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A K YADAV Vs. DIRECTOR
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November 3, 2006 |
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A M C Vs. SOCIAL CO OP BANK LTD
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March 29, 2006 |
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A P M C Vs. STATE OF GUJARAT
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June 20, 2006 |
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A R N SETALVAD Vs. STATE OF GUJARAT
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May 3, 2006 |
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A R N SETALVAD Vs. STATE OF GUJARAT
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January 19, 2006 |
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A U KURESHI Vs. HIGH COURT OF GUJARAT
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July 25, 2006 |
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AAKAR DEVELOPERS Vs. O L OF YAMUNA MILLS LTD
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September 1, 2006 |
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AARTI DYEING AND PRINTING MILLS PVT. LTD. Vs. UNION OF INDIA (UOI)
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February 24, 2006 |
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ABDUL MAJID AHMAD PATEL Vs. STATE OF GUJARAT
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July 7, 2006 |
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ABDUL MASJID SHAIKH Vs. STATE OF GUJARAT
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December 6, 2006 |
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ABDUL RAZAK HAJI GULAMBHAI QURESHI Vs. JOHRABIBI HAJI KALUBHAI QURESHI
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November 9, 2006 |
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ABDULGAFOOR MOHAMMAD HUSSAIN PATHAN Vs. SUB DIVISIONAL MAGISTRATE
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July 20, 2006 |
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ABHESINH MOHANSINH Vs. STATE OF GUJARAT
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August 30, 2006 |
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ABHISHEK FASHIONS PVT. LTD. Vs. UNION OF INDIA
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January 21, 2006 |
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ADANI EXPORTS LTD Vs. UNION OF INDIA
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April 5, 2006 |
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ADARSH PRAGATI MANDAL Vs. STATE OF GUJARAT
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April 20, 2006 |
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ADINATH (VEJALPUR) COOPERATIVEHSG SOCI LTD Vs. TORRENT POWER AEC LTD THR GENERAL MANAGER
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December 27, 2006 |
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ADITYA BIRLA NUVO LTD Vs. VISHWESHWAR MADHAV RAO RASTE
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June 17, 2006 |
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ADMINISTRATOR OF SPECIFIED UNDERTAKING OF UNIT TRUST Vs. STATE OF GUJARAT
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June 14, 2006 |
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AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. BORSAD MUNICIPALITY
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April 28, 2006 |
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AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. DEPUTY MAMLATDAR
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September 14, 2006 |
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AGRICULTURAL PRODUCE MARKET COMMITTEE ANKLAV Vs. STATE OF GUJARAT
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September 4, 2006 |
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AGRICULTURAL PRODUCE MARKET COMMITTEE KAMREJ Vs. STATE OF GUJARAT THR SECRETARY
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June 30, 2006 |
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AGRICULTURAL SUPERVISORS & AGRICULTURE OFFICERS Vs. SECRETARY
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December 14, 2006 |
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AGRICULTURE PRODUCE MARKET COMMITEE Vs. STATE OF GUJARAT
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December 28, 2006 |
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AGRICULTURE PRODUCE MARKET COMMITTEE Vs. STATE OF GUJARAT
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June 20, 2006 |
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AHMEDABAD DISTRICT CO OP PURCHASE AND SALE UNION LTD Vs. GUJARAT STATE CO OP BANK LTD
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July 19, 2006 |
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AHMEDABAD MUNICIPAL CORPORATION Vs. KAUSHALBHAI KANUBHAI BHATT
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December 12, 2006 |
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AHMEDABAD PEOPLE S COOPERATIVE BANK LTD Vs. DG PANSARI
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July 5, 2006 |
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AJABHAI LAXMANBHAI CHAVADA Vs. STATE OF GUJARAT
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December 19, 2006 |
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AJAMBHAI ABDULKARIM Vs. KESHAVLAL DAHYABHAI PARMAR
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December 14, 2006 |
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AJAY S PATEL ENGINEERS CONTRACTORS AND CONSULTANTS Vs. STATE OF GUJARAT
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December 22, 2006 |
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AJENDRAPRASAD NARENDRAPRASAD Vs. STATE OF GUJARAT
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April 19, 2006 |
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AJENDRAPRASADJI NARENDRAPRASAD-JI PANDE Vs. SWAMI KESHAVPRAKASHDASJI GURUPUJYA NARAYNPRIYADASJI
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March 9, 2006 |
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AJITBHAI ISMAILBHAI PINJARA Vs. STATE OF GUJARAT
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March 7, 2006 |
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AJITBHAI ISMAILBHAI PINJARA Vs. STATE OF GUJARAT
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March 9, 2006 |
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AKSHAY P PATEL Vs. CHAIRMAN AND MANAGING DIRECTOR
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August 23, 2006 |
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AL VIJAY OWNERS ASSOCIATION Vs. AHMEDABAD MUNICIPAL CORPORATION
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April 12, 2006 |
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ALI FAKHIR MAMAD DAFER Vs. STATE OF GUJARAT
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August 23, 2006 |
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ALIMAMAD MERSHA SHAIKH Vs. STATE OF GUJARAT
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March 10, 2006 |
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ALPEASH VITHALBHAI KACHA Vs. BHARATSINH BALWANTSINH
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December 18, 2006 |
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ALPESHBHAI CHHAGANBHAI MONPARA Vs. CHHAGANLAL BHIMJIBHAI MONPARA
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December 21, 2006 |
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AMARSINHBHAI MALABHAI PATEL Vs. STATE OF GUJARAT
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December 6, 2006 |
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AMBALAL SARABHAI ENTERPRISES INFORMATION SERVICE Vs. ARVIND KUMAR D PAREKH
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July 26, 2006 |
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AMIN TRADERS Vs. TEXTILE LABOUR ASSOCIATION
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March 23, 2006 |
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AMIT V BANSAL Vs. STATE OF GUJARAT
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September 26, 2006 |
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AMMENABIBI HABIB RASOOL Vs. STATE OF GUJARAT
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December 8, 2006 |
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AMRATLAL TALSIBHAI DESAI Vs. STATE OF GUJARAT
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December 6, 2006 |
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AMTHABHAI VARVABHAI RABARI Vs. PRAHLADJI VALAJI RAJPUT
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April 29, 2006 |
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ANGSLEY INVESTMENT LTD Vs. TURUS SHIPPING SERVICE
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October 10, 2006 |
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ANIL DAYASHANKAR PANDE Vs. COMMISSIONER OF POLICE
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June 13, 2006 |
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ANIL K KHANDELWAL Vs. MAKSUD SAIYED
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January 9, 2006 |
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ANILBHAI GAJANAN VYAS Vs. STATE OF GUJARAT
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December 8, 2006 |
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ANILBHAI NATUBHAI PATEL Vs. JAYRAJBHAI JAYANTIBHAI PATEL
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February 23, 2006 |
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ANJAR MUNICIPALITY Vs. JAMNABEN KARSANBHAI PRAJAPATI
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July 26, 2006 |
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ANUJKUMAR C RAMNANDI Vs. UNION OF INDIA
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November 30, 2006 |
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ARCHANA RAMANBHAI PATEL Vs. STATE OF GUJARAT
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June 20, 2006 |
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ARCHER DANIELS MIDLAND CO Vs. UNION OF INDIA
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December 27, 2006 |
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ARNIVADA SEVA SAHAKARI MANDALILTD Vs. DEPUTY COLLECTOR BANASKANTHA
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March 13, 2006 |
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ARORA INDUSTRIES Vs. ABDULHAMEED ABDULRASHEED
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January 18, 2006 |
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ARUN FAMILY TRUST Vs. COMMISSIONER OF INCOME TAX
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September 20, 2006 |
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ARUNKUMAR T MAKWANA Vs. INCOME TAX OFFICER
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March 30, 2006 |
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ARVIND BABULAL ADAIJA Vs. STATE OF GUJARAT
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May 2, 2006 |
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ARVIND LAKHMANBHAI Vs. STATE OF GUJARAT
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May 3, 2006 |
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ARVINDBHAI DAHYABHAI PATEL Vs. KRISHNAKANT J SHAH
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December 28, 2006 |
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ARVINDKUMAR KESHAVLAL CHHAG Vs. DISTRICT PANCHAYAT
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August 31, 2006 |
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ASARAFKHAN RUSTAMKHAN PATHAN Vs. STATE OF GUJARAT
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December 4, 2006 |
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ASE INFORMATION SERVICE Vs. ARVINDKUMAR D PAREKH
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July 26, 2006 |
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ASHOKBHAI DHANJIBHAI VASAVA Vs. STATE OF GUJARAT
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November 22, 2006 |
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ASHWIN D PATEL Vs. UNION OF INDIA
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August 1, 2006 |
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ASHWINKUMAR DOLATRAI DESAI Vs. STATE OF GUJARAT
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December 21, 2006 |
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ASIAN FOOD INDUSTRIES Vs. UNION OF INDIA
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September 1, 2006 |
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ASIAN PAINTS INDIA LTD Vs. DEPUTY COMMISSIONER OF SALES TAX CIRCLE 26
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July 24, 2006 |
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ASPIAF TEXTILE MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
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July 19, 2006 |
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ASSISTANT COMMISSIONER OF INCOME TAX Vs. O L OF MINAL OIL AND INDUSTRIES LTD
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June 13, 2006 |
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ASSOCIATION OF CABIN HOLDERS OF KARCHELIA Vs. STATE OF GUJARAT
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August 29, 2006 |
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ASSOCIATION OF MANAGEMENT OF GUJARAT UNAIDED ENGINEERING Vs. JUSTICE RJ SHAH ADMISSION COMMITTEE FOR PROFESSIONAL
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June 19, 2006 |
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ATLADARA KELAVANI MANDAL Vs. STATE OF GUJARAT
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December 14, 2006 |
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ATUL HASMUKHLAL SHAH Vs. DEBOO BROS
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March 6, 2006 |
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ATUL PRODUCTS LTD Vs. STATE OF GUJARAT
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August 29, 2006 |
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ATULBHAI BHALCHANDRA JANI Vs. DISTRICT COLLECTOR
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September 20, 2006 |
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ATULBHAI CHINUBHAI SHAH Vs. AMTS
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July 13, 2006 |
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ATULKUMAR C SHELAT Vs. AHMEDABD MUNICIPAL CORP THRO MUNICIPAL COMMISSIONE
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December 20, 2006 |
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AUDICHYA BRAHMA SAMAJ CHHATRALAY TRUST Vs. STATE OF GUJARAT
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December 19, 2006 |
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AVADHOOT ENGINEERING CO Vs. STATE OF GUJARAT
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December 26, 2006 |
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AZAD ICE FACTORY Vs. GUJ INDUSRIAL INVESTMENT CORPN
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October 5, 2006 |
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B G KHUMAN Vs. STATE OF GUJARAT
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March 22, 2006 |
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B I F R Vs. CMD APS STAR INDUSTRIES LTD
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January 9, 2006 |
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B I F R Vs. C M D , ABIR CHEMICALS LTD
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December 1, 2006 |
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B I INVESTMENT PVT LTD Vs. COMMISSIONER OF INCOME TAX
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September 7, 2006 |
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B L SHARMA Vs. COMMANDANT, C I S F UNIT
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October 13, 2006 |
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B PATEL AND CO AND MANGAL CONSTRUCTION CO Vs. STATE OF GUJARAT
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March 13, 2006 |
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BABUBHAI MOHANBHAI Vs. STATE OF GUJARAT
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February 3, 2006 |
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BABULAL BADRIPRASAD VARMA Vs. SURAT MUNICIPAL CORPORATION
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November 23, 2006 |
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BACHIBEN NARANBHA Vs. STATE OF GUJARAT
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December 18, 2006 |
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BACHUBHAI CHHAGANBHAI Vs. STATE OF GUJARAT
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April 3, 2006 |
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BACHUSA DADUSHA Vs. SHARDABEN CHANDUBHAI PATEL
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November 6, 2006 |
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BAI DAHI WIDOW OF PARSOTTAM KANJI Vs. STATE OF GUJARAT
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January 21, 2006 |
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BAJAJ ALLIANZ GENERAL INS COMPANY LTD Vs. BELABEN ALIAS BHUMIKABEN YATINKUMAR
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December 14, 2006 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. TEJPAL NARANJI BHADRA
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December 26, 2006 |
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BALARA, CEMEMTS LTD Vs. STATE
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December 26, 2006 |
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BALSHASHTRI B PREMI Vs. STATE OF GUJARAT
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July 19, 2006 |
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BANASKANTHA DIST CO OP MILK PRODUCER UNION LTD Vs. PRAJAPATI JAYANTIBHAI BABABHAI
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November 28, 2006 |
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BANK OF BARODA Vs. CENTRAL INDUSTRIAL TRIBUNAL
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September 4, 2006 |
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BANK OF BARODA Vs. RUBY SALES CORPN AGENCY
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August 8, 2006 |
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BANK OF INDIA Vs. JASHWANTBHAI GIRDHARLAL
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August 17, 2006 |
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BANK OF INDIA Vs. O L OF PHAR EAST LABORATORIES LTD
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March 9, 2006 |
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BANK OF INDIA RETIRED OFFICER ASSOCIATION Vs. BANK OF INDIA
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August 18, 2006 |
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BARAIYA RAIJIJI SOMAJI Vs. GUJARAT WATER RESOURCES DEVELOPMENT CORPN LTD
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March 3, 2006 |
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BARAIYA VALLABHBHAI ODHAVJIBHAI Vs. CENTRAL SALT AND MARINE CHEMICAL RESEARCH INSTITUTE
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July 12, 2006 |
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BARIA KUSUM LAXMANBHAI Vs. STATE OF GUJARAT
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July 18, 2006 |
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BASIRBHAI UMARBHAI SHAIKH Vs. STATE OF GUJARAT
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December 7, 2006 |
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BE ROJGAR A T D UNION Vs. STATE OF GUJARAT
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February 28, 2006 |
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BENABEN BHANABHAI Vs. UNION OF INDIA
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April 10, 2006 |
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BENNETT COLEMAN AND CO LTD Vs. STATE OF GUJARAT
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February 15, 2006 |
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BHADRABEN, S M RATHOD Vs. COMPETENT AUTHORITY AND ADDITIONAL COLLECTOR
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December 28, 2006 |
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BHAGABHAI BHIKHABHAI RABARI Vs. STATE OF GUJARAT
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December 12, 2006 |
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BHAGVANJI VITHALAJI Vs. VELJI KACHRABHAI
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March 1, 2006 |
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BHAGWANDAS PARSHOTTAMDAS PATEL Vs. RAJENDRAKUMAR MAFATBHAI PATEL
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September 6, 2006 |
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BHAGWANJI AND KALYANJI Vs. PUNJABHAI HAJABHAI RATHOD
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September 21, 2006 |
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BHAGWATIBEN WD/O RAVJIBHAI LALJIBHAI HALPATI Vs. SHANTABEN MAGANLAL NAIK
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December 11, 2006 |
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BHALABHAI KARSANBHAI DHUMADA Vs. STATE OF GUJARAT
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September 21, 2006 |
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BHALABHAI KARSANBHAI DHUMADA Vs. STATE OF GUJARAT
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July 21, 2006 |
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BHANAJI MOTAJI PURABIA Vs. TRANSPORT MANAGER A M T S
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December 20, 2006 |
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BHARAT SANCHAR NIGAM LTD Vs. M C VERMA
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March 29, 2006 |
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BHARATBHAI KANTILAL JETHWA Vs. STATE OF GUJARAT
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March 10, 2006 |
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BHARATKUMAR LALBHAI VASA Vs. STATE OF GUJARAT
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November 9, 2006 |
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BHARUCH JILLA ADARSH SAMAJ SEVA MANDAL Vs. VEER NARMAD SOUTH GUJARAT UNIVERSITY
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June 6, 2006 |
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BHAVARLAL GANESHRAM Vs. JASIBEN
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March 21, 2006 |
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BHAVESHKUMAR HARKISHANDAS KAMDAR Vs. STATE OF GUJARAT
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October 10, 2006 |
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BHAVNABEN JAYANTILAL PATEL Vs. DISTRICT PRIMARY EDUCATION OFFICER
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February 17, 2006 |
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BHAVNABEN PARESHCHANDRA PATEL Vs. GOVINDBHAI CHUNILAL PRAJAPATI
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December 13, 2006 |
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BHAVNAGAR DIST CO OPRETIVE BANK LTD Vs. STATE OF GUJARAT
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April 10, 2006 |
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BHAVNAGAR MUNICIPAL CORPORATION Vs. VANDANABEN NAVALBHAI VYAS
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February 17, 2006 |
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BHAVNAGAR ZILLA SAHAKARI SANGHLTD Vs. DHIREN P PAREKH
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July 19, 2006 |
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BHAVYA S DESAI Vs. STATE OF GUJARAT
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June 17, 2006 |
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BHIKHABHAI RASULBHAI BHOKARIYA Vs. STATE OF GUJARAT
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December 18, 2006 |
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BHISHMA N THAKORE Vs. DENA BANK
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April 29, 2006 |
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BHISHMA N THAKORE Vs. DENA BANK
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May 1, 2006 |
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BHORUKA STEEL LTD Vs. MANISH N VORA
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February 15, 2006 |
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BINABEN PRAHLADBHAI PATEL Vs. STATE OF GUJARAT
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December 20, 2006 |
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BINUBALA H METHA Vs. STATE OF GUJARAT
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December 13, 2006 |
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BIPINBHAI GOPALBHAI GADHAVI Vs. MADINABIBI NAZAR ALI
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December 1, 2006 |
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BIPINCHANDRA PURSHOTTAMDAS PATEL Vs. SARDAR PATEL UNIVERSITY
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April 20, 2006 |
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BIPINKUMAR HARIBHAI KUMBHANI Vs. STATE OF GUJARAT
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December 4, 2006 |
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BLACK DISMOND AMUSEMENT PVT.LTD. Vs. PRAJAPATI AJITKUMAR GOVINDBHAI
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January 20, 2006 |
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BOTAD NAGAR PALIKA Vs. GENE SECRETARY
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July 28, 2006 |
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BTX CHEMICAL PVT LTD Vs. COMMISSIONER OF INCOME TAX
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July 28, 2006 |
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C S JARDOSH Vs. SOMABHAI RANCHHODBHAI PATEL
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May 1, 2006 |
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CEAT TYRES LTD Vs. STATE OF GUJARAT
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August 14, 2006 |
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CEDILA HEALTHCARE LTD Vs. LUPIN LABORATORIES LTD
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April 26, 2006 |
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CENTRAL BUREAU OF INVESTIGATION Vs. DHARMENDRAKUMAR MISHRA EX-DY CITCENTRAL
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November 17, 2006 |
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CENTURY LAMINATING CO LTD Vs. UNION OF INDIA
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November 20, 2006 |
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CHANDAN METAL PRODUCTS PVT LTD Vs. STATE OF GUJARAT
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October 11, 2006 |
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CHANDRAKANTBHAI ISHWARBHAI PATEL Vs. TORRENT POWER AEC LTD
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December 19, 2006 |
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CHANDRESHBHAI RUGNATHBHAI GADHIA Vs. STATE OF GUJRAT
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January 19, 2006 |
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CHANDUBHAI @ CHANDULAL KESHAVLAL PATNI Vs. GIDC LTD.
