISTRICT CENTRAL COOPERATIVE BANK LTD Vs. KRUSHNALAL MANIBHAI VASHI
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November 30, 2010 |
VALSAD DISTRICT CO OPERATIVE BANK LTD Vs. VALSAD DISTRICT COOPERATIVE BANK EMPLOYEES UNION
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February 4, 2010 |
VAMA EXPORTS LTD Vs. UNION OF INDIA
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August 11, 2010 |
VANKAR VIRSANGBHAI KHUSHALBHAI Vs. COLLECTOR
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February 5, 2010 |
VANKAR VIRSINH KHUSHALBHAI Vs. COLLECTOR
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February 26, 2010 |
VANRAJSINH HARISHCHANDRA ZALA Vs. TALUKA DEVELOPMENT OFFICER
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December 8, 2010 |
VANTAGE ADVERTISING PVT LTD Vs. JAVEDALI KUTUBALI HASHMI
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November 30, 2010 |
VANTUBHAI LALJIBHAI CHAUDHARY Vs. STATE OF GUJARAT
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July 9, 2010 |
VANZARA HIRAJI NARAJI Vs. STATE OF GUJARAT
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October 13, 2010 |
VARDHMAN TEXTILE Vs. PREMJIBHAI MAVJIBHAI THAKOR
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July 20, 2010 |
VARSANGJI VIHAJI THAKOR AND ANR Vs. STATE OF GUJARAT
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October 4, 2010 |
VARSHABEN Vs. JANAKKUMAR JAYARAMBHAI MISTRI
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October 5, 2010 |
VARSHABEN ASHISHBHAI JANI Vs. ASHISHBHAI ARUNBHAI JANI
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October 18, 2010 |
VARSHABEN JAYASHANKAR KUBERDAS SUTHAT Vs. JANAKKUMAR JAYRAMBHAI MISTRI
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May 13, 2010 |
VASANTBHAI BHUDARBHAI PARMAR Vs. MANAGER ARVIND INTEX
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September 15, 2010 |
VASANTBHAI KESHAVLAL PATEL Vs. STATE OF GUJARAT
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December 15, 2010 |
VASANTBHAI MADHAVBHAI PATEL Vs. STATE OF GUJARAT
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September 17, 2010 |
VASANTIBEN JAYANTIBHAI Vs. STATE OF GUJARAT
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April 5, 2010 |
VASANTKUMAR ATMARAM GOHIL Vs. PRINCIPAL SECRETARY HEALTH AND FAMILY WELFARE DEPTT
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April 20, 2010 |
VASANTKUMAR R SONARA Vs. CHAKUBHAI BATUKBHAI PATEL
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August 17, 2010 |
VASTRAL NAGAR PANCHAYAT Vs. NITIN JAGADISHBHAI PATEL
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July 21, 2010 |
VASUBHAI KUMAR PATEL Vs. SHAKTI ENGINEERING WORKS
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July 27, 2010 |
VASUGIRI CHATURGIRI GOSWAMI Vs. COMMISSIONER OF POLICE
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October 27, 2010 |
VASUMATIBEN M RATHOD AND 46 ORS Vs. MAMLATDAR AND SPECIAL RECOVERY OFFICER AND ORS
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September 23, 2010 |
VAVDI ROAD SEVA SAHAKARI MANDLI LTD Vs. DISTRICT REGISTRAR
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May 11, 2010 |
VB KACHOT Vs. STATE OF GUJARAT
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August 4, 2010 |
VEER NARMAD SOUTH GUJARAT UNIVERSITY Vs. KANAIYALAL A PATEL
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July 19, 2010 |
VEER NARMAD SOUTH GUJARAT UNIVERSITY Vs. SATISHKUMAR RAMJIBHAI PATEL
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February 15, 2010 |
VEJA PARBAT BHUTIYA Vs. STATE OF GUJARAT
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September 28, 2010 |
VEJABHAI ALIAS VIJAY RANMALBHAI RATIYA Vs. STATE OF GUJARAT
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August 13, 2010 |
VENUS ENGINEERING WORKS Vs. KASHIKKUMAR NAGINDAS MODI
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October 20, 2010 |
VERAVAL MERCANTILE CO-OP. BANK LTD Vs. HARIDAS DEVJI & CO.
