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(DR.) KALPEN KANUBHAI PATEL Vs. G.P.S.C. NOTICEN SERVED THROUGH
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September 23, 2004 |
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(SHRI) TRIKAMLAL N. SHAH Vs. BANK OF INDIA THROUGH ITS CHAIRMAN
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September 6, 2004 |
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A K DOSHI Vs. DY DIRECTOR DIST CENSUS HAND BOOK UNIT
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February 13, 2004 |
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A K PATEL and CO CONSTRUCTION PVT LTD Vs. STATE OF GUJARAT
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September 29, 2004 |
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A K SINHA Vs. MANAGER AIRPORT AUTHORITY OF INDIA
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August 11, 2004 |
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A S CHANDEKAR Vs. STATE OF GUJARAT
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July 22, 2004 |
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AAKANKSHA METALS PVT LTD Vs. UNION OF INDIA
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January 20, 2004 |
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AAKASH PRAKASH PATEL Vs. COMMISSIONER OF HIGHER EDU
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October 26, 2004 |
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ABAD MUNICIPAL COMMISSIONER Vs. HIRALAL DAHYABHAI RATHOD
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October 19, 2004 |
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ABDUL MUSABHAI SETA Vs. CHIEF OFFICER
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December 24, 2004 |
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ABDUL RAWOOF ALIAS RAWOOF ABDUL KADAR Vs. STATE OF GUJARAT
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December 29, 2004 |
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ABDUL SATTARBHAI MOHMED HUSSAIN SHAIKH Vs. STATE OF GUJARAT
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March 4, 2004 |
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ABDULKADAR GULAMMOHMED MULLA Vs. CHIEF MANAGER and DISCIPLINARY AUTHORITY
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April 1, 2004 |
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ADAMBHAI SULEMANBHAI AJMERI Vs. UNION OF INDIA
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September 20, 2004 |
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ADANI EXPORTS LIMITED Vs. UNION OF INDIA
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July 23, 2004 |
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ADROJA DILIPBHAI VASHRAMBHAI Vs. STATE OF GUJARAT
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March 29, 2004 |
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AFRIQUE TRADELINKS PRIVATE LIMITED Vs. UNION OF INDIA
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February 3, 2004 |
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AHMEDABAD ELECTRICITY COMPANY LIMITED Vs. RAMESH D DEVNANI
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October 15, 2004 |
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AHMEDABAD MUNICIPAL CORPORATION Vs. RATAJI GANDAJI THAKORE
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October 30, 2004 |
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AHMEDABAD MUNICIPAL CORPORATION Vs. CHAUHAN NAYANKUMAR NALINKANT
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January 23, 2004 |
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AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. AMIRULLAH SALIM ANSARI
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March 29, 2004 |
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AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. MOHMAD SALIM J SHAIKH
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March 23, 2004 |
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AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. RAMESHCHANDRA AMRATLAL MODI
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July 13, 2004 |
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AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. BALDEVSINH AJITSINH ZALA
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August 23, 2004 |
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AJANBHAI LADHABHAI PATEL Vs. STATE OF GUJARAT
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March 24, 2004 |
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AJENDRAPRASADJI NARENDRAPRASADJI PANDE Vs. SWAMI KESHAVPRAKASHDASJI NARAYANPRAYDASJI
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May 6, 2004 |
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AJIT D PADIWAL Vs. STATE OF GUJARAT
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September 15, 2004 |
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AJIT JAYANTIBHAI PATEL Vs. ARVINDBHAI DEVJIBHAI ROHIT
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October 29, 2004 |
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AJIT KUMAR SINGH Vs. UNION OF INDIA
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October 14, 2004 |
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AKBARKHAN ABBASKHAN PATHAN Vs. STATE OF GUJARAT
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April 6, 2004 |
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AKSHAR CORPORATION Vs. VIVEKANAND MILLS LTD
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September 29, 2004 |
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ALASKA INDUSTRIES Vs. UNION OF INDIA
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November 3, 2004 |
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AMARSINH SHANAJI THAKORE Vs. STATE OF GUJARAT
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August 13, 2004 |
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AMBALAL NANDLALA Vs. STATE OF GUJARAT
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August 5, 2004 |
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AMBALAL SOMABHAI PARMAR Vs. STATE OF GUJARAT
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June 21, 2004 |
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AMBIKA TRADERS CO Vs. SHREE BANSIDHAR PVT LTD
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August 2, 2004 |
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AMC Vs. DEVJIBHAI KARSANBHAI VADHER
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March 3, 2004 |
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AMICHAND M ADHWAN Vs. BANASKANTHA DISTRICT PANCHAYAT
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February 12, 2004 |
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AMITBHAI D PARIKH Vs. RAJPIPALA NAGAR PALIKA
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December 8, 2004 |
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AMRELI DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. STATE OF GUJARAT
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March 26, 2004 |
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AMRELI MUNICIPALITY Vs. GUJARAT PRADESH MUNICIPAL EMPLOYEES UNION
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July 9, 2004 |
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AMRELI NAGAR PALIKA Vs. YOGESH H THAKAR
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April 6, 2004 |
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AMRISH MAHENDRA TRIVEDI Vs. STATE OF GUJARAT
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July 29, 2004 |
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AMRISH NATUBHAI PATEL Vs. KARAMSAD MUNICIPAL BOROUGH
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March 11, 2004 |
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AMRUTLAL CHANDMAL JAIN Vs. COMPETENT AUTHORITY AND ADMINISTRATION MUMBAI
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April 2, 2004 |
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AMRUTLAL GOKALDAS TANNA Vs. MANAGING DIRECTOR
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April 7, 2004 |
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AMTS Vs. AHMEDABAD MUNCIPALITY NOKAR MANDAL
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September 8, 2004 |
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ANAND R. BHATT Vs. GUJARAT STATE CIVIL SUPPLIES CORPORATION LTD.
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March 1, 2004 |
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AOP OF SANJAYBHAI R PATEL Vs. ASSESSING OFFICER
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January 15, 2004 |
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APPROPRIATE AUTHORITY Vs. RASIKLAL M. DHARIWAL
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October 27, 2004 |
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ARADHANA INDUSTRIES PVT LTD Vs. UNION OF INDIA
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September 20, 2004 |
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ARVIND MILLS LTD. Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
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March 3, 2004 |
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ARVIND MILLS LTD. Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
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August 19, 2004 |
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ARVINDBHAI RAMANBHAI SHAH Vs. SPECIAL LAND ACQUISITION OFFICER
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August 2, 2004 |
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ASHOKA COTSYAN Vs. DUNGARBHAI DAHYABHAI PARMAR
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September 17, 2004 |
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ASHOKBHAI JETHABHAI JADAV Vs. CHIEF OFFICER
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October 18, 2004 |
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ASHPI MANCHERSHA DADABHAI Vs. STATE OF GUJARAT
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January 29, 2004 |
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ASHVINBHAI NAGDAN JINJUWADIA Vs. STATE OF GUJARAT
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September 23, 2004 |
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ASHWIN ALIAS KANA FULSING THAKOR Vs. COMMISISONER OF POLICE
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December 22, 2004 |
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ASIF ABDUL KARIM BIDIWALA Vs. UNION OF INDIA
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December 9, 2004 |
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ASSOCIATION Vs. UNION OF INDIA
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December 28, 2004 |
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ATUL PREMSHANKAR PATHAK Vs. STATE OF GUJARAT
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April 22, 2004 |
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AVLESH OIL MILLS Vs. GUJARAT ELECTRICITY BOARD
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May 4, 2004 |
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AYESABEN NUR MOHAMMAD Vs. COMPETENT AUTHORITY S A F E M A
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August 25, 2004 |
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B AND BROTHERS ENGINEERING WORKS CHHAKODIA MAHADEV Vs. UNION OF INDIA
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October 6, 2004 |
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B ENGINEEING WORKS CHHAKODIA MAHADEV Vs. UNION OF INDIA
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October 6, 2004 |
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B J PATEL Vs. GUJARAT STATE CIVIL SUPPLIES CORPORATION LIMITED
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January 29, 2004 |
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B K SHARMA Vs. UNION OF INDIA
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December 9, 2004 |
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B L TRIVEDI Vs. STATE OF GUJARAT
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December 7, 2004 |
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B M RAO Vs. STATE OF GUJARAT
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November 2, 2004 |
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B T MALAMPARA Vs. STATE OF GUJARAT
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September 2, 2004 |
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B V PATEL Vs. GUJARAT WATER SUPPLIES and SEWERAGE BOARD
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March 10, 2004 |
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BABAR MAHESH DHIRUBHAI Vs. STATE OF GUJARAT
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April 1, 2004 |
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BABUBHAI BACHUBHAI BHABHOR Vs. STATE OF GUJARAT
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August 12, 2004 |
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BABUBHAI BACHUBHAI BHABHOR Vs. STATE OF GUJARAT
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May 12, 2004 |
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BABUBHAI K JOSHI Vs. GUJARAT STATE WAREHOUSING CORPORATION
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September 27, 2004 |
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BABUBHAI MERVANBHAI PATEL Vs. STATE OF GUJARAT
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September 24, 2004 |
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BALVANTBHAI D. BAROT Vs. STATE OF GUJARAT
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February 23, 2004 |
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BALWA SEVA SAHAKARI MANDLI LTD Vs. KISHORKUMAR JAYANTILAL KANSAGARA
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February 20, 2004 |
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BANARASISINGH C RAJPUT Vs. STATE OF GUJARAT
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April 8, 2004 |
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BANK OF BARODA RETIRED OFFICERS ASSOCIATION Vs. BANK OF BARODA
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April 12, 2004 |
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BANK OF BARODA RETIRED OFFICERS ASSOCIATION Vs. CHAIRMAN AND MANAGING DIRECTOR BANK OF BARODA
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March 4, 2004 |
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BARAD PRAVINSINH ROOPSINH Vs. STATE OF GUJARAT
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March 26, 2004 |
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BARIA LILABEN MULJIBHAI Vs. KHEDA DIST EDUCATION COMMITTEE
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March 26, 2004 |
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BARODA DISTRICT COOPERATIVE MILK PRODUCERS UNION LTD Vs. STATE OF GUJARAT
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April 29, 2004 |
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BARODA ISPAT PVT LTD Vs. RAMGOPAL M PATEL
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September 9, 2004 |
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BARODA RAYON CORPORATION LTD Vs. SAROJ S JACOB
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February 23, 2004 |
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BASHIRBHAI R KHILJI Vs. UNION OF INDIA
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February 4, 2004 |
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BATUKBHAI DAMAJIBHAI Vs. JERAMBHAI K RUPARELIYA
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January 20, 2004 |
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BENU CHATTERJI Vs. UNION OF INDIA
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September 29, 2004 |
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BHAGWATIBEN J SHARAF Vs. DIST PRIMARY EDUCATION OFFICER
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March 19, 2004 |
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BHAGYODAYA RESTAURANT Vs. AHMEDABAD MUNICIPAL CORPORATION
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October 12, 2004 |
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BHAILABHAI T PATEL Vs. ELECTRICAL INSPECTOR
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July 29, 2004 |
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BHALCHANDRA J DHIVAR Vs. SHANGVI INDUSTRIES
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March 25, 2004 |
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BHANUBEN L CHOVATIYA Vs. STATE OF GUJARAT
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November 5, 2004 |
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BHANUBEN PANCHAL AND CHANDRIKABEN PANCHAL LEGAL HEIRS Vs. CHIEF COMMISSIONER OF INCOME TAX
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March 5, 2004 |
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BHANULAL KHIMJIBHAI SOLANKI Vs. DEPUTY EXECUTIVE ENGINEER
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July 21, 2004 |
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BHARAT OVERSEAS BANK LIMITED Vs. ASHIMA LIMITED
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April 12, 2004 |
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BHARATBHAI DAHYABHAI VAGHARI Vs. STATE OF GUJARAT
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February 12, 2004 |
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BHARATBHAI RAMJIBHAI PARMAR Vs. DISTRICT PRIMARY EDUCATION OFFICER
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November 1, 2004 |
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BHARATKUMAR ALIAS BHOPO KALIDAS Vs. STATE OF GUJARAT
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March 29, 2004 |
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BHARATKUMAR HARILAL TRIVEDI Vs. GENERAL MANAGER OPERATION STATE BANK OF SAURASHTRA
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February 11, 2004 |
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BHARATSINH PRATPSINH PARMAR Vs. STATE OF GUJARAT
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September 21, 2004 |
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BHARWAD VASHRAMBHAI NAGJIBHAI Vs. STATE OF GUARAT
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December 20, 2004 |
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BHARWAD VELA MEPA LEGAL HEIR OF BHARWAD MEPA Vs. STATE OF GUJARAT
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December 8, 2004 |
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BHATT INDRAVADAN NATHALAL Vs. STATE OF GUJARAT
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February 11, 2004 |
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BHAVESH H DHRUVE Vs. UNION OF INDIA
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October 6, 2004 |
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BHAVNA WATER SUPPLIERS Vs. NOTIFIED AREA OFFICER
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April 28, 2004 |
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BHAVNABEN SHAMJIBHAI Vs. DINESH PREMJIBHAI KAPADIA
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March 17, 2004 |
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BHAVNAGAR DISTRICT PANCHAYAT Vs. NIRMALABEN N DAVE
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July 16, 2004 |
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BHAVNAGAR DISTRICT PANCHAYAT Vs. G S UPADHYAY
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July 16, 2004 |
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BHAVNAGAR SAHAKARI HAT MADHYASTHA BHANDAR LTD Vs. BACHUBHAI M RAJPURA C O MAZDOOR PANCHAYAT
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February 19, 2004 |
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BHAVYA APPARELS PVT. LTD. Vs. UNION OF INDIA
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October 4, 2004 |
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BHIKHABHAI B SOLANKI Vs. SPORTS AUTHORITY OF INDIA
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February 19, 2004 |
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BHIKHUBHAI BHAJGOVIND DAVE Vs. STATE OF GUJARAT
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March 15, 2004 |
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BHIKHUBHAI BHAJGOVIND DAVE Vs. STATE OF GUJARAT
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March 12, 2004 |
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BHIKHUSHA AHSHA Vs. NAROTTAM PARSOTTAM JETHVA
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August 11, 2004 |
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BIJALBHAI BHAGWANBHAI NAKUM Vs. STATE OF GUJARAT
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December 16, 2004 |
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BIPINBHAI S PATEL Vs. POST MASTER
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June 30, 2004 |
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BIPINCHANDRA GAMANLAL CHOKSHI Vs. COMPETENT AUTHORITY UNDER SAFEMA
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August 18, 2004 |
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BIRLA VXL LTD. Vs. UNION OF INDIA
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September 20, 2004 |
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BLUE STAR LTD Vs. COMMISSISONER OF LABOUR
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November 4, 2004 |
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BOARD OPINION Vs. NANIKRAM SOBHRAJ MILLS LTD.
