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(THE) NEW INDIA ASSURANCE CO. LTD. Vs. SHRI DEVKARANBHAI VASANBHAI KERASIYA AND ANR.
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August 29, 2008 |
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A I PATEL TECHNICAL ASSTT Vs. EXECUTIVE ENGINEER
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February 19, 2008 |
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A LATIF A GANI NOORANI Vs. VIJAYALAXMI ENTERPRISE PVT LTD
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July 28, 2008 |
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A M C Vs. PIYUSH CHANDULAL SONI
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July 10, 2008 |
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A M C T T M Vs. NARENDRABHAI LALBHAI SHAH
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August 29, 2008 |
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A R CHAUHAN Vs. DIST DEVELOPMENT OFFICER
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February 18, 2008 |
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AAKASH HARISHBHAI LIMBACHIA Vs. STATE OF GUJARAT
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October 16, 2008 |
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AARASURI AMBAJI MATA DEVASTHAN TRUST Vs. GEMARJI MAGAN BHAI RAVAL
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July 15, 2008 |
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AAYNABEN OZA W O AVDHESHBHAI OZA Vs. AVDHESHBHAI HARIDAS OZA
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August 26, 2008 |
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ABBASBHAI ALIAS AJITBHAI PUNJABHAI VAGHELA Vs. DISTRICT MAGISTRATE
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April 16, 2008 |
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ABDUL HAMIND @ USTAD IBRAHIM BHAI SHAIKH Vs. STATE OF GUJARAT
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April 17, 2008 |
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ABDUL RASHID @ KALU MAHAMMED- BHAI MANIYAR Vs. STATE OF GUJARAT
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June 18, 2008 |
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ABDUL REHMAN JUSAF PINJARA Vs. DY COLLECTOR
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June 20, 2008 |
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ABDUL VAHAB ABDUL MAJID Vs. STATE OF GUJARAT
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March 28, 2008 |
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ABID ALIAS DANGO IQBALBHAI LUHAR Vs. STATE OF GUJARAT
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July 22, 2008 |
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ACHARYA KAMLESH KUMAR SURYAKANTBHAI Vs. REGISTRAR CO OP SOCIETIES
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June 10, 2008 |
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ADARSH SANSKAR DHAM Vs. STATE OF GUJARAT
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January 9, 2008 |
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ADARSH YUVAK MANDAL Vs. DISTRICT EDUCATION OFFICER
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June 18, 2008 |
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ADD PLUS INDUSTRIES Vs. UNION OF INDIA
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April 30, 2008 |
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ADDL CIT Vs. NATIONAL DAIRY DEVELOPMENT BOARD
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December 22, 2008 |
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ADDL SPECIAL LAND ACQUISITION OFFICER Vs. SHAKRABHAI SHANABHAI PATEL
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July 3, 2008 |
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ADESARA NAVINCHANDRA JADAVJIBHAI Vs. STATE OF GUJARAT
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March 11, 2008 |
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ADHUNIK YARNS LTD Vs. GUJARAT ELECTRIC BOARD
|
December 11, 2008 |
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ADITYA INDUSTRIES Vs. UNION OF INDIA
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April 2, 2008 |
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ADIVASI SAMAJ VIKAS MANDAL Vs. STATE OF GUJARAT
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March 31, 2008 |
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AFRSUBHAI MULJIBHAI GOKLANI Vs. STATE OF GUJARAT
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July 30, 2008 |
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AGAM TEXTILE PVT LTD Vs. DAKSHIN GUJARAT VIJ COMPANY
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May 2, 2008 |
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AGRICULTURAL PRODUCTS MARKET COMMITTEE Vs. PIYUSH M SUKHADIA
|
February 26, 2008 |
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AGRICULTURE PRODUCE MARKET COMMUITTEE Vs. KANUBHAI LAXMANBHAI PATEL
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July 21, 2008 |
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AHEMDABAD MUNICIPAL CORPORATION Vs. PRAVINBHAI H PATEL
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June 20, 2008 |
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AHIR HAMIRBHAI MENSI Vs. GOVIND KESHAVJI SUTHAR
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August 5, 2008 |
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AHMADBHAI KALUBHAI SHAIKH Vs. STATE OF GUJARAT
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July 17, 2008 |
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AHMEDABAD DISTRICT CO OPERATIVE MILD PRODUCERS UNION LIMITED Vs. GEMARBHAI JAKSHIBHAI RABARI
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December 8, 2008 |
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AHMEDABAD DISTRICT COOPERATIVEBANK LTD Vs. RAJENDRA C AMIN
|
May 8, 2008 |
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AHMEDABAD DISTRICT PANCHAYAT Vs. MUKESHKUMAR PRAHLADBHAI PATEL
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January 9, 2008 |
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AHMEDABAD JUPITER TEXTILE MILLS Vs. MAMLATDAR
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January 29, 2008 |
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AHMEDABAD MINICIPAL CORPORATION Vs. PURSHOTTAMBHAI ATRAMBHIA ZALA VANKAR
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February 14, 2008 |
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AHMEDABAD MUNICIPAL CORP Vs. R K SHAH AND ASSOCIATES
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September 30, 2008 |
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AHMEDABAD MUNICIPAL CORP Vs. R L DESAI
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September 30, 2008 |
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AHMEDABAD MUNICIPAL CORP Vs. TAXEL PLATIC LTD
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September 30, 2008 |
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AHMEDABAD MUNICIPAL CORPN. Vs. DHULABHAI KHANABHAI
|
May 6, 2008 |
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AHMEDABAD MUNICIPAL CORPORATION Vs. ANANT KANUGA
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September 30, 2008 |
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AHMEDABAD MUNICIPAL CORPORATION Vs. BALDEVBHAI RANCHHOBHAI PATEL
|
September 17, 2008 |
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AHMEDABAD MUNICIPAL CORPORATION Vs. RAMESHCHANDRA MAGANLAL GOHIL
|
November 11, 2008 |
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AHMEDABAD MUNICIPAL CORPORATION Vs. VADILAL GOVINDBHAI PATEL
|
November 26, 2008 |
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AHMEDABAD MUNICIPAL CORPORATION Vs. LILABEN HIRABEN
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August 26, 2008 |
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AHMEDABAD MUNICIPAL TRANSPORT CORPORATION Vs. GOPALSING G RAJPUT
|
May 8, 2008 |
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AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. BUDHABHAI ATMARAM
|
April 4, 2008 |
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AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. HARUNRASHID ABDULMATINKHAN PATHAN
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December 19, 2008 |
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AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. MINOR RITABEN RAVJIBHAI VAGHRITHRO FATHER & GUARDIAN-RAVJI
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December 22, 2008 |
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AIYUB AHMED PATALIYA Vs. STATE OF GUJARAT
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November 25, 2008 |
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AJAY ALIAS AJIYO DASHRATHBHAI NADIYA Vs. STATE OF GUJARAT
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February 21, 2008 |
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AJAY ALIAS BHANO MITHABHAI KHAMAL Vs. STATE OF GUJARAT
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October 13, 2008 |
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AJAY BABURAO PARMAR CHHARA Vs. COMMISSIONER OF POLICE
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March 10, 2008 |
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AJAY NANALAL SONI Vs. P PANEERVEL
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March 25, 2008 |
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AJAY VAGHJIBHAI KARENA Vs. STATE OF GUJARAT
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December 17, 2008 |
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AJAYBHAI LALABHAI BARIYA Vs. COMMISSIONER OF POLICE
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March 14, 2008 |
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AJIT BHIKHABHAI RAJMAL Vs. VADODARA POLICE COMMISSIONER
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March 12, 2008 |
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AJIT GULABSING THAKORE Vs. STATE OF GUJARAT
|
May 7, 2008 |
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AJITBHAI KALUBHAI MAHIDA Vs. STATE OF GUJARAT
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February 25, 2008 |
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AJITBHAI MULJIBHAI KATARIA Vs. COMMISSIONER OF POLICE
|
August 8, 2008 |
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AJITKUMAR GANPATLAL CHAUDHRY Vs. O L OF SAHYOG MILLS COMPANY LTD
|
October 23, 2008 |
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AJITSINH ANDUBHA Vs. SPL LAQ OFFICER
|
February 7, 2008 |
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AJMERI NAZMABEN D/O SAKURBHAI NOOR MAHMAD Vs. STATE OF GUJARAT
|
February 8, 2008 |
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AKHATAR BIBI ABDULRAZAK GULAM RASUL Vs. UNITED INDIA INSURANCE CO LTD
|
April 2, 2008 |
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AKHILESHKUMAR GAJRAJSINH Vs. STATE OF GUJARAT
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April 8, 2008 |
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AKSHAY CHANDUBHAI KACHHIA Vs. RUTUGNABHAI ARVINDBHAI TRIVEDI
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August 8, 2008 |
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ALAMKHAN MAHMADJAN PATHAN Vs. STATE OF GUJARAT
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January 9, 2008 |
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ALISHAN COOPERATIVE HOUSING SOCIETY LTD Vs. A K JADEJA
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May 13, 2008 |
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ALLARAKHA Vs. DISTRICT MAGISTRATE- JAMNAGAR
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May 14, 2008 |
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ALOKE KUMAR BANERJEE Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD
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June 18, 2008 |
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ALPESH JAGDISHBHAI RANA Vs. STATE OF GUJARAT
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January 30, 2008 |
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AMADH BUDHA MADHADA Vs. STATE OF GUJARAT
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February 4, 2008 |
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AMANBAHEN I BAPU Vs. DIRECTOR OF PRIMARY EDUCATION
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February 20, 2008 |
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AMARATBHAI ALIAS AMAR CHATUR- BHAI PRAJAPATI Vs. DISTRICT MAGISTRATE- VALSAD
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July 16, 2008 |
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AMARDEEP ASSOCIATION NAVSARI Vs. DEPUTY COLLECTOR
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June 25, 2008 |
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AMARDEEP CHARITABLE TRUST Vs. STATE OF GUJARAT
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April 10, 2008 |
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AMARJIT SHREERAM YADAV Vs. STATE OF GUJARAT
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September 30, 2008 |
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AMARSINH AKSHYABHAI PATANWADIYA Vs. STATE OF GUJARAT
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May 12, 2008 |
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AMARSINH MAGANBHAI SOLANKI Vs. STATE OF GUJARAT
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August 8, 2008 |
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AMARSINHJI STATIONERY IND LTD Vs. STATE OF GUJARAT
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June 25, 2008 |
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AMARSINHJI STATUINARY INDUSTRIES LTD Vs. VANKANER MUNICPALITY
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November 28, 2008 |
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AMBALAL J DOSHI Vs. BHARAT TRADERS
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October 8, 2008 |
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AMBALAL MOTILAL JAISWAL Vs. STATE OF GUJARAT
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July 30, 2008 |
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AMBALAL PARSHOTTAMBHAI KATARIA Vs. JASHWANTKUMAR CHIMANLAL BHATT
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December 8, 2008 |
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AMBALAL PURSHOTTAMBHAI PATEL Vs. MAFATBHAI HIRABHAI
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August 1, 2008 |
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AMBARAM POPATBHAI Vs. STATE OF GUJARAT
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October 22, 2008 |
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AMEENA KHWAJA MOHINUDDIN SHAIKH Vs. SECRETARY
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March 17, 2008 |
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AMICHAND INVESTMENT PVT LTD Vs. DY CIT ASSTT S R
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April 22, 2008 |
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AMICHANDJI POPATJI THAKORE Vs. STATE OF GUJARAT
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September 11, 2008 |
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AMINABEN AKIBHUSSAIN AHEMADHUSSAIN MALEK Vs. DISTRICT MAGISTRATE
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June 19, 2008 |
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AMINABEN FAKIRMOHEMMED VADGAMA Vs. STATE OF GUJARAT
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December 17, 2008 |
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AMINKHAN ALIAS MUNNO S O HUSENKHAN JUMAKHAN YUSUFJAY Vs. STATE OF GUJARAT
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October 15, 2008 |
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AMIR TAHER ALI VOHRA SADIKOT Vs. STATE OF GUJARAT
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December 22, 2008 |
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AMIT DEEP SINGH Vs. STATE OF GUJARAT
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March 12, 2008 |
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AMIT M PATHAKJI Vs. BHAVNA AMIT PATHAKJI
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July 9, 2008 |
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AMIT SURENDRAKUMAR PANDE Vs. STATE OF GUJARAT
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February 12, 2008 |
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AMIT SURESH BHATNAGAR Vs. INCOME TAX OFFICER
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October 21, 2008 |
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AMIT YAMUNADUTT Vs. RAVINDRASINGH TARSENSINGH
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January 31, 2008 |
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AMITA R PATEL Vs. STATE OF GUJARAT
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September 19, 2008 |
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AMRATJI MANSUKHJI THAKOR Vs. STATE OF GUJARAT
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October 14, 2008 |
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AMRELI CHAMBER OF COMMERCE Vs. STATE OF GUJARAT
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September 10, 2008 |
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AMRISHBHAI ARVINDBHAI PATEL Vs. STATE OF GUJARAT
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April 4, 2008 |
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AMRUDHAM PAIKIR SWAMI SUBRAMANIYAM Vs. STATE OF GUJARAT
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September 25, 2008 |
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AMRUT HARJI @ HARJIVAN THAKKAR Vs. STATE OF GUJARAT
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January 15, 2008 |
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AMRUTBHAI G DESAI Vs. STATE OF GUJARAT
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February 27, 2008 |
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AMRUTLAL KANJIBHAI BAROT Vs. STATE OF GUJARAT
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November 20, 2008 |
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AMRUTLAL PARAGJI DESAI Vs. JAYABEN HARIBHAI PATEL
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July 21, 2008 |
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AMRUTLAL POPATLAL PARMAR Vs. MAYURBHAI INDUBHAI SHAHERAVALA
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December 3, 2008 |
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ANAND MERCANTILE CO OPERATIVE BANK Vs. STATE OF GUJARAT
|
January 8, 2008 |
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ANAND SWAROOP SHARADCHANDRA PATEL Vs. STATE OF GUJARAT
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October 14, 2008 |
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ANANDRAO KHANDERAO Vs. STATE OF GUJARAT
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June 24, 2008 |
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ANANTBHAI GOVINDBHAI KALGUDE Vs. DEPUTY COLLECTOR
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July 18, 2008 |
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ANANTRAY JATASHANKAR RAWAL Vs. STATE OF GUJARAT
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May 9, 2008 |
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ANDAGRO SERVICES PVT LTD Vs. UNION OF INDIA
|
February 8, 2008 |
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ANIL ALIAS BHURIYO JAGDISHBHAI GURNANI SINDHI Vs. COMMISSIONER OF POLICE- AHMEDABAD CITY
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July 21, 2008 |
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ANIL CHITARMAL SAMARIYA Vs. STATE OF GUJARAT
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May 1, 2008 |
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ANIL KALYANBHAI ZAVERI FOR G L F LIMITED Vs. STATE OF GUJARAT
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January 23, 2008 |
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ANIL MULCHAND GANGAVANI Vs. STATE OF GUJARAT
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January 30, 2008 |
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ANIL SHAMBHURAV GOSWAMI Vs. COMMISSIONER OF POLICE
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July 1, 2008 |
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ANIL SYNTHETICS LTD Vs. KAMLABEN W/O HIMATSING JIVANSING
|
November 11, 2008 |
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ANIL THAKOREDAS MEGHANI Vs. STATE OF GUJARAT
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January 16, 2008 |
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ANILKUMAR AMOLAKCHAND KANSAL Vs. ADMINISTRATOR
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November 11, 2008 |
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ANILKUMAR CHHAGANLAL MEHTRA Vs. STATE OF GUJARAT
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May 7, 2008 |
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ANILKUMAR CHUNILAL BHAYANI Vs. STATE OF GUJARAT
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June 30, 2008 |
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ANISH AHMED KHURSHIDAHMED MUSLIM Vs. DISTRICT MAGISTRATE
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June 17, 2008 |
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ANITHA PK PRABHAKARAN Vs. VIKRAMSINGH BALVANTSIGH SOLANKI
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March 27, 2008 |
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ANJALIBEN WF/O ANILBHAI GOPALBHAI CHATURVEDI Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
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August 22, 2008 |
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ANNAPURNA MAHILA SEVA TRUST C/O ANNAPURNA MAILING SEVA Vs. POST MASTER GENERAL
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July 23, 2008 |
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ANSUYABEN HIMMATSINH PARMAR Vs. HEMANT RAMVILAS JAIN
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October 14, 2008 |
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ANUBHAI HAMIRBHAI KHASIYA Vs. SHREE KODINAR TALUKA CO OP BANKING UNION
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September 10, 2008 |
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APAR LIMITED Vs. UNION OF INDIA
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June 19, 2008 |
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APNI SAHAKARI BANK LTD Vs. SHYAM TRADERS
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February 15, 2008 |
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APOORVA SHANTILAL SHAH Vs. STEEL AUTHORITY OF INDIA A COMPANY
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August 6, 2008 |
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APURV R HATHI Vs. JG ARORA OR SUCCESSOR DESIGNATED AUTHORITY UNDER
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July 23, 2008 |
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AQUATREAT ENGINEERS CO LTD Vs. MADHUSUDAN CERAMICS LTD
|
April 29, 2008 |
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ARAB SHIPPING CO LLC Vs. J S OCEAN LINERS PTE LTD
|
May 16, 2008 |
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ARCHANA HEMENDRA MISKIN Vs. HEMENDRAN ARJUNBHAI MISKIN
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July 31, 2008 |
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ARCHANABEN PARESHBHAI PATEL Vs. PARESHBHAI HARSHADBHAI PATEL
|
July 10, 2008 |
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ARCHNABEN PRAKASHBHAI TRIKAM Vs. STATE OF GUJARAT
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May 7, 2008 |
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ARIF Y MALEK Vs. STATE OF GUJARAT
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December 4, 2008 |
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ARIHANT ADVERTISERS Vs. AHMEDABAD MUNICIPAL CORPORATION
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July 11, 2008 |
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ARJAN VEJABHAI ULWA Vs. DISTRICT MAGISTRATE
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June 17, 2008 |
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ARJANBHAI GAGJIBHAI NANDODA Vs. STATE OF GUJARAT
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December 18, 2008 |
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ARJUN RAMCHCHAM PASVAN Vs. STATE OF GUJARAT
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November 18, 2008 |
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ARJUN SHANKARBHAI RATHODIYA Vs. STATE OF GUJARAT
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January 24, 2008 |
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ARJUNBHAI CHHAGANBHAI JAYSWAL Vs. STATE OF GUJARAT
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June 18, 2008 |
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ARPANABEN BIPINCHANDRA SHAH Vs. REGIONAL PASSPORT OFFICE
|
July 17, 2008 |
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ARPANABEN KRUNAL SHAH Vs. REGIONAL PASSPORT OFFICE
|
August 12, 2008 |
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ARPITA GUNVANTRAI JOSHI Vs. JOINT ADMISSION COMMITTEE FOR PROFESSIONAL COURSES
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May 2, 2008 |
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ARUN LAND CORPORATION Vs. SPECIAL LAND ACQUISITION OFFICER
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August 29, 2008 |
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ARUNABEN Vs. STATE OF GUJARAT
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July 4, 2008 |
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ARUNABEN C DAVE Vs. STATE OF GUJARAT
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July 21, 2008 |
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ARUNSINH AMBICAPRASAD RAJPUT Vs. STATE OF GUJARAT
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June 30, 2008 |
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ARVIND ALIAS RAVINDRABHAI DILHI MEVARAM SHRIVASTAV Vs. STATE OF GUJARAT
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May 6, 2008 |
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ARVIND FASHION LTD Vs. MAHIPATSINH LAXMANSINH VAGHELA
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December 4, 2008 |
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ARVIND GUPTA Vs. STATE OF GUJARAT
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December 19, 2008 |
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ARVIND KESHAVLAL SHAH Vs. STATE OF GUJARAT
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September 25, 2008 |
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ARVIND KUMAR MANIALA Vs. STATE OF GUJARAT
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December 1, 2008 |
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ARVIND NARANABHA GADHVI Vs. RAVIKUMAR RAMESHCHANDRA SANI
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August 28, 2008 |
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ARVINDBHAI ANOPBHAI RAJPUT Vs. COMMISSIONER OF POLICE
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January 30, 2008 |
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ARVINDBHAI BATUKBHAI GALORIYA Vs. POLICE COMMISSIONER
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July 18, 2008 |
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ARVINDBHAI CHIMANBHAI PADHIYAR Vs. SATE OF GUJARAT
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February 14, 2008 |
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ARVINDBHAI DEVRAMBHAI PATEL Vs. STATE OF GUJARAT
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February 27, 2008 |
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ARVINDBHAI HIMMATBHAI MANJARAWALA Vs. G S R T C
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July 14, 2008 |
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ARVINDBHAI KHAPABHAI PATEL Vs. DISTRICT COLLECTOR - NAVSARI
|
April 15, 2008 |
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ARVINDBHAI P PANCHAL Vs. VINAYAK FOAM PVT LTD
|
March 25, 2008 |
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ARVINDBHAI RAMJIBHAI SHAH Vs. SAHYOG CO OPERATIVE BANK LTD
|
March 31, 2008 |
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ARVINDBHAI S PANCHAL Vs. HINDUSTAN OXYGEN GAS CO LTD
|
November 14, 2008 |
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ARVINDBHAI SHANABHAI JHALA Vs. STATE OF GUJARAT
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September 16, 2008 |
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ARVINDBHAI VISHRAMBHAI GUPTA Vs. STATE OF GUJARAT
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October 8, 2008 |
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ARYAN FINEFEB LTD Vs. UNION OF INDIA
|
June 27, 2008 |
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ASHA M BARASARA Vs. GUJARAT PUBLIC SERVICE COMMISSION
|
February 11, 2008 |
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ASHAPURA ARCADIA LOGISTIC PVT LTD THROUGH DIRECTOR - ARVIND KANTILAL SHAH Vs. STATE OF GUJARAT
|
October 16, 2008 |
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ASHAPURA ENTERPRISE Vs. FOOD CORPORATION OF INDIA
|
June 30, 2008 |
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ASHAPURA PROTEINS PVT LTD Vs. GUJARAT STATE FINANCIAL CORPN
|
September 11, 2008 |
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ASHESH PRAVINCHANDRA MANDAVIA Vs. STATE OF GUJARAT
|
November 26, 2008 |
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ASHISH METAL ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
October 16, 2008 |
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ASHOK @ BADRU KISHAN KAHAR Vs. STATE OF GUJARAT
|
August 5, 2008 |
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ASHOK GANGDAS KANJIYA Vs. DISTRICT MAGISTRATE
|
June 16, 2008 |
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ASHOK HIRABHAI LIMBASIYA Vs. STATE OF GUJARAT
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October 20, 2008 |
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ASHOK KESHAVLAL SHAH Vs. O L OF KENGOLD (INDIA) LTD
|
December 29, 2008 |
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ASHOK LEYLAND LIMITED Vs. STATE OF GUJARAT
|
April 3, 2008 |
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ASHOK RADHESHYAM RAJPUT Vs. STATE OF GUJARAT
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April 10, 2008 |
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ASHOK RATILAL PARMAR Vs. DISTRICT MAGISTRATE SURENDRANAGAR
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August 7, 2008 |
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ASHOK RATILAL PARMAR Vs. STATE OF GUJARAT
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January 29, 2008 |
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ASHOK TUKARAM SALUNKE MARATHI Vs. STATE OF GUJARAT
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February 18, 2008 |
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ASHOKBHAI Vs. STATE OF GUJARAT
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May 12, 2008 |
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ASHOKBHAI ALIAS BAVO HIRABHAI PARMAR Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
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May 1, 2008 |
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ASHOKBHAI D NAIK Vs. STATE OF GUJARAT
|
February 12, 2008 |
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ASHOKBHAI KANJIBHAI PARMAR Vs. STATE OF GUJARAT
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May 14, 2008 |
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ASHOKBHAI MANIBHAI DESAI Vs. STATE OF GUJARAT
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January 11, 2008 |
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ASHOKBHAI PALABHAI VANKER Vs. JAYSHREE CORPORATION
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September 23, 2008 |
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ASHOKBHAI RAYJIBHAI FULMALI THRO MOTHER-SONABEN RAYJIBHAI Vs. COMMISSIONER OF POLICE, BARODA
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February 22, 2008 |
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ASHOKBHAI SAVJIBHAI VEKARIYA Vs. GUJARAT STATE FINANCIAL CORPORATION
|
October 17, 2008 |
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ASHOKKUAMR HARIRAM KANSAL Vs. STATE OF GUJARAT
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January 16, 2008 |
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ASHOKKUMAR RAJENDRAKUMAR Vs. MUSA AAMAD LAKHA
|
July 16, 2008 |
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ASHOKKUMAR SEVAKRAM RANGLANI Vs. LAXMANDAS SATRAMDAS
|
July 10, 2008 |
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ASHOKSINH JORUBHA VAGHELA Vs. STATE OF GUJARAT
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November 27, 2008 |
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ASHVINKUMAR VALJIBHAI LAKHATARIA Vs. STATE OF GUJARAT
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November 10, 2008 |
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ASHWIN CHATURBHAI PARMAR Vs. STATE OF GUJARAT
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July 31, 2008 |
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ASHWIN DINESHBHAI NAYKA Vs. STATE OF GUJARAT
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May 16, 2008 |
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ASHWIN H CHARYA Vs. CHUNILAL VALJIBHAI & 2
|
November 28, 2008 |
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ASHWIN KUMAR JAYNTILAL SHAH Vs. STATE OF GUJARAT
|
July 8, 2008 |
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ASHWIN RANCHHODBHAI SOLANKI Vs. STATE OF GUJARAT
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August 12, 2008 |
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ASHWINBHAI G DAVE Vs. STATE OF GUJARAT
|
October 14, 2008 |
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ASHWINKUMAR CHANDULAL SHAH Vs. STATE OF GUJARAT
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February 5, 2008 |
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ASHWINKUMAR KANTILAL SHAH Vs. STATE OF GUJARAT
|
February 13, 2008 |
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ASHWINKUMAR NEE PANKAJBHAI GORDHANBHAI PATEL Vs. STATE OF GUJARAT
|
July 7, 2008 |
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ASIF ALIAS BACHHO YASINBHAI SHAIKH Vs. COMMISSIONER OF POLICE
|
February 14, 2008 |
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ASIF MAHEBUBMIYA SHAIKH Vs. STATE OF GUJARAT
|
March 13, 2008 |
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ASIF MIRKHAN HUSSAINMIYA MALEK Vs. STATE OF GUJARAT
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January 9, 2008 |
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ASLAM NEAM SHAIKH Vs. STATE OF GUJARAT
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February 12, 2008 |
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ASSISTANT COMMISSIONER OF INCOME Vs. JAGDISHBHAI NANUBHAI TEKRAWALA
|
August 7, 2008 |
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ASSOCIATION OF GUJARAT EMPLOYERS Vs. INDUSTRIAL TRIBUNAL AND ANOTHER
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December 23, 2008 |
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ASST C I T Vs. SHANTI DYEING AND FINISHING WORK
|
January 21, 2008 |
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ASST COMMISSIONER OF INCOME TAX Vs. SAYAJI IRON WORKDCONTRACTLTD
|
November 11, 2008 |
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ASST COMMISSIONER OF INCOME TAX Vs. LATE SHRIMANT F P GAEKWAD THRO
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September 2, 2008 |
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ASSTT. CIT-II Vs. EMMTICI ENGG. LTD.
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July 18, 2008 |
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ASSTT. COMMISSIONER OF INCOME TAX Vs. COROMANDAL INVESTMENT PVT. LTD.
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July 28, 2008 |
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ASWINKUMAR CHANDULAL MODIYA Vs. JOINT CHARITY COMMISSIONER
|
February 22, 2008 |
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ATIYABHAI KARNABHAI VADHIYA Vs. SAVJIBHAI MALDEBHAI GORAD
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December 3, 2008 |
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ATMARAMN MADHAVLAL PATEL Vs. STATE OF GUJARAT
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February 13, 2008 |
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ATUL SHANTILAL PATANI Vs. STATE OF GUJARAT
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October 13, 2008 |
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ATULBHAI BANSILAL SHAH Vs. STATE OF GUJARAT
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February 29, 2008 |
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ATULBHAI PATEL DIRECTOR BARODA DISTRICT CO OP MILK Vs. STATE OF GUJARAT
|
December 16, 2008 |
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ATULYA YOGENDRA MAFATLAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 8, 2008 |
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AUSTIN ENGINEERING CO. LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
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June 18, 2008 |
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AVANI PETROCHEM P. LTD. Vs. STATE
|
May 8, 2008 |
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AVANTIBEN W/O UNITBHAI MUNIYABHAI CHHARA Vs. COMMISSIONER OF POLICE
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February 13, 2008 |
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AVERY INDIA LIMITED Vs. PARESH GULABBHAI MEGHNATHI
|
July 18, 2008 |
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AWESOME SPORTS WEAR Vs. P S INTERNATIONAL
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October 20, 2008 |
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AYAR RUPA KARSAN Vs. JILUBAI SALEMAMAD ABHRAM RAYMA
|
February 13, 2008 |
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AYUB @ BIBODO HAMIR ALI KHOKHAR Vs. STATE OF GUJARAT
|
August 13, 2008 |
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AYUBBHAI ALIAS ABO MAHAMADBHAISUMRA Vs. STATE OF GUJARAT
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January 30, 2008 |
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AYUBKHAN MOMINKHAN PTHAN Vs. STATE OF GUJARAT
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May 9, 2008 |
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B D KATHROTIA Vs. STATE OF GUJARAT
|
December 8, 2008 |
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B I F R Vs. KAY PACKAGINGS PVT LTD
|
November 24, 2008 |
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B K PATEL MEDICAL OFFICER Vs. STATE OF GUJARAT
|
February 15, 2008 |
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B M RAIYANI Vs. STATE OF GUJARAT
|
September 2, 2008 |
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B S PADHIYAR Vs. STATE OF GUJARAT
|
September 9, 2008 |
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B.B. LATHIA Vs. SHRADHHA AROMATICS P. LTD.
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September 12, 2008 |
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B.I.F.R. Vs. CMD, APS STAR INDUSTRIES LTD.
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February 12, 2008 |
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BABALDAS AMTHARAM PATEL Vs. BHAGYALAXMI CO OP BANK LTD
|
June 25, 2008 |
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BABARSINH GANPATSINH CHAUHAN Vs. STATE OF GUJARAT
|
April 16, 2008 |
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BABU @ BABBU BHAIYA IMAMUDDIN SHEKH Vs. COMMISSIONER OF POLICE
|
April 17, 2008 |
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BABUBHAI @ PINTU S/O ARJANBHAITHAKOR Vs. STATE OF GUJARAT
|
June 30, 2008 |
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BABUBHAI BHIMBHAI BOKHIRIA Vs. STATE OF GUJARAT
|
December 11, 2008 |
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BABUBHAI CHHAGANBHAI SONI Vs. STATE OF GUJARAT
|
April 28, 2008 |
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BABUBHAI DAHYABHAI DABHI Vs. STATE OF GUJARAT
|
November 17, 2008 |
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BABUBHAI DANJIBHAI RATHOD Vs. DISTRICT MAGISTRATE
|
March 14, 2008 |
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BABUBHAI LALJIBHAI BODHRA Vs. STATE OF GUJARAT
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January 17, 2008 |
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BABUBHAI MAKANBHAI NAYKA Vs. STATE OF GUJARAT
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December 2, 2008 |
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BABUBHAI MELABHAI MAJIRANA Vs. STATE OF GUJARAT
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October 14, 2008 |
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BABUBHAI MULJIBHAI GORAVA Vs. STATE OF GUJARAT
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June 20, 2008 |
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BABUBHAI N PARMAR Vs. PRINCIPAL VANRAJKUMAR SHALA
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December 1, 2008 |
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BABUBHAI PARSHOTTAMDAS PATEL Vs. SITABEN W O MAGANBHAI KACHARADAS
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May 16, 2008 |
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BABUBHAI POPATBHAI Vs. STATE OF GUJARAT
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September 26, 2008 |
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BABUBHAI V PATEL Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
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July 8, 2008 |
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BABUBHAI VIRABHAI BARIYA Vs. STATE OF GUJARAT
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December 10, 2008 |
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BABULAL MOHANDAS NIMBARK Vs. STATE OF GUJARAT
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September 2, 2008 |
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BACHCHHANSING MUNASINGH Vs. ANNAPURNABEN RAMNATH
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July 7, 2008 |
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BACHU ALIAS JITU GOPEECHAND KASHWANI SINDHEE Vs. STATE OF GUJARAT
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July 21, 2008 |
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BACHU KARSAN KUTANA Vs. STATE OF GUJARAT
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February 19, 2008 |
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BACHUBHA DADBHA GOHIL Vs. TEMBHA CHHANUBHA GOHIL
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July 8, 2008 |
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BACHUBHAI MOHANBHAI CHAVDA Vs. VANRAJSINH RAISINH CHAVDA
|
July 14, 2008 |
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BACHUBHAI UKABHAI NAYAK Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
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June 30, 2008 |
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BADALBHAI MAGANBHAI CHHARA Vs. STATE OF GUJARAT
|
May 14, 2008 |
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BADARKHA KAVITHA NUTAN KELVANIMANDAL Vs. GUJARAT SECONDARY AND HIGHER SECONDARY EDUCATION BOARD
|
October 6, 2008 |
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BAGMAR FINANCE LIMITED Vs. STATE OF GUJARAT
|
December 16, 2008 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. DIPAKKUMAR NARAYANBHAI NAI
|
September 30, 2008 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. KALUBHAI BHIMABHAI PARMAR
|
April 30, 2008 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. NARANBHAI MAKANBHAI RATHWA
|
February 4, 2008 |
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BALABHAI RANABHAI RADA Vs. DISTRICT MAGISTRATE
|
July 16, 2008 |
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BALBEERSING AMARSING BHELE PUNJABI Vs. STATE OF GUJARAT
|
July 18, 2008 |
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BALDEVBHAI @ BALI VIRBHANUBHAIDANGAR Vs. STATE OF GUJARAT
|
October 14, 2008 |
|
BALDEVBHAI @ SITARAM CHHAGAN- BHAI MAKWANA Vs. COMMISSIONER OF POLICE
|
June 17, 2008 |
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BALDEVBHAI PRABHUDAS PATEL Vs. STATE OF GUJARAT
|
October 6, 2008 |
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BALDEVJI ICHHAJI THAKORE Vs. STATE OF GUJARAT
|
October 14, 2008 |
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BALKRISHNA RAMANLAL RAO Vs. KANUBHAI SHIVLALBHAI BRAHMBHATT
|
April 3, 2008 |
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BALKRISHNA RAMCHANDRA PANDOY Vs. STATE OF GUJARAT
|
February 21, 2008 |
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BALKRISHNA T THAKKAR Vs. SANRHEA TECHNICAL TEXTILES LTD
|
August 1, 2008 |
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BALSANGJI LAXMANJI RATHOD Vs. STATE OF GUJARAT
|
June 27, 2008 |
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BALUBEN W/O RAISING MOTIBHAI PARMAR Vs. DISTRICT MAGISTRATE
|
June 19, 2008 |
|
BALUBHAI @ BIPINCHANDRA GOVINDBHAI KOLI PATEL Vs. STATE OF GUJARAT
|
May 6, 2008 |
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BALUBHAI BHANGIYABHAI CHAUDHARI Vs. AMRUTBHAI BABUBHAI CHAUDHARY
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July 10, 2008 |
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BALUBHAI LALABHAI Vs. STATE OF GUJARAT
|
May 6, 2008 |
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BALVANT @ PRAKASH MANGALDAS NAI Vs. STATE OF GUJARAT
|
October 14, 2008 |
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BALVANTBHAI RANCHHODBHAI TANDEL Vs. DISTRICT MAGISTRATE
|
April 30, 2008 |
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BALVANTJI MANAJI THAKOR Vs. STATE OF GUJARAT
|
November 27, 2008 |
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BALVEERSINH CHATTARSINH CHAUHAN Vs. STATE OF GUJARAT
|
February 21, 2008 |
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BANARASIBEN GOVINDJI DAYBHA Vs. STATE OF GUJARAT
|
March 4, 2008 |
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BANARASIBEN GOVINDJI DAYBHA Vs. UMANG K CHOKSI
|
March 4, 2008 |
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BANK OF BARODA Vs. O.L. OF BENZO PETROCHEMICALS LTD.
|
April 25, 2008 |
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BANNER PHARMACAPS PVT LTD Vs. STATE
|
December 19, 2008 |
|
BANSILAL CHOKHARAM BISHNOI Vs. STATE OF GUJARAT
|
January 16, 2008 |
|
BANSILAL DHANSUKHLAL KHARVA Vs. DEPUTY COLLECTOR
|
July 29, 2008 |
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BARANDA KALABHAI KAVAJI Vs. PRANTJI KELVANI MANDAL
|
December 26, 2008 |
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BARDOLI PRADESH KUTCHH KADVA PATIDAR SAMAJ Vs. NITINBHAI GOPALBHAI RANA
|
December 2, 2008 |
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BARFIWALA TRISHA TUSHARKUMAR Vs. UNION OF INDIA
|
September 1, 2008 |
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BARIA AMBABEN VIKRAMBHAI Vs. STATE OF GUJARAT
|
January 17, 2008 |
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BARKEBHAI FELE VARLI Vs. STATE OF GUJARAT
|
June 18, 2008 |
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BARODA GLASS WORKS Vs. STATE OF GUJARAT
|
January 24, 2008 |
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BARODA MUNICIPAL CORPORATION Vs. MUKESH CHUNILAL PARMAR
|
May 8, 2008 |
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BAROT JASWANTBHAI BHIKABHAI Vs. STATE OF GUJARAT
|
October 21, 2008 |
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BASANTKUMAR ANTARYAMI JENA Vs. SURAT MUNICIPAL CORPORATION
|
July 29, 2008 |
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BASHIRMIYA NAJJUMIYA MALIK Vs. KAYMIG AGENCIES
|
August 29, 2008 |
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BASIR @ KALU HUSAINBHAI JESANI Vs. COMMISSIONER OF POLICE
|
March 11, 2008 |
|
BATUKBHAI B PATEL Vs. TUG JOSHUA
|
August 12, 2008 |
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BAVABHAI KARSANBHAI PATEL Vs. MONA KHANDAR
|
June 23, 2008 |
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BAVANKA INUSBHAI JAMALBHAI Vs. STATE OF GUJARAT
|
October 8, 2008 |
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BEBIBEN Vs. STATE OF GUJARAT
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February 14, 2008 |
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BEBIBEN POONAM SHAKRABHAIPATANI Vs. POLICE COMMISSIONER OF AHMEDABAD CITY
|
May 6, 2008 |
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BEENABEN Vs. MUKESHBHAI HARJIBHAI KANANI
|
July 18, 2008 |
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BEGADIYA SOMABHAI KALABHAI Vs. STATE OF GUJARAT
|
October 14, 2008 |
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BHABHLUBHAI JIVABHAI NAJANI Vs. STATE OF GUJARAT
|
October 22, 2008 |
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BHACHU KARSAN KOLI Vs. STATE OF GUJARAT
|
September 4, 2008 |
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BHAGAT EXPORTS Vs. UNION OF INDIA
|
September 16, 2008 |
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BHAGUBHAI THAGALABHAI GAMIT Vs. STATE OF GUJARAT
|
July 18, 2008 |
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BHAGUDEO FLOUR MILLS P. LTD. Vs. O.L. OF DISHA AGRO INDUSTRIES LTD.
|
April 29, 2008 |
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BHAGWANBHAI ARSIBHAI PACHODI Vs. STATE OF GUJARAT
|
May 9, 2008 |
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BHAGWANBHAI BABABHAI SMARAK EDUCATION TRUST Vs. STATE OF GUJARAT
|
January 25, 2008 |
|
BHAGWANDAS VRAJLAL BATHIYA Vs. DEPUTY COLLECTOR
|
January 16, 2008 |
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BHAICHANDBHAI DHARMA Vs. STATE OF GUJARAT
|
January 31, 2008 |
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BHAILALBHAI ARJUNBHAI VASAVA Vs. STATE OF GUJARAT
|
May 6, 2008 |
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BHAILALBHAI GIRDHARBHAI BARIYA Vs. MANAGING DIRECTOR- GUJARAT WATER RESOURCES DEVELOPMENT
|
January 17, 2008 |
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BHALABHAI JIVABHAI PRAJAPATI Vs. UNITED INDIA INSURANCE CO LTD
|
February 15, 2008 |
|
BHALABHAI RAIYJIBHAI GOHIL Vs. STATE OF GUJARAT
|
October 20, 2008 |
|
BHALCHANDRA PARMANAND PANCHAL Vs. STATE OF GUJARAT
|
June 23, 2008 |
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BHAMBHI AMARABHAI LEBABHAI Vs. CHENVA MANABHAI KALABHAI
|
December 3, 2008 |
|
BHANABHAI G PARMAR Vs. STATE OF GUJARAT
|
January 17, 2008 |
|
BHANGI KALABHAI GULABBHAI Vs. UMEDSINH RENSINH THAKER
|
February 20, 2008 |
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BHANKHLA JUTH TELIBIYAN UTPATHAK SAHAKARI MANDALI LTD Vs. DISTRICT REGISTRAR
|
March 3, 2008 |
|
BHANUBEN ROHITBHAI PUNJABHAI Vs. STATE OF GUJARAT
|
May 6, 2008 |
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BHANUBHAI SHANABHAI ZALA Vs. STATE OF GUJARAT
|
May 5, 2008 |
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BHANVARLAL ALIAS BHAMRO JAMTAJI RABARI THRO COUSION BROTHER Vs. STATE OF GUJARAT
|
July 7, 2008 |
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BHANWARSINHH KANSINH KUMPAWAT Vs. GULAMSUDAM BHANDARI
|
January 7, 2008 |
|
BHARAT ALIAS AFRICO MANILAL SATHVARA Vs. POLICE COMMISSIONER
|
March 28, 2008 |
|
BHARAT BHAI R BHAVSAR Vs. DIRECTOR OF MUNICIPALITIES
|
June 23, 2008 |
|
BHARAT BUDHAJI PRAJAPATI Vs. COMMISSIONER OF POLICE
|
April 28, 2008 |
|
BHARAT CHHOTALAL VAGHELA Vs. STATE OF GUJARAT
|
January 7, 2008 |
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BHARAT CO OP BANK LTD Vs. UNION OF INDIA
|
May 5, 2008 |
|
BHARAT FOODS CO OPERATIVE LTD Vs. STATE OF GUJARAT
|
June 27, 2008 |
|
BHARAT JETHALAL JOSHI Vs. STATE OF GUJARAT
|
December 2, 2008 |
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BHARAT JETHALAL JOSHI Vs. STATE OF GUJARAT
|
December 12, 2008 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. STATE OF GUJARAT
|
December 16, 2008 |
|
BHARAT SANCHAR NIGAM LTD. THRO GENERAL MANAGER AND ANR. Vs. ASHOKKUMAR KALIDAS NAYAK THRO POA AND ANR.
|
February 12, 2008 |
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BHARAT SHANKARBHAI KEVAT Vs. STATE OF GUJARAT
|
June 25, 2008 |
|
BHARATBHAI DHANJIBHAI MODI Vs. COLLECTOR
|
February 5, 2008 |
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BHARATBHAI GORDHANDAS SOMAIYA Vs. DEPUTY COLLECTOR
|
January 15, 2008 |
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BHARATBHAI HARJIBHAI MAKWANA Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
|
July 14, 2008 |
|
BHARATBHAI K UNADKAT Vs. KUSUMGAURI GULABRAI DOSHI
|
December 5, 2008 |
|
BHARATBHAI MADHABHAI CHAUHAN Vs. STATE OF GUJARAT
|
November 26, 2008 |
|
BHARATBHAI RAMANBHAI PATEL Vs. COMMISSIONER OF POLICE
|
August 6, 2008 |
|
BHARATBHAI VITTHALBHAI PATAN Vs. COMMISSIONER OF POLICE OF CITY OF BARODA
|
September 1, 2008 |
|
BHARATIBEN Vs. STATE OF GUJARAT
|
July 7, 2008 |
|
BHARATKUMAR PUNJALAL CHAUHAN Vs. STATE OF GUJARAT
|
March 27, 2008 |
|
BHARATSINH CHUDASAMA FILM P. LTD. Vs. STATE
|
March 12, 2008 |
|
BHARATSINH P CHUDASAMA & ORS Vs. STATE OF GUJARAT
|
May 16, 2008 |
|
BHARATSINH SETANSINH VIHOL Vs. STATE OF GUJARAT
|
January 24, 2008 |
|
BHARMIBEN BHANU BHANA Vs. STATE OF GUJARAT
|
December 17, 2008 |
|
BHARTI TRUST Vs. COMMISSIONER OF INCOME TAX
|
March 4, 2008 |
|
BHARTIBEN RAMESHBHAI PATEL Vs. RAVAL SAVABHAI RUNGNATHBHAI
|
September 5, 2008 |
|
BHARTIBEN UDAJI JESINGJI THAKORE Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
|
July 7, 2008 |
|
BHARVAD HAMIR VIHABHAI Vs. STATE OF GUJARAT
|
January 9, 2008 |
|
BHARVAD JASABHAI NAGJIBHAI Vs. STATE OF GUJARAT
|
July 1, 2008 |
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BHARWAD GOBARBHAI WAGHABHAI Vs. STATE OF GUJARAT
|
December 24, 2008 |
|
BHASKARCHANDRA MAHENDRAPRASD JOSHI Vs. STATE OF GUJARAT
|
April 1, 2008 |
|
BHAVANSING ANOPSING CHAUHAN THRO BROTHER-TERSING ANOPSING Vs. STATE OF GUJARAT
|
July 8, 2008 |
|
BHAVESH C MEHTA Vs. JT CHARITY COMMISSIONER
|
August 5, 2008 |
|
BHAVESH MANSUKHLAL THAKAR Vs. STATE OF GUJARAT
|
February 6, 2008 |
|
BHAVESHKUMAR ALIAS LALU CHANDRAKANT PATEL Vs. STATE OF GUJARAT
|
July 21, 2008 |
|
BHAVESHKUMAR BHANUSHANKER PANDYA Vs. STATE OF GUJARAT
|
December 3, 2008 |
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BHAVESHKUMAR JAVANBHAI KHANT Vs. COMMISSIONER OF POLICE
|
June 27, 2008 |
|
BHAVESHKUMAR KHIMJIBHAI DABHI Vs. STATE OF GUJARAT
|
February 21, 2008 |
|
BHAVNAGAR DISTRICT CO OP BANK LTD Vs. REGISTRAR
|
April 3, 2008 |
|
BHAVNAGAR MUNICIPAL CORPORATION Vs. BHANUBEN MAGANBHAI GAVALIA
|
November 19, 2008 |
|
BHAYALU @ SANJAYBHAI VINODRAI BHATT Vs. STATE OF GUJARAT
|
November 10, 2008 |
|
BHEMJIBHAI MOTIBHAI PATEL Vs. STATE OF GUJARAT
|
October 16, 2008 |
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BHIKHABHAI DAHYABHAI JAJADIYA Vs. STATE OF GUJARAT
|
March 11, 2008 |
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BHIKHABHAI DAHYABHAI JAJADIYA Vs. STATE OF GUJARAT THRO AVINASH KUMAR IAS OR HIS SUCCESSOR
|
March 19, 2008 |
|
BHIKHABHAI ISHWARBHAI PATEL Vs. KANJIBHAI CHATURBHAI
|
December 5, 2008 |
|
BHIKHABHAI KISHORBHAI MACHHOYA Vs. COMMISSIONER OF POLICE
|
April 3, 2008 |
|
BHIKHABHAI NAGJIBHAI Vs. TORRENT POWER LIMITED
|
February 8, 2008 |
|
BHIKHABHAI NARJIBHAI PATEL Vs. DEPUTY COLLECTOR
|
July 25, 2008 |
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BHIKHABHAI SHANABHAI PAREKH Vs. TARANALSINH KESARISINH
|
January 22, 2008 |
|
BHIKHIBEN VALLABHBHAI NANABHAI Vs. CHHIMKABHAI VALLABHBHAI PATEL
|
July 3, 2008 |
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BHIKHUBHAI DAHYABHAI SAVALIYA Vs. PASCHIM GUJARAT VIJ CO LTD
|
July 18, 2008 |
|
BHIKHUBHAI JAIRAMBHAI PATEL Vs. PRAKASHBHAI AMRUTBHAI DESAI
|
September 26, 2008 |
|
BHIMAJI GIRDHARIJI MALI Vs. STATE OF GUJARAT
|
July 28, 2008 |
|
BHIMANI JAYESHKUMAR GIRDHAR BHAI Vs. DEPUTY COLLECTOR
|
August 25, 2008 |
|
BHOGILAL N PATEL Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
|
May 9, 2008 |
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BHOPABHAI PREMJIBHAI KOLI Vs. STATE OF GUJARAT
|
February 12, 2008 |
|
BHOPARAM KANARAMJI BHUNGAR Vs. STATE OF GUJARAT
|
June 27, 2008 |
|
BHUPAT BHAGWANJI SANGANI Vs. KARAN COTTON LTD
|
June 26, 2008 |
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BHUPATBHAI LAGDHIRBHAI KATHI Vs. STATE OF GUJARAT
|
June 18, 2008 |
|
BHUPATBHAI LAKHABHAI Vs. STATE OF GUJARAT
|
January 1, 2008 |
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BHUPATBHAI MOHANBHAI VAGHELA Vs. STATE OF GUJARAT
|
July 24, 2008 |
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BHUPENDRA ALIAS RAJU CHULAWALA Vs. STATE OF GUJARAT
|
May 8, 2008 |
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BHUPENDRASINH @ BHUPAT NARSINH BARAD Vs. STATE OF GUJARAT
|
December 17, 2008 |
|
BHUPENDRASINH AMBADAN Vs. STATE OF GUJARAT
|
August 13, 2008 |
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BHURABHAI M RABARI Vs. DIRECTOR OF ANIMAL HUSBANDRY
|
October 8, 2008 |
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BIKAYAL RAM Vs. COMMANDANT
|
March 31, 2008 |
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BILIMORA NAGARPALIKA Vs. STATE OF GUJARAT
|
May 5, 2008 |
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BILLION FLEX INDIA PVT LTD Vs. UNION OF INDIA
|
February 28, 2008 |
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BINDUDEVI ALIAS CHACHI W O BHAGWANRAJESHWAR TIWARI Vs. STATE OF GUJARAT
|
October 7, 2008 |
|
BIPIN V PATEL Vs. PARRY ENGINEERING
|
February 4, 2008 |
|
BIPINBHAI PRABHULAL BAVISHI Vs. DEPUTY COLLECTOR
|
January 24, 2008 |
|
BIRLA VXL LTD Vs. HONBLE MR JUSTICE K RAMAMOO RTHY (RETD)
|
August 12, 2008 |
|
BISHNOI MOHANLAL BHAKHARARAM Vs. STATE OF GUJARAT
|
September 25, 2008 |
|
BLAWANT ALIAS JITU ALIAS TIKU BHIKHA Vs. STATE OF GUJARAT
|
October 7, 2008 |
|
BLOSSOM CHARITABLE TRUST VADODARA Vs. SECRETARY EDUCATION DEPARTMENT
|
July 9, 2008 |
|
BLUE STAR LIMITED Vs. S KALYANKRISHNA
|
October 7, 2008 |
|
BOARD FOR INDUSTIRAL AND FINANCIAL RECONSTRUCTION Vs. CHAIRMAN & M D
|
February 7, 2008 |
|
BOCHASANVASI SHRI AKSHAR PURSHOTTAM SANSTHA Vs. GOPINATHJI DEV MANDIR TRUST
|
February 5, 2008 |
|
BODIBEN JAGDISHBHAI KANUBHAI CHUNARA THRO HUSBAND Vs. COMMISSIONER OF POLICE
|
August 6, 2008 |
|
BOLAV TEXTILE INDUSTRIES PVT LTD Vs. GUJARAT ELECTRICITY BOARD
|
December 4, 2008 |
|
BOMBAY DYEING AND MFG CO LTD Vs. SADIK ALIBBHAI JALOL
|
November 12, 2008 |
|
BOMBAY MERCANTILE CO-OPERATIVE BANK LTD Vs. LEAD PHARMACEUTICALS C/O ARIN PHARMACEUTICALS
|
July 2, 2008 |
|
BOMBAY MERCANTILE CO-OPERATIVEBANK LIMITED Vs. SURESHBHAI GANPATBHAI MARATHA
|
October 6, 2008 |
|
BRABHABEN HARSHADRAY DESAI Vs. STATE GOVERNMENT
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June 30, 2008 |
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BRAHMBHATT GIRISHKUMAR JETHALAL Vs. STATE OF GUJARAT
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September 30, 2008 |
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BRIJ SETHI Vs. STATE OF GUJARAT
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February 13, 2008 |
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BRIJMOHAN ALIAS MOHAN THAKUR RAMBHANSINH RAJPUT PARIHAR Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
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April 29, 2008 |
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BRITISH MARINE PLC Vs. ASHAPURA MINECHEM LIMITED
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December 12, 2008 |
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BUDHALAL CHHOTALAL RANA Vs. STATE OF GUJARAT
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September 11, 2008 |
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BUTASING RAJSING THAKORE Vs. STATE OF GUJARAT
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December 2, 2008 |
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C D PATEL HIGH SCHOOL Vs. STATE OF GUJARAT
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March 28, 2008 |
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C M SURTI Vs. STATE OF GUJARAT
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November 24, 2008 |
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C S CHAUDHARY Vs. STATE OF GUJARAT
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September 12, 2008 |
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C U INSPECTION INDIA PVT LTD Vs. SHAILESH V RAJDEV C/O BHARTIYA MAZDOOR SANGH
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July 29, 2008 |
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C.M. SMITH AND SONS LTD. Vs. STATE
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September 15, 2008 |
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CADILA HEALTHCARE LTD Vs. BIOCHEM PHARMACEUTICAL INDUSTRIES LTD
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July 16, 2008 |
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CAMBAY GENERAL HOSPITAL Vs. STATE OF GUJARAT
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January 24, 2008 |
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CANARA BANK Vs. O L OF SHRI KRISHNA PLASTO CHEM LIMITED
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July 30, 2008 |
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CARGO CLEARING AGENCY Vs. JOINT COMMISSIONER OF INCOME TAX
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August 8, 2008 |
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CASTROL INDIA LIMITED Vs. UNION OF INDIA
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April 21, 2008 |
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CENTRAL BANK OF INDIA Vs. COAST WEST FERRO ALLOYS
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October 14, 2008 |
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CENTRAL INVESTIGATION & SECURITY SERVICES LTD Vs. LAKHANASI B GADHAWI
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July 8, 2008 |
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CHAIRMAN AND MANAGING DIRECTOR, BHARAT SANCHAR NIGAM LIMITED Vs. VINODCHANDRA MANCHHARAM TAILOR
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November 21, 2008 |
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CHAMANBHAI MAGANBHAI NADIA Vs. STATE OF GUJARAT
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February 20, 2008 |
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CHAMANLAL KANJIBHAI THAKKAR Vs. SHARIFA BABUBHAI AKBAR
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August 14, 2008 |
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CHAMPABEN B GAJERA Vs. AHMEDABAD MUNICIPAL CORPORATION
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October 6, 2008 |
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CHAMPABEN CHANDUJI PUNJAJI Vs. COMMISSIONER OF POLICE
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August 20, 2008 |
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CHAMPABEN WD/O NARANBHAI CHHAGANBHAI PATEL Vs. STATE OF GUJARAT
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October 23, 2008 |
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CHAMPAKLAL HIRALAL MEHTA Vs. AHMEDABAD MUNICIPAL CORPORATION
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July 7, 2008 |
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CHAMPAKLAL JIVRAJ JAIN Vs. SARVODAY CO OPERATIVE BANK LTD
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April 22, 2008 |
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CHAMPAKLAL PURSOTTAMDAS MODI Vs. O L OF VIVEKANAND MILLS LTD
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October 23, 2008 |
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CHANABHAI MULJIBHAI AND OTHERS Vs. GUJARAT HOUSING BOARD
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November 14, 2008 |
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CHANASMA TALUKA COTTON SALES PURCHASE GINNING Vs. STATE OF GUJARAT
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October 22, 2008 |
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CHANDABEN W/O JAYANTIBHAI JAYRAMBHAI DANTANI Vs. STATE OF GUJARAT
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May 14, 2008 |
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CHANDRABEN DAYARAM AAHUJA Vs. DEPUTY COLLECTOR
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January 16, 2008 |
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CHANDRAKANT GANESHBHAI TAYDE Vs. STATE OF GUJARAT
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January 16, 2008 |
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CHANDRAKANT KANTILAL JHAVERI Vs. MADHURIBEN GAUTAMBHAI
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September 16, 2008 |
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CHANDRAKANT KANTILAL SHAH Vs. SARVODAYA CO OP BANK
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February 25, 2008 |
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CHANDRAKANT MEGHJIBHAI DAKI Vs. STATE OF GUJRAT
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March 31, 2008 |
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CHANDRAKANTBHAI RANCHHODBHAI PATEL Vs. BHUDARPURA APARTMENT CO OP HOUSING SOCIETY LTD
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March 17, 2008 |
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CHANDRASINH KHUMANSINH CHAUHAN Vs. STATE OF GUJARAT
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October 21, 2008 |
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CHANDRAVADAN GAJANAND DESAI Vs. UNION OF INDIA THR SECRETARY
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December 26, 2008 |
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CHANDRESHBHAI NARENDRA TRIVEDI Vs. MANAGER
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September 11, 2008 |
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CHANDRIKABEN RATILAL PRAJAPATI Vs. STATE OF GUJARAT
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September 18, 2008 |
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CHANDRIKABEN SHANTILAL CHAUHAN Vs. KRISHNABEN GULSHANBHAI BUTANI
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February 13, 2008 |
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CHANDU RUPSING VASAVA Vs. STATE OF GUJARAT
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June 27, 2008 |
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CHANDUBHAI DEVJIBHAI BHANUSALI Vs. STATE OF GUJARAT
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December 16, 2008 |
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CHANDUBHAI GOSAIBHAI PATEL Vs. STATE OF GUJARAT
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April 28, 2008 |
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CHANDUBHAI JIVARAMBHAI PATEL PRESIDENT Vs. STATE OF GUJARAT
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April 25, 2008 |
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CHANDUBHAI JIVRAJBHAI PATEL Vs. DEPUTY COLLECTOR
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February 13, 2008 |
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CHANDUBHAI VIRJIBHAI GOKANI Vs. STATE OF GUJARAT
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July 1, 2008 |
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CHANDULAL MANILAL PANCHAL Vs. FINE BUILD CORPORATION
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July 22, 2008 |
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CHANDULAL POPATLAL Vs. STATE OF GUJARAT
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December 8, 2008 |
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CHANDUNBHA MAJBUTSINH JETHVA Vs. STATE OF GUJARAT
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July 24, 2008 |
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CHARAN BHARAT KUMAR TAKHATSINH Vs. DISTRICT COLLECTOR
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September 23, 2008 |
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CHAROTAR COOPERATIVE HOUSING SOCIETY LIMITED Vs. RAKESHKUMAR ANIRUDHALAL VYAS
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February 12, 2008 |
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CHAROTAR NAGRIK SAHAKARI BANK LTD Vs. GUJARAT ESTATE DEVELOPERS PVT LTD
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January 30, 2008 |
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CHAUDHARI MADHUBHAI KESHABHAI Vs. STATE OF GUJARAT
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July 24, 2008 |
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CHAUDHARY JAYESHKUMAR LAVJIBHAI Vs. THE CHIEF SECURITY COMMISSIONER
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December 17, 2008 |
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CHAUDHARY PARTHIBHAI JETHABHAI Vs. STATE OF GUJARAT
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August 27, 2008 |
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CHAUDHARY POPATBHAI PREMJIBHAI Vs. CHIEF SECURITY COMMISSIONER
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December 17, 2008 |
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CHAUDHARY SURESHKUMAR JOITARAM Vs. DEPUTY COLLECTOR
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August 25, 2008 |
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CHAUDHARY VISHNUKUMAR KHODA- BHAI Vs. CHIEF SECURITY COMMISSIONER
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December 17, 2008 |
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CHAUHAN BHAGWANDAS HARMANBHAI Vs. COLLECTOR AND DISTRICT ELECTION OFFICER
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February 28, 2008 |
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CHAUHAN CHELSING NATHUSING Vs. RABARI KARMSHIBHAI KARSHANBHAI
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September 23, 2008 |
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CHAUHAN HARESHBHAI CHHANABHAI Vs. STATE OF GUJARAT
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July 7, 2008 |
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CHAUHAN JAGATSINH VAJESINH Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
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February 8, 2008 |
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CHAUHAN MEHBUB OSMAN Vs. STATE OF GUJARAT
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February 12, 2008 |
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CHAVDA PRAHLADSINH @ DILIPSINHRAJUJI Vs. STATE OF GUJARAT
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July 1, 2008 |
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CHEMICAL MAZDOOR PANCHAYAT Vs. KRISHAK BHARTI CO-OPERATIVE LTD
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February 4, 2008 |
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CHETAN JAYANTIBHAI PATEL THRO RAKESHBHAI DHANJIBHAI PATEL Vs. COMMISSIONER OF POLICE
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January 16, 2008 |
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CHETANBHAI VIRJIBHAI DHAMECHA Vs. STATE OF GUJARAT
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December 18, 2008 |
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CHETANSINGH ASHOKSINGH SOLANKI Vs. STATE OF GUJARAT
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March 7, 2008 |
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CHHABILDAS KARAMCHAND SHETH Vs. BANK OF BARODA
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March 4, 2008 |
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CHHAGANBHAI BACHUBHAI SARVAIYA Vs. ASHABEN MANJIBHAI
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July 16, 2008 |
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CHHAGANLAL RAMESHCHANDRA PRAJAPATI Vs. STATE OF GUJARAT
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July 1, 2008 |
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CHHATRASINH VIRSINH NAYAK Vs. STATE OF GUJARAT
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May 5, 2008 |
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CHHOTUBHAI DAHYABHAI PATEL Vs. STATE OF GUJARAT
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February 5, 2008 |
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CHIEF OFFICER Vs. STATE OF GUJARAT
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July 7, 2008 |
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CHIEF OFFICER BILLIMORA NAGARPALIKA Vs. STATE OF GUJARAT
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February 27, 2008 |
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CHIMANBHAI CHHAGANBHHAI GAMIT Vs. STATE OF GUJARAT
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October 17, 2008 |
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CHINUBHAI KHODIDAS PATEL Vs. ELECTION OFFICER-MEHSANA NAGARPALIKA AND SPECIAL LAND
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July 3, 2008 |
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CHIRAG KIRITBHAI SHAH Vs. STATE OF GUJARAT
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March 25, 2008 |
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CHIRAGKUMAR RASIKLAL VAIDYA Vs. STATE OF GUJARAT
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April 23, 2008 |
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CHITRA M PRAKASHKER Vs. STATE OF GUJARAT
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January 1, 2008 |
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CHITRA M PRAKASHKER Vs. STATE OF GUJRAT
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January 9, 2008 |
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CHOKSI SILK MILLS Vs. UNION OF INDIA
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June 24, 2008 |
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CHOKSI SILK MILLS Vs. UNION OF INDIA
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June 26, 2008 |
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CHOKSI YASHVANT KUMAR NATVAR LAL Vs. VIJPUR NAVYUAK SAHAKARI SHAKHVALI NAGRIK SAHAKARI MANDALI
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May 13, 2008 |
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CHOLAMANDALAM MS GENERAL INSURANCE CO LTD Vs. HIRABEN W/O RAMESHBHAI PATEL
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August 5, 2008 |
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CHOTHMAL DALAJI MEVADA Vs. STATE OF GUJARAT
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February 27, 2008 |
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CHUNARA LILABEN ALIAS T B Vs. POLICE COMMISSIONER AHMEDABAD CITY
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May 5, 2008 |
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CHUNILAL ALIAS JONY BACHUBHAI LEDIYA Vs. COMMISSIONER OF POLICE
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April 3, 2008 |
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CIT Vs. CHANDULAL ALIAS VALLABHDAS DAMJI
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August 5, 2008 |
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CIT Vs. NATVARLAL PURSHOTTAMDAS PAREKH
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February 25, 2008 |
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CITIZENS CO-OP BANK LTD Vs. SAFFRON CERAMICS PVT LTD
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February 29, 2008 |
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CLARIS LIFESCIENCE LIMITED Vs. STATE OF GUJARAT
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July 25, 2008 |
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CLIMAX ENGINEERING AND MANUFACTURING CO Vs. SABARMATI CO OP BANK LTD
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March 12, 2008 |
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COLLECTOR Vs. SARDAR SAMUDAIK KHET SAHAKARI MANDLI LIMITED
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January 8, 2008 |
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COLLECTOR AND LAQ OFFICER Vs. AJUBHA RATANSANG
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August 4, 2008 |
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COMED LABORATORIES LTD. Vs. UNION OF INDIA
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March 27, 2008 |
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COMMISSIONER Vs. JAYANT OIL MILLS
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July 9, 2008 |
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COMMISSIONER Vs. MANGESINH CHANDABHAI HARIJAN
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May 8, 2008 |
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COMMISSIONER CENTRAL EXCISE AHMEDABAD Vs. TEJAL DYESTUFF INDUSTRIES
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July 28, 2008 |
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COMMISSIONER CENTRAL EXCISE ANDCUSTOMS SURAT Vs. HEUBACH COLOUR PVT LTD
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July 22, 2008 |
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COMMISSIONER OF C EX & CUS Vs. GUJARAT ALKALIES & AMP
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July 28, 2008 |
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COMMISSIONER OF C EX & CUSTOMS Vs. PARLE INTERNATIONAL
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July 14, 2008 |
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COMMISSIONER OF C EX & CUSTOMS, SURAT -I Vs. SWAGAT SYNTHETICS
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July 14, 2008 |
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COMMISSIONER OF C EX & CUSTOMS, SURAT-II Vs. R G AGARWAL
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September 29, 2008 |
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COMMISSIONER OF C EX , AHMEDABAD-II Vs. OMKAR TEXTILE MILLS PVT LTD
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September 23, 2008 |
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COMMISSIONER OF C EX , JUNAGADH Vs. SAURASHTRA CHEMICALS LTD
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August 6, 2008 |
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COMMISSIONER OF C EX AND CUSTOMS Vs. ALEMBIC LTD
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October 22, 2008 |
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COMMISSIONER OF C EX AND CUSTOMS Vs. SUNRISE CHEMICALS INDUSTRIES
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October 16, 2008 |
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COMMISSIONER OF C EX AND CUSTOMS Vs. ASPIAF TEXTILE MILLS
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January 22, 2008 |
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COMMISSIONER OF C EX AND CUSTOMS, SURAT-I Vs. GOVIND AGARWAL
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August 5, 2008 |
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COMMISSIONER OF C. EX. Vs. GANDHI TRAVELS
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September 16, 2008 |
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COMMISSIONER OF C. EX. Vs. SANDVIK ASIA LTD.