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April 20, 2006 |
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CHATURBHUJ A SAHU Vs. STATE OF GUJARAT
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March 9, 2006 |
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CHAUDHARI SHANKERBHAI KUBERBHAI Vs. STATE OF GUJARAT
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October 26, 2006 |
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CHEVRROLET DYES INTERMEDIATES AND AGROCHEM INDUSTRIES Vs. UNION OF INDIA
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January 21, 2006 |
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CHHAGANBHAI SOMABHAI THAKORE Vs. MITESHBHAI MOHANBHAI MISTRY
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December 27, 2006 |
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CHHIMIBEN HIRABHAI GOPALBHAI Vs. STATE OF GUJARAT
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June 21, 2006 |
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CHIEF OFFICER Vs. CHAMPAKLAL LALLUBHAI KEWAT
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June 29, 2006 |
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CHILODA (D) GRAM PANCHAYAT Vs. R H PATEL
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December 7, 2006 |
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CHOLPADI JAGANNATH KAMATH Vs. P S V MALLYA
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February 23, 2006 |
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CHUDHARI RAJESHBHAI BHULABHAI Vs. STATE OF GUJARAT
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July 31, 2006 |
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CHUNILAL RAMJIBHAI Vs. POAPTBHAI DAMAJIBHAI SOLANKI
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February 16, 2006 |
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CIT Vs. BARODA CHAIN WORKS
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July 31, 2006 |
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CIT Vs. ABDULGAFUR A. MISTRY
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July 25, 2006 |
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CITIBANK EUROPE PLC Vs. MEGAPAR EXIM PVT LTD
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December 21, 2006 |
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CITY CO-OPERATIVE BANK LTD Vs. HARSHADBHAI BABUBHAI SHAH
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March 20, 2006 |
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CJNZ MADRESA TRUST Vs. DARA D JOKHI
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April 7, 2006 |
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COLORTEX Vs. UNION OF INDIA
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April 18, 2006 |
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COLOURTEX Vs. UNION OF INDIA
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January 12, 2006 |
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COMMERCIAL CO OP BANK LTD Vs. PRAVIN S MEHTA
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July 17, 2006 |
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COMMISIONER OF INCOME TAX Vs. CHANDRA VILAS HOTEL
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August 18, 2006 |
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COMMISSINOR OF CENTRAL EXCISE AND CUSTOMS Vs. VANDANA ART PRINTS PVT LTD
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September 8, 2006 |
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COMMISSIONER OF C EX & CUSTOMS Vs. PHILIPS INDIA LTD
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July 28, 2006 |
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COMMISSIONER OF C. EX. AND CUS. Vs. TUNI TEXTILE MILLS LTD.
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January 24, 2006 |
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COMMISSIONER OF C. EX. AND CUS. Vs. PURITY FLEXPACK LTD.
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November 23, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GUPTA STEEL
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April 4, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. BHAVIN TEXTILES
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November 13, 2006 |
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COMMISSIONER OF CENTRAL EXCISE Vs. SAURASHTRA CHEMICALS LTD
|
January 12, 2006 |
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COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. STEELCO GUJARAT LTD
|
November 21, 2006 |
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COMMISSIONER OF CUSTOMS Vs. O L OF GIL HOSPITALS LIMITED
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July 6, 2006 |
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COMMISSIONER OF INCOME TAX Vs. SWASHRAYA
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July 12, 2006 |
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COMMISSIONER OF INCOME TAX Vs. URJIT INVESTMENTS PVT LTD
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July 13, 2006 |
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COMMISSIONER OF INCOME TAX Vs. DHATU SANSKAR PVT LTD
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June 15, 2006 |
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COMMISSIONER OF INCOME TAX Vs. SHARP REFILLS CO PVT LTD
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August 2, 2006 |
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COMMISSIONER OF INCOME TAX Vs. SURESH AMIN FAMILY TRUST
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August 1, 2006 |
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COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE FOREST DEVELOPMENT
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August 3, 2006 |
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COMMISSIONER OF INCOME TAX Vs. ENVIRO CONTROL ASSOCIATES
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August 4, 2006 |
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COMMISSIONER OF INCOME TAX Vs. PRABHUDAS KISHOREDAS TOBACO PRODUCTS P LTD
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July 26, 2006 |
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COMMISSIONER OF INCOME TAX Vs. BHAGWATI FOUNDERIES LTD
|
July 26, 2006 |
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COMMISSIONER OF INCOME TAX Vs. REWASHANKER A KOTHARI
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January 9, 2006 |
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COMMISSIONER OF INCOME TAX Vs. M V CONSTRUCTION CO
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January 23, 2006 |
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COMMISSIONER OF INCOME TAX Vs. GULAMRASUL M PATHAN
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September 25, 2006 |
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COMMISSIONER OF INCOME TAX Vs. IDEAL SHEET METAL STAMPINGS AND PRESSING P LTD
|
September 12, 2006 |
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COMMISSIONER OF INCOME TAX Vs. GASKETS AND RADIATORS DISTRIBUTORS
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September 12, 2006 |
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COMMISSIONER OF INCOME TAX Vs. PRAKASH OIL INDUSTRIES AND GINNING FACTORY
|
November 16, 2006 |
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COMMISSIONER OF INCOME TAX Vs. LOK PRAKASHAN LTD
|
November 16, 2006 |
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COMMISSIONER OF INCOME TAX Vs. DR. SURESH G. SHAH
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August 31, 2006 |
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COMMISSIONER OF INCOME TAX Vs. MANIBHAI AND BROS.
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December 4, 2006 |
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COMMISSIONER OF INCOME TAX Vs. STAR BUILDERS
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November 13, 2006 |
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COMMISSIONER OF INCOME TAX Vs. INDIAN PETROCHEMICALS CORPN. LTD.
|
October 11, 2006 |
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COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL MACHINERY MFG. (P) LTD.
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January 19, 2006 |
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COMMISSIONER OF INCOME TAX Vs. J.H. PARABIA (TRANSPORT) (P) LTD.
|
February 16, 2006 |
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COMMISSIONER OF INCOME TAX Vs. STATRONICS AND ENTERPRISES (P) LTD.
|
August 22, 2006 |
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COMMISSIONER OF INCOME TAX Vs. GUJARAT TUBE WELL CO.
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August 3, 2006 |
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COMMISSIONER OF INCOME TAX Vs. KASHIRAM TEXTILE MILLS (P) LTD.
|
January 25, 2006 |
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COMMISSIONER OF INCOME TAX Vs. NEHA BUILDERS (P) LTD.
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August 18, 2006 |
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COMMISSIONER OF INCOME TAX Vs. MIHIR TEXTILES LTD.
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March 29, 2006 |
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COMMISSIONER OF INCOME TAX Vs. JAYANTILAL D. PATEL
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April 21, 2006 |
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COMMISSIONER OF INCOME TAX Vs. UMIYA CO-OP. HOUSING SOCIETY LTD.
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July 12, 2006 |
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COMMISSIONER OF INCOME TAX Vs. REWASHANKER A. KOTHARI
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February 16, 2006 |
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COMMISSIONER OF INCOME TAX Vs. SWASTIK SANITARY WORKS LTD.
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April 27, 2006 |
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COMMISSIONER OF INCOME-TAX Vs. HINDUSTAN LEVER LTD.
|
September 19, 2006 |
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COMMISSIONER OF INCOME-TAX Vs. GIRNAR FOOD AND BEVERAGE P. LTD.
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February 21, 2006 |
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COMMISSIONER OF INCOME-TAX Vs. PATEL GRUH NIRMAN FLAT YOJNA
|
July 18, 2006 |
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COMMISSIONER OF INCOME-TAX Vs. JHAVERI INDUSTRIES
|
June 15, 2006 |
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COMMISSIONER OF INCOME-TAX Vs. GUJARAT MINERAL DEVELOPMENT CORPORATION LTD.
|
July 13, 2006 |
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COMMISSIONER OF INCOME-TAX Vs. CHANDRA CHARITABLE TRUST
|
July 31, 2006 |
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COMMISSIONER OF INCOME-TAX Vs. GUJARAT DISTRIBUTORS
|
December 8, 2006 |
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COMMISSIONER OF INCOME-TAX Vs. ARUNODAYA MILLS LTD.
|
August 21, 2006 |
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COMMISSIONER OF INCOME-TAX Vs. MAHESHKUMAR A. RATHOD
|
November 28, 2006 |
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COMMISSIONER OF INCOME-TAX Vs. MANUBHAI M. PATEL
|
November 2, 2006 |
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COMMISSIONER OF INCOME-TAX Vs. PRABHUDAS KISHORDAS TOBACCO PRODUCTS PVT. LTD.
|
January 9, 2006 |
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COMMISSIONER OF INCOME-TAX Vs. VIKRANT CRIMPERS
|
January 9, 2006 |
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COMMISSIONER OF INCOME-TAX Vs. BRAHMI INVESTMENTS PVT. LTD.
|
February 7, 2006 |
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COMMISSIONER OF INCOME-TAX Vs. AMOL DICALITE LTD.
|
March 29, 2006 |
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COMMISSIONER OF INCOME-TAX Vs. GUJARAT MARITIME BOARD
|
July 31, 2006 |
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COMMISSIONER OF INCOME-TAX Vs. LAKHANPAL NATIONAL LTD.
|
August 14, 2006 |
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COMMISSIONER OF INCOME-TAX Vs. GUJARAT STATE CO-OPERATIVE MARKETING FEDERATION LTD.
|
August 31, 2006 |
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COMMISSIONER OF INCOMETAX Vs. BRAHMI INVESTMENTS PVT LTD
|
February 10, 2006 |
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COMMISSIONER OF WEALTH TAX Vs. DILHERKUNVERBA C JADEJA
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July 19, 2006 |
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COMMISSIONER OF WEALTH TAX Vs. MINALBEN RAMESHBHAI JHAVERI
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August 24, 2006 |
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COMMISSIONER OF WEALTH TAX Vs. SHASHIBEN HIRABHAI DALPATRAM
|
July 14, 2006 |
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COMMISSIONER OF WEALTH TAX Vs. CADMACH MACHINERY CO PVT LTD
|
October 5, 2006 |
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COTTON CORPORATION OF INDIA Vs. SUDHA VIJAYBHAI PUJARA WIFE OF DECEASED VIJAYBHAI PUJARA
|
August 31, 2006 |
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CROWN STEEL COMPANY Vs. UNION OF INDIA
|
March 29, 2006 |
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CWT Vs. MAHENDRABHAI D. PARMAR
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July 17, 2006 |
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D J CHEM INDUSTRIES Vs. STATE OF GUJARAT
|
September 28, 2006 |
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D L ASHISH FOUNDATION TRUST Vs. SURAT URBAN DEVELOPMENT AUTHORITY
|
July 28, 2006 |
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D L MINES Vs. MAMLATDAR
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December 14, 2006 |
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DAHIBEN MITHABHAI MAKWANA Vs. UNION OF INDIA
|
November 27, 2006 |
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DAHYABHAI JAGJIVANBHAI PATEL Vs. STATE OF GUJARAT
|
March 21, 2006 |
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DAHYABHAI M BARIYA Vs. STATE OF GUJARAT
|
August 18, 2006 |
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DAHYABHAI SOMCHAND PARMAR Vs. RAMAVTAR B SHARMA
|
August 14, 2006 |
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DAKOR TEMPLE COMMITTEE Vs. GUJARAT KAMDAR MANDAL
|
September 1, 2006 |
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DALPATBHAI JASRAJ DALWADI Vs. STATE OF GUJARAT
|
December 18, 2006 |
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DARSHANA R DAVE Vs. STATE OF GUJARAT
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February 16, 2006 |
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DASHRATHLAL M PATEL Vs. STATE OF GUJARAT
|
August 23, 2006 |
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DASRATLAL MANILAL MODI Vs. STATE OF GUJARAT
|
December 18, 2006 |
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DAVANG RAMEDHBHAI SHAH Vs. STATE OF GUJARAT
|
April 13, 2006 |
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DECEASED LM DESAI BY HEIR MK DESAI-DECEASED REP BY Vs. STATE OF GUJARAT
|
December 5, 2006 |
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DEEPAK CONSTRUCTION COMPANY Vs. COMMISSIONER OF INCOME TAX
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August 23, 2006 |
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DEOPRAYAG TIWARI Vs. CHIEF SECURITY COMMISSIONER RAILWAY PROTECTION FOR
|
August 7, 2006 |
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DEPOSIT INSURANCE & CREDIT GAURANTEE CORPN Vs. STATE OF GUJARAT
|
December 2, 2006 |
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DEPUTY COLLECTOR AND CHAIRMAN Vs. MOHAMAD FAROOQU RAZVI
|
January 20, 2006 |
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DEPUTY CONSERVATOR OF FOREST Vs. VINODBHAI MULJIBHAI PATEL
|
September 13, 2006 |
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DEVCHANDBHAI DAYALBHAI PATEL Vs. REGIONAL TRANSPORT OFFICER
|
June 16, 2006 |
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DEVKI FABRICS LTD. Vs. RAIBEN W/O MAFATLAL GANGARAM PATEL
|
August 17, 2006 |
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DEVRAJ PUNJABHAI MAKWANA Vs. STATE OF GUJARAT
|
July 27, 2006 |
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DHALL ENTERPRISED AND ENGINEERS P. LTD. Vs. COMMISSIONER OF INCOME-TAX
|
November 10, 2006 |
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DHANANJAY UMESHBHAI SHARMA Vs. STATE OF GUJARAT
|
August 30, 2006 |
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DHANSUKHBHAI GULAMBHAI CHAUDHARY Vs. STATE OF GUJARAT
|
August 23, 2006 |
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DHARAMSHIBHAI VIRJIBHAI Vs. DISTRICT MAGISTRATE
|
February 8, 2006 |
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DHARMSHI RAMABHAI Vs. STATE OF GUJARAT
|
August 29, 2006 |
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DHIRSHINHBHAI KARSANBHAI BARAD PRESIDENT Vs. KANJIBHAI PARBARBHAI MOTI
|
February 22, 2006 |
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DHIRUBHAI BABUBHAI CHAUHAN Vs. STATE OF GUJARAT
|
July 27, 2006 |
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DHIRUBHAI BABUBHAI CHAUHAN Vs. STATE OF GUJARAT
|
June 27, 2006 |
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DHORAJI MUNICIPALITY Vs. HAKIM NAZIR MAULA SHAIKH
|
September 5, 2006 |
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DILIP NORTHMAL KHANDELWAL Vs. STATE OF GUJARAT
|
December 8, 2006 |
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DILIPBHAI GOVINDBHAI CHAUHAN Vs. STATE OF GUJARAT
|
September 22, 2006 |
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DILIPBHAI MANEKLAL VYAS Vs. AHMEDABAD ELECTRICITY COMPANY LIMITED
|
January 13, 2006 |
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DIMOND JUBILEE BANK BACHAV SAMITTI Vs. STATE OF GUJARAT
|
October 26, 2006 |
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DINESH ALIAS BABULAL LALJI MISHRA Vs. STATE OF GUJARAT
|
June 29, 2006 |
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DINESH BHAI ALIAS DILIYO HARMANBHAI CHAUHAN Vs. STATE OF GUJARAT
|
July 7, 2006 |
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DINESHBHAI ALIAS DILIYO HARMANBHAICHAUHAN Vs. STATE OF GUJARAT
|
July 1, 2006 |
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DIPAKBHAI JAYANTILAL PANDYA Vs. STATE OF GUJARAT
|
August 18, 2006 |
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DIPAKBHAI MANILAL PATEL Vs. STATE OF GUJARAT
|
August 4, 2006 |
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DIPAKKUMAR C VYAS Vs. STATE OF GUJARAT
|
December 6, 2006 |
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DIPIKA KANTILAL SHUKLA Vs. STATE OF GUJARAT
|
February 28, 2006 |
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DIST DEVEOPMENT OFFICER Vs. SECRETARY
|
July 27, 2006 |
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DISTRICT PANCHAYAT Vs. BABUBHAI LAKHABHAI CHUDASMA
|
August 24, 2006 |
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DIVISIONAL CONTROLLER G S R T C Vs. CHETANBHAI MANCHABHAI PATEL
|
June 14, 2006 |
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DIVISIONAL CONTROLLER GUJARAT STATE ROAD TRANSPORT CORPN Vs. JAYANTILAL N PATEL
|
January 12, 2006 |
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DIVYA VASUNDHARA FINANCIERS (P)LIMITED Vs. SANJEEV BUILDERS PVT LTD
|
December 14, 2006 |
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DOSHI CHEMICALS PVT LTD Vs. STATE OF GUJARAT
|
March 28, 2006 |
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EAGLE CORPORATION PVT LTD Vs. STATE OF GUJARAT
|
October 10, 2006 |
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ECHJAY INDUSTRIES LTD Vs. UNION OF INDIA
|
April 10, 2006 |
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EMPLOYEES STATE INSURANCE CORPORATION AHMEDABAD Vs. VASANTBHAI BHUDARBHAI PARMAR
|
December 4, 2006 |
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EXECUTIVE ENGINEER Vs. SHANKARBHAI JIVABHAI PATEL
|
March 10, 2006 |
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EXECUTIVE ENGINEER Vs. RUPSINHBHAI BANESINHBHAI CHAUHAN
|
June 14, 2006 |
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EXECUTIVE ENGINEER Vs. MANSUKHBHAI SHERIYABHAI
|
December 22, 2006 |
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EXECUTIVE ENGINEER Vs. MERUJI SURSANGAJI
|
December 5, 2006 |
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EXECUTIVE ENGINEER Vs. PRAHALADBHAI FULCHANDBHAI
|
December 4, 2006 |
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EXECUTIVE ENGINEER Vs. RASHIKLAL SANKALCHAND SHAH
|
December 4, 2006 |
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EXECUTIVE ENGINEER Vs. NARANBHAI RANCHHODDAS PATEL
|
December 1, 2006 |
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EXECUTIVE ENGINEER Vs. RANCHHODBHAI BIJALJI THAKORE
|
December 1, 2006 |
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FARIDA YUSUG IBRAHIM MULLA Vs. STATE OF GUJARAT
|
April 13, 2006 |
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FARIDABEN INAITBHAI SINDHI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
December 11, 2006 |
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FEDERATION OF GUJARAT PETROLEUM DEALERS ASSOCIATION Vs. STATE OF GUJARAT
|
February 20, 2006 |
|
FOOD INSPECTOR Vs. BHAGWAN DAS SUNDERLAL VATVANI
|
March 31, 2006 |
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FRIENDS LAND DEVELOPMENT CO Vs. STATE OF GUJARAT
|
June 21, 2006 |
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G I I C LIMITED Vs. SHODHAN SANSKAR LTD
|
December 22, 2006 |
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G N LAKUM Vs. GOVERNMENT OF GUJARAT
|
January 27, 2006 |
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G R BHAI SECURITY FORCE Vs. UNION OF INDIA
|
August 8, 2006 |
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G S NANJEE AND SONS Vs. COMMISSIONER OF INCOME TAX
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January 18, 2006 |
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G S R T C Vs. NARMADASHANKAR G JOSHI
|
April 10, 2006 |
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G S R T C Vs. HARGOVINDAS R MODI
|
September 26, 2006 |
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G S R T C Vs. S N PATEL
|
September 7, 2006 |
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GABHAJI B THAKORE Vs. STATE OF GUJARAT
|
July 5, 2006 |
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GAJRIBEN CHIMANLAL BHUKHANDAS Vs. KANTILAL UTTAMRAM CHEVLI
|
November 4, 2006 |
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GANESH CORPORATION Vs. GUJARAT VIDYUT BOARD
|
November 16, 2006 |
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GANESH GAJAJI KOLI BHIL Vs. STATE OF GUJARAT
|
September 29, 2006 |
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GANGOTRI INORGANIC PVT LTD Vs. STATE OF GUJARAT
|
March 10, 2006 |
