|
A A BHOIRA RETIREED DY ENGINEER Vs. STATE OF GUJARAT
|
October 6, 2003 |
|
ABDUL SALAM YUSUF SHEIKH Vs. STATE OF GUJARAT
|
May 8, 2003 |
|
ABHUJI KARSHAJI THAKORE Vs. THAKORE JITABEN MANCHAJI
|
May 5, 2003 |
|
ADAMBHAI SULEMANBHAI DESAI Vs. STATE OF GUJARAT
|
June 26, 2003 |
|
AGRICULTURE OFFICER Vs. PRATAPJI HARCHANDJI
|
August 14, 2003 |
|
AGRICULTURE PRODUCE MARKET COMMITTEE Vs. STATE OF GUJARAT
|
December 23, 2003 |
|
AHMEDABAD DISTRICT CO OPERATIVE BANK LIMITED Vs. SURESHBHAI BABUBHAI SUNARA
|
August 5, 2003 |
|
AHMEDABAD MUNICIPAL CORPORATION Vs. DENA BANK
|
March 31, 2003 |
|
AHMEDABAD MUNICIPAL CORPORATION Vs. GENERAL SECRETARY MUNICIPAL MAZDOOR ASSOCIATION
|
February 26, 2003 |
|
AHMEDABAD MUNICIPAL CORPORATION AHMEDABAD Vs. UNION OF INDIA MINISTRY OF DEFENCE NEW DELHI
|
April 7, 2003 |
|
AIA ENGG. (P.) LTD. Vs. STATE
|
September 26, 2003 |
|
ALEKHAN HAMJEKHAN PATHEN Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
April 8, 2003 |
|
ALEMBIC CHEMICAL WORKS LIMITED Vs. DEPUTY C I T
|
October 16, 2003 |
|
AMBALAL OKARLAL PATEL Vs. FILOMAN PATHUBHAI PATEL
|
March 21, 2003 |
|
AMBALAL RAMJIBHAI SONI Vs. STATE OF GUJARAT
|
June 11, 2003 |
|
AMRUBHAI NAGBHAI MAITRA Vs. COMPETENT AUTHORITY UNDER THE GUJ PROVISION FOR
|
September 5, 2003 |
|
AMRUTA VIJAY VORA Vs. UNION OF INDIA
|
July 23, 2003 |
|
AMRUTABEN BUDHAJI THAKORE Vs. NITABEN SOMABHAI PATEL
|
February 25, 2003 |
|
AMRUTBHAI JOITABHAI PRAJAPATI Vs. STATE OF GUJARAT
|
November 5, 2003 |
|
AMRUTLAL JERAMBHAI NANDA Vs. DISTRICT MAGISTRATE JAMNAGAR
|
February 19, 2003 |
|
AMRUTLAL KALIDAS PATEL Vs. THE DEPUTY COLLECTOR
|
March 6, 2003 |
|
ANANTA YASHWANTRAO KAHNVILKAR RETIRED EXTENSION OFFICER Vs. ACCOUNTANT GENERAL
|
August 7, 2003 |
|
ANIL J UPADHYAY Vs. STATE OF GUJARAT
|
September 6, 2003 |
|
ANILKUMAR DADURAO DHEKLA Vs. RUKHIBEN WD/O M I VALAND
|
October 16, 2003 |
|
ANITA BHANDARI Vs. UNION OF INDIA
|
July 16, 2003 |
|
ANTAKAMPA MILK PRODUCERS CO OPERATIVE SOCIETY LIMITED Vs. SABARKANTHA DISTRICT CO OPERATIVE MILK PRODUCERS
|
September 11, 2003 |
|
ANUPAM INDUSTRIES Vs. KIRPALSINGH MANGALSINGH
|
December 19, 2003 |
|
ANUPAMA CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT
|
January 13, 2003 |
|
APAR INDUSTRIES LIMITED Vs. NATWARSINH NAHARSINH SINDHA
|
September 26, 2003 |
|
APEX ELECTRICALS LIMITED Vs. ICICI BANK LIMITED
|
July 30, 2003 |
|
APEX INDUSTRIES THRO HIS PARTNERS Vs. UNION OF INDIA
|
January 13, 2003 |
|
ARBUDA ALLOYS PVT LTD Vs. UNION OF INDIA
|
April 8, 2003 |
|
ARJANBHAI GALABHAI DUGAICHA Vs. STATE OF GUJARAT
|
November 4, 2003 |
|
ARJUNSINH BALDEVSINH RATHOD Vs. STATE OF GUJARAT
|
May 28, 2003 |
|
ARUNABEN SURESHCHANDRA BODIWALA Vs. REGIONAL PASSPORT OFFICER
|
June 23, 2003 |
|
ARUNBHAI MADHUBHAI PATEL Vs. STATE OF GUJARAT
|
July 30, 2003 |
|