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August 12, 2004 |
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BOMIN PVT LIMITED Vs. GUJARAT MAJDOOR PANCHAYAT
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January 13, 2004 |
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BORISAGAR JAGDISH ARJUNLAL Vs. STATE OF GUJARAT
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March 19, 2004 |
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BRANCH MANAGER COMMERCIALCLEARING AGENCIES PVT LIMITED Vs. MANIBHAI D BHOJANI
|
January 17, 2004 |
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BUTHABHAI MERABHAI BHARWAD Vs. STATE OF GUJARAT
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December 22, 2004 |
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C H MAKWANA Vs. REGISTRAR
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August 9, 2004 |
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C J BHATT Vs. STATE OF GUJARAT
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December 29, 2004 |
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C M S TRAFFIC SYSTEMS LTD Vs. MUNICIPAL CORPORATION FOR THE CITY OF AHMEDABAD
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July 22, 2004 |
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C R PATIL Vs. C E PATIL
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October 16, 2004 |
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C R PATIL and C E PATIL Vs. STATE OF GUJARAT
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October 6, 2004 |
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CAMA HOTELS LTD Vs. AIRPORTS AUTHORITY OF INDIA
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April 16, 2004 |
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CC Vs. DEV KRUPA SHIP BREAKING
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December 6, 2004 |
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CENTRAL BUREAU OF INVESTIGATION Vs. STATE OF GUJARAT
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January 15, 2004 |
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CENTURION BANK LIMITED Vs. LERSEN and TUBRO LIMITED
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May 3, 2004 |
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CENTURY ENKA LTD Vs. RAMA FILAMENT PVT LTD
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September 23, 2004 |
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CHANDAN PANALAL JAISWAL Vs. STATE OF GUJARAT
|
February 25, 2004 |
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CHANDAN PANALAL JAISWAL Vs. STATE OF GUJARAT
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February 29, 2004 |
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CHANDULAL P PATEL Vs. STATE OF GUJARAT
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April 23, 2004 |
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CHATURBHAI PATEL Vs. DEVANG NAVINCHANDRA DAVE & ORS.
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March 3, 2004 |
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CHAUHAN ISHWARBHAI DUDHABHAI Vs. STATE OF GUJARAT
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July 30, 2004 |
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CHAUHAN VANRAJSINH RATANSINH Vs. DISTRICT PRIMARY EDUCATION OFFICER
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March 25, 2004 |
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CHAVDA AMITKUMAR DINESHBHAI Vs. A U PATEL VICE CHANCELLOR
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July 1, 2004 |
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CHEMBOND CHEMICALS LTD Vs. INDIAN OIL CORPORATION
|
February 11, 2004 |
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CHETAN SOMABHAI PARMAR Vs. THE DESK OFFICER, GOVT. OF INDIA
|
August 31, 2004 |
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CHETANKUMAR RAMESHCHANDRA SHAH Vs. STATE OF GUJARAT
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May 7, 2004 |
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CHETNABEN Vs. NATWARLAL FOOLSHANKER JOSHI
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April 22, 2004 |
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CHHABILDAS RAMJIBHAI VAGHELA Vs. DISTRICT DEVELOPMENT OFFICER SURENDRANAGAR
|
October 8, 2004 |
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CHHAYABEN LABHSHANKER MEHTA Vs. STATE OF GUJARAT
|
December 1, 2004 |
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CHHITUBHAI NARANBHAI PATEL Vs. SPECIAL LAND ACQUISITION OFFICER
|
August 10, 2004 |
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CHIMANLAL CHAKUBHAI Vs. STATE OF GUJARAT
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September 29, 2004 |
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CHISTIA TEXTURISING Vs. UNION OF INDIA
|
November 1, 2004 |
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CLIT JEMKAY ENGINEERS PVT LTD Vs. UNION OF INDIA
|
September 14, 2004 |
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CMC INDIA PROPRIETORY Vs. SAVITABEN ATMARAM SOLANKI
|
March 22, 2004 |
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COLD CAP TYRES PVT. LTD. Vs. ADDITIONAL CHIEF SECRETARY
|
September 10, 2004 |
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COMMISSIONER OF CENTRAL EXCISE Vs. MEDICO LABS
|
September 21, 2004 |
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COMMISSIONER OF GIFT TAX Vs. RAMNIKLAL M BAMBHANIA
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January 21, 2004 |
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COMMISSIONER OF GIFT TAX Vs. KAMRUDDIN M RAVJI
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January 21, 2004 |
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COMMISSIONER OF GIFT TAX Vs. RAMESHCHANDRA RAVJIBHAI
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January 29, 2004 |
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COMMISSIONER OF INCOME TAX Vs. AMOD STAMPING
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January 28, 2004 |
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COMMISSIONER OF INCOME TAX Vs. TRIMURTI BUILDERS
|
January 28, 2004 |
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COMMISSIONER OF INCOME TAX Vs. ROHIT MILLS LTD
|
January 27, 2004 |
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COMMISSIONER OF INCOME TAX Vs. BHANUMATI AND SONS TRUST
|
February 5, 2004 |
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COMMISSIONER OF INCOME TAX Vs. MANI ENTERPRISES
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January 22, 2004 |
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COMMISSIONER OF INCOME TAX Vs. SYNBIOTICS LTD
|
January 22, 2004 |
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COMMISSIONER OF INCOME TAX Vs. MADHAV INDUSTRIAL CORPN
|
January 15, 2004 |
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COMMISSIONER OF INCOME TAX Vs. P B CORPORATION
|
January 15, 2004 |
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COMMISSIONER OF INCOME TAX Vs. SINIVALI TRUST
|
February 11, 2004 |
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COMMISSIONER OF INCOME TAX Vs. AKME ELECTRONICS and CONTROL PVT LTD
|
February 12, 2004 |
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COMMISSIONER OF INCOME TAX Vs. ANANG POLYFIL PVT LTD
|
February 12, 2004 |
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COMMISSIONER OF INCOME TAX Vs. SUNDEEP CONSTRUCTION P LTD
|
March 18, 2004 |
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COMMISSIONER OF INCOME TAX Vs. INDIA GELATINE and CHEMICALS LTD
|
April 8, 2004 |
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COMMISSIONER OF INCOME TAX Vs. ADVANCE CONSTRUCTION CO P LTD
|
November 25, 2004 |
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COMMISSIONER OF INCOME TAX Vs. PRATIK PRINTS
|
December 15, 2004 |
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COMMISSIONER OF INCOME TAX Vs. MANOHARSINHJI P JADEJA
|
December 9, 2004 |
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COMMISSIONER OF INCOME TAX Vs. MAYUR FOUNDATION
|
December 29, 2004 |
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COMMISSIONER OF INCOME TAX Vs. MANDHARSINHJI P. JADEJA
|
December 10, 2004 |
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COMMISSIONER OF INCOME TAX Vs. LAXMI TALKIES
|
December 15, 2004 |
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COMMISSIONER OF INCOME TAX Vs. INDIA GELATINE AND CHEMICALS LTD.
|
April 7, 2004 |
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COMMISSIONER OF INCOME TAX Vs. S.C. SHAH
|
December 9, 2004 |
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COMMISSIONER OF INCOME TAX Vs. JUPITER CONSTRUCTION CO.
|
December 2, 2004 |
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COMMISSIONER OF INCOME TAX Vs. P. PRAVIN
|
November 30, 2004 |
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COMMISSIONER OF INCOME-TAX Vs. PEASS INDUSTRIAL ENGG. PVT. LTD.
|
December 29, 2004 |
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COMMISSIONER OF INCOME-TAX Vs. SAYAJI IRON AND ENGG. PVT. LTD.
|
February 26, 2004 |
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COMMISSIONER OF SALES TAX Vs. VADILAL DAIRY FROZEN FOOD INDUSTRIES
|
December 17, 2004 |
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COMMISSIONER OF SALES TAX Vs. PURE BEVERAGES LTD
|
December 3, 2004 |
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COMMISSIONER OF WEALTH TAX Vs. DEVAR KAVASJI T MODI EXECUTORSAND TRUSTEE OF LATE DR T D EDU
|
January 15, 2004 |
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COMMISSIONER OF WEALTH TAX Vs. PARWATIBAI TRUST
|
January 15, 2004 |
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COMMISSIONER OF WEALTH TAX Vs. ABDULSAEED ABDULHAMID PATEL
|
May 5, 2004 |
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COMMISSIONER OF WEALTH TAX Vs. C.D.R. LAXMIDEVI
|
December 2, 2004 |
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COMMISSIONER OF WEALTH TAX Vs. MAHARAJA DALJIT SINGHJI
|
December 8, 2004 |
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COMMISSIONER OF WEALTH TAX Vs. SHASHIBEN
|
December 2, 2004 |
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CONTROLLER OF ESTATE DUTY Vs. HEMKUNVERBEN KALYANJI A P OF LATE KALYANJI BACHUMAL
|
February 4, 2004 |
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CONTROLLER OF ESTATE DUTY Vs. LALITKUMAR SAVJIBHAI A P OF VALLABHJI RATANSHI
|
February 4, 2004 |
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CONTROLLER OF ESTATE DUTY Vs. G K SWARUP
|
January 28, 2004 |
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COOKVEL FOODS INDIA PRIVATE LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
March 25, 2004 |
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CORE HEALTHCARE LIMITED Vs. STATE OF GUJARAT
|
March 31, 2004 |
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CREATIVE INVESTMENT P LTD Vs. COMMISSIONER OF INCOME TAX
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March 18, 2004 |
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D L PANDYA Vs. STATE OF GUJARAT
|
December 15, 2004 |
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D M PARMAR Vs. PANCHMAHAL VADODARA GRAMIN BANK
|
August 13, 2004 |
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DADABHAI ABHELBHAI DARBAR Vs. WEST END SPORTS CLUB
|
October 11, 2004 |
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DAHIBEN C PATEL Vs. STATE OF GUJARAT
|
March 1, 2004 |
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DAHYABHAI BHIKHABHAI PATEL Vs. STATE OF GUJARAT
|
October 8, 2004 |
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DALWADI GOVINDBHAI AMARSHIBHAI Vs. STATE OF GUJARAT
|
March 10, 2004 |
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DASHRATHBHAI BHOLIDAS PATEL Vs. STATE OF GUJARAT
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February 23, 2004 |
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DASHRATHBHAI MANABHAI PARMAR Vs. STATE OF GUJARAT
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April 16, 2004 |
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DAVIDAS MADHUKAR Vs. STATE OF GUJARAT
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September 6, 2004 |
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DAWOOD OSMAN KUMBHAR Vs. UMAR AHMAD JUNEJA
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March 1, 2004 |
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DAXABEN KUBERBHAI PANDYA Vs. P V PATEL
|
February 19, 2004 |
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DEEPAKBHAI J SHAH Vs. STATE OF GUJARAT
|
August 31, 2004 |
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DENISH INDUSTRIES LTD. Vs. INCOME TAX OFFICER
|
July 15, 2004 |
|
DEVA GOVA Vs. DISTRICT PANCHAYAT
|
April 23, 2004 |
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DEVANG CO OPERATIVE HOUSING SOCEITY LTD Vs. SUB POST MASTER
|
July 14, 2004 |
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DEVANG CO-OPERATIVE HOUSING SOCIETY LTD. Vs. SUB POST MASTER
|
August 17, 2004 |
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DEVAYANI PROCESSORS PVT. LTD. Vs. UNION OF INDIA
|
September 24, 2004 |
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DEVERSONS PRIVATE LIMITED Vs. CHAIRMAN CENTRAL BOARD OF DIRECT TAXES
|
July 1, 2004 |
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DHANESH B PARIKH Vs. PRESIDENT
|
April 16, 2004 |
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DHANJIBHAI M. RATHVA Vs. STATE OF GUJARAT
|
August 18, 2004 |
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DHANLAXMIBEN LILADHAR SUCHAK Vs. DIRECTOR OF AYURVED GUJARAT STATE
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March 15, 2004 |
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DHANSUKHBHAI BALWANTRAI MODI Vs. STATE OF GUJARAT
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October 21, 2004 |
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DHANVANTRAI CHAMPAKLAL KAUSHIK Vs. STATE OF GUJARAT
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February 3, 2004 |
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DHARMENDRABHAI GORDHANDAS TULSIYANI Vs. DEPUTY COMMISSIONER ENFORCEMENT
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March 8, 2004 |
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DHIRAJLAL B PATEL Vs. STATE OF GUJARAT
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April 28, 2004 |
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DHIRAJLAL GORDHANBHAI PATEL Vs. STATE OF GUJARAT
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December 7, 2004 |
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DID FRENCHISEES ASSO Vs. CHIEF GENERAL MANAGER
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August 9, 2004 |
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DILIP BABUBHAI MANDALIA Vs. GUJARAT WATER SUPPLY and SEWERAGE BOARD
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February 24, 2004 |
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DILIP SAGAR Vs. DEPUTY GENERAL MANAGER SYNDICATE BANK
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August 13, 2004 |
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DILIPSINH PRAVINSINH Vs. SUVINDHA BUILDERS
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February 10, 2004 |
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DINESH GOPALBHAI RATHOD Vs. STATE OF GUJARAT
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July 29, 2004 |
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DINESH H. JADAV Vs. CENTRAL BANK OF INDIA
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September 28, 2004 |
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DINESH NAGINDAS SHAH Vs. COMMISSIONER OF INCOME TAX
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July 16, 2004 |
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DINESHBHAI HARISHBHAI SONKUSARE Vs. STATE OF GUJARAT
|
September 8, 2004 |
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DIVISIONAL CONTROLLER Vs. BALVANTBHAI B KHACHHAR
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September 10, 2004 |
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ELECON ENGINEERING CO. LTD. Vs. UNION OF INDIA
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October 19, 2004 |
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ELECON ENGINEERING CO. LTD. Vs. UNION OF INDIA