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GARWARE WALL ROPES LTD Vs. ANANT KANOI
|
July 13, 2006 |
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GATI LTD Vs. DEPUTY COMMISSIONER MUNICIPAL CORPORATION OF AHMEDABAD
|
August 22, 2006 |
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GATORBHAI BHIKHABHAI PATEL Vs. STATE OF GUJARAT
|
November 10, 2006 |
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GAUTAM TRADING COMPANY Vs. UMA TRANSPORT TRADING CO
|
September 6, 2006 |
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GAUTAM TRADING COMPANY THRO PROPRIETOR Vs. UMA TRANSPORT TRADING CO
|
September 7, 2006 |
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GEB Vs. MAGANBHAI CHHAGANBHAI PATEL
|
September 7, 2006 |
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GEMABHAI ABAHYSINH BARIA Vs. BHARAT SANCHAR NIGAM LTD
|
July 25, 2006 |
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GEN MANAGER MANAGING DIRECTOR Vs. SECRETARY
|
December 16, 2006 |
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GEN MANAGER MANAGING DIRECTOR Vs. SECRETARY
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December 26, 2006 |
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GENERAL CONTRACTS CO Vs. COMMISSIONER OF INCOME TAX
|
August 25, 2006 |
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GHASURA MOHAMMED RAFIQ REHMATKHAN Vs. STATE OF GUJARAT
|
February 4, 2006 |
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GIRDHARILAL BRIJGOPAL DADHICH Vs. S R MEENA
|
April 5, 2006 |
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GIRDHARPARK CO OP HOUSING SOCIETY LTD Vs. SURAT MUNI CORPORATION
|
November 27, 2006 |
|
GITABEN S THAKUR Vs. UNION OF INDIA
|
March 31, 2006 |
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GNFC LTD Vs. UNION OF INDIA
|
February 6, 2006 |
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GODRAJ SOAPS LTD Vs. COMMISSIONER OF INCOME TAX
|
August 30, 2006 |
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GOMTIPUR KELAVANI MANDAL TRUST Vs. PUSHPABEN PREMJIBHAI PATEL
|
December 5, 2006 |
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GOPAL GLASS WORKS LTD Vs. IAG COMPANY LTD
|
October 4, 2006 |
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GOPAL IRON AND STEEL CO Vs. UNION OF INDIA
|
July 4, 2006 |
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GOPALBHAI CHATURBHAI AMIN Vs. STATE OF GUJARAT
|
December 29, 2006 |
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GOPALBHAI R PRAJAPATI Vs. PRATAPBHAI HAMIRBHAI BHEDE
|
March 9, 2006 |
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GORDHANBHAI A PATEL Vs. STATE OF GUJARAT
|
December 13, 2006 |
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GOVIND MURJI PATEL Vs. STATE OF GUJARAT
|
November 13, 2006 |
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GOVINDBHAI JETHABHAI PATEL Vs. MAMLATDAR
|
December 1, 2006 |
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GOVINDBHAI M KARSHALA Vs. GUJARAT ELECTRICITY TRANSMISSION CORP LTD
|
November 30, 2006 |
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GOVINDBHAI MAHIPATBHAI DESAI Vs. STATE OF GUJARAT
|
November 27, 2006 |
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GOVINDBHAI VALABHAI MAKWANA Vs. STATE OF GUJARAT
|
December 4, 2006 |
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GOVT OF INDIA Vs. JAYAMAL BHAI JAYANTILAL THAKORE
|
August 21, 2006 |
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GUJ STATE ROAD TRANSPORT CORPORATION Vs. DV CHAUHAN
|
March 21, 2006 |
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GUJARAT AGRICULTURE UNIVERSITY Vs. ABDULMAJID MAHEMUDMIYA KAZI
|
January 24, 2006 |
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GUJARAT AMBUJA EXPORTS LTD. Vs. UNION OF INDIA
|
February 3, 2006 |
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GUJARAT DYESTUFFS MANUFACTURERASSOCIATION Vs. STATE OF GUJARAT
|
March 21, 2006 |
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GUJARAT ELECTRICITY BOARD THRO DY EXECUTIVE ENGINE Vs. JAYANTILAL CHHAGANLAL PANCHAL
|
December 6, 2006 |
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GUJARAT ELECTRICITY BOARD THRO DY EXECUTIVE ENGINE Vs. RUPSINH DHARAMSINH VASIA
|
December 6, 2006 |
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GUJARAT ELECTRICITY BOARD THRO DY EXECUTIVE ENGINE Vs. MAHIPATSINH SOMSINH GOHIL
|
December 6, 2006 |
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GUJARAT ELECTRICITY BOARD THRO DY. EXECUTIVE ENG.(O&M) Vs. LALLUBHAI BHAGABHAI GAMIT AND ANR.
|
December 6, 2006 |
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GUJARAT ELECTRICITY BOARD THRODY EXECUTIVE ENGINEE Vs. GANPATHAI NATUBHAI ADMAR
|
December 28, 2006 |
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GUJARAT FERTILISERS Vs. COMMISSIONER OF INCOME TAX
|
July 31, 2006 |
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GUJARAT HOUSING BOARD Vs. MANIBHAI MANGALBHAI PATEL
|
February 8, 2006 |
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GUJARAT RAJYA ASHRAMSHAL KARMACHARI SANGH Vs. STATE OF GUJARAT
|
February 4, 2006 |
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GUJARAT RAJYA POLICE INSPECTORASSOCIATION Vs. STATE OF GUJARAT
|
March 9, 2006 |
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GUJARAT SHIP TRADING CORPN. Vs. UNION OF INDIA (UOI)
|
April 24, 2006 |
|
GUJARAT SLUM CLEARANCE BOARD Vs. GENERAL SECRETARY
|
November 6, 2006 |
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GUJARAT STATE CO OP AGRI & RURAL DEVP BANK LTD Vs. STATE OF GUJARAT
|
December 26, 2006 |
|
GUJARAT STATE CO OPE AGRICULTURE Vs. GEN SECRETARY
|
March 10, 2006 |
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GUJARAT STATE CO-OPERATIVE BANK LTD Vs. CHAROTAR NAGRIK SAHAKARI BANK LTD
|
December 2, 2006 |
|
GUJARAT STATE CO-OPERATIVE BANK LTD Vs. STATE OF GUJARAT
|
December 2, 2006 |
|
GUJARAT STATE EXPORT CORPORATION LTD Vs. DIRECTOR GENERAL OF FOREIGN TRADE
|
February 3, 2006 |
|
GUJARAT STATE FOREST DEVELOPMENT CORPORATION LTD Vs. BUDHABHAI KAMJIBHAI NIZAMA
|
August 31, 2006 |
|
GUJARAT STATE MARKETING FEDERATION LTD Vs. SABARKANTHA DISTRICT CO OP PURCHASE AND SALES UNION
|
April 26, 2006 |
|
GUJARAT STATE OF ROAD TRANSPORT CORPORATION Vs. D V CHAUHAN
|
March 3, 2006 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAMESHKUMAR KANTILAL ZAVERI
|
March 17, 2006 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. GUJARAT RAJYA KARMACHARI MAHAMANDAL
|
April 21, 2006 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. DHANLAXMIBEN W/O DADUBHAI RAVALJIBHAI VASAVA
|
December 4, 2006 |
|
GUJARAT STATE RURAL DEVE CORPO LTD Vs. UPENDRAKUMAR J RAO
|
July 4, 2006 |
|
GUJARAT STATE SUGAR FEDERATION LTD Vs. UNION OF INDIA
|
November 20, 2006 |
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GUJARAT STEEL TUBE EMPLOYEES UNION Vs. O.L. OF GUJARAT STEEL TUBES LTD.
|
January 9, 2006 |
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GUJARAT TELECOM CIRCLE Vs. ADHESHKUMAR SITALAPRASAD
|
July 20, 2006 |
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GUJARAT WATER RESOURCES DEVELOPMENT CORPORATION LTD Vs. BALDEVJI MOHANJI SOLANKI
|
April 18, 2006 |
|
GULABBHAI VESTABHAI PATEL Vs. BARJULBHAI LALLUBHAI PATEL
|
December 18, 2006 |
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GUNVANTIBEN DAYARAMBHAI PATEL Vs. UNION OF INDIA
|
March 23, 2006 |
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H A VYAS Vs. STATE OF GUJARAT
|
February 1, 2006 |
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H G MODI Vs. STATE OF GUJARAT
|
December 5, 2006 |
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H P THAKER Vs. STATE OF GUJARAT
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July 4, 2006 |
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HANSABEN BABULAL VAGHELA Vs. STATE OF GUJARAT
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December 12, 2006 |
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HANSABEN GOVINDBHAI PARMAR Vs. STATE OF GUJARAT
|
September 13, 2006 |
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HANSAGURI PRAFULCHANDRA LADHANI Vs. ORIENTAL INSURANCE COMPANYLTD
|
October 4, 2006 |
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HANSRAJ M CHUDASAMA Vs. G S R T C
|
January 18, 2006 |
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HARGOVINDBHAI P PATEL Vs. D G P
|
January 17, 2006 |
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HARIJAN JETHUBHAI BHURE Vs. HARIJAN LAXMIBEN GOPAL
|
December 19, 2006 |
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HARIKRIPA PAPER COMPANY Vs. DIGITAL MULTIFORMS LIMITED
|
February 21, 2006 |
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HARIVADAN BHAGWANDAS Vs. CHANDABEN
|
December 15, 2006 |
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HARJIBHAI DHARAMSHIBHAI Vs. STATE OF GUJARAT
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April 10, 2006 |
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HARKANT L SHUKLA Vs. DINESH KUMAR D BUDDHBHATTI
|
January 27, 2006 |
|
HARKANT L SHUKLA Vs. MULAJI KARSHAN
|
January 27, 2006 |
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HARSHAD SHAH AND CO Vs. NARODA ENVIRO PROJECTS LTD
|
February 20, 2006 |
|
HARSIDDH SPECIFIC FAMILY TRUST Vs. COMMISSIONER OF INCOME TAX
|
January 17, 2006 |
|
HARSUKH VALLABHDAS RAJA Vs. COLLECTOR OF JUNAGADH
|
November 6, 2006 |
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HASMUKHLAL KALIDAS CHOKSI Vs. STATE OF GUJARAT
|
September 12, 2006 |
|
HATHISING MFG. CO. LTD. Vs. UNION OF INDIA
|
March 3, 2006 |
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HEEMANSHU HORNS PVT LTD Vs. KAPADVANJ NAGAR PALIKA
|
September 20, 2006 |
|
HEIRS OF DECEASED NARENDRAKUMAR BHAGVANJI Vs. HEIRS OF DECEASED VELJI KACHRABHAI
|
March 1, 2006 |
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HEMAJI CHHABAJI Vs. SPECIAL LAND ACQUISITION OFFICER
|
January 10, 2006 |
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HEMALIBEN PATEL Vs. UNION OF INDIA
|
August 8, 2006 |
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HEMANT AUTOMOBILES PVT LTD Vs. UNION BANK OF INDIA
|
June 17, 2006 |
|
HEMENDRA BABULAL SHAH HUF Vs. DILIP KUMAR BABULAL SHAH
|
May 5, 2006 |
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HEMESH FAMILY TRUST Vs. COMMISSIONER OF INCOME TAX
|
August 29, 2006 |
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HETALBEN JITENDRAKUMAR VYAS Vs. POLICE INSPECTOR
|
January 27, 2006 |
|
HINDUSTAN PETROLEUM CORPN. LTD. Vs. BEGUM RAHEMATBEGUM AMIR AKHTAR AND ORS.
|
August 1, 2006 |
|
HINDUSTAN PETROLEUM CORPORATION LTD Vs. SAFFRON CERAMICS PVT LTD
|
December 14, 2006 |
|
HINDUSTAN PETROLEUM CORPORATION LTD Vs. PRIME FLOOR TILES PVT LTD
|
December 14, 2006 |
|
HIRAGAURI RATILAL Vs. HAJAM SUMAR LADHA
|
August 21, 2006 |
|
HIRAPARA GAMAT DHOR CHARAN TRUST Vs. STATE OF GUJARAT
|
November 15, 2006 |
|
HITESH KUMAR VALJIBHAI Vs. J G MITHAWALA FOOD INSPECTOR
|
November 23, 2006 |
|
HOLARAM MULCHAND KHUHA Vs. STATE
|
May 19, 2006 |
|
HOTEL GURU PRERANA Vs. NIRANJAN JAYANTILAL THAKER
|
September 29, 2006 |
|
HS NIGAM, SR L SECTION ENGINEER (P WAY) Vs. UNION OF INDIA
|
September 7, 2006 |
|
HUSENABIBI AMIRBHAI YASINBHAI Vs. ABDULMIYA KASAMMIYA KURESHI
|
December 14, 2006 |
|
HYNOUP FOOD AND OIL INDUSTRY LTD Vs. STATE OF GUJARAT
|
May 2, 2006 |
|
ILABEN RAVJIBHAI PATEL Vs. AMITKUMAR RATILAL PATEL
|
October 3, 2006 |
|
ILIAZKHAN MUSSAKHAN Vs. STATE OF GUJARAT
|
December 21, 2006 |
|
INDIAN INSTITUTE OF MANAGEMENT Vs. GUJARAT MAZDOOR SABHA
|
January 9, 2006 |
|
INDIAN PETROCHEMICALS CORPN LTD Vs. UNION OF INDIA
|
September 19, 2006 |
|
INDIAN POTASH LIMITED Vs. GUAJRAT MAZDOOR PANCHAYAT
|
July 6, 2006 |
|
INDIAN RAYON AND INDUSTRIES LTD Vs. STATE OF GUJARAT
|
December 8, 2006 |
|
INDRAJITSING P GEEL Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR
|
August 25, 2006 |
|
INDU NISSAN OXO CHEMICALS IND LTD Vs. UNION OF INDIA
|
July 1, 2006 |
|
INDU NISSAN OXO CHEMICALS IND LTD Vs. UNION OF INDIA
|
July 10, 2006 |
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INGERSOLL RAND INDUSTRIES EMPLOYEES UNION Vs. STATE OF GUJARAT
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July 17, 2006 |
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INSTITUTE OF HOTEL MANAGEMENT Vs. SAVABHAI GOBARBHAI PARMAR
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January 13, 2006 |
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ISHWARBHAI GANPATBHAI PATEL Vs. STATE OF GJARAT
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January 18, 2006 |
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ISHWARBHAI PURSHOTTAMBHAI PATEL Vs. CHANDRAKANTBHAI PURSHOTTAMBHAIPATEL
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February 14, 2006 |
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ISMAIL ALLAHRAKKHA Vs. DEPUTY EXECUTIVE ENGINEER
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December 28, 2006 |
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ISMATBANU WD/O DILAWARHUSEN INAYATHUSEN Vs. STATE OF GUJARAT
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December 14, 2006 |
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J M DAVE Vs. COMMISSIONER OF FISHERIES
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February 6, 2006 |
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J S BHAGORA Vs. G I D C
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August 23, 2006 |
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J S SHETH Vs. STATE OF GUJARAT
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September 5, 2006 |
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JACKSON ENGINEERS LTD Vs. UNION OF INDIA
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January 27, 2006 |
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JADAV AJIT KUMAR GANESH BHAI Vs. A M C
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October 13, 2006 |
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JADAV MANGABHAI TEJABHAI Vs. SP LAND ACQUISITION OFFICER
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December 1, 2006 |
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JADAV NIKESHKUMAR MAFATLAL Vs. STATE OF GUJARAT
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September 18, 2006 |
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JAGDISHBHAI JAYANTIBHAI KHATRUOWNER Vs. STATE OF GUJARAT
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September 4, 2006 |
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JAGDISHCHANDRAN TRIVEDI Vs. TRUSTEE PRINCIPAL
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April 4, 2006 |
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JAI MAHAKALAY INFRASTRUCTURE PVT LTD Vs. I C I C I BANK LTD
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February 22, 2006 |
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JAL SAMPATTI PARIVAR COOPERATIVE HOUSING SOCIETY Vs. STATE OF GUJARAT
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December 27, 2006 |
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JAMNADAS MAGANLAL RANA Vs. RAMANBHAI SHANABHAI DHOBI
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December 18, 2006 |
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JAMNAGAR MUNICIPAL CORPORATION Vs. REGIONAL DIRECTOR E S I CORPORATION
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March 8, 2006 |
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JANAKBHAI KANUBHAI THAKKAR Vs. STATE OF GUJARAT
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August 23, 2006 |
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JASHUBHAI HUKMAJI RAJPUROHIT Vs. STATE OF GUJARAT
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December 19, 2006 |
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JAVATIBEN BHUPSINHIJI Vs. NARPATSINH BHUPASINHIJI
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November 13, 2006 |
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JAVATIBEN BHUPSINHIJI Vs. NARPATSINH BHUPSINHIJI DELETED
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November 3, 2006 |
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JAY MAHAKALI INFRASTURCTURE PVT LTD Vs. PASCHIM GUJARAT VIJ COMPANY LTD
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September 5, 2006 |
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JAY VIDEO GAME AND ELECTRICALS Vs. STATE OF GUJARAT
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December 26, 2006 |
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JAYANT PRABHUBHAI PATEL Vs. DINESH MILLS LTD
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August 1, 2006 |
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JAYANTIBHAI MAFATBHAI PATEL Vs. DILIPBHAI BECHARBHAI PATEL
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September 27, 2006 |
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JAYANTILAL KUBERDAS SHARMA Vs. STATE OF GUJARAT
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September 24, 2006 |
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JAYANTKUMAR BHAGUBHAI PATEL Vs. STATE OF GUJARAT
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August 3, 2006 |
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JAYDEEPSINGH N RANA Vs. STATE OF GUJARAT
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December 4, 2006 |
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JAYDIP BABULAL CHAUHAN Vs. STATE OF GUJARAT
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November 3, 2006 |
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JAYENDRAKUMAR N BHATT Vs. STATE OF GUJARAT
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June 28, 2006 |
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JAYESH R MORE Vs. STATE OF GUJARAT
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February 15, 2006 |
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JAYESHKUMAR AMRATLAL MAKWANA Vs. STATE OF GUJARAT
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January 23, 2006 |
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JAYNTILAL KUBERDAS SHARMA Vs. STATE OF GUJARAT
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August 24, 2006 |
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JAYRAJ N ZALA Vs. BHAGUBHAI S PATEL MANAGING DIRECTOR
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September 27, 2006 |
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JAYSHREEBEN VASANTKUMAR VITHLANI Vs. MANJIBHAI AND CO
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October 11, 2006 |
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JETUNBEN ALLARAKHA Vs. FAKIR KASAMSHA AHMEDSHA
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December 28, 2006 |
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JINDARSING BAHRA Vs. CARGO MOTORS LTD
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July 20, 2006 |
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JITENDRA B MEHTA Vs. MANAGER
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July 21, 2006 |
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JITENDRABHAI KANAIYALAL ASHAR Vs. PASCHIM GUJARAT VIJ CO LTD
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August 31, 2006 |
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JITESHKUMAR V CHOTAI Vs. DIST JUDGE
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September 8, 2006 |
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JITUBHAI MULJIBHAI Vs. STATE OF GUJARAT
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December 18, 2006 |
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JITUBHAI R PARMAR Vs. PROJECT TECHNOLOGIST PVT LTD
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January 18, 2006 |
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JIVABHAI BHAYABHAI KHACHAR Vs. STATE OF GUJARAT
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November 24, 2006 |
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JUBEDABEN BELIM Vs. GENERAL MANAGER-WESTERN RAILWAY
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September 25, 2006 |
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JUNAGADH DISTRICT PANCHAYAT Vs. SURENDRASINH DAYABHAI RATHOD
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December 5, 2006 |
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JUSTICE R J SHAH ADMISSION COMMITTEE FOR PROFESSIONAL COURSES Vs. ASSOCIATION OF MANAGEMENTS OF GUJARAT UNAIDED ENGINEERING COLLEGES
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July 5, 2006 |
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K N PAREKH Vs. STATE OF GUJARAT
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June 13, 2006 |
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K S PATEL Vs. GUJARAT STATE SEED CERTIFICATION AGENCY
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September 14, 2006 |
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KADHIWALA SYNTHETICS Vs. UNION OF INDIA
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February 15, 2006 |
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KALANTRY TEXTILE CONSULTANTS Vs. O L OF AHMEDABAD JUBILEE MILLS CO LTD
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December 1, 2006 |
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KALAVATIDEVI RAMPRAVESH BALDEV BHAGAT Vs. CHIEF SECRETARY
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September 26, 2006 |
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KALUBHAI DANABHAI PATEL Vs. STATE OF GUJARAT
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September 7, 2006 |
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KALUBHAI HIRABHAI CHUNARA Vs. STATE OF GUJARAT
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December 19, 2006 |
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KALYANPRASAD DURGAPRASAD AGRAWAL Vs. BARODA MUNICIPAL CORPORATION
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September 11, 2006 |
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KAMLESHBHAI CHANDRAKANTBHAI SHAH Vs. STATE OF GUJARAT
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October 18, 2006 |
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KAMLESHBHAI GOPALDAS SHAH Vs. STATE OF GUJARAT
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October 18, 2006 |
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KAMLESHKUMAR MANRAKHAN Vs. STATE OF GUJARAT
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April 12, 2006 |
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KANAIYALAL NANDUMAN Vs. STATE OF GUJARAT
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November 21, 2006 |
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KANAKKUMAR PARSOTTAMDAS MAKWANA Vs. VALLABHBHAI ODHABHAI JETANI
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November 29, 2006 |
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KANBI HARJI RAMJI Vs. BAROT MURUDAN HAMIRJI
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December 4, 2006 |
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KANBI PURIBEN PARMABHAI Vs. DALCHHABHAI BHIKHABHAI