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October 1, 2010 |
VERAVAL PATAN JOINT MUNICIPALITY Vs. HIRANAND KISHANCHAND KOTAK
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July 29, 2010 |
VERAVAL PATAN JOINT MUNICIPALITYVERAVAL-PATAN JOINT MUNICIPALITY Vs. RANA SAMAT
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August 26, 2010 |
VERAVAL PEOPLES COOP BANK LTD Vs. BOMBAY RADIO SERVICE
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May 4, 2010 |
VIBHAPAR SEVA SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT & 4
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July 15, 2010 |
VICAS TRACTORS Vs. G S R T C
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November 15, 2010 |
VICTORIA JUBILEE MADRESSA Vs. STATE OF GUJARAT
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April 15, 2010 |
VIDHABEN ASHOKBHAI ALIAS BAKRI CHIMANBHAI DANTANI Vs. COMMISSIONER OF POLICE
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May 14, 2010 |
VIDHYA VIHAR COOPERATIVE HOUSING SOCIETY LIMITED Vs. PRATIBHABEN PRAKASHLAL SHAH
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September 28, 2010 |
VIDYA VIKAS PRATHMIK VIDYALAYA Vs. STATE OF GUJARAT
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November 16, 2010 |
VIJALPORE NAGAR PANCHAYAT Vs. DAKSHIN GUJARAT SHRAMIK SABHA
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September 6, 2010 |
VIJAY ALIAS VIJU SURESHKUMAR AIDASANI Vs. STATE OF GUJARAT
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May 13, 2010 |
VIJAY ALIAS VIJUDO CHETANBHAI NEBHANEE Vs. STATE OF GUJARAT
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July 22, 2010 |
VIJAY BANSILAL MALI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
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March 29, 2010 |
VIJAY GIRI DHARAMNATH GIRI Vs. STATE OF GUJARAT
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September 1, 2010 |
VIJAY NATHABHAI RATHOD Vs. STATE OF GUJARAT
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May 10, 2010 |
VIJAY RAMSHEVAK THAKUR Vs. STATE OF GUJARAT
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May 14, 2010 |
VIJAYBHAI CHIMANBHAI RAJPUT Vs. STATE OF GUJARAT
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July 23, 2010 |
VIJAYBHAI GOPALBHAI RATHOD Vs. STATE OF GUJARAT
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August 20, 2010 |
VIJAYBHAI N MEHTA Vs. STATE OF GUJARAT
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February 25, 2010 |
VIJAYBHAI N. CHANDRANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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March 30, 2010 |
VIJAYBHAI NARANBHAI CHAVDA Vs. STATE OF GUJARAT
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July 13, 2010 |
VIJAYBHAI RAIJIBHAI THAKOR Vs. STATE OF GUJARAT
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August 20, 2010 |
VIJAYBHAI RAMANLAL POTLA Vs. YASHWANTBHAI RAMANLAL POTLA
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September 17, 2010 |
VIJAYBHAI SOLANKI Vs. UNION OF INDIA
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January 13, 2010 |
VIJAYKUMAR ARVINDSINH RAOLIJI Vs. RAMANBHAI CHATURBHAI RAVAL
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July 29, 2010 |
VIJAYKUMAR B UPADHYAYA Vs. SUBHASHCHANDRA S SHELAT
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April 20, 2010 |
VIJAYKUMAR BABUBHAI PATEL Vs. STATE OF GUJARAT