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June 21, 2004 |
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EMMERICH JAEGAR Vs. COMMISSIONER OF INCOME TAX
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November 25, 2004 |
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EQUITY BEARINGS PVT LTD Vs. UNION OF INDIA
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October 21, 2004 |
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EVERGREEN EXIM PVT LTD Vs. UNION OF INDIA
|
September 27, 2004 |
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EXECUTIVE ENGINEER Vs. VADANSINGH MADANSINH PARMAR
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October 19, 2004 |
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EXECUTIVE ENGINEER Vs. THAKORE BHIKHAJI MANAJI
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January 16, 2004 |
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EXECUTIVE ENGINEER PANCHAYATS ROADS and BUILDINGS DISTRICT PANCHAYAT SURENDRANAGAR Vs. FATEHMOHAMAD AMIRJIBHAI
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August 19, 2004 |
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EXPRESS HOTELS PRIVATE LTD Vs. STATE OF GUJARAT
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March 31, 2004 |
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EZY SLIDE FASTNERS LTD. Vs. JOINT COMMISSIONER OF INCOME-TAX
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February 5, 2004 |
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FLOATING SERVICES LTD Vs. MV SAN FRANSCECO DIPALOLA
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March 9, 2004 |
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FOREIGH COMPANY Vs. VISHAL EXPORT OVERSEAS LTD
|
November 3, 2004 |
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FORUM OF RETIRED OFFICERS EMPLOYEES OF GUJARAT Vs. STATE OF GUJARAT
|
September 29, 2004 |
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FORWARD EDUCATION TRUST Vs. STATE OF GUJARAT
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August 13, 2004 |
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G M THAKER Vs. STATE OF GUJARAT
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March 24, 2004 |
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G S F MEDICAL AND PARA MEDICAL ASSOCIATION Vs. STATE OF GUJARAT
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June 24, 2004 |
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G S R T C Vs. GUNVANTBHAI RATILAL PANCHAL
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August 18, 2004 |
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G S R T C Vs. LALLUBHAI K PATEL
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August 4, 2004 |
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G S R T C THRO THE MANAGING DIRECTOR Vs. PRAVINCHANDRA C NAYAK
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February 25, 2004 |
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GANDABHAI DALPATBHAI PATEL Vs. STATE OF GUJARAT
|
August 25, 2004 |
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GANDHINAGAR DIST MILK PRODUCERS UNION LTD Vs. UPENDRAKUMAR M BRAHMBHATT
|
April 9, 2004 |
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GANESH COTTON AGENT Vs. GALDOS S J
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May 4, 2004 |
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GANESH SAHAKARI GRAH MANDLI LTD Vs. COLLECTOR
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October 7, 2004 |
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GANPATLAL MOHANLAL VISHNOY Vs. STATE OF GUJARAT
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February 26, 2004 |
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GARDEN FINANCE LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
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February 26, 2004 |
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GAS AUTHORITY OF INDIA LTD Vs. ESSAR STEEL LTD
|
May 4, 2004 |
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GASFULBHAI MOHMADBHAI BILAKHIA Vs. STATE OF GUJARAT
|
November 4, 2004 |
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GEETABEN RAMANBHAI PATEL Vs. SABARKANTHA DISTRICT PRIMARY EDUCATION SELECTION COMMITTEE
|
January 29, 2004 |
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GHELUBHAI R MADAM Vs. A K MEHTA OF SUCCESSOR COMPT AUTHORITY
|
April 22, 2004 |
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GIRISHKUMAR MOHANBHAI PATEL Vs. UNION OF INDIA
|
September 22, 2004 |
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GIRISHKUMATR MOHANBHAI PATEL Vs. UNION OF INDIA
|
September 17, 2004 |
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GITABEN MAHMAD NIZAM SAIYED AND ANOTHER Vs. STATE OF GUJARAT
|
January 30, 2004 |
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GOPAL JALAN Vs. O L OF JALAN ISPAT CASTING LTD
|
July 30, 2004 |
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GOPALBHAI CHATURBHAI AMIN Vs. STATE OF GUJARAT
|
December 6, 2004 |
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GOVINDBHAI NANJIBHAI MEKHIYA Vs. JOINT SECRETARY REVENUE DEPARTMENT
|
December 6, 2004 |
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GOVINDJI CHHABAJI Vs. PRANT OFFICER
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March 31, 2004 |
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GSRTC Vs. JAYANTILAL GAMBHIRJI BAROT
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April 15, 2004 |
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GSRTC Vs. VITHALBHAI LAXMANBHAI SARVAIYA
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January 23, 2004 |
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GSRTC Vs. CHHAGANBHAI D JAMBU
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October 4, 2004 |
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GUJ STATE CIVIL SUPPLIES CORPN Vs. AMBALAL MATHURBHAI PATEL
|
March 26, 2004 |
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GUJ. SRTC Vs. HIMMATBHAI DAHYABHAI PARMAR
|
October 7, 2004 |
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GUJARAT AMBUJA CEMENT PVT LTD Vs. N D RATHOD C O NASANTBHAI PAMNANI
|
May 14, 2004 |
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GUJARAT BLACKTRAP QUARRY INDUSTRIES ASSOCIATION Vs. STATE OF GUJARAT
|
October 14, 2004 |
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GUJARAT CYPROMET LTD Vs. ASSISTANT P F COMMISSIONER
|
July 26, 2004 |
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GUJARAT ELECTRICITY BOARD Vs. NALIN PREMSHANKER RAWAL
|
August 27, 2004 |
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GUJARAT ELECTRICITY BOARD Vs. S A GHADIYALI
|
September 9, 2004 |
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GUJARAT FOREST PRODUCERS GATHERERS and FOREST WORKERS Vs. STATE OF GUJARAT
|
April 12, 2004 |
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GUJARAT HINDI SAMAJ Vs. STATE OF GUJARAT
|
July 29, 2004 |
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GUJARAT HOMEOPATHIC SOCIETY Vs. JAYANTILAL RAMANLAL JAYASWAL
|
January 12, 2004 |
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GUJARAT HOUSING BOARD Vs. GUJARAT RAJYA GRUH NIRMAN KARAMCHARI SANGH
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August 24, 2004 |
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GUJARAT HOUSING BOARD Vs. VIPUL CORPORATION
|
June 21, 2004 |
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GUJARAT INDUSTRIAL CO OP BANK LTD Vs. D G JOBANPUTRA
|
April 9, 2004 |
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GUJARAT INSECTICIDES LTD. Vs. UNION OF INDIA (UOI)
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November 13, 2004 |
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GUJARAT LEASE FINANCING LTD. Vs. STATE
|
July 12, 2004 |
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GUJARAT MARITIME BOARD Vs. GANGUBEN TAPUGIRI GOSWAMI
|
November 2, 2004 |
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GUJARAT MARITIME BOARD Vs. KANJI NATHA KARMATA
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January 29, 2004 |
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GUJARAT MARITIME BOARD Vs. GANGUBEN TAPUGIRI GOSWAMI
|
November 12, 2004 |
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GUJARAT PARAFFINS PRIVATE LIMITED Vs. JOINT SECRETARY TO THE GOVT OF INDIA
|
February 3, 2004 |
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GUJARAT RAJYA ARDH SAKARI AUDHIYOGICK KARMACHARI SANGH Vs. STATE OF GUJARAT
|
September 8, 2004 |
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GUJARAT STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. AMAR TRADING COMPANY
|
May 4, 2004 |
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GUJARAT STATE CO OP AGRI and RURAL DEVELOP BANK LTD Vs. YOGINIBEN ANILKUMAR JOSHI
|
May 14, 2004 |
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GUJARAT STATE CO OPERATIVE UNION Vs. SHANKARLAL JIVRAJBHAI CHAUDHARY
|
April 22, 2004 |
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GUJARAT STATE FERTILIZERS and CHEMICALS LIMITED Vs. SURENDRA T AMIN
|
August 9, 2004 |
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GUJARAT STATE FOREST DEVELOPMENT CORP LTD Vs. RAMANBHAI RANCHHODBHAI PATEL
|
April 21, 2004 |
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GUJARAT STATE JUDICIAL DEPARTMENT CLASS III EMPLOYEES Vs. STATE OF GUJARAT
|
July 16, 2004 |
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GUJARAT STATE KHADI GRAMODYOG BOARD Vs. GUJARAT STATE KHADI GRAMODYOG PENSIONERS ASSO
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July 23, 2004 |
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GUJARAT STATE MARKETING CO OP FEDERATION LTD Vs. STATE OF GUJARAT
|
June 10, 2004 |
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GUJARAT STATE MARKETING CO OP FEDERATION LTD Vs. STATE OF GUJARAT
|
June 15, 2004 |
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GUJARAT STATE ROAD TRANSPORT CORPN Vs. HARJIVAN BHAGWANJI PATEL
|
April 12, 2004 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MADHAVJI GOVINDJI GOHIL
|
April 13, 2004 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. THAKOREBHAI BHUDARBHAI BAROT
|
March 25, 2004 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. B D ZALA
|
March 10, 2004 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. CHANDRAKANT TAPUBHAI VYAS
|
February 11, 2004 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BHARATKUMAR PURSHOTAM THAKKAR
|
February 19, 2004 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. JETHABHAI GANDABHAI RATHOD
|
April 19, 2004 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. AMBALAL GOBARBHAI PARMAR
|
April 17, 2004 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RANJITSINH BHAIJIBHAI PADHIYAR
|
April 30, 2004 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. HANSRAJ M CHUDASAMA
|
August 16, 2004 |
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GUJARAT STATRE ROAD TRANSPORT CORPORATION Vs. VASUDEV HARGOVANDAS PANCHAL
|
April 23, 2004 |
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GUJARAT STATRE ROAD TRANSPORT CORPORATION Vs. RANAJI CHAGANJI CHAUHAN
|
February 16, 2004 |
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GUJARAT UNIVERSITY Vs. M R PATEL
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July 29, 2004 |
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GUJARAT UNVERSITY Vs. GUJARAT UNIVERSITY GENERAL EMPLOYEES UNION
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April 17, 2004 |
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GUJARAT VIDHYAPITH Vs. BECHARBHAI NAGAJIBHAI BHARWAD
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October 14, 2004 |
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GULSHANKUMAR ARORA Vs. DEPUTY CONSERVATOR OF FOREST
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December 14, 2004 |
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GURJARGRUVERS PVT LIMITED Vs. AKBARKHAN HAVALDARKHAN
|
January 20, 2004 |
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H B GORASIA Vs. NEW INDIA ASSURENCE CO LTD
|
September 2, 2004 |
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H Z VYAS Vs. STATE OF GUJARAT
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April 7, 2004 |
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HABIBKHAN USMANKHAN PATHAN Vs. STATE OF GUJARAT
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March 4, 2004 |
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HABIBKHAN USMANKHAN PATHAN Vs. STATE OF GUJARAT
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May 4, 2004 |
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HAFEZ RUSTOM DALAL Vs. REGISTRAR OF COMPANIES
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December 30, 2004 |
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HAKKIMCHAND G. TRIVEDI Vs. DIST. SUPERINTENDENT OF POLICE
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September 13, 2004 |
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HALOL MERCANTILE CO OP BANK LTD Vs. STATE OF GUJARAT
|
July 21, 2004 |
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HAMBURG BULK CARRIERS GMBH FOREIGN COMPANY Vs. VISHAL EXPORTS OVERSEAS LTD
|
November 3, 2004 |
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HARENBHAI R PAREKH Vs. SATISHBHAI ASANDAS KRISHNANI ADMINISTRATOR OF VINAY ARCADE
|
May 4, 2004 |
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HARESH JODHABHAI ZINZALA Vs. STATE OF GUJARAT
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July 20, 2004 |
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HARESH MAFATLAL MAKWANA Vs. STATE OF GUJARAT
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December 18, 2004 |
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HARIBHAI CHANABHAI VORA Vs. KESHUBHAI HARIBHAI VORA
|
December 2, 2004 |
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HARIBHAI MANGALBHAI Vs. STATE OF GUJARAT
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September 27, 2004 |
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HARIJAN JOITARAM DANABHAI Vs. ADDITIONAL REGISTRAR APPEALS
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December 18, 2004 |
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HARIJAN SEVAK SANGH Vs. JOINT CHARITY COMMISSIONER
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June 28, 2004 |
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HARILAL MANEKCHAND BAVISHI Vs. DHORAJI NAGARPALIKA
|
July 23, 2004 |
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HARJI P. KATARIA Vs. COMMISSIONER OF POLICE
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September 6, 2004 |
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HARSHADBHAI MANGALBHAI PATEL Vs. STATE OF GUJARAT
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December 8, 2004 |
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HARSHESHBAHI KANUBHAI SHAH Vs. STATE OF GUJARAT
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May 4, 2004 |
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HARSIHBHAI BHOGILAL TAILAR Vs. STATE OF GUJARAT
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September 2, 2004 |
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HARUNBHAI BACHUBHAI GANJA Vs. STATE OF GUJARAT
|
September 9, 2004 |
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HASHMIKANT M SHETH Vs. STATE OF GUJARAT
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June 28, 2004 |
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HDFC BANK LTD Vs. COMMISSIONER OF CUSTOMS
|
November 5, 2004 |
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HEMANTKUMAR MANGUBHAI PATEL Vs. STATE OF GUJARAT
|
December 2, 2004 |
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HIMANSHU J GUPTA Vs. EXECUTIVE ENGINEER R and B PANCHAYAT DIVISION MEHSANA
|
April 5, 2004 |
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HIMSON TEXTILE ENGG INDUSTRIESPVT LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 22, 2004 |
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HINDUSTAN PETROLEUM CORPN LTD Vs. GUJARAT ELECTRICITY BOARD
|
December 17, 2004 |
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HINDUSTAN SALTS LTD Vs. NOORADRAJ M PATHAN
|
March 3, 2004 |
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HIRALAL GOPALDAS THAKKER Vs. KANTILAL NATHALAL
|
August 13, 2004 |
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HITENDRA VRAJLAL TIRVEDI Vs. DEPUTY LABOUR COMMISIONER