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December 18, 2006 |
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KANDLA PORT WORKERS UNION Vs. UNION OF INDIA
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January 16, 2006 |
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KANJI MAHARAJ CO-OP H SOC LTD (V-5)-THR ITS CHAIRM Vs. TORRENT POWER AEC LTD
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December 27, 2006 |
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KANKUBEN J BHARWAD Vs. STATE OF GUJARAT
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September 25, 2006 |
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KANTABEN ASHARAM,W/F LATE ASHARAM MOHANDAS EX ART Vs. UNION OF INDIA
|
December 19, 2006 |
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KANTI ALIAS KANTI DHARIYA HARIBHAIPALAIYA Vs. STATE OF GUJARAT
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July 20, 2006 |
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KANTILAL H PATEL Vs. STATE OF GUJARAT
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December 11, 2006 |
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KANTILAL MATHUDAS DAVE Vs. STATE OF GUJARAT
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January 27, 2006 |
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KANUBHAI DAHYABHAI PATEL Vs. COMMISSIONER
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July 31, 2006 |
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KANUBHAI HAMIRBHAI DHANDHAL Vs. STATE OF GUJARAT
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December 21, 2006 |
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KANUBHAI HARGOVINDDAS DAVE Vs. JAYDEVSINH KALYANSINH CHAUHAN
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July 10, 2006 |
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KANUBHAI P SHAH Vs. BANK OF BARODA THRO CHAIRMAN AND MANAGING DIRECTOR
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February 1, 2006 |
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KAPILESH SPUN PIPES WORKS & ANOTHER Vs. BANK OF BARODA DE. REG. MANAGER (BR)
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November 22, 2006 |
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KARSHANBHAI CHHOTUBHAI GAMIT Vs. STATE OF GUJARAT
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August 21, 2006 |
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KARSHANJI MATHURJI Vs. SPL LAQ OFFICER
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December 21, 2006 |
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KARTIK KIRITBHAI PATEL Vs. HANSABEN D/O MULCHANDBHAI PATEL
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November 2, 2006 |
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KARTIK KIRITBHAI PATEL Vs. HANSABEN MULCHANDBHAI PATEL
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November 21, 2006 |
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KASAAR INNOVATIVE FOODS LTD Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
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December 1, 2006 |
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KAUSHIKBHAI R PATEL Vs. MELABHAI SHANABHAI
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December 21, 2006 |
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KAYYUMBHAI YUSUFBHAI SHAIKH Vs. STATE OF GUJARAT
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November 15, 2006 |
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KESHAVJI DEVJI PATEL Vs. STATE OF GUJARAT
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October 30, 2006 |
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KETANKUMAR GABUBHAI PATEL Vs. SECRETARY DEPT OF HEALTH AND FAMILY WELFARE
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October 13, 2006 |
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KETANKUMAR GABUBHAI PATEL Vs. SECRETARY DEPT OF HEALTH AND FAMILY WELFARE
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July 25, 2006 |
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KHAGESHWARI SYNTHETICS PVT LTD Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION
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August 2, 2006 |
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KHEDA DIST CENTRAL CO OP BANK LTD Vs. DIST REGISTRAR
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March 31, 2006 |
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KHEDA DISTRICT PANCHAYAT Vs. JASHUBHAI DEVABHAI GOHEL
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July 19, 2006 |
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KHEDA JILLA PANCHAYAT SANITARYINSPECTORS AND Vs. STATE OF GUJART
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January 18, 2006 |
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KHERALU NAGRIK SAHKARI BANK LTD Vs. STATE OF GUJARAT
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April 12, 2006 |
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KHIMJIBHAI HARJIVANBHAI PATADIA Vs. PATEL GOVIND BHAI BHAGVANBHAI
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December 1, 2006 |
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KHIRA STEEL WORKS PRIVATE LTD Vs. GANESHBHAI LALBACHAN YADAV
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December 26, 2006 |
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KHOLWADWALA DYEING AND PRINTING MILLS Vs. COMMISSIONER OF INCOME-TAX
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August 2, 2006 |
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KINNARIBEN CHAMPAKLAL SHAH Vs. STATE OF GUJARAT
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July 26, 2006 |
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KIRAN N. GAJJAR, PROPRIETOR OF KINGSWAY GRAPHICS Vs. O.L. OF PARIMAL FINANCIAL SERVICES LTD.
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April 20, 2006 |
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KIRIT M PATEL Vs. STATE OF GUJARAT
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January 21, 2006 |
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KIRITKUMAR K RAWAL Vs. DISTRICT COLLECTOR MEHSANA
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February 3, 2006 |
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KIRITSINH DHARAMVIRSINH Vs. KALUBHAI SHARDULBHAI
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March 7, 2006 |
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KIRTIBHAI MADHAVLAL JOSHI Vs. STATE OF GUJARAT
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March 9, 2006 |
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KIRTIKUMAR INDRAVADAN SHAH Vs. STATE OF GUJARAT
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June 21, 2006 |
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KIRTIKUMAR INDRAVADAN SHAH Vs. STATE OF GUJARAT
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June 2, 2006 |
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KISHANCHAND GULBANI Vs. ROHIT TARACHAND
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November 11, 2006 |
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KISHANKUMAR BALUBHAI GARSAR Vs. COLLECTOR JAMNAGAR
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October 13, 2006 |
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KISHOR KANJI BHANUSHALI Vs. STATE OF GUJARAT
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April 26, 2006 |
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KISHORE NARSIBHAI PATEL Vs. STATE BANK OF SAURASHTRA
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June 15, 2006 |
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KISHORE SURYAKANT THAKKAR Vs. STATE OF GUJART
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October 4, 2006 |
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KOKILABEN Vs. REGIONAL PASSPORT OFFICER
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February 24, 2006 |
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KOTHARIYA GRAM PANCHAYAT Vs. STATE OF GUJARAT
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December 11, 2006 |
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KRISHNA COMMUNICATION Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
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March 8, 2006 |
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KRISHNA SEVA TRUST Vs. STATE OF GUJARAT
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July 20, 2006 |
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KUMARBHAI LALJIBHAI MALHOTRA Vs. STATE OF GUJARAT
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August 4, 2006 |
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KUNVARBEN BHIKHABHAI AHER Vs. LABHKUNVAR ANANTPRASAD PANDIT
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January 9, 2006 |
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L K KRIPALANI Vs. DISTRICT EDUCATION OFFICER AHMEDABAD CITY
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February 8, 2006 |
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LALBIBI AHMADMIYA Vs. JIWABHAI RANCHHODBHAI PATEL
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December 19, 2006 |
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LALJIBHAI B PATEL Vs. UNION OF INDIA
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October 4, 2006 |
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LARSON AND TOUBRO LTD Vs. INSPECTOR OF MOTOR VEHICLES
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September 13, 2006 |
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LATABEN Vs. COMPETENT AUTHORITY AND DY COLLECTOR
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December 8, 2006 |
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LATABEN MANILAL LUKA Vs. STATE OF GUJARAT
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August 3, 2006 |
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LATABEN SANATKUMAR PANDYA Vs. SHANABHAI ZINABHAI VASAVA
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September 21, 2006 |
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LAXMANGIRI NARANGIRI Vs. STATE OF GUJARAT
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December 27, 2006 |
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LAXMI ASSOCIATES Vs. COLLECTOR VADODARA
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March 10, 2006 |
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LAXMICHAND ASHARIA CHHEDA Vs. STATE OF GUJARAT
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December 27, 2006 |
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LEBABHAI SOJABHAI KHAIR Vs. STATE OF GUJARAT
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December 15, 2006 |
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LIBERTY CINEMA A PATNERSHIP FIRM Vs. STATE OF GUJARAT
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December 19, 2006 |
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LIEUTANANT COLONEL BISWAJIT MONDAL Vs. UNION OF INDIA
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July 27, 2006 |
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LUBI ELECTRICALS LTD Vs. A T PAINTER
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September 19, 2006 |
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LUHAR TULSIDAS NARSIBHAI Vs. VRAJLAL LALJI VAGHELA
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August 14, 2006 |
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M C BHATT FOOD INSPECTOR Vs. VISHNUPRASAD MAGATLAL PATEL
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December 11, 2006 |
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M C VERMA RETD DIRECTOR RTTC, AM Vs. UNION OF INDIA
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August 10, 2006 |
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M D DODIYA Vs. DISTRICT DEVELOPMENT
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February 2, 2006 |
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M M AGRAVAT Vs. STATE OF GUJARAT
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December 18, 2006 |
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M N BARIA Vs. BULSAR DIST PANCHAYAT
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December 19, 2006 |
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M P SANJAY Vs. STATE OF GUAJARAT
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January 30, 2006 |
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M P THAKRAR Vs. SENIOR DIVISIONAL MANAGER
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July 7, 2006 |
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MADHUBEN ANILBHAI PATEL Vs. STATE
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August 23, 2006 |
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MADHUKANT PRANLAL SHAH Vs. BANK OF INDIA
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June 22, 2006 |
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MADHURIBEN SHASHIKANT JOSHI Vs. SARLABEN YASHESHCHANDRA DESAI
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February 6, 2006 |
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MADRESA ABBASIA SOCIETY Vs. STATE OF GUJARAT
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July 26, 2006 |
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MAFATLAL KESHAVLAL PATEL Vs. JAGUDAN DUDH UTPATAK SAHAKARI MANDAL LTD
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November 28, 2006 |
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MAFATLAL S PATEL Vs. BLINDMEN S ASSOCIATION
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June 30, 2006 |
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MAGANBHAI BINDESHWARI PATEL Vs. STATE OF GUJARAT
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August 10, 2006 |
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MAGANBHAI JOGIBHAI PATEL Vs. DEPUTY CONSERVATOR OF FORESTS VALSAD ( NORTH)
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December 5, 2006 |
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MAHAKALI SCRAP TRADERS Vs. O L OF G S T C LTD
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August 24, 2006 |
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MAHAMAD HUSEN ALIAS MAMMU CHAND MAHAMAD SHAIKH Vs. STATE OF GUJARAT
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July 19, 2006 |
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MAHAMAD PARVEZKHAN MAHAMAD FARUQKHAN SHAIKH Vs. STATE OF GUJARAT
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January 13, 2006 |
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MAHEBUBBHAI ALIAS SENIOR CHHOTUBEGMOGAL Vs. COMMISSIONER OF POLICE
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January 18, 2006 |
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MAHENDRA ALIAS MALIO BACHUBHAI Vs. STATE OF GUJARAT
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April 5, 2006 |
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MAHENDRA PETROCHEMICALS LTD Vs. VERSUS UNION OF INDIA
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April 18, 2006 |
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MAHENDRA SITARAM BUNDEL Vs. UNION OF INDIA
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December 19, 2006 |
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MAHENDRA VALLABHDAS SAMPAT Vs. STATE OF GUJARAT & 3
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July 13, 2006 |
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MAHENDRABHAI SOMABHAI BRAHMBHATT Vs. STATE OF GUJARAT
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December 6, 2006 |
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MAHESANA DIST PANCHAYAT Vs. YADAV NANDLAL GOKLADAS
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August 23, 2006 |
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MAHESHBHAI RATNABHAI TADVI Vs. STATE OF GUJARAT
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December 20, 2006 |
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MAHILA SEWA SAHAKARI BANK LTD Vs. CHIEF POST MASTER
|
August 10, 2006 |
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MAKBOOLHUSEN RAZAKMIYA MANIYAR Vs. BANK OF BARODA
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June 23, 2006 |
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MALAVKUMAR ARUNBHAI PATEL Vs. SARDAR PATEL UNIVERSITY
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November 3, 2006 |
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MALAVKUMAR ARUNBHAI PATEL Vs. SARDAR PATEL UNIVERSITY
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November 4, 2006 |
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MANAGER, GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. VANITABEN BHANABHAI HALPATI
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December 13, 2006 |
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MANCHANDBHAI MOHANLAL PANCHAL Vs. STATE OF GUJARAT SERVED
|
August 11, 2006 |
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MANGALDAS & BROTHERS PVT LTD Vs. O L OF ARYODAYA SPG & WNG MILLCO LTD
|
December 7, 2006 |
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MANGESH S TANDLEKER Vs. UNION OF INDIA
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September 6, 2006 |
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MANHERLAL DAYASHANKER MEHTA Vs. GUJARAT RAJYA SAHAKARI KHAND UDYOG SANGH LTD
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December 20, 2006 |
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MANIBEN ABHABHAI BARIYA Vs. UNION OF INDIA
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July 26, 2006 |
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MANIDHARI INTERNATIONAL Vs. O L OF JALAN ISPAT CASTING LTD
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March 13, 2006 |
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MANINAGAR VAISHALIPARK CO OP HOUSING SOCIETY LIMITED Vs. COMPETENT AUTHORITY AND DY COLLECTOR
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February 15, 2006 |
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MANISH ALIAS JOHN GOPALBHAI SHAH Vs. DY SECRETARY
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July 1, 2006 |
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MANISH AMRUTLAL VANIYA Vs. STATE OF GUJARAT
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November 24, 2006 |
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MANISH JITUBHAI PATEL HAVING ADDRESS Vs. STATE OF GUJARAT
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November 15, 2006 |
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MANJULABEN CHANDRAKANT DOSHI Vs. PUNJABHAI POLABHAI BHARWAD
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March 22, 2006 |
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MANJULABEN DAHYABHAI TRIVEDI Vs. PUSHPABEN MANGALDAS PATEL
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March 1, 2006 |
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MANJULABEN NATHALAL VALA W/O NATHALAL VALA Vs. CHIEF GENERAL MANAGER
|
September 28, 2006 |
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MANKUBHAI BHAYABHAI Vs. STATE OF GUJARAT
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August 3, 2006 |
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MANSUKHLAL K BHALAL Vs. BANK OF INDIA
|
August 4, 2006 |
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MANUBHAI MADHAVJI VAISHNAV Vs. STATE OF GUJARAT
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December 27, 2006 |
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MANUBHAI VAGHJIBHAI DABHI Vs. STATE OF GUJARAT
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June 20, 2006 |
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MAXEEMA BIO TECH PVT LTD Vs. STATE OF GUJARAT
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January 19, 2006 |
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MAYABEN LALBHAI PATEL Vs. ADMINISTRATIVE OFFICER
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February 17, 2006 |
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MAYURKUMAR JAYENDRABHAI PATEL Vs. DY COLLECTOR
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June 20, 2006 |
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MEDICAL OFFICER Vs. PRAVINCHANDRA GIRDHARLAL PANDYA
|
February 8, 2006 |
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MEHSANA NAGARIK SAHAKARI BANK LTD Vs. HARILAL DEVRAMBHAI THAKKAR
|
March 29, 2006 |
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MEHUL KISHORSINH JADEJA Vs. AMARJIT SINGH APPELLATE AUTHORITY AND COMMISSIONER OF HEALTH
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December 26, 2006 |
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MELABHAI LAKHABHAI Vs. COLLECTOR
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May 5, 2006 |
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MEMON MOHMED HABIB GULAM MOHAMED Vs. STATE OF GUJARAT
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June 19, 2006 |
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METRO TOURS & TRAVELS THR ITS SOLE PROPRIETOR Vs. OIL & NATURAL GAS CORPORATION LTD AND ORS
|
August 4, 2006 |
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MF SAIYED Vs. STATE OF GUJARAT
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January 13, 2006 |
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MILAN DAYARAMBHAI THAKKAR Vs. NITI PRAVINBHAI BUDDHDEV
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November 13, 2006 |
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MINAXIBEN SHASHIKANTBHAI PATEL Vs. DIST COLLECTOR
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October 30, 2006 |
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MINUBHAI JAMSHEDJI ITALIA Vs. MAMLATDAR AND ALT CHIKHALI
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November 5, 2006 |
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MIRU ADAM RAHIMA Vs. STATE OF GUJARAT
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June 20, 2006 |
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MITESHKUMAR RAMESHBHAI PATEL Vs. STATE OF GUJARAT
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February 23, 2006 |
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MITHUN KALIKRISHNA BANERJEE Vs. SITANATH VISHWAS BANGALI
|
September 5, 2006 |
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MITHUSINH SAMRATSINH PARMAR Vs. STATE OF GUJARAT
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June 20, 2006 |
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MIYABHAI UMARBHAI CHAUHAN DECD Vs. STATE OF GUJARAT
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December 19, 2006 |
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MODERN TRADING CO Vs. NASIR MOHMAD NYAS
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December 20, 2006 |
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MODINAGAR CO OP HOUSING SOC LTD Vs. STATE OF GUJARAT
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May 2, 2006 |
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MOHAMMED SALIM IBRAHIM QURESHI Vs. STATE OF GUJARAT