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October 27, 2010 |
VIJENDRA ALIAS TENI SMALL SHIVRAM KATHERIYA Vs. STATE OF GUJARAT
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May 13, 2010 |
VIKAS VITHOBA CHINDARKAR Vs. STATE OF GUJARAT
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December 22, 2010 |
VIKASH ALIAS VIKKI Vs. COMMISSIONER OF POLICE
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March 22, 2010 |
VIKRAM BUILDING PROJECTS PVT LTD Vs. GUJARAT ELECTRICITY BOARD
|
January 20, 2010 |
VIKRAMBHAI D PATEL FOOD INSPECTOR Vs. ISHWARBHAI JAYANTILAL SHAH
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August 20, 2010 |
VIKRAMBHAI D PATEL FOOD INSPECTOR Vs. YUSUFBHAI IBRAHIMBHAI MOMIN
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July 28, 2010 |
VIKRAMBHAI KARSANBHAI DODIYA Vs. STATE OF GUJARAT
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August 25, 2010 |
VIKRAMSINH CHANDRASINH GOHIL Vs. STATE OF GUJARAT
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December 2, 2010 |
VIKRAMSINH JUJARSINH VAGHELA Vs. STATE OF GUJARAT
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April 12, 2010 |
VIMAL KUMAR VIRCHANDBHAI PATEL Vs. RAJKOT PEOPLES SHARAFI SAHAKARI MANDLI LTD
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July 15, 2010 |
VIMAL PAINTS UNIT Vs. GUJARAT URJA VIKAS NIGAM LTD
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February 10, 2010 |
VIMALBEN Vs. CHARULKUMAR DAHYALAL SHAH
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September 14, 2010 |
VIMALCHAND JAIN Vs. STATE OF GUJARAT
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December 29, 2010 |
VIMALCHAND UDAYCHAND Vs. STATE OF GUJARAT
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September 3, 2010 |
VIMALKUMAR BANSILAL CHAUHAN FOOD INSPECTOR Vs. SAGAR MANILAL PATEL
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August 23, 2010 |
VIMLABEN A PATEL Vs. HITESHBHAI MULCHANDBHAI DOSHI
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June 14, 2010 |
VINAYAK YASHWANT PATIL Vs. RAMUBHAI CHHAGANBHAI PATEL
|
June 17, 2010 |
VINOD B MISTRY Vs. STATE OF GUJARAT
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December 3, 2010 |
VINOD BEHARI SIMLOTE Vs. STATE OF GUJARAT
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June 29, 2010 |
VINOD BHIKHARI RAKTTU THAKUR Vs. STATE OF GUJARAT
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September 13, 2010 |
VINOD G AGRAWAL Vs. ASHISH DAVE
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December 3, 2010 |
VINODBHAI FAKIRBHAI KAHAR Vs. COMMISSIONER OF POLICE
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October 27, 2010 |
VINODBHAI PRAKASHBHAI KHATIK Vs. STATE OF GUJARAT
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July 9, 2010 |
VINODBHAI PURUSHOTTAM THAKKAR Vs. STATE OF GUJARAT
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January 29, 2010 |
VINODBHAI SUNDARJI RAICHURA Vs. STATE OF GUJARAT
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September 21, 2010 |
VINODKUMAR BAPULAL JOSHI Vs. DIRECTOR, EMPLOYMENT AND TRAINING, GANDHINAGAR
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March 11, 2010 |
VINODRAY GIRJASHANKAR JOSHI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
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April 28, 2010 |
VINUBHAI GARBADDAS PARMAR Vs. ARVINDBHAI ISHWARBHAI PARMAR