|
August 18, 2004 |
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HITENDRASINH ALIAS HITUBHA AJITSINH JADEJA Vs. STATE OF GUJARAT
|
December 22, 2004 |
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I B P CO LTD Vs. STATE OF GUJARAT
|
September 30, 2004 |
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I C TEXTILES LIMITED Vs. STATE OF GUJARAT
|
November 26, 2004 |
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I O C LTD Vs. UNION OF INDIA
|
February 13, 2004 |
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IMRAN ALI RAJABHAI POLARA Vs. STATE OF GUJARAT
|
January 17, 2004 |
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INDIAN FARMERS FERTILISER CO-OP LTD Vs. D D PANDYA AND ORS
|
September 17, 2004 |
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INDIAN METAL TRADERS Vs. UNION OF INDIA
|
September 24, 2004 |
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INDIAN OIL CORPORATION LTD Vs. ASSOCIATED PETROLEUM CORPN
|
June 29, 2004 |
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INDIAN PETROCHEMICALS CORP LTD Vs. AJITDAN GULABDAN GADHVI
|
July 22, 2004 |
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INDIRABEN NAVNITBHAI PATEL Vs. LEGAL HEIRS AND REP OF NATHA BHAI ASHABHAI VALAND
|
October 30, 2004 |
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INDUMATI SADASHIV DESHMUKH Vs. MOHANLAL DAHYABHAI GANDHI
|
February 27, 2004 |
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INDUSTEEL INDUSTRIES Vs. STATE OF GUJARAT
|
August 16, 2004 |
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INSTITUTE OF RURAL MANAGEMENT Vs. ALL INDIA COUNCIL FOR TECTNICAL EDUCATION
|
May 20, 2004 |
|
ISHWAR DHARSING THAKOR Vs. STATE OF GUJARAT
|
December 21, 2004 |
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ISHWARBHAI BHARUMAL SADHWANI Vs. PRAKASH KANAIYALAL PARK and 1
|
April 21, 2004 |
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ISHWARBHAI GULABBHAI PATEL Vs. MANJULABEN BHAGUBHAI MAISURIYA
|
June 17, 2004 |
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ISMAIL ADAM MITHA Vs. STATE OF GUJARAT
|
August 19, 2004 |
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ISMAIL KALUBHAI GHARASIA Vs. STATE OF GUJARAT
|
September 14, 2004 |
|
J A DESAI Vs. GUJARAT HOUSING BOARD NOTICE SERVED
|
August 26, 2004 |
|
J C PARMAR Vs. GUJARAT PUBLIC SERVICE COMMISSION
|
September 16, 2004 |
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J C PARMAR Vs. GUJARAT PUBLIC SERVICE COMMISSION
|
November 16, 2004 |
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J J DAVE Vs. STATE BANK OF SAURASHTRA
|
December 10, 2004 |
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J SUBRAMANIAN COMMERCIAL MANAGER Vs. VIJAY N TEWAR SECRETARY VIJAY N TEWAR CO
|
April 21, 2004 |
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JABBARSINH BHAVARSINH DEVDA Vs. STATE OF GUJARAT
|
April 9, 2004 |
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JAGATSINH ADESINH JHALA Vs. RAKHIYAL GRAM PANCHAYAT
|
July 29, 2004 |
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JAGDISHBHAI M PARMAR Vs. ADDITIONAL DISTRICT MAGISTRATE
|
July 23, 2004 |
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JAGDISHCHANDRA KACHARABHAI NAY Vs. COLLECTOR
|
December 2, 2004 |
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JAGDISHCHANDRA MAGANLAL TRIVEDI Vs. STATE BANK OF INDIA
|
December 23, 2004 |
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JAGDISHCHANDRA MAGANLAL TRIVEDI Vs. STATE BANK OF INDIA
|
April 15, 2004 |
|
JAGRUTI J VYAS Vs. STATE OF GUJARAT
|
October 30, 2004 |
|
JAGUBHAI NARANBHAI HARIJAN Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
January 21, 2004 |
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JAIN TRANSPORT SERVICES Vs. INSPECTOR OF MOTOR VEHICALES
|
October 14, 2004 |
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JANAKBA ABHESHINH ZALA Vs. STATE OF GUJARAT
|
December 7, 2004 |
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JASIBEN HARIBHAI PATEL Vs. NARANBHAI KIKABHAI NAGAR GARASIA
|
June 23, 2004 |
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JAY BHARAT STEEL CO Vs. UNION OF INDIA
|
September 20, 2004 |
|
JAY CHEMICAL INDUSTRIES PROPRIETORY CONCERN Vs. UNION OF INDIA
|
June 17, 2004 |
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JAY FORMULATIONS LTD Vs. STATE OF GUJARAT
|
April 13, 2004 |
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JAYA GHANSHYAMDAS CHELLANI Vs. KANDLA PORT TRUST
|
February 5, 2004 |
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JAYANTIBHAI BABALDASBHAI DARJI Vs. STATE OF GUJARAT
|
December 21, 2004 |
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JAYANTIBHAI JAVABHAI Vs. STATE OF GUJARAT
|
August 25, 2004 |
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JAYANTILAL BABALDAS PATEL Vs. LIQUIDATION OFFICER SAHYOG CO OP BANK LTD
|
March 11, 2004 |
|
JAYANTILAL JETHALAL SONI Vs. STATE OF GUJARAT
|
September 28, 2004 |
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JAYANTILAL MAKWANA TRANSPORT MANAGER Vs. AHMEDABAD MUNICIPAL CORPO
|
October 20, 2004 |
|
JAYANTILAL SANUBHAI TAILOR Vs. RALCHEM LTD
|
November 5, 2004 |
|
JAYESH G RAMANI Vs. STATE OF GUJARAT
|
July 20, 2004 |
|
JAYESH MAGANALAL VADHER Vs. STATE OF GUJARAT
|
September 6, 2004 |
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JAYESHBHAI ALIAS PANCHABHAI MULJIBHAI SATODIYA Vs. STATE OF GUJARAT
|
March 5, 2004 |
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JAYESHBHAI JAYANTIBHAI MANIAR Vs. STATE OF GUJARAT
|
October 26, 2004 |
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JAYISINGBHAI KANJIBHAI Vs. DHRANGADHAR CHEMICALS WORKS LTD
|
March 1, 2004 |
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JAYRAJSINH TEMUBHA JADEJA Vs. STATE OF GUJARAT
|
April 30, 2004 |
|
JERAM KANJI PRAJAPATI Vs. STATE OF GUJARAT
|
August 18, 2004 |
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JETHABHAI LALJIBHAI CHAUDHARY Vs. STATE OF GUJARAT
|
August 18, 2004 |
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JETHABHAI MEPABHAI MAKWANA Vs. STATE OF GUJARAT
|
June 20, 2004 |
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JETHABHAI MEPABHAI MAKWANA Vs. STATE OF GUJARAT
|
June 30, 2004 |
|
JEWELFAB LIMITED Vs. UNION OF INDIA
|
October 6, 2004 |
|
JIGNISHABEN JASAVANTSINH PARMAR Vs. SARDAR VALLABHBHAI PATEL INSTITUTE OF TECHNOLOGY
|
November 4, 2004 |
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JITENDRA NARAYANBHAI RAJGOR Vs. STATE OF GUJARAT
|
August 12, 2004 |
|
JITENDRABHAI CHUNIBHAI PATEL Vs. STATE OF GUJARAT
|
July 9, 2004 |
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JIVANBHAI SHIVABHAI GARODA Vs. UNION OF INDIA
|
August 2, 2004 |
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JIVRAJ MEHTA SMARAK TRUST SANCHALIT Vs. PROVIDENT FUND COMMISSIONER
|
March 26, 2004 |
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JIVRAJ VASHRAMBHAI KANJARIA Vs. STATE OF GUJARAT
|
August 3, 2004 |
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JOSHI DIVYANKA KIRANKUMAR Vs. STATE OF GUJARAT
|
June 28, 2004 |
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JOSHI TUSHAR TANSUKHBHAI Vs. STATE OF GUJARAT
|
February 25, 2004 |
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JUBILEE HOTEL Vs. RAMESHBHAI HAMIRBHAI RATHOD
|
May 4, 2004 |
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JYOTI M. SHAH Vs. STATE OF GUJARAT
|
October 5, 2004 |
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JYOTI SWITCH GEARS LIMITED Vs. DIPSINGH D RATHOD
|
September 8, 2004 |
|
K CHANDRAN Vs. CHIEF ADMINISTRATIVE OFFICER
|
December 30, 2004 |
|
K J DHULIA Vs. STATE OF GUJARAT
|
March 18, 2004 |
|
K K ATARA Vs. BAGASARA NAGAR PALIKA
|
August 26, 2004 |
|
K K PARMAR Vs. OFFICIAL LIQUIDATOR
|
December 21, 2004 |
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K M ADHVARYU Vs. STATE OF GUJARAT
|
November 30, 2004 |
|
K M SHAH Vs. DY C I T
|
May 7, 2004 |
|
K N PATEL Vs. V A SATHE
|
November 5, 2004 |
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K P JADAV Vs. STATE OF GUJARAT
|
October 11, 2004 |
|
K P UPADHYAY Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
February 12, 2004 |
|
K S PATEL Vs. SUCCESSOR IN OFFICE OF THE COLLECTOR
|
September 16, 2004 |
|
K V RANGA REDDY Vs. D G BSF FHQ BSF
|
September 29, 2004 |
|
K.B. RAVAL Vs. STATE OF GUJARAT
|
July 27, 2004 |
|
K.S.MEHROTRA Vs. OIL AND NATURAL GAS CORPORATION LTD
|
September 21, 2004 |
|
KALAJI LAXMANBHAI THAKORE Vs. AHMEDABAD ELECTRICITY COMPANY LIMITED
|
February 6, 2004 |
|
KAMDAR LADAT SIMITI OF NANIKTAM SHOBRAJ MILLS LIMITED Vs. NANKRAM SHOBRAJ MILLS LIMITED
|
June 17, 2004 |
|
KAMDHENU FINANCIAL SERVICES PVT LTD Vs. STATE OF GUJARAT
|
March 4, 2004 |
|
KAMLESH KANAIYALAL JANI C O MUKESH KANAIYALAL JANI Vs. ORIENTAL BANK OF COMMERCE
|
March 26, 2004 |
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KAMLESH R BHRAMBHATT Vs. MAHEMDABAD EDUCATION SOCIETY
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March 19, 2004 |
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KAMLESHBHAI B MEHTA Vs. REGISTRAR HIGH COURT OF GUJ
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September 3, 2004 |
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KANABHAI BABARBHAI PATEL Vs. BARODA MUNICIPAL CORPORATION, BARODE AND ANOTHER
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August 4, 2004 |
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KANAIYALAL DAHYABHAI PATEL Vs. GOVERNMENT OF INDIA
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February 26, 2004 |
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KANDLA PORT TRUST Vs. PUSHPA BHATRYANI
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August 17, 2004 |
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KANJIBHAI KALUBHAI GAMARA Vs. PRESIDENT
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February 27, 2004 |
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KANJIBHAI PUNJABHAI PAMAR Vs. STATE OF GUJARAT
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October 19, 2004 |
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KANKARI J PUROHIT Vs. STATE OF GUJARAT
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December 1, 2004 |
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KANTABEN CHANDULAL SHAH Vs. GAJIBEN WD O UMEDJI ABHRAJJI
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August 28, 2004 |
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KANTABEN CHANDULAL SHAH Vs. GAJIBEN WD O UMEDJI ABHRAJJI
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August 27, 2004 |
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KANTABEN MOHANLAL PARMAR Vs. GUJARAT ELECTRICITY BOARD
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April 28, 2004 |
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KANTI SARDUL BHARVAD Vs. STATE OF GUJARAT
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June 23, 2004 |
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KANTILAL S. PATEL Vs. STATE OF GUJARAT
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October 11, 2004 |
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KANUBHAI CHHAGANBHAI PATEL Vs. DIRECTOR OF AGRICULTURAL MARKETNG AND RURAL FINANCE
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September 10, 2004 |
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KANUBHAI CHUNIBHAI PATEL Vs. ANANDIBEN PATEL
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June 25, 2004 |
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KANUBHAI J. PATEL Vs. STATE OF GUJARAT
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August 31, 2004 |
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KANUBHAI TAPUBHAI Vs. STATE OF GUJARAT
|
September 15, 2004 |
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KAPOOR DEVIERWALA HOTELS Vs. SURAT TEXTILE MARKET CO OP SHOPS and WAREHOUSING SOC LTD
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October 20, 2004 |
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KAPURAM BHURAJI Vs. PATEL STEEL and RE ROLLING MILLS
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September 21, 2004 |
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KAPURAM BHURAJI Vs. PATEL STEEL & RE
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August 21, 2004 |
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KARIMABEN K BAGAD Vs. STATE OF GUJARAT
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March 29, 2004 |
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KARJAN MUNICIPALITY Vs. SHASHIKANT KAMALAKAR SHUKLA
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July 16, 2004 |
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KARSHANBHAI K RABARI Vs. STATE OF GUJARAT
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March 10, 2004 |
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KARTIK KIRTIBHAI PAREKH Vs. STATE OF GUJARAT
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June 17, 2004 |
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KASHIRAM BHAVDUBHAI BHOY Vs. REVENUE SECRETARY APPEALS
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September 3, 2004 |
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KASHISH SILK MILLS PVT. LTD. Vs. UNION OF INDIA
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September 13, 2004 |
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KAUSHIK J GANDHI Vs. SANDESH LTD
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March 3, 2004 |
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KEDIYA CERA TILES PVT. LTD. Vs. UNION OF INDIA
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April 28, 2004 |
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KESARBEN WD O DALPATBHAI RAJABHAI HARIJAN Vs. STATE OF GUJARAT
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February 11, 2004 |
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KETAN ENTERPRISE Vs. ULKIT NARENDRABHAI AMIN
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April 2, 2004 |
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KEYUR BIPINCHANDRA DESAI Vs. STATE OF GUJARAT
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March 26, 2004 |
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KHACHAR GODADBHAI PITHUBHAI Vs. STATE OF GUJARAT
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February 17, 2004 |
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KHANBHAI ESOOFBHAI Vs. UNION OF INDIA
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April 12, 2004 |
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KHANTUNBIBI MOHMAD SHAFI Vs. STATE OF GUJARAT
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August 27, 2004 |
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KHODAJI MANGAJI Vs. STATE OF GUJARAT
|
September 21, 2004 |
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KHODIYAR COTTON INDUSTRIES Vs. MANAGER GUJARAT STATE FINANCE CORPN
|
July 15, 2004 |
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KHUSHI EXPORTS P LTD Vs. STATE OF GUJARAT
|
November 28, 2004 |
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KHUSHI EXPORTS PVT LTD Vs. STATE OF GUJARAT
|
October 28, 2004 |
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KIKUBHAI PARSHOTTAMBHAI PATEL Vs. BABUBHAI VALLABHBHAI PATEL
|
December 16, 2004 |
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KILARA POWER PVT LTD Vs. JYOTI LTD
|
July 22, 2004 |
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KIRITSINH GOPALSINH SARDAR Vs. STATE OF GUJARAT
|
July 26, 2004 |
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KIRPALSINGH PRATAPSINGH ORI Vs. BALVINDER KAUR HARDIPSINGH LOBANA
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April 7, 2004 |
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KISHORBHA8I BHANABHAI CHAVDA Vs. STATE OF GUJARAT
|
March 31, 2004 |
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KOLETY GUM INDUSTRIES Vs. UNION OF INDIA
|
October 11, 2004 |
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KOLI BIJALBHAI NATHUBHAI Vs. V C TRIVEDI
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July 2, 2004 |
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KOLI RAMA RUGNATH Vs. MAMLATDAR and AGRICULTURE
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December 30, 2004 |
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KOTHARI OIL PRODUCTS CO Vs. NATIONAL DAIRY DVELOPMENT BOARD
|
June 17, 2004 |
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KRISHNA BEHARI Vs. AIR INDIA LTD.