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March 6, 2006 |
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MOHAMMED SALIM MOHAMMED YUNUS SHAIKH Vs. KAMUDCHANDRA KESHAVLAL PATEL
|
February 22, 2006 |
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MOHAN V PEDNEKAR Vs. EXECUTIVE DIRECTOR H R INDIAN OIL CORPORATION LTD
|
May 3, 2006 |
|
MOHANBHAI RANCHHODBHAI PATEL Vs. STATE OF GUJARAT
|
December 13, 2006 |
|
MOHANBHAI V VASAVA Vs. BARODA MUNICIPAL COPORATION
|
December 28, 2006 |
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MOHANSINH CHIMANLAL RAO Vs. STATE OF GUJARAT
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October 11, 2006 |
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MOHMADSHA MOTISHA DIWAN Vs. STATE OF GUJARAT
|
August 25, 2006 |
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MOHMED JUNED SHAMSUDDIN SAIYED Vs. K C KAPOOR PRINCIPAL SECRETARY
|
October 30, 2006 |
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MOHMED SAIYED VALIBHAI DALAL Vs. STATE OF GUJARAT
|
June 14, 2006 |
|
MOHMED SALIM SAMSUDDIN SHAIKH Vs. STATE OF GUJARAT
|
November 27, 2006 |
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MORBI PASSENGERS AND GOODS TRANSPORT PVT LTD Vs. STATE OF GUJARAT
|
March 1, 2006 |
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MOTIBHAI JESLABHAI GHARASIYA Vs. NARANBHAI JESLABHAI GHARASIA
|
December 6, 2006 |
|
MUGAT DYEING AND PRINTING MILLS Vs. A C I T
|
February 2, 2006 |
|
MUKESH DOLATRAM HARJANI Vs. STATE OF GUJARAT
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April 18, 2006 |
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MUKESH M PATEL Vs. STATE OF GUJARAT
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December 14, 2006 |
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MUKESH PANJWANI Vs. STATE OF GUJARAT
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September 13, 2006 |
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MUKESHCHANDRA SANADKUMAR BHATT Vs. GUJARAT INDUSTRIAL DEVELOPMENTCORPORATION
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July 5, 2006 |
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MUKESHKUMAR R VALAND Vs. MANAGING DIRECTOR
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March 2, 2006 |
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MUKHLAL SAHADEV YADAV Vs. STATE OF GUJARAT
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December 22, 2006 |
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MUKUNDRAI HARILAL PARIKH Vs. SHIVABHAI CHATURBHAI PATEL
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December 20, 2006 |
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MURLIDHAR KELAVNI MANDAL Vs. DISTRICT EDUCATION OFFICER
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March 31, 2006 |
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MUSABHAI AHMEDBHAI DHUDHIA Vs. STAT OF GUJARAT
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June 19, 2006 |
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N I SATHWARA Vs. UNION OF INDIA
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September 21, 2006 |
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NAGKUNVERBA BALVANTSINH Vs. PARTHIVBHAI LOMESHPRASAD
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October 7, 2006 |
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NAJA HAMIR Vs. STATE OF GUJARAT
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July 18, 2006 |
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NANAVATI SOAP AND CHEMICAL WORKS Vs. SHANTI KUTIR KHADI GRAM UDYOG TRUST
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April 18, 2006 |
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NANDADEVI DINESHKUMAR SHARMA Vs. CHIEF CONTROLLING REVENUE AUTHORITY
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June 20, 2006 |
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NANJI MALABHAI Vs. STATE OF GUAJRAT
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December 6, 2006 |
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NANJIBHAI SARDARBHAI RAJAT Vs. DIRECTOR GENERAL
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September 22, 2006 |
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NANUBEN BHIKHUBHAI VARNANGAR Vs. STATE OF GUJARAT
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April 20, 2006 |
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NARENDRA KUMAR KHIMJIBHAI RATHOD Vs. COMMISSIONER
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November 13, 2006 |
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NARENDRAKUMAR MEHTA Vs. TORRENT POWER AEC LTD
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December 27, 2006 |
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NARESHKUMAR AMRUTLAL RAVAL Vs. STATE OF GUJARAT
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January 18, 2006 |
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NARSINHBHAI RAMABHAI CHAVADA Vs. STATE OF GUJARAT
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March 6, 2006 |
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NATHA BAVA TARACHANDNATH ZAVERNATH GURUVENATH Vs. STATE OF GUJARAT
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December 22, 2006 |
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NATHALAL VAJSINH Vs. STATE OF GUJARAT
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September 14, 2006 |
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NATIONAL INSURANCE CO Vs. SUMITRABEN KANUBHAI CHAUHAN
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March 3, 2006 |
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NATIONAL INSURANCE CO LTD Vs. SUGRABIBI RASULBHAI
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February 24, 2006 |
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NATIONAL INSURANCE CO LTD Vs. MANGIBEN BHIKHABHAI VASAVA
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February 24, 2006 |
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NATIONAL INSURANCE CO LTD Vs. LAKHUBEN PUNABHAI VAGHARI
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February 13, 2006 |
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NATIONAL INSURANCE CO LTD Vs. RAVJIBHAI JESANGBHAI PARMAR
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August 10, 2006 |
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NATIONAL INSURANCE CO LTD Vs. RUKHSHANABEN SALIMBHAI VORA
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August 10, 2006 |
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NATIONAL INSURANCE COMOPANY LIMITED Vs. SURESHBHAI ALIAS SURESHCHANDRA MAGANBHAI PARMAR
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November 20, 2006 |
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NATIONAL INSURANCE COMPANY Vs. ASHWIN VRAJLAL RAJGOR
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March 10, 2006 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. ABHESING PRATAPSING WAGHELA
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July 6, 2006 |
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NATVAR PARIKH INDUSTRIES LTD Vs. STATE
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December 11, 2006 |
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NATWARLAL BHALABHAI VEGADA Vs. DIVISIONAL MANAGER
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August 11, 2006 |
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NATWARLAL CHHOTULAL PATEL Vs. STATE OF GUJARAT
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January 10, 2006 |
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NAVED S KADRI Vs. MUSTAK MOHAMAD MANSURI
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November 27, 2006 |
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NAVINCHANDRA K CHAVDA Vs. RANGE FOREST OFFICER
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December 4, 2006 |
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NAVINKUMAR K GUPTE Vs. STATE OF GUJARAT
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December 4, 2006 |
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NAYNABEN SHANTILAL PANDYA Vs. STATE OF GUJARAT
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March 3, 2006 |
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NAYNESH H NANAVATI Vs. DASHRATH R BHAGAT
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October 3, 2006 |
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NAYNESH H NANAVATI Vs. DASHRATH R BHAGAT
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September 29, 2006 |
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NEETABEN HASMUKHBHAI KUBERBHAICHAUDHARY Vs. SHAKRABHAI RAIMALBHAI RABARI
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December 14, 2006 |
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NEW INDIA ASSURANCE CO LTD Vs. TAKHUBEN RAGHABHAI
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November 30, 2006 |
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NEW INDIA ASSURANCE CO LTD Vs. MINOR ARKA CHAKRABORTY
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November 24, 2006 |
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NEW INDIA ASSURANCE CO LTD Vs. RAMSINH ABHESINH RATHOD
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November 20, 2006 |
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NEW INDIA ASSURANCE CO LTD Vs. RANBAI TULSI KOLI
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November 15, 2006 |
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NEW INDIA ASSURANCE CO LTD Vs. KAMARALI HUSENMIYA SAIYED
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December 28, 2006 |
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NEW INDIA ASSURANCE CO LTD Vs. BABUBHAI DIPUBHAI CHAUHAN
|
February 28, 2006 |
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NEW INDIA ASSURANCE CO LTD Vs. RAJABHAI VARSANGBHAI BHARWAD
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January 31, 2006 |
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NEW INDIA ASSURANCE CO LTD Vs. BABUBHAI PURSHOTTAMBHAI HARIJAN
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January 24, 2006 |
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NEW INDIA ASSURANCE CO LTD Vs. ALPESH BHOGILAL DAVE
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February 13, 2006 |
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NEW INDIA ASSURANCE CO LTD Vs. BHAVANI NANJI PACHANBHAI PATEL
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May 2, 2006 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. STATE TRADING CORPORATION OF INDIA LTD
|
December 1, 2006 |
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NEW INDIA INSURANCE COMPANY LIMITED Vs. KRISHNA LALJI LUHAR
|
December 11, 2006 |
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NEW INDIA INSURANCE COMPANY LIMITED Vs. BAI GAURI DEVJI
|
September 6, 2006 |
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NEW INDIA INSURANCE COMPANY LIMITED Vs. SHANTILAL RAVJIBHAI PATEL
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November 17, 2006 |
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NEW INDIA INSURANCE COMPANY LIMITED Vs. PEC LIMITED AND OTHERS
|
December 1, 2006 |
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NEW INDIA INSURANCE COMPANY LIMITED Vs. KOLI NATHA MERU
|
December 19, 2006 |
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NEW KALINDI KARNAVATI CO OP HSG SOC LTD Vs. STATE OF GUJARAT
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June 20, 2006 |
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NEW SORATHIA ENGINEERING CO. Vs. COMMISSIONER OF INCOME TAX
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January 25, 2006 |
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NILA BAURAT ENGINEERING LTD Vs. GRAPHITE INDIA LTD
|
August 2, 2006 |
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NILESH NAGINDAS SONI Vs. STATE OF GUJARAT
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December 28, 2006 |
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NILESHKUMAR MANSUKHLAL VYAS Vs. UNION OF INDIA
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September 15, 2006 |
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NILKANTH SUDHIRBHAI PANDYA Vs. STATE OF GUJARAT
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December 15, 2006 |
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NILKANTH TULSIDAS BHATIA Vs. UNION OF INDIA
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October 13, 2006 |
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NILKANTH TULSIDAS BHATIA Vs. UNION OF INDIA
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March 7, 2006 |
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NIRAV NAVINBHAI SHAH Vs. STATE OF GUJARAT
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September 28, 2006 |
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NIRMA INDUSTRIES LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
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February 24, 2006 |
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NIRMA INDUSTRIES LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
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February 17, 2006 |
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NIRMA LTD Vs. COMMISSIONER OF SALES TAX
|
June 28, 2006 |
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NIRMALABEN J GAMETI Vs. CHIEF MATROPOLITAN MAGISTRATE AHMEDABAD
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February 28, 2006 |
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NIRUBEN ATMARAM SITAPURI Vs. SALES TAX COMMISSIONER
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September 26, 2006 |
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NITA DYEING AND PRINTING WORKS Vs. GUJARAT GAS LTD
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September 1, 2006 |
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NITESHBHAI RAMJIBHAI VAGHELA Vs. COMMISSIONER OF INCOME TAX
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November 17, 2006 |
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NITINKUMAR M BRAHMBHATT Vs. STATE OF GUJARAT
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August 30, 2006 |
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NOBLE INSTITUTE (EDUCATION) PVT. LTD. Vs. UNION OF INDIA
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March 10, 2006 |
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NOEL WALLER PARMAR Vs. STATE OF GUJARAT
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April 17, 2006 |
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NOORMOHMED ISMAILBHAI VOHRA Vs. AGRICULTURE PRODUCE MARKET COMMITTEE
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April 28, 2006 |
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O L OF BECLAWAT OFINDIA LTD Vs. STATE BANK OF INDIA
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December 27, 2006 |
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O L OF MARUTI MARKETING LTD Vs. BHIKHABHAI ATMARAM PATEL
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December 26, 2006 |
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O L OF STAR OF GUJARAT TEXTIL Vs. SURESH MEHTA
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December 15, 2006 |
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O L OF UNILIVE FOODS LTD Vs. MANAGER, BANK OF BARODA
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December 28, 2006 |
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O N G C LTD Vs. O L OF AMBICA MILLS CO LTD
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January 16, 2006 |
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OIL AND NATURAL GAS COMMISSION LTD Vs. PANDYA PRAHLADBHAI MANILAL
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August 1, 2006 |
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OILABHAI M VASAVA Vs. STATE OF GUJARAT
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March 8, 2006 |
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OPERATION RESEARCH GROUP Vs. J M GATAK
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February 22, 2006 |
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ORIENTAL INSURANCE CO LIMITED Vs. PUSHPABEN SHANKARLAL BRAHMAN
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December 28, 2006 |
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ORIENTAL INSURANCE CO LTD Vs. VATSAL TIMIRBHAI SHAH
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December 19, 2006 |
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ORIENTAL INSURANCE CO LTD Vs. SAVTHANJI KHODAJI THAKOR
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December 13, 2006 |
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OSKAR I RATHOD Vs. MINAXI FLORENCE SEMUAL PARMAR
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November 9, 2006 |
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OUTDOOR ADVERTISING OWNERS Vs. K KAILASHNATH SUCCESSOR TOTHE OFFICER
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April 20, 2006 |
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OUTDOOR ADVERTISING OWNERS ASSOCIATION OF AHMEDABAD Vs. STATE OF GUJARAT
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February 2, 2006 |
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P B RAWAL Vs. STATE OF GUJARAT
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December 6, 2006 |
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P C TRIVEDI Vs. RASIKBHAI MASUBHAI
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December 1, 2006 |
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PAGI VAGHABHAI KANABHAI Vs. INSPECTOR GENERAL
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September 20, 2006 |
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PANDURANG DAGDU GAYAKWAD Vs. PRABHAKAR DEVAJI MORA
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September 11, 2006 |
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PARAS M PATEL Vs. STATE OF GUJARAT
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February 16, 2006 |
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PARENTS ASSO FOR MEDICAL/DENTAL STUDENTS Vs. JUSTICE R J SHAH (RETD) FEE COMMITTEE (MEDICAL)
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December 7, 2006 |
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PARIKH GOPALBHAI KRISHNAKANT Vs. STATE OF GUJARAT
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November 20, 2006 |
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PARMAR DIPUBHAI B Vs. REGISTAR OF CO OPERATIVE SCIETIES
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February 2, 2006 |
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PARMAR NARANBHAI TOKARBHAI Vs. STATE OF GUJARAT
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July 31, 2006 |
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PARSHOTTAM KACHARABHAI PATEL Vs. PRINCIPAL ACHARYA
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October 6, 2006 |
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PARSOTTAMDAS HARIBHAI PATEL Vs. STATE OF GUJARAT
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December 1, 2006 |
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PARVATIBEN WD/O HARIRAM P DAVE Vs. BHAMARIBEN WD/O MOHANLAL HEMRAJ
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December 28, 2006 |
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PATEL BABUBHAI BUTABHAI Vs. KOLI KHODABHAI MANGALBHAI
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November 30, 2006 |
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PATEL BABUBHAI ISHWARLAL Vs. STATE OF GUJARAT
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December 12, 2006 |
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PATEL BRASS WORKS Vs. COMMISSIONER OF INCOME TAX
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January 16, 2006 |
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PATEL CHHATRASINH GOKALBHAI Vs. DIST PRIMARY EDUCATION OFFICER
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October 3, 2006 |
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PATEL JAGDISH HARIBHAI Vs. STATE OF GUJARAT
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December 6, 2006 |
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PATEL LAXMICHAND KASHIRAM Vs. STATE OF GUJARAT
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November 21, 2006 |
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PATEL MAFABHAI @ VIRCHAND Vs. GOSAI GANPATGAR MOHANGAR
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December 6, 2006 |
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PATEL MOHANBHAI ISHWARBHAI Vs. STATE OF GUJARAT
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November 1, 2006 |
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PATEL NARANBHAI DEVJIBHAI Vs. SPL LAQ OFFICER
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December 6, 2006 |
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PATEL NILPABEN NAGJIBHAI Vs. DISTRICT PRIMARY EDUCATION OFFICER
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February 17, 2006 |
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PATEL PITAMBERBHAI ZAVERBHAI Vs. STATE OF GUJARAT
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December 15, 2006 |
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PATEL RAMABHAI JOITARAM Vs. JASHVANTBHAI NARAYANBHAI VYAS
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June 17, 2006 |
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PATEL SHAILESH PURSOTTAMBHAI Vs. STATE OF GUJARAT
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December 12, 2006 |
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PATEL SHAMBHUBHAI BHAICHANDDAS Vs. STATE OF GUJARAT
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December 27, 2006 |
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PATEL SHAMBHUBHAI BHAICHANDDAS Vs. STATE OF GUJARAT
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December 17, 2006 |
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PATEL SHITAL NATWARBHAI Vs. UNION OF INDIA SECRETARY, MINISTRY OF HEALTH
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December 5, 2006 |
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PATEL SOMABHAI KALIDAS Vs. SPL LAQ OFFICER
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December 5, 2006 |
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PATEL WINES Vs. NATPUR CO-OPERATIVE BANK LTD
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March 13, 2006 |
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PATNI VINUBHAI RAIMALBHAI Vs. STATE OF GUJARAT
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December 27, 2006 |
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POLADI YAKUBKHAN ALIAS NINI RAHMETKHAN Vs. STATE OF GUJARAT
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November 8, 2006 |
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POPATBHAI DAMAJIBHAI SOLANKI Vs. CHUNILAL RAMJIBHAI