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June 15, 2010 |
VINUBHAI KALYANBHAI VANAKAR Vs. HEIRS OF LATE INDULAL REVASHANKAR PUROHIT
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February 3, 2010 |
VINUBHAI RADIYA ALIAS RAVJIBHAI Vs. STATE OF GUJARAT
|
March 2, 2010 |
VIPINBHAI ALIAS GOVINDBHAI CHHOTABHAI PATEL Vs. PARSHOTAMBHAI AMBALAL CHAUHAN
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July 15, 2010 |
VIPINCHANDRA VADILAL BAVISHI Vs. STATE OF GUJARAT
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March 26, 2010 |
VIPUL A WAGHELA Vs. STATE OF GUJARAT
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September 6, 2010 |
VIPUL ALIAS DHARMESH CHIMANLAL RAYCHURA Vs. STATE OF GUJARAT
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July 12, 2010 |
VIPUL ALIAS KANIYO RAMANLAL PARMAR Vs. STATE OF GUJARAT
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February 23, 2010 |
VIPUL B SHAH AND ORS Vs. STATE OF GUJARAT AND ORS
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October 4, 2010 |
VIPUL RAMANLAL PATEL Vs. STATE OF GUJARAT
|
July 23, 2010 |
VIPUL SURESHBHAI VALAND Vs. STATE OF GUJARAT
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May 13, 2010 |
VIPULBHAI BATUKBHAI BARWALIA Vs. STATE OF GUJARAT
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August 5, 2010 |
VIPULBHAI SAJABHAI FERA Vs. STATE OF GUJARAT
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August 6, 2010 |
VIPULBHAI TRIKAMBHAI SHEJANI Vs. STATE OF GUJARAT
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May 14, 2010 |
VIPULKUMAR CHANDULAL TRIVEDI Vs. STATE OF GUJARAT
|
October 6, 2010 |
VIPULKUMAR VASANTLAL PARIKH Vs. AUTHORISED OFFICER UCO BANK
|
February 1, 2010 |
VIRAMBHAI GHUGHABHAI MUNDHAVA Vs. STATE OF GUJARAT
|
August 20, 2010 |
VIRAMBHAI HARJIBHAI DESAI Vs. STATE OF GUJARAT
|
August 6, 2010 |
VIRAMGAM TEXTILE MILLS Vs. TEXTILE LABOUR UNION
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August 17, 2010 |
VIRAMGAM TEXTILE MILLS A UNIT OF NTC GUJ LTD Vs. TEXTILE LABOUR UNION 3RD SPECIAL LAND ACQUISITION
|
August 20, 2010 |
VIRENDRA LALBHAI JAIN Vs. MANILAL AMBELAL BHAVSAR
|
April 16, 2010 |
VIRENDRAKUMAR ALIAS LACHCHHU Vs. STATE OF GUJARAT
|
August 20, 2010 |
VIRENDRASING ALIAS DADHI SHVSING NIHALSING RAJPUT Vs. COMMISSIONER OF POLICE
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October 18, 2010 |
VIRENDRASINH AMARSINH ZALA Vs. STATE OF GUJARAT
|
December 14, 2010 |
VIRSINH BAMANIA BHIL Vs. CHANDUBHAI NARANBHAI PATEL
|
February 2, 2010 |
VISHAL Vs. STATE OF GUJARAT
|
October 21, 2010 |
VISHAL RETAIL LTD Vs. KATARIYA AUTOMOBILES LTD
|
April 24, 2010 |
VISHAL RETAIL LTD Vs. KATARIA AUTOMOBILES LTD
|
April 22, 2010 |
VISHAL RETAIL LTD Vs. KATARIA AUTOMOBILES LTD
|
January 27, 2010 |
VISHAL SURESHCHANDRA RAWAL Vs. STATE OF GUJARAT AND ANR
|
December 29, 2010 |
VISHALBHAI RAMESHBHAI KHURANA Vs. STATE OF GUJARAT
|
September 3, 2010 |
VISHALGIRI KALUGIRI GOSWAMI Vs. STATE OF GUJARAT
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April 21, 2010 |
VISHNUBHA METUBHA ZALA Vs. STATE OF GUJARAT
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September 21, 2010 |
VISHNUJI ALIAS ISHAJI MERAJI THAKOR Vs. STATE OF GUJARAT
|
July 16, 2010 |
VISHWANATH H VYAS Vs. STATE OF GUJARAT
|
July 23, 2010 |
VISNAGAR TALUKA INDUSTRIAL CO OPERATIVE SOCIETY LIMITED Vs. CHEHORBHAI JESANGBHAI RABARI
|
May 13, 2010 |
VITHALBHAI DAHARBHAI TADVI Vs. STATE OF GUJARAT