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September 23, 2004 |
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KRISHNAMURARILAL G AGARWAL Vs. UNION OF INDIA
|
February 11, 2004 |
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KRISHNARAM GORDHANRAM BISHNOI Vs. STATE OF GUJARAT
|
November 3, 2004 |
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KRUNAL OIL MARKETING LIMITED Vs. COMMISSIONER OF SALES TAX
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June 21, 2004 |
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KRUNAL OIL MARKETING LIMITED Vs. COMMISSIONER OF SALES TAX
|
June 18, 2004 |
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KUNDANBEN JAYANTILAL SANGHVI Vs. STATE BANK OF SAURASHTRA
|
July 7, 2004 |
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KUOK OILS and GRAINS PTE LTD Vs. TOWER INTERNATIONAL PVT LTD
|
July 14, 2004 |
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KWALITY STEEL SUPPLIERS Vs. COMMISSIONER OF INCOME TAX
|
August 6, 2004 |
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L M PATEL Vs. STATE OF GUJARAT
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September 16, 2004 |
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LALBHAI R PATEL Vs. STATE OF GUJARAT
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September 27, 2004 |
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LALJI SHAMJI KUHADA Vs. PORBANDAR NAGARPALIKA
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January 19, 2004 |
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LALSINGH BHIKHABHAI CHAUDHARY Vs. STATE OF GUJARAT
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April 22, 2004 |
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LATTABEN A S LAXMIBEN L PARIKH Vs. UNION OF INDIA
|
April 1, 2004 |
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LAVE NARENDRASINHJI JAGATSINHJI VAGHELA Vs. O L OF KALOL MILLS LTD
|
December 21, 2004 |
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LAXMAN BAPU SONAR Vs. STATE OF GUJARAT
|
January 19, 2004 |
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LAXMI NARAYAN SYNTHETICS Vs. UNION OF INDIA
|
April 27, 2004 |
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LAXMIKANT H. MAHARISHI SINCE DIED THROUGH HIS LEGAL HEIRS AND OTHERS Vs. GUJARAT AYURVED UNIVERSITY, JAMNAGAR
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May 6, 2004 |
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LAXMINARAYAN EDUCATION AND WELFARE TRUST Vs. EDUCATION OFFICER SURAT
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August 16, 2004 |
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LEENABEN Vs. AHMEDABAD ELECTRICITY CO LTD
|
September 10, 2004 |
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LEGAL HEIRS and REPRESENTATIVE OF DECD Vs. STATE BANK OF INDIA
|
December 23, 2004 |
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M B PHANSE Vs. STATE OF GUJARAT
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February 3, 2004 |
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M G FORESTS PRIVATE LIMITED Vs. M V PROJECT WORKSHIP
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February 24, 2004 |
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M J BARAIYA Vs. STATE BANK OF SAURASHTRA
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August 25, 2004 |
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M J PREM Vs. STATE OF GUJARAT
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July 13, 2004 |
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M P SAIYED PRESIDENT Vs. STATE OF GUJARAT
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March 1, 2004 |
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M R CHOKSI Vs. STATE OF GUJARAT
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June 17, 2004 |
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M S RAGHUNATHAN Vs. RAJESH SHAH and CO
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September 3, 2004 |
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M S TRIVEDI Vs. SUPERENTENDING ENGINEER
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October 21, 2004 |
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M.K.PANCHIWALA,ASSISTANT TYPIST Vs. SUPERINTENDING ENGINEER
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July 15, 2004 |
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MADRESA E GARIBNAWAZ Vs. STATE OF GUJARAT
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July 14, 2004 |
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MAFATBHAI POPATBHAI PATEL Vs. DISTRICT DEVELOPMENT OFFICER
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June 28, 2004 |
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MAHAGUJART MEDICAL SOCIETY Vs. DEPUTY LABOUR COMMISSIONER
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April 1, 2004 |
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MAHAMAYA OVERSEAS PVT LIMITED Vs. UNION OF INDIA
|
January 23, 2004 |
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MAHENDRA PETROCHEMICALS LIMITED Vs. UNION OF INDIA
|
January 13, 2004 |
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MAHENDRABHAI RAVJIBHAI PATEL Vs. AMBALAL PRABHUDAS PATEL
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July 26, 2004 |
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MAHENDRABHAI VASUDEV RAJGOR Vs. STATE OF GUJARAT
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December 13, 2004 |
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MAHENDRAKUMAR INDRASINHJI PVT. LTD. Vs. STATE OF GUJARAT AND OTHERS
|
August 24, 2004 |
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MAHENDRAKUMAR RAMANLAL THAKKERPROP LAXMI ALUMINIUM IND Vs. VANECHAND MORARJI DESAI HEIROF DECD DHANKUVERBEN VANECHAND
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April 5, 2004 |
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MAHESHCHANDRA N PATEL Vs. STATE OF GUJARAT
|
April 6, 2004 |
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MAKWANA VARSHABEN NATVARLAL Vs. NORTH GUJARAT UNIVERSITY
|
December 18, 2004 |
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MALPATI SEVASANGH Vs. GUJARAT STATE KHADI and VILLAGE INDUSTRIES BOARD
|
April 15, 2004 |
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MAMVADA SEVA SAHKARI MANDALI LIMITED Vs. STATE OF GUJARAT
|
September 10, 2004 |
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MANAGER BOB HOUSING FINANCE LTD Vs. BHASKARCHANDRA MAHENDRAPRASAD JOSHI
|
September 29, 2004 |
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MANAGING DIRECTOR Vs. VANMALIBHAI VAJUBHAI BAROLIYA
|
April 26, 2004 |
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MANAVADAR BANTVA TALUKA CO OP PURCHASE and SALES UNION LTD Vs. STATE OF GUJARAT
|
July 6, 2004 |
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MANGALSINH BALUSINH PARMAR Vs. STATE OF GUJARAT
|
April 8, 2004 |
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MANHAR K DARJI Vs. AHMEDABAD MUNICIPAL CORPORATION
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December 29, 2004 |
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MANHARBHAI ALIAS MANUBHAI Vs. STATE OF GUJARAT
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April 2, 2004 |
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MANIBEN S PANDYA Vs. SHANSHIKANT P SHRIGALOR
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July 1, 2004 |
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MANISH N MODI Vs. STATE OF GUJARAT
|
September 3, 2004 |
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MANISHBHAI VINODBHAI PATEL Vs. STATE OF GUJARAT
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September 28, 2004 |
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MANJIBHAI GOVINDBHAI CHIKANI Vs. MULJI LAKHA and CO
|
December 8, 2004 |
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MANJITSINGH RANJIT SINGH Vs. JATINDERKAUR
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April 5, 2004 |
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MANOJ PROCESSORS Vs. UNION OF INDIA
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September 27, 2004 |
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MANOJBHAI RAVJIBHAI RADADIYA Vs. KESHAVLAL DAYARAM DHANANI
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June 15, 2004 |
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MANSING R DODIYA 7TH JOINT CIVIL JUDGE Vs. HIGH COURT OF GUJARAT
|
September 1, 2004 |
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MANUBHAI K PATEL Vs. THAKOR ANARJI RAVAJI
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October 13, 2004 |
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MARAJI SIDHAJI CHAUHAN Vs. DHULABHAI JENABHAI BHOI
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October 6, 2004 |
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MARUTI INTERIOR PRODUCTS PVT. LTD. Vs. UNION OF INDIA (UOI)
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October 12, 2004 |
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MARUTI INTERIOR PRODUCTS PVT. LTD. Vs. UNION OF INDIA
|
January 12, 2004 |
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MAVJIBHAI HARIBHAI PATEL Vs. STATE OF GUJARAT
|
October 1, 2004 |
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MAYOORIBEN J THAKORE Vs. GUJARAT AGRO INDUSTRIES
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February 6, 2004 |
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MAYUR DYE CHEM INTERMEDIATES LTD Vs. STATE OF GUJARAT
|
April 8, 2004 |
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MEGHDOOT AUTOMOBILES Vs. AHMEDABAD ELECTRICITY CO LTD
|
June 25, 2004 |
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MEHTA AMARCHAND TEJASIBHAI Vs. BHACHAU DEVELOPMENT AUTHORITY AREA
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August 3, 2004 |
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MEHTA KRINITA ASHOKBHAI Vs. STATE OF GUJARAT
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July 28, 2004 |
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MEHTA NARBHERAM JASABHAI Vs. AMRELI DISTRICT PANCHAYAT
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September 15, 2004 |
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MEHTA OXYGEN PVT LTD Vs. STATE OF GUJARAT
|
July 19, 2004 |
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MEHTA PRAFULLABEN DALPATRAI Vs. NITIN A MEHTA
|
April 15, 2004 |
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MEMON KADARBHAI DAUDBHAI Vs. DISTRICT COLLECTOR MEHSANA
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July 23, 2004 |
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MISTRI JAYANTILAL MAGANLAL THRO POH BHARATBHAI DAMODARDA Vs. PRAJAPATI KANTILAL HARIBHAI
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March 29, 2004 |
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MODI RAJKUMAR KISHANLAL Vs. SWASHRYI MAHILA SEVA SANGH
|
July 6, 2004 |
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MOHAMAD ANSAR KUTUBUDDIN ANSARIS Vs. STATE OF GUJARAT
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October 30, 2004 |
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MOHAMMED IQBAL RAHIMBHAI MIRZATHRO P O A ABDUR RAZAK LATIF Vs. STATE OF GUJARAT
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November 26, 2004 |
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MONMOHJAR LAL ANJANA Vs. STATE OF GUJARAT
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October 25, 2004 |
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MONPARA BRIJESHKUMAR VITHALBHAI Vs. STATE OF GUJARAT
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July 6, 2004 |
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MORBI MUNCIPALITY Vs. REJESH NARANDAS
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March 25, 2004 |
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MOTI POLYMERS PVT LTD Vs. UNION OF INDIA
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June 22, 2004 |
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MOTIBHAI R CHAUDHARY Vs. REGISTRAR CO OPERATIVE SOC
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August 12, 2004 |
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MULCHANDBHAI N PARMAR Vs. DISTRICT SUPERINTENDET OF POLICE
|
December 9, 2004 |
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MULJIBHAI LEGHERBAI Vs. STATE OF GUJARAT
|
April 9, 2004 |
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MULLAJI PRINTS PVT LTD Vs. UNION OF INDIA
|
May 4, 2004 |
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MUNICIPAL BOROUGH OF TALOD Vs. MANUBHAI KHODIDAS RAJGOR
|
February 4, 2004 |
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MUNICIPAL COMMR BARODA Vs. FOR and ON BEHALF OF NARSING SURING
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August 24, 2004 |
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MUNICIPAL NOKARIYAT MANDAL Vs. MUNICIPAL CORPO OF THE CITY OF BHAVNAGAR
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August 10, 2004 |
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N C NAVIN Vs. GENERAL MANAGER BANK OF INDIA
|
September 6, 2004 |
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N D PATEL N D PARMAR Vs. STATE OF GUJARAT
|
December 9, 2004 |
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N G PATEL Vs. STATE OF GUJARAT
|
July 6, 2004 |
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N L PATEL Vs. SADASHIV VISHVANATH
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December 2, 2004 |
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N M PATEL Vs. GUJ AGRICULTURAL UNI
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December 30, 2004 |
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N P DESAI Vs. STATE OF GUJARAT
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July 1, 2004 |
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N R ZALA Vs. BANK OF INDIA
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July 21, 2004 |
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N.D. CHOKSHI Vs. STATE OF GUJARAT
|
August 6, 2004 |
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NAGARBHAI GORDHANBHAI Vs. SERVAJANIK VIDYARTHI GRUHA DHANDHUKA
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June 30, 2004 |
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NAGINBHAI HARIBHAI PATEL Vs. STATE OF GUJARAT
|
July 15, 2004 |
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NAGJIBHAI DAHYABHAI DESAI Vs. STATE OF GUJARAT
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February 26, 2004 |
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NAGJIBHAI MATHURBHAI GOHIL Vs. STATE OF GUJARAT
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July 2, 2004 |
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NANDUBHAI B BAROT Vs. JITU BHAGAT VIDYAVIHAR PRIMARY SCHOOL
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February 9, 2004 |
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NANLABHAI KUKABHAI RATHWA Vs. STATE OF GUJARAT
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December 1, 2004 |
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NARANBHAI DAHYABHAI PATEL Vs. STATE OF GUJARAT
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September 27, 2004 |
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NARENDRAKUMAR N NATHANI Vs. STATE OF GUJARAT
|
December 10, 2004 |
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NARESH GOVINDBHAI PATEL Vs. STATE OF GUJARAT
|
August 31, 2004 |
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NARPATSINH HARISINH VANSIYA Vs. AUTHORISED OFFICER AND CO OP OFFICER MARKETING
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April 22, 2004 |
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NASIR GANIBHAI SHAIKH Vs. STATE OF GUJARAT
|
January 29, 2004 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. HEIRS OF DECD RAMESH MANSUKHLAL PATEL
|
March 5, 2004 |
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NATVARBHAI J RATHOD Vs. MODASA MUNICIPALITY
|
August 18, 2004 |
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NATVARLAL HIRALAL WAGHELA Vs. STATE OF GUJARAT
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September 13, 2004 |
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NATVARLAL U MODI Vs. AHMEDABAD DIST CO OP MILK PRODUCERS UNION LTD
|
September 20, 2004 |
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NAVINCHANDRA NATHALAL DOSHI Vs. JAGDISHBHAI SHANKERLAL MODI
|
April 16, 2004 |
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NAVRANG DYEING & PRINTING MILLS Vs. UNION OF INDIA
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January 19, 2004 |
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NAYA GUJARAT KAMDAR UNION Vs. MECRURY ANTIBIOTICS PVT LTD
|
April 15, 2004 |
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NAZIR AHMEDD USMANGANI DIGMAR HEIR AND LEGAL Vs. COMPETENT AUTHORITY UNDER THE SAFEM ACT
|
April 16, 2004 |
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NEENA R MIRCHANDANI Vs. GENERAL MANAGER
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January 21, 2004 |
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NETLON INDIA Vs. BIPIN V PATEL
|
December 2, 2004 |
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NIHARIKA J CHRISTOPHERSON Vs. GOPAL SWAMI OR HIS SUCCESSOR
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January 29, 2004 |
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NILOFAR and NILAM USMAN SHAIKH Vs. STATE OF GUJARAT
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October 14, 2004 |
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NINABEN J ANDHARIYA Vs. STATE OF GUJARAT
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March 8, 2004 |
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NIRAJ JAYANTIBHAI PATEL Vs. REGIONAL PASSPORT OFFICER
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July 9, 2004 |
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NIRAJANBHAI BHAGWANBHAI PATEL Vs. STATE OF GUJARAT
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September 23, 2004 |
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NIRMALA J JHALA Vs. STATE OF GUJARAT
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August 25, 2004 |
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NIRMALDAN NARHARIDAN GADHVI Vs. NARMADA NIGAM LTD
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May 7, 2004 |
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NISHAT KARIMI Vs. IFFEKHAR A KARIMI
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May 5, 2004 |
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NITIN P SHAH ALIAS MODI Vs. DY C I T
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December 16, 2004 |
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NITIN P SHAH ALIAS MODI Vs. DY C I T
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December 23, 2004 |
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NOORBIBI MALANGBHAI MANSURI Vs. STATE OF GUJARAT
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October 1, 2004 |
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NOORMOHMED JAMALBHAI LATIWALA Vs. STATE OF GUJARAT
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April 15, 2004 |
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O L OF ARYODAYA SPG and WEAVINGMILLS CO LTD Vs. CHARANSINGH DHUPSINGH
|
April 16, 2004 |
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O L OF PIRAMAL FINANCIAL SERVICES LTD Vs. DENA BANK
|
July 2, 2004 |
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O N G C LTD Vs. O L OF AMBICA MILLS CO LTD
|
October 1, 2004 |
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OIL AND NATURAL GAS COMMISSION Vs. SAMARTH BUILDERS
|
September 30, 2004 |
|
OIL AND NATURAL GAS COMMISSION Vs. UNION OF INDIA
|
November 2, 2004 |
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OIL AND NATURAL GAS COMMISSION LABOUR UNION Vs. UNION OF INDIA
|
March 17, 2004 |
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OM PRAKASH B KHARE Vs. STATE OF GUJARAT