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February 16, 2006 |
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POPATJI CHHAGUJI Vs. COMPETENT AUTHORITY AND ADDL COLLECTOR
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December 20, 2006 |
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POPATLAL B GODANI Vs. STATE OF GUJARAT
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December 15, 2006 |
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PORT OFFICER Vs. KANAKSINH AJITSINH JEDEJA
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August 29, 2006 |
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PRAFULCHANDRA NARBHERAM LADHANI Vs. ORIENTAL INSURANCE COMPANY LTD
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October 4, 2006 |
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PRAKASH GOVINDBHAI Vs. SHASNADHIKARI
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November 11, 2006 |
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PRAKASH GOVINDBHAI MEGHANI Vs. SHASNADHIKARI
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November 20, 2006 |
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PRAMOD BHAGWAN NAYAK Vs. STATE OF GUJARAT
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February 21, 2006 |
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PRAMOD BHAGWAN NAYAK Vs. STATE OF GUJARAT
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February 2, 2006 |
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PRATAP MOHANBHAI Vs. STATE OF GUJARAT
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April 5, 2006 |
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PRATAPBHAI SURAGBHAI VARU Vs. STATE OF GUJARAT
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July 14, 2006 |
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PRATAPJI NATHAJI THAKORE Vs. STATE OF GUJARAT
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March 24, 2006 |
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PRATAPSINGH JETSINGH RAJPUT Vs. COMMISSIONER OF POLICE
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June 12, 2006 |
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PRATIK MEDICINES Vs. MUNICIPAL CORPN OF AHMEDABAD
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November 29, 2006 |
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PRAVEEN RASHTRAPAL IRS Vs. CHEIF OFICERKADI MUNICIPALITY
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February 15, 2006 |
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PRAVIN A PARMAR Vs. SECRETARY YOURH SERVICES AND CULTURAL ACTIVITIES DEPARTMENT
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January 12, 2006 |
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PRAVINBHAI BECHERBHAI VANKAR Vs. STATE OF GUJARAT
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November 3, 2006 |
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PRAVINBHAI MOHANBHAI ANDANI Vs. STATE OF GUJARAT
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December 12, 2006 |
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PRAVINBHAI MOHANBHAI RAIYANI Vs. STATE OF GUJARAT
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November 27, 2006 |
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PRAVINKUMAR AMRATLAL GAJJAR Vs. STATE OF GUJARAT
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December 28, 2006 |
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PRAVINSINH S ZALA Vs. KODINAR TALUKA SAHAKARI KHARIDVECHAN SANGH
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March 2, 2006 |
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PREMJIBHAI DEVJIBHAI MEWADA Vs. STATE OF GUJARAT
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July 21, 2006 |
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PROJECT MANAGER O N G C LTD Vs. STATE OF GUJARAT
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July 19, 2006 |
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PROJECT MANAGER ONGC LIMITED Vs. DY COLLECTOR MEHSANA
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June 27, 2006 |
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PUNAJI SHAKARAJI Vs. SPL LAQ OFFICER, EXPRESS HIGH WAY
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December 2, 2006 |
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PUNJAB CO OPERATIVE HOUSING SOCIETY LTD Vs. TORRENT POWER AEC LTD
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July 28, 2006 |
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PUNJAB NATIONAL BANK Vs. PUNJAB NATIONAL BANK
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December 6, 2006 |
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PUNJABHAI KALABHAI Vs. SPECIAL SECRETARY REVENUE DEPT
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November 15, 2006 |
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PURUSHOTTAMBHAI MULAJIBHAI HADIYAL Vs. STATE OF GUJARAT
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September 19, 2006 |
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PUSHKAR NAVNITLAL SHAH Vs. RAKHI PUSHKAR SHAH
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September 12, 2006 |
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PWD EMPLOYEES UNION Vs. STATE OF GUAJRAT
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June 14, 2006 |
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R B BURMAN Vs. DIRECTOR GENERAL & IGP
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December 5, 2006 |
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R B SREEKUMAR D S P KUTCHH BHUJ Vs. STATE OF GUJARAT
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December 12, 2006 |
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R GANDHI Vs. RADHEKISHEN RAMNARESH MISHRA
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February 2, 2006 |
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R K SHELAT REGISTRAR Vs. STATE OF GUJARAT
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September 29, 2006 |
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R M ALIJI Vs. GUJARAT AGRICULTURAL UNIVERSITY
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February 8, 2006 |
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R S NANAVATI Vs. STATE BANK OF INDIA
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November 28, 2006 |
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R.T.JANJVADIA Vs. STATE BANK OF SAURASHTRA
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June 12, 2006 |
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RABARI KALYANBHAI SUKHABHAI Vs. STATE OF GUJARAT
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December 12, 2006 |
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RADHA TEJPAL BAJAJ Vs. PRESIDENT - INDUSTRIAL COURT
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December 21, 2006 |
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RAGHAVJIBHAI NARSINHBHAI PATEL Vs. AMROLI ANJUMAN FUND THR TRUSTEE
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January 17, 2006 |
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RAJ ENTERPRISE "VISHWA" Vs. TORRENT POWER AEC LTD
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December 19, 2006 |
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RAJAN VASUDEVBHAI DAPKI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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July 17, 2006 |
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RAJEBHAI ALIMOHMADBHAI MOMIN Vs. DISTRICT DEVELOPMETN OFFICER
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August 31, 2006 |
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RAJENDRA ALIA RAJU RATILAL TAMAKUWALA Vs. STATE OF GUJARAT
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June 12, 2006 |
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RAJENDRA BHARATBHAI RAVAL Vs. STATE OF GUJARAT
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October 10, 2006 |
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RAJENDRA R PATEL Vs. UIO
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July 25, 2006 |
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RAJESH HIMATLAL SHETH Vs. STATE OF GUJARAT
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March 27, 2006 |
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RAJESH OMPRAKASH SOOD Vs. STATE OF GUJARAT
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May 5, 2006 |
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RAJESHBHAI JAYANYILAL ZAKHARIYA Vs. CHILD DEVELOPMENT PROGRAMME OFFICER
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August 28, 2006 |
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RAJESHBHAI JAYANYILAL ZAKHARIYA Vs. CHILD DEVELOPMENT PROGRAMME OFFICER
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August 29, 2006 |
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RAJESHKUMAR CHANDULAL SHAH Vs. BABUBHAI JOITARAM PATEL
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March 31, 2006 |
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RAJESHWARSING NATTHUSING Vs. STATE OF GUJARAT
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December 18, 2006 |
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RAJIV MANGILAL JAIN Vs. STATE OF GUJARAT
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November 23, 2006 |
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RAJKOT DIST PANCHAYAT Vs. NARSINHBHAI SOMABHAI
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June 17, 2006 |
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RAJKOT DISTRICT PANCHAYAT Vs. VINOD DHANJIBHAI VIRPURIA
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January 19, 2006 |
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RAJKUMAR KISHANCHAND KHANCHANDANI Vs. DY FOOD AND SUPPLIES CONTROLLER
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July 29, 2006 |
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RAJKUMAR KISHANCHAND ROCHIRAM KHANCHANDANI Vs. DY FOOD AND CIVIL SUPPLIES CONTROLLER
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June 29, 2006 |
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RAJUBHAI R VANKAR Vs. STATE OF GUJARAT
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January 13, 2006 |
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RAJUSINH UDESINH Vs. STATE OF GUJARAT
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November 17, 2006 |
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RAMA CONFECTIONARY WORKS Vs. STATE OF GUJARAT
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November 16, 2006 |
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RAMAN M RATHOD Vs. UNION OF INDIA
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December 21, 2006 |
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RAMANBHAI BECHARBHAI PATEL Vs. GENERAL MANAGER WESTERN RAILWAY
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September 18, 2006 |
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RAMANBHAI KASHIBHAI PATEL Vs. BANK OF BARODA DE. REG. MANAGER(BR)
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November 22, 2006 |
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RAMANLAL LALJIBHAI THAKKER Vs. COLLECTOR, GANDHINAGAR
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December 15, 2006 |
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RAMBHIBEN WD/O JERAMBHAI RATHOD Vs. MULJI BHAVAN
|
December 11, 2006 |
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RAMDEV FOOD PRODUCTS PVT LTD Vs. STATE OF GUJARAT
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February 17, 2006 |
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RAMDEV PETROLEUM AND ORS Vs. INDIAN OIL CORPORATION LTD
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July 7, 2006 |
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RAMESH D BHAI Vs. UNITED CATALYST INDIA LTD
|
July 11, 2006 |
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RAMESH P VAGHELA Vs. HIGH COURT OF GUJARAT
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November 4, 2006 |
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RAMESHBHAI CHHAGANBHAI DOBARIYA Vs. STATE OF GUJARAT
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July 17, 2006 |
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RAMESHBHAI D PATANWADIA Vs. STATE OF GUJARAT
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November 15, 2006 |
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RAMESHBHAI RAMANLAL PATEL Vs. BANSIDHAR P. LTD.
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March 24, 2006 |
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RAMESHCHANDRA K KADIYA Vs. STATE OF GUJARAT
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December 1, 2006 |
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RAMESHWAR SHARMA Vs. UNION OF INDIA
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July 10, 2006 |
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RAMIBEN SANAJI THAKORE Vs. OIL AND NATURAL GAS CORPORATION LTD
|
February 22, 2006 |
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RAMILABEN HIRALAL SOLANKI & 34 Vs. STATE OF GUJARAT & 3
|
March 14, 2006 |
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RAMJIBHAI GAJIBHAI BALONDRA Vs. KOLI PUNABHAI SHARDULBHAI
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December 15, 2006 |
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RANDHEJA DOODH UTPADAK SAHKARIMANDLI LTD Vs. STATE OF GUJARAT
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August 7, 2006 |
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RANJITSINH HIMATSINH GOHIL Vs. STATE OF GUJARAT
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August 18, 2006 |
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RANJITSINH PRABHATSINH CHAVDA Vs. STATEOF GUJARAT
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April 13, 2006 |
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RASHMIBEN KANTILAL PANDYA Vs. STATE OF GUJARAT
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June 11, 2006 |
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RASHMIKABEN BAHECHARBHAI PATEL Vs. STATE OF GUJARAT
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February 2, 2006 |
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RASHMIKABEN PURUSHOTTAMBHAI PATEL Vs. STATE OF GUJARAT
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December 21, 2006 |
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RASHMIKANT GOPALDAS SHAH Vs. UMASHANKER JAGANNATHPRASAD DUBEY
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September 5, 2006 |
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RASILABEN B RAJGURU Vs. STATE OF GUJARAT
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December 6, 2006 |
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RATILAL AMBALAL PATEL Vs. UNION OF INDIA
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July 25, 2006 |
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RATILAL GIRDHARLAL THORIYA Vs. DISTRCIT SUPPLY OFFICER
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June 27, 2006 |
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RATILAL LALJIBHAI Vs. STATE OF GUJARAT
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December 6, 2006 |
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RATILAL PREMJIBHAI PATEL Vs. STATE OF GUJARAT THR SECRETARY
|
July 20, 2006 |
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RAVICHAND MANEKCHAND SHETH Vs. STATE OF GUJARAT
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March 9, 2006 |
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RAVINDRA KRISHNA KULKARNI Vs. STATE
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February 13, 2006 |
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RAYMON PATEL GELATINE PVT LTD Vs. KHEDA JILLA FACTORY KAMDAR UNION
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September 18, 2006 |
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RAYSING HURJI BHIL Vs. VANIBEN MANJIBHAI
|
November 6, 2006 |
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REGIONAL PROBATION AND AFTER CARE ASSOCIATION Vs. STATE OF GUJARAT
|
June 14, 2006 |
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REGISTRAR OF COMPANIES GUJARAT Vs. ADANI EXPORTS LTD
|
March 8, 2006 |
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REHMATKHAN SUMALJI JAT MALEK Vs. STATE OF GUJARAT
|
August 7, 2006 |
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RELIEF MERCANTILE CO OPERATIVEBANK LTD Vs. DEPOSIT INSURANCE AND CREDIT GUARANTEE CORPORATION
|
June 13, 2006 |
|
RENUKABEN RASHMIKANT PADIA Vs. BANK OF MAHARASHTRA
|
January 31, 2006 |
|
REVABEN D/O BHIKHABHAI ZAVERBHAI Vs. CHANDRAKANT SHIVABHAI
|
December 20, 2006 |
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RIVAA EXPORTS Vs. UNION OF INDIA
|
June 15, 2006 |
|
RM ALIJI Vs. GUJARAT AGRICULTURAL UNIVERSITY
|
March 8, 2006 |
|
RUBAMIN LIMITED Vs. STATE OF GUJARAT
|
June 19, 2006 |
|
RUBY COACH BUILDERS PVT LTD Vs. STATE OF GUJARAT
|
March 24, 2006 |
|
RUCHIRKUMAR GAJANANDBHAI SUTHAR Vs. AMITABEN HASMUKHLAL NANCHANDDAS MEWADA
|
December 11, 2006 |
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RUPSINGHBHAI PUNABHAI PATEL Vs. STATE OF GUJARAT
|
September 2, 2006 |
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RUXMANIBEN AMBALAL FAKIRCHAND Vs. BIPINKUMAR LALLUBHAI PANDIT
|
June 23, 2006 |
|
S H BHAMBHANI Vs. STATE OF GUJARAT
|
April 7, 2006 |
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S L M INDUSTRIES LTD Vs. RAJENDRA ELECTRICAL INDS LTD
|
February 27, 2006 |
|
S P MAJMUDAR Vs. STATE OF GUJARAT
|
April 28, 2006 |
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S R RAVAL Vs. VIJAYBHAI JIVATRAM LAKHVANI
|
November 20, 2006 |
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SABBIRALI ALIHUSEIN VORA Vs. KIKABHAI MOHMEDALI
|
September 7, 2006 |
|
SADIYABHAI TITIABHAI NINAMA Vs. UNION OF INDIA
|
June 21, 2006 |
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SADIYABHAI TITIABHAI NINAMA Vs. UNION OF INDIA
|
June 2, 2006 |
|
SAILENDRASINGH R GOHIL Vs. GENERAL MANAGER
|
November 29, 2006 |
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SAILESH NATVARLAL PATEL Vs. STATE OF GUJARAT
|
January 30, 2006 |
|
SAIYADNA M BURHANUDDIN SAHEB Vs. TARABEN MOHAMMED SHAFI IBRAHIMHAKIM HEIRS OF S I HAKIM
|
January 31, 2006 |
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SAIYED SALIM SAIYED HUSSAIN SAIYED Vs. STATE OF GUJARAT
|
December 18, 2006 |
|
SAJIDBEG ASIFBEG MIRZA Vs. STATE OF GUJARAT
|
November 17, 2006 |
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SAKINABIBI WD/O MAHOMAD HUSEN BANNUMIYA Vs. SAIYED SUJJAUDIN
|
December 1, 2006 |
|
SAMANTBHAI NANABHAI PARMAR Vs. STATE OF GUJARAT
|
August 29, 2006 |
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SAMATBHAI PUNABHAI JHALANDRA Vs. MAMLATDAR
|
December 12, 2006 |
|
SAMATBHAI RATANSANG Vs. MAMLATDAR & ARICULTURE COMMISSION
|
December 28, 2006 |
|
SANATKUMAR MOHANLAL LAKHANI Vs. INDIAN FARMERS FERTILISERS CO OPERATIVE LTD
|
January 1, 2006 |
|
SANATKUMAR MOHANLAL LAKHANI Vs. INDIAN FARMERS FERTILISERS CO OPERATIVE LTD
|
January 12, 2006 |
|
SANGHI BROTHERS INDORE PVT LTD Vs. OIL AND NATURAL GAS CORPN LTD
|
June 27, 2006 |
|
SANGITABEN MANILAL YADAV Vs. PRESIDENT MAHESANA NAGARPALIKA
|
April 28, 2006 |
|
SANJAY HIRALAL SHAH Vs. KRISHNAKANT PANDYA
|
July 11, 2006 |
|
SANJIV FAMILY TRUST Vs. COMMISSIONER OF INCOME TAX
|
July 13, 2006 |
|
SARASWATI TRADING COMPANY Vs. STATE OF GUJARAT
|
December 11, 2006 |
|
SARDAR PATEL CHARITABLE TRUST Vs. STATE OF GUJARAT
|
July 5, 2006 |
|
SARVOTTAM CEMENT Vs. STATE OF GUJARAT
|
August 24, 2006 |
|
SATISH CHAND SINGHAL Vs. STATE OF GUJARAT
|
March 10, 2006 |
|
SATISHCHANDRA JAYANTILAL TRIVEDI Vs. STATE OF GUJARAT
|
September 22, 2006 |
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SATISHCHANDRA KHUSHALBHAI BHAKTA Vs. STATE OF GUJARAT
|
June 22, 2006 |
|
SATISHKUMAR RASIKLAL DOCTOR Vs. BALDEVBHAI CHHAGANBHAI THAKORE
|
August 18, 2006 |
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SAURASHTRA CEMENT LTD Vs. UNION OF INDIA
|
July 14, 2006 |
|
SAURASHTRA UNIVERSITY Vs. MOHMMADRAFIQ ISMAILBHAI BELIM
|
August 11, 2006 |
|
SCAN COMPUTER CONSULTANCY Vs. UNION OF INDIA
|
February 24, 2006 |
|
SECRETARY DINESH CHAMPAKLAL SHAH Vs. TORRENT POWER AEC LTD
|
December 27, 2006 |
|
SHAH EDUCATION AND MEDICAL FOUNDATION Vs. JAMNAGAR MUNICIPAL CORPORATION
|
March 1, 2006 |
|
SHAHEJAD RASHIDBHAI ANSARI Vs. STATE OF GUJARAT
|
December 7, 2006 |
|
SHAILENDRA NATHALAL THAKORE Vs. UNION OF INDIA
|
September 27, 2006 |
|
SHAILENDRASINH AMSINH CHAUHAN Vs. STATE OF GUJARAT
|
December 4, 2006 |
|
SHAILESHKUMAR ISHWARBHAI CHAUHAN Vs. STATE OF GUJARAT
|
November 14, 2006 |
|
SHAILESHKUMAR MAGANLAL MISTRY Vs. MEMON SABIRBHAI
|
October 6, 2006 |
|
SHAKTI EDUCATION TRUST Vs. GOVERNMENT OF GUJARAT
|
November 9, 2006 |
|
SHAMBHUBHAI SHANABHAI PAREKH Vs. KARANSINH KHARESINH RAJPUT
|
February 2, 2006 |
|
SHANABHAI CHANDUBHAI VASAVA Vs. STATE OF GUJARAT
|
March 22, 2006 |
|
SHANKARLAL M PARMAR Vs. DINESH BABULAL BORIYAWALA
|
October 13, 2006 |
|
SHANTABEN Vs. YAKUBBHAI IBRAHIMBHAI PATEL
|
December 26, 2006 |
|
SHANTABEN Vs. YAKUBBHAI IBRAHIMBHAI PATEL
|
December 28, 2006 |
|
SHANTABEN JAYANTIBHAI SOMABHAI PATEL Vs. PATEL BIHARIBHAI DAHYABHAI
|
July 26, 2006 |
|
SHANTABEN MANIBHAI VALAND Vs. UNION OF INDIA
|
September 1, 2006 |
|
SHANTABEN NANJIBHAI PATEL Vs. RAMIBEN RAMABHAI PARMAR
|
February 21, 2006 |
|
SHANTILAL P SHAH Vs. K K ASARANI
|
December 6, 2006 |
|
SHANTINATHJI JAIN DERASAR THROTRUSTEE JAGJIVAN TALAKSHI Vs. ADDL CHIEF SECRETARY
|
August 23, 2006 |
|
SHARAD BANSILAL VAKIL Vs. SUO MOTU
|
March 31, 2006 |
|
SHARAD BANSILAL VAKIL Vs. JAI MAHAKALAY INFRASTRUCTURE PVT LTD
|
September 26, 2006 |
|
SHARDA CHEMICALS Vs. FULAJI BABAJI
|
January 12, 2006 |
|
SHARDA SAHKARI GRUH MANDALI LTD Vs. AHMEDABAD MUNICIPAL CORP
|
June 28, 2006 |
|
SHARDABEN Vs. THAKOR LAXMANJI TEJAJI
|
April 12, 2006 |
|
SHARDABEN CHANDULAL DAVE Vs. SPECIAL RECOVERY OFFICER CO OPERATIVE SOCIETY
|
November 1, 2006 |
|
SHARDABEN MAHENDARABHAI PAREKH Vs. STATE OF GUJARAT
|
December 14, 2006 |
|
SHERBANU W/O SULEMAN KARIM KURESHI Vs. STATE OF GUJARAT
|
December 13, 2006 |
|
SHIHOR NAGAR PALIKA Vs. NATVARLAL MAGANLAL TRIVEDI
|
July 21, 2006 |
|
SHIVNAGAR CO OPERATIVE HOSG SOCIETY LTD Vs. STATE OF GUJARAT
|
February 8, 2006 |
|
SHIVSHANKER SHAW MILL Vs. ADDL COLLECTOR AND COMPETENT AUTHORITY OFFICER
|
February 21, 2006 |
|
SHRADDHA ASHWINBHAI GOR DENTIST Vs. STATE OF GUJARAT
|
July 17, 2006 |
|
SHREE CORPORATION Vs. O L OF NAVJIVAN MILLS CO LTD
|
December 1, 2006 |
|
SHREE DIGVIJAY CEMENT CO LTD Vs. COMMISSIONER OF INCOME TAX
|
August 25, 2006 |
|
SHREE RAMA MULTI-TECH LTD Vs. ASSET RECONSTRUCTION COMPANY INDIA LTD
|
August 23, 2006 |
|
SHREE RAMNATH CHARITABLE AND EDUCATION TRUST Vs. STATE OF GUJARAT
|
February 2, 2006 |
|
SHREE VIDHYA VIKAS MANDAL Vs. STATE OF GUJARAT
|
December 4, 2006 |
|
SHREEJI CONCAST LTD. Vs. SHREEJI OXYGEN P. LTD.