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August 13, 2008 |
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COMMISSIONER OF C. EX. & CUSTOMS, DAMAN Vs. J.M. MEHTA
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November 26, 2008 |
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COMMISSIONER OF CENTRAL EX & CUS , SURAT-III Vs. CREATIVE ENTERPRISES
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July 14, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SHREEJI CONCAST LTD
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July 28, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SAINATH SYNTHETICS P LTD
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August 5, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GAURAV AGRO PLAST LTD
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July 8, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. PHARMA INDIANA LABORATORY
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July 21, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. RANA SENGUPTA
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November 14, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GULF OIL INDIA LTD.
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November 27, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MEGA AIR TECH ENGINEERS
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July 16, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. KESHAVAN GOKULAN
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July 17, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MAIZE PRODUCTS
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August 25, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ASHIMA DYECOT LTD.
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September 8, 2008 |
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COMMISSIONER OF CENTRAL EXCISE Vs. EXCEL CROP CARE LTD.
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July 29, 2008 |
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COMMISSIONER OF CENTRAL EXCISE & CUSTOMS Vs. PATIDAR PRITERS
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August 25, 2008 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOM Vs. AUTL LTD
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July 17, 2008 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. CHANDAN STEEL LTD
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January 21, 2008 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. ROYAL FILAMENTS
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August 5, 2008 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. CHANDUBHAU SHIROYA
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October 24, 2008 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. THAKKAR TOBACCO PRODUCTS PVT LTD
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November 27, 2008 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. SIDDHARTH PETRO PRODUCTS LTD
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November 13, 2008 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. ASHOK TRAVELS
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October 8, 2008 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT Vs. VISHAL TEXURISING P LTD
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July 10, 2008 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT I Vs. SHREE GANESH DYEING AND PRINTING WORKS
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November 13, 2008 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT I Vs. C K TEXTILES
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November 13, 2008 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT II Vs. SIDDHARTH FILAMENTS PVT LTD
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November 13, 2008 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS VADODARA Vs. CHLORITECH INDUSTRIES
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July 22, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. PATKAR FERRO ALLOYS PVT LTD
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July 28, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. NAKODA TEXTILE INDUSTRIES LTD
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July 21, 2008 |
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COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. SIYARAM SILK MILLS LTD
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August 4, 2008 |
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COMMISSIONER OF CUSTOMS Vs. MARVEL METAL CORPORATION
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September 22, 2008 |
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COMMISSIONER OF CUSTOMS Vs. HINDALCO INDUSTRIES LTD
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October 16, 2008 |
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COMMISSIONER OF CUSTOMS Vs. S K SHAH
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July 21, 2008 |
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COMMISSIONER OF CUSTOMS Vs. HINDALCO INDUSTRIES LTD
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September 24, 2008 |
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COMMISSIONER OF CUSTOMS Vs. BINANI CEMENT LTD
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July 10, 2008 |
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COMMISSIONER OF CUSTOMS Vs. JHUNJHUNWALA VANASPATI LTD
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July 4, 2008 |
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COMMISSIONER OF CUSTOMS Vs. SENOR METALS PVT LTD
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August 12, 2008 |
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COMMISSIONER OF CUSTOMS Vs. FILCO TRADE CENTRE P LTD
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August 6, 2008 |
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COMMISSIONER OF CUSTOMS Vs. BHARATKUMAR BAKORBHAI PARMAR
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September 15, 2008 |
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COMMISSIONER OF CUSTOMS PREVENTIVE Vs. MUSTAN TAHERBHAI
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July 15, 2008 |
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COMMISSIONER OF CUSTOMS, AHMEDABAD Vs. MANUBHAI VASRAMBHAI MAKWANA
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September 9, 2008 |
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COMMISSIONER OF CUSTOMS, AHMEDABAD Vs. K A PUJ
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September 23, 2008 |
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COMMISSIONER OF INCOME TAX Vs. GUJARAT FORGING PVT LTD
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July 2, 2008 |
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COMMISSIONER OF INCOME TAX Vs. MADHU SILK TEXTILES
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July 28, 2008 |
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COMMISSIONER OF INCOME TAX Vs. STARTRONICS ENTERPRISES (P) LTD.
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February 13, 2008 |
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COMMISSIONER OF INCOME TAX Vs. FRIENDS & FRIENDS CO.
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June 19, 2008 |
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COMMISSIONER OF INCOME TAX Vs. PARASRAM KARAMCHAND
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April 9, 2008 |
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COMMISSIONER OF INCOME TAX Vs. C.A. TAKTAWALA
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September 16, 2008 |
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COMMISSIONER OF INCOME TAX Vs. GUJARAT URJA VIKAS NIGAM LTD.
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February 4, 2008 |
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COMMISSIONER OF INCOME TAX Vs. VISHNURAM JIVRAM & CO
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July 4, 2008 |
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COMMISSIONER OF INCOME TAX Vs. RUBAMIN PRIVATE LTD
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July 4, 2008 |
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COMMISSIONER OF INCOME TAX Vs. HYNOUP FOOD AND OIL INDUSTRIES LTD
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August 6, 2008 |
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COMMISSIONER OF INCOME TAX Vs. OFFICIAL LIQUIDATOR OF ESSAB COMPUTER PVT LTD
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August 11, 2008 |
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COMMISSIONER OF INCOME TAX Vs. STATE BANK OF SAURASHTRA
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August 1, 2008 |
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COMMISSIONER OF INCOME TAX Vs. VADILAL DAIRY INTERNATIONAL LTD
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May 13, 2008 |
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COMMISSIONER OF INCOME TAX Vs. CROWN PRODUCTS
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May 12, 2008 |
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COMMISSIONER OF INCOME TAX Vs. MIHIR TEXTILES LTD
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May 5, 2008 |
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COMMISSIONER OF INCOME TAX Vs. VIKSHRA TRADING AND INVESTMENTS LTD
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May 7, 2008 |
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COMMISSIONER OF INCOME TAX Vs. UNIQUE INDUSTRIES
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May 7, 2008 |
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COMMISSIONER OF INCOME TAX Vs. SHANKERLAL NEBHUMAL UTTA MCHANDANI
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March 10, 2008 |
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COMMISSIONER OF INCOME TAX Vs. MEHSANA DIST CO OP MILK PRODU CERS UNION LTD
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March 10, 2008 |
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COMMISSIONER OF INCOME TAX Vs. VENUS ELECTRICALS
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March 10, 2008 |
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COMMISSIONER OF INCOME TAX Vs. SUNDER SHYAM TRUST
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March 11, 2008 |
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COMMISSIONER OF INCOME TAX Vs. KANUBHAI MULJIBHAI PATEL
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March 4, 2008 |
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COMMISSIONER OF INCOME TAX Vs. SHREEJI SPICES MFG CO LTD
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March 5, 2008 |
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COMMISSIONER OF INCOME TAX Vs. SHREE SHANTINATH SILK IND
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April 15, 2008 |
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COMMISSIONER OF INCOME TAX Vs. AMBICA CORPORATION
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April 15, 2008 |
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COMMISSIONER OF INCOME TAX Vs. THEMIS CHEMICALS LTD
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April 15, 2008 |
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COMMISSIONER OF INCOME TAX Vs. SHREE AMBICA FLOUR MILLS CORPORATION
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April 16, 2008 |
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COMMISSIONER OF INCOME TAX Vs. SYNBIOTOCS LIMITED
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April 16, 2008 |
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COMMISSIONER OF INCOME TAX Vs. AJANTA ELECTRONICS PVT LTD
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July 11, 2008 |
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COMMISSIONER OF INCOME TAX Vs. CONCORD PHARMACEUTICALS
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August 5, 2008 |
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COMMISSIONER OF INCOME TAX Vs. VIKSHRA TRADING AND INVESTMENTS LTD.
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May 6, 2008 |
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COMMISSIONER OF INCOME TAX Vs. CLARIS LIFESCIENCES LTD.
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August 7, 2008 |
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COMMISSIONER OF INCOME TAX Vs. SHANTINATH SILK MILLS
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February 26, 2008 |
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COMMISSIONER OF INCOME TAX Vs. LAKHANPAL NATIONAL LTD.
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February 26, 2008 |
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COMMISSIONER OF INCOME TAX Vs. VADILAL INDUSTRIES LTD.
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April 9, 2008 |
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COMMISSIONER OF INCOME TAX Vs. C.A. TAKTAWALA
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September 15, 2008 |
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COMMISSIONER OF INCOME TAX Vs. DINESHCHANDRA S. SHAH
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July 9, 2008 |
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COMMISSIONER OF INCOME TAX Vs. EMTICI ENGINEERING LTD.
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June 20, 2008 |
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COMMISSIONER OF INCOME TAX Vs. PANKAJ DHIRAJLAL DHRUVE
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February 19, 2008 |
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COMMISSIONER OF INCOME TAX Vs. DINESH MILLS LIMITED
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February 19, 2008 |
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COMMISSIONER OF INCOME TAX Vs. SHAHIBAUG ENTERPRISES P LTD
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January 22, 2008 |
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COMMISSIONER OF INCOME TAX Vs. BOMBAY CONDUCTORS AND ELECTRICALS LTD
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February 11, 2008 |
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COMMISSIONER OF INCOME TAX Vs. OFFICE OF THE OFFICIAL LIQUI DATOR
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February 11, 2008 |
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COMMISSIONER OF INCOME TAX Vs. GURUBACHHAN SINGH J JUNEJA
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February 12, 2008 |
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COMMISSIONER OF INCOME TAX Vs. DIGVIJAY CEMENT CO LTD
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February 13, 2008 |
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COMMISSIONER OF INCOME TAX Vs. MRUNALINIDEVI PUAR OF DHAR
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February 6, 2008 |
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COMMISSIONER OF INCOME TAX Vs. NIRMA CHEMICALS WORKS P LTD
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February 4, 2008 |
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COMMISSIONER OF INCOME TAX Vs. MAHENDRA C SHAH
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February 5, 2008 |
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COMMISSIONER OF INCOME TAX Vs. A BAD MFG AND CALICO PRIN TING CO LTD
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January 29, 2008 |
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COMMISSIONER OF INCOME TAX Vs. KUTCH MINERALS
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January 29, 2008 |
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COMMISSIONER OF INCOME TAX Vs. GANDHINAGAR BOTTLING PVT LTD
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January 29, 2008 |
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COMMISSIONER OF INCOME TAX Vs. LOK PRAKASHAN LTD
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January 29, 2008 |
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COMMISSIONER OF INCOME TAX Vs. KASHIRAM TEXTILE MILLS PVT LTD
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January 29, 2008 |
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COMMISSIONER OF INCOME TAX Vs. MEHSANA DIST CO OP MILK PRO DUCERS UNION LTD
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January 29, 2008 |
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COMMISSIONER OF INCOME TAX Vs. VINOD SWARUPCHANDRA MEHTA
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April 24, 2008 |
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COMMISSIONER OF INCOME TAX Vs. SAMIR SYNTHETICS MILL
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January 18, 2008 |
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COMMISSIONER OF INCOME TAX Vs. VIRAT SHIPPING CORPORATION
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January 11, 2008 |
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COMMISSIONER OF INCOME TAX Vs. AMOLA HOLDINGS (P) LTD.
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January 15, 2008 |
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COMMISSIONER OF INCOME TAX Vs. UJALA DYEING AND PRINTING MILLS (P) LTD.
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July 30, 2008 |
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COMMISSIONER OF INCOME TAX III Vs. R.K. CONSTRUCTION CO.
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July 30, 2008 |
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COMMISSIONER OF INCOME-TAX Vs. FAG PRECISION BEARING LTD.
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September 22, 2008 |
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COMMISSIONER OF INCOME-TAX Vs. RELIANCE INDUSTRIES LTD.
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September 11, 2008 |
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COMMISSIONER OF INCOME-TAX Vs. GUJARAT GAS CO. LTD.
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September 10, 2008 |
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COMMISSIONER OF INCOME-TAX Vs. UTI BANK LTD.
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September 30, 2008 |
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COMMISSIONER OF INCOME-TAX Vs. ARVINDBHAI NAROTTAMBHAI
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April 9, 2008 |
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COMMISSIONER OF INCOME-TAX Vs. L N TALKIES
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January 29, 2008 |
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COMMISSIONER OF INCOME-TAX Vs. KASHIRAM TEXTILES MILLS PRIVATE LIMITED
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January 29, 2008 |
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COMMISSIONER OF INCOME-TAX Vs. SARABHAI PRIVATE LIMITED
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July 4, 2008 |
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COMMISSIONER OF INCOME-TAX Vs. KRISHNONIC PVT LTD
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July 2, 2008 |
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COMMISSIONER OF INCOME-TAX - II Vs. HINDUSTAN MARBLE (P.) LTD.
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September 16, 2008 |
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COMMISSIONER OF INCOME-TAX-I Vs. MICRO MELT (P.) LTD.
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September 17, 2008 |
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COMMISSIONER OF INCOME-TAX-II Vs. SHAILESH RASIKLAL MEHTA
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September 17, 2008 |
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COMMISSIONR OF C EX & CUS , SURAT-II Vs. PRISM PIGMENTS & COLOURS P LTD
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July 17, 2008 |
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COMMISSIONR OF C EX & CUSTOMS, VADODARA-II Vs. GUJARAT PROPACK
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September 9, 2008 |
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COMMR OF CENTRAL EXCISE Vs. INMARCO INDUSTRIES MAINTENANCE PVT LTD
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July 21, 2008 |
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COMMSSIONER OF INCOME TAX Vs. ELSCOPE (P) LTD.
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January 23, 2008 |
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COMPETENT AUTHORITY AND ADDL COLLECTOR Vs. BHULABHAI MAGANBHAI PATEL
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December 17, 2008 |
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CONVEYOUR TECHNICAL SERVICES Vs. BUDHIRAM ALAGU HARIJAN
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November 10, 2008 |
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COOKVEL FOODS(I) PVT LTD Vs. UNION OF INDIA
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October 14, 2008 |
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CORE EMBALLAGE LIMITED Vs. BLANK NAME
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December 12, 2008 |
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CORE HEALTH CARE LTD Vs. UNION OF INDIA
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June 20, 2008 |
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COSMONAUT CHEMICALS Vs. UNION OF INDIA
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July 30, 2008 |
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D B SANGHROUKA Vs. GUJARAT ELECTRICITY BOARD
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November 18, 2008 |
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D C W LIMITED Vs. DHRANGADHRA MUNICIPALITY
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August 25, 2008 |
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D K BHATT REFERER Vs. HASMUKHBHAI ALIAS HAKO CHUNILAL CHAUHAN
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February 4, 2008 |
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D K PARMAR Vs. STATE OF GUARAT
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May 16, 2008 |
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D K SOLANKI Vs. AMBUJA FOODS LTD
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October 22, 2008 |
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D MUNI PENDAWALA Vs. UNION OF INDIA
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August 28, 2008 |
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D R INDUSTRIES LTD Vs. UNION OF INDIA
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March 13, 2008 |
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DABHI RAMESHBHAI PHILIPBHAI Vs. STATE OF GUJARAT
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May 8, 2008 |
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DADAJEE DHACKJEE LTD Vs. STATE OF GUJARAT
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August 12, 2008 |
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DADUBHAI UNNADBHAI KOHAR Vs. STATE OF GUJARAT
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July 7, 2008 |
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DAHYABHAI MAGANBHAI PATEL Vs. COLLECTOR
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December 1, 2008 |
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DAHYABHAI REVABHAI CHAMAR Vs. STATE OF GUJARAT
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December 17, 2008 |
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DAHYABHAI SAMABHAI PARMAR Vs. ARCHANA CO OP HSG SO LTD
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December 17, 2008 |
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DAHYALAL S PATEL Vs. SUPRABHAT COOP BANK LTD
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June 24, 2008 |
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DAKOR DUDH GRAHAK SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
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April 23, 2008 |
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DAKSHABEN PATUBHAI LAXMANBHAI RATHOD Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
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May 7, 2008 |
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DAKSHABEN SUMANBHAI NATHUBAHI PATEL Vs. COMMISSIONER OF POLICE SURAT CITY
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January 9, 2008 |
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DALABHAI SAVABHAI CHAMAR Vs. DIVISIONAL MANAGER
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February 19, 2008 |
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DALAL ENTERPRISES Vs. GOVERNMENT OF INDIA
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July 9, 2008 |
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DALPAT SIGH GAMHIRSINGH BARAD Vs. STATE OF GUJARAT
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January 31, 2008 |
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DALPATSINH GAMBHIRSINH BARAD Vs. STATE OF GUJARAT
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February 15, 2008 |
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DALSUKHBHAI G SURANI Vs. ONGC
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May 8, 2008 |
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DALSUKHBHAI PARSHOTTAMBHAI PATEL Vs. CHIEF MANAGER
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November 27, 2008 |
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DAMJIBHAI HANSRAJBHAI KAKADIYA Vs. DEPUTY COLLECTOR
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June 27, 2008 |
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DAMJIBHAI LALJIBHAI PATEL Vs. GOVERNMENT OF INDIA THRO' THE MINISTRY OF URBAN
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August 7, 2008 |
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DAMODAR MAMAN PANDIR Vs. STATE OF GUJARAT
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January 10, 2008 |
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DAMYANTIBEN BABUBHAI CHTTOAVHAI VASAVA Vs. FIROZKHAN ABDUL RASIDKHAN PATHAN
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May 1, 2008 |
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DANABHAI KESHABHAI DAFADA Vs. STATE OF GUJARAT
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November 25, 2008 |
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DARSHANABEN Vs. SHANTIBHAI RATILAL PARMAR DHARVA PARMAR
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July 11, 2008 |
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DARSHANABEN PANTHESHBHAI PATEL Vs. PANTHESHBHAI DASHRATBHAI PATEL
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August 27, 2008 |
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DASHRATHBHAI AMBALAL PATEL Vs. PRIYALAXMI CO-OPERATIVE ESTATE LTD
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July 3, 2008 |
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DASHRATHBHAI MOHANBHAI PATNI Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
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May 1, 2008 |
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DASHRATHBHAI SHANKERBHAI THAKOR Vs. STATE OF GUJARAT
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November 24, 2008 |
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DASRATHSINH LALUBHA ZALA Vs. GUJARAT ELECTRICITY BOARD
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May 2, 2008 |
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DATTARAM LAJJARAM RATHOD Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
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July 18, 2008 |
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DAUD AMAD KHATAKI Vs. STATE OF GUJARAT
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January 10, 2008 |
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DAVUDBAI PUJABHAI DARVADIYA Vs. STATE OF GUJARAT
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December 17, 2008 |
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DAXA VAGHELA Vs. DIRECTOR GENERAL
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September 1, 2008 |
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DEDHIYAL DUDH UTPADAK SAHAKARIMANDALI LTD Vs. DIST REGISTRAR
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February 15, 2008 |
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DEEPA V AGRAWAL Vs. STATE OF GUJARAT
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February 6, 2008 |
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DEEPABEN CHANDRAKANT TAYDE Vs. CHANDRAKANT GANESHBHAI TAYDE
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January 16, 2008 |
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DEEPABEN JYOTINDRA KOTAK Vs. DEPUTY COLLECTOR
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January 15, 2008 |
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DEEPAK ALIAS DEEPO GOVINDBHAI VIDHYADHAR Vs. STATE OF GUJARAT
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October 24, 2008 |
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DEEPAK CHANDRAKANT PATEL Vs. STATE OF GUJARAT
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January 15, 2008 |
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DEEPAK CHANDULAL SHAH CHAIRMAN Vs. STATE OF GUJARAT
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January 23, 2008 |
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DEEPAK NITRITE LIMITED Vs. COMMISSIONER OF INCOME TAX
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May 6, 2008 |
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DEEPAK SURESH DHAKATE Vs. STATE OF GUJARAT
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September 29, 2008 |
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DEEPAKBHAI BHIKHABHAI PRAJAPATI Vs. COMMISSIONER OF POLICE
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January 16, 2008 |
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DEEPAKBHAI DHANSUKHBHAI PATEL Vs. STATE OF GUJARAT
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April 11, 2008 |
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DEEPAKKUMAR HASMUKHLAL JAISWAL Vs. SANDHYABEN DEEPAKKUMAR JAISWAL
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January 31, 2008 |
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DEHSURBHAI PANCHABHAI BHARAI Vs. STATE OF GUJARAT
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April 21, 2008 |
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DELHI TRANSPORT CORPORATION Vs. SHEELA ROHIT THAKKAR
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September 29, 2008 |
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DELUXE SALES CORPORATION Vs. UNION OF INDIA
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April 2, 2008 |
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DENA BANK Vs. SIHOR NAGARIK SAHAKARI BANK LTD
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February 28, 2008 |
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DENA BANK Vs. SIOR NAGARIK SAHAKARI BANK LIMITED
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February 29, 2008 |
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DEPUTY C I T Vs. AMOD PETROCHEM PVT LTD
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June 27, 2008 |
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DEPUTY COLLECTOR LAND ACQUISITION OFFICER Vs. ALAMKHA KESHUBHA
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July 4, 2008 |
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DEPUTY COMMISSIONER OF INCOME TAX Vs. MADHUSUDAN INDUSTRIES LTD.
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July 18, 2008 |
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DEPUTY COMMISSIONER OF INCOME-TAX Vs. ASSOCIATED CROWN CLOSURES P. LTD.
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July 18, 2008 |
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DEPUTY ENGINEER Vs. VRAJLAL MANSUKHLAL JAGANI
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January 22, 2008 |
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DEPUTY EXECUTIVE ENGINEER Vs. SURABHAI MOTIBHAI CHAVDA
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February 15, 2008 |
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DEPUTY GENERAL MANAGER Vs. DABHI GOBARJI CHANDAJI
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January 22, 2008 |
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DERIK @ DENY SURESHBHAI CHRISTIAN Vs. POLICE COMMISSIONER
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June 30, 2008 |
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DESAI NEETA HARJIBHAI Vs. GUJARAT PUBLIC SERVICE COMMISSION
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January 16, 2008 |
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DEVABHAI PARBATBHAI AVADIA Vs. P D WAGHELA COMPETENT AUTHORITY APPOINTED
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May 15, 2008 |
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DEVABHAI PARBATBHAI AVADIA Vs. DISTRICT COLLECTOR
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April 28, 2008 |
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DEVABHAI PARBATBHAI AVADIA Vs. DISTRICT COLLECTOR
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May 2, 2008 |
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DEVAJI TRIKAMJI ALIAS MAVJIJI THAKOR Vs. STATE OF GUJARAT
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June 18, 2008 |
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DEVAL SALES CORPORATION Vs. COMMISSIOER OF INCOME-TAX
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July 2, 2008 |
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DEVATSINGH @ DEVENDRASINGH AJITSINGH JADEJA Vs. STATE OF GUJARAT
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December 11, 2008 |
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DEVAVRAT SHIVAPRASAD BHATT Vs. HOUSING URBAN DEVELOPMENT CORPORATION
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November 11, 2008 |
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DEVCHANDBHAI NATHALAL PATEL Vs. BABULAL JIVRAMDAS PATEL
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July 11, 2008 |
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DEVENDRA CHANDULAL SHAH Vs. SHAMBHU RUDA AYAR
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May 13, 2008 |
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DEVENDRABHAI JEEVANBHAI Vs. BHAVINKUMAR DINESHBHAI
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January 23, 2008 |
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DEVENDRAKUMAR RAMCHANDRA DWIVEDI Vs. STATE OF GUJARAT
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September 24, 2008 |
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DEVIDAS PYARELAL SHARMA Vs. STATE OF GUJARAT
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April 22, 2008 |
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DEVJIBHAI J KHOKHARI Vs. STATE OF GUJARAT
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December 11, 2008 |
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DEVJIBHAI MULJIBHAI KHIMSURIYA Vs. STATE OF GUJARAT
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September 19, 2008 |
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DEVJIBHAI RANABHAI MAKWANA Vs. STATE OF GUJARAT
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July 17, 2008 |
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DEVKARANSINH @ TEMPO S/O LALSINH RATHOD Vs. STATE OF GUJARAT
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August 12, 2008 |
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DEVKRUSHNADASJI GURU DHARMADASJI Vs. STATE OF GUJARAT
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January 24, 2008 |
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DEVRAJ ALIAS DEVLO JETHABHAI CHAVDA Vs. STATE OF GUJARAT
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July 8, 2008 |
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DEVRAJ ALIAS DINESH DEVJIBHAI PATEL Vs. STATE OF GUJARAT
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June 27, 2008 |
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DEVUBEN TEJABHAI DEGDA Vs. STATE OF GUJARAT
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October 14, 2008 |
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DHAIRYESH JAYANTILAL SONI Vs. SUPERINTENDENT OF POLICE
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February 19, 2008 |
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DHAKAN MEDICAL PVT LTD Vs. DEPUTY COLLECTOR
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February 13, 2008 |
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DHANESINH JUJARSINH SISODIYA Vs. RANCHHODBHAI VIRABHAI BHARWAD
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April 21, 2008 |
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DHANJIBHAI HIRJIBHAI NASIT Vs. STATE OF GUJARAT
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August 20, 2008 |
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DHANJIBHAI MOHAN VAGHARI Vs. STATE OF GUJARAT
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September 23, 2008 |
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DHANJIBHAI RATNABHAI AKBARI Vs. DEPUTY COLLECTOR
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July 25, 2008 |
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DHANRAV MANDAN CHARAN Vs. DISTRICT MAGISTRATE
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June 19, 2008 |
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DHANSUKHBHAI BHULABHAI PATEL Vs. STATE OF GUJARAT
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April 11, 2008 |
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DHANSUKHBHAI MANGUBHAI RATHOD THRO WIFE GEETABEN DHANSUKH Vs. COMMISSIONER OF POLICE
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January 16, 2008 |
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DHANUBEN SUKHABHAI RAVJI BHAI RATHOD Vs. STATE OF GUJARAT
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April 21, 2008 |
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DHANUBEN W/O SHANTUBHAI NAROTTAMBHAI KOLI PATEL Vs. STATE OF GUJARAT
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March 11, 2008 |
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DHANVANTIBEN KRUSHNAKANT BHANUBHAI TAMAYCHE Vs. STATE OF GUJARAT
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April 10, 2008 |
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DHARAMSHIBHAI LALJIBHAI PATEL Vs. PATEL MANJIBHAI HIRJIBHAI
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July 31, 2008 |
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DHARIYAL CHEMICALS Vs. UNION OF INDIA
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July 11, 2008 |
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DHARMENDRA @ DHAMO SURESHKUMARPADHIYAR Vs. STATE OF GUJARAT
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December 11, 2008 |
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DHARMENDRA ALIAS DHAMO SURESHKUMARPADHIYAR Vs. STATE OF GUJARAT
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December 12, 2008 |
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DHARMENDRA BALDEVBHAI PATEL Vs. NOBLE INSTITUTE PRIVATE LIMITED
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March 26, 2008 |
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DHARMENDRA JAMNADAS SHAH Vs. PREMLATABEN
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September 10, 2008 |
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DHARMENDRA MANDERWAL Vs. STATE OF GUJARAT
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January 9, 2008 |
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DHARMENDRA SINH Vs. STATE OF GUJARAT
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May 14, 2008 |
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DHARMENDRASINGH ALIAS BABLU RAMSWAROOPSINGH YADAV Vs. STATE OF GUJARAT
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December 10, 2008 |
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DHARMENDRASINH RANJITSINH JADEJA Vs. STATE OF GUJARAT
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December 2, 2008 |
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DHARMENDRASINH VANRAJSINH JADEJA Vs. STATE OF GUJARAT
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September 8, 2008 |
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DHARMESH MANIBHAI PATEL Vs. STATE OF GUJARAT
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January 11, 2008 |
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DHARMESH MANIBHAI PATEL Vs. STATE OF GUJARAT
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January 10, 2008 |
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DHARMESH RAMJIBHAI SELAR Vs. STATE OF GUJARAT
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February 12, 2008 |
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DHARMESHBHAI MOHANBHAI GOHIL & OTHERS Vs. STATE OF GUJARAT
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April 16, 2008 |
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DHARMESHKUMAR ALIAS MUNNO GOBARBHAI SABODIYA THRO FATHER Vs. STATE OF GUJARAT
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May 6, 2008 |
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DHARSHI CHAKUBHAI VAGHARI Vs. STATE OF GUJARAT
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August 27, 2008 |
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DHARSINGBHAI SHAKLAJI MAKVANA Vs. VARASH SINHA AND OR HIS SUCCESSOR
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July 25, 2008 |
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DHIRAJLAL HARJIVANDAS MODI Vs. AHMEDABAD MUNICIPAL TRANSPORT SERVICE
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May 8, 2008 |
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DHIRAUBHA GULABSINH Vs. STATE OF GUJARAT
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July 4, 2008 |
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DHIRU ALIAS DHARAMSHI BARAIYA DEVIPUJAK Vs. STATE OF GUJARAT
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May 9, 2008 |
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DHIRUBHAI LAXMANBHAI SINDHA Vs. STATE OF GUJARAT
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December 2, 2008 |
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DHIRUBHAI MOHANBHAI PATEL Vs. PRAVINCHANDRA HARIPRRASAD TRIVEDI
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January 22, 2008 |
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DHIRUBHAI SHAMBHUBHAI BHANDAR Vs. STATE OF GUJARAT
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November 26, 2008 |
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DHOLIYABHAI NARALIYABHAI NAYAK Vs. STATE OF GUJARAT
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August 12, 2008 |
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DHORAJI NAGARPALIKA Vs. MOHANDI HADIBHAI BUDHWANI OF DHORAJI
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February 29, 2008 |
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DHRUMIT M PATEL Vs. C U SHAH MEDICAL COLLEGE
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September 26, 2008 |
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DHRUVKUMAR CHANDRAKANT JOSHI Vs. STATE OF GUJARAT
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May 8, 2008 |
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DHUVA GRAM PANCHAYAT Vs. STATE OF GUJARAT
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October 21, 2008 |
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DILAVAR @ DILO OSMANBHAI HINGORA Vs. STATE OF GUJARAT
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March 11, 2008 |
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DILAVARBHAI GAFURKHAN PATHAN Vs. STATE OF GUJARAT
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April 3, 2008 |
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DILAWARBHAI ABDULBHAI VORA Vs. STATE OF GUJARAT
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April 30, 2008 |
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DILIP B MODI Vs. RAMESHBHAI ZINABHAI AHIR
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October 8, 2008 |
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DILIP C SHAH Vs. VEER NARMAD SOUTH GUJARAT UNIVERSITY
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July 18, 2008 |
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DILIP JAYANTILAL VAIDYA Vs. MANJULABEN DHARMIKLAL PANDYA
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August 8, 2008 |
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DILIPBHAI CHHIKABHAI KOLI PATEL Vs. STATE OF GUJARAT
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March 5, 2008 |
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DILIPBHAI D GORASIYA Vs. STATE OF GUJARAT
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September 16, 2008 |
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DILIPBHAI DAHYABHAI VADODARIYA Vs. STATE OF GUJARAT
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July 16, 2008 |
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DILIPBHAI MANABHAI DINDOR Vs. DISTRICT MAGISTRATE
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June 25, 2008 |
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DILIPBHAI MANGALBHAI MACHHI Vs. BARODA MUNICIPAL CORPORATION
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February 21, 2008 |
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DILIPBHAI NATUBHAI MALI Vs. STATE OF GUJARAT
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March 11, 2008 |
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DILIPBHAI RAJSINH RAJPUT Vs. STATE OF GUJARAT
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March 14, 2008 |
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DILIPBHAI SHAMBHUBHAI PRAJAPATI Vs. STATE OF GUJARAT
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August 12, 2008 |
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DILIPKUMAR CHUNILAL PATEL Vs. MANUBHAI BABUBHAI PATEL
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March 4, 2008 |
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DILIPKUMAR PURSHOTTAMDAS VYAS Vs. KALUPUR COMMERCIAL CO-OPERATIVE BANK LTD
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March 25, 2008 |
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DILIPSINGH GURUDAYALSINGH SIKLIGAR Vs. STATE OF GUJARAT
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December 23, 2008 |
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DILUBHAI ODHABHAI BASIYA Vs. STATE OF GUJARAT
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August 26, 2008 |
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DINESH @ BERIYO PALSING GURKHA Vs. COMMISSIONER OF POLICE
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June 18, 2008 |
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DINESH @ DINU DAHYABHAI Vs. STATE OF GUJARAT
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November 12, 2008 |
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DINESH @ TITIYO S/O HIRABHAI RAVAL Vs. STATE OF GUJARAT
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January 16, 2008 |
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DINESH JAGABHAI RABADIYA Vs. HARISH KERAIYA NILEKENI
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August 27, 2008 |
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DINESH KHIPALDAS SATWANI Vs. COMMISSIONER OF POLICE
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June 27, 2008 |
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DINESH MATHURBHAI PARMAR THRO FATHER MATHURBHAI SOMABHAI Vs. STATE OF GUJARAT
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October 14, 2008 |
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DINESH MOHANJI MEGHWAL MARWADI Vs. STATE OF GUJARAT
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July 16, 2008 |
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DINESH S RAVAL C/O ALL GUJARAT GENERAL Vs. STATE OF GUJARAT
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December 16, 2008 |
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DINESH SHIVABHAI PRAJAPATI Vs. COMMISSIONER OF POLICE
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August 12, 2008 |
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DINESHBHAI DIGAMBARBHAI KAHAR Vs. POLICE COMMISSIONER
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June 19, 2008 |
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DINESHBHAI MAHADEVBHAI PATEL Vs. STATE OF GUJARAT
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November 27, 2008 |
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DINESHBHAI SUMABHAI CHAUDHARI Vs. STATE OF GUJARAT
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September 11, 2008 |
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DINESHCHANDRA DAHYABHAI PATEL Vs. MUNICIPAL SCHOOL BOARD
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February 14, 2008 |
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DINESHCHANDRA DHIRAJLAL GANDHI Vs. MANUBHAI KANJIBHAI JHALAVADIA
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December 1, 2008 |
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DINKAR LALLUBHAI DESAI Vs. STATE OF GUJARAT
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January 29, 2008 |
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DIPAK ALIAS DIPO NAGJIBHAI MACHHI Vs. STATE OF GUJARAT
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September 1, 2008 |
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DIPAK KUMAR BABULAL PATEL Vs. STATE OF GUJARAT
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September 25, 2008 |
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DIPAK RAMLAKHAN CHAUHAN Vs. STATE OF GUJARAT
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June 25, 2008 |
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DIPAKBHAI BHIKHABHAI PATIL Vs. STATE OF GUJARAT
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June 16, 2008 |
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DIPAKBHAI CHHOTABHAI PATEL Vs. STATE OF GUJARAT
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July 28, 2008 |
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DIPAKBHAI CHHOTABHAI PATEL Vs. STATE OF GUJARAT
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January 15, 2008 |
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DIPAKBHAI JAYANTILAL PANDYA Vs. STATE OF GUJARAT
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May 15, 2008 |
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DIPAKBHAI R PATEL Vs. D D O
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June 16, 2008 |
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DIPAKBHAI VALJIBHAI PARGHI Vs. STATE OF GUJARAT
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December 4, 2008 |
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DIPESH ALIAS BUNTY SURENDER- KUMAR SHARMA Vs. STATE OF GUJARAT
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March 5, 2008 |
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DIPTI ENGINEERING BHARUCH Vs. G M GUJARAT STATE FINANCIAL CORPORATION LTD
|
July 17, 2008 |
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DIRECTOR OF INCOME-TAX Vs. DIVYAJYOT FOUNDATION
|
May 6, 2008 |
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DISTRICT PANCHAYAT Vs. VASANTGAURI BABULAL DAVE
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August 28, 2008 |
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DISTRICT PRIMARY EDUCATION OFFICER Vs. DAKSABEN L PANDYA
|
February 15, 2008 |
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DIVISIONAL CONTROLLER Vs. S T KARMACHARI UNION
|
January 8, 2008 |
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DIVISIONAL CONTROLLER Vs. VIRSANGJI KODARJI SOLANKI
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December 4, 2008 |
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DIVISIONAL CONTROLLER Vs. ASHOKKUMAR KESHABHAI PATEL
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November 25, 2008 |
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DIVISIONAL CONTROLLER Vs. DHANJIBHAI T KHARADI
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July 10, 2008 |
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DIVISIONAL CONTROLLER, G.S.R.T.C. Vs. N.K. MAKWANA
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August 6, 2008 |
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DIVYA DRUSTI CHARITABLE TRUST Vs. STATE OF GUJARAT
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September 26, 2008 |
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DIVYA VASANT DESAI Vs. STATE BANK OF INDIA
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September 23, 2008 |
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DODAR GROUP SEWA SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
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April 9, 2008 |
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DOLATBHAI BHIKHUBHAI MAKHANIYA Vs. CHAIRMAN OF THE DISTRICT VALUATION COMMITTEE
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May 1, 2008 |
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DOSANBU N MAHUDAWALLA WD O N I MAHUDAWALLA Vs. GULAMSABBIR B M SHAIKH
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October 16, 2008 |
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DOSUKHAN SAMDAKHAN SINDHI Vs. STATE OF GUJARAT
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December 30, 2008 |
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DURGABEN @ BACHEEBEN W/O SUBHASH VASANT MARATHA Vs. STATE OF GUJARAT
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January 16, 2008 |
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DURLABHAI NARSIBHAI JOGIA Vs. APPELLATE TRIBUNAL FOR FORFEITED
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February 28, 2008 |
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DUSHYANT CHHOTALAL BHATT Vs. SPECIAL RECOVERY OFFICER
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April 3, 2008 |
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DWARKADAS PRABHUDAS PATEL Vs. THAKORE LAXMANJI DHULAJI
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January 11, 2008 |
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DY C I T Vs. CORE HEALTHCARE LTD
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October 7, 2008 |
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DY CIT` Vs. BLUE BELL POLYMERS PVT LTD
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June 17, 2008 |
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DY COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE INVESTMENTS LTD
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July 25, 2008 |
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DY COMMISSIONER OF INCOME TAX Vs. ARAT ELECTRO CHEMICALS LTD
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June 23, 2008 |
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DY DIRECTOR, GUJARAT STATE LAND DEVELOPMENT CORPN LTD Vs. GANPATSINH DABHIBHAI PATEL
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March 28, 2008 |
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DY EXECUTIVE ENGINEER Vs. PRAFULBHAI VIRABHAI VIRDA
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January 18, 2008 |
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DY GENERAL MANAGER Vs. SP LAND ACQUISITION OFFICER
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January 22, 2008 |
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DY GENERAL MANAGER Vs. PATEL VIRCHANDBHAI PARSOTTAMBHAI
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January 22, 2008 |
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DY GENERAL MANAGER,OIL & NATURAL GAS CORP LTD Vs. DABHI ARJANGI CHEHARJI
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January 22, 2008 |
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E S I C Vs. DHIRUBHAI MORARBHAI PATEL
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May 14, 2008 |
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E S I C Vs. JITENDRA THAKORBHAI DESAI
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May 16, 2008 |
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E S I C Vs. CHAMEX INDUSTRIES
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March 27, 2008 |
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E S I C REGIONAL DIRECTOR Vs. KALABEN KANUBHAI BHATT
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July 8, 2008 |
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ECHKE LTD. Vs. COMMISSIONER OF INCOME-TAX
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March 12, 2008 |
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EKTA CONSUMERS COOPERATIVESTORES LTD Vs. STATE OF GUJARAT
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January 18, 2008 |
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EKTA OFFSET PVT LTD Vs. STATE OF GUJARAT
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December 17, 2008 |
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ELECON ENGINEERING CO. LTD. Vs. A.C.I.T.
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July 21, 2008 |
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ELECON ENGINEERING COMPANY LIMITED Vs. O L OF SHREE VALLABH GLASS WORKS LTD (IN LIQUIDATION)
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November 12, 2008 |
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ELECON ENGINEERING COMPANY LTD Vs. O L OF VALLABH GLASS WORKS LTD
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October 10, 2008 |
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ELECON ENGINEERING COMPANY LTD Vs. STATE OF GUJARAT
|
August 7, 2008 |
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ELECTRO INSULATORS Vs. GUJARAT URJA VIKAS NIGAM LIMITED
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January 25, 2008 |
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ELECTROSTEEL INFRASTRUCTURE SERVICES Vs. GUJARAT URBAN DEVELOPMENT CO LTD
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January 8, 2008 |
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ELSCOPE (P) LTD. Vs. COMMISSIONER OF INCOME TAX
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January 23, 2008 |
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EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. JAI CORPORATION LTD
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August 21, 2008 |
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EMPLOYEES STATE INSURANCE Vs. PARK FISHNET PVT LTD
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October 14, 2008 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. INDRASINH KARANSINH
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March 25, 2008 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. PIOMA INDUSTRIES
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May 6, 2008 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. KHATIJABEN ISMAIL
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July 8, 2008 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. POIMA INDUSTRIES
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February 29, 2008 |
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ENA OBED UTHAMAN Vs. STATE OF GUJARAT
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July 22, 2008 |
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EQUINOX SEMI CONDUCTOR LTD Vs. UNION OF INDIA
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June 27, 2008 |
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ESSAR OIL LTD Vs. STATE OF GUJARAT
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April 22, 2008 |
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ESSAR STEEL LTD Vs. UNION OF INDIA
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July 25, 2008 |
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EX SEPOY DRIVER MT K P REDDY Vs. UNION OF INDIA
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January 16, 2008 |
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EXECUTIVE ENGINEER Vs. VALI MUSA MOHMAD
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September 18, 2008 |
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EXECUTIVE ENGINEER Vs. RASIDBHAI GULAM MAHMMAD MATADAR
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July 4, 2008 |
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EXECUTIVE ENGINEER MECH Vs. PUSHPABEN CHANDRAKANT
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February 15, 2008 |
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FACTORY MANAGER Vs. KHERUNBIBI ALIAS SULTANA USMANBHAI
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April 29, 2008 |
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FAIRDEAL FILAMENTS LTD Vs. COMMISSIONER OF INCOME TAX
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February 12, 2008 |
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FAIRDEAL SUPPLIERS PVT LTD Vs. UNION OF INDIA
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February 18, 2008 |
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FAKRUDDIN GULAMHUSSEIN VORA Vs. MANILAL ISHWARLAL THAKKAR
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August 27, 2008 |
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FAKRUNISHA ABDULAMIYAN Vs. JINATBANU RAFIAHMEDMIYAN
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May 9, 2008 |
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FALGUNI MEHTA Vs. STATE OF GUJARAT
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January 11, 2008 |
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FALGUNIBEN M GOR Vs. NATHUSINH L THAKOR
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May 16, 2008 |
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FAQIR FAROOQ KHAN @ CHUHO ABBASKHAN Vs. STATE OF GUJARAT
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August 11, 2008 |
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FARIDABANU SHAMSADALI ISMAIL SHAIKH Vs. STATE OF GUJARAT
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March 17, 2008 |
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FARIDBHAI NABIBAKSH SAMSHER Vs. BAI MARIYAM D/O NABIBAKSH
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March 3, 2008 |
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FARJITBHAI @ FIROJBHAI INDUBHAI VASAVA Vs. STATE OF GUJARAT
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October 16, 2008 |
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FAROOQ ALIAS ASHISH HABIB PARMAR Vs. STATE OF GUJARAT
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October 22, 2008 |
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FARUK AHMED ABDUL AHAD MUNSHI Vs. STATE OF GUJARAT
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January 11, 2008 |
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FATEMAMBIBI ALIAS SAHENAZBIBI MAHEBUBBHAI VARUBHAI Vs. STATE OF GUJARAT
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September 22, 2008 |
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FATESING GAJESING CHAUHAN Vs. STATE OF GUJARAT
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September 25, 2008 |
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FATMABEN KASAMBHAI MIYANA Vs. STATE OF GUJARAT
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June 27, 2008 |
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FATMABIBI Vs. STATE OF GUJARAT
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January 30, 2008 |
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FIROJKHAN ALIAS MUNNO IBRAHIMKHAN PATHAN Vs. STATE OF GUJARAT
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January 9, 2008 |
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FIROZ ALIAS TANTRIK BABUBHAI SHAIKH Vs. COMMISSIONER OF POLICE
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April 11, 2008 |
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FIROZ HASAMBHAI MENU Vs. STATE OF GUJARAT
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June 24, 2008 |
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FIROZ IQUBAL MULTANI Vs. COMMISSIONER OF POLICE SURAT CITY
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March 28, 2008 |
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FIROZ NAZIRBHAI ALIAS TURIYABHAI PATHAN Vs. COMMISSIONER OF POLICE
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April 4, 2008 |
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FIROZHUSSAIN SABBIRHUSSAIN VAHORA Vs. COMMISSIONER OF POLICE OF CITY OF BARODA
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September 1, 2008 |
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FOJAJI FULAJI VANZARA Vs. STATE OF GUJARAT THRO CHIEF SECRETARY
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December 4, 2008 |
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FRIENDS CO OPERATIVE CREDIT SOCIETY, LTD Vs. TARUNKUMAR RATILAL SHAH
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September 15, 2008 |
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FULABHAI JESINGBHAI MALIWAD THRO BROTHER DAHYABHAI LALA Vs. COMMISSIONER OF POLICE
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October 6, 2008 |
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FULAJI VARVAJI VIHOL Vs. ZALAWADI SAISUTHAR VIDYARTHI BHAVAN SAMITI
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December 2, 2008 |
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G H BHATT Vs. G M AMIN
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December 1, 2008 |
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G N PATEL Vs. STATE OF GUJARAT
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February 18, 2008 |
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G S R T C Vs. SHANTABEN P CHAUHAN
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February 21, 2008 |
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G S R T C Vs. HARJIBHAI DHANJIBHAI GAMETI
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January 8, 2008 |
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G S R T C Vs. MADHUSUDANBHAI PUSHKARRAI DAVE
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September 26, 2008 |
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G S R T C Vs. RANJANBEN CHANDRAKANTBHAI MEHTA (WIFE)
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August 13, 2008 |
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G S R T C Vs. B M PARMAR
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October 15, 2008 |
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G S R T C Vs. BHAVNABEN R SHAH
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September 16, 2008 |
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G S R T C Vs. AMBARAM M CHAUDHARI
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June 30, 2008 |
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G S R T C Vs. LILABEN WD/O GULABSINH BARIA
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August 11, 2008 |
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G S R T C Vs. MINOR ALPESH VINODBHAI KADIYA
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July 16, 2008 |
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G S R T CORPORATION Vs. KAMUBEN
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January 28, 2008 |
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G. S. R. T. CORPORATION Vs. LEELABEN WD/O. VIRSINGHBHAI & ORS.