|
July 26, 2010 |
VITHALBHAI NATHABHAI SONDARVA Vs. STATE OF GUJARAT
|
September 16, 2010 |
VITTHALBHAI M PATEL Vs. DEPUTY COLLECTOR KAIRA
|
November 22, 2010 |
VIVEK ALIAS TINKU ALIAS BHAVANI RAMDHIRAJ SHUKLA Vs. STATE OF GUJARAT
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May 10, 2010 |
VIVEK STEELS Vs. STATE OF GUJARAT
|
February 23, 2010 |
VIVEKKUMAR ALIAS AJAYKUMAR RAJKISHOR CHAUDHARY Vs. STATE OF GUJARAT
|
December 14, 2010 |
VM PANDYA RETIRED DIRECTOR Vs. STATE OF GUJARAT AND 2
|
April 7, 2010 |
VODAFONE ESSAR GUJARAT LIMITED Vs. STATE OF GUJARAT
|
April 22, 2010 |
VODAFONE ESSAR GUJARAT LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 8, 2010 |
VODAFONE ESSAR GUJARAT LIMITED Vs. STATE
|
December 9, 2010 |
VRAJLAL AMARABHAI MEHTA Vs. GUJARAT HOUSING BOARD
|
February 19, 2010 |
VRAJMOTI CORPORATION Vs. AMBAWADI APARTMENTS OWNERS ASSOCIATION
|
July 16, 2010 |
VRINDAVAN CO OPERATIVE HOUSING SOCIETY LTD Vs. MINAXIBEN GORDHANBHAI PATEL
|
March 23, 2010 |
VRUJLAL JADAVJI RUDHANI Vs. ALI MOHMMAD ABDULGANI
|
July 29, 2010 |
VRUJLALBHAI TAPUBHAI LODHIA Vs. STATE OF GUJARAT AND 2
|
January 19, 2010 |
WANKANER MUNICIPALITY Vs. NATHALAL AMARSHI
|
August 5, 2010 |
WANKANER MUNICIPALITY Vs. PRABHABEN BABUBHAI KHENGAR
|
August 5, 2010 |
WANKANER MUNICIPALITY Vs. ASHOKBHAI LALABHAI
|
July 19, 2010 |
WAX OIL PVT LTD Vs. ANKINI PETROCHEM LTD
|
May 14, 2010 |
WELSPUN GUJARAT STAHL ROHREN LTD Vs. UNION OF INDIA
|
February 25, 2010 |
YADAV RAMSINH DHANAVANTSINH Vs. SECRETARY
|
August 4, 2010 |
YASH ORGANICS LTD Vs. STATE OF GUJARAT
|
April 9, 2010 |
YASHPAL JITUBHA CHUDASAMA Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 21, 2010 |
YASHPAL JITUBHA CHUDASMA Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 22, 2010 |
YASIN ALIAS HUSEN ALIAS ASLO Vs. STATE OF GUJARAT
|
March 22, 2010 |
YOGESH C PATEL Vs. MANAGING DIRECTOR
|
July 9, 2010 |
YOGESH SURENDRAKUMAR PANDE Vs. STATE OF GUJARAT
|
October 20, 2010 |
YOGESHBHAI AMRUTBHAI RANA Vs. STATE OF GUJARAT
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January 27, 2010 |
YOGESHKUMAR CHAMPAKLAL SHAH Vs. STATE OF GUJARAT
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November 26, 2010 |
YOGESHKUMAR MANGANLAL SAVSANI Vs. STATE OF GUJARAT
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April 20, 2010 |
YOGINKUMAR KRUSHNAMUKH SHUKLA Vs. SURAT MUNICIPAL CORPORATION
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August 25, 2010 |
YUSUFBHAI SIDUBHAISINDHA Vs. SAVA GROUP CO OP COTTON SALE SOCIETY LTD
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May 13, 2010 |
YUVRAJ PRITHVIRAJSINHJI S/O MAHARAO MADANSINHJI Vs. MAHARANI RAJENDRA KUNVARBA SAHEB
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July 20, 2010 |
ZALAKBEN Vs. SANJAY INDRAVADAN PARIKH
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July 2, 2010 |
ZAVERBEN Vs. JATINBHAI KANTIBHAI PATEL
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October 21, 2010 |
ZAVERBHAI KALANBHAI PATEL Vs. CHHOTUBHAI KANJIBHAI PATEL
|
August 26, 2010 |
ZAVERCHAND MARKETING LTD Vs. REGIONAL PF COMMISSIONER
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September 8, 2010 |
ZOHRABEN HAJIMIYA SHEIKH Vs. STATE OF GUJARAT
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July 30, 2010 |
ZOOM TRADE AND REALTY LIMITED Vs. GUJARAT MARITIME BOARD AND 1
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January 21, 2010 |