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May 20, 2004 |
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OM PRAKASH S O GURU CHARAN DASS Vs. O N G C
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December 23, 2004 |
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OM PRAKESH B KHARE Vs. STATE OF GUJARATE
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April 27, 2004 |
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OMPRAKASH GOEL Vs. UNION OF INDIA
|
March 12, 2004 |
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ONGC EMPLOYEES MAZDOOR SABHA Vs. UNION OF INDIA
|
December 18, 2004 |
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ONGC LABOUR UNION Vs. UNION OF INDIA
|
November 26, 2004 |
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ORIENTAL INSURANCE CO LTD Vs. GUJARAT STATE WAREHOUSING CORPORATION
|
December 4, 2004 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. RATNAKAR MANIKNARAYAN KASHYAP
|
January 20, 2004 |
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P J PATEL Vs. STATE OF GUJARAT
|
July 23, 2004 |
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P K THOMUS Vs. DHIMANTKUMAR KANTILAL SHAH
|
March 11, 2004 |
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PADMANABH SILK MILLS Vs. UNION OF INDIA
|
October 7, 2004 |
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PADMAVATI TUBES Vs. UNION OF INDIA
|
May 6, 2004 |
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PAMOL DUDH UTPADAK SAHKARI MANDALI LTD Vs. STATE OF GUJARAT
|
December 21, 2004 |
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PANCHMAHAL DISTRICT PANCHAYAT Vs. SALAMBHAI BAVABHAI PARMAR
|
August 19, 2004 |
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PANKAJBHAI M BAVISI Vs. STATE OF GUJARAT
|
October 29, 2004 |
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PAPER CONES AND BOBBINS FACTORY Vs. UNION OF INDIA
|
June 22, 2004 |
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PARAG R MISSER VIRAM Vs. GUJARAT STATE EXPORT CORP LTD
|
March 5, 2004 |
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PARASNATH RAMESHWAR PRASAD Vs. MANAGER
|
March 10, 2004 |
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PARESHKUMAR RAMESHCHANDRA THAKKAR Vs. VIJAY COMMERCIAL COOPERATIVE BANK LIMITED
|
April 7, 2004 |
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PARIYA GRAM PANCHAYAT Vs. DEVELOPMENT COMMISSIONER
|
December 14, 2004 |
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PARMAR ALPABEN SANABHAI Vs. STATE OF GUJARAT
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September 27, 2004 |
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PARMAR KARSANBHAI RAGHUBHAI Vs. AHMEDABAD MUNICIPAL CORPORATION
|
September 3, 2004 |
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PARMAR PRIYANK CHANDRASINH Vs. JOINT ADMISSION COMMITTEE FOR PROFESSIONAL COURSES
|
September 2, 2004 |
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PARMAR PRIYANK CHANDRASINH MINOR THRO FATHER Vs. STATE OF GUJARAT
|
September 29, 2004 |
|
PARMESHWAR DYEING and PRINTING MILLS LTD Vs. UNION OF INDIA
|
April 28, 2004 |
|
PATEL BHAGIBEN Vs. STATE OF GUJARAT
|
October 8, 2004 |
|
PATEL DINESHBHAI MOHANBHAI Vs. NARANBHAI RAMDAS
|
September 24, 2004 |
|
PATEL ENGINEERING LTD Vs. STATE OF GUJARAT
|
April 2, 2004 |
|
PATEL GITABEN RAMANLAL Vs. STATE OF GUJARAT
|
December 20, 2004 |
|
PATEL PRAKASH SOCIETY Vs. STATE OF GUJARAT
|
June 25, 2004 |
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PATEL RAJNIKANT DHULABHAI Vs. PATEL CHANDRAKANT DHULABHAI
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March 26, 2004 |
|
PATEL SCRAP TRADERS Vs. STATE OF GUJARAT
|
June 25, 2004 |
|
PATEL TARABEN SOMABHAI Vs. VIDYA SAHAYAKS SAMITI
|
September 15, 2004 |
|
PATEL VISHUBHAI SHIVRAMBHAI Vs. STATE OF GUJARAT
|
June 24, 2004 |
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PATHAN ABBASKHAN IBRAHIMKHAN Vs. DIRECTOR GENERAL OF POLICE OR HIS SUCCESSOR IN THE OFFICE
|
October 6, 2004 |
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PATHAN UMRAVKHAN AMIRKHAN Vs. SHAKINABEN W D UMRAVMIYA
|
July 2, 2004 |
|
PATIDAR OIL CAKE INDUSTRIES Vs. DY COMISSIONER OF INCOME TAX
|
June 23, 2004 |
|
PENDIYALA SURESHKUMAR RAMARAO Vs. SOMPALLY ARUNABINDU
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July 29, 2004 |
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PINKIBEN JIVABHAI PATEL Vs. STATE OF GUJARAT
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July 28, 2004 |
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PIRMOHMAD KARIM MOHMAD PATHAN Vs. SAYAJI IRON AND ENGINEERING CO LTD
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September 17, 2004 |
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PITAMBAR RAMANBHAI BIRADE Vs. STATE OF GUJARAT
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July 28, 2004 |
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PIYUSH HARSHADRAI DESAI Vs. UNION OF INDIA
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May 20, 2004 |
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POLYOLEFINS RUBBER CHEMICALS LTD Vs. UNION OF INDIA
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April 1, 2004 |
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PORBANDAR COMMERCIAL COOP BANK LTD Vs. CHAM EXPORT
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August 19, 2004 |
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POUL CYRIL PARMAR Vs. DISTRICT EDUCATION OFFICER
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March 1, 2004 |
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PRABHATBHAI S DESAI Vs. AHMEDABAD ELECTRICITY CO LTD
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June 30, 2004 |
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PRAGJIBHAI DEVRAJ VALAND Vs. STATE OF GUJARAT
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April 12, 2004 |
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PRAJAPATI MAFATLAL KANJIDAS Vs. MEHSANA NAGRIK SAHAKARI BANK LIMITED
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April 22, 2004 |
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PRANLALBHAI D KAKRECHA Vs. PRESIDENT JUNAGADH NAGAR PALIKA
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July 27, 2004 |
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PRAVIN NATHALAL SHAH Vs. GOVERNMENT OF INDIA
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March 31, 2004 |
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PRAVINBHAI AMBALAL PATEL Vs. KADI MUNICIPALITY
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February 20, 2004 |
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PRAVINCHANDRA GIRDHARLAL PANDYA Vs. STATE OF GUJARAT
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April 2, 2004 |
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PRAVINCHANDRA VRAJLAL PANDYA Vs. COMMISSIONER
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September 15, 2004 |
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PRESIDENT INDUSTRIAL COURT GUJARAT Vs. RASIKBHAI PARSHOTAMDAS PATEL
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April 29, 2004 |
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PRESIDENT OF KOLAVADA JUTH KELAVANI MANDAL Vs. RANCHHODBHAI AMBALAL PATEL
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February 12, 2004 |
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PRIME POLYCHEM Vs. DY DIR OF ENFORCEMENT, ENFORCEMENT DIRECTORATE
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August 11, 2004 |
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PRINCIPAL SHRI JIVKOR VANITA VISHRAM Vs. SAVITA SAYMON PARMAR
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March 5, 2004 |
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PRIYAMVADAN MAGANLAL PATEL Vs. HARIBHAI VISWANATH SHUKLA
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March 29, 2004 |
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PRIYAMVADAN MAGANLAL PATEL Vs. HARIBHAI VISWANATH SHUKLA
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September 29, 2004 |
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PROTO PUMPS AND MOTORS PVT LTD Vs. ASSTT PROVIDENT FUND COMMISSIONER E P F O
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April 12, 2004 |
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PRUTHVISINH AMARSINH CHAUHAN Vs. K D RAWAT OR HIS SUCCESSOR IN OFFICE SECRETARY
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April 28, 2004 |
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PURSHOTTAMDAS DEVABHAI PATEL Vs. STATE OF GUJARAT
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July 23, 2004 |
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PUSHPABEN BALWANTRAI Vs. NANDKUMAR RAMANLAL
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February 11, 2004 |
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PUSHPABEN JITENDRAKUMAR SHAH Vs. UNION OF INDIA
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June 25, 2004 |
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PWD EMPLOYEES UNION Vs. STATE OF GUJARAT
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October 14, 2004 |
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R D KALVA Vs. HOUSING COMMISSIONER
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August 5, 2004 |
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R M MODI Vs. AGR PRODUCE MARKET COMM
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February 25, 2004 |
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R M SHAH Vs. UNITED INDIA INSURANCE CO LTD
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July 5, 2004 |
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R N NAIK HIGH SCHOOL Vs. B S JHA
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August 9, 2004 |
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R R PAYAK Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
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February 17, 2004 |
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RAAJRATNA METAL INDUSTRIES LTD. AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
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January 20, 2004 |
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RADHABEN ALIAS SITABEN M KHER Vs. STATE OF GUJARAT
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April 1, 2004 |
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RADHANPUR KELAVANI MANDAL Vs. VASANTLAL ACHHARATLAL PAREKH
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October 4, 2004 |
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RAFIK KHAN ASGARKHAN PATHAN Vs. STATE OF GUJARAT
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June 30, 2004 |
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RAGHUNATH HIRMAN WAGH Vs. STATE OF GUJARAT
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August 5, 2004 |
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RAGNATHBHAI PREMABHAI PATEL Vs. STATE OF GUJARAT
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March 3, 2004 |
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RAIBEN SHIVIBEN Vs. RAMESHCHANDRA BHAIYAJI
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January 21, 2004 |
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RAJANI DEVELOPERS PRIVATE LIMITED Vs. VASANTBA JESINHJI JADEJA
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July 27, 2004 |
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RAJEEBEN KALIDAS SENMA Vs. ELECTION OFFICER
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April 15, 2004 |
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RAJENDRAKUMAR A PARMAR Vs. L N PATEL JOINT SECRETARY G P S C
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October 28, 2004 |
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RAJENDRAPRASAD SHANKARLAL PUROHIT Vs. EXECUTIVE ENGINEER
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September 17, 2004 |
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RAJENDRASINH JAIDEVSINH DABHI Vs. STATE OF GUJARAT
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November 2, 2004 |
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RAJESH MAHENDRABHAI JOSHI Vs. BHAVNAGAR UNIVERSITY
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April 7, 2004 |
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RAJESH NIMAICHANDRA NITTAL Vs. STATE OF GUJARAT
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May 6, 2004 |
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RAJESHBHAI GAMAJBHAI IDAYAT Vs. STATE OF GUJARAT
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August 24, 2004 |
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RAJESHKUMAR RAMESHCHANDRA RAO Vs. GUJARAT POLLUTION CONTROL BOARD
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March 19, 2004 |
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RAJKOT MUNICIPAL CORPORATION Vs. PUNJABHAI RATUBHAI WAGHELA
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January 20, 2004 |
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RAJKOT MUNICIPAL CORPORATION Vs. RAMA RAVA HARIJAN
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September 10, 2004 |
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RAJNIKANT RAMSHANKAR VYAS Vs. STATE OF GUJARAT
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November 25, 2004 |
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RAJUBHAI NARANBHAI Vs. STATE OF GUJARAT
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September 8, 2004 |
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RALLI ENGINE LTD. Vs. UNION OF INDIA
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April 27, 2004 |
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RAM MANGARAM MIRCHANDANI Vs. MAHARAJA SAYAJIRAO UNIVERSITY
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December 30, 2004 |
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RAM SHIKSHA SADAN TRUST Vs. PARAS EDUCATION TRUST
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April 19, 2004 |
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RAMAKANT GOPALSHARAN SHAHU Vs. STATE OF GUJARAT
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September 3, 2004 |
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RAMANBHAI MAHIJIBHAI Vs. SPECIAL LAND ACQUISITION OFFICER
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August 2, 2004 |
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RAMANBHAI PARSHOTTAMBHAI HARIJAN Vs. DISTRICT DEVELOPMENT OFFICER
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October 21, 2004 |
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RAMANLAL DALPATRAM LOKHANDWALA Vs. SURAT MUNICIPAL CORPORATION
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August 25, 2004 |
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RAMANLAL KESHAVLAL PATEL Vs. STATE OF GUJARAT
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September 10, 2004 |
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RAMANLAL R KHORSMA I C PRINCIPAL Vs. VIRABHAI TALSIBHAI PARMAR
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March 24, 2004 |
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RAMBO INTERNATION EXHIBITION ORGANIZER Vs. PRESIDENT
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October 4, 2004 |
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RAMESH CHHANABHAI PATEL Vs. STATE OF GUJARAT
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October 19, 2004 |
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RAMESH GANPATRAO BENDBAR Vs. JIVANLAL MANGALDAS SHAH
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December 16, 2004 |
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RAMESH GOVINDBHAI HERMA Vs. ASSISTANT COMMISSIONER
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June 29, 2004 |
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RAMESH M PARMAR Vs. STATE OF GUJARAT
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July 15, 2004 |
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RAMESHBHAI PUNJAMJI MAJI RANA Vs. STATE OF GUJARAT
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March 18, 2004 |
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RAMESHBHAI PUNJAMJI MAJI RANA BHIL Vs. STATE OF GUJARAT
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April 8, 2004 |
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RAMESHBHAI RAMANLAL PATEL Vs. BANSIDHAR PVT LTD
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September 16, 2004 |
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RAMESHBHAI SOMABHAI PATEL Vs. DINESHBHAI ACHALANAND RATHI
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January 28, 2004 |
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RAMESHCHANDRA JIVANLAL BHATT Vs. STATE OF GUJARAT
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February 27, 2004 |
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RAMESHCHANDRA MOHANLAL Vs. CHANDABEN WD O MOHANLAL BHOLANATH
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September 3, 2004 |
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RAMESHCHANDRA V BHAGAT Vs. GUJARAT AGRO INDUSTRIES CORPN LTD
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December 22, 2004 |
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RAMSHRAY RAMSUKH VERMA Vs. RELIANCE INDUSTRIES LTD
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August 4, 2004 |
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RASAYANIK KAMDAR SANGH Vs. AMAL PRODUCTS LTD
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June 16, 2004 |
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RASIKBHAI SANKALESHWAR TRIVEDI Vs. SANJAYBHAI BABUBHAI PATEL
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June 16, 2004 |
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RASUBHA NITUBHA JHALA Vs. DIVISIONAL CONTROLLER GUJARAT STATE ROAD TRANSPORT CORPORATION
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April 16, 2004 |
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RATILAL H. NAYAK Vs. UNION OF INDIA
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August 19, 2004 |
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RATUBHA JILUBHA Vs. DY COMMISSIONER OF POLICE
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December 23, 2004 |
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RAVI ARJUN SHAH Vs. PRINCIPAL SECRETARY
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March 18, 2004 |
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RAVINDRA RAMJORBHAI OZA Vs. WESTERN RAILWAY
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April 22, 2004 |
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RAVJIBHAI PATEL Vs. UNION OF INDIA
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October 7, 2004 |
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REKHABEN YOGENDRAKUMAR MANIAR Vs. STATE OF GUJARAT
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March 1, 2004 |
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RELIANCE INDUSTRICT LTD Vs. UNION OF INDIA
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October 5, 2004 |
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REMO MARKETING PVT LTD Vs. STATE OF GUJARAT
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April 19, 2004 |
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REVAGIRI RAMGARI GOSAI Vs. DISTRICT PANCHAYAT KUTCH
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September 24, 2004 |
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RIN RAJYAPATRIT TECHNICAL KARMACHARI MANDAL Vs. STATE OF GUJARAT
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December 29, 2004 |
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ROHIT CHUNUBHAI MEHTA Vs. GUJARAT STATE FERTILIZER COMPANY LIMITED
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January 17, 2004 |
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ROHIT S MANKAD Vs. BANK OF INDIA
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August 31, 2004 |
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RUKNUDDIN B. SHAIKH AND ORS. Vs. STATE OF GUJARAT AND ORS.