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March 14, 2008 |
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GADHIYA ABDULHAMID AHMEDBHAI MUMAN Vs. MUMAN UMARBHAI VALIBHAI
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June 19, 2008 |
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GAEKWAD INVESTMENT CORPORATIONPVT LTD Vs. JAYESH JAGDISHCHANDRA DAVE
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June 30, 2008 |
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GAFFARMOHAMMAD HUSSAINMIYAN MIYANA Vs. COMMISSIONER OF POLICE
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October 13, 2008 |
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GAIL (INDIA) LTD Vs. INDIAN PETROCHEMICALS CORPN LTD
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June 17, 2008 |
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GAJANAND CHARITY TRUST Vs. STATE OF GUJARAT
|
April 9, 2008 |
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GAJARIABEN DAYALBHAI NAIK ASHOKBHAI NAIK Vs. STATE OF GUJARAT
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February 12, 2008 |
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GAJENDRA CHANDRAKANT OZA Vs. DEPUTY COLLECTOR
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July 25, 2008 |
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GAJENDRASINH G SOLANKI Vs. STATE OF GUJARAT
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October 21, 2008 |
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GAJRABEN DESAIBHAI MALI Vs. STATE OF GUJARAT
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June 18, 2008 |
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GALIBEN Vs. POLICE COMMISSIONER- AHMEDABADCITY
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July 18, 2008 |
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GALIBEN W/O NARANBHAI GOVINDBHAI MARWADI Vs. POLICE COMMISSIONER, AHMEDABAD
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July 18, 2008 |
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GALUBHAI BABUBHAI HALPATI Vs. STATE OF GUJARAT
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October 24, 2008 |
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GAMANBHAI CHHIMABHAI PATEL Vs. DISTRICT COLLECTOR - NAVSARI
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April 15, 2008 |
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GAMBHIRSINH ALIAS BODABHAI PRAVINSINH THAKOR Vs. STATE OF GUJARAT
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January 10, 2008 |
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GANDHI LABOUR INSTITUTE Vs. VITHALBHAI DAYABHAI KATARIA
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July 27, 2008 |
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GANESH VALABHAI FAMILY TRUST Vs. DEPUTY COMMISSIONER OF INCOME TAX
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February 27, 2008 |
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GANESHBHAI AMBALAL PATEL Vs. STATE OF GUJARAT
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January 10, 2008 |
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GANGABEN CHAGANBHAI PATEL Vs. STATE OF GUJARAT
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October 22, 2008 |
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GANGARAM ALIAS GANGA Vs. STATE OF GUJARAT
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January 9, 2008 |
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GANPAT MOHANBHAI VASAVA Vs. ADDITIONAL DEVELOPMENT COMMISSIONER
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February 8, 2008 |
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GANPAT MOHANBHAI VASAVA Vs. ADDITIONAL DEVELOPMENT COMMISSIONER
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February 28, 2008 |
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GANPATBHAI RAMUBHAI PATEL Vs. AJAYKUMAR HASMUKHBHAI VASHI
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December 16, 2008 |
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GANPATBHAI RAVJIBHAI BARIYA Vs. STATE OF GUJARAT
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November 25, 2008 |
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GANPATBHAI VIRAMBHAI THAKORE Vs. STATE OF GUJARAT
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November 13, 2008 |
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GANSHYAMBHAI TULSIDAS SHAH Vs. J I ANTANI
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April 23, 2008 |
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GANVIT PRAMILABEN BARKABHAI Vs. STATE OF GUJARAT
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April 21, 2008 |
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GARDEN SILK MILLS LTD Vs. ASHOK K JHA
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May 14, 2008 |
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GARGI APARTEMNTS CO OP HOUSING SOC LTD Vs. STATE OF GUJARAT
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April 23, 2008 |
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GARWARE WALL ROPES LTD Vs. TECHFAB INDIA
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April 25, 2008 |
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GATTUSING ISHWARSING RATHOD Vs. STATE OF GUJARAT
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February 27, 2008 |
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GAURANGBHAI BIPINBHAI PANDYA Vs. BANK OF BARODA
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March 18, 2008 |
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GAURANGBHAI MAHENDRABHAI SHAH CHAIRMAN Vs. DINESHKUMAR NARANDAS PATEL
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July 7, 2008 |
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GAURAV PRADIP VERMA Vs. STATE OF GUJARAT
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February 27, 2008 |
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GAURIBEN ALIAS MUMTAJ Vs. STATE OF GUJARAT
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January 31, 2008 |
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GAURIBEN RANJIT KANTI MALEKIYA Vs. STATE OF GUJARAT
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January 24, 2008 |
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GAURIBEN W O GAMBHIRBHAI SAVJIBHAI Vs. STATE OF GUJARAT
|
October 15, 2008 |
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GEETA PRINTS LTD Vs. UNIVERSAL ENTERPRISE
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September 19, 2008 |
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GEETA PRINTS LTD Vs. FALCON INDUSTRIES
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September 19, 2008 |
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GEETABEN BHAVESHKUMAR PARMAR C/O PRABHATBHAI P CHAVDA Vs. BHAVESHKUMAR GAGUSINH PARMAR C/O SURESHBHAI G PARMAR
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July 10, 2008 |
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GEETABEN RAJESHBHAI CHAUHAN Vs. RUPESHBHAI ARVINDBHAI PATEL
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September 17, 2008 |
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GENERAL CO-OP BANK LTD Vs. PRIYADARSHAN CO-OP SOCIETY LTD
|
June 18, 2008 |
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GENERAL MANAGER Vs. SPECIAL LAND ACQUISITION OFFICER
|
December 23, 2008 |
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GENERAL MANAGER Vs. AASHABHAI PARSOTTAMBHAI
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June 24, 2008 |
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GENERAL MANAGER Vs. SP LAND ACQUISITION OFFICER
|
September 29, 2008 |
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GENERAL MANAGER Vs. PATEL ANIL BACHUBHAI
|
April 11, 2008 |
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GENERAL MANAGER OIL AND NATURALGAS CORPORATION LIMITED Vs. SPECIAL LAND ACQUISITION OFFICER
|
August 5, 2008 |
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GHANSHYAM @ GANIYO DAYALDAS PITHANI SINDHI Vs. STATE OF GUJARAT
|
December 18, 2008 |
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GHANSHYAMBHAI CHHATAMAL KORANI Vs. CITY SURVEY SUPERINTENDENT
|
September 16, 2008 |
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GHANSHYAMBHAI JAMANDAS NATHANI Vs. REGIONAL PASSPORT OFFICER
|
July 28, 2008 |
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GHANSHYAMBHAI PARSOTAMBHAI AGHARA Vs. DEPUTY COLLECTOR
|
January 16, 2008 |
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GHELABHAI CHHAGANBHAI RABARI Vs. STATE OF GUJARAT
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May 12, 2008 |
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GHUSABHAI RAISANGBHAI CHORASIYA Vs. STATE OF GUJARAT
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July 7, 2008 |
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GIRASIYA SUKHDEVSINH DEVUBHA Vs. STATE OF GUJARAT
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December 23, 2008 |
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GIRISH GOVINDBHAI RAO Vs. STATE OF GUJARAT
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January 29, 2008 |
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GIRISHBHAI DAHYABHAI SHAH Vs. C C JAIN FOOD INSPECTOR
|
August 21, 2008 |
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GIRISHBHAI DAHYABHAI SHAH Vs. C C JAIN FOOD INSPECTOR
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February 22, 2008 |
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GIRISHBHAI FULABHAI KACHHIA Vs. ADAMBHAI RASULBHAI MANSURI
|
May 16, 2008 |
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GIRISHBHAI GIJUBHAI PATEL Vs. COMMISSIONER OF POLICE
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January 16, 2008 |
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GIRISHBHAI VARIA Vs. STATE OF GUJARAT
|
September 11, 2008 |
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GIRNAR EXTRUSIONS PVT LTD Vs. ROYAL ANTIBIOTICS & INVESTMENT PVT LTD
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January 30, 2008 |
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GITABEN JAGANNATH DAVE Vs. CHIEF CONTROLLING REVENUE
|
January 10, 2008 |
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GITABEN NARESHKUMAR LAKHESARANI Vs. STATE OF GUJARAT
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July 1, 2008 |
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GITABEN SHAILESHBHAI MAGANBHAI PARMAR Vs. COMMISSIONER OF POLICE
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April 11, 2008 |
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GITABEN W/O JAINTIBHAI SHANKARBHAI DANTANI Vs. COMMISSIONER OF POLICE
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January 23, 2008 |
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GITABEN WD/O SUGANBHAI KHEMAJI MEGHWAL Vs. STATE OF GUJARAT
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April 17, 2008 |
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GNANDEEP KELAVANI MANDAL Vs. STATE OF GUJARAT
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March 31, 2008 |
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GNANYOG EDUCATION AND WELFARE TRUST Vs. STATE OF GUJARAT
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August 22, 2008 |
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GNANYOG EDUCATION AND WELFARE TRUST Vs. STATE OF GUJARAT
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September 26, 2008 |
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GOEL SCIENTIFIC WORKS LTD Vs. UNION OF INDIA
|
March 11, 2008 |
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GOKAJI SOMAJI KOLI THAKORE Vs. STATE OF GUJARAT
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October 15, 2008 |
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GOKAK VADODARA SPINNING MILLS Vs. MADHYA GUJARAT VIJ COMPANY LTD
|
May 2, 2008 |
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GOKUL ALIAS BHOPALI VISHNUBHAICHHARA Vs. STATE OF GUJARAT
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February 14, 2008 |
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GOKULBHAI HARIBHAI HARIJAN Vs. STATE OF GUJARAT
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January 22, 2008 |
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GOMARAM SONARAM JAT Vs. STATE OF GUJARAT
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October 15, 2008 |
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GOODLASS NEROLAC PAINTS LTD Vs. GENERAL LABOUR ORGINISATION
|
May 13, 2008 |
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GOPAL BHAGWANDIN NISADH Vs. COMMISSIONER OF POLICE SURAT CITY
|
October 7, 2008 |
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GOPAL CHHAGANLAL BHIL Vs. STATE OF GUJARAT
|
November 11, 2008 |
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GOPAL FIBERS PVT LTD Vs. DAKSHIN GUJARAT VEEJ COMPANY LIMITED
|
December 4, 2008 |
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GOPALBHAI CHANDUBHAI RANA Vs. STATE OF GUJARAT
|
July 15, 2008 |
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GOPALBHAI MEGHAJIBHAI KANTIA Vs. SUPERINTENDING ENGINEER
|
April 11, 2008 |
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GOPINATHJI DEV MANDIR TRUST Vs. STATE OF GUJARAT
|
April 24, 2008 |
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GOPSINGBHAI TERSINGBHAI RATHWA Vs. STATE OF GUJARAT
|
August 20, 2008 |
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GORASIYA KARTIK BHIKHABHAI SINCE MINOR Vs. STATE OF GUJARAT
|
September 11, 2008 |
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GORDHANBHAI MATHURBHAI VASAVA Vs. STATE OF GUJARAT
|
August 6, 2008 |
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GOVABHAI NAGJIBHAI RABARI Vs. STATE OF GUJARAT
|
April 9, 2008 |
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GOVARDHAN NATHJI MANDIR TRUST Vs. GANGABEN SHOBHSING DUDHANI
|
September 2, 2008 |
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GOVINDBHAI AMRATLAL PATEL Vs. O L OF GUJARAT STATE TEXTILE CORPORATION LTD
|
October 23, 2008 |
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GOVINDBHAI BHANABHAI TADAVI Vs. DEPUTY ENGINEER
|
July 11, 2008 |
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GOVINDBHAI DHARMSHIBHAI Vs. STATE OF GUJARAT
|
September 1, 2008 |
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GOVINDBHAI NARAYANBHAI MIRCHANDANI Vs. STATE OF GUJARAT
|
July 10, 2008 |
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GOVINDBHAI RANCHHODBHAI BHAGORA Vs. STATE OF GUJARAT
|
February 18, 2008 |
|
GRAM VIKAS TRUST Vs. STATE OF GUJARAT
|
May 7, 2008 |
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GREEN ENVIRONMENT SERVICES CO-OP. SOCIETY LTD. Vs. UNION OF INDIA
|
March 5, 2008 |
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GROUP GENERAL MANAGER Vs. PATEL VISABHAI CHHAGANDAS
|
February 13, 2008 |
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GSRTC Vs. RAMABEN MANUBHAI PANCHOLI
|
December 2, 2008 |
|
GSRTC Vs. LINKAN F CHRISTIAN
|
January 22, 2008 |
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GUBHARUBHAI MALSURBHAI RABARI Vs. STATE OF GUJARAT
|
May 12, 2008 |
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GUGABHAI ALIAS CHHANDUBHAI DHULA BHAI Vs. COMMISSIONER OF POLICE
|
May 16, 2008 |
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GUJ STATE ROAD TRANSPORT CORPN Vs. PATEL KANTILAL SOMNATH
|
January 22, 2008 |
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GUJ STATE ROAD TRANSPORT CORPN Vs. AYAR KANJI BACHU
|
January 22, 2008 |
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GUJ STATE ROAD TRANSPORT CORPN Vs. MARIAMBEN
|
January 29, 2008 |
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GUJ STATE ROAD TRANSPORT CORPN Vs. VIMLADEVI SHIVDULARE SHUKLA
|
February 29, 2008 |
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GUJAAT SECONDARY EDUCATION Vs. MINOR SOLANKI SANDEEPSINH CHANDRASINH
|
October 13, 2008 |
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GUJARAT AMUJA EXPORTS LTD Vs. UNION OF INDIA
|
February 25, 2008 |
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GUJARAT CARBON AND INDUSTRIAL LTD. Vs. JOINT COMMISSIONER OF INCOME-TAX
|
June 19, 2008 |
|
GUJARAT CO OP MILK MARKETING FEDERATION LTD Vs. UNION OF INDIA
|
June 19, 2008 |
|
GUJARAT ELECTRICITY BOARD Vs. BRIGHT ENGINEERING
|
January 28, 2008 |
|
GUJARAT FLAVOURS PVT LTD Vs. UNION OF INDIA
|
February 21, 2008 |
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GUJARAT FLUOROCHEMICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 20, 2008 |
|
GUJARAT GYAN PRACHAR SAMITI Vs. RAJKOT MUNICIPAL CORPORATION
|
August 28, 2008 |
|
GUJARAT HOUSING BOARD VASAHAT MANDAL Vs. GUJARAT HOUSING BOARD
|
December 4, 2008 |
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GUJARAT INDUSTRIAL DEVELOPMENT CORP. Vs. J. B. INTERNATIONAL AND EXPORT AND ANR.
|
February 18, 2008 |
|
GUJARAT JHM HOTELS LTD. Vs. DIRECTOR GENERAL OF INCOME-TAX
|
June 30, 2008 |
|
GUJARAT MARITIME BOARD Vs. MUSA OSMAN
|
February 19, 2008 |
|
GUJARAT MARITIME BOARD Vs. ASHOKKUMAR IJJATRAI ANJARIYA
|
September 18, 2008 |
|
GUJARAT MARITIME BOARD Vs. ASSTT COMMISSIONER OF INCOME-TAX
|
September 2, 2008 |
|
GUJARAT NARMADA VELLY FERTILIZERS CO LTD Vs. S K PARMAR
|
April 28, 2008 |
|
GUJARAT PETROSYNTHESE LTD. Vs. P.L. RUNGTA
|
September 22, 2008 |
|
GUJARAT PICKER INDUSTRIES PVT LTD Vs. UNION OF INDIA
|
February 25, 2008 |
|
GUJARAT POLLUTION CONTROL BOARD Vs. VADILA METAL CORPORATION
|
October 6, 2008 |
|
GUJARAT POLLUTION CONTROL BOARD Vs. MAKWEL
|
December 24, 2008 |
|
GUJARAT RAJYA ST KARMACHARI MAHAMANDAL Vs. GOVT OF GUJARAT
|
November 13, 2008 |
|
GUJARAT SETCO CLUTCH LTD. Vs. UNION OF INDIA
|
September 24, 2008 |
|
GUJARAT SHIP TRADING CORPORATION Vs. UNION OF INDIA
|
February 13, 2008 |
|
GUJARAT SMALL INDUSTRIES CORPORATION LTD. Vs. BORSAD URBAN CO-OPERATIVE CREDIT SOCIETY LTD.
|
May 16, 2008 |
|
GUJARAT ST MAZDOOR MAHASANGH Vs. STATE OF GUJARAT
|
November 13, 2008 |
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GUJARAT STATE CO OPERATIVEBANK LTD Vs. KANUBHA GULABSINH PARMAR
|
March 31, 2008 |
|
GUJARAT STATE CO-OPERATIVE OILINDUSTRIES LTD Vs. SECRETARY
|
September 29, 2008 |
|
GUJARAT STATE COOPERATIVE UNION Vs. STATE OF GUJARAT
|
June 24, 2008 |
|
GUJARAT STATE CORPORATIVE BANK LTD Vs. STATE OF GUJARAT
|
December 8, 2008 |
|
GUJARAT STATE FERTILIZER AND CHEMICALS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 22, 2008 |
|
GUJARAT STATE FERTILIZERS CO. LTD. Vs. UNION OF INDIA
|
June 20, 2008 |
|
GUJARAT STATE FERTILIZERS EMPLOYEES UNION Vs. GOVT OF GUJARAT
|
November 13, 2008 |
|
GUJARAT STATE FINANCIAL CORPN., GANDHINAGAR Vs. KD PATEL, MANAGER (ACCOUNTS SECTION) GSFC, GANDHINAGAR & ANR.
|
March 14, 2008 |
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GUJARAT STATE ROAD TRANSPORAT CO Vs. HEMANTASINGH B JADEJA
|
July 3, 2008 |
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GUJARAT STATE ROAD TRANSPORT CORP Vs. HUSSAINBHAI J SAIYED
|
July 29, 2008 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. LALITABEN KANTIBHAI PALIYA
|
July 8, 2008 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. NARENDRABHAI GUNVATBHAI SHUKAL
|
May 6, 2008 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MAMHADMIYA JIVABHAI MAKRANI
|
June 17, 2008 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MAMHADMIYA JIVABHAI MAKRANI
|
June 16, 2008 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. HUSEN B RAYMA
|
December 4, 2008 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAMANBHAI B PARMAR
|
November 27, 2008 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. JYSTONABEN AJITKUMAR VYAS
|
December 30, 2008 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAMESHBHAI KESHAVBHAI PATEL
|
October 23, 2008 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KAILASBEN MAHENDRAPRASAD JANI
|
October 17, 2008 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. J M PRAJAPATI
|
October 15, 2008 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BHALIBEN WD/O MANGALDAS SHAMBHUDAS PRAJAPATI
|
September 11, 2008 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. G M KHAN
|
October 16, 2008 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MANHAR SINGH R RATHOD
|
October 15, 2008 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BALKRISHNA MANHARLAL THAKER
|
October 14, 2008 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. ABDULHAMID M SHAIKH
|
July 11, 2008 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. JASHUBHA ARJUNSINH VANCHHANI
|
February 22, 2008 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. VINABEN WD/O SURENDRABHAI SHANTILAL
|
January 9, 2008 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. C B SINDHA
|
October 21, 2008 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KAMLESHWAR RAMESHWAR SHARMA
|
February 7, 2008 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BABUBHAI CHIMANLAL PARIKH
|
January 22, 2008 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. JAGDISHCHANDRA CHAMPAKLAL NAYAK
|
January 22, 2008 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. CHAUHAN CHANSING VAGATSING
|
January 22, 2008 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. NM MAHAYAVANSHI
|
January 9, 2008 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. NATHALAL DEVJI VADHERA
|
January 9, 2008 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KARSANBHAI NARANBHAI BHINGRADIYA
|
January 9, 2008 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. FAKIR MOHAMMAD J SAMA
|
January 9, 2008 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KANAIYALAL T RAMCHANDANI
|
January 8, 2008 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. YUNUSBHAI H CHAUHAN
|
January 8, 2008 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. JN PATEL
|
October 16, 2008 |
|
GUJARAT STATE RURAL ROAD DEVELOPMENT AGENCY Vs. COMMISSIONER OF INCOME TAX
|
August 22, 2008 |
|
GUJARAT STATE TRANSPORT WORKERS FEDERATION Vs. STATE OF GUJARAT
|
November 13, 2008 |
|
GUJARAT STEEL INDUSTRIES Vs. UNION OF INDIA
|
July 16, 2008 |
|
GUJARAT UNIVERSITY Vs. RAJNISH KUMAR RAI
|
November 25, 2008 |
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GUJARAT WATER POLLUTION CONTROL BOARD Vs. ASSEM PRODUCTS
|
November 25, 2008 |
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GUJARAT WATER POLLUTION CONTROL BOARD Vs. SPAN CHEMICALS
|
June 20, 2008 |
|
GULAB VIJAYBHAI THAKOR Vs. COMMISSIONER OF POLICE
|
May 14, 2008 |
|
GULABSING PRATAPSINH PARMAR Vs. STATE OF GUJARAT
|
February 6, 2008 |
|
GULABSINH ALIAS GULIYO NATHABHAI SOLANKI Vs. STATE OF GUJARAT
|
June 23, 2008 |
|
GULAL ZIMMARIA RATHVA Vs. STATE OF GUJARAT
|
August 4, 2008 |
|
GULAM AHMED BAGAS Vs. STATE OF GUJARAT
|
November 21, 2008 |
|
GULAM MOHAMMAD MALIK Vs. SHAILENDRA LODHA
|
October 24, 2008 |
|
GULAM MUSTAFA HAJI MOHMED KHADIWALA Vs. STATE OF GUJARAT
|
July 22, 2008 |
|
GULAM RASUL PIRU MALEK Vs. STATE OF GUJARAT
|
May 15, 2008 |
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GULAMHUSAIN AHMED BAGI Vs. STATE OF GUJARAT
|
November 10, 2008 |
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GULIBEN W/O NAGINBHAI VITTHALBHAI PATEL Vs. COMMISSIONER OF POLICE, SURAT
|
March 12, 2008 |
|
GULMAMAD ALIAS GULO IBRAHIMBHAI SANDHI Vs. STATE OF GUJARAT
|
July 15, 2008 |
|
GURJI MANIYA RATHVA Vs. STATE OF GUJARAT
|
January 29, 2008 |
|
GURUPRASAD ALIAS MUNNA HARIPRASADKANOJIYA Vs. STATE OF GUJARAT
|
September 17, 2008 |
|
GYANBA DILAVARSINH JADEJA W/O DILAVARSINH KHODUBHA Vs. STATE OF GUJARAT
|
June 17, 2008 |
|
H H KAPADIA Vs. STATE OF GUJARAT
|
January 22, 2008 |
|
H H KAPADIA Vs. STATE OF GUJARAT
|
February 19, 2008 |
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H H MAHARAJA SHRI JYOTINDRASINHJI Vs. ASST COMMISSIONER OF INCOME
|
September 12, 2008 |
|
HABIBBEG CHHOTUBEG MOGAL Vs. STATE OF GUJARAT
|
August 13, 2008 |
|
HAIDARBHAI HAJIBHAI UNADJAM THRO BROTHER-RAHIMBHAI HAJIBH Vs. STATE OF GUJARAT
|
July 14, 2008 |
|
HAIDERBHAI R MALEK Vs. DIRECTOR GENERAL OF POLICE
|
January 28, 2008 |
|
HAJI YUNUSBHAI AMADBHAI KAPADIA Vs. DISTRICT MAGISTRATE
|
May 12, 2008 |
|
HAJRABAI MAMAD Vs. HASAM UMAR SAP
|
April 15, 2008 |
|
HAKIMCHAND D CHOTAI Vs. COMMISSIONER OF INCOME TAX
|
June 17, 2008 |
|
HALIMABAHEN W/O HUSENBHAI SAMA Vs. STATE OF GUJARAT
|
April 30, 2008 |
|
HALPATI SEVA SANGH Vs. STATE OF GUJARAT
|
April 2, 2008 |
|
HALPATI SEVA SANGH Vs. DIRECTOR
|
April 15, 2008 |
|
HAMIRBHAI KODARBHAI TAMBODIYA Vs. POLICE COMMISSIONER
|
July 14, 2008 |
|
HAMIRBHAI NANJIBHAI THARECHA MAKWANA Vs. STATE OF GUJARAT
|
July 8, 2008 |
|
HANSABEN SANDEEPBHAI BODIWALA Vs. NARENDRA K PATEL
|
February 6, 2008 |
|
HANSABEN SUNILKUMAR THAKKAR Vs. DISTRICT COLLECTOR
|
September 29, 2008 |
|
HANSABEN WD/O MOHABHAI VANKAR (MARATHI) Vs. COMMISSIONER OF POLICE
|
June 18, 2008 |
|
HANSHABEN W/O ASHOK SILVAN PARMAR Vs. STATE OF GUJARAT
|
January 16, 2008 |
|
HANSRAJ DHANSUR CHARAN Vs. DISTRICT MAGISTRATE
|
May 16, 2008 |
|
HANUMANPRASAD HUKAMCHAND AGRAWAL Vs. STATE OF GUJARAT
|
February 15, 2008 |
|
HARDIKBHAI ALIAS HARI BACHUBH-AI PATEL Vs. STATE OF GUJARAT
|
July 15, 2008 |
|
HARESH ALIAS HAKO NATHABHAI DABHI Vs. STATE OF GUJARAT
|
June 27, 2008 |
|
HARESHBHAI KARSANBHAI BHILL Vs. COMMISSIONER OF POLICE
|
June 27, 2008 |
|
HARGOVANBHAI KUBERBHAI JADAV Vs. STATE OF GUJARAT
|
February 11, 2008 |
|
HARIBHAI DEVAJI RUPSING MALVI Vs. STATE OF GUJARAT
|
May 1, 2008 |
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HARIJAN KANTIBHAI NANJIBHAI Vs. STATE OF GUJARAT
|
December 19, 2008 |
|
HARIJAN KARSANBHAI PITHABHAI Vs. STATE OF GUJARAT
|
January 8, 2008 |
|
HARIKRISHNA FAMILY TRUST Vs. A C I T
|
July 21, 2008 |
|
HARIKRISHNA FAMILY TRUST Vs. COMMISSIONER OF INCOME TAX
|
February 25, 2008 |
|
HARIKRISHNA GHANSHYAMDAS SHAH Vs. RINKI PETROCHEMICALS & IND LTD
|
February 29, 2008 |
|
HARILAL N SUTHAR Vs. HIRABHAI S SUTHAR
|
April 10, 2008 |
|
HARINBHAI DAYARAM JOSHI Vs. DIRECTOR OF AGRICULTURE
|
August 27, 2008 |
|
HARIPRASAD HARSUKHRAM PANDYA Vs. KALPANA HARIPRASAD PANDYA
|
February 20, 2008 |
|
HARIRAM RAJERAM KANOJIYA Vs. COMMISSIONER OF POLICE
|
January 30, 2008 |
|
HARISH KHUBCHANDANI Vs. STATE OF GUJARAT
|
April 23, 2008 |
|
HARISH PREMANI Vs. NATURAL ORGANOCHEM LIMITED
|
January 9, 2008 |
|
HARISH RAMMURTI SHARMA Vs. COMMISSIONER OF POLICE
|
July 15, 2008 |
|
HARISHBHAI BODARAMBHAI MOTHAREJA Vs. DEPUTY COLLECTOR
|
June 16, 2008 |
|
HARISHBHAI MOTIBHAI PARMAR Vs. STATE OF GUJARAT
|
June 27, 2008 |
|
HARISHBHAI PARSHOTTAMBHAI THAKOR Vs. STATE OF GUJARAT
|
October 17, 2008 |
|
HARISHBHAI PREMJIBHAI KAKLOTTAR Vs. STATE OF GUJARAT
|
April 1, 2008 |
|
HARISHKUMAR NARHARILAL VAIDYA Vs. STATE OF GUJARAT
|
July 25, 2008 |
|
HARISHKUMAR SAHIJRAM THADANI Vs. CITY SURVEY SUPERINTENDENT
|
September 16, 2008 |
|
HARIVADAN ALIAS HARIBHAI NANDUBHAI PATEL Vs. MANAN ROADWAYS
|
July 17, 2008 |
|
HARJIBHAI BABUBHAI PARMAR Vs. STATE OF GUJARAT
|
October 16, 2008 |
|
HARJIBHAI GANABHAI NADIYA Vs. STATE OF GUJARAT
|
May 1, 2008 |
|
HARKHABEN WD/O GABHUJI RANCHODJI THAKOR THRO SON Vs. STATE OF GUJARAT
|
May 6, 2008 |
|
HAROON RASHID ABDULMATINKHAN PATHAN Vs. AHMEDABAD MUNICIPAL TRANSPORT SERVICE
|
March 7, 2008 |
|
HARPALSINH KALYANSINH ZALA Vs. STATE OF GUJARAT
|
July 8, 2008 |
|
HARPALSINH MOHANSINH ZALA Vs. STATE OF GUJARAT
|
March 28, 2008 |
|
HARSHADBHAI Vs. COMMISSIONER OF POLICE
|
May 8, 2008 |
|
HARSHADBHAI ALIAS KALPESHBHAI MOHANBHAI PATEL Vs. STATE OF GUJARAT
|
October 21, 2008 |
|
HARSHADBHAI BHARATBHAI RAMAVAT Vs. STATE OF GUJARAT
|
August 6, 2008 |
|
HARSHADBHAI KANJIBHAI BALAR Vs. STATE OF GUJARAT
|
July 7, 2008 |
|
HARSHADBHAI KANJIBHAI BALAR Vs. STATE OF GUJARAT
|
July 8, 2008 |
|
HARSHIL ALIAS BITTU JANAKBHAI DAVE Vs. STATE OF GUJARAT
|
October 13, 2008 |
|
HARSHIT NAVNITBHAI SHAH Vs. BHARATBHAI JIVRAJBHAI BAGADIA
|
September 1, 2008 |
|
HARYANA SHEET GLASS LIMITED Vs. UNION OF INDIA
|
July 11, 2008 |
|
HASANBHAI ALIBHAI DAL Vs. PASCHIM GUJARAT VIJ COMPANY LTD
|
July 22, 2008 |
|
HASMUKH NANJI RABARI Vs. STATE OF GUJARAT
|
September 16, 2008 |
|
HASMUKHBHAI B GARODA Vs. DISTRICT INSPECTOR OF LAND RECORDS
|
January 22, 2008 |
|
HASMUKHBHAI BHAILALBHAI BAROT Vs. SECRETARY
|
February 5, 2008 |
|
HASMUKHBHAI CHANDULAL CHANDARANA Vs. DEPUTY COLLECTOR
|
February 13, 2008 |
|
HASMUKHBHAI DAYALBHAI PATEL Vs. PRABHABEN ARVINDBHAI PATEL
|
October 6, 2008 |
|
HASMUKHBHAI GOKALDAS SHAH Vs. STATE OF GUJARAT
|
December 17, 2008 |
|
HASMUKHBHAI H PATEL Vs. MANAGER INCHARGE GENERAL MANAGER BARODA CENTRAL CO OP
|
January 17, 2008 |
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HASMUKHBHAI KANTILAL SOLANKI Vs. KANTILAL LUNAJI SOLANKI
|
November 27, 2008 |
|
HASMUKHBHAI NARAYANBHAI KHARADI Vs. GUJARAT ELECTRICITY BOARD
|
July 23, 2008 |
|
HASMUKHLAL DEVSHANKAR JOSHI Vs. STATE OF GUJARAT
|
December 12, 2008 |
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HASMUKHNHAI GOKALDASSHAH Vs. STATE OF GUJARAT
|
November 17, 2008 |
|
HATHAJI HEMCHANDJI THAKOR Vs. AMRATJI RUPSINHJI THAKOR
|
March 27, 2008 |
|
HATIBEN MOTIBHAI JOGRANA Vs. DEPUTY COLLECTOR
|
January 24, 2008 |
|
HEENA N THACKER Vs. STATE OF GUJARAT
|
September 25, 2008 |
|
HEIRS AND L R OF DECEASED HABIBUNNISA D/O KAMUMIYA Vs. AMINABIBI WD/O MOHAMADKHAN RAHIMKHAN PATHAN
|
October 16, 2008 |
|
HEIRS AND LEGAL REPRESENTATIVES OF LATE LAXMANBHAI S. PATEL Vs. COMMISSIONER OF INCOME TAX
|
July 22, 2008 |
|
HEIRS OF KABHAIBHAI JERABHAI TALPADA Vs. HIMANSHU JIBHAUBHAI KAPADIA
|
December 3, 2008 |
|
HELLO INDUSTRIES LTD Vs. GUJARAT INDUSTRIAL INVESTMENT CORPORATION LIMITED
|
October 20, 2008 |
|
HEMAL A. KANUGA Vs. REGISTRAR OF COMPANIES
|
January 11, 2008 |
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HEMAL HARENDRAKUMAR VAKAWALA Vs. STATE OF GUJARAT
|
January 30, 2008 |
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HEMALABHAI KANABHAI CHARAN Vs. STATE OF GUJARAT
|
October 24, 2008 |
|
HEMANT RATILAL MAGITHIA Vs. SARASWATINAGAR CO OP HSG SOC LTD
|
February 26, 2008 |
|
HEMANTSANG BHIMBHA Vs. STATE OF GUJARAT
|
July 3, 2008 |
|
HEMARAJ MAMCHAND SHARMA Vs. STATE OF GUJARAT
|
February 28, 2008 |
|
HEMENTKUMAR PRAKASHBHAI Vs. STATE OF GUJARAT
|
May 6, 2008 |
|
HEMESH PRAVINCHANDRA PACHIGAR Vs. SURAT MUNICIPAL CORPORATION
|
February 13, 2008 |
|
HEMTABEN BALUSINH CHAUHAN DEAD Vs. REVABEN WD O BABABHAI BHAIJIBHAI
|
September 2, 2008 |
|
HETALBEN RAKESHKUMAR CHAVADA Vs. STATE OF GUJARAT
|
July 25, 2008 |
|
HIABEN JAYANTILAL SHAH Vs. INCOME TAX OFFICER
|
April 21, 2008 |
|
HIESHKUMAR K CHAUHAN Vs. UNION OF INDIA
|
February 27, 2008 |
|
HIGHSPIN GUJARAT PRIVATE LTD Vs. STATE OF GUJARAT
|
February 1, 2008 |
|
HIKHA JIVA GUJARIA Vs. STATE OF GUJARAT
|
December 12, 2008 |
|
HILL MEMORIAL HIGH SCHOOL Vs. DISTRICT EDUCATION OFFICER
|
May 7, 2008 |
|
HIMALAYA MACHINERY PVT LTD Vs. DEPUTY COLLECTOR STAMP DUTY VALUATION ORG
|
July 21, 2008 |
|
HIMANSHU ALIAS KADVO KALUBHAI SHIVABHAI PARMAR Vs. COMMISSIONER OF POLICE
|
October 13, 2008 |
|
HIMANSHU AUTO PRIVATE LTD Vs. UNION OF INDIA
|
April 28, 2008 |
|
HIMSON FADIS MACHINERY PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
April 15, 2008 |
|
HIMSON KNITTING INDUSTRIES LIMITED Vs. EXECUTIVE ENGINEER INDUSTRIES
|
November 21, 2008 |
|
HINABEN RATABHAI VADHER Vs. DEPUTY COLLECTOR
|
April 30, 2008 |
|
HIND MOSAIC AND CEMENT WORKS Vs. SHREE SAHJANAND TRADING CORPORATION
|
January 25, 2008 |
|
HINDALCO INDUSTRIES LTD Vs. GUJARAT ENERGY TRANSMISSION CORPORATION LIMITED
|
October 21, 2008 |
|
HINDUSTAN AEGIS LPG LIMITED Vs. STATE
|
February 12, 2008 |
|
HINDUSTAN EARTH MOVERS PVT LTD Vs. GUJARAT TRACTORS CORP LTD
|
October 21, 2008 |
|
HINDUSTAN PETROFIL AND AGRO CHEMICALS Vs. STATE OF GUJARAT
|
January 29, 2008 |
|
HINDUSTAN PETROLEUM CORP LTD Vs. UNION OF INDIA
|
August 5, 2008 |
|
HINDUSTAN UN IT LEVER LTD Vs. STATE OF GUJARAT
|
March 26, 2008 |
|
HINGORA INDUSTRIES PVT LTD Vs. UNION OF INDIA
|
September 9, 2008 |
|
HIRABEN GOVINDBHAI PATEL Vs. SURENDRASINH DILIPSINH RAUOL
|
June 25, 2008 |
|
HIRABHAI DIPABHAI VASAIYA Vs. STATE OF GUJARAT
|
May 8, 2008 |
|
HIRABHAI GHUSABHAI DHAPA Vs. KANUBHAI D PATEL
|
February 11, 2008 |
|
HIRABHAI JESANGBHAI KHASOR Vs. ELECTION OFFICER AND DY COLLECTOR
|
November 14, 2008 |
|
HIRABHAI MORARBHAI TANDEL Vs. COMPETENT AUTHORITY SAFEMA/NDPS UNIT
|
July 16, 2008 |
|
HIRAJI BACHUJI THAKORE Vs. COMMISSIONER OF POLICE
|
October 14, 2008 |
|
HIREN MANILAL BHAIDASNA Vs. HEMLATABEN HITRENKUMAR BHAIDASNA
|
December 4, 2008 |
|
HIRUBHAI ALIAS HIRALAL KARSANBHAI RATHOD Vs. COMMISSIONER OF POLICE SURAT CITY
|
March 31, 2008 |
|
HITENDRA ALIAS HITUBHAI NAGINDAS GANDHI Vs. STATE OF GUJARAT
|
September 1, 2008 |
|
HITENDRA S PATEL Vs. DIST EDUCATION OFFICER
|
February 26, 2008 |
|
HITENDRAKUMAR BABULAL NAYAK Vs. STATE OF GUJARAT
|
December 4, 2008 |
|
HITESH @ HITU S/O RATILAL RANCHHODBHAI TANDEL Vs. STATE OF GUJARAT
|
March 4, 2008 |
|
HITESH ALIAS HARKISHAN MADHUSUDAN RANA Vs. STATE OF GUJARAT
|
May 8, 2008 |
|
HITESHBHAI CHIMANBHAI CHAVDA Vs. DISTRICT MAGISTRATE
|
March 10, 2008 |
|
HITESHBHAI HASMUKHBHAI KOLI PATEL THRO AMRUT ISHWAR PATEL Vs. COMMISSIONER OF POLICE
|
August 4, 2008 |
|
HITESHBHAI MANSINGBHAI MAHIDA Vs. COMMISSIONER OF POLICE
|
October 24, 2008 |
|
HITESHKUMAR BHIKHALAL PATEL Vs. DEPUTY COLLECTOR
|
January 24, 2008 |
|
HITUBHA C ZALA Vs. STATE OF GUJARAT
|
February 8, 2008 |
|
HOUSING DEVELOPMENT FINANCE CORPOATION LTD Vs. SURESHCHANDRA V PAREKH
|
August 28, 2008 |
|
HUSENABEN WIDOW OF RASIKBHAI Vs. KIRANKUMAR RANCHHODBHAI
|
April 3, 2008 |
|
HYNOUP FOOD AND OIL INDUSTRIES LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 17, 2008 |
|
IBRAHIM SULATANBHAI QURESHI Vs. STATE
|
August 1, 2008 |
|
IBRAHIMBHAI DOSH MOHAMAD SHAIKH Vs. STATE OF GUJARAT
|
January 16, 2008 |
|
IBU ALIAS IBRAHIM MAHMADBHAI MALEK Vs. COMMISSIONER OF POLICE OF CITY OF BARODA
|
July 14, 2008 |
|
ICICI BANK LIMITED Vs. O L OF MARDIA CHEMICALS LTD (IN LIQUIDATION)
|
November 26, 2008 |
|
ICICI LAMBARD GENERAL INSURANCE CO LTD Vs. VINOD HIRABHAI VADHER
|
December 15, 2008 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. ASHABEN GAUTAMBHAI VALA
|
May 14, 2008 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. ASHABEN GAUTAMBHAI VALA
|
May 15, 2008 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. UDAY KHENGARBHAI SUNESARA
|
February 11, 2008 |
|
IFTEKHARHUSSAIN SABDARHUSAIN Vs. STATE OF GUJARAT
|
February 29, 2008 |
|
IMRANKHAN FAKIRBHAI SHAIKH Vs. STATE OF GUJARAT
|
November 11, 2008 |
|
IMTIAZ HASAN PANJA Vs. STATE OF GUJARAT
|
May 7, 2008 |
|
IMTIAZ ISMAIL SHAIKH Vs. STATE OF GUJARAT
|
May 1, 2008 |
|
IN RE: ARVIND MILLS LTD Vs. STATE
|
May 16, 2008 |
|
INCOME TAX OFFICER Vs. ARVIND NAROTTAM
|
June 17, 2008 |
|
INCOME TAX OFFICER Vs. VXL INDIA LIMITED
|
August 6, 2008 |
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INCOME-TAX OFFICER Vs. HYLAM SECURITIES AND FINANCE (P.) LTD.
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October 7, 2008 |
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INDIAN OIL CORPORATION LTD Vs. T P CHANDRAN
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January 23, 2008 |
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INDIAN OIL CORPORATION LTD Vs. UNION OF INDIA
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September 26, 2008 |
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INDIAN PETROCHEMICALS Vs. GENERAL SECRETARY
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March 19, 2008 |
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INDIAN RAYON AND IND LTD Vs. STATE OF GUJARAT
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September 29, 2008 |
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INDIAN RAYON AND INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
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May 6, 2008 |
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INDIRABEN DEVANAND BABU BHAI INDREKAR Vs. STATE OF GUJARAT
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April 3, 2008 |
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INDOCEM INDUSTRIES Vs. STATE OF GUJARAT
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January 28, 2008 |
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INDRACHAND GUMANMAL NATA Vs. SAMIR SINGH CHATRASINH VAGHELA
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August 7, 2008 |
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INDRAJIT GULABDAS TAILOR Vs. STATE OF GUJARAT
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June 27, 2008 |
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INDRAJITSINH DANUBHA PARMAR Vs. STATE OF GUJARAT
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February 27, 2008 |
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INDRAVADAN AMBALAL PATEL Vs. STATE OF GUJARAT
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May 13, 2008 |
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INDRAVADAN JAGJIVANDAS Vs. MOHMAD HUSSAIN ALIMOHMAD
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March 10, 2008 |
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INDUBEN DAMJIBHAI KAPURIA Vs. HARESHKUMAR LAXSHMANBHAI NAKUM
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November 17, 2008 |
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INDUBEN KANTI JALIYA RATHOD Vs. STATE OF GUJARAT
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January 16, 2008 |
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INDUBHA CHHATRASINH Vs. STATE OF GUJARAT
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November 21, 2008 |
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INDUSIND BANK LTD Vs. GUJARAT OPTICAL COMMUNICATION LTD
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December 15, 2008 |
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INDUSTRIAL DEVELOPMENT BANK OFINDIA LTD Vs. PRASAD MILLS LTD
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August 25, 2008 |
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INTAJAMUDDIN YASINBHAI ANSARI Vs. STATE OF GUJARAT
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November 12, 2008 |
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IPCL EMPLOYEES ASSOCIATION Vs. INDIAN PETROCHEMICAL CORPORATION LIMITED
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March 18, 2008 |
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IQBAL @ BALO LATIF SHAIKH Vs. STATE OF GUJARAT
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January 9, 2008 |
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IQBAL KASAM JAGA Vs. STATE OF GUJARAT
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December 1, 2008 |
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IQBAL MOOSA PATEL Vs. STATE OF GUJARAT
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March 17, 2008 |
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IQBAL MUSABHAI MIYANA Vs. STATE OF GUJARAT
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December 17, 2008 |
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IQBALBHAI ALIAS JADIYO KASAMBHAI MALEK Vs. DISTRICT MAGISTRATE
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July 23, 2008 |
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IQBALHUSSAIN MEHMUDMIYAN MALIK Vs. STATE OF GUJARAT
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July 7, 2008 |
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IQBALMOOSA PATEL S O MOHAMMED PATEL Vs. STATE OF GUJARAT
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April 24, 2008 |
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IRFAN AKBARBHAI DAVDA Vs. STATE OF GUJARAT
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February 29, 2008 |
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IRFAN GULAM HUSSAIN SHAIKH Vs. STATE OF GUJARAT
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May 16, 2008 |
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IRFAN JAANMOHAMMADBHAI MEENU Vs. STATE OF GUJARAT
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April 8, 2008 |
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IRON ROLLING MILLS PVT LTD Vs. VINODKUMAR R SINGH
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March 26, 2008 |
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IRON ROLLING MILLS PVT LTD Vs. VINODKUMAR R SINGH
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July 17, 2008 |
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ISARAIL @ PAHELVAN MAMAD VAKILANSARI Vs. STATE OF GUJARAT
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January 10, 2008 |
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ISHVARBHAI BABABHAI DESAI Vs. STATE OF GUJARAT
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April 30, 2008 |
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ISHVARBHAI MAGANBHAI TADVI Vs. STATE OF GUJARAT
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January 18, 2008 |
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ISHVERLAL R SONEJI Vs. DIRECTOR OF MUNICIPALITIES
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February 21, 2008 |
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ISHWARBHAI HARJIBHAI RABARI Vs. STATE OF GUJARAT
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September 1, 2008 |
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ISHWARBHAI RAMSINGBHAI PARMAR Vs. STATE OF GUJARAT
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January 8, 2008 |
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ISHWARJI VELAJI THAKOR Vs. STATE OF GUJARAT
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November 18, 2008 |
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ISMAIL AMADBHAI SHAIKH Vs. STATE OF GUJARAT
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May 7, 2008 |
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ISMAILBHAI D THARADARA Vs. DEPUTY COLLECTOR
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January 28, 2008 |
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ISMAILBHAI HAIDERBHAI MIYANA Vs. COMMISSIONER OF POLICE
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June 25, 2008 |
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J K ADVERTISING Vs. HIGHLIGHT MEDIA COMMUNICATIONSPVT LTD
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June 19, 2008 |
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J K SALES CORPORATION Vs. MASS FINANCIAL SERVICE LTD
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July 21, 2008 |
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JABAL C LASHKARI Vs. O L OF PRASAD MILLS LIMITED
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October 17, 2008 |
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JACOB RASID MATU Vs. STATE OF GUJARAT
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January 16, 2008 |
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JADAV VITTHALSINH KALYANSINH Vs. STATE OF GUJARAT
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July 11, 2008 |
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JAFAR B CHAUHAN Vs. SHON CERAMICS PVT LTD
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December 22, 2008 |
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JAFRUKHAN IMAMKHAN PATHAN Vs. PAVANKUMAR RAMESHCHANDRA JAIN
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July 23, 2008 |
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JAGARUT HARIBHAI GURJAR Vs. STATE OF GUJARAT
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October 6, 2008 |
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JAGDIP V PANDYA Vs. L B INDUSTIRIES
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November 11, 2008 |
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JAGDISH ALIAS JAGO SHANKARJI THAKORE Vs. COMMISSIONER OF POLICE
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April 17, 2008 |
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JAGDISH HIRALAL RAJPUT Vs. ABAD MUNI CORPORATION
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December 15, 2008 |
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JAGDISH KUVERJI THAKOR Vs. STATE OF GUJARAT
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June 24, 2008 |
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JAGDISHBHAI POPATBHAI KHOKHANI Vs. STATE OF GUJARAT
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November 24, 2008 |
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JAGDISHBHAI SANKALCHAND Vs. STATE OF GUJARAT
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August 4, 2008 |
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JAGDISHCHANDRA H TRIVEDI Vs. STATE OF GUJARAT
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July 30, 2008 |
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JAGDISHSINH JASHVANTSINH ZALA Vs. REGIONAL TRANSPORT OFFICER
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December 11, 2008 |
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JAGJODHANSING U RAJPUT Vs. JYOTI LTD
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December 12, 2008 |
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JAGUBHAI @ JAGMALBHAI GOVINDBHAI DODIYA Vs. STATE OF GUJARAT
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October 17, 2008 |
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JAGUJI ALIAS ANIRUDHASINH KESHUBHA DARBAR Vs. STATE OF GUJARAT
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November 12, 2008 |
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JAHANGIR IBRAHIMBHAI SHEKH Vs. COMMISSIONER OF POLICE
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March 4, 2008 |
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JAHID ALIAS BURI MAHAMADBHAI BALOCH Vs. COMMISSIONER OF POLICE RAJKOT CITY
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May 7, 2008 |
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JAHID HARUNBHAI KHOKHAR Vs. STATE OF GUJARAT
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October 13, 2008 |
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JAI AGENCIES Vs. NIRMA CONSUMER CARE LTD
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October 13, 2008 |
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JAIKISHANDAS ASHARAM FIRM Vs. ISHWARLAL AND COMPANY
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August 5, 2008 |
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JAIN PRAKASHCHANDRA GERILAL Vs. DEPUTY COLLECTOR
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March 7, 2008 |
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JAIPALSINH PRATAPSINH SOLANKI Vs. STATE OF GUJARAT
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February 11, 2008 |
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JALARAM VIRPUR SMRUTI TRUST Vs. JOINT CHARITY
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March 27, 2008 |
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JAMALAHMED NAZIRAHMED ANSARI Vs. STATE OF GUJARAT
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November 11, 2008 |
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JAMALUDDIN R SHAIKH Vs. GUJARAT UNIVERSITY
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February 18, 2008 |
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JAMNABEN BABUBHAI W/O SHANKARBHAI Vs. RUCHI RESTAURANT PVT LTD
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July 11, 2008 |
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JAMNAPRASAD GOVINDPRASAD PASI Vs. STATE OF GUJARAT
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December 30, 2008 |
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JANAKKUMAR V AMARKOTIYA Vs. CHIEF POST MASTER GENERAL
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November 19, 2008 |
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JANARDAN JAISHANKAR JOKHARKAR Vs. STATE OF GUJARAT
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January 9, 2008 |
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JANTA EDUCATION TRUST Vs. STATE OF GUJARAT
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April 3, 2008 |
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JARADI DILIP RATI LAL Vs. STATE OF GUJARAT
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April 30, 2008 |
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JASABHAI DEVABHAI BABAR Vs. STATE OF GUJARAT
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February 20, 2008 |
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JASHIBEN @ JYOTSNA HARMANBHAI VASAVA Vs. STATE OF GUJARAT
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January 7, 2008 |
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JASHIBEN W OF BABUJI JALUJI ALIAS JALAMSINH THAKOR Vs. STATE OF GUJARAT
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October 6, 2008 |
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JASHMABEN NAGINBHALIA GARANGE (CHHARA) Vs. STATE OF GUJARAT
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June 30, 2008 |
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JASHUBHAI ALIAS JASHVANTBHAI GOVINDBHAI Vs. STATE OF GUJARAT
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November 27, 2008 |
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JASHUBHAI BHIKHABHAI PRAJAPATI Vs. R LAL KRISHAN HAVANAPPA MADRASI
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February 21, 2008 |
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JASHVANTBHAI BABUBHAI PARMAR Vs. STATE OF GUJARAT
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May 9, 2008 |
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JASHWANTBHAI CHELABHAI OZA Vs. STATE OF GUJARAT
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October 14, 2008 |
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JASHWANTLAL @ JASHUBHAI PANCHAL Vs. STATE OF GUJARAT
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April 11, 2008 |
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JASWANTBHAI SAMALBHAI PARMAR Vs. HARIRAM BANGA OR HIS SUCCESSOR
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September 22, 2008 |
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JASWANTRAI LABHSHANKAR DOSHI Vs. DEPUTY COLLECTOR
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February 26, 2008 |
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JASWANTSINH ALIAS JASU KANCHANSINHGURJAR Vs. COMMISSIONER OF POLICE
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January 24, 2008 |
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JATANBEN LALJIBHAI RABARI Vs. NATIONAL INSURANCE CO LTD
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August 26, 2008 |
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JATIN ALIAS LALEE SHIVABHAI KAHAR Vs. STATE OF GUJARAT
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August 11, 2008 |
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JAVED ALIAS BATKO UMARBHAI SHEKH Vs. COMMISSIONER OF POLICE OF CITYOF AHMEDABAD
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October 6, 2008 |
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JAVNIKA NARESH RAVAL Vs. STATE
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February 28, 2008 |
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JAWAHARLAL NAHERU EDUCATION INSTITUTE Vs. STATE OF GUJARAT
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February 19, 2008 |
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JAY ASHAPURA AND COMPANY Vs. STATE OF GUJARAT
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March 11, 2008 |
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JAY BHARAT GRAHAK SHAHKARI BHANDAR LTD Vs. (THE) STATE OF GUJARAT AND ORS.