|
September 22, 2006 |
|
SHRI V ENGINEERING AND SONS Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR (ULC)
|
December 20, 2006 |
|
SHRUSHTI ORGANIZERS PVT LTD Vs. STATE OF GUJARAT
|
December 6, 2006 |
|
SHRUTI Vs. DEEPAK VINODCHANDRA TRIVEDI
|
February 23, 2006 |
|
SIYARAM BATTIRAM RABDAS Vs. STATE OF GUJARAT
|
December 6, 2006 |
|
SOHANLAL KASIRAM BRAHMIN Vs. STATE OF GUJARAT
|
October 6, 2006 |
|
SOLANKI J SHAMJIBHAI Vs. STATE OF GUJARAT
|
January 12, 2006 |
|
SOMABHAI A DARJI Vs. STATE OF GUJARAT
|
September 11, 2006 |
|
SONI KIRIT JIVAN Vs. STATE OF GUJARAT
|
April 3, 2006 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. PADMABA GHANSHYAMSINH CHUDASMA
|
December 5, 2006 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. CHAUDHARI KESHARBHAI VELJIBHAI
|
December 2, 2006 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. BHAVUBHA POPATSANG
|
December 13, 2006 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. RABARI JALABEN JAYMALBHAI
|
December 14, 2006 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. LEGAL HEIRS OF DECD AMBALAL DAHYABHAI
|
December 11, 2006 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. HEMANTSANG MOBATSANG
|
December 7, 2006 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. PATEL BHAICHANDBHAI AMBARAM
|
December 7, 2006 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. VITHALBHAI CHATURBHAI PATEL
|
December 20, 2006 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. NARANJI MATHURJI
|
December 21, 2006 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. KANTILAL JOITARAM PATEL
|
December 21, 2006 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. DULABHAI SHAMALBHAI
|
December 21, 2006 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. BACHUBHAI MANGABHAI PATEL
|
December 15, 2006 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. GADHVI NAGBAI SHANKARBHAI
|
December 14, 2006 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. PARBATSING GANDAJI PARMAR
|
December 14, 2006 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. CHAUDHARI NARSANGBHAI RAMJIBHAI
|
December 14, 2006 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. MANSINGBHAI GOPALBHAI
|
December 18, 2006 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. RAGHAVBHAI LAXMANBHAI
|
December 18, 2006 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. PATEL TRIBHOVANBHAI DEVAKARAN ON BEHALF OF HIRABEN
|
December 27, 2006 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. CHAUDHARI JIVATBEN MANSANGBHAIVALJIBHAI
|
December 22, 2006 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. HEIRS OF DAUD DHUSABBHAI
|
December 27, 2006 |
|
SPECIAL LAQ OFFICER O N GC Vs. NARANBHAI KHODIDAS PATEL
|
August 23, 2006 |
|
SPENTEX INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
March 27, 2006 |
|
SPL LAND ACQUISITION OFFICER Vs. GHANSHYAM POPATLAL GANDHI
|
June 29, 2006 |
|
SRINIVAS GIRIYA PADMASHALI Vs. I P PATEL
|
October 5, 2006 |
|
SS PARMAR Vs. GUJARAT STATE WAREHOUSING CORPORATION
|
November 22, 2006 |
|
STANDARD TEA PROCESSING COMPANY LTD Vs. STATE
|
December 1, 2006 |
|
STATE Vs. ATUL KUMAR CHANDUBHAI PATEL
|
December 15, 2006 |
|
STATE Vs. KIRTIBHAI KHUSALBHAI PATEL
|
June 15, 2006 |
|
STATE BANK OF INDIA OFFICER S ASSOCIATION Vs. CHIEF GENRAL MANAGER
|
February 22, 2006 |
|
STATE OF GIJARAT Vs. BIMAL KUMAR JAYANTILAL
|
December 19, 2006 |
|
STATE OF GUJARAT Vs. MANSUKHLAL K THOBHANI
|
December 19, 2006 |
|
STATE OF GUJARAT Vs. SADRUDIN JIVABHAI MANKAJIYA
|
December 18, 2006 |
|
STATE OF GUJARAT Vs. NATVARLAL MATHURBHAI PATEL
|
December 21, 2006 |
|
STATE OF GUJARAT Vs. KISHORKUMAR LAXMIDAS
|
December 21, 2006 |
|
STATE OF GUJARAT Vs. SURESHKUMAR MOHANLAL TRILOK
|
December 21, 2006 |
|
STATE OF GUJARAT Vs. JAMAN HAJI MAMAD JAT
|
December 28, 2006 |
|
STATE OF GUJARAT Vs. VIRENDRABHAI ALIAS NIKULBHAI AMRUTBHAI PATEL
|
December 27, 2006 |
|
STATE OF GUJARAT Vs. MOHANBHAI NANJIBHAI
|
December 11, 2006 |
|
STATE OF GUJARAT Vs. KIRITBHAI P SINGHANI
|
December 13, 2006 |
|
STATE OF GUJARAT Vs. BHAGCHAND GANESHMAL SHA
|
November 21, 2006 |
|
STATE OF GUJARAT Vs. BHIKABHAI PUNJABHAI PRAJAPATI
|
November 20, 2006 |
|
STATE OF GUJARAT Vs. ARJAN SOMABHAI THAKOR
|
November 23, 2006 |
|
STATE OF GUJARAT Vs. ROHIT KUMAR GOPALDAS
|
November 23, 2006 |
|
STATE OF GUJARAT Vs. KAUSHIK KUMA J DOSHI
|
November 24, 2006 |
|
STATE OF GUJARAT Vs. UTTAMCHAND HATHICHAND SHAH
|
November 24, 2006 |
|
STATE OF GUJARAT Vs. PARESH N DATANI
|
November 20, 2006 |
|
STATE OF GUJARAT Vs. BHIKHU ABDUL BALOCH
|
November 16, 2006 |
|
STATE OF GUJARAT Vs. HASMUKHBHAI MANGALBHAI PATEL
|
November 17, 2006 |
|
STATE OF GUJARAT Vs. PARTNERSHIP FIRM OF FORUM ENTERPRISE
|
December 5, 2006 |
|
STATE OF GUJARAT Vs. YUSUF AIYUB MITHA
|
December 6, 2006 |
|
STATE OF GUJARAT Vs. HARSHADLAL SOMABHAI MALI
|
December 6, 2006 |
|
STATE OF GUJARAT Vs. KISHORBHAI BABUBHAI JANI
|
December 2, 2006 |
|
STATE OF GUJARAT Vs. HASMUKHLAL AMRUTLAL DOSHI
|
December 1, 2006 |
|
STATE OF GUJARAT Vs. HARESH KUMAR VRUJLALA
|
November 28, 2006 |
|
STATE OF GUJARAT Vs. KAUSHIK KUMAR JAYATILAL
|
November 24, 2006 |
|
STATE OF GUJARAT Vs. BHAVSINH JAYMAL
|
November 27, 2006 |
|
STATE OF GUJARAT Vs. UTTAMCHAND HATHICHAND
|
November 27, 2006 |
|
STATE OF GUJARAT Vs. FULIBEN BABABHAI
|
November 27, 2006 |
|
STATE OF GUJARAT Vs. ASHOKKUMAR V PAREKH
|
October 7, 2006 |
|
STATE OF GUJARAT Vs. BASINDAR SHIVJI CHAUHAN
|
October 9, 2006 |
|
STATE OF GUJARAT Vs. BABUJI MULAJI MARVADI
|
October 10, 2006 |
|
STATE OF GUJARAT Vs. RAJUJI BADARJI
|
October 4, 2006 |
|
STATE OF GUJARAT Vs. RAMJI DEVJIBHAI RABARI
|
October 5, 2006 |
|
STATE OF GUJARAT Vs. MADHUBINDU JAYSHANKER VYAS
|
October 13, 2006 |
|
STATE OF GUJARAT Vs. JITENDRABHAI GANSHYAMBHAI PATEL
|
November 4, 2006 |
|
STATE OF GUJARAT Vs. YOGENDRAKUMAR BHIKHABHAI SIDDHPURIA ALIAS MODI
|
November 7, 2006 |
|
STATE OF GUJARAT Vs. DHAYABHAI RAMJIBHAI
|
November 15, 2006 |
|
STATE OF GUJARAT Vs. ALIMAHMAD ISMAIL
|
September 12, 2006 |
|
STATE OF GUJARAT Vs. NATWARLAL MOHANLAL SHAH
|
September 21, 2006 |
|
STATE OF GUJARAT Vs. SATISH ALIAS KALU ALIAS HATHODA BHIKHABHAI PATEL
|
February 8, 2006 |
|
STATE OF GUJARAT Vs. JAMABHAI RAMABHAI CHAUHAN SOLAJI TAL MEHMADABAD
|
February 8, 2006 |
|
STATE OF GUJARAT Vs. BALU BHIKA SALAT
|
January 30, 2006 |
|
STATE OF GUJARAT Vs. SATISH ALIAS KALU ALIAS HATHODA BHABHAI PATEL
|
January 28, 2006 |
|
STATE OF GUJARAT Vs. BHAGAVAN HANDU BEHERA
|
January 25, 2006 |
|
STATE OF GUJARAT Vs. BARKAT ALI PYARALI KHOJA
|
January 24, 2006 |
|
STATE OF GUJARAT Vs. BABULAL DEVSHANKAR JOSHI
|
April 7, 2006 |
|
STATE OF GUJARAT Vs. RASIKBHAI ISHWARLAL PATEL-PRAMUKH AGRO FOODS PVT LTD
|
March 28, 2006 |
|
STATE OF GUJARAT Vs. PATEL KALPESH KUMAR MAGANLAL
|
April 21, 2006 |
|
STATE OF GUJARAT Vs. YUNUS DAUD JOGIYAT
|
April 19, 2006 |
|
STATE OF GUJARAT Vs. BHARWAD RAJU RAGHAV
|
May 1, 2006 |
|
STATE OF GUJARAT Vs. AHER JAGA RAMSHI
|
March 17, 2006 |
|
STATE OF GUJARAT Vs. KALAVATIBEN LILADHAR
|
March 10, 2006 |
|
STATE OF GUJARAT Vs. KIRITBHAI SOMABHAI BARIYA INDIAN EMPLOYEES UNION
|
March 8, 2006 |
|
STATE OF GUJARAT Vs. MANISHBHAI NARANDAS KARIA OWNER AND VENDOR
|
June 14, 2006 |
|
STATE OF GUJARAT Vs. RAJESHBHAI BABULAL SHAH
|
June 12, 2006 |
|
STATE OF GUJARAT Vs. RAMESHBHAI AMATHABHAI RABARI
|
June 13, 2006 |
|
STATE OF GUJARAT Vs. HARUMAL RATUMAL
|
June 26, 2006 |
|
STATE OF GUJARAT Vs. DATTU RAGHU VANZARI
|
June 21, 2006 |
|
STATE OF GUJARAT Vs. KANUBHAI KESHAVLAL PATEL
|
June 20, 2006 |
|
STATE OF GUJARAT Vs. BABULAL CHUNILAL DOLARIYA
|
June 21, 2006 |
|
STATE OF GUJARAT Vs. ANIL KUMAR KASHIBHAI
|
June 17, 2006 |
|
STATE OF GUJARAT Vs. SUKAL VIRESHKUMAR SHANTILAL
|
June 17, 2006 |
|
STATE OF GUJARAT Vs. TARABEN PAREKH PRESIDENT SHRMA MANDIR MAHILA
|
June 20, 2006 |
|
STATE OF GUJARAT Vs. DIVYESH PADMAKANT SHAH
|
July 7, 2006 |
|
STATE OF GUJARAT Vs. RATHOD HIRALAL DOLAJI
|
July 14, 2006 |
|
STATE OF GUJARAT Vs. DAHYABHAI JASING
|
July 17, 2006 |
|
STATE OF GUJARAT Vs. MAHAVIR KIRANA STORES
|
August 23, 2006 |
|
STATE OF GUJARAT Vs. RAMBHAI KARASANBHAI MALAM
|
August 25, 2006 |
|
STATE OF GUJARAT Vs. MAGANBHAI KODARBHAI SUTHAR
|
July 24, 2006 |
|
STATE OF GUJARAT Vs. BAI JADAVBEN KESURBHAI JIJIBHAI
|
July 31, 2006 |
|
STATE OF GUJARAT Vs. RAJUBHAI CHHAGANBHAI PATEL
|
July 31, 2006 |
|
STATE OF GUJARAT Vs. AJAYBEN DAYABHAI
|
August 11, 2006 |
|
STATE OF GUJARAT Vs. MUKESH KUMAR S BHOI
|
August 10, 2006 |
|
STATE OF GUJARAT Vs. NATHABHAI SHIVABHAI PRAJAPATI
|
August 1, 2006 |
|
STATE OF GUJARAT Vs. MAHAVIR ENGINEERING AND ELECTRIC STORES
|
October 13, 2006 |
|
STATE OF GUJARAT Vs. SAYAJI MILLS NO. 1
|
December 6, 2006 |
|
STATE OF GUJARAT Vs. PREMJIBHAI BHUDARBHAI DABHI
|
December 27, 2006 |
|
STATE OF GUJARAT Vs. MANIYABHAI MOHANBHAI
|
December 26, 2006 |
|
STATE OF GUJARAT Vs. RANJITSINH HARISINH CHAUHAN
|
December 26, 2006 |
|
STATE OF GUJARAT Vs. ASAFAFKHAN KALANDARKHAN
|
December 26, 2006 |
|
STATE OF GUJARAT Vs. O L OF G S T C LTD
|
December 28, 2006 |
|
STATE OF GUJARAT Vs. NAVJIVAN KELAVANI MANDAL
|
December 18, 2006 |
|
STATE OF GUJARAT Vs. MAGANBHAI LAXMANBHAI
|
December 20, 2006 |
|
STATE OF GUJARAT Vs. KALYANSANG NANUBHAI VALA
|
December 21, 2006 |
|
STATE OF GUJARAT Vs. NANDASAN GRAM PANCHAYAT
|
December 22, 2006 |
|
STATE OF GUJARAT Vs. RASIKLAL R BAROT
|
December 8, 2006 |
|
STATE OF GUJARAT Vs. LALJI GIGA
|
December 8, 2006 |
|
STATE OF GUJARAT Vs. MAHEMUDBHAI GULAMNABHI KAZI
|
December 11, 2006 |
|
STATE OF GUJARAT Vs. GAURIBEN MANISHANKER MEHTA
|
December 11, 2006 |
|
STATE OF GUJARAT Vs. KANTIBHAI PUNJABHAI BHAMBHI
|
December 13, 2006 |
|
STATE OF GUJARAT Vs. NATWARLAL MOHANLAL SHAH
|
September 2, 2006 |
|
STATE OF GUJARAT Vs. DHARAMSHI MORARJI CHEMICALS CO LTD
|
June 30, 2006 |
|
STATE OF GUJARAT Vs. GAMNAJI BHURAJI PRAJAPATI (VENDOR AND OWNER OF SHOP) & 2
|
July 4, 2006 |
|
STATE OF GUJARAT THROUGH SECRETARY Vs. VALJIBHAI BHAVANBHAI
|
December 20, 2006 |
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STERLING CENTRE PREMISES OWNER CO OP SOCIETY LTD Vs. NANUBHAI R HAH PROP OF DASH PUBLICITY
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March 6, 2006 |
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STORES LTD Vs. NITIN AND CO
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December 12, 2006 |
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SUBHASHBHAI CHANDUBHAI PATEL Vs. STATE OF GUJARAT
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September 21, 2006 |
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SUGARABIBI, ABDULLA ABDULKARIM Vs. ABDULKARIM ABDUL REHMAN PRIOMUSWALA
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December 7, 2006 |
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SUKVEER SINGH PUNIA Vs. UNION OF INDIA
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June 22, 2006 |
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SULEMAN D KHRISTI Vs. STATE OF GUJARAT
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April 26, 2006 |
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SULTAN IBRAHIM MANSURI Vs. APURVA DAVE AGP
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December 19, 2006 |
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SUMLO ALIAS SUMLA HIMLA BHURIYA Vs. STATE OF GUJARAT
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October 5, 2006 |
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SUNDARAM FINANCE LIMITED Vs. STATE OF GUJARAT
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February 20, 2006 |
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SUNIL HIMMATLAL MISTRY Vs. AHMEDABAD URBAN DEVELOPMENT AUTHORITY
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April 19, 2006 |
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SUNIL KUMAR MAHESHWARI Vs. UNION OF INDIA
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August 22, 2006 |
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SUNITA BABULAL VARU Vs. DDO
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December 4, 2006 |
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SUO MOTU Vs. S B VAKIL
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July 12, 2006 |
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SUO MOTU Vs. STATE OF GUJARAT
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April 24, 2006 |
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SUO MOTU Vs. AHMEDABAD MUNCIPAL CORPN
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February 15, 2006 |
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SUO MOTU Vs. AHMEDABAD MUNICIPAL CORPORATION
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February 14, 2006 |
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SUO MOTU CONTEMPT PROCEEDINGS Vs. YATIN N OZA PRESIDENT
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October 12, 2006 |
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SURAT DISTRICT CO-OPERATIVE BANK LTD Vs. DINYAR ERACH NALLADARU
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March 31, 2006 |
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SURENDRABHAI SANKAR BHAI PARMAR Vs. STAT OF GUJARAT
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February 17, 2006 |
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SURENDRASINH KESRISINH RAJ Vs. STATE OF GUJARAT
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September 11, 2006 |
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SURESH C SHAH Vs. FOOD CORPORATION OF INDIA
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September 28, 2006 |
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SURESH MANJIBHAI PRAJAPATI Vs. STATE OF GUJARAT
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August 30, 2006 |
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SURESHBHAI CHUNILAL PATEL Vs. UNION OF INDIA
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August 4, 2006 |
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SURESHBHAI RATILAL TANNA Vs. STATE OF GUJARAT
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March 23, 2006 |
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SURESHBHAI SANKARBHAI PARMAR Vs. STATE OF GUJARAT
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February 17, 2006 |
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SURESHKUMAR L THAKER Vs. VISNAGAR NAGRIK SAHAKARI BANK
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December 1, 2006 |
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SURESKUMAR MAKHANSING PRAJAPATI Vs. STATE OF GUJARAT
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December 8, 2006 |
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SURPAL VESTABHAI BHABOR Vs. MUSABHAI AHMEDBHAI KANUGA
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September 18, 2006 |
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SUSHILABEN AMRUTLAL THACKER Vs. KASHMIRSINGH KARTARSINGH SHIKH
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December 12, 2006 |
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SUSHILABEN NAVINCHANDRA SHAH Vs. STATE OF GUJARAT
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July 7, 2006 |
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SVIVABHAI DALABHAI BARIA Vs. KALOL MUNICIPAL BAROUGH
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April 30, 2006 |
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SWAMI DHANJIBHAI BALCHANDRA Vs. STATE OF GUJARAT
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March 13, 2006 |
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SWAMI NARAYAN MANAV SEWA TRUST Vs. R J SHAH FEE & ADMISSION COMMITTEE
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December 7, 2006 |
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SWIL LIMITED Vs. ENVIRONMENTAL PLANNING GROUP LTD
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July 20, 2006 |
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SYNBIOTICS LIMITED Vs. COMMISSIONER OF INCOME TAX
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August 23, 2006 |
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TALUKA DEVELOPMENT OFFICER Vs. ARVINDBHAI SANABHAI SUTHAR
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August 7, 2006 |
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TAPUBHAI RAVATBHAI KATHI Vs. STATE OF GUJARAT
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February 7, 2006 |
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TARABEN MANSUKHLAL PALA Vs. LIC OF INDIA
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December 13, 2006 |
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TEEJ IMPEX PVT LTD Vs. COMMISSIONER OF CUSTOMS
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December 4, 2006 |
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TEJAS CHANDULAL PATEL Vs. TORRENT POWER AEC LTD
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December 27, 2006 |
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TENSILE STEEL LTD Vs. PUNJAB AND SIND BANK
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May 1, 2006 |
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TENSILE STEEL LTD Vs. PUNJAB AND SIND BANK
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April 28, 2006 |
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TEXTILES LABOUR ASSOCIATION Vs. PADMABEN MANILAL PARMAR
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August 3, 2006 |
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THAKARSHI NARANBHAI PATEL Vs. STATE OF GUJARAT
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September 21, 2006 |
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THAKOR JAGDISHBHAI MANGALBHAI Vs. GENERAL MANAGER DIST UDYOG KENDRA
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December 4, 2006 |
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THAKOR VIRAJI JESANGJI Vs. STATE OF GUJARAT
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November 16, 2006 |
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THAKORBHAI C PADHIYAR Vs. FAG PRECESSION BEARING LTD
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January 12, 2006 |
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THAKORE DASHRATHJI SHIVAJI Vs. STATE OF GUJARAT
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December 12, 2006 |
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THAKORE TEJAJI DEVAJI Vs. STATE OF GUJARAT
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March 21, 2006 |