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August 17, 2004 |
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RUPSINGBHAI TERSINGBHAI BHEDI Vs. STATE OF GUJARAT
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October 7, 2004 |
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S G KADIA Vs. O N G C
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April 7, 2004 |
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S K PARMAR Vs. DIRECTOR OF EMPLOYMENT AND TRAINING
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July 7, 2004 |
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S R KOSHTI Vs. COMMISSIONEER OF INCOME TAX
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December 28, 2004 |
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S T NIVRUTTA RETIRED KARMACHARI SANGH Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
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July 26, 2004 |
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S.B.KAPDI Vs. STATE OF GUJRAT
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September 29, 2004 |
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SAGAR ENTERPRISE Vs. STATE OF GUJARAT
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July 1, 2004 |
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SAHYOG MAHILA MANDAL Vs. STATE OF GUJARAT
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March 18, 2004 |
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SAINATH INDUSTRIES Vs. SAINATH AUTO INDUSTRIES
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March 25, 2004 |
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SAIYED AMIN AKBAR MIYA Vs. STATE OF GUJARAT
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May 7, 2004 |
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SAIYED ASPAK ALI SHAUKAT ALI Vs. DIRECTOR OF MUNICIPALITY GANDHINAGAR
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December 18, 2004 |
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SAIYED FAIZMOHMED NOORMOHMED Vs. K KAILASNATHAN IAS
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June 30, 2004 |
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SAIYED H SARFULLA Vs. STATE OF GUJARAT
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October 30, 2004 |
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SAKARBEN ALIAS LILABEN VASANTBHAI BATTISE Vs. STATE OF GUJARAT
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August 25, 2004 |
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SAKHEE DYEING AND PRINTING MILLS PVT. LTD. Vs. UNION OF INDIA
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September 15, 2004 |
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SALIM YUNUS SOPARIWALA Vs. STATE OF GUJARAT
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June 17, 2004 |
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SAMASTA GUJARAT RAJYA MOCHI SAMAJ Vs. UNION OF INDIA
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February 5, 2004 |
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SAMEER ENGINEERING WORKS Vs. DISTRICT COLLECTOR
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October 14, 2004 |
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SAMIBEN SULEMAN Vs. BHARVAD BAI KHIMIBEN NANUBHAI & ORS
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March 11, 2004 |
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SAMIXA CHHANABHAI PATEL Vs. STATE OF GUJARAT
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May 5, 2004 |
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SANDVIK ASIA LIMITED Vs. ASSISTANT REGIONAL PROVIDENT FUND COMMISSIONER
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April 17, 2004 |
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SANJAYBHAI R PATEL Vs. ASSESSING OFFICER ASSTT COMMISSIONER OF INCOME TAX
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January 15, 2004 |
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SANJAYKUMAR BHAGWANDAS ACHARYA Vs. STATE OF GUJARAT
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October 18, 2004 |
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SANJAYKUMAR JAYANTILAL Vs. STATE OF GUJARAT
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October 29, 2004 |
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SANMUKHBHAI BHIKHABHAI PATEL Vs. STATE OF GUJARAT
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October 29, 2004 |
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SARAL INDUSTRIES Vs. UNION OF INDIA
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October 12, 2004 |
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SARDAR PATEL UNIVERSITY Vs. MEGHNABEN NILINKANTBHAI PATEL
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December 8, 2004 |
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SAROJBEN Vs. RAMJI MANDIR TRUST
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July 29, 2004 |
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SARPIN PHARMACAL Vs. UNION OF INDIA
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March 31, 2004 |
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SARVA VIDHYALAYA KELAVANI MANDA Vs. STATE OF GUJARAT
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August 19, 2004 |
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SATISHKUMAR DINUBHAI DESAI Vs. PATAN NAGARPALIKA
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October 14, 2004 |
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SATYAKALYAN CO OP FARMING SOCIETY LTD Vs. STATE OF GUJARAT
|
December 28, 2004 |
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SAUKEM EDUCATION SOCIETY Vs. STATE OF GUJARAT
|
December 17, 2004 |
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SAURASHTRA EDUCATION FOUNDATION Vs. COMMISSIONER OF INCOME TAX
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February 4, 2004 |
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SAURASHTRA GRAM VIKASH TRUST Vs. ADDL DEVE COMMISSIONER
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December 21, 2004 |
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SAURASHTRA UNIVERSITY KARMACHARI PARIVAR Vs. SAURASHTRA UNIVERSITY
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February 25, 2004 |
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SAVITABEN GOVINDBHAI PATEL Vs. STATE OF GUJARAT
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June 17, 2004 |
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SECRETARY Vs. VARSHA DEVENDRAPRASAD PUROHIT
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February 25, 2004 |
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SECRETRAY Vs. ANIMA MAHAD
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February 26, 2004 |
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SHAH TEXTILES LIMITED Vs. UNION OF INDIA
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August 3, 2004 |
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SHAIKH ASIABIBI USMANGANI Vs. STATE OF GUJARAT
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July 6, 2004 |
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SHAILENDRA KANH BEHARILAL Vs. SURAT DYES
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August 24, 2004 |
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SHAILENDRA KANH BEHARILAL AGRAWAL Vs. SURAT DYES AND OTHERS
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July 2, 2004 |
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SHAKIL ALIAS TEJA GULAMHUSSAIN SHAIKH Vs. STATE OF GUJARAT
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September 22, 2004 |
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SHAKTI VIJAY IRON and STEEL INDUSTRIES Vs. STATE OF GUJARAT
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June 17, 2004 |
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SHANABHAI BALUBHAI NAYAK Vs. STATE OF GUJARAT
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August 16, 2004 |
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SHANTABEN R. CHOKSI Vs. COMMISSIONER OF INCOME TAX
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July 1, 2004 |
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SHANTI PRAKASH DYEING & AMP; PRINTING MILLS PVT LTD Vs. UNION OF INDIA
|
May 6, 2004 |
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SHASHIBALA SHARMA TRUSTEE and PRINCIPAL Vs. STATE OF GUJARAT
|
May 3, 2004 |
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SHEIKH MADINABIBI MUSTAFABHAI Vs. STATE OF GUJARAT
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October 12, 2004 |
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SHELL EXPORTS KANDLA Vs. UNION OF INDIA
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November 3, 2004 |
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SHETH CONSTRUCTION CO. Vs. INCOME-TAX OFFICER
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December 30, 2004 |
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SHIVRAM VISHWANATH DESHMUKH Vs. P. SAXENA, COMMISSIONER OF INCOME TAX
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April 12, 2004 |
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SHIVRAM VISHWANATH DESHMUKH Vs. APPROPRIATE AUTHORITY
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December 22, 2004 |
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SHRINATH PRINTS Vs. UNION OF INDIA
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September 14, 2004 |
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SHUBH LAXMI ENTERPRISES A PROPRIETOR FIRM Vs. VIPULBHAI S LASKARI
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February 5, 2004 |
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SHYAM TEXTILE MILLS Vs. UNION OF INDIA
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June 28, 2004 |
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SIDDHARTHA FERTICHEM PVT LTD Vs. ASSISTANT COMMISSIONER
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February 12, 2004 |
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SIMON YUNABHAI Vs. STATE OF GUJARAT
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March 16, 2004 |
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SITA RAM SINGHANIA Vs. STATE OF GUJARAT
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July 13, 2004 |
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SMARTCHEM TECHNOLOGIES LTD. Vs. UNION OF INDIA
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January 20, 2004 |
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SMT JYOTIBEN R SOLANKI Vs. STATE LIBRARIAN & ORS
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April 1, 2004 |
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SOMABHAI DEVABHAI CHAUHAN Vs. DIVISIONAL CONTROLLER
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October 11, 2004 |
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SOMABHAI MAGANBHAI DARJI Vs. STATE OF GUJARAT
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June 21, 2004 |
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SOMNATH TRUST Vs. JAMNADAS MADHAVJI INTERNATIONAL LTD
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March 12, 2004 |
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SONI GANPATLAL PUNJIRAM Vs. ASSISTANT COLLECTOR
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September 3, 2004 |
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SONI GANPATLAL PUNJIRAM Vs. ASSISTANT COLLECTOR
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October 30, 2004 |
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SOPARIWALA EXPORTS Vs. STATE OF GUJARAT
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November 4, 2004 |
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SOUTH GUJARAT UNIVERSITY Vs. DILIP C SHAH
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April 29, 2004 |
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STATE OF GUJARAT Vs. MIYAMA ABHRAM MAMAD
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April 23, 2004 |
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STATE OF GUJARAT Vs. AHMADHUSEN MAHMAD KHALIL ANSARI
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April 27, 2004 |
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STATE OF GUJARAT Vs. SHANKARBHAI T PATEL
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July 2, 2004 |
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STATE OF GUJARAT Vs. VINUBHAI LALJIBHAI PATEL
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September 2, 2004 |
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STATE OF GUJARAT Vs. BINDESHWARISINGH N RAJPUT
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August 25, 2004 |
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STATE OF GUJARAT Vs. DEVABHAI TAPUBHAI
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August 13, 2004 |
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STATE OF GUJARAT Vs. ASSOCIATED CEMENT CO LTD
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July 16, 2004 |
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STATE OF GUJARAT Vs. BACHUBHAI GOVABHAI
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July 21, 2004 |
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STATE OF GUJARAT Vs. SANKALCHAND P VACHHETA
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July 29, 2004 |
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STATE OF GUJARAT Vs. RASHMIKANT RAVISHANKAR RAVAL
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March 12, 2004 |
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STATE OF GUJARAT Vs. MIYAMA ABHRAM MAMAD
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March 25, 2004 |
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STATE OF GUJARAT Vs. SANJAY DANGAL BADGUJAR
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March 19, 2004 |
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STATE OF GUJARAT Vs. MADHUSUDAN S PANDYA
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March 24, 2004 |
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STATE OF GUJARAT Vs. RAJUBHAI R VANKAR
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March 23, 2004 |
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STATE OF GUJARAT Vs. BANSILAL SHANKERLAL
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April 8, 2004 |
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STATE OF GUJARAT Vs. SAURASHTRA UNIVERSITY KARMACHARI PARIWAR
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April 9, 2004 |
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STATE OF GUJARAT Vs. MANUBHAI MANGALDAS SHAH
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February 20, 2004 |
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STATE OF GUJARAT Vs. PWD EMPLOYEES UNION
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February 25, 2004 |
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STATE OF GUJARAT Vs. CHAUHAN MULSINH CHEHARSINH
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February 1, 2004 |
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STATE OF GUJARAT Vs. BHAGWANBHAI SHANKARBHAI PATEL
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October 14, 2004 |
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STATE OF GUJARAT Vs. KANAKSINH MOHANSINH MANGROLA
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October 11, 2004 |
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STATE OF GUJARAT Vs. MANIBEN VIRAJI
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October 14, 2004 |
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STATE OF GUJARAT Vs. HEIRS OF MOHANBHAI K PATEL
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October 1, 2004 |
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STATE OF GUJARAT Vs. JIVABHAI ISABBHAI
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September 17, 2004 |
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STATE OF GUJARAT Vs. JITENDRA M RAVAL
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September 6, 2004 |
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STATE OF GUJARAT Vs. S K MUNDRA
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December 17, 2004 |
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STATE OF GUJARAT Vs. ARVINDBHAI VIRMABHAI PATEL
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December 9, 2004 |
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STATE OF GUJARAT Vs. GUJARAT STATE JUDICIAL BAILIFF ASSOCIATION
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December 1, 2004 |
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STATE OF GUJARAT Vs. CHANDUBHAI RAVJIBHAI CHAUDHARY
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September 6, 2004 |
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STATE OF GUJARAT Vs. VINUBHAI LALJIBHAI PATEL
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August 25, 2004 |
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STERLITE INDUSTRIES INDIA LTD Vs. UNION OF INDIA
|
September 10, 2004 |
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SUN CHEM Vs. G E B CHAIRMAN
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April 30, 2004 |
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SUNITA DYEING MILLS PVT LTD Vs. UNION OF INDIA
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March 15, 2004 |
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SUNREX ELECTRONICS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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March 15, 2004 |
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SUPERINTENDENT ENGINEER Vs. R CHHANABHAI NATHABHAI
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August 24, 2004 |
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SURABHAI RAVIKUMAR MINAWALA Vs. STATE OF GUJARAT
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September 24, 2004 |
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SURAIYA MOHAMMED IKBAL GULAMUSSAIN Vs. ASSISTANT COLLECTOR OF CUSTOMS
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May 4, 2004 |
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SURAJ ENTERPRISES Vs. O L OF WOOD POLYMERS LTD
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November 5, 2004 |
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SURAJ ENTERPRISES Vs. O L OF WOOD POLYMERS LTD
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October 14, 2004 |
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SURAT DYES Vs. ARYA SILK MILLS PVT
|
May 7, 2004 |