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May 6, 2008 |
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JAY JALARAM LINCH OWNERS ASSOCIATION Vs. GUJARAT ELECTRICITY BOARD
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January 28, 2008 |
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JAY JAYCHAND SARDA Vs. KRUPALIBEN W/O JAY SARDA
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July 24, 2008 |
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JAY M VYAS Vs. CHAIRMAN
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April 23, 2008 |
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JAY YASHWANT DESAI Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
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July 21, 2008 |
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JAYABEN CHANDRAKANT GORDHANBHAI PATEL Vs. JITHIBEN HIRABHAI VIRABHAI PARMAR
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December 10, 2008 |
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JAYABEN D/O HIMMATBHAI MULJI BHAI RATHOD Vs. STATE OF GUJARAT
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February 25, 2008 |
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JAYABEN JAYANTIBHAI KOLI Vs. STATE OF GUJARAT
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September 1, 2008 |
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JAYANT B PANDYA Vs. STATE OF GUJARAT
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July 24, 2008 |
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JAYANT B VYAS Vs. STATE OF GUJARAT
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October 22, 2008 |
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JAYANT EXTRACTION IND PVT LTD Vs. NAGAR PALIKA OF BEDI
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August 21, 2008 |
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JAYANTI PUNAMJI DEVDA Vs. STATE OF GUJARAT
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December 16, 2008 |
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JAYANTIBHAI BECHARBHAI KORADIA Vs. GANESH GANDABHAI PATEL
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July 9, 2008 |
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JAYANTIBHAI MANILAL PRAJAPATI Vs. COMMISSIONER OF POLICE
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May 12, 2008 |
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JAYANTIBHAI NARSHIBHAI KOLI Vs. STATE OF GUJARAT
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August 5, 2008 |
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JAYANTIBHAI SAMALBHAI PATEL Vs. BHUPENDRABHAI SHANTILAL SHAH
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February 6, 2008 |
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JAYANTILAL BHIKHABHAI JASANI Vs. STATE OF GUJARAT
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July 18, 2008 |
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JAYANTILAL DAMJIBHAI SONI Vs. DIRECTOR OF INVESTIGATION
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June 18, 2008 |
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JAYANTILAL JAGJIVANBHAI SANGHVI Vs. AMIT SWARUPCHAND BORDIA
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August 25, 2008 |
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JAYANTILAL LAXMANBHAI PATEL Vs. STATE OF GUJARAT
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December 8, 2008 |
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JAYANTILAL MAKWANA TRANSPORT MANAGER Vs. AHMEDABAD MUNICIPAL CORPO
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October 14, 2008 |
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JAYANTILAL RAYMALJI Vs. STATE OF GUJARAT
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October 10, 2008 |
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JAYANTKUMAR ISHWARBHAI AHIR Vs. ZAVERI POLYMERS LTD.
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August 21, 2008 |
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JAYASWAL PRAFULKUMAR PRAVINCHANDRA Vs. REGISTRAR
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January 22, 2008 |
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JAYDEVI MINERALS Vs. ADITYA METAL AND ALOIEDS PVT LTD
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November 28, 2008 |
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JAYDEVSINH PRADHUMANSINH JADEJA Vs. COMMISSIONER OF POLICE
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October 6, 2008 |
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JAYENDRA C MANVAWALA Vs. COLLECTOR
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March 18, 2008 |
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JAYENDRA HIRALAL PAREKH Vs. HIS HIGHNESS PRINCE AAGAKHAN HOSTEL
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July 10, 2008 |
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JAYENDRA KANTILAL RAICHURA ALIAS JAYLO TINI Vs. STATE OF GUJARAT
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November 28, 2008 |
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JAYESH @ GULIYO BABUBHAI PARMAR Vs. STATE OF GUJARAT
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June 30, 2008 |
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JAYESH @ JAYALO S/O DALPAT SINH SISODIA Vs. STATE OF GUJARAT
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August 22, 2008 |
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JAYESH BHAGWANJIBHAI DODIYA Vs. COMMISSIONER OF POLICE
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January 30, 2008 |
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JAYESH BUDHALAL MEHTA Vs. STATE OF GUJARAT
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January 9, 2008 |
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JAYESH CHANDRAKANT THAKKAR Vs. STATE OF GUJARAT
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February 8, 2008 |
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JAYESH JAYANTILAL RANA Vs. COMMISSIONER OF POLICE OF CITY OF VADODARA
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July 10, 2008 |
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JAYESHBHAI RATILAL PATEL Vs. STATE OF GUJARAT
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April 28, 2008 |
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JAYESHBHAI SANTOSHBHAI MARATHA SHEGDE PATIL THRO BROTHER Vs. STATE OF GUJARAT
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July 16, 2008 |
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JAYMAN R SHAH Vs. CHIME ELECTRONICS LIMITED
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September 1, 2008 |
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JAYSHREE RAMDEVNAGAR JAGRUTI YUVAK MANDAL Vs. GUJARAT SLUM CLEARENCE BOARD
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October 22, 2008 |
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JAYVARDHAN @ MUNIYO JAKHARIYA CHRISTIAN Vs. STATE OF GUJARAT
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August 5, 2008 |
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JENABEN W/O DILAVARBHAI MOAR (MIYANA) Vs. COMMISSIONER OF POLICE
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July 14, 2008 |
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JENTIBHAI AMBALAL SHAH Vs. STATE OF GUJARAT
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January 11, 2008 |
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JENUL @ JANU @ THUTHIYO ABDUL JABBAR ANSARI Vs. STATE OF GUJARAT
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July 3, 2008 |
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JERAMBHAI BADABHAI CHAUDHARY Vs. STATE OF GUJARAT
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November 21, 2008 |
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JESANGBHAI CHEHABHAI MAHERIYA Vs. UNION OF INDIA
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May 12, 2008 |
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JESANGBHAI SOMABHAI SOLANKI Vs. MANJULABEN WD O NATUBHAI SOMABHAI SOLANKI
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August 4, 2008 |
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JESHING ALIAS HANUMAN HARKHABHAI KOLI Vs. STATE OF GUJARAT
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July 9, 2008 |
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JETHABHAI RATNABHAI Vs. STATE OF GUJARAT
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September 24, 2008 |
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JETHI MANEKLAL DINALAL Vs. CHANASMA TALUKA ANUSUCHIT JATISAMUDAYIK SAHKARI KHETI MANDLI
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February 15, 2008 |
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JETHIGAR PUNJGAR GOSWAMI Vs. STATE OF GUJARAT
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March 19, 2008 |
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JETPAR JUTH SEVA SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
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April 25, 2008 |
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JETPUR-NAVAGADH MUNICIPALITY Vs. STATE OF GUJARAT
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October 7, 2008 |
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JHALOD KELAVANI MANDAL Vs. STATE OF GUJARAT
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March 14, 2008 |
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JIGAR ALIAS JIGGI S/O HASMUKH-BHAI DARJI Vs. STATE OF GUJARAT
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August 12, 2008 |
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JIGAR MAYUR BHAI SHAH Vs. STATE OF GUJRAT
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February 5, 2008 |
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JIGNESH ALIAS RINKU UDAJI THAKORE Vs. COMMISSIONER OF POLICE
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January 9, 2008 |
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JIGNESHBHAI KANTILAL PATEL Vs. STATE OF GUJARAT
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April 11, 2008 |
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JIGNESHKUMR ALIAS JIGO TRIKAMLAL PARECHA Vs. STATE OF GUJARAT
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December 19, 2008 |
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JINDAS DHARAMDAS DHARMIK TRUST Vs. MAHARAJ BHIKHARAM JADURAM
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September 29, 2008 |
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JITENDRA @ MUNNO MADHUKANT DAVE Vs. STATE OF GUJARAT
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January 21, 2008 |
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JITENDRA J BHAVSAR Vs. RAMANBHAI S MARATHA
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February 20, 2008 |
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JITENDRA TEXTILES Vs. ASSISTANT COMMISSIONER CENTRAL EXCISE AND CUSTOMS
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April 16, 2008 |
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JITENDRABHAI ALIAS JITU Vs. STATE OF GUJARAT
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March 3, 2008 |
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JITENDRAKUMAR BABUBHAI PATEL Vs. REGIONAL PASSPORT OFFICER AHMEDABAD
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March 7, 2008 |
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JITENDRAKUMAR MANHARBHAI PRAJAPATI Vs. DHANSUKHBHAI CHUNILAL PRAJAPATI
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July 3, 2008 |
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JITENDRAKUMAR NATHALAL SHAH Vs. O L OF ARYODAYA SPINNING AND WEAVING MILLS LTD
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October 23, 2008 |
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JITESH KANAIYALAL THAMWALA Vs. DJ CHAUHAN
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March 28, 2008 |
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JITESH KANAIYALAL THAMWALA Vs. D J CHAUHAN
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April 28, 2008 |
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JITUBHAI CHANDUBHAI PARMAR Vs. COMMISSIONER OF POLICE- VADODARA CITY
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August 6, 2008 |
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JITUBHAI DAHYABHAI SOSA Vs. STATE OF GUJARAT
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June 25, 2008 |
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JIVABHAI VITHALBHAI CHAVDA Vs. STATE OF GUJARAT
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August 27, 2008 |
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JIVALAL A PATEL Vs. EXECUTIVE ENGINEER
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December 5, 2008 |
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JIVAN JERAMBHAI Vs. STATE OF GUJARAT
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November 28, 2008 |
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JIVANBHAI MANGALBHAI BARIA S/O MANGALBHAI DESAIBHAI BARIA Vs. COLLECTOR
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July 8, 2008 |
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JIVANBHAI VITHALBHAI CHAVDA Vs. STATE OF GUJARAT
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September 19, 2008 |
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JIVANLAL JOITARAM PATEL Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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July 21, 2008 |
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JIVRAJSING @ BHAYJI MANGUSING SHEKHAVAT Vs. STATE OF GUJARAT
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August 13, 2008 |
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JODABHAI NANUBHAI Vs. STATE OF GUJARAT
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January 11, 2008 |
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JOHN DAHYABHAI CHRISTIAN Vs. GHODASAR MAHALAXMI CO OP HSG SOC LTD
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August 28, 2008 |
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JORD ENGINEER INDIA LTD Vs. UNION OF INDIA
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March 3, 2008 |
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JORUBHA GOVINDBHA GADHAVI Vs. COMMISSIONER OF POLICE
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August 8, 2008 |
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JOSHI MANUBHAI BHOGILAL Vs. GUJARAT ELECTRICITY BOARD
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October 22, 2008 |
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JUGALKISHORE RAMNARESH Vs. CHANDICHARAN MAHANTI
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March 13, 2008 |
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JULAHA ANSARI SAFIULLAH JAMALUDDIN Vs. STATE OF GUJARAT
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March 12, 2008 |
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JUMMA MASJID TRUST Vs. VASO NAGAR
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July 10, 2008 |
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JUNAGADH DISTT FOOPERATIVE BANK LTD Vs. MOHANBHAI MADANBHAI
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February 13, 2008 |
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JUNAGADH JILLA MAZDOOR SANGH Vs. G R DHORAJIYA
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July 25, 2008 |
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JUNAGADH MUNICIPAL CORPORATION Vs. LEGAL HEIR OF BACHIBEN LALJIBHAI MASHRU
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June 24, 2008 |
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JUNAGADH MUNICIPAL EMPLOYEES UNION Vs. COMMISSIONER JUNAGADH MUNICIPAL CORPORATION
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January 23, 2008 |
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JUNAGADH MUNICIPALITY Vs. DISTRICT COLLECTOR
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July 2, 2008 |
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JYOTI KARMACHARI MANDAL Vs. RAHULBHAI NANUBHAI AMIN
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August 14, 2008 |
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JYOTI SANJEEV PROPRIETOR Vs. BHARAT PETROLEUM CORPORATION LIMITED
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May 16, 2008 |
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JYOTSNABEN RAMESHCHANDRA JASANI Vs. AVANISH CHIMANLAL MANIAR
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February 18, 2008 |
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K A MEHTA Vs. SURESH KUMAR LAXMANJI THAKORE
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July 18, 2008 |
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K B VYAS Vs. STATE OF GUJARAT
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February 19, 2008 |
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K TRADERS Vs. VIJAYA BANK
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June 19, 2008 |
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KABHAI D CHAMAR Vs. VADODARA MUNICIPAL CORPORATION
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November 21, 2008 |
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KADI TALUKA SAHAKARI KHARID VECHAN SANGH LIMITED Vs. STATE OF GUJARAT
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May 16, 2008 |
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KADIWAR MOHMAD AMIBHAI Vs. BHATI MOTINAH HIRANATH THR POA HOLDER
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December 3, 2008 |
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KADRI RASAM MIYA BAKSHU MIYA Vs. GOSALIYA HASANBHAI KASAMBHAI
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May 8, 2008 |
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KAILASBA WD JAYENDRASINH GOHIL Vs. KABHAIBHAI PUNJABHAI PARMAR
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December 10, 2008 |
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KAILASH T AGRAWAL Vs. M S THANVI DESIGNATED AUTHORITY
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July 1, 2008 |
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KAILASHBEN FATEHSINH PARMAR Vs. SOMABHAI HARMABHAI PARMAR
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October 16, 2008 |
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KAILASHBEN MANHARLAL CHOSHI Vs. COMMISSIONER OF INCOME TAX
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September 1, 2008 |
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KAILASHBEN PUNJABHAI PATEL Vs. STATE OF GUJARAT
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July 24, 2008 |
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KAILASHBEN R SHAH W/O LATE RAMESHCHAND T SHAH Vs. UNION OF INDIA
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November 19, 2008 |
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KAIRA DISTRICT COOPORATIVE MILK PRODUCERS UNION LTD Vs. FEDERATION OF COOPERATIVE STORES LTD
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February 13, 2008 |
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KAIZER MOHAMMAD ARIF SHAIKH H Vs. STATE OF GUJARAT
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March 10, 2008 |
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KALABEN MOHANBHAI PATEL Vs. TALATI CUM MANTRI
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May 15, 2008 |
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KALAM ABDUL HANIFSHA Vs. STATE OF GUJARAT
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October 6, 2008 |
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KALANBHAI MORARBHAI TANDEL Vs. COMPETENT AUTHORITY
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March 14, 2008 |
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KALANTRY TEXTILE CONSULTANTS THRO PRAMODBHAI R TRIVEDI Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD
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December 15, 2008 |
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KALAVATIBEN WD/O INDRAVADAN CHHAGANLAL RANA Vs. STATE OF GUJARAT
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July 22, 2008 |
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KALIBEN W OF BACHHUBHAI GOVINDBHAI VAJA THRO HER SON Vs. STATE OF GUJARAT
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August 20, 2008 |
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KALIDAS BACHUBHAI Vs. UNION OF INDIA
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January 31, 2008 |
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KALIDAS SOMABHAI RAJPUT Vs. STATE OF GUJARAT
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May 5, 2008 |
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KALINDI TRUST Vs. COMMISSIONER OF INCOME TAX
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March 4, 2008 |
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KALPANA CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF GUJARAT
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April 1, 2008 |
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KALPANA JITENDRA SONAVANE D/O DHANSING H KHERNARE Vs. JITENDRA HIRALAL SONAVANE
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July 17, 2008 |
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KALPESHBHAI PRANJIVANBHAI PATEL @ LALUBHAI BACHUBHAI Vs. BHUDHABHAI SANKARBHAI BHOI
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August 6, 2008 |
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KALUBHAI MAGANBHAI NINAMA Vs. STATE OF GUJARAT
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March 31, 2008 |
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KALUMIYA FAKIRMAMAND Vs. STATE OF GUJARAT
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September 16, 2008 |
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KALUPUR COMMERCIAL CO-OPERATIVE BANK LTD. Vs. O.L. OF NAVRANG SYNTHFAB PVT. LTD.
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February 20, 2008 |
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KAMABHAI BHIKHABHAI SOHALA Vs. DEPUTY COLLECTOR
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May 16, 2008 |
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KAMAL @ KAMAL MARGHO MUKESHBHAI KAHAR Vs. STATE OF GUJARAT
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August 5, 2008 |
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KAMALABEN SAVANLAL MARWADI Vs. STATE OF GUJARAT
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October 17, 2008 |
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KAMINIBEN Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
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July 15, 2008 |
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KAMINIBEN S PANDYA Vs. DISTRICT COLLECTOR
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June 10, 2008 |
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KAMLA SHANKER VAZIRANI Vs. STATE OF GUJARAT
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January 29, 2008 |
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KAMLABEN DHIRUBHAI KESUBHAI GAGDEKAR (CHHARA) Vs. STATE OF GUJARAT
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June 25, 2008 |
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KAMLABEN WD O MANILAL N NAI Vs. STATE
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August 11, 2008 |
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KAMLESH ALIAS KAMLI DAYARAM JASWANI Vs. STATE OF GUJARAT
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May 5, 2008 |
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KAMLESH ALIAS TIKO LILAJI THAKOR Vs. STATE OF GUJARAT
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October 13, 2008 |
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KAMLESH RANCHHODDAS LAKDAWALA Vs. STATE OF GUJARAT
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July 15, 2008 |
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KAMLESHBHAI AMRUTBHAI PATNI Vs. POLICE COMMISSIONER SHRI
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July 1, 2008 |
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KAMLESHBHAI CHIMANBHAI PATEL Vs. STATE OF GUJARAT
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March 12, 2008 |
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KAMLESHBHAI JAMNADAS MALVIYA Vs. DEPUTY COLLECTOR
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January 24, 2008 |
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KAMLESHBHAI LALABHAI PARMAR Vs. STATE OF GUJARAT
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December 15, 2008 |
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KAMLESHBHAI PARAGJIBHAI PATEL Vs. MANUBHAI MAGANBHAI PATEL
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September 29, 2008 |
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KAMUBEN DILIPRAO MATANGI THRO BROTHER-MOHAN BALIRAM RATHOD Vs. STATE OF GUJARAT
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August 13, 2008 |
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KAMUBEN JAYANTIBHAI PATEL Vs. BHUPENDRA CHAGANLAL GANDHI
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September 16, 2008 |
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KANABHAI MOTIBHAI MENA MARWADI Vs. COMMISSIONER OF POLICE
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January 24, 2008 |
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KANAIYALAL DHANSHUKLAL SOPARIWALA Vs. STATE OF GUJARAT
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October 7, 2008 |
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KANAIYALAL DHANSUKHLAL SOPARI-WALA Vs. STATE OF GUJARAT
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July 25, 2008 |
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KANAKRAI SHIVSHANKER PUROHIT Vs. STATE OF GUJARAT
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January 15, 2008 |
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KANCHANLAL MAGANLAL KAPADIA Vs. INCOME TAX OFFICER
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June 26, 2008 |
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KANCHANLAL MOTILAL PATEL Vs. LUNAWADA NAGAR PALIKA
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August 11, 2008 |
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KANDARI VILLAGE PANCHAYAT Vs. STATE OF GUJARAT
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November 19, 2008 |
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KANIYALAL CHASNDULAL GANESHWALA Vs. ZUBEDABIBI GULAM AHMED
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December 18, 2008 |
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KANIYALAL KALIDAS RANA Vs. CHAIRMAN GUJARAT SECONDARY EDUCATION
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February 18, 2008 |
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KANJETA VIBHAG YUVAK MANDAL Vs. STATE OF GUJARAT
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April 2, 2008 |
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KANJI SHIVAJI THAKOR Vs. STATE OF GUJARAT
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April 23, 2008 |
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KANJIBHAI BHAVANBHAI DESAI Vs. RAMESHBHAI CHANDUBHAI PATEL
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August 1, 2008 |
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KANKUBEN PARSHOTTAMDAS JORDAS Vs. RAMRATANBHAI BADRIPRASAD AGRAWAL
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August 27, 2008 |
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KANKUBEN SHANKARBHAI BARIA Vs. DEPUTY COLLECTOR (STAMP DUTY VALUATION) DIVISION-2
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July 18, 2008 |
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KANSARA HIRALAL NATWARLAL Vs. CHIMANBHAI RANCHHODBHAI SHAH
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June 24, 2008 |
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KANTABEN D/O REVABHAI DHARA- BHAI PARMAR (CHHARA) Vs. COMMISSIONER OF POLICE
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January 9, 2008 |
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KANTABEN DAHYAJI KACHRAJI THAKORE Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
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February 18, 2008 |
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KANTABEN FULABHAI KHANT Vs. DISTRICT DEVELOPMENT OFFICER
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January 28, 2008 |
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KANTABEN RAMSING GOVINDJI THAKOR Vs. STATE OF GUJARAT
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May 6, 2008 |
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KANTABEN SHANTILAL THAKKAR Vs. SURAT ELECTRICITY COMPANY LTD
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May 2, 2008 |
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KANTI COTTON MILLS Vs. BACCHUBA DILUBHA JHALA
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December 26, 2008 |
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KANTIBHAI BADABHAI KHARADI Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
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June 23, 2008 |
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KANTIBHAI KALABHAI NAKRANI Vs. DEPUTY COLLECTOR
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February 14, 2008 |
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KANTIKUMAR BALUBHAI KATHARIA Vs. STATE OF GUJARAT
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November 20, 2008 |
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KANTILAL BHUPATRAI RATHOD PRESIDENT, JETPUR GYMKHANA Vs. STATE OF GUJARAT
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December 11, 2008 |
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KANTILAL GORDHANDAS LALAKIYA Vs. RAMNIKLAL LAXMICHAN KHIMASIYA
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October 17, 2008 |
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KANTILALGORDHANDAS LALAKIYA Vs. LAXMICHAND KHIMASIYA
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October 17, 2008 |
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KANUBHAI CHANDUBHAI RATHOD Vs. COMMISSIONER OF POLICE
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May 12, 2008 |
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KANUBHAI D PARMAR Vs. DIVISIONAL CONTROLLER-GSTC
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August 12, 2008 |
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KANUBHAI JAGABHAI TADVI Vs. STATE OF GUJARAT
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November 27, 2008 |
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KANUBHAI JAMSHABHAI HADPATI Vs. STATE OF GUJARAT
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March 4, 2008 |
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KANUBHAI LALLUBHAI PATEL Vs. VADODARA MUNICIPAL CORPORATION
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November 28, 2008 |
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KANUBHAI LAXMICHAND JASVANI Vs. STATE OF GUJARAT
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August 6, 2008 |
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KANUBHAI MANGABHAI SENMA Vs. STATE OF GUJARAT
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August 1, 2008 |
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KANUBHAI P PATEL Vs. NIRMA LIMITED
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April 1, 2008 |
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KANUBHAI PUNMAJI BHIL Vs. STATE OF GUJARAT
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March 26, 2008 |
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KANUBHAI RAMABHAI PATEL Vs. KALUBHAI KASNABHAI DAMOR
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March 13, 2008 |
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KANUBHAI TEJABHAI SARVAIYA Vs. STATE OF GUJARAT
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July 15, 2008 |
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KAPILABA H. VAGHELA Vs. STATE OF GUJARAT THROUGH JOINT SECRETARY AND ORS.
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August 13, 2008 |
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KAPILABEN ARJUNSINH RATHOD Vs. STATE OF GUJARAT
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June 20, 2008 |
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KAPOORRAI KANAJI, KARTA OF HUF KAPURRAY KANAJI Vs. STATE OF GUJARAT
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February 26, 2008 |
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KARAMSHIBHAI SHAMJIBHAI KAKADIYA Vs. STATE OF GUJARAT
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August 26, 2008 |
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KARANSINH BHARATSINH SOLANKI Vs. STATE OF GUJARAT
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June 24, 2008 |
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KARIM ADAMBHAI CHAMADIYA Vs. STATE OF GUJARAT
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December 1, 2008 |
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KARIMBHAI ALLARAKHA Vs. ANJANABEN ALIAS RAZIABEN ALLARAKHAKARIMBHAI
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February 12, 2008 |
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KARSAN BHIMA Vs. JOINT CHARITY COMMISSIONER RAJKOT
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March 13, 2008 |
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KARSAN MANDAN CHUDASAMA Vs. STATE OF GUJARAT
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July 3, 2008 |
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KARSANBHAI ALIAS KISHOR VALJIBHAI PATEL Vs. STATE OF GUJARAT
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June 20, 2008 |
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KARSANBHAI MERABHAI AAYAR Vs. VERSHI KHIMA HARIJAN
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January 22, 2008 |
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KARSHANBHAI DEVJIBHAI SOLANKI Vs. COMMISSIONER OF POLICE OF THE CITY OF AHMEDABAD
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August 6, 2008 |
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KASAM ISMAIL MANEK Vs. STATE OF GUJARAT
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June 16, 2008 |
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KASHIBEN PRANLAL EDUCATAION TRUST Vs. STATE OF GUJARAT
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December 5, 2008 |
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KASHIRAM DAHYABHAI DAVE Vs. COMMISSIONER OF POLICE
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April 29, 2008 |
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KAUSHIKABEN RAVJIBHAI MOLIYA ALIAS KAUSHIKABEN KISHORKUMAR Vs. DEPUTY COLLECTOR
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February 28, 2008 |
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KAUSHIKBHAI JAYANTILAL PATEL Vs. O L OF GUJARAT STATE TEXTILE CORPORATION LTD
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October 23, 2008 |
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KAUSHIKBHAI RATILAL BHAVSAR Vs. STATE OF GUJARAT
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January 8, 2008 |
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KAVASBHAI JAL WYKES Vs. MUZAFFAR AHMED KAZI
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December 3, 2008 |
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KAVITABEN SHYAM NANAKCHAND RATHOD Vs. STATE OF GUJARAT
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January 16, 2008 |
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KAZI H DOSUMIYAN Vs. DHOLKA NAGARPALIKA
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February 19, 2008 |
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KESARBEN JESANGJI Vs. BABULAL JAMNADAS PATEL
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August 5, 2008 |
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KESHAJI @ SITARAM PRABHUJI BHIL Vs. STATE OF GUJARAT
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January 23, 2008 |
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KESHARBEN W/O RAMESHBHAI JELIYABHAI GARANGE (CHHARA) Vs. STATE OF GUJARAT
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June 24, 2008 |
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KESHUBEN W/O RAJUBHAI KALIDASCHUNARA Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
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June 17, 2008 |
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KESHUBHAI DANABHAI PADAYA Vs. STATE OF GUJARAT
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November 27, 2008 |
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KESHUBHAI MOHANBHAI PATEL Vs. PADMABEN ALIAS RENUBEN RATILAL GANDABHAI BACHKANIWALA
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August 28, 2008 |
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KETAN RAMESHBHAI PATEL Vs. DAYABHAI KESHAVLAL PATEL
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August 25, 2008 |
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KETANKUMAR DAYALJIBHAI AMINS Vs. STATE OF GUJARAT
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April 8, 2008 |
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KEVENTER AGRO LTD. Vs. O.L. OF KENGOLD (INDIA) LTD.
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January 18, 2008 |
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KHADDUBHAI THAKOREBHAI KOLI PATEL Vs. DISTRICT MAGISTRATE
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January 9, 2008 |
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KHALIL MUSTAKBHAI SHEIKH Vs. STATE OF GUJARAT
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July 15, 2008 |
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KHATIJA F PUNAVALA Vs. HAJI YUSUFBHAI SIDIKBHAI
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July 2, 2008 |
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KHATRI LALJIBHAI Vs. SECRETARY
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October 21, 2008 |
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KHATUBEN MUSABHAI Vs. SHRIRAM OIL MILL
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December 4, 2008 |
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KHODABHAI K MALI Vs. RASIKLAL B BHODBUNJA
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January 10, 2008 |
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KHUMANSINH @ JUGO @ RAMESH AMBALAL CHAVDA Vs. STATE OF GUJARAT
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June 23, 2008 |
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KHUSBOO NAGINBHAI PATEL Vs. STATE OF GUJARAT
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September 26, 2008 |
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KHUSHALJI RAVAJI THAKORE Vs. STATE OF GUJARAT
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March 3, 2008 |
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KILLOL V SHELAT Vs. MUNICIPAL CORPORATION OF CITY OF AHMEDABAD
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November 14, 2008 |
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KIRAN DHOVA PANDI Vs. POLICE COMMISSIONER
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May 16, 2008 |
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KIRAN FASHIONS Vs. UNION OF INDIA (UOI)
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August 25, 2008 |
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KIRAN MANOJ PATEL Vs. MANOJBHAI SHANTIBHAI PATEL
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July 18, 2008 |
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KIRANBHAI LALABHAI HARIJAN Vs. STATE OF GUJARAT
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December 8, 2008 |
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KIRANBHAI SURESHBHAI PATEL Vs. REGIONAL PASSPORT OFFICER
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July 15, 2008 |
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KIRIT @ RITESH LALJIBHAI RATHOD Vs. STATE OF GUJARAT
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June 16, 2008 |
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KIRIT AMRUTLAL AGRAVAT Vs. MINAKUMARI KIRIT AGRAVAT
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July 14, 2008 |
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KIRIT BACHUBHAI PATEL THRO JAYESH BACHUBHAI PATEL-BROTHER Vs. COMMISSIONER OF POLICE
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April 29, 2008 |
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KIRIT H RAVAL Vs. RESERVE BANK OF INDIA
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January 30, 2008 |
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KIRITBHAI ANANTRAY TRIVEDI Vs. DEPUTY COLLECTOR
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January 24, 2008 |
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KIRITBHAI DAYABHAI PATEL Vs. STATE OF GUJARAT
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January 8, 2008 |
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KIRITBHAI GORDHANBHAI DARJI Vs. NATIONAL INSURANCE CO LTD
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January 24, 2008 |
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KIRITCHNADRA DHIRENDRAI DESAI Vs. STATE OF GUJARAT
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October 17, 2008 |
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KIRPALSING GURUBACHHANSING SIKLIGAR Vs. STATE OF GUJARAT
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October 20, 2008 |
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KIRTI ENTERPRISES Vs. NIRMA CONSUMER CARE LTD
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December 22, 2008 |
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KISHAN ALIAS GOLU VITHOBA RAIKAR Vs. COMMISSIONER OF POLICE VADODARA CITY
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April 9, 2008 |
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KISHAN KUMAR MODI Vs. STATE OF GUJARAT
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September 5, 2008 |
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KISHANBHAI AALJIBHAI PARMAR Vs. STATE OF GUJARAT
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March 5, 2008 |
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KISHANCHAND TRIKAMDAS VALECHA Vs. DENA BANK
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September 4, 2008 |
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KISHANSINH KHUMANSINH SISODIYATHRO COUSIN-LALSINH DEVISINH Vs. STATE OF GUJARAT
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July 16, 2008 |
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KISHOR @ KISHANLAL @ KARSAN S/O DIPJI @ DIPARAM @ DEVJI Vs. STATE OF GUJARAT
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October 14, 2008 |
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KISHOR @ SALIM LALJI SONI Vs. STATE OF GUJARAT
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February 1, 2008 |
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KISHOR AMARSINHBHAI DHOLAKIYAZ Vs. STATE OF GUJARAT
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May 2, 2008 |
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KISHOR DEVILAL PADIYAR Vs. STATE OF GUJARAT
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March 10, 2008 |
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KISHOR KUMAR PRABHUDAS TANNA Vs. STATE OF GUJARAT
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December 29, 2008 |
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KISHOR RASIKLAL KAMANI Vs. DEPUTY COLLECTOR
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January 16, 2008 |
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KISHORBHAI GORDHANBHAI VAVIYA Vs. NARSINHBHAI HANSRAJBHAI PATEL
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March 14, 2008 |
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KISHORBHAI K DABHI Vs. STATE OF GUJARAT
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March 11, 2008 |
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KISHORBHAI PRABHASHANKAR RAVIYA Vs. STATE OF GUJARAT
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August 28, 2008 |
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KISHORBHAI VALLABHBHAI PATEL Vs. STATE OF GUJARAT
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February 11, 2008 |
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KISHORE LAXMINARAYAN BIYANI Vs. STATE OF GUJARAT
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February 8, 2008 |
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KISHOREBHAI MANUBHAI VALA Vs. COMMISSIONER OF POLICE, RAJKOT
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February 6, 2008 |
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KODARBHAI DHULABHAI PATEL Vs. AJAYKUMAR MAGUMAL GANDHI
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January 22, 2008 |
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KOKILABEN ALIAS BEBI ANILBHAI CHINUBHAI CHUNARA Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
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June 20, 2008 |
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KOKILABEN BALDEVBHAI PRAJAPATI Vs. STATE OF GUJARAT AND ANR
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August 20, 2008 |
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KOKILABEN DURGESH HARINARAYAN BANIA Vs. DISTRICT MAGISTRATE
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June 19, 2008 |
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KOKSINGH GOPALSINGH BADHELA Vs. POLICE COMMISSIONER
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July 10, 2008 |
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KOLI BIJALBHAI KHAHABHAI Vs. STATE OF GUJARAT
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November 17, 2008 |
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KOLI DHARAMSHI BHIMA Vs. STATE OF GUJARAT
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August 27, 2008 |
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KOLI MANGA GHUGHA Vs. MADANBHAI MOHANBHAI PATEL
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May 8, 2008 |
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KRISHNA TEXTILES Vs. COMMISSIONER OF INCOME TAX
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July 18, 2008 |
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KRISHNABEN MOHANLAL BHATT Vs. STATE OF GUJARAT
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April 11, 2008 |
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KRISHNADAS GOVINDDAS PARIKH Vs. WEALTH TAX OFFICER
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June 17, 2008 |
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KRISHNAPALSINH S VIJAYSINH Vs. JYOTSANABEN JASHVANTRAI
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July 10, 2008 |
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KRUSHNABEN MAHENDRABHAI SHANKARLAL NOGIA Vs. REGISTRAR
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July 22, 2008 |
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KRUSHNAKANT KANTILAL PANCHOLI Vs. STATE OF GUJARAT
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September 5, 2008 |
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KUBERSHWAR MAHADEV NA VAHIVAT KARTA - PUJARI MAHANT SHREE Vs. MATA NARMADE HAR SEVA TRUST KARNALI TAL DABHOI
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July 9, 2008 |
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KULDEEPSINH NAVALSINH SHINOL Vs. STATE OF GUJARAT
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May 8, 2008 |
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KUMBHAR AMBALAL FULABHAI AND ORS. Vs. AMIN KESHAVLAL DAHYABHAI AND ORS.
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April 1, 2008 |
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KUNDAL SEVA SAHKARI MANDLI LTD Vs. STATE OF GUJARAT
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February 15, 2008 |
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KUNVERBEN @ KALI W/O NARESHRAMESH BAJRANGE CHHARA Vs. COMMISSIONER OF POLICE
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January 16, 2008 |
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KURESH ASGARALI MASTER Vs. DEPUTY COLLECTOR
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June 16, 2008 |
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KURSHIYABHAI KANDIYABHAI DUNGARBHIL Vs. STATE OF GUJARAT
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January 24, 2008 |
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KUSUMBEN NARANDAS PATEL Vs. SWAMI GUNATITNAGAR CO OP HOUSING SOCIETY LTD
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March 14, 2008 |
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L D ARTS COLLEGE Vs. M SHANMUGAM
|
February 21, 2008 |
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LAKHABHAI DEHSURBHAI BHARAI Vs. STATE OF GUJARAT
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April 21, 2008 |
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LAKHABHAI POPATBHAI SORATHIYA Vs. IMBUDSMAN OF ELECTRICITY C/O O/O GUJARAT ELECTRICITY
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July 7, 2008 |
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LAKHANPAL NATIONAL LTD Vs. UNION OF INDIA
|
June 20, 2008 |
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LAKHUBHAI CHHATRABHAI BHALIYA THRO FATHER CHHATRABHAI AMRA Vs. STATE OF GUJARAT
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June 23, 2008 |
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LALABHAI GOTAJI CHUNARA Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
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August 13, 2008 |
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LALABHAI MANHARBHAI KAHAR Vs. COMMISSIONER OF POLICE
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January 16, 2008 |
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LALABHAI RAMANBHAI CHUNARA Vs. STATE OF GUJARAT
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June 27, 2008 |
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LALARAM PUTTULAL SHARMA Vs. STATE OF GUJARAT
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November 18, 2008 |
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LALBHAI MANILAL SHAH Vs. STATE OF GUJARAT
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July 25, 2008 |
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LALITA ALIAS LALI MAHESHBHAI JALUBHAI GARANGE Vs. STATE OF GUJARAT
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January 17, 2008 |
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LALITA PISHORILAL VIJAN Vs. OMPRAKASH PISHORILAL VIJAN
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January 23, 2008 |
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LALITABEN @ LALI W/O TAPOVAN CHHARA Vs. COMMISSIONER OF POLICE
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August 5, 2008 |
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LALITABEN JAGANNATH DOSHI Vs. STATE OF GUJARAT
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July 31, 2008 |
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LALITABEN W/O MOHANBHAI CHHIBABHAI RATHOD Vs. STATE OF GUJARAT
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March 4, 2008 |
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LALITBHAI @ CHAKUBHAI RAMJIBHAI PAVANIA Vs. STATE OF GUJARAT
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March 26, 2008 |
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LALITKUMAR BHAGWANJI DOSHI Vs. SARLABEN LALITKUMAR DOSHI
|
June 25, 2008 |
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LALUBHA MALJIBHA JHALA Vs. RAJENDRASINGH MALABHAI JADAV
|
October 8, 2008 |
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LALURAM ALIAS LALO Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
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August 27, 2008 |
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LAND ACQUISITION OFFICER Vs. PATEL PARTHIBHAI LAXMANBHAI
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December 11, 2008 |
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LANDESBANK BADENWURTTEMBERG Vs. NOVA PETORCHEMICALS LTD.
|
January 9, 2008 |
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LAQ OFFICER Vs. CHUNIYABHAI ZINIYABHAI
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August 1, 2008 |
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LARK LABORATRIES LTD Vs. NABROS PHARMA LTD
|
December 15, 2008 |
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LATABEN ALIAS SHVETABEN BHARATBHAIVAGASHIYA PATEL Vs. BHARATBHAI KARAMSHIBHAI VAGASHIYA
|
July 11, 2008 |
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LAVE NARENDRASINHJI JAGATSINH-JI VAGHELA Vs. O L OF KALOL MILLS LTD
|
October 23, 2008 |
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LAXMAN ALIAS LAKHABHAI SHANABHAI RATHOD Vs. STATE OF GUJARAT
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December 17, 2008 |
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LAXMANBHAI @ LAKHMANBHAI LALUBHAI Vs. STATE OF GUJARAT
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November 20, 2008 |
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LAXMANBHAI RAMSINGBHAI RATHVA Vs. STATE OF GUJARAT
|
August 5, 2008 |
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LAXMANBHAI RAMSWARUP AGRAWAL Vs. STATE OF GUJARAT SERVED
|
March 14, 2008 |
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LAXMANGIRI BHUPGIRI GOSWAMI Vs. STATE OF GUJARAT
|
August 27, 2008 |
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LAXMANJI CHATURJI THAKOR Vs. STATE OF GUJARAT
|
February 25, 2008 |
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LAXMI INDUCTION Vs. GORDHANBHAI CHHOTABHAI PARMAR
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November 19, 2008 |
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LAXMIBEN Vs. STATE OF GUJARAT
|
July 15, 2008 |
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LAXMIBEN Vs. COMMISSIONER OF POLICE
|
July 7, 2008 |
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LAXMIBEN Vs. COMMISSIONER OF POLICE FOR CITY OF AHMEDABAD
|
March 5, 2008 |
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LAXMIBEN Vs. COMMISSIONER OF POLICE
|
May 14, 2008 |
|
LAXMIBEN HIRABHAI Vs. GEB
|
August 1, 2008 |
|
LAXMIBEN RAMESHBHAI DANGAR Vs. DEPUTY COLLECTOR
|
January 16, 2008 |
|
LAXMIBEN W O NATVARBHAI SADABHAI CHUNARA Vs. COMMISSIONER OF POLICE- AHMEDABAD CITY
|
August 6, 2008 |
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LAXMIBEN W/O RADHAKISHAN MUDALIYAR Vs. STATE OF GUJARAT
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May 7, 2008 |
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LAXMICHAND BHAGAJI LTD Vs. MADHUBHAI MANISHANKAR DESAI
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February 21, 2008 |
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LAXMIDEVI NARESHKUMAR SHARMA Vs. STATE OF GUJARAT
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July 28, 2008 |
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LD ADDITIONAL PRINCIPAL JUDGE Vs. STATE OF GUJARAT
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April 1, 2008 |
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LIFE INSURANCE EMPLOYEES ASSON Vs. CHAIRMAN
|
February 21, 2008 |
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LILABEN Vs. COMMISSIONER OF POLICE
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February 20, 2008 |
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LILABEN @ BEBLI WID/O MAHESH KASHIRAM PARMAR (CHHARA) Vs. STATE OF GUJARAT
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June 24, 2008 |
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LILABEN @ CHAKI W/O BAKABHAI MAFATBHAI CHUNARA Vs. COMMISSIONER OF POLICE
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February 13, 2008 |
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LILABEN ALIAS MAYABEN KARSANBHAI SOLANKI Vs. VRAJLAL LAVJIBHAI RATHOD
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August 5, 2008 |
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LILABEN RAJUBHAI BABUBHAI CHUNARA Vs. COMMISSIONER OF POLICE
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March 11, 2008 |
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LILABEN W O MANILAL JIVANJI VARLI Vs. STATE OF GUJARAT
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May 16, 2008 |
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LILABEN W/O VIRCHAND PATANI Vs. STATE OF GUJARAT
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December 15, 2008 |
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LILAJI SHANKARJI THAKOR Vs. COMMISSIONER OF POLICE
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July 22, 2008 |
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LILAVATIBEN W/O MOTISINH HIMMATSINH RAVALJI Vs. ANILBHAI BHIKHUBHAI PATEL
|
January 22, 2008 |
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LIMBABHAI ISHWARBHAI JODHANI Vs. SHANTABEN BALUBHAI
|
March 10, 2008 |
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LIMBDI MUNICIPALITY Vs. INAYAKHUSEN NATHUMIYA SAIYAD
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February 1, 2008 |
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LIYAKATALI ALIAS KHANNA AHMADALI SAIYED Vs. COMMISSIONER OF POLICE
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May 8, 2008 |
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LUHAR ABDUL RAZAK SULTANBHAI Vs. PATEL DHULABHAI RAMDAS ADMINISTRATOR AND PARTNER
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July 10, 2008 |
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LUHAR DHANJIBHAI KANJUIBHAI Vs. GOVERNMENT OF GUJARAT
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December 11, 2008 |
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LUTHRA CHEMTEX INDUSTRIES P LTD Vs. UNION OF INDIA
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April 23, 2008 |
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M GOVINDAN KUTTY Vs. NITIN J NANAVATI
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September 5, 2008 |
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M M KASHYAP Vs. STATE OF GUJARAT
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January 11, 2008 |
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M R C EMPLOYEES ASSOCIATION Vs. DIRECTOR GENERAL
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October 10, 2008 |
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M R PARIKH Vs. STATE OF GUJARAT
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January 30, 2008 |
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M S GOSWAMI Vs. STATE OF GUJARAT
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February 21, 2008 |
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M S RANVA Vs. R P GUPTA SETTLEMENT COMMISSIONER
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August 25, 2008 |
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M T PARMAR Vs. STATE OF GUJRAT
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October 13, 2008 |
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M V LUCKY FIELD Vs. UNIVERSAL OIL LTD
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December 5, 2008 |
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M V PATEL Vs. PURNIMA CHEMICALS IND PVT LTD
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October 22, 2008 |
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M.R. PARIKH Vs. STATE OF GUJARAT
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January 30, 2008 |
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MACLEODS PHARMACEUTICALS LTD Vs. ALEMBIC LIMITED
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June 13, 2008 |
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MADAN MOHAN SINGH Vs. STATE OF GUJARAT
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July 8, 2008 |
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MADEVA NARSHA HARIJAN Vs. STATE OF GUJARAT
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August 13, 2008 |
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MADHABHAI PUNJABHAI Vs. STATE OF GUJARAT
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November 28, 2008 |
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MADHAVJI ALIAS MADHU LAVJI KOLI Vs. STATE OF GUJARAT
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October 21, 2008 |
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MADHAVPURA MERCHANTILE COOPERATIVE BANK LIMITED Vs. SHAH BHIMANI CHEMICALS PVT LTD
|
November 14, 2008 |
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MADHUBALA SHASHIKNAT RAVALA Vs. STATE OF GUJARAT
|
December 15, 2008 |
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MADHUBEN Vs. STATE OF GUJARAT
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October 7, 2008 |
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MADHUBEN HARIYABHAI KAHAR Vs. COMMISSIONER OF POLICE
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May 8, 2008 |
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MADHUBEN WD/O DHIRUBHAI BHEMABHAI PATEL Vs. IBRAHIM MOHMADBHAI
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September 11, 2008 |
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MADHUBEN WD/O GIRISHBHAI PREMABHAI PATEL THRO SON Vs. POLICE COMMISSIONER
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June 30, 2008 |
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MADHUKAR S SHETH Vs. UNION OF INDIA
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April 3, 2008 |
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MADHUKARBHAI TRAMBAKAKLAL Vs. STERLING BOPAL CITY CO OP
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August 8, 2008 |
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MADHUSUDAN JIVANLAL SOLANKI Vs. STATE OF GUJARAT
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April 10, 2008 |
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MAFAJI DHARMAJI THAKORE THRO WIFE CHANCHHIBEN MAFAJI THAKOR Vs. COMMISSIONER OF POLICE
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May 6, 2008 |
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MAGANBHAI BHANABHAI PATEL Vs. DISTRICT COLLECTOR - NAVSARI
|
April 15, 2008 |
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MAGANBHAI BHATHIBHAI CHAUHAN Vs. STATE OF GUJARAT
|
November 12, 2008 |
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MAGANBHAI BHIKHABHAI BHANGI Vs. STATE OF GUJARAT
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January 10, 2008 |
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MAGANBHAI D BHADAJA Vs. STATE OF GUJARAT
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January 25, 2008 |
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MAGANBHAI GOVANBHAI PATEL Vs. STATE OF GUJARAT
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September 10, 2008 |
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MAGANBHAI GOVINDBHAI KATARIYA Vs. MUKESHBHAI BHIKHABHAI RATHOD
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April 21, 2008 |
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MAGANBHAI RABHAJEE THAKOR Vs. STATE OF GUJARAT
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August 8, 2008 |
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MAGANPURA OTHWAD SEWA SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
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April 11, 2008 |
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MAHADEV @ SANJAY FOJI TULSIRAM MARATHA (SIDAM) Vs. STATE OF GUJARAT
|
April 30, 2008 |
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MAHADEVBHAI KARMEEJI RABARI Vs. STATE OF GUJARAT
|
May 7, 2008 |
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MAHALAXMI FABRIC MILLS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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June 17, 2008 |
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MAHALAXMI FABRIC MILLS PVT LTD Vs. STATE
|
October 6, 2008 |
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MAHAMAD YAKUB HASAN VORA Vs. STATE OF GUJARAT
|
September 1, 2008 |
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MAHAMMED SULTAN ALIAS BADSHAH Vs. STATE OF GUJARAT
|
January 9, 2008 |
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MAHARASTHRA STATE ROAD TRANSPORT CORPORATION Vs. SOMARAM SAVAJI KATAR
|
July 18, 2008 |
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MAHASUKHLAL N ANKHAD Vs. JOINT CHAIRTY COMMISSIONER
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August 12, 2008 |
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MAHAVIR INDUCTOMELT PVT LTD Vs. INCOME TAX SETTLEMENT COMMISSION
|
August 7, 2008 |
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MAHAVIRSINH GAMBHIRSINH JADEJA Vs. STATE OF GUJARAT
|
July 10, 2008 |
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MAHAVIRSINH RAMSINH RAVAT Vs. STATE OF GUJARAT
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February 25, 2008 |
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MAHEMUDBHAI KASAMJI DEVDIWALA Vs. FAROOK KASAMJI DEVDIWALA
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August 26, 2008 |
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MAHENDRA @ MANU JIVRAM Vs. STATE OF GUJARAT
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November 20, 2008 |
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MAHENDRA BAPALAL PATEL Vs. O L OF SARANGPUR COTTON MILLS
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October 23, 2008 |
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MAHENDRA BHOGILAL TADVI Vs. STATE OF GUJARAT
|
October 23, 2008 |
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MAHENDRA HIRALAL SOLANKI Vs. COMMISSIONER OF POLICE
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February 4, 2008 |
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MAHENDRA KANTILAL THAKAR Vs. VISHNUPRASAD K THAKAR
|
September 30, 2008 |
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MAHENDRA PUNMAJI BHIL Vs. STATE OF GUJARAT
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February 18, 2008 |
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MAHENDRA V SAMPAT Vs. MUNICIPAL COMMISSIONER
|
October 7, 2008 |
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MAHENDRABHAI @ NARESHBHAI HATHEESINH PARMAR Vs. STATE OF GUJARAT
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August 13, 2008 |
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MAHENDRABHAI CHHITUBHAI PATEL Vs. BABUBHAI NATHUBHAI RATHOD
|
July 30, 2008 |
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MAHENDRABHAI MOHANLAL PANCHAL Vs. STATE OF GUJARAT
|
July 22, 2008 |
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MAHENDRABHAI NENSI PAREKH Vs. STATE OF GUJARAT
|
November 10, 2008 |
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MAHENDRASINH ALIAS BHIKHO HATHE- SINH YADAV Vs. COMMISSIONER OF POLICE OF CITY OF VADODARA
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July 14, 2008 |
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MAHENDRASINH GOBARSINH JHALA Vs. STATE OF GUJARAT
|
July 23, 2008 |
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MAHENDRASINH RAGHUSINH CHAUHAN Vs. STATE OF GUJARAT
|
February 27, 2008 |
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MAHESH ALIAS MASO THAKORBHAI FAKIRBHAI KHALASI Vs. COMMISSIONER OF POLICE
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March 3, 2008 |
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MAHESH ALIAS TINO DALABHAI MAKWANA Vs. COMMISSIONER OF POLICE OF THE CITY OF AHMEDABAD
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January 9, 2008 |
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MAHESH ANTOLBHAI RATHODIYA Vs. STATE OF GUJARAT
|
January 24, 2008 |
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MAHESH CHHEDUBHAI KUSHWAT Vs. STATE OF GUJARAT
|
April 17, 2008 |
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MAHESH I HARLALKA Vs. UNION OF INDIA
|
August 25, 2008 |
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MAHESH KANTILAL SONI Vs. D N ANERAO, ASSITT COLLR OF CUS (PREV )
|
November 26, 2008 |
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MAHESHBHAI ALIAS DEVGAN KALKAPRASAD KAHAR Vs. COMMISSIONER OF POLICE
|
April 10, 2008 |
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MAHESHBHAI CHANABHAI GOHEL Vs. SHANTILAL THAKORDAS
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September 18, 2008 |
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MAHESHBHAI DHANJIBHAI PARMAR Vs. STATE OF GUJARAT
|
August 8, 2008 |
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MAHESHBHAI HIMMATGIRI GOSWAMI Vs. STATE OF GUJARAT
|
October 20, 2008 |
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MAHESHBHAI JAMAKABHAI MEDA Vs. STATE OF GUJARAT
|
February 6, 2008 |
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MAHESHBHAI JAMKABHAI MEDA Vs. STATE OF GUJARAT
|
January 30, 2008 |
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MAHESHBHAI JESINGBHAI RABARI Vs. STATE OF GUJARAT
|
November 27, 2008 |
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MAHESHBHAI RAMJIBHAI PARMAR Vs. STATE OF GUJARAT
|
October 21, 2008 |
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MAHESHBHAI SHANKARBHAI RANA Vs. DISTRICT MAGISTRATE
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January 18, 2008 |
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MAHESHKUMAR BHAILALBHAI PATEL Vs. STATE OF GUJARAT
|
April 11, 2008 |
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MAHESHKUMAR DINANATH JHUNJHUNWALA Vs. UNION OF INDIA
|
April 2, 2008 |
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MAHESHKUMAR GHANSHYAMDAS SADHU Vs. STATE OF GUJARAT
|
June 24, 2008 |
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MAHESHKUMAR MAFATBHAI THAKOR Vs. STATE OF GUJARAT
|
February 25, 2008 |
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MAHESHKUMAR NATWARLAL TRIVEDI Vs. STATE OF GUJARAT
|
September 30, 2008 |
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MAHESHSINH RAMSING THAKOR Vs. STATE OF GUJARAT
|
May 8, 2008 |
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MAHESHWARY HANDLING AGENCY PVT LTD Vs. BOARD OF TRUSTEES OF THE KANDLA PORT TRUST
|
July 15, 2008 |
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MAHIJI DEVJI SOLANKI Vs. TOPNO DISTRICT COLLECTOR
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February 28, 2008 |
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MAHMAD DARUN Vs. PARSHOTTAM MOHANDAS ALWANI
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February 13, 2008 |
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MAHMADSABIR NOORMAHMAD SHAIKH Vs. STATE OF GUJARAT
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October 16, 2008 |
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MAHORSINH HOTAMSINH MAGHON RAJPUT Vs. STATE OF GUJARAT
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December 17, 2008 |
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MAITRY TRADING PRIVATE LTD Vs. GUJARAT STATE FINANCIAL CORPORATION
|
September 29, 2008 |
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MAJESTY AGRO FOODS PRIVATE LIMITED Vs. STATE
|
July 7, 2008 |
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MAJEVADI TEL BIYA UATPADAK SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
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February 21, 2008 |
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MAJIDKHAN ABDULMUSTUFA PATHAN Vs. COMMISSIONER OF POLICE
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February 25, 2008 |
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MAKANBHAI PARSOTTAMBHAI SINDHA Vs. TULSIDAS MANUBHAI VASAVA
|
July 11, 2008 |
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MAKODABHAI CHHAGANBHAI PATEL Vs. HIMATLAL MANSUKHLAL BHATT
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September 2, 2008 |
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MAKRAJ NATHSUR CHARAN Vs. STATE OF GUJARAT
|
May 14, 2008 |
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MALEK MAHIUDDIN RASULALLAL Vs. COLLECTOR BHARUCH
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May 2, 2008 |
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MALLA JYOTA ALIAS JORSING PUNJIYA MAVI Vs. STATE OF GUJARAT
|
October 7, 2008 |
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MALSINH MANGALSINH SOLANKI Vs. STATE OF GUJARAT
|
June 19, 2008 |
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MAMAD BHAKAR RAYMA Vs. STATE OF GUJARAT
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January 9, 2008 |
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MANAGER NAAZ CINEMA Vs. VASANTBEN RAMESHBHAI GHUMADIYA
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June 18, 2008 |
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MANAGERSHRI G S R T CORPORATION Vs. D M TANDEL
|
January 9, 2008 |
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MANAGING DIRECTOR CASTROL INDIA LIMITED Vs. STATE OF GUJARAT
|
October 14, 2008 |
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MANCHHABEN ALIAS MANSHABEN Vs. STATE OF GUJARAT
|
April 17, 2008 |
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MANCHHUBHAI DAHYABHAI PATEL Vs. UNION OF INDIA
|
September 16, 2008 |
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MANEK JAMSHEDJI RATANSHA GEARAPARSI PANCHAYAT OFFICE Vs. SPL LAND ACQUISITION OFFICER
|
May 16, 2008 |
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MANEKCHOWK CO OPERATIVE BANK LTD Vs. NATIONAL WIRE MFG CO
|
February 22, 2008 |
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MANEKRAO RAMLU KAIRAMKONDA Vs. COMMISSIONER OF POLICE
|
March 4, 2008 |
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MANGABHAI NAGARBHAI PATEL Vs. STATE OF GUJARAT
|
December 2, 2008 |
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MANGALBHAI @ RUPABHAI RATILAL @ KANUBHAI CHAUHAN Vs. STATE OF GUJARAT
|
August 11, 2008 |
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MANGALBHAI MOHANBHAI CHAVDA Vs. STATE OF GUJARAT
|
February 19, 2008 |
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MANGALSINH NAVALSINH PARMAR Vs. MAMLATDAR
|
January 23, 2008 |
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MANGANLAL MADHAVDAS PATEL Vs. MANAGING DIRECTOR
|
January 10, 2008 |
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MANGIBEN D/O NEVLABHAI DANIYABHAI Vs. BHAVSINGBHAI MANCHHABHAI CHAUDHARY
|
January 21, 2008 |
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MANGILAL HIRARAM VISHNOI Vs. STATE OF GUJARAT
|
December 17, 2008 |
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MANGILAL KINDORILAL AGRAWAL Vs. GORDHANBHAI KARSHANBHAI PATEL
|
July 10, 2008 |
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MANGLA LPG CARRIERS Vs. S J PATEL
|
December 2, 2008 |
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MANGROL TAKUKA PANCHAYAT Vs. RANABHAI ALIAS GANGUBHAI GIGABHAI
|
January 10, 2008 |
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MANGUBEN FAKIRCHAND AMBARAM PATEL Vs. O L OF M/S SHRI AMRUTA MILLS LTD
|
October 23, 2008 |
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MANGUBHAI RAVJIBHAI NAYKA Vs. STATE OF GUJARAT
|
July 22, 2008 |
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MANHARBHAI C DHODIA Vs. STATE OF GUJARAT
|
January 8, 2008 |
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MANHARBHAI H PARMAR Vs. STATE OF GUJARAT
|
January 25, 2008 |
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MANHARBHAI MULJIBHAI KAKADIA Vs. STATE OF GUJARAT
|
February 13, 2008 |
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MANHARBHAI NANUBHAI PATEL Vs. COMMISSIONER OF POLICE
|
January 16, 2008 |
|
MANIBEN Vs. DISTRICT COLLECTOR
|
June 18, 2008 |
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MANIBEN AMBALAL NATHABHAI CHHARA Vs. STATE OF GUJARAT
|
July 17, 2008 |
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MANIBEN GAGAJI THAKORE Vs. STATE OF GUJARAT
|
July 29, 2008 |
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MANILAL BHARMAL CHUNARA Vs. DIVISIONAL CONTROLLER/DIRECTOR
|
July 21, 2008 |
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MANILAL KUNVARJI SHAH Vs. JG ARORA DESIGNATED AUTHORITY UNDER
|
July 23, 2008 |
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MANISH @ NISHU JANKIPRASAD BAJPAI Vs. DINESH PREMSAGAR BAJPAI
|
February 6, 2008 |
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MANISH H PATTANI Vs. STATE OF GUJARAT
|
February 6, 2008 |
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MANISH MAGANBHAI PATEL Vs. STATE OF GUJARAT
|
October 24, 2008 |
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MANISH MULTI PACKFILMS PRIVATE LIMITED Vs. STATE
|
October 7, 2008 |
|
MANISHA MUKESHBHAI SHAH Vs. UNION OF INDIA
|
August 5, 2008 |
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MANISHA PHARMO PLAST PVT LTD Vs. UNION OF INDIA
|
December 19, 2008 |
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MANISHABEN DHARMEHSBHAI THAKER D/O BHANUBHAI K PANDYA Vs. DHARMESHBHAI NIRBHAIBHAI THAKER
|
February 29, 2008 |
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MANISHABEN W/O GAURAVBHAI JERAMBHAI PRAJAPATI Vs. COMMISSIONER OF POLICE
|
June 30, 2008 |
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MANIYABHAI MANA BHAI UMA Vs. STATE OF GUJARAT
|
April 22, 2008 |
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MANJULABEN BALDEVBHAI BAHILALBHAI CHAUHAN Vs. STATE OF GUJARAT
|
January 16, 2008 |
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MANJULABEN DASHRATHLAL SHIVRAM PATEL Vs. STATE OF GUJARAT
|
February 15, 2008 |
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MANJULABEN KALABHAI ZINZUWADIYA Vs. GUJARAT WATER SUPPLY AND SEWERAGE BOARD
|
December 23, 2008 |
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MANJULABEN PRABHUDAN GADHVI Vs. HEMATDAN GOPALJI GADHVI
|
August 5, 2008 |
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MANOHAR KISHANRAO PARATE Vs. STATE OF GUJARAT
|
November 11, 2008 |
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MANOJ @ SHIVO RAMESHBHAI POBARU Vs. COMMISSIONER OF POLICE, RAJKOT
|
February 6, 2008 |
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MANOJ ALIAS MANUJI MOHANJI THAKOR Vs. COMMISSIONER OF POLICE
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May 8, 2008 |
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MANORAMABEN PRAKASHBHAI SHRIVASTAV Vs. STATE OF GUJARAT
|
July 28, 2008 |
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MANRAO RASIKLAL JAISWAL Vs. MINAKSHIBEN RASIKLAL JAISWAL
|
August 26, 2008 |
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MANSUKH KARSAN VAGHARI Vs. STATE OF GUJARAT
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July 30, 2008 |
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MANSUKHBHAI CHHAGANBHAI BHATT Vs. INTELLIGENCE OFFICER
|
March 5, 2008 |
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MANU TILING CO. P. LTD. Vs. OFFICIAL LIQUIDATOR OF ARTI AGRO INDUSTRIES LTD.