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THAKORE TEJAJI DEVAJI Vs. STATE OF GUJARAT
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March 20, 2006 |
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THAKOREBHAI HARIBHAI PATEL Vs. DAKSHIN GUJARAT AAHIR SEVA-SAMAJ TRUST
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March 2, 2006 |
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THANMAL JUHARMAL JAIN Vs. STATE OF GUJARAT
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December 22, 2006 |
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THAVRAJI MANJIBHAI TAVIYAD Vs. STATE OF GUJARAT
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September 1, 2006 |
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THUMMAR ANILKUMAR VALJIBHAI Vs. STATE OF GUJARAT
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January 25, 2006 |
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TINABHAI LAKHMANBHAI HARIJAN Vs. STATE OF GUJARAT
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September 11, 2006 |
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TNT OVERSEAS IMPEX Vs. UNION OF INDIA
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February 3, 2006 |
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TOPPAN PLYWOOD PRIVATE LTD. Vs. UNION OF INDIA
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January 27, 2006 |
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TORRENT POWER A E C LTD Vs. SHREEJI RAKHIAL COMMEERCIAL CO OPERATIVE HOUSING SOCIETY LTD
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May 1, 2006 |
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TORRENT POWER AEC PVT LTD Vs. GAYATRI INTERMEDIATES PVT LTD
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April 13, 2006 |
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TRANSPORT MANAGER Vs. MAHESHWARSINH KARANSINH JADHAV
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September 21, 2006 |
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TRANSPORT MANAGER Vs. MAHESHWARSINH KARANSINH JADHAV
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September 2, 2006 |
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TRIKAMLAL MANILAL PATEL Vs. UTTAR GUJARAT VIJ COMP LTD
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March 20, 2006 |
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TRIVEDI SANGITABEN KIRTILAL Vs. DIST PRIMARY EDUCATION OFFICER
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December 5, 2006 |
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TULSIBHAI @ MOHANBHAI KHIMAJI MARWADI Vs. CHARANKAUR ARJANSING
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October 13, 2006 |
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TULSIDAS BANBIHARILAL GOYAL Vs. STATE OF GUJARAT
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April 7, 2006 |
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TUSHAR D BHATT Vs. STATE OF GUJARAT
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November 24, 2006 |
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TUSHAR D. BHATT Vs. STATE OF GUJARAT
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November 23, 2006 |
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UDAY DILIP SHAH Vs. STATE OF GUJARAT
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November 1, 2006 |
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ULLASBA MANGALSINH SARVAIYA Vs. MUSTUFABHAI HASANBHAI PINDHRA
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May 3, 2006 |
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UMAR ABDUL HABIB Vs. GUJARAT ELECTRICITY BOARD
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December 15, 2006 |
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UMEDSINH P CHAMPAWAT Vs. STATE OF GUJARAT
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June 29, 2006 |
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UNION OF INDIA Vs. GOGARA PALA GELLA
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June 21, 2006 |
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UNION OF INDIA Vs. GANPAT L KACHHAVA
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May 3, 2006 |
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UNION OF INDIA Vs. MOHAMMEDMIYA M KAZI
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August 24, 2006 |
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UNION OF INDIA Vs. S B PARMAR
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July 27, 2006 |
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UNION OF INDIA Vs. D B GOHIL
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March 29, 2006 |
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UNION OF INDIA Vs. GANPAT L KACHHAVA
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April 27, 2006 |
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UNION OF INDIA Vs. NILKANTH TULSIDAS BHATIA
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March 20, 2006 |
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UNION OF INDIA Vs. ARVIND SHIVLAL SONI
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March 3, 2006 |
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UNION OF INDIA Vs. DHANIBEN R PARMAR
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February 3, 2006 |
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UNION OF INDIA Vs. KANTILAL RATILAL DHAKAN
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February 17, 2006 |
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UNION OF INDIA Vs. A A MAKWANA
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January 12, 2006 |
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UNION OF INDIA Vs. S P VOHRA
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October 6, 2006 |
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UNION OF INDIA Vs. RAMNATH DEV
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September 25, 2006 |
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UNION OF INDIA Vs. I I AJAB
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November 9, 2006 |
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UNION OF INDIA Vs. B D PATEL
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November 16, 2006 |
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UNION OF INDIA Vs. NABIJIBHAI B VORA
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November 30, 2006 |
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UNION OF INDIA Vs. J J CHAUHAN, EX PROVISIONAL EDDA PAMOL
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November 30, 2006 |
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UNION OF INDIA Vs. A P SRIVASTAVA
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September 4, 2006 |
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UNION OF INDIA Vs. M L MATURKAR U D C
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September 20, 2006 |
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UNIPHOS SEEDS AND BIOGENETICS PVT LTD Vs. STATE
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December 11, 2006 |
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UNITED INDIA INSURANCE CO LTD Vs. KANCHANBEN MANUBHAI PATEL
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September 20, 2006 |
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UNITED INDIA INSURANCE CO LTD Vs. DEEPAKBHAI HIRABHAI
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December 1, 2006 |
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UNITED INDIA INSURANCE CO LTD Vs. JASHIBEN GEMABHAI JENABHAI GOHEL
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December 22, 2006 |
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UNITED INDIA INSURANCE CO LTD Vs. UDAYSINH CHANDANSINH THAKOR
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February 7, 2006 |
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UNITED INDIA INSURANCE CO LTD Vs. DAMOR KACHARABHAI GHANABHAI
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February 6, 2006 |
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UNITED INDIA INSURANCE CO LTD Vs. KADVIBEN UDABHAI RATHWA
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March 21, 2006 |
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UNITED INDIA INSURANCE CO LTD Vs. THAVRAJA MANJI NINAMA
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November 2, 2006 |
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UNITED INDIA INSURANCE CO LTD Vs. RAMESHBHAI SOMABHAI VANKAR
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October 6, 2006 |
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UNITED INDIA INSURANCE CO LTD Vs. DHANIAXMIBEN SATISHBHAI BHAGAT PATEL
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September 18, 2006 |
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UNITED INDIA INSURANCE CO LTD Vs. LALJIBHAI HAMIRBHAI
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November 20, 2006 |
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UNITED INDIA INSURANCE CO LTD Vs. VIRAMBHAI RANCHHODBHAI
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December 28, 2006 |
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USHABEN AMRATLAL MEHTA Vs. GANDHINAGAR DISTRICT PANCHAYAT
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April 19, 2006 |
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UTTAR GUJARAT VIJ COMPANY LTD Vs. HINDUSTAN PETROLEUM CORPN LTD
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June 22, 2006 |
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UTTAR GUJARAT VIJ COMPANY LTD Vs. HARIBHAI CHHAGANBHAI BHARWAD
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December 15, 2006 |
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UTTAR GUJARAT VIJ COMPANY LTD Vs. RATHOD ARUNBHAI BALDEVBHAI
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November 15, 2006 |
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V H B LIFE SCIENCES INCORPROATION Vs. STATE OF GUJARAT THR SECRETARY
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July 31, 2006 |
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V M BHAI Vs. UNION OF INDIA THR DIRECTOR GENERAL
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September 26, 2006 |
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V N SHAH PRINCIPAL Vs. HIGH COURT OF GUJARAT
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August 8, 2006 |
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V N TALWANI RETIRED JOINT DIST JUDGE Vs. REGISTRAR
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August 4, 2006 |
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V N TALWANI RETIRED JOINT DIST JUDGE Vs. REGISTRAR
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November 4, 2006 |
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V R MAKWANA Vs. STATE OF GUJARAT
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January 27, 2006 |
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VAGHELA MANISH KUMAR RANCHHODBHAI Vs. KALOL MUNICIPALITY
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November 8, 2006 |
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VAKHATSINH HEMTAJI PARMAR Vs. UNION OF INDIA
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February 14, 2006 |
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VALABHAI AMAJIBHAI VANKAR Vs. STATE OF GUJARAT
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December 7, 2006 |
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VALAND BALDEV JAYANTILAL Vs. STATE OF GUJARAT
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July 19, 2006 |
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VALIBEN Vs. STATE OF GUJARAT
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March 16, 2006 |
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VALIBEN JETHABHAI BHANJI Vs. PATAN MUNICIPALITY
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July 14, 2006 |
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VALLABHBHAI LAKHMANBHAI PATEL DECD Vs. STATE OF GUJARAT
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July 1, 2006 |
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VALLEY VELVET P LTD Vs. UNION OF INDIA
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February 14, 2006 |
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VANDANABEN DIPAKBHAI RANA Vs. STATE OF GUJARAT
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September 13, 2006 |
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VARDHMAN STAMPING PRIVATE LIMITED Vs. IMP POWER LIMITED
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September 11, 2006 |
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VARELI TEXTILE INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
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February 6, 2006 |
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VARSHABEN G JANI Vs. LALBHAI DALPATBHAI INSTITUTE OF INDOLOGY
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December 7, 2006 |
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VASANT KAMLESH RAMNIKLAL Vs. GUJARAT STATE PUBLIC SERVICE COMMISSION
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August 31, 2006 |
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VASANTBEN GOVINDBHAI VAIKARIYA Vs. GOVINDBHAI THAKARSHIBHAI VAIKARIYA
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August 30, 2006 |
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VASANTLAL RATILAL JASANI Vs. STATE OF GUJARAT
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December 15, 2006 |
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VELABHAI HARDASBHAI PATEL Vs. HIRABHAI HARDASBHAI PATEL
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October 11, 2006 |
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VIBHUTIBEN V PATEL Vs. DISTRICT PRIMARY EDUCATION OFFICER
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December 6, 2006 |
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VIJAYA MEGHJI JUNGI W/O LATE MEGHJI NATHA JUNGI Vs. UNION OF INDIA
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November 16, 2006 |
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VIJAYABEN GANESHBHAI BORSANIYA Vs. STATE OF GUJARAT
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July 13, 2006 |
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VIJAYBHAI B JOSHI Vs. TORRENT POWER AEC LTD THR GENERAL MANAGER
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December 27, 2006 |
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VIJAYBHAI MOHANDAS NARANG Vs. JANAKI VIJAYBHAI NARANG
|
October 9, 2006 |
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VIJAYPAL SINGH C/O ASSO OF RAILWAYS & POST EMPLOYE Vs. UNION OF INDIA
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October 5, 2006 |
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VIJAYRAJ DESHRAJ GAUTAM Vs. M C BHATT FOOD INSPECTOR OF SURAT MUNICIPAL CORPORATION
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September 6, 2006 |
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VIKRAM RAIDHAN Vs. BHOVANBHAI MEPABHAI PATEL
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December 26, 2006 |
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VIMAL KANT KANCHANLAL TAILOR Vs. STATE OF GUJARAT
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February 2, 2006 |
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VINAYBHAI P PATEL CHAIRMAN Vs. STATE OF GUJARAT
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June 20, 2006 |
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VINODKUMAR RASIKLAL VAHONIYA Vs. UNIVERSITY OF BHAVNAGAR
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July 13, 2006 |
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VINODKUMAR RASIKLAL VAHONIYA Vs. UNIVERSITY OF BHAVNAGAR
|
July 1, 2006 |
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VINU KARMASHI RADADIA Vs. STATE OF GUJARAT
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September 11, 2006 |
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VINUBHAI HARIBHAI MODI Vs. BABUBEN WD/O GOPALBHAI
|
December 13, 2006 |
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VINUBHAI SHAMJIBHAI PATEL Vs. MANGUBEN BALVANTBHAI PATEL
|
October 30, 2006 |
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VIRTUAL EXPLORATION PVT LTD Vs. O N G C LTD
|
February 15, 2006 |
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VISHAL NILESH MANDLEWALA Vs. JUSTICE R J SHAH ADMISSION COMMITTEE MEDICAL
|
November 10, 2006 |
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VISHNU DYEING AND PRINTING MILLS (P) LTD. Vs. UNION OF INDIA (UOI)
|
September 11, 2006 |
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VISHNUBHAI BABABHAI THAORE Vs. CHARITY COMMISSIONER
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August 24, 2006 |
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VISHNUBHAI PRABHASHANKAR RAVAL Vs. STATE OF GUJARAT
|
July 27, 2006 |
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VISHNUBHAI PRABHASHANKAR RAVAL Vs. STATE OF GUJARAT
|
July 7, 2006 |
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VITHAL HARJIVANDAS PATEL Vs. SATYAM EDU TRUST THRO MANAGING TRUSTEE PRINCIPAL
|
August 12, 2006 |
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VITHAL HARJIVANDAS PATEL Vs. SATYAM EDU TRUST THRO MANAGING TRUSTEE PRINCIPAL
|
September 12, 2006 |
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VITHALBHAI HANSARAJBHAI RADADIYA Vs. STATE OF GUJARAT
|
September 28, 2006 |
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VM MEHTA Vs. GUJARAT STATE FINANCIAL CORPORATION
|
February 14, 2006 |
|
VOLTAS LTD Vs. STATE OF GUJARAT
|
September 4, 2006 |
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WAGHELA RASIK RAMJI Vs. STATE OF GUJARAT
|
September 25, 2006 |
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WELSPUN INDIA LTD Vs. UNION OF INDIA
|
November 30, 2006 |
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WESTERN SHIP BREAKING INDUSTRY Vs. LAIKI BANK(HELLAS)S A
|
July 1, 2006 |
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WIRES AND CABLES INDIA PVT LTD Vs. VOLTAMP TRANSFORMERS PVT LTD
|
December 12, 2006 |
|
WYETH HOLDINGS CORPN Vs. CONTROLLER GENERAL OF PATENTS DESINGS AND TRADE MARKS
|
August 8, 2006 |
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ZAHIR MAKSUDBHAI VOHRA Vs. POLICE OFFICER IN CHARGE BAVLA POLICE STATION
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February 1, 2006 |
LOGIN