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SURENDRA T AMIN Vs. GUJARAT STATE FERTILISERS and CHEMICALS LTD
|
December 30, 2004 |
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SURESH KUMAR RAMSHAKAL PANDEY Vs. MUNICIPAL COMMISSIONER
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June 18, 2004 |
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SURESH VELJIBHAI PATEL Vs. STATE OF GUJARAT
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March 12, 2004 |
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SURESHBHAI SHANKARLAL THAKKAR Vs. COMMISSIONER OF POLICE
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July 8, 2004 |
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SURYASINHJI LAXMANJI DABHI Vs. GANDHINAGAR DIST PANCHAYAT
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August 25, 2004 |
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SUSHI GANESH PANDIT Vs. SHREEJI CONCAST LTD
|
March 10, 2004 |
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SUSHIL KUMAR JODHARAJ SHAROWAGI Vs. GUJARAT STATE FINANCIAL CORPORATION
|
August 2, 2004 |
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SUSHIL KUMAR JODHARAJ SHAROWAGI Vs. GUJARAT STATE FINANCIAL CORPORATION
|
May 2, 2004 |
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SUSHILA M. RACCA Vs. MAHARASHTRA SHIKSHAN MANDAL HIGH SCHOOL
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September 14, 2004 |
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SUVIDHA BUILDERS Vs. DILIPSINH PRAVINSINH
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February 10, 2004 |
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SWASTIK KHANDSARI UDYOG Vs. STATE OF GUJARAT
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December 30, 2004 |
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T D VANSIA Vs. STATE OF GUJARAT
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August 18, 2004 |
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T J SHUKLA Vs. SR SUPDT OF R M S
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January 19, 2004 |
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T.D. VANSIA Vs. STATE OF GUJARAT AND OTHERS
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August 13, 2004 |
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TALUKA DEVELOPMENT OFFICER Vs. NANABHAI K VANKAR
|
March 5, 2004 |
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TAMILNADU NEWSPRING AND PAPERS LTD Vs. ADANI EXPORTS LTD
|
April 15, 2004 |
|
TARUNABEN B BHAVSAR Vs. STATE OF GUJARAT
|
February 6, 2004 |
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TATA CHEMICALS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER II
|
February 4, 2004 |
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TATA CHEMICALS LTD Vs. CHHOTALAL JAMNADAS SAMANI
|
November 4, 2004 |
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TATA CHEMICALS LTD Vs. RATILAL RAGHAVJI
|
September 22, 2004 |
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TATA IRON AND STEEL COMPANY LTD Vs. UNION OF INDIA
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April 6, 2004 |
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TATE TELESERVICES LIMITED Vs. STATE OF GUJARAT
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October 25, 2004 |
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TEXPLAST ENGINEERS LTD. Vs. UNION OF INDIA
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April 13, 2004 |
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TEXTILE LABOUR ASSOCIATION Vs. O L OF AMRUTA MILLS LTD
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September 30, 2004 |
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TEXTILE LABOUR ASSOCIATION Vs. AHMEDABAD JUPITER TEXTILE MILLS
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April 21, 2004 |
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THAKKAR HARSADBHAI CHAMPAKBHAI Vs. TALUKA DEVELOPMENT OFFICER
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June 25, 2004 |
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THAKKAR SHANTILAL MOHANLAL Vs. STATE OF GUJARAT
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February 6, 2004 |
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THAKORBHAI A GAJJAR Vs. DIVISIONAL CONTROLLER
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July 15, 2004 |
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THAKORBHAI MEGHJIBHAI PATEL Vs. STATE OF GUJARAT
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March 18, 2004 |
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THAKRE RAJENDRA DWARKANATH Vs. A E C LTD
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April 19, 2004 |
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THAMES ENGINEERING EXPORTS PVT LTD Vs. RAM AASHRE SOBHNATH
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April 5, 2004 |
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TIMBANAMUVADA GRAM PANCHAYAT Vs. STATE OF GUJARAT
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August 4, 2004 |
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TRINKET ENGINEERING PVT LIMITED Vs. HASANBHAI SALIMBHAI
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January 22, 2004 |
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TRIVENI CHEMICALS LTD. Vs. UNION OF INDIA
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September 29, 2004 |
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TRUMAC ENGINEERING CO LTD Vs. KATHIRIYA MAGAN BHANABHAI
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March 17, 2004 |
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TRUSUNS CHEMICAL INDUSTRY LTD Vs. TATA INTERNATIONAL LTD
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March 5, 2004 |
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TUSHAR C SHAH Vs. STATE OF GUJARAT
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March 12, 2004 |
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TUSHAR D BHATT Vs. STATE OF GUJARAT
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May 14, 2004 |
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TYRRELI LETH LODGE Vs. UNION OF INDIA
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June 23, 2004 |
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U C O BANK Vs. RAJNIKANT A SACHANIA
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March 31, 2004 |
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U G DALSANIA Vs. GUJARAT ELECTRICITY BOARD
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April 12, 2004 |
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UCO BANK Vs. RAJNIKANT A SACHANIA
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April 16, 2004 |
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UCO BANK EMPLOYEES ASSOCIATION Vs. LIFE INSURANCE CORPORATION OF INDIA
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February 26, 2004 |
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UGA VAGHA FAFAL (HARIJAN) Vs. STATE OF GUJARAT
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August 17, 2004 |
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UMAR MAMAD SAHITYA Vs. SUBHASH TRIVEDI DY DIRECTOR CIVIL DEFENCE
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September 30, 2004 |
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UMARJI MUSA BANGLAWALA Vs. IBRAHIM ISAP MHD ISMAIL SAPA
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December 8, 2004 |
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UMRETH URBAN CO OPERATIVE BANK LIMITED Vs. CHAROTAR SAHKARI KHAND UDYOG LIMITED
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March 11, 2004 |
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UNION BANK OF INDIA Vs. K R AJWALIA
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July 16, 2004 |
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UNION OF INDIA Vs. N R PARMAR
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August 17, 2004 |
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UNION OF INDIA Vs. HARESHBHAI TULSIBHAI KANJIYA
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August 17, 2004 |
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UNION OF INDIA Vs. RAMKRIPAL JAGANNATH EX KHALASI OF THE CHIEF
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April 23, 2004 |
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UNION OF INDIA Vs. ODHAVJI C THAKOR
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May 6, 2004 |
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UNION OF INDIA Vs. GULAM MOHMED GHANCHI
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June 24, 2004 |
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UNION OF INDIA Vs. GULAM MOHMED GHANCHI
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June 26, 2004 |
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UNION OF INDIA Vs. M B R PATEL
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March 16, 2004 |
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UNION OF INDIA Vs. ISHWAR JETHA
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March 18, 2004 |
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UNION OF INDIA Vs. SANJAYKUMAR AGARWAL ASSISTANT STATION MASTER
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April 2, 2004 |
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UNION OF INDIA Vs. HASMUKHBHAI P RAIJADA
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February 7, 2004 |
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UNION OF INDIA Vs. GREAT EASTERN SHOPPING COMPANY
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February 4, 2004 |
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UNION OF INDIA Vs. AJITKUMAR SINGH
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January 30, 2004 |
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UNION OF INDIA Vs. HANSRAJ KARSAN JADHVANI
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November 30, 2004 |
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UNITED INDIA INSURANCE CO LTD Vs. VALJIBHAI VASHRAMBHAI MONPARA
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October 1, 2004 |
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UNITED INDIA INSURANCE CO LTD Vs. VALJIBHAI VASHRAMBHAI MONPARA
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October 4, 2004 |
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UNITED INDIA INSURANCE CO LTD Vs. VALJIBHAI VASRAMBHAI MONPARA
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October 14, 2004 |
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UNITED INDIA INSURANCE CO LTD Vs. MITABEN DHARMESHBHAI SHAH
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March 9, 2004 |
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UNITED INDIA INSURANCE CO LTD Vs. HASMUKH HIRJIBHAI CHAUHAN
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August 17, 2004 |
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UNITED INDIA INSURANCE CO LTD Vs. MINOR MAMTABEN B RATHOD THRO
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August 13, 2004 |
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UNITED PHOSPHORUS LTD. Vs. UNION OF INDIA
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September 22, 2004 |
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UTI BANK LTD Vs. RAMA MULTITECH LTD
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September 23, 2004 |
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VADODARA MUNICIPAL CORPORATION Vs. GOVIND MAHADEV JOSHI
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August 12, 2004 |
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VAGHAJIBHAI VELJIBHAI VARSADAVALA Vs. STATE OF GUJARAT
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April 30, 2004 |
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VAHALJIBHAI DAMABHAI SOLANKI Vs. STATE OF GUJARAT
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February 17, 2004 |
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VALJIBHAI JAGJIVANBHAI Vs. STATE OF GUJARAT
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December 28, 2004 |
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VALJIBHAI MAGANLAL SALVI Vs. MANAGING DIRECTOR GUJARAT WATER RESOURCES DEVELOPMENT CORPORATION LTD
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March 11, 2004 |
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VALJIBHAI RANCHHODBHAI PARMAR Vs. DISTRICT SUPERINTENDENT OF POLICE
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March 11, 2004 |
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VALLABHBHAI POPATBHAI Vs. STATE OF GUJARAT
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August 6, 2004 |
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VALLUBHAI KUKABHAI BOLIYA Vs. STATE OF GUJARAT
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December 15, 2004 |
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VALSAD DISTRICT CENTRAL CO OPE BANK LTD Vs. KRUSHNALAL MANILAL VASHI
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July 22, 2004 |
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VALSAD DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. KRUSHNALAL MANILAL VASHI
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July 27, 2004 |
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VAMITEX PVT LTD Vs. UNION OF INDIA
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March 22, 2004 |
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VAN OORD ACZ INDIA PVT LTD Vs. GUAJRAT ADANI PORT PVT LTD
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September 13, 2004 |
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VASANT C HANHAD Vs. CHAIRMAN, ORIENTAL INSURANCE CO LTD
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February 5, 2004 |
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VASANT M DESAI Vs. STATE OF GUJARAT
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July 19, 2004 |
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VASANTLAL MORARJI KENIA Vs. RAMILABEN ASHOKBHAI CHHEDA
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November 29, 2004 |
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VAZIR POLYMERS LTD Vs. UNION OF INDIA
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February 6, 2004 |
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VEDPRAKASH KHANEJA Vs. MANAGER
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March 8, 2004 |
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VIDYA MANDIR VALI VIDHYARTHI HITA Vs. STATE OF GUJARAT
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August 31, 2004 |
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VIJAYBHAI MANUBHAI THAKKAR Vs. STATE OF GUJARAT
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August 5, 2004 |
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VIJAYBHAN DULESING GAHARWAL Vs. STATE OF GUJARAT
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March 22, 2004 |
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VIKAS PRINTERY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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June 22, 2004 |
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VIKSHARA TRADING AND INVESTMENT LTD. Vs. UNION OF INDIA
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November 2, 2004 |
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VINAY EXTRACTION PVT LIMITED Vs. VIJAY KHANNA
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June 24, 2004 |
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VINODBHAI ALIAS MAFATBHAI RABARI Vs. STATE OF GUJARAT
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February 17, 2004 |
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VINODKUMAR RAJABHAI RATHOD Vs. STATE OF GUJARAT
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November 5, 2004 |
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VIRAM VISHRAM GADHVI Vs. STATE OF GUJARAT
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October 28, 2004 |
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VIRAMJI MOHATJI THAKORE Vs. STATE OF GUJARAT
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August 3, 2004 |
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VIRENDRAKUMAR JAYANTILAL GANATRA Vs. GUJARAT ELECTRICITY BOARD
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April 1, 2004 |
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VISHAL MOTISING VASAVA Vs. STATE OF GUJARAT
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January 8, 2004 |
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VISHNU DYEING AND PRINTING MILLS (P) LTD. Vs. UNION OF INDIA
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October 18, 2004 |
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VISHNUBHAI HARINARAYAN RANA Vs. EXECUTIVE ENGINEER
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January 20, 2004 |
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VISHWA TRADERS PVT. LTD. Vs. UNION OF INDIA
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October 12, 2004 |
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VISNAGAR NAGARPALIKA Vs. CHINUBHAI RATILAL PARIKH
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February 26, 2004 |
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VORA MUNIRABEN GULAMBHAI Vs. STATE OF GUJARAT
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March 31, 2004 |
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VRAJLAL DWARKADAS Vs. GIRDHARLAL KALIDAS DHRUVE
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February 25, 2004 |
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WHITE SILCO PVT. LTD. Vs. UNION OF INDIA
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October 8, 2004 |
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Y K PANDYA Vs. CADMACH MACHINERY CO PVT LTD
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March 24, 2004 |
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YAMINI J DAVE Vs. DIRECTOR I U C A A
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April 6, 2004 |
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YASHWANT VENILAL SANGHVI Vs. AHDEVSINH DILUBHA ZALA
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August 16, 2004 |
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YOGENDRA JIKRUT MISHRA Vs. DISTRICT DEVELOPMENT OFFICER
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January 16, 2004 |
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ZALMOR GRAM PANCHYAT TALUKA KANKREJ Vs. STATE OF GUJARAT
|
December 15, 2004 |
LOGIN