|
January 24, 2008 |
|
MANUBEN Vs. STATE OF GUJARAT
|
January 9, 2008 |
|
MANUBHAI @ MANOJBHAI UDESING PADHIYAR Vs. STATE OF GUJARAT
|
February 6, 2008 |
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MANUBHAI @ MUNNABHAI BHIKHABHAI RAJMAL Vs. VADODARA POLICE COMMISSIONER
|
March 12, 2008 |
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MANUBHAI ALIAS JINIYO RANCHHODBHAIRAJPUT PARMAR THRO WIFE Vs. STATE OF GUJARAT
|
July 1, 2008 |
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MANUBHAI ALIAS MANIYO MOHAN BHAI PATANVADIYA Vs. STATE OF GUJARAT
|
April 4, 2008 |
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MANUBHAI BHIKABHAI VALAND Vs. STATE OF GUJARAT
|
December 19, 2008 |
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MANUBHAI KALABHAI NAKRANI Vs. DEPUTY COLLECTOR
|
February 14, 2008 |
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MANUBHAI MAGANBHAI MALI Vs. COMMISSIONER OF POLICE OF CITY OF BARODA
|
March 13, 2008 |
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MANUBHAI PARSHOTTAMDAS PATEL Vs. O L OF G S T C LTD
|
October 23, 2008 |
|
MANUBHAI TRIBHOVANDAS PATEL Vs. O L OF ARYODAYA SPG AND MFG MILL
|
October 23, 2008 |
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MAQBOOL MOHMED CHAUHAN Vs. DY COLLECTOR-BHARUCH 5
|
September 11, 2008 |
|
MARGARET ALIAS MERRY Vs. COMMISIONER OF POLICE
|
April 10, 2008 |
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MARS PLASTICS AND POLYMERS PVT LTD Vs. UNION OF INDIA
|
February 25, 2008 |
|
MARUTI MINERALS AND MENTAL Vs. GOVERNMENT OF INDIA
|
June 16, 2008 |
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MARVEL AGREX LTD. Vs. O.L. OF MARVEL AGREX LTD.
|
March 4, 2008 |
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MARWADI SHARES AND FINANCE PVT LTD Vs. KISHORKUMAR NAGJIBAHI MAVANI
|
November 12, 2008 |
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MASUMA SHABBIR KHOKHAWALA Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
February 12, 2008 |
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MATABHAI SHAKRABHAI BARIYA Vs. STATE OF GUJARAT
|
March 11, 2008 |
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MAULIK MAHENDRAKUMAR SHAH Vs. STATE OF GUJARAT
|
February 21, 2008 |
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MAVJI LAXMANBHAI DODIA Vs. STATE OF GUJARAT
|
November 27, 2008 |
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MAVJIBHAI CHEMABHAI GAMIT Vs. JATANIBEN WD/O SARADHIYABHAI THEDIYABHAI
|
July 29, 2008 |
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MAYADEVI S SURANA Vs. GENERAL CO-OPERAVIE BANK LTD
|
October 16, 2008 |
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MAYADEVI SAJANDAS Vs. HASIMALI ANAYAT TULLAKHAN
|
January 29, 2008 |
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MAYUR ALIAS MACHHAR MAHESH- CHANDRA RANA Vs. STATE OF GUJARAT
|
January 16, 2008 |
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MAYURBHAI HASMUKHBHAI JAYSWAL Vs. STATE OF GUJARAT
|
April 16, 2008 |
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MAYURBHAI MANSUKHLAL DHOTIJOTAWALA Vs. STATE OF GUJARAT
|
September 30, 2008 |
|
MD PARMAR Vs. DISTRICT JUDGE
|
October 7, 2008 |
|
MEDICAL DIRECTOR Vs. STATE OF GUJARAT
|
November 25, 2008 |
|
MEDICAL OFFICER Vs. NARANBHAI DHARMABHAI PRAJAPATI
|
January 25, 2008 |
|
MEENABEN Vs. STATE OF GUJARAT
|
July 17, 2008 |
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MEENABEN ABDUL MALIK ABDUL JALIL SAIYAD Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
|
March 5, 2008 |
|
MEENABEN D/O FAKIRBHAI KALYANBHAI PATEL Vs. STATE OF GUJARAT
|
March 11, 2008 |
|
MEGHJI ALIAS MEGHO VELJIBHAI KHARWA THRO HIS SISTER-DAVIBEN Vs. STATE OF GUJARAT
|
October 7, 2008 |
|
MEHBOOB ABDUL MAJID SHEIKH Vs. STATE OF GUJARAT
|
May 14, 2008 |
|
MEHBUBBHAI BABUBHAI MULATANI Vs. DISTRICT MAGISTRATE, SURAT
|
August 12, 2008 |
|
MEHSANA DIST. CO. OP. MILK PRODUCERS' UNION LTD. Vs. COMMISSIONER OF INCOME-TAX
|
March 10, 2008 |
|
MEHSANA DISTRICT CENTRAL CO-OPERATIVE BANK LTD Vs. STATE OF GUJARAT
|
February 15, 2008 |
|
MEHSANA DISTRICT CENTRAL CO-OPERATIVE BANK LTD Vs. REGISTRAR CO-OPERATIVE SOCIETIES
|
September 16, 2008 |
|
MEHTA SECURITIES LTD Vs. OTC EXCHANGE OF INDIA
|
December 17, 2008 |
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MEHUL VINODBHAI PANCHAL Vs. COMMISSIONER OF POLICE OF CITYOF AHMEDABAD
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September 2, 2008 |
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MEHULBHAI SURENDRABHAI SHETH Vs. ORIENTAL INSURANCE CO LTD
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May 7, 2008 |
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MEKARAM BHERARAM BISHNOI Vs. STATE OF GUJARAT
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September 25, 2008 |
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MEKASTER VALVES AND ENGINEERING SERVICES PRIVATE LIMITED Vs. STATE
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May 6, 2008 |
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MELABHAI MADHABHAI RAVAT Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
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March 13, 2008 |
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MEMON JUMA UMAR Vs. STATE OF GUJARAT
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August 1, 2008 |
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MENABEN SULEMANBHAI UMARBHAI Vs. CHANDUBHAI BHAICHANDBHAI BHANGI
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January 23, 2008 |
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MERAJBIBI W/O MUYUDDIN GULAMNABI Vs. GULAMMAHMAD MUSABHAI
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March 26, 2008 |
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MERUBHA MAHOBATSINH JHALA Vs. DISTRICT DEVELOPMENT OFFICER
|
September 30, 2008 |
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MESSERS JAGJIVANDAS HIRACHAND Vs. MADANLAL SHIVPRASAD SRIVATSAV
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July 14, 2008 |
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MESSRS MUSTAN TAHERBHAI Vs. UNION OF INDIA
|
April 10, 2008 |
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MEWASA (BAWA) GRAM PANCHAYAT Vs. VALLABHBHAI VIRABHAI MAKWANA
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January 8, 2008 |
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MICHAEL THOMAS MECWAN AND ANOTHER Vs. JOHN DUDHABHAI MECWAN
|
April 30, 2008 |
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MICLE @ LARAS CHRISTIAN Vs. STATE OF GUJARAT & ANOTHER
|
October 16, 2008 |
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MICRO FLAT DATUMS PVT LTD Vs. STATE OF GUJARAT
|
February 4, 2008 |
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MICRO FORGE (INDIA) LTD Vs. UNION OF INDIA
|
June 20, 2008 |
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MICRO INKS LIMITED Vs. STATE
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October 15, 2008 |
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MICRO POLYESTER PVT LTD Vs. UNION OF INDIA
|
December 3, 2008 |
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MICRO-FLAT DATUMS PVT LTD Vs. STATE OF GUJARAT
|
January 29, 2008 |
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MIHEER TEXTILES LTD Vs. UNION OF INDIA
|
March 25, 2008 |
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MILESTONE ORGANIC LIMITED Vs. STATE
|
July 7, 2008 |
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MINA KIRANBHAI PATEL Vs. REGIONAL PASSPORT OFFICER
|
July 15, 2008 |
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MINABEN W O KISHANBHAI KANJIBHAI SANGADA Vs. STATE OF GUJARAT
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May 16, 2008 |
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MINABEN WD/O KANTIBHAI CHANDUBHAI INDREKAR (CHHARA) Vs. COMMISSIONER OF POLICE
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April 30, 2008 |
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MINADEVI GOVINDLAL PRAJAPATI Vs. UJAMSINH GANGARAM PUJARA
|
August 28, 2008 |
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MINAL DHAVAL PANCHAL Vs. DHAVAL KANTILAL PANCHAL
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August 27, 2008 |
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MINESH ALIAS MANISH CHANDULAL MODI Vs. STATE OF GUJARAT
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April 16, 2008 |
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MINOR DEVANG JAYANTBHAI PANDYA Vs. STATE OF GUJARAT
|
May 16, 2008 |
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MINOR DINA NAVINCHANDRA SHAH Vs. SOKAT HUSEN ABDUL RAHIM SHAIKH
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September 30, 2008 |
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MINOR HAFIZ JAMAL MOPHMADUMMAR Vs. MOHANSING U RAJPUT
|
January 25, 2008 |
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MINOR PRAHLAD UGARDAS PATEL ORAL SPECIFIC DEF FAMILY TRUST Vs. COMMISSIONER OF INCOME TAX
|
July 14, 2008 |
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MINUBHAI ALIAS MANU KANABHAI Vs. STATE OF GUJARAT
|
August 22, 2008 |
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MISRIKHAN DILAVARKHAN PATHAN Vs. SATE OF GUJARAT
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February 5, 2008 |
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MITABEN HASMUKHABHAI BALDEV Vs. RAJKOT MUNICIPAL CORPORATION
|
December 30, 2008 |
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MITCO MANAGEMENT SERVICES PVT LTD Vs. KETANKUMAR MUKUNDRAI PATEL
|
July 31, 2008 |
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MITESH @ DILIP BABUBHAI PATANI Vs. STATE OF GUJARAT
|
June 18, 2008 |
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MITHILESHKUMAR DWARKAPRASAD PANDEY Vs. STATE OF GUJARAT
|
November 18, 2008 |
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MODASA ROAD TRANSPORT CO- OPERATIVE SOCIETY LTD Vs. DEPUTY COLLECTOR
|
July 21, 2008 |
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MODISON METALS PVT LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
January 7, 2008 |
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MOGLEEBEN Vs. STATE OF GUJARAT
|
February 18, 2008 |
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MOHABATSINH ALIAS MADHUSINH ROOPSINH RATHOD Vs. STATE OF GUJARAT
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July 8, 2008 |
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MOHAMAD HANIF ALIAS HANIF LAUNDRY ABDULKADAR INTWALA Vs. STATE OF GUJARAT
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July 1, 2008 |
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MOHAMAD PARVEZ ANVAR SULTAN SHAIKH Vs. STATE OF GUJARAT
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August 13, 2008 |
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MOHAMAD SAFI ALIAS KALIO SABBIRBHAI SIPAI Vs. STATE OF GUJARAT
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January 17, 2008 |
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MOHAMMAD ARIF MIRZA NASIM AHMED Vs. STATE OF GUJARAT
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December 19, 2008 |
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MOHAMMAD HANIF ABDUL RAZZAQ SHAIKH Vs. STATE OF GUJARAT
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June 23, 2008 |
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MOHAMMAD JAVED ALIAS BHURIYO MOHAMMAD KASAM KANSARA Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
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May 6, 2008 |
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MOHAMMAD SAID MOHAMMAD VAJEER SHEIKH Vs. STATE OF GUJARAT
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February 13, 2008 |
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MOHAMMAD SULEMAN KOTHIA Vs. STATE OF GUJARAT
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December 4, 2008 |
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MOHAMMED HANIF ALIAS ANNU IBRAHIM QURESHI Vs. COMMISSIONER OF POLICE
|
May 6, 2008 |
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MOHAMMED HANIF ISMAIL GUJARATI Vs. STATE OF GUJARAT
|
December 10, 2008 |
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MOHAMMED SAYIED GULAMHUSAIN SHAIKH Vs. STATE OF GUJARAT
|
November 14, 2008 |
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MOHAMMED USMAN KHALILUJ RAB Vs. STATE OF GUJARAT
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October 20, 2008 |
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MOHAMMEDYUNUSKHAN YAKUBKHAN PATHAN Vs. STATE OF GUJARAT
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September 10, 2008 |
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MOHAN @ MOHAN NANDI DAHYABHAI PATEL Vs. COMMISSIONER OF POLICE
|
June 19, 2008 |
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MOHAN ALIAS RAJU KRISHNA PUTHRAN SETTI Vs. STATE OF GUJARAT
|
July 8, 2008 |
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MOHAN VARADRAJAN MUDALIYAR Vs. STATE OF GUJARAT
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February 12, 2008 |
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MOHANBHAI KAPURAJI PRAJAPATI Vs. STATE OF GUJARAT
|
April 17, 2008 |
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MOHANBHAI M. PARMAR Vs. VOLTAMP TRANSFORMERS LTD. AND OTHERS
|
September 17, 2008 |
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MOHANBHAI PRABHATBHAI SOLANKI Vs. STATE OF GUJARAT
|
April 4, 2008 |
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MOHANBHAI RAGHAVBHAI GONDALIYA Vs. RAMABEN CHANDULAL MIYATRA
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August 14, 2008 |
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MOHANBHAI RAMJIBHAI KATESHIA Vs. GUJARAT STATE FERTILIZER CO. LTD.
|
September 24, 2008 |
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MOHANJI GAMAJI THAKOR Vs. AGRICULTURE PRODUCE MARKET COMMITTEE
|
December 17, 2008 |
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MOHANLAL DHARAMSINHBHAI PATEL Vs. STATE OF GUJARAT
|
November 17, 2008 |
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MOHANLAL KARAMSHIBHAI PATEL Vs. DEPUTY COLLECTOR STAMP DUTY
|
July 24, 2008 |
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MOHD SHABBIR GULAM MOHD SHAIKH Vs. STATE OF GUJARAT
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May 7, 2008 |
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MOHMAD HANIF ALIAS MANGDI KASAMBHAI MIYANA Vs. STATE OF GUJARAT
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June 27, 2008 |
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MOHMAD IRFAN MAKBOOLBHAI ANSARI Vs. COMMISSIONER OF POLICE
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March 4, 2008 |
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MOHMAD JAVID MOHMAD RAFIQ SHAIKH Vs. STATE OF GUJARAT
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February 26, 2008 |
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MOHMAD JUNED ANWAR MISTRI SHAIKH Vs. STATE OF GUJARAT
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July 15, 2008 |
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MOHMAD NAIM MOHMAD SALIM SHAIKH Vs. STATE OF GUJARAT
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February 12, 2008 |
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MOHMAD RAFIK ALIAS KALIYO CHAND BADSHAH SHEKH Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
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June 27, 2008 |
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MOHMADHUSEN JAHURHUSEN SHAIKH Vs. STATE OF GUJARAT
|
July 17, 2008 |
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MOHMED HUSSAIN DILAWARMIYA MIR Vs. STATE OF GUJARAT
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September 30, 2008 |
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MOHMEDBHAI BILIMORA Vs. COMPETENT AUTHORITY
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September 2, 2008 |
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MOHMEED ASLAM ABDUL RASHID NOORMOHMEED SHEIKH Vs. STATE OF GUJARAT
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October 16, 2008 |
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MOHMEEDBEG AHMEDBEG MIRZA Vs. STATE OF GUJARAT
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June 17, 2008 |
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MOHMMED SALIM ANVAR ALI FRUIT-WALA THRO RASIDABIBI MOHMMED Vs. POLICE COMMISSIONER
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July 15, 2008 |
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MOINUDDIN ALIAS MUNNO AHMEDBH-AI SHEIKH Vs. STATE OF GUJARAT
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June 23, 2008 |
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MONALI DEVELOPERS Vs. TRENT LIMITED
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December 12, 2008 |
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MONICABEN VIJAYBHAI SUNDERRAJ NAIDU Vs. STATE OF GUJARAT
|
April 17, 2008 |
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MORBI TALUKA ANUSUCHIT JATI SAMUHIK KHETI SAHAKARI MANDALI Vs. STATE OF GUJARAT
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February 6, 2008 |
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MOTABEN DASHRATHBHAI VASAIYA Vs. STATE OF GUJARAT
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December 26, 2008 |
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MOTIBEN ALIAS MOTLI Vs. COMMISSIONER OF POLICE
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May 8, 2008 |
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MOTILAL KASTURJI KOLI Vs. STATE OF GUJARAT
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December 1, 2008 |
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MUKESH @ FOJI BABULAL AGRAWAL Vs. STATE OF GUJARAT
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August 5, 2008 |
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MUKESH @ LALA BACHUBHAI KAHAR THRO PRAKASH BACHUBHAI KAHAR Vs. COMMISSIONER OF POLICE
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April 29, 2008 |
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MUKESH ALIAS DANGER JAYANTI Vs. STATE OF GUJARAT
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March 13, 2008 |
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MUKESH GANDHI Vs. DEPUTY SECRETARY (HEALTH) MEDICAL EDUCATION AND RESEARCH
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August 7, 2008 |
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MUKESH JAGDISHBHAI Vs. STATE OF GUJARAT
|
May 9, 2008 |
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MUKESH MAGANBHAI PATEL Vs. MINABEN NARANBHAI
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September 29, 2008 |
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MUKESHBHAI BHIKHABHAI MISTRY Vs. STATE OF GUJARAT
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May 2, 2008 |
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MUKESHBHAI GANGJIBHAI MACCHAR Vs. STATE OF GUJARAT
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May 13, 2008 |
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MUKESHBHAI ISHWARLAL PRAJAPATI Vs. STATE OF GUJARAT
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February 4, 2008 |
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MUKESHBHAI PILAJIBHAI Vs. STATE OF GUJARAT
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December 3, 2008 |
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MUKESHBHAI RAMANBHAI RAVAL Vs. STATE OF GUJARAT
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January 16, 2008 |
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MUKESHBHAI SAVABHAI PARMAR Vs. STATE OF GUJARAT
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January 18, 2008 |
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MUKESHKUMAR KANJIBHAI NAYAK Vs. STATE OF GUJARAT
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August 5, 2008 |
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MUKESHKUMAR MAFATBHAI PATNI THRO JAGDISHKUMAR MAFATBHAI Vs. COMMISSIONER OF POLICE
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July 7, 2008 |
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MUKHTARALI KARAMATALI SHAIKH Vs. STATE OF GUJARAT
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November 27, 2008 |
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MUKUNDRAY NARDASHANKER PANDYA Vs. STATE OF GUJARAT
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October 7, 2008 |
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MULJIBHAI HARIDAS PATIDAR Vs. DDO
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September 19, 2008 |
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MULJIBHAI PATEL UROLIGICAL HOSPITAL Vs. ARUNABEN I DESAI
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May 9, 2008 |
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MUNDRA INTERNATIONAL CONTAINER TERMINAL PVT LTD Vs. MUNDRA PORT & SPECIAL ECONOMIC ZONE LTD
|
February 25, 2008 |
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MUNDRA INTERNATIONAL CONTAINER TERMINAL PVT LTD Vs. MUNDRA PORT AND SPECIAL ECONOMIC ZONE LTD
|
February 18, 2008 |
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MUNDRA INTERNATIONAL CONTAINERTERMINAL PRIVATE LTD Vs. GUJARAT MARITIME BOARD
|
January 7, 2008 |
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MUNICIPAL CORPORATION OF AHMEDABAD Vs. ARVIND JAYANTILAL TALATI
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October 24, 2008 |
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MUNNIBEN Vs. COMMISSIONER OF POLICE
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February 14, 2008 |
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MUNNIBEN MAHESHBHAI CHUNARA Vs. STATE OF GUJARAT
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April 3, 2008 |
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MURADKHAN REHMANKHAN PATHAN Vs. SUB DIVISIONAL MAGISTRATE
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January 23, 2008 |
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MURLIDHAR THAKURMAL Vs. LK KOOLWAL OR HIS SUCCESSOR IN OFFICE
|
July 24, 2008 |
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MUSA ALIAS JULA MAMAD SHAIKHA Vs. STATE OF GUJARAT
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August 11, 2008 |
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MUSHTAQ ALIAS KANIO AHMED SHAIKH Vs. STATE OF GUJARAT
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December 16, 2008 |
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MUSLIM EDUCATION AND WELFARE SOCIETY TRUST Vs. ABDULLA ALIAS ABUBHAI VALIMOHMAD BALOCH
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July 11, 2008 |
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MUSTAQ GULAM MOHAMMED MEER Vs. STATE OF GUJARAT
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May 14, 2008 |
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MUSTAQBHAI ABUBHAI PATHAN Vs. STATE OF GUJARAT
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November 24, 2008 |
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N I PATEL Vs. STATE OF GUJARAT
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March 25, 2008 |
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NABIMIYA RASULMIYA QURESHI Vs. STATE OF GUJARAT
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December 8, 2008 |
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NACHMO KNITEX LIMITED Vs. ABHIYOG HOLDINGS PRIVATE LIMITED
|
February 21, 2008 |
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NAGARBHAI U PARMAR Vs. UTTARA CO OPERATIVE HOUSING SOCEITY LTD
|
April 3, 2008 |
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NAGARDAS HARJIVANDAS PRAJAPATI Vs. STATE OF GUJARAT
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July 10, 2008 |
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NAGARJI GALBAJI THAKOR Vs. STATE OF GUJARAT
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August 6, 2008 |
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NAGENDRA ALIAS BABA RAMNARAYAN PANDEY Vs. STATE OF GUJARAT
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January 9, 2008 |
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NAGINBHAI BHAILAL BHOI Vs. STATE OF GUJARAT
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December 10, 2008 |
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NAGJIBHAI JAISHBHAI VAISHNAV Vs. A LATIF A GANI NOORANI
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August 14, 2008 |
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NAGJIBHAI KIRITBHAI JAISWAL Vs. COMMISSIONER OF POLICE
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February 27, 2008 |
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NAGRISING @ NAGRIBHAI GUJLABHAI RATHWA Vs. STATE OF GUJARAT
|
December 3, 2008 |
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NAIK HIMANSHU R Vs. STATE OF GUJARAT
|
April 2, 2008 |
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NAINABEN MADANSINH SHAPA Vs. STATE OF GUJARAT
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December 12, 2008 |
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NAISHADH BHUPATBHAI DESAI Vs. SOUTH GUJARAT UNIVERSITY
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April 25, 2008 |
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NAJIRHUSEN KADARBHAI SHEIKH Vs. STATE OF GUJARAT
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August 4, 2008 |
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NAKUBHAI BAPUBHAI KHACHAR Vs. RAVJIBHAI KARAMSIBHAI UTELIYA
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July 8, 2008 |
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NALINBHAI MANUBHAI SHAH Vs. VISNAGAR NAGRIK SAHAKARI BANK LIMITED
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March 13, 2008 |
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NAMITA NIRMAL DASA Vs. STATE OF GUJARAT
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June 17, 2008 |
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NAMUBHAI KARSANBHAI RATHOD Vs. STATE OF GUJARAT
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August 5, 2008 |
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NANDKISHORE SHRI RATHUNATHSINHYADAV Vs. STATE OF GUJARAT
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November 25, 2008 |
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NARAN DAS CHIMANLAL PATEL Vs. SWAMI GUNATITNAGAR CO OP HOUSING SOCITY LTD
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March 14, 2008 |
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NARAN LALA LTD Vs. A N KHATRI
|
November 11, 2008 |
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NARANBHAI A PRAJAPATI Vs. STATE OF GUJARAT
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April 16, 2008 |
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NARANBHAI BACHUBHAI SOLANKI Vs. STATE OF GUJARAT
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October 17, 2008 |
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NARANBHAI HIRABHAI MOCHI Vs. STATE OF GUJARAT
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November 11, 2008 |
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NARANBHAI SHAMALBHAI PATEL Vs. VICE CHANCELLOR
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January 28, 2008 |
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NARAYAN ALIAS NARAN JALABHAI NAI Vs. STATE OF GUJARAT
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April 11, 2008 |
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NARAYANBHAI ARJANBHAI SOLANKI Vs. STATE OF GUJARAT
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July 21, 2008 |
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NARAYANBHAI BABULAL BHOSLE Vs. STATE OF GUJARAT
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November 19, 2008 |
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NARAYANBHAI RAICHANDDAS PATEL Vs. MANAGING DIRECTOR
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September 29, 2008 |
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NARENDRA PALABHAI MAKWANA Vs. STATE OF GUJARAT
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October 22, 2008 |
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NARENDRA POPATLAL SANGHVI Vs. MITTAL SHILPA INDRAMOHAN
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December 10, 2008 |
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NARENDRA SHANTILAL ADHYARU Vs. STATE OF GUJARAT
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December 24, 2008 |
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NARENDRAKUMAR Vs. GENERAL MANAGER
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July 28, 2008 |
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NARENDRASINH PRAVINSINH SOLANKI Vs. REGIONAL PASSPORT OFFICER
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August 12, 2008 |
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NARESH ALIAS NARIYO GANESHBHAI GIRI ALIAS PATEL Vs. STATE OF GUJARAT
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June 23, 2008 |
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NARESH GOPALDAS SHARMA Vs. STATE OF GUJARAT
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February 27, 2008 |
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NARESH KUMAR PURSHOTTAMDAS PATEL Vs. SATE OF GUJARAT
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January 18, 2008 |
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NARESHBHAI ALIAS BODY S O RAMANLALRANA Vs. STATE OF GUJARAT
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September 1, 2008 |
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NARESHBHAI FAKIRBHAI MAISURIYA Vs. STATE OF GUJARAT
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October 13, 2008 |
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NARESHBHAI VISHNUBHAI CHAUHAN Vs. STATE OF GUJARAT
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September 25, 2008 |
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NARESHCHANDRA RAMPRASAD RAJA PRESIDENT OF SAMAGRA GUJARAT Vs. GAJENDRA SHUKHLAL PATEL
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January 28, 2008 |
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NARMADABEN SURESHBHAI RATHAWA Vs. RAJESH KANCHANLAL PANCHAL
|
May 16, 2008 |
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NARODA MAHAJAN PARABADI AND KHODA DHOR PANJARAPOLE TRUST Vs. STATE OF GUJARAT
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November 13, 2008 |
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NARODA PADMAVATI APARTMENTS Vs. STATE OF GUJARAT
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March 18, 2008 |
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NAROTTAMDAS LALJIBHAI LODHIYA Vs. DEPUTY COLLECTOR
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June 16, 2008 |
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NARSHIBHAI RAMJIBHAI Vs. STATE OF GUJARAT
|
July 7, 2008 |
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NASIBKHAN MADHUKHAN Vs. STATE OF GUJARAT
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December 22, 2008 |
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NASIMBANU W/O MOHD HANIF ABDULLABHAI MALEK Vs. COMMISSIONER OF POLICE
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June 17, 2008 |
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NASIR GHANIBHAI PATHAN Vs. STATE OF GUJARAT
|
April 2, 2008 |
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NASIR MAHAMMED NOOR MAHAMMED SHEIKH Vs. STATE OF GUJARAT
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August 4, 2008 |
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NASIR RUSTAMBHAI RANGREJ Vs. STATE OF GUJARAT
|
June 18, 2008 |
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NATHABHAI SAVJIBHAI Vs. STATE OF GUJARAT
|
December 11, 2008 |
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NATHAJI CHHAGANJI THAKOR Vs. STATE OF GUJARAT
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December 17, 2008 |
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NATHAJI CHHAGANJI THAKOR Vs. STATE OF GUJARAT
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December 15, 2008 |
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NATHALAL BHATT Vs. STATE OF GUJARAT
|
December 18, 2008 |
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NATHALAL DAHYALAL JOSHI Vs. SWAMI VIVEKANAND CO OP HOUSING SOCIETY LTD
|
May 5, 2008 |
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NATHOKHAN SURAMKHAN Vs. STATE OF GUJARAT
|
February 21, 2008 |
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NATIONAL CHEMICAL Vs. STATE OF GUJARAT
|
January 24, 2008 |
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NATIONAL INSURANCE CO LIMITED Vs. NANDINIBEN NAYANKUMAR PATEL
|
August 25, 2008 |
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NATIONAL INSURANCE CO LIMITED Vs. VARSHABEN BHOPABHAI
|
December 30, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. ISMAIL DAUDBHAI GHANCHI
|
July 31, 2008 |
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NATIONAL INSURANCE CO LTD Vs. VALLABHDAS LADHABHAI JIVANI
|
February 4, 2008 |
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NATIONAL INSURANCE CO LTD Vs. ANISHABIBI HARUN DILAWAR PIJARI
|
December 24, 2008 |
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NATIONAL INSURANCE CO LTD Vs. JASHUBEN BALABHAI KOLI (VAGHANI)
|
December 22, 2008 |
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NATIONAL INSURANCE CO LTD Vs. VIDYABEN W/O VIRSINH DHANJIBHAI GARASIYA
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July 18, 2008 |
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NATIONAL INSURANCE CO LTD Vs. HANSABEN LILESHKUMAR PATEL
|
July 3, 2008 |
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NATIONAL INSURANCE CO LTD Vs. JAYASHREEBEN NANDULAL NERKAR PATIL
|
May 6, 2008 |
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NATIONAL INSURANCE CO LTD Vs. SHANTABEN DESAIBEN GOHEL
|
April 30, 2008 |
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NATIONAL INSURANCE CO LTD Vs. BHIKHIBEN SHAKRABHAI GOHEL
|
April 30, 2008 |
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NATIONAL INSURANCE CO LTD Vs. VALLABHDAS MOHANLAL PALA
|
March 11, 2008 |
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NATIONAL INSURANCE CO LTD Vs. SOMABHAI VIRABHAI MAKWANA
|
July 9, 2008 |
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NATIONAL INSURANCE CO LTD Vs. VASUBHAI RAVIYABHAI GHODI
|
July 21, 2008 |
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NATIONAL INSURANCE CO LTD Vs. MAGANBHAI ARJANBHAI RUDANI
|
July 22, 2008 |
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NATIONAL INSURANCE CO LTD Vs. NIRUBEN NATWARBHAI PATEL
|
July 18, 2008 |
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NATIONAL INSURANCE CO LTD Vs. KOMALBEN PANKAJKUMAR TRIVEDI
|
September 25, 2008 |
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NATIONAL INSURANCE CO LTD Vs. MINIBEN SOMBHA MANEK HEIRS OF RAMBHA SOMABHA MANEK
|
January 16, 2008 |
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NATIONAL INSURANCE CO LTD Vs. MANILAL VALLABHBHAI PRAJAPATI
|
January 31, 2008 |
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NATIONAL INSURANCE CO. LTD Vs. SOBHANABEN WD/O. JAGDISH DAVE
|
March 25, 2008 |
|
NATIONAL INSURANCE COMPANY Vs. SHABBIR MOHMAD KUNJADA
|
August 25, 2008 |
|
NATIONAL INSURANCE COMPANY Vs. JAYASHREEBEN NANDULAL NERKAR
|
May 6, 2008 |
|
NATIONAL INSURANCE COMPANY LTD Vs. RAYAJIBHAI VAGHABHAI PATEL
|
November 27, 2008 |
|
NATRAJ CERAMIC AND CHEMICALS INDUSTRIES LTD. Vs. MANIBHAI G. BHATT
|
December 19, 2008 |
|
NATUBHAI BHAGWANJIBHAI PATEL Vs. STATE OF GUJARAT
|
March 10, 2008 |
|
NATURAL GUARDIAN MANIBHAI Vs. C U SHAH MEDICAL COLLEGE
|
September 26, 2008 |
|
NATVARBHAI BALUBHAI VALAND Vs. STATE OF GUJARAT
|
February 20, 2008 |
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NATWAR Vs. STATE OF GUJARAT
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April 9, 2008 |
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NATWAR SINGH BHALSINGH BHABHOR Vs. STATE OF GUJARAT
|
July 31, 2008 |
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NATWARBHAI KANCHANBHAI KAHAR Vs. STATE OF GUJARAT
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August 11, 2008 |
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NATWARBHAI SAVJIBHAI WAGHELA Vs. STATE OF GUJARAT
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January 16, 2008 |
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NATWARLAL DAHYABHAI MEHTA Vs. STATE OF GUJARAT
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January 24, 2008 |
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NATWARLAL RATILAL KANABAR Vs. STATE OF GUJARAT
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February 13, 2008 |
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NAVENDUKUMAR HARSHADBHAI BRAHMBHATT Vs. STATE OF GUJARAT
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May 1, 2008 |
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NAVINBHAI NATHUBHAI NAYAKA PATEL Vs. STATE OF GUJARAT
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August 4, 2008 |
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NAVINCHANDRA ALIAS NAVLO KALIDAS LAKHANI Vs. STATE OF GUJARAT
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May 12, 2008 |
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NAVINCHANDRA JIVANLAL PATEL Vs. O L OF ARUN MILLS CO LTD
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October 23, 2008 |
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NAVINCHANDRA LALJIBHAI THAKKAR Vs. BHUJ AGRICULTURE PRODUCE MARKET COMMITTEE
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November 18, 2008 |
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NAVJIBAN EDUCATIONAL CHARITABLE TRUST Vs. STATE OF GUJARAT
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January 31, 2008 |
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NAVNEETBHAI M RAICHURA Vs. STATE OF GUJARAT
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July 2, 2008 |
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NAVPAD TEXTILE INDUSTRIES LTD. Vs. UNION OF INDIA
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July 30, 2008 |
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NAVTANPURI DHAM KHIJDA MANDIR TRUST Vs. ANILBHAI BHAGWANJI JOBANPUTRA
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April 21, 2008 |
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NAYAN SHAH Vs. STATE OF GUJARAT
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March 4, 2008 |
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NAYANBHAI HASMUKHBHAI PANCHAL Vs. STATE OF GUJARAT
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July 15, 2008 |
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NAYNABEN ASHOKKUMAR PANWALA Vs. STATE OF GUJARAT
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July 17, 2008 |
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NAZIRHUSSAIN Vs. COMMISSIONER OF POLICE
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April 8, 2008 |
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NEBROS PHARMACEUTICALS PVT LTD Vs. STATE OF GUJARAT
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August 7, 2008 |
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NEEL DILIP SHAH Vs. STATE OF GUJARAT
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February 29, 2008 |
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NEKMAHMMAD ALIAS TAPLO HUSSEINBHAI ABDULLA Vs. STATE OF GUJARAT
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May 7, 2008 |
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NEPALSINGH KHUMANSING RATHOD Vs. STATE OF GUJARAT
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July 8, 2008 |
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NEW GUJARAT SYNTHETICE LIMITED Vs. UNION OF INDIA
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April 21, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. VAJUBEN PARBAT
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May 2, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. SHANTABEN TAKUBHA JADEJA
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May 9, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. MANJUBEN LAKHUBHAI
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May 9, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. KASTURIDEVI SHRAVANLAL JAT
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May 9, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. NAMGAR BHOJGAR GUSAI
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May 9, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. LEELABEN NATHAJI LIMBAJI KOTAK
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May 9, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. SHIRIN MAHENDRAKUMAR PARIKH
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May 16, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. PABABHAI MAYABHAI HARUJAN
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March 18, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. BHARTIBEN WD/O ISHAWARBHAI LAXMANBHAI
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July 15, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. JAYSUKHLAL JASHWANTLAL MEHTA
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July 15, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. KRISHNABEN BHIKHABHAI MARVADI
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August 6, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. MEENABEN B DHANGAR
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July 24, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. DEVRAJ HARIBHAI GADHVI
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July 25, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. P SAGUNA WD/O P BALAKRISHNA
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January 16, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. JOSNABEN @ JASHUBEN VALLABHBHAI
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March 27, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. JEVA (JUMABEN) JIVABHARA KOLI
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March 18, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. JAYANTILAL MAVJI THAKOR
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April 3, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. AJITSINH JAGATSINH DARBAR
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December 10, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. PANKAJSINH NATWARLAL SHAH
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November 11, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. KARSAN RAMABHAI RABARI
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October 16, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. TEJABHAI SAVABHAI DANGAR
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September 16, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. RAMESHBHAI GOPALJI LAKHANI
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September 17, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. VEJIBEN HIRA KOLI
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September 30, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. HUSHEN MAMAD VAGADIYA
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December 30, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. SOMABHAI KALABHAI GOHIL
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July 2, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. LAKHIBAI JESA KOLI
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March 18, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. SOMABHAI NARANBHAI TADVI
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April 2, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. MUMTAZBEN HASAM LANGHA
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March 5, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. MULJI MESAN MAKWANA
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January 11, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. BHACHIBAI OSMAN JAT
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February 26, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. KANKUBEN MANDAN RATHOD
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March 18, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. HARESHBHAI AMARABHAI SOLANKI
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March 18, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. JEVABEN VAGABHAI KOLI
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March 18, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. SAMJI GOVIND MATA & ANOTHER
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April 24, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. KAMLESHBHAI HARISHBHAI RAGHUVANSHI
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February 27, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. DOLIBEN RAMESHBHAI R KHANT
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February 26, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. MANUJLABEN RAJESHBHAI
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February 28, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. BABULAL GULABBHAI
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February 14, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. SHARMILABEN HUKMICHAND MEWADA
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February 19, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. BHANUSHANKER NARBHERAM JOSHI
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January 30, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. JAYSHREEBEN CHANDRAKANT CHAUDHARY
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January 29, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. ARVINDBHAI MOTIBHAI PAGI
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February 11, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. MANISHABEN MAHENDRA ALIAS SHANKER JOSHI
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February 11, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. NAGDANBHAI GANESHBHAI AHIR
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February 8, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. VALJI SHIVJI VARSANI
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February 7, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. VEERABHAI LALJIBHAI PRJAPATI
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January 22, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. PRAFULLABEN KISHOREBHAI SONI
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January 21, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. SULEMAN MOHAMED GHACHI
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January 22, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. AWALSINH ADESINH SOLANKI
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January 17, 2008 |
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NEW INDIA ASSURANCE CO LTD. Vs. RAIBEN POPATLAL VAGHRI AND ORS.
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March 14, 2008 |
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NEW INDIA ASSURANCE CO. LTD Vs. GOPAL RAMA YADAV
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August 29, 2008 |
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NEW INDIA ASSURANCE CO. LTD. Vs. VASAIBAI WIDOW OF RAMJIBHAI GOPALBHAI AYAR AND ORS.
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May 8, 2008 |
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NEW INDIA ASSURANCE COM LTD Vs. ANIL PRODUCTS LIMITED
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October 16, 2008 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. BHARATIBEN RAMESHBHAI PATEL
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September 5, 2008 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. MARIYABAI FAKIRMAMAD SIDI
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August 1, 2008 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. HANSABA DILIPSINH BARAD
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March 14, 2008 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. JORUBHA PANCHAJI JETHWA
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December 8, 2008 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. RAJSHEKHAR BASPA AWTI
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November 18, 2008 |
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NEW INDIA COAL CORP Vs. MILLENNIUM FORGING PVT LTD
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November 10, 2008 |
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NEW INDIA COAL CORPORATION Vs. MILLENNIUM FORGING PVT LTD
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September 10, 2008 |
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NEW SHIVSHAKTI VIJAY SAW MILL Vs. STATE OF GUJARAT
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November 12, 2008 |
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NEW SURAT ELE CONTRACTOR ASSO Vs. SRAT ELECTRICITY CO LTD
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December 19, 2008 |
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NIKHIL K KOTAK Vs. MAHESH KUMAR
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July 2, 2008 |
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NILAMBEN MULJIBHAI J SOLANKI Vs. ARVINDKUMAR NANJIBHAI PARMAR
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December 4, 2008 |
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NILANCHAL ALIAS RAJU SUDARSHANPANDI Vs. STATE OF GUJARAT
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May 7, 2008 |
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NILESH BHOLESHWAR @ BHOLO KAHAR Vs. COMMISSIONER OF POLICE OF CITY OF VADODARA
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June 17, 2008 |
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NILESH PRAVINBHAI JAISWAL Vs. STATE OF GUJARAT
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May 16, 2008 |
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NILESHKUMAR SHANTILAL PATEL Vs. CITY SURVEY SUPERINTENDENT
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September 16, 2008 |
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NIMESH RAJENDRA SHARMA Vs. JAYENDRA LAXMISHANKER PATHAK
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April 3, 2008 |
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NIMESHKUMAR NATVARBHAI PATEL Vs. STATE OF GUJARAT
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July 28, 2008 |
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NIMISH K VASA Vs. ANIL JAIN
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February 29, 2008 |
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NIRAV LALITBHAI SHAH Vs. GOVERNMENT OF GUJARAT
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November 28, 2008 |
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NIRMAL ALIAS TINUBHAI HASMUKHLAL KAMBOYA Vs. COMMISSIONER OF POLICE OF CITYOF AHMEDABAD
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September 2, 2008 |
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NIRNAJANABEN VINODCHANDRA DAVE Vs. P PANEERVEL
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June 23, 2008 |
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NIRUBEN @ NIRMALABEN DURGAPRASAD KAHAR Vs. COMMISSIONER OF POLICE OF CITY OF VADODARA
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June 17, 2008 |
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NISAR AHMAD GULAM KADAR SHAIKH Vs. DIVISIONAL CONTROLLER-CUM-COMPETENT OFFICER
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July 7, 2008 |
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NISHITH R BHATT Vs. STATE OF GUJARAT
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April 22, 2008 |
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NITABEN NARESHBHAI PATEL Vs. STATE OF GUJARAT
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February 21, 2008 |
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NITABEN Y THAKRAR Vs. DEPUTY COLLECTOR
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February 28, 2008 |
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NITIN ANANTRAI KAMDAR Vs. STATE OF GUJARAT
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September 30, 2008 |
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NITIN DALPATBHAI CHAUHAN Vs. STATE OF GUJARAT
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November 20, 2008 |
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NITINBHAI RATILAL NAYE Vs. COMMISSIONER OF POLICE
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August 13, 2008 |
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NITINDAN RAMDAN GADHAVI Vs. DISTRICT MAGISTRATE OF SURENDRANAGAR
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May 16, 2008 |
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NITINSINH PARBATSINH RAOL Vs. STATE OF GUJARAT
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December 11, 2008 |
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NIVEDITA M. MAKWANA Vs. P.M. SHUKLA
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July 7, 2008 |
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NIYAMATALI ALIAS MUNNA S/OF AHMADBHAI RAJ Vs. STATE OF GUJARAT
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February 25, 2008 |
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NIYATI KETAN SHAH Vs. CORE HEALTHCARE LIMITED
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November 24, 2008 |
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NIZAMMIYA AKBARMIYA SAYEED Vs. STATE OF GUJARAT
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June 24, 2008 |
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NOORBIBI MIYA MOHMAD IBRAHIM Vs. MOHMADSALIM MIYA MOHMAD
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November 26, 2008 |
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NOORMOHMAD ABDUL RAZAK SHEIKH @ FARID Vs. STATE OF GUJARAT
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February 5, 2008 |
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NOSHIR B DORDEE Vs. JOINT CHARITY COMMISSIONER
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July 21, 2008 |
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NULUX ENGINEERS Vs. UNION OF INDIA
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June 20, 2008 |
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NURIBEN DOSANBHAI Vs. STATE OF GUJARAT
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November 18, 2008 |
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NUTAN KELVANI MANDAL Vs. STATE OF GUJARAT
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April 2, 2008 |
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NUTAN NAGRIK SAHKARI BANK LTD Vs. PIRAMAL FINANCIAL SERVICES LTD
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March 12, 2008 |
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O L OF CRYSTAL WATCHES LTD Vs. JAYKUKAR N SHAH
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February 5, 2008 |
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O L OF JUPITER INDUSTRES LTD Vs. MANSUKHBHAI RAGHVJI JOSHI
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February 29, 2008 |
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O L OF PIRAMAL FINANCIAL SERVICES LTD Vs. SHRI ASHISH PATEL
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November 10, 2008 |
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O L OF SUBHSAGAR COTTON MILLS PVT LTD Vs. GUJARAT STATE FINANCIAL CORPN
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January 30, 2008 |
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O.L. OF COMMERCIAL AHMEDABAD MILLS LTD. Vs. MANAGER, STATE BANK OF INDIA
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March 28, 2008 |
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O.L. OF ILAXI MODI EXPORT PVT. LTD. Vs. ILAXI D. MODI
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April 17, 2008 |
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O.L. OF TRIMLINE HEALTH Vs. GSFC
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December 30, 2008 |
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OFFICIAL LIQUIDATION OF PUSHPA SYNTHETICS PVT LTD Vs. DIAMOND JUBILEE CO OP BANK LTD
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December 12, 2008 |
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OFFICIAL LIQUIDATOR OF PIRAMAL FINANCIAL SERVICES LTD. Vs. ASHISH PATEL
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November 10, 2008 |
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OFFICIAL LIQUIDATOR OF VARIOUS COMPANIES Vs. STATE
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May 8, 2008 |
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OIL & NATURAL GAS CORPORATION LTD Vs. SPECIAL LAND ACQUISITION OFFICER
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December 23, 2008 |
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OIL AND NATURAL GAS CORPORATION LTD Vs. GUJARAT MAZDOOR SABHA
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September 17, 2008 |
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OIL NATURAL GAS CORPORATION LTD Vs. SANKARJI HEMAJI
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March 13, 2008 |
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OL OF GUJARAT MINISTEEL LTD. Vs. CENTRAL BANK OF INDIA
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March 5, 2008 |
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OL OF JALAN ISPAT CASTING LTD Vs. GSFC
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August 25, 2008 |
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OMKAR CHARITABLE TRUST Vs. STATE OF GUJARAT
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May 6, 2008 |
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OMKAR EXPORTS Vs. UNION OF INDIA
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July 23, 2008 |
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OMPRAKASH @ OM RAMPRASAD JAYSWAL Vs. COMMISSIONER OF POLICE, AHMEDABAD
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February 13, 2008 |
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OMPRAKASH ALIAS PANDIT KHANDERU PRASAD GAUD Vs. STATE OF GUJARAT
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November 12, 2008 |
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ONG MAZDOOR SANGH Vs. REGIONAL LABOUR COMMISSIOER
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December 2, 2008 |
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ORIENTAL INSURACE CO LTD Vs. CHANDRIKABEN MAHENDRABHAI PATEL
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August 7, 2008 |
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ORIENTAL INSURACE CO LTD Vs. DIPABEN VINAYKUMAR CHOKSHI (HEIR OF DECD VINAYKUMAR K )
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August 7, 2008 |
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ORIENTAL INSURANCE CO LIMITED Vs. DEVJIBHAI ARJANBHAI
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February 27, 2008 |
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ORIENTAL INSURANCE CO LIMITED Vs. BIMLABEN
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June 26, 2008 |
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ORIENTAL INSURANCE CO LIMITED Vs. MANALABEN RAGHAVBHAI MIYANI
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January 16, 2008 |
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ORIENTAL INSURANCE CO LIMITED Vs. MEERABEN K SINDHI
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November 10, 2008 |
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ORIENTAL INSURANCE CO LIMITED Vs. JIGNABEN WD/O MANOJKUMAR K MEHTA
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February 5, 2008 |
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ORIENTAL INSURANCE CO LTD Vs. ASHIYA BEGUM WD O BASHA S RASUL
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September 30, 2008 |
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ORIENTAL INSURANCE CO LTD Vs. MAHESHBHAI GORDHANBHAI BHAVSAR
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March 18, 2008 |
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ORIENTAL INSURANCE CO LTD Vs. AMITABEN WIDOW OF BAKULBHAI SOMABHAI PATEL
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March 27, 2008 |
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ORIENTAL INSURANCE CO LTD Vs. ALPABEN JIGISHBHAI N DALAL
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April 16, 2008 |
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ORIENTAL INSURANCE CO LTD Vs. BARKATH ALI RAMZANALI VIRANI
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January 22, 2008 |
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ORIENTAL INSURANCE CO LTD Vs. CHHANABHAI MANGABHAI
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January 22, 2008 |
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ORIENTAL INSURANCE CO LTD Vs. PARBAT GOVIND VARU
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January 22, 2008 |
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ORIENTAL INSURANCE CO.LTD Vs. BHAKULABEN MAHESHBHAI SHANTILAL BHATT
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September 12, 2008 |
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ORIENTAL INSURANCE COMPANY LTD Vs. BABUBHAI SHANKERBHAI PRAJAPATI
|
September 16, 2008 |
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OVERSEAS PVT LTD Vs. COMMISSIONER OF C EX CUS
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March 12, 2008 |
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P P BHATT Vs. BANK OF INDIA
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January 1, 2008 |
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P P SHARMA Vs. B S KADIA
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August 27, 2008 |
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P S PATEL Vs. STATE BANK OF SAURASHTRA
|
February 8, 2008 |
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P TC INDIA LTD Vs. GUJARAT URJA VIKAS NIGAM LTD
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April 1, 2008 |
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P.V. THAKAR Vs. COMMISSIONER OF INCOME TAX
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June 25, 2008 |
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PADMABEN JASWANTBHAI KANJIBHAIKHARWA Vs. STATE OF GUJARAT
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May 9, 2008 |
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PADMABEN W/O VIJAY KANAYALAL MUDALIYAR Vs. COMMISSIONER OF POLICE
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June 20, 2008 |
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PADMINIBEN HEMANTBHAI MAKATI Vs. STATE OF GUJARAT
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March 7, 2008 |
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PAGI SOMAJI DHIRAJI Vs. STATE OF GUJARAT
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September 23, 2008 |
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PALIBEN WD/O BABARBHAI MAVJIBHAI PATEL Vs. DISTRICT COLLECTOR - NAVSARI
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April 15, 2008 |
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PALIYAD GRAM PANCHAYAT Vs. LILABEN SOMABHAI PARMAR
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October 8, 2008 |
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PALUBEN VASHRAMBHAI BECHARBHAI Vs. STATE OF GUJARAT
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November 25, 2008 |
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PAMAN ALIAS PAVAN NANDLAL SEJWANI SINDHI Vs. COMMISSIONER OF POLICE
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January 17, 2008 |
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PANASONIC BATTERY INDIA CO LTD Vs. UNION OF INDIA
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April 8, 2008 |
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PANCHARAM ZALARAM BISNOI Vs. COMMISSIONER OF POLICE
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June 19, 2008 |
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PANCHMAHAL STEEL LIMITED Vs. STATE OF GUJARAT
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November 24, 2008 |
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PANCHMAHAL STEEL LTD Vs. BANK OF BARODA
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April 25, 2008 |
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PANDITBHAI KALUBHAI DHUMA Vs. STATE OF GUJARAT
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February 18, 2008 |
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PANDU ALIAS BAHAN ALIAS BADRU S/O AJRUN NAIK THRO WIFE Vs. STATE OF GUJARAT
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June 30, 2008 |
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PANDYA JASWANTRAY KALYANBHAI Vs. STATE OF GUJRAT
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February 7, 2008 |
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PANIBEN BHARSINH SODHA Vs. GIRDHARIDAN VAKTAVARDAN GADHVI
|
February 8, 2008 |
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PANKAJ ALUMINIUM INDUSTRIES PRIVATE LIMITED Vs. PANKAJ EXTRUSIONS LTD.
|
July 22, 2008 |
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PANKAJ CHANDUBHAI PARMAR Vs. STATE OF GUJARAT
|
April 2, 2008 |
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PANKAJBHAI BHARABHAI MEDA Vs. STATE OF GUJARAT
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January 30, 2008 |
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PANKAJBHAI BHURABHAI MEDA Vs. STATE OF GUJARAT
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February 6, 2008 |
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PANKAJBHAI CHAMPAKLAL DHOLABHAI Vs. BADRINARAYAN RAJGOPALAN
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February 5, 2008 |
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PANKAJBHAI N VAIDYA Vs. DEMOSHA CHEMICAL LTD
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October 22, 2008 |
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PANKAJBHAI PRAMODRAI BHATT Vs. STATE OF GUJARAT
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February 18, 2008 |
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PANKAJGIRI JHAVERGIRI METHNATHI Vs. CHIEF OFFICER KESHOD NAGARPALIKA
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June 19, 2008 |
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PANKAJKUMAR BABUBHAI DESAI Vs. AGRICULTURAL PROUCE MARKET COMMITTEE
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July 31, 2008 |
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PANKAJKUMAR BALUBHAI GOHIL Vs. STATE OF GUJARAT
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February 26, 2008 |
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PANKAJSINH PRATAPSINH BARAIYA Vs. DRIVER OF RIXA NO GJ-7T 739
|
December 22, 2008 |
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PANTALOON RETAIL INDIA LTD Vs. STATE OF GUJARAT
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February 8, 2008 |
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PAPPARAM ALIAS PAPPU DEVJIRAM ALIAS DEVJIBHAI MISTRI Vs. STATE OF GUJARAT
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February 21, 2008 |
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PAPPU @ DHOCHAKI MOJILAL LACHHIYA CHHARA (RATHOD) Vs. POLICE COMMISSIONER
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October 13, 2008 |
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PAPPURAM ANUTARAM BISNOI Vs. STATE OF GUJARAT
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October 14, 2008 |
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PARAMSWAROOPDASJI GURU HANUMANDASJI Vs. PRADEEPBHAI BANWARILAL KANORIYA
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August 1, 2008 |
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PARAS EDUCATION TRUST Vs. STATE OF GUJARAT
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February 8, 2008 |
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PARAS PHARMACEUTICALS LTD Vs. UNION OF INDIA
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June 20, 2008 |
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PARAS PHARMACEUTICELS LTD Vs. RANBAXY LABORATORIES LTD
|
February 21, 2008 |
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PARAS WEBCOAT PVT LTD Vs. UNION OF INDIA
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June 20, 2008 |
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PARBATBHAI MANSHIBHAI VANARIYAMUNICIPAL COUNCILOR Vs. P V TRIVEDI OR HIS SUCCESSOR IN OFFICE
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March 28, 2008 |
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PARBATSANG KHUMANSANG Vs. STATE OF GUJARAT
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July 3, 2008 |
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PARENTS ASSOCIATION FOR THE MEDICAL DENTAL STUDENTS Vs. R J SHAH FEE COMMITEE
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March 19, 2008 |
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PARESH ALIAS BHOLU NARSINHBHAI SHARMA Vs. STATE OF GUJARAT
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May 7, 2008 |
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PARESH ALIAS PAPPU RANGLAL CHAUHAN Vs. STATE OF GUJARAT
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March 28, 2008 |
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PARESH GULABBHAI MEGHNATHI Vs. AVERY INDIA LIMITED
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August 12, 2008 |
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PARESHBHAI G PATEL Vs. STATE OF GUJARAT
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November 27, 2008 |
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PARESHJI VALAJI THAKORE Vs. STATE OF GUJARAT
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September 16, 2008 |
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PARIKH HARIVALLABHDAS MULCHAND Vs. VIJAYA BANK
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June 19, 2008 |
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PARIMAL HASMUKHBHAI TRIVEDI Vs. STATE OF GUJARAT
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June 19, 2008 |
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PARITEJ MOLECULES PRIVATE LIMITED Vs. STATE
|
July 9, 2008 |
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PARLE SALES SERVICES PRIVATE LIMITED Vs. STATE
|
December 19, 2008 |
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PARMAR ARVINDKUMAR V Vs. VICE CHANCELLOR
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April 2, 2008 |
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PARMAR CHAMAR JAGDISHBHAI BHIKUBHAI Vs. STATE OF GUJARAT
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May 8, 2008 |
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PARMAR HIRABHAI REVABHAI Vs. KALAJI JARIJI KHANT
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February 21, 2008 |
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PAROYA GROUP GAM PANCHAYAT Vs. STATE OF GUJARAT
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March 18, 2008 |
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PAROYA GROUP GRAM PANCHAYAT Vs. STATE OF GUJRAT
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March 7, 2008 |
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PARSHOTAMBHAI AMTHABHAI NAI Vs. STATE OF GUJARAT
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October 6, 2008 |
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PARSHOTTAMBHAI KARSHANBHAI SURANI Vs. CHANDRIKABEN KARSHANBHAI SURANI
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February 14, 2008 |
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PARSHOTTAMBHAI RAMJIBHAI PARMAR Vs. REKHABEN PARBATBHAI WD/O DECD JAYSUKHBHAI PARSHOTTAMBHAI
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July 22, 2008 |
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PARSOTAM ALIAS BHIM KHIMJIBHAI MAVANI PATEL Vs. STATE OF GUJARAT
|
May 16, 2008 |
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PARTH KEYUR PARIKH Vs. NHL MUNICIPAL MEDICAL COLLEGE
|
September 22, 2008 |
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PARTH KEYUR PARIKH Vs. SMT. NHL MUNICIPAL MEDICAL COLLEGE
|
November 3, 2008 |
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PARVATIBEN ALIAS PARULBEN ALIAS PARU Vs. COMMISSIONER OF POLICE
|
March 3, 2008 |
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PASCHIM GUJARAT VIJ COMPANY LIMITED Vs. AUM BUSINESS HOUSE PVT LTD
|
July 16, 2008 |
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PASUBEN BALUBHAI PARMAR Vs. STATE OF GUJARAT
|
July 23, 2008 |
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PATE BIPINKUMAR BHAILALBHAI Vs. UNION OF INDIA
|
November 10, 2008 |
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PATEL ABDULKAYYUM ISMAILBHAI Vs. GUJARAT STATE WAKF BOARD
|
September 2, 2008 |
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PATEL ALKESHKUMAR MANILAL Vs. DISTRICT COLLECTOR MEHSANA
|
February 13, 2008 |
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PATEL AMARSHI PARSHOTTAMBHAI Vs. PATEL AVCHAL TAPUBHAI
|
May 13, 2008 |
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PATEL ANANDIBEN JETHABHAI Vs. TALUKA DEVELOPMENT OFFICER
|
December 1, 2008 |
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PATEL ARUNABEN BALDEVBHAI Vs. STATE OF GUJARAT
|
March 17, 2008 |
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PATEL ASHWINKUMAR KACHARABHAI Vs. STATE OF GUJARAT
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April 30, 2008 |
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PATEL ASHWINKUMAR PARSHOTTAM DAS Vs. SARPANCH BALISAN GRAM PANCHAYAT
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March 5, 2008 |
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PATEL BABUBHAI VITTHALDAS Vs. STATE OF GUJARAT
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July 3, 2008 |
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PATEL BHARATKUMAR KACHARABHAI Vs. STATE OF GUJARAT
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April 30, 2008 |
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PATEL BHOLABHAI HARGOVANDAS Vs. SPECIAL LAND ACQ OFFICER
|
January 24, 2008 |
|
PATEL CHEMICALS WORKS Vs. ASSESSING OFFICER
|
September 8, 2008 |
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PATEL DAHIBEN RAMJI JAGMAL Vs. STATE OF GUJARAT
|
October 21, 2008 |
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PATEL DEVIBEN MANILAL Vs. STATE OF GUJARAT
|
July 25, 2008 |
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PATEL ENGINEERING COMPANY Vs. HASMUKHBHAI DHIRAJBHAI MEGHANI
|
August 5, 2008 |
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PATEL FILTERS LTD Vs. UNION OF INDIA
|
April 28, 2008 |
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PATEL GOVINDBHAI HARIBHAI Vs. STATE OF GUJARAT
|
November 26, 2008 |
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PATEL GOVINDBHAI MANILAL Vs. REGIONAL PASSPORT OFFICER
|
July 28, 2008 |
|
PATEL HARDIKKUMAR JAGDISHBHAI Vs. STATE OF GUJARAT THROUGH SECRETARY
|
November 11, 2008 |
|
PATEL HASMUKHBHAI PUNAMBHAI Vs. UNION OF INDIA
|
July 25, 2008 |
|
PATEL ISMAIL AHMED ISA Vs. STATE OF GUJARAT
|
September 2, 2008 |
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PATEL JALPABEN KAUSHIKKUMAR Vs. STATE OF GUJARAT
|
January 25, 2008 |
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PATEL JASHODABEN PUNNJABHAI Vs. STATE OF GUJARAT
|
May 5, 2008 |
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PATEL JAYANTILAL CHHAGAN Vs. STATE OF GUJARAT
|
August 28, 2008 |
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PATEL JAYANTILAL MAFATLAL Vs. STATE OF GUJARAT
|
April 30, 2008 |
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PATEL JINALBEN JAYANTIBHAI Vs. STATE OF GUJARAT
|
July 18, 2008 |
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PATEL JYOTSNABEN BHIKHABHAI Vs. TECH EXAMINATION BOARD
|
March 4, 2008 |
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PATEL KACHARABHAI SOMABHAI Vs. STATE OF GUJARAT
|
April 30, 2008 |
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PATEL KANUBHAI AMBALAL Vs. PATEL MANUGBEN MANILAL
|
August 25, 2008 |
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PATEL KAUSHIK KUMAR JETHABHAI Vs. SABARKANTHA DISTRICT PANCHAYAT
|
May 8, 2008 |
|
PATEL KHODABHAI RAMDAS Vs. STATE OF GUJARAT
|
November 11, 2008 |
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PATEL MAGANBHAI NARSINHBHAI Vs. STATE OF GUJARAT
|
December 23, 2008 |
|
PATEL MAHENDRA B Vs. DISTRICT EDUCATION OFFICER
|
August 14, 2008 |
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PATEL MINAXIBEN PATEL RAMESHBHAI HARJIVANDAS Vs. KHUMANSINH BHIMBHAI CHAUHAN
|
March 17, 2008 |
|
PATEL NEHA DILIPBHAI Vs. VEER NARMAD SOUTH GUJARAT UNIVERSITY
|
February 8, 2008 |
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PATEL PARSOTTAMBHAI PRABHUDAS Vs. NALINKUMAR JAGDISHCHANDRA
|
March 12, 2008 |
|
PATEL POPATLAL SANKALCHAND Vs. STATE OF GUJARAT
|
May 5, 2008 |
|
PATEL PRABHUBHAI RAMJIBHAI Vs. JOINT DIRECTOR
|
October 10, 2008 |
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PATEL PRAKASHBHAI BHAGWANDAS Vs. CENTRAL GUJARAT ELECTIRICTY COMPANY LTD
|
August 26, 2008 |
|
PATEL PRAVINCHNADRA VADILAL Vs. PATEL BHAGWANDAS PRAHLADJI AND CO
|
October 7, 2008 |
|
PATEL PRAVINCHNADRA VADILAL Vs. PATEL AMBARAM JIVRAMBHAI
|
October 7, 2008 |
|
PATEL PRAVINKUMAR BAHECHARDAS Vs. TALATI CUM MANTRI
|
March 26, 2008 |
|
PATEL RAMESHBHAI RAMABHAI Vs. STATE OF GUJARAT
|
January 15, 2008 |
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PATEL SOMABHAI BHURABHAI Vs. DIST PRIMARY EDUCATION OFFICER
|
February 19, 2008 |
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PATEL SOMABHAI DEVIDAS Vs. DAHYAJI SOMAJI THAKOR
|
October 21, 2008 |
|
PATEL SOMABHAI KALABHAI Vs. RABGE FOREST OFFICER
|
July 10, 2008 |
|
PATEL SUNILKUMAR MANUBHAI Vs. STATE OF GUJARAT
|
February 15, 2008 |
|
PATEL TULSIBEN AMBALAL Vs. STATE OF GUJARAT
|
August 12, 2008 |
|
PATEL VINOD BHAI MANIBHAI PATEL Vs. STATE OF GUJRAT
|
April 4, 2008 |
|
PATEL VINODABEN POPATLAL Vs. DIRECTOR OF PRIMARY EDUCATION
|
August 14, 2008 |
|
PATEL VITTHALBHAI VENIDAS Vs. STATE OF GUJARAT
|
July 3, 2008 |
|
PATELS AIRTEMP INDIA LTD Vs. STATE OF GUJARAT
|
July 3, 2008 |
|
PATHAN AKILKHAN RASULKHAN Vs. INSPECTOR GENERAL
|
June 16, 2008 |
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PATHAN KAYAMKHAN PIRMAHAMMAD Vs. STATE OF GUJARAT
|
October 7, 2008 |
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PATHAN SHIKANDARKHAN SATTARKHAN Vs. STATE OF GUJARAT
|
October 14, 2008 |
|
PATWA BROTHERS Vs. STATE OF GUJARAT
|
November 27, 2008 |
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PAVANKUMAR @ PAVAN JINDURAM THAKUR Vs. STATE OF GUJARAT
|
August 25, 2008 |
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PEER BADE HAZARAT SAHIB DARGH Vs. STATE OF GUJARAT
|
June 20, 2008 |
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PERFECT WOVEN SACKS PRIVATE LIMITED Vs. GUJARAT ELECTRICITY BOARD
|
February 29, 2008 |
|
PETLAD SEVA SAHAKARI MANDLI LIMITED Vs. DIRECTOR AGRICULTURE MARKETING AND RURAL FINANCE
|
March 12, 2008 |
|
PINKEYBEN WD/O RAMESHBHAI NATWARBHAI CHUNARA Vs. STATE OF GUJARAT
|
January 23, 2008 |
|
PIRABHAI RANCHHODBHAI MAJIRANA Vs. STATE OF GUJARAT
|
December 15, 2008 |
|
PIYUSH PRAVINCHANDRA SUTHAR Vs. STATE OF GUJARAT
|
December 5, 2008 |
|
PIYUSHBHAI CHAMANLAL GAMEE Vs. STATE OF GUJARAT
|
July 23, 2008 |
|
PLASTIC INDUSTRIES Vs. MEHSANA DISTRICT CENTRAL COOP BANK LTD
|
January 29, 2008 |
|
POOJA VIJAY RAICHANDANI Vs. STATE BANK OF INDIA
|
November 25, 2008 |
|
POPATBHAI ONDHABHAI JETHWA Vs. STATE OF GUJARAT
|
July 1, 2008 |
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POPATJI BABJI THAKOR Vs. MANUBHAI CHIMANLAL SHAH
|
December 24, 2008 |
|
POPATJI BHARTHAJI VIHOL Vs. COMMISSIONER OF POLICE
|
January 30, 2008 |
|
POWER BUILD ELECON GEARS LTD Vs. STATE
|
December 12, 2008 |
|
POWER BUILD LTD Vs. DA SOLANKI
|
May 9, 2008 |
|
PRABHABEN AMRUTLAL SOMAIYA Vs. STATE OF GUJARAT
|
July 28, 2008 |
|
PRABHABEN BAVABHAI KANPARA Vs. VITHALBHAI PREMJIBHAI SARVAIYA
|
May 8, 2008 |
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PRABHABEN HARSHDRAY DESAI Vs. STATE OF GOVERMENT
|
July 1, 2008 |
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PRABHABEN KALUJI GOPALJI THAKOR Vs. STATE OF GUJARAT
|
January 30, 2008 |
|
PRABHATBHAI AATABHAI DABHI Vs. STATE OF GUJARAT
|
July 30, 2008 |
|
PRABHATSINH KUVARSINH THAKOR Vs. STATE OF GUJARAT
|
July 24, 2008 |
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PRABHUBHAI JAGABHAI BHIL Vs. STATE OF GUJARAT
|
August 13, 2008 |
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PRABHUBHAI MANJIBHAI MATRANIYA Vs. STATE OF GUJARAT
|
May 12, 2008 |
|
PRABHUDAS KISHORDAS TABACCO Vs. ASSTT C I T
|
March 10, 2008 |
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PRABHUDAS MOHANLAL BHIMANI Vs. INFINITIVE PHARM. INDUSTRIES
|
March 3, 2008 |
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PRABODHCHANDRA SHIVPRASAD MEHTA Vs. HON BLE THE CHIEF JUSTICE
|
February 19, 2008 |
|
PRADEEP KESHUBHAI DUDHREJIA Vs. STATE OF GUJARAT
|
January 11, 2008 |
|
PRADEEP PARASNATH VARMA Vs. STATE OF GUJARAT
|
December 29, 2008 |
|
PRADEEP VARSHNEI Vs. SATYA PRAKASH RECOVERY OFFICER DEBTS
|
October 17, 2008 |
|
PRAFUL K DESAI Vs. ASSISTANT CHARITY COMMISSIONER
|
July 8, 2008 |
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PRAFUL KANUBHAI PARMAR Vs. STATE OF GUJARAT
|
January 30, 2008 |
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PRAGATI COOPERATIVE BANK LTD Vs. GAUTAM DEVENDRA BHAGAT
|
May 7, 2008 |
|
PRAHLADBHAI PATEL Vs. GUJARAT STATE INFORMATION COMMISSION
|
July 9, 2008 |
|
PRAHLADBHAI TRIKAMBHAI PATEL Vs. SPECIAL LAND ACQUISITION OFFICER
|
December 30, 2008 |
|
PRAJAPATI RAJESHKUMAR AMRUTLAL Vs. STATE OF GUJARAT
|
December 12, 2008 |
|
PRAJAPATI SHANKERBHAI SHIVABHAI Vs. STATE OF GUJARAT
|
December 22, 2008 |
|
PRAKASH @ PAKO JAYCHANDRABHAI @ RAVJIBHAI CHAUHAN Vs. STATE OF GUJARAT
|
October 6, 2008 |
|
PRAKASH @ POKAL RATNARAM VISHNOI Vs. STATE OF GUJARAT
|
August 25, 2008 |
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PRAKASH ALIAS PATU KANUBHAI KARENDHA Vs. COMMISSIONER OF POLICE OF CITY OF RAJKOT
|
April 3, 2008 |
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PRAKASH CHIMANLAL RAVANI Vs. STATE OF GUJARAT
|
June 30, 2008 |
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PRAKASH JAIKISHAN SAJANANI Vs. AHMEDABAD MUNICIPAL CORPN
|
January 22, 2008 |
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PRAKASH TRIKAMRAO ALIAS GANPAT DIGAY Vs. STATE OF GUJARAT
|
November 11, 2008 |
|
PRAKASHBHAI ALIAS BHAGAT GOVINDBHAI VAGHARI Vs. STATE OF GUJARAT
|
December 24, 2008 |
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PRAKASHCHAND ARJUNDAS ROHERA Vs. STATE OF GUJARAT
|
January 16, 2008 |
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PRAKASHCHANDRA BALDEVPRASAD TIWARI Vs. STATE OF GUJARAT
|
May 2, 2008 |
|
PRAKASHKUMAR KIRANBHAI PATEL Vs. REGIONAL PASSPORT OFFICER
|
July 15, 2008 |
|
PRAMOD KUMAR Vs. INFORMATION AND LIBRARY NETWORK CENTRE
|
May 14, 2008 |
|
PRANAV ALAIS BUNTY KAMLESHBHAI SHARMA Vs. STATE OF GUJARAT
|
April 11, 2008 |
|
PRANAV V ADANI Vs. STATE OF GUJARAT
|
March 17, 2008 |
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PRANJIVANBHAI BHUDARBHAI SARPANCH Vs. STATE OF GUJARAT
|
October 20, 2008 |
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PRANLAL KANJIBHAI THAKRAL Vs. STATE OF GUJARAT
|
December 2, 2008 |
|
PRASHANT ALIAS CHHOTU S O GHANSHY Vs. STATE OF GUJARAT
|
October 13, 2008 |
|
PRATAP VAJESING PARMAR Vs. COMMISSIONER OF POLICE
|
February 22, 2008 |
|
PRATAPRAI RATILAL VYAS Vs. STATE OF GUJARAT
|
October 22, 2008 |
|
PRAVIN ALIAS BAKO NAGINDAS SHAH Vs. STATE OF GUJARAT
|
April 4, 2008 |
|
PRAVIN ALIAS PABO NARSHI KOLI Vs. STATE OF GUJARAT
|
November 21, 2008 |
|
PRAVIN ALIAS RAJU SUNDARBHAI JADAV Vs. POLICE COMMISSIONER
|
August 6, 2008 |
|
PRAVINBHAI DHULIYABHAI NAYAK Vs. STATE OF GUJARAT
|
August 7, 2008 |
|
PRAVINBHAI GOVINDBHAI SATHWARA Vs. STATE OF GUJARAT
|
November 28, 2008 |
|
PRAVINCHANDRA BALASHANKER BHATTJI Vs. STATE OF GUJARAT
|
March 25, 2008 |
|
PRAVINJI SHAKRAJI THAKORE Vs. STATE OF GUJARAT
|
May 15, 2008 |
|
PRAVINKUMAR BALWANTPURI GOSWAMI Vs. STATE OF GUJARAT
|
August 14, 2008 |
|
PRAVINKUMAR DASRATHBHAI SANKALCHAND KADIA Vs. STATE OF GUJARAT
|
June 18, 2008 |
|
PRAVINKUMAR M BHATT AND ANR. Vs. MINOR DAKSHABEN R JASANI THRO GUARDIAN RAMJIBHAI R JASANI AND ANR.
|
May 8, 2008 |
|
PRAVINKUMAR MAGANLAL PATEL Vs. SURAT PEOPLE'S CO-OP BANK LTD
|
October 10, 2008 |
|
PRAVINSING SHIVSING SANDHA Vs. STATE OF GUJARAT
|
October 14, 2008 |
|
PRECISION FASTENERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 11, 2008 |
|
PREHLADBHAI NARANBHAI PATEL Vs. N K C NAIR
|
July 2, 2008 |
|
PREKSHA DHYAN ACADEMY TRUST Vs. NIMISHBHAI BHARAT PANCHAL
|
September 2, 2008 |
|
PREMJIBHAI PREMLO BHAGWANBHAI WAGHELA Vs. COMMISSIONER OF POLICE
|
June 23, 2008 |
|
PREMSINH FULSINH SISODIYA Vs. STATE OF GUJARAT
|
December 23, 2008 |
|
PRIME EXPORTERS Vs. UNION OF INDIA
|
June 27, 2008 |
|
PRINCE SATYANARAYAN KHATIK Vs. STATE OF GUJARAT
|
July 18, 2008 |
|
PRINCIPAL S V DOSHI GIRLS HIGH SCHOOL Vs. LILABEN SOMABHAI GADASA
|
January 9, 2008 |
|
PRITAMLAL MULUKCHAND SHAH Vs. JG ARORA DESIGNATED AUTHORITY UNDER
|
July 23, 2008 |
|
PRITESH NARSINHBHAI SHARMA Vs. STATE OF GUJARAT
|
February 14, 2008 |
|
PRITIBEN @ (TINA) LAXMICHAND PREMLAL KADEL & W/O HITESH Vs. HITESHKUMAR RAMESHCHANDRA SONI
|
July 18, 2008 |
|
PRITIBEN ANILBHAI MALSINGBHAI BHIL Vs. DISTRICT MAGISTRATE
|
June 19, 2008 |
|
PRIYANKA CARBON AND CHEMICAL INDUSTRIES PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 24, 2008 |
|
PROCURITE EXPORTS PVT LTD Vs. I D B I BANK LTD
|
January 25, 2008 |
|
PROJECT MANAGER Vs. DECD BECHARBHAI VANMALIDAS
|
September 22, 2008 |
|
PROJECT OFFICESARDAR SAROVAR NARMADA NIGAM LTD Vs. BHAILALBHAI RANCHHODBHAI PATEL
|
January 28, 2008 |
|
PRUTHVISINH ALIAS PATHUJI RAJUJI CHAVDA Vs. COMMISSIONER OF POLICE
|
August 20, 2008 |
|
PUNAMBHAI CHANDUBHAI KAHAR THRO FATHER-CHANDUBHAI BABUBH Vs. COMMISSIONER OF POLICE OF CITY OF BARODA
|
October 7, 2008 |
|
PUNIT SHYAMSUNDER ARORA Vs. STATE OF GUJARAT
|
April 3, 2008 |
|
PUNJABHAI KARABHAI Vs. STATE OF GUJARAT
|
August 1, 2008 |
|
PUNJABI BISHAN DIPCHAND Vs. GUJ STATE ROAD TRANSPORT CORPON
|
July 7, 2008 |
|
PURANI TEJASHKUMAR BHOGILAL Vs. UNION OF INDIA
|
July 29, 2008 |
|
PURE BEVERAGES LTD Vs. UNION OF INDIA
|
April 23, 2008 |
|
PURSHOTTAM P PATEL Vs. DY COMMISSIONER OF INCOME TAX
|
June 30, 2008 |
|
PURSHOTTAMDAS JERAMDAS AND COMPANY Vs. FOOD CORPORATION OF INDIA
|
January 18, 2008 |
|
PURUSHOTTAM K VANKAR Vs. STATE OF GUJARAT
|
February 26, 2008 |
|
PUSHPABEN NATVERLAL Vs. NILA BORAV ENGINEERING
|
July 11, 2008 |
|
QUE PHARMA Vs. UNION OF INDIAN
|
March 12, 2008 |
|
R B PATEL Vs. STATE OF GUJARAT
|
August 29, 2008 |
|
R I WD/O RAJUBHAI CHINTAMANI Vs. COMMISSIONER OF POLICE, AHMEDABAD
|
January 30, 2008 |
|
R K DESHMUKH Vs. DISTRICT DEVPT OFFICER
|
February 19, 2008 |
|
R M ENGINEERING WORKS Vs. VIRAMBHAI BHAGWANBHAI
|
May 8, 2008 |
|
R M RAO Vs. COMMANDANT
|
March 31, 2008 |
|
R M SOLANKI Vs. STATE OF GUJARAT
|
April 30, 2008 |
|
R P PARMAR Vs. STATE OF GUJARAT
|
February 29, 2008 |
|
R V VORA Vs. STATE OF GUJARAT
|
January 25, 2008 |
|
RABARI BHALU SARMAN KODIYATAR Vs. STATE OF GUJARAT
|
December 3, 2008 |
|
RABARI MERA ALIAS TATIYO NATHA GURGUTIYA Vs. DISTRICT MAGISTRATE
|
April 17, 2008 |
|
RABARI SAJAN JINA Vs. STATE OF GUJARAT
|
December 1, 2008 |
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RADHABEN ASHOKBHAI MADHABHAI CHHARA Vs. COMMISSIONER OF POLICE
|
April 29, 2008 |
|
RADHABEN PATIRAM Vs. COMMISSIONER OF POLICE
|
May 12, 2008 |
|
RADHESHYAM KHIRU GOSWAMI Vs. STATE OF GUJARAT
|
July 28, 2008 |
|
RADHESHYAM SONSING THAKUR THRO SON NAVALSING RADHSHYAM Vs. COMMISSIONER OF POLICE SURAT CITY
|
March 17, 2008 |
|
RADHESHYAM T AGRAWAL Vs. M S THANVI DESIGNATED AUTHORITY
|
July 1, 2008 |
|
RADHIKABEN CHIRAGBEN MEHTA Vs. CHIRAGKUMAR RAMESHCHANDRA MEHTA
|
July 31, 2008 |
|
RAFIK AHMADBHAI PATHAN Vs. STATE OF GUJARAT
|
July 16, 2008 |
|
RAFIK FAKIRMOHAMMAD SHAIKH Vs. COMMISSIONER OF POLICE OF CITY OF VADODARA
|
June 16, 2008 |
|
RAFIKBHAI @ HAKUDI KASAMBHAI KHATAKI Vs. STATE OF GUJARAT
|
January 9, 2008 |
|
RAFIKBHAI ALIAS HAKUDI KASAMBHAI JAGMIYA Vs. STATE OF GUJARAT
|
May 6, 2008 |
|
RAGHUBHAI MANABHAI PARMAR Vs. STATE OF GUJARAT
|
October 20, 2008 |
|
RAGHUBHAI SAVABHAI PARMAR Vs. STATE OF GUJARAT
|
May 16, 2008 |
|
RAGHUBHAI SOMABHAI AJARA Vs. STATE OF GUJARAT
|
December 10, 2008 |
|
RAGHUVIRSINH RANJITSINH PARMAR Vs. CHIEF SECRETARY
|
January 24, 2008 |
|
RAHMANBHAI ALIAS BODU ISMAILBHAI AJMERI Vs. STATE OF GUJARAT
|
May 7, 2008 |
|
RAHUL AMBALAL PATEL Vs. STATE OF GUJARAT
|
April 23, 2008 |
|
RAIS AHMAD HABIB AHMAD Vs. STATE OF GUJARAT
|
October 23, 2008 |
|
RAIYESH AHMED ALIAS BHURIO ALIAS MANJRA MOHMAD HUSSAIN SHAIKH Vs. STATE OF GUJARAT
|
November 11, 2008 |
|
RAJ AGENCY Vs. STATE OF GUJARAT
|
February 15, 2008 |
|
RAJ ASSOCIATION AND NON TRADING CORPORATION Vs. DEPUTY COLLECTOR
|
July 18, 2008 |
|
RAJABHAI LEELABHAI MARU Vs. STATE OF GUJARAT
|
March 18, 2008 |
|
RAJARAM JAGBASI PASWAN Vs. STATE OF GUJARAT
|
July 24, 2008 |
|
RAJENDRA HOUSING CORPORATION A PARTNERSHIP FIRM Vs. KANKARIA MANINAGAR NAGRIK SAHAKARI BANK LIMITED
|
September 11, 2008 |
|
RAJENDRA MADHUBHAI PATEL Vs. STATE OF GUJARAT
|
December 2, 2008 |
|
RAJENDRA S REDDY Vs. ADDITIONAL REGISTRAR
|
April 23, 2008 |
|
RAJENDRABHAI ALIAS RAJUBHAI KHATUBHAI PARMAR Vs. STATE OF GUJARAT
|
October 23, 2008 |
|
RAJENDRABHAI D MAKWANA Vs. STATE OF GUJARAT
|
October 10, 2008 |
|
RAJENDRABHAI THAKORBHAI PATEL Vs. STATE OF GUJARAT
|
November 21, 2008 |
|
RAJENDRAKUMAR KANTILAL SOMANY Vs. PRAFULCHANDRA GIRDHARLAL KOTAK
|
August 27, 2008 |
|
RAJENDRASINH KHENGARSINH WALA Vs. STATE OF GUJARAT
|
December 23, 2008 |
|
RAJESH Vs. STATE OF GUJARAT
|
April 8, 2008 |
|
RAJESH @ RAJU POLICE S/O DAYALBHAI RAMJIBHAI TANDEL Vs. STATE OF GUJARAT
|
March 4, 2008 |
|
RAJESH ALIAS RAJU DARJI Vs. STATE OF GUJARAT
|
February 12, 2008 |
|
RAJESH ALIAS RAJU RAMCHANDRA PUNJABI Vs. STATE OF GUJARAT
|
June 30, 2008 |
|
RAJESH ALIAS RAMESHBHAI MANUBHAI MAKWANA Vs. STATE OF GUJARAT
|
November 26, 2008 |
|
RAJESH ALIAS TINIYO UDAJI THAKORE Vs. COMMISSIONER OF POLICE
|
May 6, 2008 |
|
RAJESH BACHUBHAI CHAUHAN THRO KANTABEN BACHUBHAI CHAUHAN Vs. COMMISSIONER OF POLICE
|
July 14, 2008 |
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RAJESH KANJIBHAI OZA Vs. STATE OF GUJARAT
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December 5, 2008 |
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RAJESH NAGINBHAI KOTHARI Vs. STATE OF GUJARAT
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March 17, 2008 |
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RAJESHBHAI KARSANBHAI VASAVA Vs. STATE OF GUJARAT
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December 19, 2008 |
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RAJESHBHAI MANCHHUBHAI GAMIT Vs. STATE OF GUJARAT
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January 30, 2008 |
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RAJESHBHAI MULJIBHAI PARMAR Vs. STATE OF GUJARAT
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April 28, 2008 |
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RAJESHBHAI PURANSINH CHAUHAN Vs. COMMISSIONER OF POLICE
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April 9, 2008 |
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RAJESHBHAI SUKHLAL VASAVA Vs. STATE OF GUJARAT
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February 6, 2008 |
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RAJESHKUMAR HASHMUKHBHAI THAKKAR Vs. STATE OF GUJRAT
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May 16, 2008 |
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RAJIYA D/O MOHAMMAD SHARIF MUNDAVAWALA Vs. STATE OF GUJARAT
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February 20, 2008 |
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RAJKOT MUNICIPAL CORPORATION Vs. NIRBHAY KRISHNAKANTBHAI SHAH
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September 2, 2008 |
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RAJKOT PEOPLES COOPERATIVE BANK LTD Vs. BHARATBHAI HAZARE
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April 28, 2008 |
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RAJKUMAR HARIRAM GAMETI Vs. STATE OF GUJARAT
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September 30, 2008 |
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RAJKUMAR HARIRAM GAMETI Vs. STATE OF GUJARAT
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September 19, 2008 |
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RAJKUMAR MADHABHAI VEGDA Vs. STATE OF GUJARAT
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August 27, 2008 |
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RAJNAGAR COOP HOUSING SOCIETYLTD Vs. DUDIBEN PREMJIBHAI DODIYA
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April 1, 2008 |
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RAJNIBHAI SAVJIBHAI PARMAR Vs. COMMISSIONER OF POLICE
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May 7, 2008 |
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RAJNIKANT N RAMI Vs. DEVLOP COMMISSIONER
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February 18, 2008 |
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RAJNISH KUMAR RAI Vs. GUJARAT UNIVERSITY
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October 16, 2008 |
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RAJOO ENGINEERS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
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July 2, 2008 |
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RAJPUR GADH JUTH SEVA SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
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April 8, 2008 |
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RAJPUT MAHESHBHAI RAMPRASAD Vs. STATE OF GUJARAT
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January 16, 2008 |
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RAJPUT SOLANKI JAYSINHBHAI ALIAS CHAKABHAI VIRSINHBHAI Vs. STATE OF GUJARAT
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October 10, 2008 |
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RAJU ALIAS RAJESH ALIAS RAJARAM VALDASBHAI HARIYANI Vs. STATE OF GUJARAT
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November 26, 2008 |
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RAJU ALIAS RAJU SHIVSENA Vs. STATE OF GUJARAT
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January 9, 2008 |
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RAJU JIJIYA DANTANI Vs. STATE OF GUJARAT
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May 6, 2008 |
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RAJU MADHU CHOPDA Vs. STATE OF GUJARAT
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November 10, 2008 |
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RAJU MADHUKAR SINDE Vs. STATE OF GUJARAT
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May 8, 2008 |
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RAJU MAFABHAI RABARI Vs. STATE OF GUJARAT
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February 1, 2008 |
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RAJUBHAI @ DORARO S/O DHURAJI THAKOR Vs. STATE OF GUJARAT
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June 24, 2008 |
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RAJUBHAI BUDHASINGH ALIAS BHORUBHAI MAHAVAR Vs. STATE OF GUJARAT
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December 15, 2008 |
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RAJUBHAI CHHAGANBHAI KAHAR Vs. COMMISSIONER OF POLICE, BARODA
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March 4, 2008 |
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RAJUBHAI GAUTAMBHAI NINAMA Vs. STATE OF GUJARAT
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February 28, 2008 |
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RAJUBHAI KALIDAS KAHAR Vs. STATE OF GUJARAT
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April 10, 2008 |
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RAJUBHAI KANABHAI VAJA Vs. BHARTIBEN LALJIBHAI ATARA
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November 26, 2008 |
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RAJUBHAI NAMDEV MARATHI Vs. COMMISSIONER OF POLICE
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April 11, 2008 |
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RAJUBHAI POPATBHAI DANTANI Vs. STATE OF GUJARAT
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May 16, 2008 |
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RAJUBHAI RANCHHODBHAI SONI Vs. COMMISSIONER OF POLICE
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April 11, 2008 |
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RAJUBHAI SHANKERBHAI WAGHELA Vs. STATE OF GUJARAT
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October 22, 2008 |
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RAJUBHAI VITTHALBHAI VASAVA Vs. STATE OF GUJARAT
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March 17, 2008 |
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RAJULA NAGARPALIKA Vs. PANKAJKUMAR PRATAPARI CHUHAN
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August 6, 2008 |
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RAJULA NAGARPALIKA Vs. ARVINDBHAI RAVJIBHAI
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January 16, 2008 |
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RAJURAI BHILARAI JAISWAL Vs. STATE OF GUJARAT
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December 22, 2008 |
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RAJYA SHALA SANCHALAK MAHMAN DAL Vs. STATE OF GUJARAT
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December 5, 2008 |
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RAKESH MAGANBHAI MAKWANA Vs. STATE OF GUJARAT
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June 27, 2008 |
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RAKESH SURESHCHANDRA KAPADIA Vs. STATE OF GUJARAT
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March 11, 2008 |
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RAKESHBHAI JOSEFBHAI CHAUHAN Vs. STATE OF GUJARAT
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January 16, 2008 |
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RAKESHBHAI MAGANBHAI NINAMA Vs. STATE OF GUJARAT
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March 13, 2008 |
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RAKESHBHAI MANSINGBHAI GAMIT Vs. STATE OF GUJARAT
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December 2, 2008 |
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RAKESHBHAI MANSINGBHAI KALARA Vs. COMMISSIONER OF POLICE
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June 17, 2008 |
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RAKESHKUMAR JASHBHAI PATEL Vs. STATE OF GUJARAT
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April 16, 2008 |
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RAM TEJMAL TEKVANI Vs. STATE OF GUJARAT
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December 4, 2008 |
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RAM VINODCHANDRA ZAVERI Vs. STATE OF GUJARAT
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July 28, 2008 |
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RAMABEN ALIAS RAHMETBEN Vs. STATE OF GUJARAT
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August 4, 2008 |
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RAMANBHAI FAKIRBHAI Vs. STATE OF GUJARAT
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December 2, 2008 |
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RAMANBHAI JAIRAMBHAI AHIR Vs. STATE OF GUJARAT
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January 10, 2008 |
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RAMANBHAI KACHERABHAI PATEL Vs. JAMALA SEVA SAHKARI MANDLI LTD
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April 17, 2008 |
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RAMANBHAI NATHABHAI DANTANI Vs. STATE OF GUJARAT
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May 14, 2008 |
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RAMANLAL JESINGBHAI BHOJAK Vs. AHMEDABAD KHATRI GNATI TRUST
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March 25, 2008 |
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RAMBAHADUR RIKHIRAM KSHATRIYA Vs. STATE OF GUJARAT
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August 26, 2008 |
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RAMBHAI JIVABHAI PARMAR DECEASED THRO HEIRS KADEVIBEN Vs. PUNJABHAI RUDABHAI SAGAR DECEASED THRO HEIRS SAGAR
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October 22, 2008 |
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RAMCHANDRA JAVANMALJI KALAL Vs. STATE OF GUJARAT
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April 8, 2008 |
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RAMCHNADRA BHOLABHAI RAMI & OTHERS Vs. STATE OF GUJARAT
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April 8, 2008 |
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RAMDARAS SHANKER GUPTA Vs. STATE OF GUJARAT
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November 26, 2008 |
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RAMDEV DEVELOPERS Vs. JT CHRITY COMMISSIONER
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May 7, 2008 |
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RAMESH @ LUCKY SHANKAJI VANZARA Vs. STATE OF GUJARAT
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March 17, 2008 |
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RAMESH ALIAS BHOLU SHAKARABHAI MAKAWANA Vs. STATE OF GUJARAT
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April 16, 2008 |
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RAMESH ALIAS LIMBUSHETTY VITTHAL NAYAK Vs. STATE OF GUJARAT
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September 2, 2008 |
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RAMESH ALIAS RAVJI GORDHANBHAI TALPADA Vs. DISTRICT MAGISTRATE
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April 9, 2008 |
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RAMESH BHOGILAL SONI Vs. SECRETARY NARMADA JAL SAMPATHI WATER
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July 21, 2008 |
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RAMESH C JADEJA Vs. AHMEDABAD MUNICIPAL CORPN
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February 19, 2008 |
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RAMESH CHANDRAKNAT PATNI Vs. COMMISSIONER OF POLICE
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May 7, 2008 |
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RAMESH GANDABHAI VAGHELA Vs. COMMISSIONER OF POLICE
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January 30, 2008 |
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RAMESH KANJIBHAI JETHVA THRO DEVIBEN RAMESHBHAI JETHA Vs. STATE OF GUJARAT
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August 20, 2008 |
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RAMESH VALABHAI MADHAVI Vs. STATE OF GUJARAT
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January 16, 2008 |
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RAMESHBHAI AMBALAL PATEL Vs. STATE OF GUJARAT
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September 1, 2008 |
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RAMESHBHAI AMBALAL PATEL Vs. STATE OF GUJARAT
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August 7, 2008 |
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RAMESHBHAI AMRUTBHAI PATEL THRO SON RAJUBHAI RAMESHBHAI Vs. COMMISSIONER OF POLICE OF CITYOF AHMEDABAD
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July 10, 2008 |
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RAMESHBHAI BABUBHAI VAGHARI Vs. STATE OF GUJARAT
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February 15, 2008 |
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RAMESHBHAI BUDHALAL VACHHETA (DHOBI) Vs. STATE OF GUJARAT
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July 17, 2008 |
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RAMESHBHAI C PATEL Vs. M D CHAUHAN
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February 11, 2008 |
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RAMESHBHAI CHATURBHAI DABHI Vs. STATE OF GUJARAT
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October 13, 2008 |
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RAMESHBHAI DAHYABHAI Vs. STATE OF GUJARAT
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September 25, 2008 |
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RAMESHBHAI HATHEESINH PARAR Vs. STATE OF GUJARAT
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July 15, 2008 |
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RAMESHBHAI JITRAMBHAI MAVI Vs. COMMISSIONER OF POLICE
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June 17, 2008 |
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RAMESHBHAI KALUJI BORANA Vs. STATE OF GUJARAT
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October 7, 2008 |
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RAMESHBHAI KIKALABHAI BARIYA Vs. STATE OF GUJARAT
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September 24, 2008 |
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RAMESHBHAI LAVJIBHAI PATHAN Vs. STATION COMMANDER
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January 17, 2008 |
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RAMESHBHAI NARANBHAI PATEL ALIAS CHHIBUBHAI NAGINBHAI Vs. STATE OF GUJARAT
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November 24, 2008 |
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RAMESHBHAI NARSINHBHAI Vs. STATE OF GUJARAT
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August 27, 2008 |
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RAMESHBHAI SOMABHAI SOLANKI Vs. STATE OF GUJARAT
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November 13, 2008 |
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RAMESHBHAI TANK Vs. OFFICIAL LIQUIDATOR OF VIJAY MILLS LTD
|
March 18, 2008 |
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RAMESHBHAI VESTABHAI Vs. STATE OF GUJARAT
|
November 13, 2008 |
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RAMESHCHANDRA KANTILAL PATEL Vs. CITY SURVEY SUPERINTENDENT
|
September 16, 2008 |
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RAMESHGIRI DHUDAGIRI GOSWAMI Vs. STATE OF GUJARAT
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June 23, 2008 |
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RAMESHJI @ HEGO KHODAJI THAKOR Vs. STATE OF GUJARAT
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August 26, 2008 |
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RAMESHJI @ HEGO KHODAJI THAKOR Vs. STATE OF GUJARAT
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August 6, 2008 |
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RAMESHKUMAR BHIMJIBHAI DHAMEL Vs. MADHUBHAI BECHAR PARMAR
|
May 9, 2008 |
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RAMESHRE B VERMA Vs. DIRECTOR GENERAL OF POLICE
|
July 2, 2008 |
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RAMGOPAL POLYTEX LIMITED Vs. STONE ON NET INDIA PVT LTD
|
December 4, 2008 |
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RAMILABEN D/O PATEL DAHYABHAI SOMABHAI Vs. REGIONAL PASSPORT OFFICER
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July 28, 2008 |
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RAMILABEN KANUBHAI RAMANBHAI CHUNARA Vs. STATE OF GUJARAT
|
February 14, 2008 |
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RAMILABEN RUPSINGH THAKOR Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
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February 21, 2008 |
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RAMJAN MOHMAD SHAIKH Vs. STATE OF GUJARAT
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July 24, 2008 |
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RAMJIBHAI KANABHAI PATEL Vs. HEIRS & LEGAL REPRESENTATIVE OF DECEASED JIVRAJBHAI
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November 20, 2008 |
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RAMJIBHAI L PITHAVA Vs. STATE OF GUJARAT
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April 2, 2008 |
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RAMKISHAN BALARAM DIVAKAR Vs. RAMSING JITUBHA GOHIL
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March 18, 2008 |
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RAMKUMAR SUKHCHANDAN GUPTA Vs. OFFICIALLIQUIDATOR OF THE NAVJIVAN MILLS COMPANY LTD
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March 18, 2008 |
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RAMNARESH RAMKRISHN ALIAS NARSHU GUPTA Vs. DISTRICT MAGISTRATE
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April 29, 2008 |
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RAMNIKBHAI MAVJIBHAI Vs. STATE OF GUJARAT
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February 15, 2008 |
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RAMNIKBHAI RAMJIBHAI Vs. STATE OF GUJARAT
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April 11, 2008 |
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RAMNIKLAL MORARJIBHAI KAKKAD Vs. DEPUTY COLLECTOR
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February 13, 2008 |
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RAMNIKLAL PITAMBARBHAI DARJI Vs. ANIL NARANDAS NEGANDHI
|
March 14, 2008 |
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RAMPARVESH CHEDI MANDAL Vs. STATE OF GUJARAT
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April 9, 2008 |
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RAMPRAKASH R UPADHYAY Vs. MANAGER RANG PHARMACETICALS INDUS
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April 2, 2008 |
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RAMSING UDHIYABHAI NAYAK Vs. STATE OF GUJARAT
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January 10, 2008 |
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RAMSUHANI ALIAS RAMSUBHAG BACHUSUHANI MALLA Vs. STATE OF GUJARAT
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October 6, 2008 |
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RANABHAI RAJSHIBHAI Vs. STATE OF GUJARAT
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December 15, 2008 |
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RANAJI ABHERAJJI JADEJA Vs. STATE OF GUJARAT
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November 26, 2008 |
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RANCHHOD @ HAKKO JIVANDAS Vs. STATE OF GUJARAT
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July 23, 2008 |
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RANCHHODBHAI ATMARAM PATEL Vs. KP SAMUEL DY COMMISSIONER OF IT
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June 17, 2008 |
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RANCHHODBHAI MANILAL BAROT Vs. VITTHALNAGAR CO OP HOUSING SOCIETY LIMITED
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June 23, 2008 |
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RANJAN ARKIT JAINA Vs. STATE OF GUJARAT
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May 16, 2008 |
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RANJITBHAI HEMUBHAI GOHIL Vs. STATE OF GUJARAT
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October 21, 2008 |
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RANMALBHAI LAKHUBHAI MADAM Vs. STATE OF GUJARAT
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May 14, 2008 |
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RASEELABEN Vs. STATE OF GUJARAT
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June 27, 2008 |
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RASHID MAHAMMADBHAI BELIM Vs. PASCHIM GUJARAT VIJ COMPANY LTD
|
July 22, 2008 |
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RASHIDABANU Vs. STATE OF GUJARAT
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April 11, 2008 |
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RASHIDABANU MAHEMOODBHAI BABUBHAI CHHIPA Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
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October 6, 2008 |
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RASHMINBHAI HASMUKHBHAI RAVAL Vs. MADHYA GUJARAT VIJ COMPANY LTD
|
January 24, 2008 |
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RASIDABANU @ MADHU W/O MOHAMADHANIF @ HANIF LAUNDRY ABDUL Vs. STATE OF GUJARAT
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July 1, 2008 |
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RASIKBHAI JINABHAI BAMBHALIYA S/O JINABHAI BAMBHALIYA Vs. STATE OF GUJARAT
|
June 23, 2008 |
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RASIKLAL S MARADIA Vs. ICICI BANK LIMITED
|
December 1, 2008 |
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RASIKLAL S. MARDIA Vs. O.L. OF MARDIA CHEMICALS LIMITED
|
April 15, 2008 |
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RASIKLAL SOMABHAI BHANGI Vs. STATE OF GUJARAT
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November 12, 2008 |
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RASIKPARI NARANPARI BAVAJI Vs. DISTRICT MAGISTRATE
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May 16, 2008 |
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RASILABEN SHIVSANKAR JOSHI Vs. SATATE OF GUJARAT
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February 19, 2008 |
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RASULBHAI USMANBHAI MANSURI Vs. SIPHIYABANU WD/O GHULAM MAYIUDDIN MANSURI
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December 30, 2008 |
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RATANJI VIRAJI THAKOR Vs. AGRICULTURE PRODUCE MARKET COMMITTEE
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December 17, 2008 |
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RATANJIBHAI @ KEVABHAI K PATEL Vs. COMMISSIONER OF POLICE
|
January 16, 2008 |
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RATANSINH BHIKHABHAI RATHWA Vs. DISTRICT COLLECTOR
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November 17, 2008 |
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RATHOD ARJANBHAI DUDHABHAI Vs. STATE OF GUJARAT ORS
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July 31, 2008 |
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RATILAL AMBALAL MODI Vs. O L OF ARYODAYA GIN AND MFG CO L
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October 23, 2008 |
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RATILAL BHAGWANBHAI SOLANKI (ROHIT) Vs. DISTRICT COLLECTOR
|
June 19, 2008 |
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RATILAL MAGANBHAI VASAVA Vs. STATE OF GUJARAT
|
July 15, 2008 |
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RATIYA SEV SAHAKARI MANDLI LTD Vs. STATE OF GUJARAT
|
February 20, 2008 |
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RATNABAI NIRMALBHAI AHIR Vs. DEPUTY COLLECTOR
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July 28, 2008 |
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RAVAL NATHABHAI VAGHABHAI Vs. DESAI KARMANBHAI HARIBHAI
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February 28, 2008 |
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RAVI ALIAS VIKKY VIJAYBHAI NIKKAM Vs. STATE OF GUJARAT
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July 7, 2008 |
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RAVICHANDRA AJITCHANDRA DAS Vs. STATE OF GUJARAT
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October 20, 2008 |
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RAVIKANT ROHITBHAI CHUNARA Vs. STATE OF GUJARAT
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July 18, 2008 |
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RAVIKUMAR MALAYA GANGPUTRA Vs. STATE OF GUJARAT
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December 11, 2008 |
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RAVINDRA Vs. COMMISSIONER OF POLICE
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April 8, 2008 |
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RAVINDRA ALIAS KOKO DASHRATHBHAI KADIA Vs. STATE OF GUJARAT
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July 7, 2008 |
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RAVINDRANATH @ RAVI S/O BABU- BHAI MANGELA Vs. COMMISSIONER OF POLICE
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June 16, 2008 |
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RAVIYA BAGHAR VASAVA Vs. STATE OF GUJARAT
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September 16, 2008 |
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RAVJIBHAI BALABHAI AHIR Vs. DEPUTY COLLECTOR STAMP DUTY VALUATION DEPTT
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January 17, 2008 |
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RAVJIBHAI GIGABHAI Vs. VIRJIBHAI RAVJIBHAI
|
July 7, 2008 |
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RAVJIBHAI KHODABHAI DAVERA Vs. UNION OF INDIA
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February 28, 2008 |
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RAVJIBHAI PUNJABHAI PADIYAR Vs. HUSSEINBHAI GANIBHAI CHOPRA
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March 12, 2008 |
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RAVJIBHAI SOMABHAI HARIJAN Vs. INDIAN OIL CORPORATION LTD
|
July 4, 2008 |
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RAVSAHEB @ RAVIRAJ VIKRAM PATIL Vs. STATE OF GUJARAT
|
December 29, 2008 |
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RAYON MAZDOOR SANGH Vs. INDIAN RAYON AND INDUSTRIES LTD
|
May 8, 2008 |
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RAYSINH RAMSING MUNIYA Vs. STATE OF GUJARAT
|
December 12, 2008 |
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REETABEN RAJKUMAR VEGDA Vs. MAMLATDAR AND EXECUTIVE MAGISTRATE
|
September 16, 2008 |
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REGENT OVERSEAS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
March 12, 2008 |
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REGIONAL DIRECTOR Vs. YASHWANT PURSHOTTAM GOSWAMI
|
January 29, 2008 |
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REGIONAL DIRECTOR Vs. HARKANT G CHANIYARA
|
July 8, 2008 |
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REGIONAL DIRECTOR GUJ STATE ROAD TRANSPORT CORPORATION Vs. LILABEN RAMESHJI JAWAJI
|
July 9, 2008 |
|
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. JAYANTILAL L SHAH
|
March 26, 2008 |
|
REGIONAL PASSPORT OFFICER Vs. KOKILABEN
|
December 5, 2008 |
|
REKHABEN Vs. COMMISSIONER OF POLICE
|
January 31, 2008 |
|
REKHABEN JAYANTIBHAI PATEL Vs. RAVJIBHAI JIVABHAI PATEL
|
August 12, 2008 |
|
REKHABEN RAVINDRA KAPADIA Vs. MOTIRAM JULAL PATIL
|
January 28, 2008 |
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RELIANCE COMMUNICATIONS LIMITED Vs. JUNAGADH MUNICIPAL CORPORATION
|
September 9, 2008 |
|
RELIANCE INDUSTRIES LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
August 22, 2008 |
|
REVABEN BHARATBHAI CHHAGANBHAI VASAVA Vs. STATE OF GUJARAT
|
May 2, 2008 |
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REVABHAI SHAMALDAS PATEL Vs. PRATAPSINH VAJESINH RATHOD
|
March 28, 2008 |
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REVABHAI SHAMALDAS PATEL Vs. PRATAPSINH VAJESINH RATHOD
|
September 11, 2008 |
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RIYAJ @ T T YUNUSBHAI GHOGHANI Vs. STATE OF GUJARAT
|
February 13, 2008 |
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RIYAZALI IKBALALI SAIYAD Vs. STATE OF GUJARAT
|
September 1, 2008 |
|
RM RATHOD Vs. DIRECTOR
|
January 24, 2008 |
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ROBERT GOVINDBHAI CHRISTIAN Vs. STATE OF GUJARAT
|
February 20, 2008 |
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ROJ LAB LIMITED Vs. RABARI BABUBHAI SANKABHAI
|
December 3, 2008 |
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ROPA SUGAR AND ALLIED INDUSTRIESPVT LTD Vs. STATE OF GUJARAT
|
January 9, 2008 |
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ROSHANLAL S. JAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 23, 2008 |
|
ROSHANLAL SHRIRAM SHARMA Vs. STATE OF GUJARAT
|
February 11, 2008 |
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RUGNATH Vs. STATE OF GUJARAT
|
March 10, 2008 |
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RUKHIBEN MAFAJI THAKOR Vs. STATE OF GUJARAT
|
July 21, 2008 |
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RUKSHANABANU D/O AHMEDALIKHANJI MEHMOODKHANJI W/O ILIYASKHAN Vs. STATE OF GUJARAT
|
April 22, 2008 |
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RUPESH ALIAS GAGO RAMESHBHAI SOLANKI Vs. STATE OF GUJARAT
|
May 7, 2008 |
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RUQAIYABIBI Vs. AMINABIBI D/O HAJI YUSUF ISMAIL MUGHAL
|
July 7, 2008 |
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RUTABEN DIPAKBHAI PATEL Vs. RECOVERY OFFICER
|
July 31, 2008 |
|
RUTURAJ AGRITECH PVT LTD Vs. STATE
|
July 29, 2008 |
|
RUXAMANIBEN JAGDISHCHANDRA SHAH Vs. STATE OF GUJARAT
|
March 10, 2008 |
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S J SANGHVI Vs. COMMISSIONER OF INCOME TAX
|
July 3, 2008 |
|
S K PATEL Vs. PRAHALATBHAI MOTIRAM ANASANI
|
August 26, 2008 |
|
S N PANDOR Vs. DISTRICT JUDGE
|
October 7, 2008 |
|
S R KHARIDIA Vs. MAX NEW YORK LIFE INSURANCE
|
November 14, 2008 |
|
S S ENTERPRISE Vs. CHIEF OFFICER
|
January 24, 2008 |
|
S S PATEL Vs. DIRECTOR OF PENSION AND PROVIDENT FUND
|
June 16, 2008 |
|
S T CORPORATION Vs. CHETNABEN RAJESHKUMAR SHAH
|
September 24, 2008 |
|
S T CORPORATION Vs. NANJIBHAI KODARBHAI MODIA
|
January 18, 2008 |
|
SABARKANTHA JILLA SAMAJIK PRAGATI MANDAL Vs. DEPUTY SECRETARY TO THE STATE OF GUJARAT
|
October 13, 2008 |
|
SABBIRMIYA @ SAJIDMIYA A MALEK Vs. STATE OF GUJARAT
|
January 9, 2008 |
|
SABERABIBI Vs. SHAH JASWANTLAL KANTILAL
|
January 23, 2008 |
|
SABURBHAI CHATURBHAI ZALA Vs. DIVISIONAL CONTROLLER G S R T C
|
December 10, 2008 |
|
SADARUDIN ALIBHAI LALANI Vs. STATE OF GUJARAT
|
March 5, 2008 |
|
SADDIK ALIAS LALO GULAM Vs. STATE OF GUJARAT
|
October 24, 2008 |
|
SADIKHUSAIN MAHAMADMIYA SAIYED Vs. SUHAS MOHAN SHARMA
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January 15, 2008 |
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SAEED AHMED HABIBBHAI ANSARI THRO HUSENABANU Vs. COMMISSIONER OF POLICE
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July 17, 2008 |
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SAGAR ENGINEERING INDUSTRIES Vs. DEPUTY COLLECTOR
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January 23, 2008 |
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SAGARCHANDRA RANGILAL SHAH Vs. STATE OF GUJARAT
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April 21, 2008 |
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SAHAJANAND EDUCATION TRUST Vs. MCHANDRACHARY NORTH GUJARAT UNIVERSITY PATAN
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June 13, 2008 |
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SAHDEV KISHORBHAI GOHEL ON BEHALF OF KISHORBHAI HARIBHAI Vs. STATE OF GUJARAT
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August 6, 2008 |
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SAHDEVBHAI MALJIBHAI DESAI Vs. COMMISSIONER OF LABOUR
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November 21, 2008 |
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SAHDEVSINH LAYAKSINH TOMAR Vs. STATE OF GUJARAT
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February 21, 2008 |
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SAHELI SYNTHETSICS PVT LTD Vs. COMMISSIONER OF INCOME TAX
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February 18, 2008 |
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SAHIR ASHRAFBHAI SHAIKH Vs. STATE OF GUJARAT
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December 16, 2008 |
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SAHITYA MUDRANALAYA Vs. INCOME TAX SETTLEMENT COMMISSION
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March 3, 2008 |
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SAHKARI MAHILA UDYOG MANDLI LTD Vs. STATE OF GUJARAT
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April 10, 2008 |
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SAI BEVERAGE Vs. S A APARNA
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June 11, 2008 |
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SAILESH VALLABHBHAI TOGADIA Vs. STATE OF GUJARAT
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July 23, 2008 |
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SAIYAD YUSUF ALIAS SAIYAD SAFARI SAIYAD SULEMAN Vs. STATE OF GUJARAT
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January 18, 2008 |
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SAIYED MAHEMUDMIYA AHEMADMIYA Vs. GUJARAT STATE WAKF BOARD
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September 2, 2008 |
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SAIYED SALIM AHMED @ KALIYO ABDUL GAFAR Vs. STATE OF GUJARAT
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November 19, 2008 |
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SAJAN HUSEN Vs. STATE OF GUJARAT
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October 14, 2008 |
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SAJEDABANU JAFAR ABBAS MERCHANT Vs. STATE OF GUJARAT
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May 7, 2008 |
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SALAM HUSEIN ALIAS SALIM SULEMANBHAI Vs. STATE OF GUJARAT
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December 30, 2008 |
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SALIM ALIAS LAKHO JUSABBHAI SANDHI Vs. STATE OF GUJARAT
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May 7, 2008 |
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SALIM BABUKHAN PATHAN Vs. STATE OF GUJARAT
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February 11, 2008 |
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SALIM PYARALI LAKHANI Vs. STATE OF GUJARAT
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May 8, 2008 |
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SALIMBHAI ALBHABHAI MALEK Vs. STATE OF GUJARAT
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June 20, 2008 |
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SALIMBHAI MAHMADHUSAIN MALEK Vs. STATE OF GUJARAT
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August 8, 2008 |
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SAMARTHA BANKING MACHINES PVT LTD Vs. UNION OF INDIA
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December 26, 2008 |
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SAMASTA BRAHMKSHATRIYA CO-OPERATIVE HOUSING SOCIETY Vs. STATE OF GUJARAT
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May 16, 2008 |
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SAMBHAVNATH JAIN DERASAR Vs. BABUJI HIRAJI THAKOR
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July 17, 2008 |
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SAMIR TRADING CO Vs. NISHI SINGH
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November 24, 2008 |
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SAMIRBHAI HAJI MUSTUFA BAJARIA Vs. RIZWANA D O HAJI DAUDIBHAI PATUK
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February 29, 2008 |
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SAMIRKUMAR RASIKLAL SHAH Vs. CHIEF CONTROLLING REVENUE AUTHORITY
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May 13, 2008 |
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SAMSUDDIN GANIBHAI MATHAK Vs. MUNICIPAL CORPORATION
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July 10, 2008 |
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SANDEEP VIPINCHANDRA SHAH Vs. STATE OF GUJARAT
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February 12, 2008 |
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SANDEEPBHAI SUMANBHAI PATEL Vs. STATE OF GUJARAT
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April 28, 2008 |
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SANDHYA ORGANIC CHEMICALS PVT LTD Vs. UNITED PHOSPHOROUS LIMITED
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December 16, 2008 |
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SANDIP RAMESHBHAI RATHOD Vs. STATE OF GUJARAT
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December 10, 2008 |
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SANDIPBHAI BHANUBHAI MECKWAN Vs. STATE OF GUJARAT
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May 8, 2008 |
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SANDIPBHAI PRAVINBHAI JAYSWAL Vs. STATE OF GUJARAT
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July 7, 2008 |
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SANDIPKUMAR VASANTLAL PATEL Vs. STATE OF GUJARAT
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July 2, 2008 |
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SANGITABEN DALICHAND CHAVALA Vs. STATE OF GUJARAT
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July 21, 2008 |
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SANJAY @ MALIYO S/O GONTAI PRADHAN Vs. COMMISSIONER OF POLICE
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July 10, 2008 |
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SANJAY @ TENI NATVARSINGH PARMAR Vs. COMMISSIONER OF POLICE, AHMEDABAD
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February 13, 2008 |
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SANJAY ALIAS PAPPU VINUBHAI GOHEL Vs. STATE OF GUJARAT
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April 29, 2008 |
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SANJAY ALIAS SANJU BHIKHABHAI PARMAR Vs. COMMISSIONER OF POLICE
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January 30, 2008 |
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SANJAY ALIAS VAGRI PRAHLADBHAIPUNJABHAI RAVAT Vs. STATE OF GUJARAT
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April 4, 2008 |
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SANJAY BALUBHAI PATEL Vs. STATE OF GUJARAT
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June 30, 2008 |
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SANJAY C PATEL Vs. GUJAARAT URJA VIKAS NIGAM LTD
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December 29, 2008 |
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SANJAY HIRALAL SHAH Vs. H D F C BANK LTD
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April 4, 2008 |
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SANJAY OILCAKE INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
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March 4, 2008 |
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SANJAYBHAI ALIAS GHADIYALI MANGALBHAI YADAV Vs. COMMISSIONER OF POLICE
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April 16, 2008 |
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SANJAYKUMAR MAHASUKHLAL DATRANIA Vs. STATE OF GUJARAT
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November 19, 2008 |
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SANJAYSINH HAMIRSINH DESAI (DARBAR) Vs. STATE OF GUJARAT
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June 30, 2008 |
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SANJAYSINH MANGALSINH MAHIDA Vs. STATE OF GUJARAT
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April 17, 2008 |
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SANJEEVNI EDUCATION TRUST Vs. STATE OF GUJARAT
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March 26, 2008 |
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SANJIV TEJRAM BANSAL Vs. REGIONAL MANAGER
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December 11, 2008 |
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SANTOKBEN PARSOTTAMBHAI ARJANBHAI PARMAR Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
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May 8, 2008 |
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SANTOSH C SAINANI Vs. STATE OF GUJARAT
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July 30, 2008 |
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SANTOSH NARENDRASINH CHAUHAN Vs. STATE OF GUJART
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May 12, 2008 |
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SANTOSHBHAI SHIVPRASAD KAHAR Vs. STATE OF GUJARAT
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January 16, 2008 |
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SAPNA HARSHADBHAI PARMAR Vs. JAYDIP SHANKERBHAI RATHOD
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July 10, 2008 |
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SARABHAI M CHEMICALS LTD Vs. RAJNIKANT V SHAH
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April 22, 2008 |
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SARANGPUR COO BANK LTD Vs. PRASHANT MUNVANTRAI SHAH
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March 12, 2008 |
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SARASPUR NAGRIK SAHAKARI BANK Vs. ARVINDKUMAR MULCHANDDAS PATEL
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April 23, 2008 |
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SARDAR CO-OPERATIVE SUGAR INDUSTRIES LTD Vs. STATE OF GUAJRAT
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March 12, 2008 |
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SARDAR PATEL VINAY MANDIR Vs. GOVT OF GUJARAT
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November 12, 2008 |
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SARDAR SMURTI CO-OPERATIVE HOUSING SOCIETY Vs. STATE OF GUJARAT
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July 22, 2008 |
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SARDARBHAI CHANDUBHAI DAMOR Vs. STATE OF GUJARAT
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December 4, 2008 |
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SARDARBHAI NAVABHAI NAYAK Vs. STATE OF GUJARAT
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November 13, 2008 |
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SARDARSINH RATANSINH BARIA Vs. STATE OF GUJARAT
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November 19, 2008 |
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SARFARAJ @ TYSON GULAM JAFAR SHAIKH THRO JAINAB BIBI SARFA Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
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June 17, 2008 |
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SARFARAJ ALIAS PAPPU ALIAS PANCHI ISMAIL KURESHI Vs. STATE OF GUJARAT
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January 9, 2008 |
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SARLABEN ARVINDBHAI PATEL Vs. REGIONAL PASSPORT OFFICER
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July 28, 2008 |
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SAROJBEN NATVARLAL BHAVSAR Vs. ALANA ISHABHAI KAIDA
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February 27, 2008 |
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SAROJBEN SURESHBHAI THAKKAR Vs. COMMISSIONER OF POLICE
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February 4, 2008 |
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SAROJBEN W O SURESHBHAI CHUNILAL NAVSARIWALA Vs. STATE OF GUJARAT
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May 16, 2008 |
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SARPANCH PADDAR GRAM PANCHAYAT Vs. COLLECTOR KUTCHH
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March 31, 2008 |
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SARTHAK INDUSTRIES LTD Vs. O L OF SHREE VALLABH GLASS WORKS LTD
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October 6, 2008 |
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SARVAJANIK KELAVANI MANDAL Vs. HEMCHANDRACHARYA NORTH GUJARAT UNIVERSITY
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August 27, 2008 |
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SARVANGBHAI MANILAL THAKER Vs. STATE OF GUJARAT
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March 4, 2008 |
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SARVANSING OMKARSING SIKLIGAR Vs. STATE OF GUJARAT
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May 1, 2008 |
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SARVARIYA EXPORTS LTD. Vs. O.L. OF URMI OIL LIMITED
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August 11, 2008 |
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SARVODAY CHARITABLE TRUST Vs. GUJARAT UNIVERSITY
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February 7, 2008 |
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SASHIKALA VIHAYEK BINEKAR Vs. TORRENT POWER LIMITED
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September 8, 2008 |
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SATE OF GUJARAT Vs. MAHENDRASINH PRITHVISINH VAGHELA
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March 14, 2008 |
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SATELLITE TELEVISION ASIAN REGION LIMITED Vs. KUNVAR AJAY FOODS PVT. LTD
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December 10, 2008 |
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SATELLITE TELEVISION ASIAN REGION LTD. Vs. KUNVAR AJAY DESIGNER SAREE P. LTD.
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November 14, 2008 |
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SATISH AGRO INDUSTRIES Vs. GUJARAT STATE SEEDS CORPORATION LTD
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February 5, 2008 |
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SATISH NALINCHANDRA JAISWAL Vs. COMMISSIONER OF POLICE
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March 17, 2008 |
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SATISH PARSHOTTAMDAS PATEL Vs. STATE OF GUJARAT
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April 1, 2008 |
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SATISHKUMAR KISHORILAL SHARMA Vs. COMMISSIONER OF POLICE
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August 13, 2008 |
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SATTAR ALIAS GHELA UMAR DAFER Vs. STATE OF GUJARAT
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October 13, 2008 |
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SATUJI SHIVAJI VAGHELA Vs. COMMISSIONER OF POLICE
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August 8, 2008 |
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SATYANARAYAN BISHANDAYAL Vs. STATE OF GUJARAT
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December 26, 2008 |
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SATYENDRAKUMAR A PATEL Vs. ABDULLATIF AHMEDHUSAIN SHEIKH
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July 30, 2008 |
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SAURABH C CHOKSI Vs. STATE OF GUJARAT
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September 2, 2008 |
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SAURASHTRA CEMENT CONSUMER CO OP SOCIETY Vs. ADDITIONAL REGISTRAR
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May 7, 2008 |
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SAURASHTRA CHEMICALS LTD Vs. UNION OF INDIA
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April 30, 2008 |
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SAURASHTRA EDUCATION FOUNDATION Vs. STATE OF GUJARAT
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May 12, 2008 |
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SAURASHTRA FERTILIZERS Vs. STATE OF GUJARAT
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January 15, 2008 |
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SAURASHTRA REKADI CABIN ASSOCIATION Vs. DHRAJI MUNICIPALITY
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October 22, 2008 |
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SAVITABEN ALIAS BEBLI MAHESHKUMAR JAIN Vs. STATE OF GUJARAT
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March 3, 2008 |
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SAVITABEN JAMNADAS PATEL Vs. RAMLAL RANARAM BISNOI
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February 4, 2008 |
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SAVITABEN KURJIBHAI PATEL Vs. JINABHAI GOKALBHAI RAIYANI
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October 16, 2008 |
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SAVITABEN WD/O RAJUBHAI MANGABHAI DATANIYA Vs. COMMISSIONER OF POLICE
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June 18, 2008 |
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SECRETARY/MANAGER RAJKOT KELAVANI MANDAL Vs. NAYANBHAI NANDLALBHAI JOSHI MARUTIKRUPA
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August 29, 2008 |
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SEHJAD ALIAS SEJLO HUSAINBHAI MUMBHANI Vs. STATE OF GUJARAT
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May 7, 2008 |
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SEJUBEN WD/O RAICHAND BALUBHAIODE Vs. COLLECTOR AND DIST MAGISTRATE
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January 25, 2008 |
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SEPIY KASAM ISAQ Vs. STATE OF GUJARAT
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July 31, 2008 |
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SERCON PRIVATE LIMITED Vs. ASSTT. COMMISSIONER OF INCOME TAX
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July 21, 2008 |
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SEVANTILAL JASKARANBHAI AJBANI Vs. SHREE RUPVIJYJI MAHARAJ DELLANO UPASHRAYA TRUST
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December 23, 2008 |
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SHABBIR HUSSEIN YAKUBBHAI PATEL Vs. STATE OF GUJARAT
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May 2, 2008 |
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SHABBIR SULEMAN GANGAT Vs. GULAM MOHMEDHUSSAIN GANGAT
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February 12, 2008 |
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SHABBIRMIYA AAMADMIYA POPATPOTRA Vs. STATE OF GUJARAT
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August 20, 2008 |
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SHAH AND PATEL COSTRUCTION CO Vs. BOARD MUNICIPAL CORP
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December 12, 2008 |
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SHAH BABULAL PUNAMCHAND Vs. STATE OF GUJARAT
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June 23, 2008 |
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SHAH BAKULESHBHAI HASMUKULAL Vs. KAUSHIKKUMAR KANTILAL MODI
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February 29, 2008 |
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SHAH HARISHCHANDRA PRATAPCHAND Vs. SHANTINAGAR SHWETAMBAR MURTIPUJAK JAIN SANGH
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May 16, 2008 |
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SHAH MILK PROCESSOR PVT. LTD. Vs. COMMISSIONER OF C. EX. (ADJN.)
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January 24, 2008 |
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SHAHID MEHBUB SHAIKH Vs. STATE OF GUJARAT
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May 12, 2008 |
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SHAHNAVAJ ALIAS SHANU MOH'DBHAI GANDHI Vs. STATE OF GUJARAT
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September 9, 2008 |
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SHAIKH ABDULSATTAR MOHAMADBHAI Vs. AHMEDABAD MUNICIPAL CORPN
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February 21, 2008 |
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SHAIKH SADIKMIYA HASAMMIYA Vs. STATE OF GUJARAT
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October 24, 2008 |
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SHAIL ABHAY VASAVADA Vs. CHAIRMAN
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July 18, 2008 |
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SHAILESH RAJUJI CHAVDA Vs. COMMISSIONER OF POLICE
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May 12, 2008 |
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SHAILESH VISHWANATH RAVAL Vs. STATE OF GUJARAT
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October 8, 2008 |
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SHAILESHBHAI GOVINDBHAI PATEL Vs. STATE OF GUJARAT
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June 1, 2008 |
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SHAILESHBHAI THAKORBHAI THAKKAR Vs. STATE OF GUJARAT
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January 17, 2008 |
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SHAILESHKUMAR CHANDRAKANT BHATT Vs. STATE OF GUJARAT
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November 26, 2008 |
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SHAILESHKUMAR CHIMANLAL PATEL Vs. STATE OF GUJARAT
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July 3, 2008 |
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SHAILESHKUMAR NANJIBHAI SOLANKI Vs. STATE OF GUJARAT
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October 15, 2008 |
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SHAKARIBEN W/O ROOPSING THAKORE Vs. STATE OF GUJARAT
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July 8, 2008 |
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SHAKEEL HASANBHAI SHEIKH Vs. STATE OF GUJARAT
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April 10, 2008 |
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SHAKIL HASAN SHAIKH Vs. STATE OF GUJARAT
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June 23, 2008 |
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SHAKILABIBI Vs. IQBALKHAN NOORILAHI PATHAN
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August 26, 2008 |
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SHAKILABIBI, WIFE OF SHAIKH ALLARAKKHA SHAIKH KASAM Vs. STATE OF GUJARAT
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September 25, 2008 |
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SHAKTI INTERNATIONAL Vs. GOPAL RAMKRISHNA TIWARI
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July 17, 2008 |
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SHAKUNTALABEN ALIAS SAKU RAJNIKANT PATIL Vs. COMMISSIONER OF POLICE- VADODARA CITY
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July 8, 2008 |
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SHAKUNTALABEN ALIAS SAKU RAJNIKANT PATIL Vs. COMMISSIONER OF POLICE OF CITY OF VADODARA
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July 8, 2008 |
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SHAMALBHAI VANASIBHAI TADVI Vs. SUMANBHAI VITTHALBHAI TADVI
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July 4, 2008 |
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SHAMJI A PATEL Vs. STATE OF GUJARAT
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November 17, 2008 |
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SHAMJIBHAI BACHUBHAI MARAVIYA Vs. DEPUTY COLLECTOR
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July 31, 2008 |
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SHAMJIBHAI RAMJIBHAI KEVADIA Vs. COMPETENT AUTHORITY & DEPUTY COLLECTOR
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April 1, 2008 |
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SHAMJIBHAI SUNIYABHAI VASAVA Vs. STATE OF GUJARAT
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May 2, 2008 |
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SHAMUBHAI SHANKARBHAI NAYKA Vs. STATE OF GUJARAT
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May 16, 2008 |
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SHANABHAI BUDHABHAI PARMAR Vs. BHAILALBHAI JIVABHAI PATEL
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July 10, 2008 |
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SHANABHAI DULABHAI NAYAK Vs. STATE OF GUJARAT
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November 25, 2008 |
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SHANABHAI LAVJIBHAI PATEL Vs. HARIBHAI MAFTLAL PANDYA
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August 27, 2008 |
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SHANABHAI SHIVABHAI RATHOD Vs. SHANKERBHAI RAMABHAI RATHOD
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February 21, 2008 |
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SHANKARBHAI DEVJIBHAI CHAUDHARY Vs. STATE OF GUJARAT
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January 24, 2008 |
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SHANKERLAL MOTILAL RAJGOR Vs. EXECUTIVE ENGINEER
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December 11, 2008 |
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SHANTA SIZEWELL PVT LTD Vs. JAYVADANBHAI LALLUBHAI ROTLIWALA
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February 21, 2008 |
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SHANTA W/O CHANDU BHANU PANVEKAR CHHARA Vs. STATE OF GUJARAT
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January 16, 2008 |
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SHANTABEN Vs. PATEL BIHARIBHAI DAHYABHAI PATEL
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December 16, 2008 |
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SHANTABEN BACHUBHAI PATEL Vs. STATE OF GUJARAT
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December 23, 2008 |
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SHANTABEN GUNVANTLAL PARIKH WIDOW OF GUNVANTLAL PARIKH Vs. CHIEF OFFICER
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January 9, 2008 |
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SHANTABEN PITAMBARBHAI VANKAR Vs. JITENDRA KUMAR LAKSHMICHAND SHAH
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July 15, 2008 |
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SHANTI EXPORTS PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAX
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December 15, 2008 |
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SHANTIBEN Vs. COMMISSIONER OF POLICE
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August 4, 2008 |
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SHANTIBEN BHULABHAI PATEL Vs. MAMLATDAR
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March 7, 2008 |
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SHANTIBEN WD/O BHANABHAI KACHARABHAI Vs. STATE OF GUJARAT
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January 11, 2008 |
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SHANTIBHAI DHANAJI BHAGORA Vs. STATE OF GUJARAT
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October 22, 2008 |
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SHANTILAL KURJI Vs. STATE OF GUJARAT
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October 23, 2008 |
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SHANTILAL MAGANLAL PANDYA Vs. STATE OF GUJARAT
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October 16, 2008 |
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SHARADA EDUCATION TRUST Vs. STATE OF GUJARAT
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February 15, 2008 |
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SHARDABEN DAHYABHAI DHANABHAI CHUNARA Vs. STATE OF GUJARAT
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March 14, 2008 |
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SHARDABEN DAMODARDAS PANDYA Vs. MUKUNDKUMAR DALSUKHRAM PANDYA
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October 16, 2008 |
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SHARDABEN RAMESHBHAI PATEL Vs. RAJESHBHAI RATILAL SHAH
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December 10, 2008 |
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SHARDABEN RASIKLAL ACHARYA WIFE Vs. COMMISSIONER OF INCOME TAX
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March 10, 2008 |
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SHARDABEN SHAMBHURAM DEVMURARI Vs. MOHANBHAI KESHAVDAS KELAIYA
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August 28, 2008 |
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SHARDABEN WD/O NARANBHAI MANILAL CHUNARA Vs. COMMISSIONER OF POLICE
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April 8, 2008 |
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SHARDULSINH CHHATRASINH RAJ Vs. STATE OF GUJARAT
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December 22, 2008 |
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SHARFUDDIN KAMARUDIN Vs. STATE OF GUJARAT
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December 3, 2008 |
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SHASHIKALA AMBALAL PATEL Vs. VISHNUKUMAR TRIBHOVANDAS PATEL
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December 1, 2008 |
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SHASHIKALA CHANDRABABU NAIDU Vs. STATE OF GUJARAT
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February 26, 2008 |
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SHASHIKANT ALIAS SHASHI RAMSHANKERAGNIHOTRI Vs. STATE OF GUJARAT
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September 17, 2008 |
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SHASHIKANT SOMABHAI PATEL THRO POA INDULAL S AMIN Vs. UMESHBHAI BABULAL SHAH
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January 24, 2008 |
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SHEELA ASHOKKUMAR GOENKA Vs. DESIGNATED AUTHORITY UNDER KAR VIVAD SAMADHAN SCHEME
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July 1, 2008 |
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SHEELA DYEING & PRINTING MILLS P LTD Vs. C C E & C , SURAT -I
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July 23, 2008 |
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SHEKH BABUBHAI SIDDIQBHAI Vs. STATE OF GUJARAT
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November 19, 2008 |
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SHERSINGH ALIAS SHERA KUNDANSINH YADAV Vs. STATE OF GUJARAT
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February 14, 2008 |
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SHETH NARSINH NATHA CHARITY TRUST FUND Vs. STATE OF GUJARAT
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September 9, 2008 |
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SHILPABEN SANJAYBHAI JASANI Vs. DEVKUNVARBA KATHADBHAI JEBALI-YA ALIAS DEVUBHA DADBHA VALA
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August 11, 2008 |
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SHINOD BABU MATHUNNI Vs. DISTRICT EDUCATION OFFICER
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July 23, 2008 |
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SHIRIN ESTATES PVT LTD Vs. STATE OF GUJARAT
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August 14, 2008 |
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SHIRLEY VASUDEV SAMTANI Vs. STATE OF GUJARAT
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March 28, 2008 |
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SHIV SHAKTI BUILDERS PVT LTD Vs. DEPUTY COLLECTOR
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July 17, 2008 |
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SHIVABHAI DEVILAL PRAJAPATI Vs. STATE OF GUJARAT
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January 9, 2008 |
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SHIVALIK (AAMBALI) CO-OP HOUSING SOCIETY Vs. STATE OF GUJARAT
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August 11, 2008 |
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SHIVANI ASHOKKUMAR KANSAL Vs. STATE OF GUJARAT
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January 16, 2008 |
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SHIVIBEN Vs. USMANBHAI KASAMBHAI VAHORA
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February 4, 2008 |
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SHIVLAL PREMJIBHAI PATEL Vs. DEPUTY COLLECTOR
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January 16, 2008 |
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SHIVPALSINH ATARSINH TOMAR Vs. STATE OF GUJARAT
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August 13, 2008 |
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SHIVPALSSSINGH DAROGASINGH RAJPUT Vs. STATE OF GUJARAT
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May 12, 2008 |
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SHIVRAJ ALIAS SHIVO VENKETESH ALIAS GOMTE NAIDU Vs. COMMISSIONER OF POLICE
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July 21, 2008 |
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SHIVSHANKAR HARJIVANRAI JOSHI Vs. STATE OF GUJARAT
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February 19, 2008 |
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SHOBHANABEN ALIAS SHOBHABEN Vs. STATE OF GUJARAT
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February 20, 2008 |
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SHRADDHA ROHITBHAI TAILOR Vs. STATE OF GUJARAT
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August 22, 2008 |
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SHREE KATHVA TELIBIYA UTPATHAK SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
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March 3, 2008 |
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SHREE KHAMBHAT TALUKA SARVAJANIK KELAVANI MANDAL Vs. KHAMBHAT NAGAR PALIKA
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November 19, 2008 |
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SHREE KRISHNA POLYESTER LTD Vs. UNION OF INDIA
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June 20, 2008 |
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SHREE NARMADA ALUMINIUM INDUSTRIES LTD Vs. STATE
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May 16, 2008 |
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SHREE RAGHUVIR TRADERS THRO VRAJBHUSHAN HARIDAS SUCHK Vs. CHITRANJAN PETROLIUM PROPRTER SANGHVI PRAMODRAI V
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July 4, 2008 |
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SHREE SWAMINARAYAN TEMPLE Vs. O L OF GUJARAT STATE TEXTILE CORPORATION
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October 23, 2008 |
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SHREE VARDHMAN CO OPERATIVE BANK LTD Vs. SARVODAYA CO-OPERATIVE BANK LTD
|
April 2, 2008 |
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SHREE VIDHYAPREM VARDHAN EDUCATION TRUST Vs. STATE OF GUJARAT
|
January 18, 2008 |
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SHREEJI PIPE INDUSTRIES Vs. ASSISTANT ELECTRICAL INSPECTOR
|
December 1, 2008 |
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SHREEJI SHROFF Vs. COMMISSIONER OF INCOME TAX
|
July 2, 2008 |
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SHREEJIKRUPA BUILDCON LIMITED Vs. NAVSARI AGRICULTURAL UNIVERSITY
|
December 29, 2008 |
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SHRI JAVEDKHAN AAJAMKHAN Vs. STATE OF GUJARAT
|
December 19, 2008 |
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SHRI KUMARPAL MANEKLAL SHAH Vs. S ANIL TRADERS THROUGH PROP ANIL KHIMRAJ JAIN
|
April 10, 2008 |
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SHRI ROHISHALA SEVA SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
|
October 20, 2008 |
|
SHRI SAMIR VIKAS TRUST Vs. STATE OF GUJARAT
|
January 30, 2008 |
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SHRIJI GRAHAK SAHAKARI BHANDAR Vs. STATE OF GUJARAT
|
May 16, 2008 |
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SHRIRAM CEMENT LTD Vs. GUJARAT MINERAL DEVELOPMENT CORPORATION
|
August 28, 2008 |
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SHRUTIBEN PRASANT SHAH Vs. P P JOBALIA
|
October 20, 2008 |
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SHWETABEN ZAVERBHAI PATEL Vs. NATWARLAL AMBALAL DESAI
|
July 31, 2008 |
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SHYAM BABURAO JADAV Vs. STATE OF GUJARAT
|
March 19, 2008 |
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SHYAMLAL ALIAS RAMESH KISHANCHAND Vs. COMMISSIONER OF POLICE
|
August 20, 2008 |
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SHYAMPRAKASH SPINNING MILLS LTD Vs. ADMINISTRATOR MADAHAVPURA MERCANTILE CO OP
|
February 26, 2008 |
|
SIDDHPURA ENGINEERING WORKS Vs. MUNIJAR TURAB PATHAN
|
May 9, 2008 |
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SIDDIK HAIDERBHAI MIYANA Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
|
August 8, 2008 |
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SIDDIQBHAI DHANABHAI MIYANA Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
|
April 16, 2008 |
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SIDI BADSHAH HASSAN REHMAN MAKWANA Vs. STATE OF GUJARAT
|
May 16, 2008 |
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SIDIKBHAI ALIBHAI Vs. HALAR ENGINEER THRO' LILADHAR KESHUBHAI VANIYA
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August 12, 2008 |
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SIKANDAR HASAN MOHMED PATEL Vs. STATE OF GUJARAT
|
August 29, 2008 |
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SIKANDER AMADBHAI SANDHI Vs. STATE OF GUJARAT
|
June 25, 2008 |
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SIKANDER YUNUSBHAI MAJOTHI Vs. STATE OF GUJARAT
|
May 14, 2008 |
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SINDHAV JIVRAJBHAI MANJIBHAI Vs. DEPUTY COLLECTOR
|
January 16, 2008 |
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SINDHI ABUDLBHAI MAHAMMADBHAI Vs. BAI HAVABEN WD O SINDHI FAKIR MAHAMMADBHAI NASHUMIYA
|
August 25, 2008 |
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SITABEN SHANKARJI LALLUJI THAKORE Vs. COMMISSIONER OF POLICE
|
January 16, 2008 |
|
SITASINH BABBANSINH Vs. VIRENDRA BAHUDAR BHADRIPRASAD
|
June 19, 2008 |
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SKY OXYGEN Vs. COMMISSIONER ELECTRICITY DUTY
|
May 2, 2008 |
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SMITA SIMON MACWAN Vs. SANJAY JOSEPH MACWAN
|
July 31, 2008 |
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SMITA TRUST Vs. COMMISSIONER OF INCOME TAX
|
March 4, 2008 |
|
SN SOPARKAR Vs. MAUNA BHATT
|
July 2, 2008 |
|
SOHAM SANATBHAI SHUKLA Vs. STATE OF GUJARAT
|
February 5, 2008 |
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SOMA TEXTILE AND INDUSTRY LIMITED Vs. OMPRAKASH BABULAL SOMANI
|
November 19, 2008 |
|
SOMABHAI ARJANBHAI MAHIDA Vs. STATE OF GUJARAT
|
November 17, 2008 |
|
SOMABHAI BABUBHAI PARMAR Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
July 4, 2008 |
|
SOMABHAI HATHIBHAI DAMOR Vs. STATE OF GUJARAT
|
August 26, 2008 |
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SOMABHAI JIVABHAI KHIMSURIA Vs. STATE OF GUJARAT
|
November 26, 2008 |
|
SOMABHAI KANTIBHAI JADEJA THRORAMESHBHAI RAMSINGBHAI RATHOD Vs. COMMISSIONER OF POLICE
|
August 6, 2008 |
|
SOMABHAI PRAGJIBHAI Vs. STATE OF GUJARAT
|
December 23, 2008 |
|
SOMABHAI RANCHHODBHAI DHOLIYA PATEL Vs. STATE OF GUJARAT
|
February 8, 2008 |
|
SOMABHAI SAVABHAI MAKWANA Vs. STATE OF GUJARAT
|
December 24, 2008 |
|
SOMNATH ENTERPRISE Vs. STATE OF GUJARAT
|
February 19, 2008 |
|
SOMNATH STEEL AND PRINTERS THROUGH RAJENDRA M RATH Vs. COMMISSIONER OF SALES TAX
|
January 22, 2008 |
|
SONABEN WD/O BACHUBHAI MANSINGBHAI RAJPUT Vs. STATE OF GUJARAT
|
July 22, 2008 |
|
SONALBEN D/O JANARDAN BABURAOPATIL AND W/O SANTOSHBHAI SON Vs. COMMISSIONER OF POLICE
|
February 13, 2008 |
|
SONALBEN DEEPAKBHAI THAKKAR Vs. MAHESHKUMAR DHIRAJLAL KANABAR
|
August 22, 2008 |
|
SONALBEN SASHIKANT BHATT Vs. STATE OF GUJARAT
|
November 14, 2008 |
|
SONGADH MAHILA SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
|
January 30, 2008 |
|
SONI RAMESHCHANDRA PRABHUDAS Vs. KOLI MANDA KARSAN
|
August 12, 2008 |
|
SONI SWETA N Vs. STATE OF GUJARAT
|
April 16, 2008 |
|
SONIBEN GUNVANTLAL BACHUJI THAKORE Vs. STATE OF GUJARAT
|
February 14, 2008 |
|
SONIBEN WD/O MOTIBHAI TEJABHAIWAGHELA Vs. STATE OF GUJARAT
|
June 24, 2008 |
|
SORAMBEN W O NAGJI CHELAJI THAKOR Vs. COMMISSIONER OF POLICE
|
October 13, 2008 |
|
SOYALA SEVA SAHKARI MANDLI LTD Vs. STATE OF GUJARAT
|
March 11, 2008 |
|
SPECIAL LAND ACQ OFFICER Vs. PRABHATSANG SHIVUBHAI
|
July 21, 2008 |
|
SPECIAL LAND ACQ OFFICER Vs. AMINA HASAN ALI
|
July 9, 2008 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. SHIVABHAI JOITARAM PATEL
|
August 11, 2008 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. IBRAHIM ISAP ALI
|
May 2, 2008 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. VISHNUBHAI MAGANDAS PATEL
|
September 18, 2008 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. VALI ADAM ASMAL BHAIJI
|
December 3, 2008 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. HARIBHAI RANCHHODBHAI
|
June 24, 2008 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. PRABHATSINH KHUMANSINH
|
July 2, 2008 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. HEIRS OF KASAM BAGAS JAFAR KASAM
|
July 4, 2008 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. RANCHHODBHAI CHATURBHAI
|
July 2, 2008 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. SALIMBHAI UMARBHAI
|
July 1, 2008 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. PACHANBHAI PARAMABHAI
|
July 2, 2008 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. JESHABHAI TIRKAMBHAI
|
July 4, 2008 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. BHOLABHAI RAMJIBHAI
|
February 8, 2008 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. LALBHAI GANESHBHAI
|
February 12, 2008 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. CHAUHAN ABHESANG HEMATSANG
|
July 3, 2008 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. INDRAVADAN NARSINHBHAI PATEL
|
July 4, 2008 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. SURAJBEN TEJAJI
|
July 14, 2008 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. NANUBHAI JETHABHAI
|
July 4, 2008 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. KUKABHAI HIPABHAI
|
July 2, 2008 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. KHODABHAI MAHADEVBHAI
|
July 4, 2008 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. KALUBHAI KARSHANBHAI
|
July 4, 2008 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. SHIVABHAI VASHRAMBHAI
|
July 4, 2008 |
|
SPECIAL LAQ OFFICER Vs. BIHOLA RANJITSINH AMARSINH
|
August 4, 2008 |
|
SPECIAL OFFICER DIRECTOR OF HIGHER EDUICATION Vs. VIKAS EDUCATION TRUST
|
October 21, 2008 |
|
SPECIAL PRINTS LTD. Vs. UNION OF INDIA
|
July 30, 2008 |
|
SPL LAND ACQ OFFICER Vs. IBRAHIMBHAI VALIBHAI DILIP
|
May 2, 2008 |
|
SPL LAQ OFFICER Vs. PRUTHVISINH GOPALSINH ZALA
|
January 22, 2008 |
|
SPL LAQ OFFICER Vs. KALIDAS MOHANLAL SHAH
|
January 22, 2008 |
|
SRI ADARSH SANSKAR DHAM Vs. SATE OF GUJARAT
|
January 9, 2008 |
|
SRVANSING OMKARSING RATHOD Vs. STATE OF GUJARAT
|
October 20, 2008 |
|
STANDAR CHARTERED BANK Vs. APPLITECH SOLUTION LTD
|
November 28, 2008 |
|
STATE BANK OF INDIA Vs. OFFICIL LIQUIDATOR OF COMMERCIAL AHMEDABAD MIL LS CO
|
September 26, 2008 |
|
STATE BANK OF INDIA Vs. CHEMITES CORPORATION & ORS
|
May 8, 2008 |
|
STATE BANK OF INDIA Vs. O L OF NEW GUJARAT SYNTHETICS LTD
|
December 5, 2008 |
|
STATE BANK OF SAURASHTRA Vs. D M MEHTA
|
June 19, 2008 |
|
STATE BANK OF SAURASTRA Vs. RASHMIKANT G DAVE
|
March 4, 2008 |
|
STATE OF GUJ Vs. SAIYADALI MAYUDIN KADARI
|
October 6, 2008 |
|
STATE OF GUJAARAT Vs. RABARI GOVIND JAGMALBHAI VAGADIA
|
August 26, 2008 |
|
STATE OF GUJARAT Vs. AMBALAL MOHANLAL PATEL
|
March 7, 2008 |
|
STATE OF GUJARAT Vs. JAGDISHBHAI MANSUKHBHAI CHHAPIYA
|
March 13, 2008 |
|
STATE OF GUJARAT Vs. HIRANAND @ RAMESH ISHWARDAS JAISINDHANI
|
February 7, 2008 |
|
STATE OF GUJARAT Vs. VITTHALBHAI SOMABHAI
|
February 19, 2008 |
|
STATE OF GUJARAT Vs. KRISHNALAL G PANDYA
|
August 12, 2008 |
|
STATE OF GUJARAT Vs. BHAGWANJI VALLABHDAS
|
February 18, 2008 |
|
STATE OF GUJARAT Vs. KHANT CHANA RAGHAV
|
January 30, 2008 |
|
STATE OF GUJARAT Vs. JAMALBHAI RAHEMANBHAI
|
February 18, 2008 |
|
STATE OF GUJARAT Vs. RAMANANDI SADHU RAMESHBHAI @ PRAVINBHAI POPATLAL
|
March 10, 2008 |
|
STATE OF GUJARAT Vs. PATEL KANJIBHAI VALJIBHAI
|
February 20, 2008 |
|
STATE OF GUJARAT Vs. PRAGJI TULSI
|
June 27, 2008 |
|
STATE OF GUJARAT Vs. PRAGNESH @ PINTUBHAI MOHANBHAIPATEL
|
March 12, 2008 |
|
STATE OF GUJARAT Vs. ARVINDBHAI JAGJIVAN
|
January 8, 2008 |
|
STATE OF GUJARAT Vs. DIPAKBHAI ISHWARBHAI BHAGAT
|
October 6, 2008 |
|
STATE OF GUJARAT Vs. PRATAPBHAI KOYABHAI SOLANKI
|
June 27, 2008 |
|
STATE OF GUJARAT Vs. DINSHBHAI AMRABHAI VAGHARI
|
June 20, 2008 |
|
STATE OF GUJARAT Vs. DABHI GOVINDJI MASANGJI
|
February 19, 2008 |
|
STATE OF GUJARAT Vs. ABHU JUMA MUSALMAN
|
August 12, 2008 |
|
STATE OF GUJARAT Vs. RASULBHAI BHIKHABHAI GARASIA TANDALAJA
|
August 27, 2008 |
|
STATE OF GUJARAT Vs. ANUP VITTHALBHAI SHAH
|
February 7, 2008 |
|
STATE OF GUJARAT Vs. PRATIPAL SINH @ KANIYASINH
|
July 11, 2008 |
|
STATE OF GUJARAT Vs. PANDYA MAHASHANKAR TULJARAM
|
July 14, 2008 |
|
STATE OF GUJARAT Vs. RABARI JAYRAMBHAI HARJIBHAI
|
August 12, 2008 |
|
STATE OF GUJARAT Vs. ABIMABHAI JAYRAMBHAI MAHESHWARI
|
August 27, 2008 |
|
STATE OF GUJARAT Vs. MANUBHAI CHUNILAL PANCHAL
|
May 1, 2008 |
|
STATE OF GUJARAT Vs. PATEL SHAVJI CHHAGAN
|
July 8, 2008 |
|
STATE OF GUJARAT Vs. AMARBHAI MOHANBHAI YADAV
|
June 23, 2008 |
|
STATE OF GUJARAT Vs. MAHESHBHAI RAVJIBHAI PATEL
|
February 18, 2008 |
|
STATE OF GUJARAT Vs. SHARMA CHIMALAL CHHANALAL
|
February 20, 2008 |
|
STATE OF GUJARAT Vs. SANTOSHKUMAR KASHIKUMAR HARIJAN
|
October 24, 2008 |
|
STATE OF GUJARAT Vs. KALABHAI DOSABHAI LAKHANI(HATI DARBAR)
|
June 17, 2008 |
|
STATE OF GUJARAT Vs. NARENDRA K AMIN
|
January 25, 2008 |
|
STATE OF GUJARAT Vs. KARDIYA JESING PARBAT
|
July 14, 2008 |
|
STATE OF GUJARAT Vs. SHANTILAL MANGILAL SHAH
|
December 4, 2008 |
|
STATE OF GUJARAT Vs. VRUJLAL BHAGWANBHAI PATEL
|
August 12, 2008 |
|
STATE OF GUJARAT Vs. ARJANBHAI JAYMALBHAI RABARI
|
January 8, 2008 |
|
STATE OF GUJARAT Vs. KANJI KHIMJI @ FARKO
|
July 18, 2008 |
|
STATE OF GUJARAT Vs. KANUBHAI PUNJABHAI BHARWAD
|
June 27, 2008 |
|
STATE OF GUJARAT Vs. KOLI BHANA SAVJI
|
July 29, 2008 |
|
STATE OF GUJARAT Vs. MAHOBATSINH JETHUBHA JADEJA
|
August 6, 2008 |
|
STATE OF GUJARAT Vs. MADHAJI PUNMJI THAKORE
|
July 17, 2008 |
|
STATE OF GUJARAT Vs. USMANGANI NOORMAHAMMAD SHAIKH
|
July 7, 2008 |
|
STATE OF GUJARAT Vs. PUNJAJI MUDUJI CHUDASAMA DARBAR
|
August 6, 2008 |
|
STATE OF GUJARAT Vs. HARISH B MORE
|
October 6, 2008 |
|
STATE OF GUJARAT Vs. MUNNA @ MUSTAQ G SHAIKH
|
August 6, 2008 |
|
STATE OF GUJARAT Vs. MUKESHGIRI SOMGIRI GOSWAMI
|
June 27, 2008 |
|
STATE OF GUJARAT Vs. MOMIN AMIRALI MOHMEDBHAI
|
June 30, 2008 |
|
STATE OF GUJARAT Vs. FAKIR RASULSHA MOHMEDSHA
|
August 7, 2008 |
|
STATE OF GUJARAT Vs. SHATRUNJAYA EXPRESSOR LTD
|
February 10, 2008 |
|
STATE OF GUJARAT Vs. SATTARBHAI ISHABHAI
|
July 14, 2008 |
|
STATE OF GUJARAT Vs. JAKIRHUSAIN SAMSUDDIN SHAIKH
|
March 11, 2008 |
|
STATE OF GUJARAT Vs. SALIMMIYA MIYASAB KURESHI
|
March 12, 2008 |
|
STATE OF GUJARAT Vs. SHANTABEN S DAVE
|
June 18, 2008 |
|
STATE OF GUJARAT Vs. HASHMUKH JAYANTILAL CHAUHAN
|
February 19, 2008 |
|
STATE OF GUJARAT Vs. GORDHANBHAI BAVANJIBHAI TOPIA
|
March 14, 2008 |
|
STATE OF GUJARAT Vs. BUDHIABHAI M VARLO
|
August 7, 2008 |
|
STATE OF GUJARAT Vs. HARIJAN BHALA TEJA
|
July 15, 2008 |
|
STATE OF GUJARAT Vs. SARDARSINH JAWANSINH PARMAR
|
July 7, 2008 |
|
STATE OF GUJARAT Vs. BAROT MANGALDAS CHIMANLAL
|
October 22, 2008 |
|
STATE OF GUJARAT Vs. NATHABHAI MANENDBHAI ODEDARA
|
January 10, 2008 |
|
STATE OF GUJARAT Vs. CHANDUBHAI DAHYABHAI SOLANKI
|
August 1, 2008 |
|
STATE OF GUJARAT Vs. VRUJMOHAN @ BRIJU RAMKRUSHNA GUPTA
|
July 8, 2008 |
|
STATE OF GUJARAT Vs. MANGALABEN MUKUNDRAI SINDHAV
|
February 19, 2008 |
|
STATE OF GUJARAT Vs. KATHI RANUBHA DADBHAI SANKLI
|
August 5, 2008 |
|
STATE OF GUJARAT Vs. PRAVINSINH CHANDAJI RAJPUT
|
June 23, 2008 |
|
STATE OF GUJARAT Vs. JAYANTILAL RANCHHODBHAI DHUVAD
|
July 8, 2008 |
|
STATE OF GUJARAT Vs. SAHEBRAO UKHADU
|
March 11, 2008 |
|
STATE OF GUJARAT Vs. PRABHASHANKAR BHIKHALAL
|
October 22, 2008 |
|
STATE OF GUJARAT Vs. SURYAKANT P PATEL
|
January 15, 2008 |
|
STATE OF GUJARAT Vs. NAVINBHAI SHANTILAL PATEL
|
March 10, 2008 |
|
STATE OF GUJARAT Vs. NIYAZ AHEMAD @ PUTYTUSAUD AHMAD SHAIKH
|
February 20, 2008 |
|
STATE OF GUJARAT Vs. AGRO CHEM INDUSTRIES
|
July 24, 2008 |
|
STATE OF GUJARAT Vs. SHANKARBHAI TRIKAMBHAI VASAVA
|
February 26, 2008 |
|
STATE OF GUJARAT Vs. KOLI MOHAN SHARDUL
|
July 23, 2008 |
|
STATE OF GUJARAT Vs. DHIRUBHAI G PATEL
|
July 8, 2008 |
|
STATE OF GUJARAT Vs. MANISHBHAI AJITBHAI PATEL
|
February 7, 2008 |
|
STATE OF GUJARAT Vs. BHIKHUMIYA H SAIYED
|
July 14, 2008 |
|
STATE OF GUJARAT Vs. AALA NATHUBHAI
|
July 2, 2008 |
|
STATE OF GUJARAT Vs. SHAKTI DEVRAM TANK
|
December 26, 2008 |
|
STATE OF GUJARAT Vs. N V ASHAR
|
November 27, 2008 |
|
STATE OF GUJARAT Vs. FIRDAUSHUSEIN HUSEINMIYA SAIYAD
|
August 13, 2008 |
|
STATE OF GUJARAT Vs. SUKHABHAI DEVABHAI PISARA
|
August 4, 2008 |
|
STATE OF GUJARAT Vs. PATEL CHAGAN KALA
|
July 8, 2008 |
|
STATE OF GUJARAT Vs. IMTIAZ MUSEJI SHAIKH
|
January 30, 2008 |
|
STATE OF GUJARAT Vs. CHIMANLAL MADHAVJI BHUTT
|
February 15, 2008 |
|
STATE OF GUJARAT Vs. RAJURAI BHILARAY JAYSWAL
|
December 22, 2008 |
|
STATE OF GUJARAT Vs. KHODABHAI K GADHVI
|
August 26, 2008 |
|
STATE OF GUJARAT Vs. BHUPENDRA C SHAH
|
June 24, 2008 |
|
STATE OF GUJARAT Vs. LAGHADHIRBHAI VAGHJIBHAI PRAJAPATI
|
March 12, 2008 |
|
STATE OF GUJARAT Vs. KOMALSINH SURENDRASINH TOMAR
|
March 25, 2008 |
|
STATE OF GUJARAT Vs. CHAMPALAL GEKCHAND PAREKH
|
March 14, 2008 |
|
STATE OF GUJARAT Vs. BHARWAD MERAMAN NATHABHAI
|
March 13, 2008 |
|
STATE OF GUJARAT Vs. LAXMAN SINGH CHANDRASINGH PADHIYAR
|
April 3, 2008 |
|
STATE OF GUJARAT Vs. ARJANBHAI KALABHAI RABARI
|
March 28, 2008 |
|
STATE OF GUJARAT Vs. LAXMANSINH CHANDRASINH PADHIYAR
|
March 30, 2008 |
|
STATE OF GUJARAT Vs. MUKESHKUMAR MANSUKHLAL SHAH
|
May 1, 2008 |
|
STATE OF GUJARAT Vs. PRAVINKUMAR BHUDERBHAI PATEL
|
May 2, 2008 |
|
STATE OF GUJARAT Vs. RABARI LEBABHAI MELABHAI
|
May 5, 2008 |
|
STATE OF GUJARAT Vs. PRADIP KUMAR VRAJLAL KANDOI
|
April 30, 2008 |
|
STATE OF GUJARAT Vs. SHANKARLAL PREMJI GANATRA
|
April 30, 2008 |
|
STATE OF GUJARAT Vs. DIPAK KUMAR MADHUSUDANBHAI GANDHI
|
April 25, 2008 |
|
STATE OF GUJARAT Vs. SHAHNAWAZ ABDULGAFUR BHATTI
|
April 22, 2008 |
|
STATE OF GUJARAT Vs. MERUBHA PRABHATSANG
|
May 16, 2008 |
|
STATE OF GUJARAT Vs. ASHOKBHAI KUBERBHAI SOLANKI
|
May 16, 2008 |
|
STATE OF GUJARAT Vs. PATEL ASHWINKUMAR RANCHODBHAI
|
May 15, 2008 |
|
STATE OF GUJARAT Vs. JAVEDKHAN ALIAS JAHIDKHAN AZIZKHAN PATHAN
|
June 16, 2008 |
|
STATE OF GUJARAT Vs. PATEL MAHESHBHAI RANCHHODBHAI
|
June 16, 2008 |
|
STATE OF GUJARAT Vs. AMARSING RUPSING MAHIDA
|
June 16, 2008 |
|
STATE OF GUJARAT Vs. BAKIRBHAI FAKRUDDIN BAJI
|
May 9, 2008 |
|
STATE OF GUJARAT Vs. MAHANT SHRI KALYANDASJI GOMTIDASJI
|
August 4, 2008 |
|
STATE OF GUJARAT Vs. AMBALA MATHURBHAI PATEL
|
August 8, 2008 |
|
STATE OF GUJARAT Vs. AHER HAMIR KALA
|
August 8, 2008 |
|
STATE OF GUJARAT Vs. GOVINDJI MASANGI DABHI
|
August 13, 2008 |
|
STATE OF GUJARAT Vs. BHARTIBEN A SHETTY
|
August 22, 2008 |
|
STATE OF GUJARAT Vs. AMINABEN YUSUFBHAI ABDULBHAI SHAIKH
|
September 5, 2008 |
|
STATE OF GUJARAT Vs. KANJIBHAI ARJUNBHAI OWNER AND VENDER
|
September 15, 2008 |
|
STATE OF GUJARAT Vs. PANDYA VIPULKUMAR DINESHCHANDRA
|
September 2, 2008 |
|
STATE OF GUJARAT Vs. AMARNATH SUKHARI YADAV
|
July 10, 2008 |
|
STATE OF GUJARAT Vs. HARESHBHAI T PARMAR
|
July 10, 2008 |
|
STATE OF GUJARAT Vs. KOLI KANA PARBAT BELGAM
|
July 11, 2008 |
|
STATE OF GUJARAT Vs. DIPAKKUMAR JAYSUKHLAL BHATT
|
July 15, 2008 |
|
STATE OF GUJARAT Vs. HATHISINH A PARMAR
|
July 23, 2008 |
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STATE OF GUJARAT Vs. DIPAK KUMAR MOHANBHAI JADAV
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July 8, 2008 |
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STATE OF GUJARAT Vs. CHHAGANBHAI GOVINDBHAI MEVADA
|
July 8, 2008 |
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STATE OF GUJARAT Vs. RAJENDRA SADANAND SHARMA
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June 24, 2008 |
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STATE OF GUJARAT Vs. RAMJIBHAI PIRABHAI RAJPUT
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June 26, 2008 |
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STATE OF GUJARAT Vs. AHER VIJSUR DHAND ISHWARIA
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August 27, 2008 |
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STATE OF GUJARAT Vs. KOLI SAVJIBHAI GANDABHAI
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December 29, 2008 |
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STATE OF GUJARAT Vs. ISMAIL IBRAHIM SAKHIDAS @ JAGGU
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July 8, 2008 |
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STATE OF GUJARAT Vs. CHAUHAN JORUBHA HARISINH
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July 8, 2008 |
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STATE OF GUJARAT Vs. RAMESHBHAI BABARBHAI TADPADA VAGHARI
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February 12, 2008 |
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STATE OF GUJARAT Vs. SAVJIBHAI PARSHOTTAMBHAI KAGTHARA
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August 14, 2008 |
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STATE OF GUJARAT Vs. CHAUHAN MOHMAD HANIF
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February 8, 2008 |
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STATE OF GUJARAT Vs. IBRAHIM UMARJI ISAP VORA PATEL
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March 14, 2008 |
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STATE OF GUJARAT Vs. HITESHBHAI BABUBHAI PATEL
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October 14, 2008 |
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STATE OF GUJARAT Vs. BUDDHDEV M VASAVA
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September 16, 2008 |
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STATE OF GUJARAT Vs. JETHISINH KULUBAVA PADHIYAR
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April 30, 2008 |
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STATE OF GUJARAT Vs. VENDOR SATISBHAI MANGILAL SONI
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January 8, 2008 |
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STATE OF GUJARAT Vs. THAKORE DASHRATHJI SHIVUJI
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October 15, 2008 |
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STATE OF GUJARAT Vs. HITESHKUMAR NANDLAL TANNA
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March 10, 2008 |
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STATE OF GUJARAT Vs. BABUBHAI B NAIK
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August 25, 2008 |
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STATE OF GUJARAT Vs. BHAGUBHAI NARSAIBHAI PATEL
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August 8, 2008 |
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STATE OF GUJARAT Vs. RAVJIBHAI BABUBHAI
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July 15, 2008 |
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STATE OF GUJARAT Vs. RAVAL SURYAKANT KESHVALAL
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June 30, 2008 |
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STATE OF GUJARAT Vs. VITHHALBHAI PUNAMBHAI
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January 8, 2008 |
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STATE OF GUJARAT Vs. JAISUKH VALLABH HINGU
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October 7, 2008 |
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STATE OF GUJARAT Vs. SALIM MOHMMED @ SALIM MUSIDSHA @ MEHBOOB SAIYED
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August 27, 2008 |
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STATE OF GUJARAT Vs. DIPESHBHAI V SHAH
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January 9, 2008 |
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STATE OF GUJARAT Vs. JAYANTIBHAI SHANKARLAL PANCHAL
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February 20, 2008 |
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STATE OF GUJARAT Vs. MAFATBHAI @ MANSING MAGANBHAI PARMAR
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August 7, 2008 |
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STATE OF GUJARAT Vs. SURENDRABHAI @ S P PANCHABHAI PATEL
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March 3, 2008 |
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STATE OF GUJARAT Vs. RAMESH BHOGILAL GANDHI
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February 7, 2008 |
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STATE OF GUJARAT Vs. HARIJAN KANA MALDE AND OTHERS
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August 1, 2008 |
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STATE OF GUJARAT Vs. SHANKERBHAI KALUBHAI RAVAL
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July 11, 2008 |
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STATE OF GUJARAT Vs. MANGALBHAI JHINABHAI RATHOD
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August 4, 2008 |
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STATE OF GUJARAT Vs. CHANDRAKANT @ CHARKHI SHANKARRAO SETARKAR
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August 27, 2008 |
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STATE OF GUJARAT Vs. KRISHNA ENGINEERING WORKS
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March 13, 2008 |
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STATE OF GUJARAT Vs. C R GANDHI
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April 23, 2008 |
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STATE OF GUJARAT Vs. KANUBHAI PRATAPRAI THAKKAR
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February 7, 2008 |
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STATE OF GUJARAT Vs. ASHOKHBHAI PATEL
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February 8, 2008 |
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STATE OF GUJARAT Vs. SHAMBHUBHAI HIRABHAI MAKANI
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March 13, 2008 |
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STATE OF GUJARAT Vs. PRAKASHBHAI NANSING SOLANKI
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September 15, 2008 |
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STATE OF GUJARAT Vs. AGAINSINH KASHNABHAI PALAS
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January 11, 2008 |
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STATE OF GUJARAT Vs. ANWARMIYA M SHEIKH
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July 25, 2008 |
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STATE OF GUJARAT Vs. GORDHANBHAI JASMATBHAI
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December 29, 2008 |
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STATE OF GUJARAT Vs. BABUBHAI SHANKARBHAI SOLANKI
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December 29, 2008 |
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STATE OF GUJARAT Vs. THAKOR NATHAJI KESHAJI
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August 28, 2008 |
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STATE OF GUJARAT Vs. GUMANBHAI CHHITABHAI VASAVA
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July 7, 2008 |
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STATE OF GUJARAT Vs. ROHITBHAI A SHAH
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July 24, 2008 |
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STATE OF GUJARAT Vs. ANOPSINH DHULSINH CHAUHAN
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January 8, 2008 |
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STATE OF GUJARAT Vs. HARIJAN GOVINDBHAI
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July 22, 2008 |
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STATE OF GUJARAT Vs. M P UDHYOG
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February 6, 2008 |
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STATE OF GUJARAT Vs. LALLUBHAI MAGANBHAI BARIYA
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March 7, 2008 |
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STATE OF GUJARAT Vs. MUMABHAI GELABHAI BHARVAD
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April 28, 2008 |
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STATE OF GUJARAT Vs. HIRASING SHAMBHUSING SENGAR
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September 23, 2008 |
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STATE OF GUJARAT Vs. PIHLABHAI RAMABHAI AHIR
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September 19, 2008 |
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STATE OF GUJARAT Vs. SHYAMLAL KISHANLAL AGRAVAL
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September 17, 2008 |
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STATE OF GUJARAT Vs. PRABHATSINH BHULABHAI PARMAR
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September 17, 2008 |
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STATE OF GUJARAT Vs. KIRITKUMAR CHANDULAL PATEL
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September 17, 2008 |
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STATE OF GUJARAT Vs. VIJAYKUMAR DUHANATH RAY
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September 16, 2008 |
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STATE OF GUJARAT Vs. PUSHPABEN V BHATIA
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October 7, 2008 |
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STATE OF GUJARAT Vs. DAYABEN DIPAKKUMAR PRAJAPATI
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October 22, 2008 |
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STATE OF GUJARAT Vs. HITESH KUMAR MADHUSUDAN ADHVARYU
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October 17, 2008 |
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STATE OF GUJARAT Vs. RANAJI MANSUNGJI THAKOR
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October 14, 2008 |
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STATE OF GUJARAT Vs. MAHASHANKAR DINMANISHANKAR PUROHIT
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November 10, 2008 |
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STATE OF GUJARAT Vs. RAVJI MANUBHAI PAWAR
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November 10, 2008 |
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STATE OF GUJARAT Vs. ANIL J JHATAKIA
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November 28, 2008 |
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STATE OF GUJARAT Vs. JAYESHKUMAR SHANTILAL PANCHAL
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November 14, 2008 |
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STATE OF GUJARAT Vs. PUNJIBEN LALLUBHAI JAMABHAI
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December 12, 2008 |
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STATE OF GUJARAT Vs. JITENDRA CHHABILDAS DAVE
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December 8, 2008 |
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STATE OF GUJARAT Vs. GIJUBHAI MOTIBHAI PATEL
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December 11, 2008 |
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STATE OF GUJARAT Vs. GUJARAT REVENUE TRIBUNAL
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December 18, 2008 |
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STATE OF GUJARAT Vs. SUBHASH MAHESHBHAI MAGANBHAIKOLI PATEL
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December 15, 2008 |
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STATE OF GUJARAT Vs. SANAND TEXTILE INDUSTRIES LTD
|
December 16, 2008 |
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STATE OF GUJARAT Vs. RAMESH BHAI MAGANLAL VADERIA
|
January 8, 2008 |
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STATE OF GUJARAT Vs. PRAGNESHKUMAR KISHORBHAI PATEL
|
January 16, 2008 |
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STATE OF GUJARAT Vs. KIRANBHAI KANUBHAI PRAJAPATI
|
February 14, 2008 |
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STATE OF GUJARAT Vs. KIRIT ALIAS MUNNO ALIAS KALI MAHADEVBHAI NANERA
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February 5, 2008 |
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STATE OF GUJARAT Vs. M N DINESH
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January 25, 2008 |
|
STATE OF GUJARAT Vs. O.L. OF GSTC LTD.
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March 5, 2008 |
|
STATE OF GUJARAT Vs. O.L. OF KENGOLD (INDIA) LTD.
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May 15, 2008 |
|
STATE OF GUJARAT Vs. HANU DHARSI VAGHRI
|
February 27, 2008 |
|
STATE OF GUJARAT Vs. BHAGUBHAI CHHAGANBHAI GHODIA PATEL
|
February 25, 2008 |
|
STATE OF GUJARAT Vs. SHABBIRBHAI ALIAS KALUBIHARI ALIAS REHMATALI SIKANDAR ALIAS RAJAK ALIAS YAKUB SHEKH
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February 18, 2008 |
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STATE OF GUJARAT Vs. KANTABEN WD/O PADHIYAR KANUBHAI
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August 25, 2008 |
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STATE OF GUJARAT Vs. AMARSINH RANCHHODBHAI PARMAR
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September 25, 2008 |
|
STATE OF GUJARAT MAHESHBHAI CHHAGANBHAI Vs. STATE OF GUJARAT
|
March 3, 2008 |
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STATE OF GUJARAT ON BEHALF OF SATISHCHANDRA Vs. AKIL ABBASBHAI KAPADIYA
|
December 2, 2008 |
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STATE OF GUJARAT THRO EXECUTIVE ENGINEER Vs. AJAYKUMAR GAJENDRAPRASAD MEHTA
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July 1, 2008 |
|
STATE OF GUJARAT THRO' SPECIAL Vs. KESARISHINH HIMMATSINH SINCE DECD
|
September 30, 2008 |
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STATE OF GUJART Vs. PRAJAPATI AMRATLAL NATVARLAL
|
February 8, 2008 |
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STATE OF GUJRAT Vs. KIRIT KUMAR BHIKHABHAU VALA
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February 29, 2008 |
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STATE OF JAMMU AND KASHMIR Vs. HILAL AHMED MIR
|
July 9, 2008 |
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STEVAN CHHOTABHAI RAJWADI Vs. STATE OF GUJARAT
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October 20, 2008 |
|
STHANAKVASI JAIN MOTA SANGH Vs. RAMESHCHANDRA MULSHANKER DHEDHI
|
March 28, 2008 |
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SUBHASAY BARA CONSTABLE Vs. UNION OF INDIA
|
January 28, 2008 |
|
SUBHASH DOLATRAY BHOJWANI Vs. STATE OF GUJARAT
|
August 27, 2008 |
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SUDARSAN TRADING COMPANY LIMITED Vs. JAYANTILAL MOHANLAL MODI
|
July 8, 2008 |
|
SUDESH BASRU FULCHAND TAMAICHE Vs. STATE OF GUJARAT
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August 6, 2008 |
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SUDHABEN ALIAS SALMABEN BABUBHAI IMAMUDDIN SHEKH Vs. COMMISSIONER OF POLICE
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April 17, 2008 |
|
SUDHABEN KANTILAL SHAH Vs. STATE OF GUJARAT
|
October 14, 2008 |
|
SUDHANSU S PATEL Vs. GSRTC THRO
|
September 17, 2008 |
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SUDHIRBHAI NAGINDAS DOSHI Vs. STATE BANK OF INDIA
|
September 1, 2008 |
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SUFIYABANU INAYTULLA ANSARI Vs. STATE OF GUJARAT
|
June 10, 2008 |
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SUFIYABANU W/O ABDULHUSEN NANEMIYA SAIYED Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
|
June 17, 2008 |
|
SUKHABHAI LAXMANBHAI CHAUHAN Vs. TATA CHEMICALS LIMITED
|
November 28, 2008 |
|
SUKHADIA JAMNADAS MAGANLAL Vs. INCOME TAX OFFICER
|
July 30, 2008 |
|
SULEMAN MOHMED UMAR ALI CHHABU Vs. GULAM AHMED UMARJI ALI CHHABU
|
October 20, 2008 |
|
SULEMANBHAI HUSAINBHAI VANAT Vs. DIVISIONAL CONTROLLER
|
July 14, 2008 |
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SULOCHNA ALIAS AKKABEN Vs. STATE OF GUJARAT
|
May 9, 2008 |
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SULTANA RASULKHAN PATHAN Vs. COMMISSIONER OF POLICE OF CITY OF VADODARA
|
June 16, 2008 |
|
SUMANBEN Vs. STATE OF GUJARAT
|
February 20, 2008 |
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SUMANBEN KUMARBHAI DAVE Vs. DEPUTY COLLECTOR
|
January 24, 2008 |
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SUMANBHAI DALUBHAI TANDEL Vs. STATE OF GUJARAT
|
March 5, 2008 |
|
SUMILON PLASTIC PRIVATE LTD Vs. STATE
|
October 14, 2008 |
|
SUMITRABEN @ SUMI W/O MAHESHBHAI CHHAGANBHAI Vs. STATE OF GUJARAT
|
March 3, 2008 |
|
SUMITRABEN KIRITBHAI PATEL Vs. STATE OF GUJARAT
|
June 24, 2008 |
|
SUMITRABEN VIRSINGBHAI MAVI Vs. STATE OF GUJARAT
|
August 6, 2008 |
|
SUMITRABEN WIDOW OF RAMUJILAL VYAS Vs. STATE OF GUJARAT
|
November 25, 2008 |
|
SUMLABHAI PARSINGBHAI RATHWA Vs. STATE OF GUJARAT
|
August 12, 2008 |
|
SUN COMMUNICATION Vs. MUNICIPAL COMMISSIONER
|
January 29, 2008 |
|
SUN STAR FUTURE WOOD LTD Vs. AUTHORISED OFFICER STRESSED ASSETS STABILISATION
|
January 29, 2008 |
|
SUNANDABEN SANJAY PATIL Vs. SANJAY NARAYAN PATIL
|
July 11, 2008 |
|
SUNDERDAS VITHALDAS TEKWANI AND ORS Vs. STATE OF GUJARAT AND ORS
|
August 4, 2008 |
|
SUNIL Vs. STATE OF GUAJRAT
|
May 14, 2008 |
|
SUNIL NATWARLAL PATEL Vs. STATE OF GUJARAT
|
April 2, 2008 |
|
SUNIL S/O DINDAYAL SHARMA ACTUAL NAME OF DETENUE MOHAMM Vs. COMMISSIONER OF POLICE
|
March 19, 2008 |
|
SUNIL V SHAH Vs. STATE OF GUJARAT
|
February 29, 2008 |
|
SUNIL VIRJIBHAI THAKORE Vs. COMMISSIONER OF POLICE
|
July 8, 2008 |
|
SUNILBHAI CHHANALAL SONI Vs. STATE OF GUJARAT
|
September 30, 2008 |
|
SUNILBHAI FAKIRBHAI HARIJAN Vs. STATE OF GUJARAT
|
August 13, 2008 |
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SUNITA ALIAS SHOBHA DILIP PATIL Vs. COMMISSIONER OF POLICE
|
April 16, 2008 |
|
SUNITABEN VIJAY HARICHANDRA BATUNGE Vs. STATE OF GUJARAT
|
January 25, 2008 |
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SUNKIBEN LALLUBHAI NURJIBHAI PALAS Vs. STATE OF GUJARAT
|
May 7, 2008 |
|
SUNNI MUSLIM WAKAF COMMITTEE Vs. STATE OF GUJARAT
|
December 8, 2008 |
|
SUO MOTU Vs. STATE OF GUJARAT
|
September 30, 2008 |
|
SUO MOTU Vs. STATE OF GUJARAT
|
October 24, 2008 |
|
SUPER INDUSTRIES Vs. UNION OF INDIA
|
July 10, 2008 |
|
SUPERINTENDING ENGINEER Vs. AGRICULTURAL AND RURAL LABOUR ASSOCIATION
|
October 6, 2008 |
|
SURABHI CHEMICALS AND INVESTMENTS LIMITED Vs. STATE
|
October 14, 2008 |
|
SURAJ CORPORATION Vs. UNION OF INDIA
|
April 21, 2008 |
|
SURAT AMMONIA SUPPLY COMPANY Vs. HIMANSHU JAYANTILAL JOSHI
|
March 12, 2008 |
|
SURAT MAHANAGAR PALIKA SEVA SADAN Vs. ZAVERBHAI NANDIBHAI NANDU
|
December 18, 2008 |
|
SURAT MUNICIPAL CORPO Vs. RAMESH CHANDRA ISHWARLAL
|
August 6, 2008 |
|
SURENDRA J KOTWAL Vs. ORIENTAL BANK OF COMMERCE
|
January 7, 2008 |
|
SURENDRA KANAIYALAL SHARMA Vs. STATE OF GUJARAT
|
April 21, 2008 |
|
SURENDRABHAI CHUNILAL SHETH Vs. ORIENTAL INSURANCE CO LTD
|
May 7, 2008 |
|
SURENDRABHAI GIRDHARLAL PALA Vs. DEPUTY COLLECTOR- STAMP DUTY VALUATION CITY
|
July 22, 2008 |
|
SURESH @ GADHO GHANSIRAM HARIRAM Vs. COMMISSIONER OF POLICE
|
May 6, 2008 |
|
SURESH BALUBHAI PARMAR Vs. STATE OF GUJARAT
|
August 4, 2008 |
|
SURESH CHANDRA LALBHAI DESAI Vs. OFFICIAL LIQUIDATOR
|
April 17, 2008 |
|
SURESH MANGALDAS HADIYAL Vs. STATE OF GUJARAT
|
June 18, 2008 |
|
SURESH RAMJIBHAI RATHOD Vs. STATE OF GUJARAT
|
January 22, 2008 |
|
SURESH SHIVKUMAR JOSHI Vs. RANJAN RAMESHCHANDRA JOSHI
|
April 16, 2008 |
|
SURESHBHAI @ GABHO MOHANBHAI CHAUHAN Vs. STATE OF GUJARAT
|
August 8, 2008 |
|
SURESHBHAI ALIAS SHASHIKANTBHAI SHANKARBHAI RANA Vs. DISTRICT MAGISTRATE
|
January 18, 2008 |
|
SURESHBHAI ISHWARBHAI PATEL Vs. DISTRICT SUPPLY OFFICER
|
July 29, 2008 |
|
SURESHBHAI SHANKERBHAI THAKKAR Vs. COMMISSIONER OF POLICE
|
February 4, 2008 |
|
SURESHBHAI VADILAL PATEL Vs. STATE OF GUJARAT
|
March 5, 2008 |
|
SURESHCHANDRA MAULCHAND MENWANI Vs. RATANBEN WD/O KALABHAI RAMABHAI
|
July 14, 2008 |
|
SURESHKUMAR CHHAGANBHAI RAVAL Vs. STATE OF GUJARAT
|
November 18, 2008 |
|
SURESHKUMAR DHULSINH SOLANKI Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
|
June 27, 2008 |
|
SURPAL SINGH LADHUBHA GOHIL Vs. RALIYATBAHEN MOHANBHAI SAVLIA
|
December 24, 2008 |
|
SURVAPUR COOPERATIVE BANK LTD Vs. RESERVE BANK OF INDIA
|
November 12, 2008 |
|
SURYABEN VINUBHAI CHHOTUBHAI CHUNARA Vs. STATE OF GUJARAT
|
April 23, 2008 |
|
SURYAKANT KANTILAL LEHRI Vs. STATE OF GUJARAT
|
July 15, 2008 |
|
SUSHILABEN KAILASH JELIYA RATHOD CHHARA Vs. STATE OF GUJARAT
|
July 7, 2008 |
|
SUSHILABEN KANTILAL VITHLANI Vs. UNITED INDIA INSURANCE CO LTD
|
June 27, 2008 |
|
SUSHILABEN WD/O DILIPBHAI NANUBHAI CHUNARA Vs. STATE OF GUJARAT
|
August 5, 2008 |
|
SUSHMABEN RAJENDRAKUMAR JAISWAL Vs. RAJENDRAKUMAR RAMANLAL JAISWAL
|
August 5, 2008 |
|
SUTHAR VALA KHUMA Vs. PATEL RAMSI DHARMA
|
March 17, 2008 |
|
SUTLEJ TEXTILES AND INDUSTRIES LTD Vs. STATE OF GUJARAT
|
April 3, 2008 |
|
SUVIDHA ASSOCIATION Vs. MEENA ADDL DIRECTOR OF INCOME TAX INVESTIGATION
|
June 26, 2008 |
|
SWADIA BROTHERS ENGG PVT LTD Vs. RAJDENRA INDUKANT SWADIA
|
February 28, 2008 |
|
SWATI ENTERPRISE Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS
|
July 8, 2008 |
|
SWEETYBEN RAJESHBHAI VASANI Vs. DEPUTY COLLECTOR
|
January 24, 2008 |
|
SYED BABAR CHISTY SON OF SHRI HAMID CHISTY Vs. STATE OF GUJARAT
|
October 13, 2008 |
|
T J AGRO FRTILIZERS PVT LTD Vs. DEPUTY COLLECTOR
|
April 16, 2008 |
|
T JAYCHANDRAN Vs. CHAIRMAN
|
September 26, 2008 |
|
TAJ MOHAMMED FAKIR MOHAMMED Vs. IQBAL HUSSEIN MOHAMMED IBRAHIMBHAI
|
September 2, 2008 |
|
TAKHU BHAYA SANKHI Vs. STATE OF GUJARAT
|
July 25, 2008 |
|
TAKHUBEN ASHOKBHAI SOLANKI ALIAS BALVANTSINH KISHORSINH Vs. STATE OF GUJARAT
|
February 21, 2008 |
|
TALASIBHAI RAMABHAI HARIJAN Vs. STATE OF GUJARAT
|
December 17, 2008 |
|
TANSUKHBHAI SHANTIBHAI GOHEL Vs. STATE OF GUJARAT
|
November 17, 2008 |
|
TARABEN NARANJI DHANAK Vs. GUJARAT EDUCATION SOCIETY
|
January 22, 2008 |
|
TARACHAND RIJHUMAL NARSINGANI Vs. ADDITIONAL DEVELOPMENT COMMISSIONER
|
September 9, 2008 |
|
TARIK FARIDBHAI SHAIKH Vs. STATE OF GUJARAT
|
September 24, 2008 |
|
TARULATABAHEN SATISHKUMAR RANA Vs. REGIONAL PASSPORT OFFICER
|
September 1, 2008 |
|
TATA CHEMICALS LIMITED Vs. ANANT BALKRISHNA DAVE
|
November 17, 2008 |
|
TATA INTERNATIONAL LTD Vs. TRISUNS CHEMICAL INDUSTRY LTD
|
November 18, 2008 |
|
TEJSINGH @ POCHIYO S/O UDAJI THAKOR Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
|
June 20, 2008 |
|
TEJUMAL DAYALDAS MULANI SINDHI Vs. STATE OF GUJARAT
|
February 26, 2008 |
|
TERU VICHHIYA BHURIYA Vs. STATE OF GUJARAT
|
December 3, 2008 |
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THAKKAR MAHESHKUMAR RAGHURAMBHAI Vs. DISTRICT COLLECTOR
|
September 29, 2008 |
|
THAKOR BAKAJI BIJALJI Vs. STATE OF GUJARAT
|
December 1, 2008 |
|
THAKOR BAKAJI ISHWARJI Vs. STATE OF GUJARAT
|
July 2, 2008 |
|
THAKOR CHAMANJI AJMALJI Vs. STATE OF GUJARAT
|
December 3, 2008 |
|
THAKOR JINA VERSHI Vs. STATE OF GUJRAT
|
October 23, 2008 |
|
THAKOR SEDHAJI RAVAJI Vs. STATE OF GUJARAT
|
July 25, 2008 |
|
THAKORBHAI MAKANBHAI PATEL Vs. STATE OF GUJARAT
|
June 24, 2008 |
|
THAKORE BABUJI CHELAJI Vs. STATE OF GUJARAT
|
May 5, 2008 |
|
THAKORE KALAJI JENAJI Vs. STATE OF GUJARAT
|
December 12, 2008 |
|
THAKORE SHIVAJI PUNJAJI Vs. STATE OF GUJARAT
|
November 21, 2008 |
|
THAKUR NARAYANSINGH SHRI JALARAM Vs. STATE OF GUJARAT
|
May 15, 2008 |
|
TIMBADIYA ROLLER & FLOUR MILL Vs. AMRUTLAL BABULAL KUNDALIYA
|
February 6, 2008 |
|
TRIKAMBHAI D TRAMBADIA Vs. GEETABEN P TRAMBADIA
|
January 30, 2008 |
|
TRIPADA STONE QUARRY Vs. GUJARAT STATE FINANCE CORPORATION
|
October 6, 2008 |
|
TRISHA INFRASTRUCTURE LIMITED Vs. RESISTRAR OF COMPANIES GUJARAT STATE AT AHMEDABAD
|
July 9, 2008 |
|
TRISUN CHEMICAL INDUSTRIES LTD Vs. UNION OF INDIA
|
August 6, 2008 |
|
TROIKAA PHARMACEUTICALS LTD Vs. PRO LABORATORIES LTD
|
May 15, 2008 |
|
TULSI CHUNILAL CHOMAL KHARVA Vs. STATE OF GUJARAT
|
July 7, 2008 |
|
TUSHAR A BHAMBHANIYA Vs. STATE OF GUJARAT
|
May 1, 2008 |
|
TUSHAR DEVENDRABHAI TRIVEDI Vs. STATE
|
April 21, 2008 |
|
TUTON PHARMACEUTICALS Vs. GOA ANTIBIOTICS AND PHARMACEUTI-CALS LTD
|
September 2, 2008 |
|
UBEDUR RAHEMAN ANISH AHMAD NAWAB Vs. STATE OF GUJARAT
|
March 13, 2008 |
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UDAYKUMAR D JOSHI Vs. STATE OF GUJARAT
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June 17, 2008 |
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UKABHAI MORABHAI TANDEL Vs. COMPETENT AUTHORITY
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April 17, 2008 |
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ULTRATECH CEMENT LTD. Vs. UNION OF INDIA (UOI)
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September 8, 2008 |
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UMAR ALLARAKHA MIYANA Vs. COMMISSIONER OF POLICE
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June 19, 2008 |
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UMEDBHAI RAIMALBHAI SUTHAR Vs. STATE OF GUJARAT
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July 7, 2008 |
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UMESH ALIAS BAKO PRAFULCHANDRA SHUKLA Vs. STATE OF GUJARAT
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June 23, 2008 |
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UMESHKUMAR BALWANTBHAI RANA Vs. STATE OF GUJARAT
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May 8, 2008 |
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UMIYA CHEM INTERMEDIATE Vs. COMMISSIONER OF CENTRAL EXCISEAND CUSTOMS
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July 22, 2008 |
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UMIYA PIPE PRIVATE LIMITED A COMPANY INCORPORATED UNDER Vs. STATE OF GUJARAT
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September 24, 2008 |
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UNCHIDHANAL GROUP GRAM PANCHAYAT Vs. STATE OF GUJARAT
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February 26, 2008 |
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UNION BANK OF INDIA Vs. GENERAL WORKERS UNION
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December 4, 2008 |
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UNION LTD Vs. COMMISSIONER OF INCOME TAX
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March 10, 2008 |
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UNION OF INDIA Vs. M CPANDIT
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June 16, 2008 |
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UNION OF INDIA Vs. JAGDISHBHAI V JHALA
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April 23, 2008 |
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UNION OF INDIA Vs. ANKIT KANJIBHAI DARJI
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August 6, 2008 |
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UNION OF INDIA Vs. NISHAN CHEMICALS
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August 8, 2008 |
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UNION OF INDIA Vs. DUNGARBHAI TEJABHAI CHAUHAN
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August 8, 2008 |
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UNION OF INDIA Vs. SAVITABEN RANCHODBHAI PARMAR
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August 8, 2008 |
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UNION OF INDIA Vs. KIRANBHAI MANILAL KADIA
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August 8, 2008 |
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UNION OF INDIA Vs. DHANIBEN WD O DEVJI KARSAN AYER
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August 8, 2008 |
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UNION OF INDIA Vs. BABUBHAI RAMJIBHAI PARMAR
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August 8, 2008 |
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UNION OF INDIA Vs. SAURASHTRA CHEMICALS LIMITED
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July 31, 2008 |
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UNION OF INDIA Vs. S P GAWADE ASST COMMISSIONER
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December 2, 2008 |
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UNION OF INDIA Vs. PREMLATA PANKAJKUMAR SHAH
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March 17, 2008 |
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UNION OF INDIA Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
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March 13, 2008 |
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UNION OF INDIA Vs. SATISHCHANDRA LAXMISHANKER DAVE
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July 21, 2008 |
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UNION OF INDIA Vs. VIRAN A
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December 4, 2008 |
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UNION OF INDIA Vs. BHOGILAL M DOSHI
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October 16, 2008 |
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UNION OF INDIA Vs. RK RAVAL
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November 14, 2008 |
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UNION OF INDIA Vs. KAPILABEN NANDU SOLANKI WD/O LT NANDU MOHAN
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December 5, 2008 |
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UNION OF INDIA Vs. MUNIA NARENDRA KUMAR PRABHAT SINGH (SON)
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February 12, 2008 |
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UNION OF INDIA Vs. JATASHANKARSINH RAMSINH THAKUR
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February 14, 2008 |
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UNION OF INDIA Vs. KANTABEN B DALAL
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January 17, 2008 |
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UNION OF INDIA THROUGH SECRETARY Vs. SUNITA PRADHAN D/O LATE S E PRADHAN
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December 15, 2008 |
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UNION OF INDIA WESTERN RAILWAY Vs. JUMABAI KASAM
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August 12, 2008 |
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UNITED INDIA INS CO LTD Vs. TEJUBEN JERAMBHAI VADHER
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December 17, 2008 |
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UNITED INDIA INSURACE CO LTD THRO CHAIRMAN CUM M D Vs. R M SHAH
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December 24, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. KAMLESHBEN SURENDRASINH TOMAR
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August 8, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. DURLABHBHAI GANDABHAI PATEL
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June 17, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. LALITABEN VINODBHAI PUNJABHAI VANKAR
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July 31, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. RUSHIKA AMRUTJI THAKORE
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July 7, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. LALSINGHBHAI JITHABHAI DAMOR
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May 9, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. RATANBEN
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May 9, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. CHATUDEVI JAGTSINH PUROHIT
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May 9, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. FATEHMOHMED KALUBHAI
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May 9, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. BAI AMBUJA RAJESHBHAI PATHAK
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December 30, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. USHABEN
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June 19, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. LILABEN VALLABHBHAI
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July 11, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. KOKILABEN BHARATBHAI SONI
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December 11, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. LAKHABHAI POLABHAI SERVA
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September 23, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. KAMLABEN DAHYABHAI MANABHAI PARMAR
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January 24, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. PUSHPABEN JAGDISHCHANDRAHIMAATLAL SHAH
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January 17, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. PRABHUDAS ALIAS PRAFULCHANDRA PARMAR
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February 12, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. MUNNIBEN
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February 5, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. RAMILABEN
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January 30, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. SUBHADRABEN KALIDAS PATEL
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February 29, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. MAHERUNBEN
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February 20, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. NANDKISHOR VISHNUDAS SADHU
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February 19, 2008 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. ALPABEN ASHISHKUMAR PATEL
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November 13, 2008 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. NARSHIBHAI KESHABHAI GOVANI
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April 16, 2008 |
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UNIVAC CORPORATION Vs. UNION OF INDIA
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April 28, 2008 |
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UPENDRA @ BABULAL JAYANTIBHAI SUKHABHAI KHALASI Vs. COMMISSIONER OF POLICE
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March 4, 2008 |
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UPENDRABHAI GOPALBHAI PATEL Vs. STATE OF GUJARAT
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January 16, 2008 |
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UPENDRABHAI SHANTILAL MANIAR Vs. MORARJIBHAI DHANJIBHAI PADIYA
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May 6, 2008 |
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URMILABEN SHIRISHBHAI MEHTA Vs. NAIMISH CO OP HOUSING SOCIETY
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March 28, 2008 |
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URMILADEVI LAXMANSINH GAEKWAD Vs. VIRENDRASINH JASWANTSINH GAEKWAD
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June 30, 2008 |
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USHABEN D/O TATYARAO DABEKAR Vs. COMMISSIONER OF POLICE OF CITY OF BARODA
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August 8, 2008 |
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USHABEN V SHASHTRI Vs. STATE OF GUJARAT
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March 12, 2008 |
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USHABEN W/O DILIPBHAI NANUBHAI PATEL Vs. STATE OF GUJARAT
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May 14, 2008 |
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USHABEN YOGESHBHAI SHAH Vs. TEXTILE TRADERS COOPERATIVE BANK LIMITED
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February 13, 2008 |
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UTKARSH SHATAVART PRUTHURAI MEHD Vs. O L OF OMEX INVESTORS LTD
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October 23, 2008 |
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UTTAMBHAI NARSINHBHAI PATEL Vs. COMMISSIONER OF POLICE
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January 16, 2008 |
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UTTAMSINGH JODHSINGH AHALUWALIA Vs. JAGZITKAUR GIANSINGH AHALUWALIA
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February 11, 2008 |
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UTTAR GUJARAT VIJ CO LTD Vs. DHULABHAI KODARBHAI VANKAR
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November 13, 2008 |
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UTTAR GUJARAT VIJ COMPANY LTD Vs. PATEL TULSIBHAI LALLUBHAI
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March 14, 2008 |
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V H PANDYA Vs. SECRETARY
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February 20, 2008 |
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V J BRAHMBHATT Vs. STATE OF GUJARAT
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September 16, 2008 |
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V K PATEL AND CO Vs. STATE OF GUJARAT
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July 3, 2008 |
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V K SAJNANI Vs. UNION OF INDIA
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August 6, 2008 |
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V K SAXENA CHIEF GENERAL MANAGER IDBI LTD Vs. K R PATEL FOOD INS PECTOR
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August 20, 2008 |
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V M PANCHOLI Vs. STATE OF GUJARAT
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June 16, 2008 |
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V N SOLANKI Vs. STATE OF GUJARAT
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February 6, 2008 |
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VADGAM TALUKA SAHAKARI KHARID VECHAN SANGH LIMITED Vs. STATE OF GUJARAT
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April 9, 2008 |
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VADILAL UNZABHAI VAGHARI Vs. STATE OF GUJARAT
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December 26, 2008 |
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VADODARA MAHANAGARPALICA NAUKAR MANDAL Vs. STATE OF GUJRAT
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January 10, 2008 |
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VAGHARI DHARMIBEN JIVABHAI Vs. VISNAGAR NAGARPALIKA
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August 6, 2008 |
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VAGHARI JIVANDAS MANJI Vs. STATE OF GUJARAT
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June 18, 2008 |
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VAGHELA MAFABHAI AMTHABHAI Vs. MAMLATDAR MEHSANA
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October 21, 2008 |
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VAGHELA MUKESHKUMAR MAVJIBHAI Vs. UNION OF INDIA
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November 20, 2008 |
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VAGHRI JIVANDAS MANJI Vs. STATE OF GUJRAT
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July 25, 2008 |
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VAISHNODEVI ENTERPRISES Vs. TAI CHONGBANG TEXTILES INDUSTRIES LTD.
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March 17, 2008 |
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VAJABHAI DAHYABHAI RATHOD Vs. STATE OF GUJARAT
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November 14, 2008 |
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VAJUBHA SAJUBHA ZALA Vs. DISTRICT COLLECTOR
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October 21, 2008 |
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VALAND PRANLAL BACHUBHAI Vs. PATHAN MAHMAD RAMZAN ABDUL MAJID
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January 22, 2008 |
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VALIBEN B VANKAR Vs. RANA RANJITSINH PARAKRAMSINH
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October 21, 2008 |
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VALJI SHAMJIBHAI RATHOD Vs. NEW BHARAT ENGINEERING WORKS PVT LTD
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October 14, 2008 |
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VALLABH ALIAS VIJAY MULUBHAI BARAIYA Vs. STATE OF GUJARAT
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June 27, 2008 |
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VALLABHBHAI LALJIBHAI KOTHARI Vs. STATE OF GUJARAT
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December 15, 2008 |
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VALSAD JILLA ADIVASI RACHNATAMAK SAMITI Vs. STATE OF GUJARAT
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June 20, 2008 |
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VANDNABEN JAGRUTBHAI PATEL Vs. STATE OF GUJARAT
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July 17, 2008 |
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VANITABEN DHANJIBHAI LUMBHANI Vs. DEPUTY COLLECTOR
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June 16, 2008 |
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VANMALIBHAI BALUBHAI PATEL Vs. STATE OF GUJARAT
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July 1, 2008 |
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VANMALIDAS BHURABHAI BAVARVA Vs. PRABHABEN KESHAVJIBHAI
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July 24, 2008 |
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VANRAJSINH PRATAPSINH JADEJA Vs. STATE OF GUJARAT
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August 13, 2008 |
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VARSANGBHAI GANPATBHAI PARMAR Vs. STATE OF GUJARAT
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October 16, 2008 |
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VARSANGJI K THAKOR Vs. KADI NAGARPALIKA
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January 22, 2008 |
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VARSHA K VARSAT Vs. STATE OF GUJARAT
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January 11, 2008 |
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VARSHABEN DILIPKUMAR SHAH Vs. DY COLLECTOR
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February 8, 2008 |
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VARSHABEN PANCHABHAI NAKUM Vs. STATE OF GUJARAT
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February 12, 2008 |
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VASANT @ BABUBHAI AMRATBHAI WAGHELA Vs. COMMISSIONER OF POLICE
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January 16, 2008 |
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VASANT BABURAO KADAM Vs. STATE OF GUJARAT
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July 21, 2008 |
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VASANTBHAI BHAIJIBHAI CHAUHAN Vs. STATE OF GUJARAT
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February 22, 2008 |
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VASANTBHAI CHATURBHAI CHUNARA Vs. COMMISSIONER OF POLICE
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June 16, 2008 |
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VASANTBHAI HARIBHAI GOPALAKA Vs. SURESHKUMAR DEVCHANDJI KACHHUVA
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July 14, 2008 |
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VASANTIBEN PRATAPRAI SHAH Vs. VINODRAI BHOGILAL SHAH
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August 12, 2008 |
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VASANTKUMAR DANMAL AGRAWAL Vs. STATE OF GUJARAT
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June 20, 2008 |
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VASANTRAO CHANGNRAO PAWAR Vs. STATE OF GUJARAT
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February 21, 2008 |
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VASANTSINH ALIAS RAJA HALDERSINH RAJPUT Vs. STATE OF GUJARAT
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January 9, 2008 |
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VASHRAMBHAI RAMBHAI Vs. STATE OF GUJARAT
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February 4, 2008 |
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VASTABHAI PALABHAI BADGHA Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
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October 7, 2008 |
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VASUBHAI NARANBHAI PATEL Vs. AHMEDABAD URBAN DEVELOPMENT AUTHORITY
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July 30, 2008 |
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VASUDEVBHAI AMBARAM CHIKHALIA Vs. STATE OF GUJARAT
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February 20, 2008 |
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VASUDYA WD O VINAYAK GOKGHALE Vs. PRABHAT COLONY CO OP HOUSING SOCIETY LTD
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June 19, 2008 |
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VATSAL TRADING CO Vs. STATE OF GUJARAT
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February 26, 2008 |
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VEEKEE DEVELOPERS PVT LTD Vs. STATE OF GUJARAT
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January 28, 2008 |
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VEKARIA KANTILAL LAXMANBHAI Vs. DEPUTY COLLECTOR
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March 11, 2008 |
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VENILAL HIRABHAI CHAUHAN Vs. STATE OF GUJARAT
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January 7, 2008 |
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VIHABHAI SURABHAI MALAKIYA Vs. STATE OF GUJARAT
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May 5, 2008 |
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VIJALPORE MUNICIPALITY Vs. STATE OF GUJARAT
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July 8, 2008 |
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VIJAY ALIAS KALU NAGINBHAI RAVAL Vs. COMMISSIONER OF POLICE
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March 14, 2008 |
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VIJAY ALIAS LALO RAVJIBHAI PATEL Vs. STATE OF GUJARAT
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July 8, 2008 |
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VIJAY ALIAS VIJU AATMARAM TEKWANI SINDHI Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
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July 23, 2008 |
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VIJAY HAMIRBHAI Vs. STATE OF GUJARAT
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May 8, 2008 |
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VIJAY KARSHAN SOLANKI Vs. STATE OF GUJARAT
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November 17, 2008 |
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VIJAY PRABHASHANKER MEHTA Vs. STATE OF GUJARAT
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October 14, 2008 |
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VIJAY PRATAPRAI THAKKAR Vs. STATE OF GUJARAT
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September 30, 2008 |
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VIJAY SURENBHAI CHRISTIAN Vs. STATE OF GUJARAT
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September 1, 2008 |
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VIJAYBEN KANUBHAI DOBARIYA Vs. STATE OF GUJARAT
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February 25, 2008 |
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VIJAYBHAI Vs. STATE OF GUJARAT
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April 8, 2008 |
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VIJAYBHAI ALIAS MANOJ ALIAS MAHARAJ BHAGWATIPRASAD Vs. STATE OF GUJARAT
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January 8, 2008 |
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VIJAYBHAI ALIAS SUNNY DHIRU BHAI SOLANKI Vs. STATE OF GUJARAT
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April 4, 2008 |
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VIJAYBHAI BHIKHABHAI GOHIL Vs. STATE OF GUJARAT
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March 13, 2008 |
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VIJAYBHAI VISHNUBHAI NIKKAM Vs. STATE OF GUJARAT
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July 7, 2008 |
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VIJAYBHAI VISHVAMBARBHAI DUDHKAMLI Vs. STATE OF GUJARAT
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February 6, 2008 |
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VIJAYDHAN KANJIBHAI BHAVALIYA (GADHVI) Vs. STATE OF GUJARAT
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February 25, 2008 |
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VIJAYGIRI Vs. STATE OF GUJARAT
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December 18, 2008 |
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VIJAYKUMAR RASIKLAL PATHAK Vs. STATE OF GUJARAT
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October 10, 2008 |
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VIJYABEN WD/O DAMJIBHAI TANK Vs. DEPUTY COLLECTOR
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July 31, 2008 |
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VIKARAMSINH KANAKSINH MANGAROLHA Vs. STATE OF GUJARAT
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March 12, 2008 |
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VIKAS SAWLA MOHANLAL SAWLA Vs. STATE OF GUJARAT
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October 24, 2008 |
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VIKASH COOPERATIVE BANK LTD Vs. FALGUNI BHARATKUMAR PAREKH HUF
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February 20, 2008 |
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VIKRAM KANTILAL DESAI Vs. STATE OF GUJARAT
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July 25, 2008 |
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VIKRAM PABJI CHAVDA Vs. STATE OF GUJARAT
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November 1, 2008 |
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VIKRAM PABJI CHAVDA Vs. STATE OF GUJARAT
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December 1, 2008 |
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VIKRAMSINH MOHANSINH DEVDA Vs. STATE OF GUJARAT
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July 1, 2008 |
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VIKRAMSINH SUKHSINH CHAUHAN Vs. STATE OF GUJARAT
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November 18, 2008 |
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VILASBEN JITENDRAKUMAR SHAH Vs. DURGA TOURS AND TRAVELS
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January 10, 2008 |
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VILASBHAI BABANBHAI MARATHI Vs. STATE OF GUJARAT
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May 16, 2008 |
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VIMAL SERVICE LTD Vs. BANK OF INDIA
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April 30, 2008 |
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VIMALABEN MOTIRAM Vs. STATE OF GUJARAT
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July 28, 2008 |
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VIMALKUMAR PRAVINKUMAR BHRAMBHATT Vs. AHMEDABAD MUNICIPAL CORPORATION
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February 1, 2008 |
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VIMLABEN HARKISHANBHAI KHATRI Vs. DHIRUBHAI BHANKIBHAI CHAUHAN
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February 19, 2008 |
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VIMLABEN KESHAVLAL PATEL Vs. SENIOR DIVISIONAL MANAGER
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December 15, 2008 |
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VIMLABEN KHODABHAI NASIT Vs. DADABHAI NAJABHAI VIKRAMA
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August 27, 2008 |
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VINAYBHAI MANSUKHBHAI ANTANI Vs. STATE OF GUJARAT
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March 10, 2008 |
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VINESH DASHRATHLAL MODI Vs. STATE OF GUJARAT
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July 25, 2008 |
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VINESH RAMJIBHAI VIRANI Vs. DEPUTY COLLECTOR
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April 29, 2008 |
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VINIDBHAI BALASHANKAR RAVAL Vs. DEPUTY COLLECTOR
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August 8, 2008 |
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VINOBHAI BALASHAN RAVAL Vs. D C S D V D
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August 8, 2008 |
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VINOD BHASKAR CHAGUNDE Vs. STATE OF GUJARAT
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November 13, 2008 |
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VINOD RAJABHAI MAKWANA Vs. STATE OF GUJARAT
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November 12, 2008 |
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VINODBHAI ALIAS VINNA KUKABHAI Vs. STATE OF GUJARAT
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November 21, 2008 |
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VINODBHAI MAHESHBHAI ALIAS MAHERABHAI DEVIPUJAK Vs. COMMISSIONER OF POLICE
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March 14, 2008 |
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VINODBHAI MANIBHAI PATEL Vs. STATE OF GUJARAT
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April 4, 2008 |
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VINODBHAI PRABHATSINH CHAVDA Vs. STATE OF GUJARAT
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December 18, 2008 |
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VINODBHAI TEJABHAI CHAMAR Vs. STATE OF GUJARAT
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March 7, 2008 |
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VINODCHANDRA AMRITLAL VAKHARIA Vs. O L OF NAVJIVAN MILLS CO LTD
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October 23, 2008 |
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VINODCHANDRA SHANTILAL SHAH Vs. STATE OF GUJARAT
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August 25, 2008 |
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VINODKUMAR ALIAS PAPPU BHAVARLAL JAIN Vs. STATE OF GUJARAT
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March 10, 2008 |
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VINODKUMAR BECHARBHAI PARMAR Vs. CHAIRMAN
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October 22, 2008 |
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VINODKUMAR SAGARMAL SHARMA Vs. STATE OF GUJARAT
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February 13, 2008 |
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VINODKUMAR SUNDERLAL BHOJANI Vs. STATE OF GUJARAT
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February 15, 2008 |
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VINODSING @ MANISHRAY PARAM HANSRAY BHUMOHAR Vs. STATE OF GUJARAT
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January 8, 2008 |
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VINUBA W O GAMBHIRSINH HIRSINHJI Vs. JASWANTSINH DAYALSINH LUBANA
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May 16, 2008 |
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VIPOR CHEMICALS PVT LTD Vs. UNION OF IDNIA
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April 3, 2008 |
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VIPUL ALIAS BHURIYO PRABHUDAS MARWADI Vs. STATE OF GUJARAT
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April 22, 2008 |
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VIPULBHAI JAMNADAS SOMANI Vs. VEER NARMAD SOUTH GUJARAT UNIVERSITY
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June 25, 2008 |
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VIRAJI DHANAJI Vs. STATE OF GUJARAT
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July 24, 2008 |
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VIRAMBHAI VARVABHAI Vs. VIJAY JITENDRAKUMAR SHAH
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March 7, 2008 |
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VIREN BHIKHABHAI KADIA Vs. ANILBHAI YADAVBHAI GHAVDE
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May 7, 2008 |
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VIRENDRA BHOGILAL SHAH Vs. O L OF SARANGPUR COTTON MAN CO LTD
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October 23, 2008 |
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VIRENDRA NANDLAL JAISWAL Vs. COMMISSIONER OF POLICE SURAT CITY
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October 7, 2008 |
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VIRENDRASINH MAJBUTSINH GOHIL Vs. STATE OF GUJARAT
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May 14, 2008 |
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VIRJI SAVJI GELAT Vs. STATE OF GUJARAT
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November 13, 2008 |
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VIRJIBHAI @ BUCHIYO JASMATBHAIKOLI Vs. STATE OF GUJARAT
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July 23, 2008 |
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VIRSING TAKHATSING PARMAR Vs. STATE OF GUJARAT
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April 8, 2008 |
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VISHAL CHANDRASHEKHAR SONI Vs. STATE OF GUJARAT
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July 15, 2008 |
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VISHALDEEP SPINNING MILLS LTD Vs. MORBI TEXTILES WORKERS UNION
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September 29, 2008 |
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VISHNUBHAI V PATEL Vs. UNION OF INDIA
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February 26, 2008 |
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VISNAGAR MAHILA GRUH UDYOG Vs. MANN FLOUR AND FOOD PVT LTD
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September 1, 2008 |
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VITHALBHAI CHHAGANBHAI Vs. STATE OF GUJARAT
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February 8, 2008 |
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VITHALBHAI D PANDYA Vs. CENTRAL BUREAU OF INVESTIGATION
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January 30, 2008 |
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VITHALBHAI D PANDYA Vs. CENTRAL BUREAU OF INVESTIGATION
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June 16, 2008 |
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VITHALBHAI RANCHHODBHAI PATEL Vs. AREA DEVELOPMENT AUTHORITY
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October 23, 2008 |
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VITTALKURPA SEVA SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
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January 22, 2008 |
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VITTHALBHAI GOKULBHAI RATHOD Vs. STATE OF GUJARAT
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December 26, 2008 |
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VIVEKANAND VIKAS MANDAL Vs. STATE OF GUJARAT
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March 27, 2008 |
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VJ PATEL Vs. G E B AND V
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February 18, 2008 |
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VOLTAMP TRANSFOMERS LTD Vs. COMMISSIONER OF INCOME TAX
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April 30, 2008 |
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VVF LTD Vs. STATE OF GUJARAT
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December 3, 2008 |
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VXL INDIA LTD Vs. INCOME TAX OFFICER
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November 11, 2008 |
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WELCOME SUPER TEA PROCESSING PVT LTD Vs. STATE OF GUJARAT
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February 21, 2008 |
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WIDOW JAYABEN KAMESHWARBHAI JOSHI Vs. ARVINDKUMAR MATHURDAS CHANDRANI
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March 3, 2008 |
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YAKUBBHAI BHIKHABHAI GHANCHI Vs. CHARITY COMMISSIONER
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March 25, 2008 |
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YASHWANTBHAI BHAYLALBHAI PATEL Vs. STATE OF GUJARAT
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June 18, 2008 |
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YASINKHA PYAREKHA BALOCH Vs. STATE OF GUJARAT
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March 13, 2008 |
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YASMINABEN NIVAJKHAN SHAIKH Vs. NIVAJKHAN YASINMIYA SHAIKH
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March 11, 2008 |
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YATINKUMAR JAYANTIBHAI PATEL Vs. STATE OF GUJARAT
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January 21, 2008 |
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YOGENDRA DASHRATLALA SHAH Vs. STATE OF GUJARAT
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May 5, 2008 |
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YOGESH ALIAS YOGU CHELARAM RAJAI Vs. DISTRICT MAGISTRATE
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May 2, 2008 |
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YOGESH M VYAS Vs. REGISTRAR
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November 14, 2008 |
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YOGESHBHAI ARJUNBHAI PATIL Vs. STATE OF GUJARAT
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August 8, 2008 |
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YOGESHBHAI NANDLAL PANDYA Vs. THE STATE OF GUJARAT
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June 30, 2008 |
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YOGESHBHAI NANDLAL PANDYA Vs. STATE OF GUJARAT
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February 1, 2008 |
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YURAJ SAHEBRAO SURYAVANSHI Vs. KOKILABEN YUVRAJ SAHEBRAO SURYAVANSHI
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December 4, 2008 |
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YUSUFBHAI I PATEL Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
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February 21, 2008 |
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YUSUFBHAI JAMALBHAI KHAREDIVA LA Vs. AHMEDABAD MUNICIPAL CORPN
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January 21, 2008 |
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ZALAK COLD STORAGE P. LTD. Vs. STATE
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February 28, 2008 |
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ZAVERI ANAND DINESHBHAI Vs. UNION OF INDIA
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September 1, 2008 |
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ZINABHAI RATANJI Vs. CHHANIBEN CHHANIABHAI KHALASI
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October 8, 2008 |
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ZINABHAI SOMABHAI BARUDIA Vs. STATE OF GUJARAT
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May 8, 2008 |
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ZOO OFFICER Vs. SALIM MAJID MAKRANI
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November 21, 2008 |
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ZUBER SATTARBHAI MEMON Vs. COMMISSIONER OF POLICE
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October 6, 2008 |
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ZYDUS BSV RESEARCH AND DEVLOPMENT P. LTD. Vs. STATE
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March 31, 2008 |
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