ARVINDKUMAR DAHYABHAI PATEL Vs. COMMISSIONER OF HEALTH AND WELFARE DEPARTMENT
|
August 28, 2003 |
|
ASHA D BHATT Vs. DIRECTOR OF PRIMARY EDUCATION AND 1
|
January 31, 2003 |
|
ASHAPURA TRANSPORT COMPANY Vs. ASSTT PROVIDENT FUND COMMISSIONER
|
December 12, 2003 |
|
ASHIMA LIMITED Vs. UNION OF INDIA
|
July 10, 2003 |
|
ASHIT SHIPPING SERVICES Vs. BOARD OF TRUSTEE KANDLA
|
January 17, 2003 |
|
ASHOK TRAVELS Vs. UNION OF INDIA
|
November 28, 2003 |
|
ASHOKKUMAR DUDHABHAI DABHI Vs. DHOLKA NAGAR PALIKA
|
September 23, 2003 |
|
ASMANMIYA C MALEK Vs. G S R T C
|
July 18, 2003 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SAPTARSHI SERVICES LTD
|
February 10, 2003 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SAURASHTRA KUTH STOCK EXCHANGE LIMITED
|
March 31, 2003 |
|
ATLADARA KELAVANI MANDAL Vs. STATE OF GUJARAT
|
October 9, 2003 |
|
AYUBKHAN IBRAHIMKHAN Vs. STATE OF GUJARAT
|
June 3, 2003 |
|
B A BRAHMAKSHATRIYA R C TECHNICAL INSTITUTE Vs. DIRECTOR OF TECHNICAL EDUCATION
|
December 22, 2003 |
|
B J MAKWANA Vs. KIRITKUMAR LAXMANDAS
|
September 16, 2003 |
|
B K CHAUHAN Vs. STATE OF GUJARAT
|
December 11, 2003 |
|
B L MAHERIA FOOD INSPECTOR Vs. VALLABHBHAI GODABHAI PATEL
|
June 21, 2003 |
|
B P JOSHI Vs. GUJARAT ELECTRICITY BOARD
|
July 18, 2003 |
|
BABRA KELAVAQNI MANDAL TRUST Vs. MADHURIKHBEN JAGJIVANBHAI MIRANI
|
July 22, 2003 |
|
BABUBHAI BHAGWANJI MEHTA Vs. STATE OF GUJARAT SPECIAL SECRETARY APPEALS
|
October 9, 2003 |
|
BABUBHAI GOVINDBHAI Vs. ASSISTANT AGRICULTURE ENGINEER
|
December 24, 2003 |
|
BABUBHAI JENSING SOLONKI Vs. DEPUTY VANSANRAKSHAK
|
February 19, 2003 |
|
BACHUBHAI ALIAS BHAGATSING SABHAJITSING THAKOR Vs. SURAT MUNICIPAL CORPORATION
|
December 2, 2003 |
|
BAGSARA NAGAR PALIKA Vs. ANANTRAY N PARMAR
|
April 25, 2003 |
|
BAKUL TRIPATHI Vs. STATE OF GUJARAT
|
July 9, 2003 |
|
BALAKRISHNA AMBALAL THAKKAR Vs. STATE OF GUJARAT
|
January 16, 2003 |
|
BALVANTJI HALAJI PALVI DARBAR Vs. STATE OF GUJARAT
|
February 18, 2003 |
|
BANK OF BARODA Vs. NADIAD MACHINERY AND ELECTRICAL MERCHANT CREDIT CO OP SOC LIMITED
|
October 1, 2003 |
|
BANK OF INDIA Vs. RAJENDRA G PARIKH
|
December 22, 2003 |
|
BANK OF RAJASTHAN LIMITED Vs. KARAN FIBRES AND FABRICS LIMITED
|
February 19, 2003 |
|
BARODA ELECTRIC METERS LTD Vs. COMMISSIONER OF INCOME TAX
|
January 16, 2003 |
|
BARODA MUNICIPAL CORP Vs. CHANDRAVADAN L PRAJAPATI
|
February 1, 2003 |
|
BARODA MUNICIPAL CORPORATION Vs. CHANDRIKABEN T SHAH
|
February 1, 2003 |
|
BARODA TRADERS CO OP BANK LIMITED Vs. MAHAVIR PETROLEUM
|
November 3, 2003 |
|
BAROT JIGNESH LAKSHMANSINH Vs. STATE OF GUJARAT
|
April 23, 2003 |
|
BATLIBOI AND COMPANY Vs. MOHMADHANIF ISMAIL MANSURI
|
May 7, 2003 |
|
BAVJI VIRA SOLANKI Vs. RAJKOT SPG AND WVG MILLS
|
March 13, 2003 |
|
BHAGRAJ TULSAJI VISNOI Vs. STATE OF GUJARAT
|
July 19, 2003 |
|
BHAGWANBHAI KARAMANBHAI BHARVAD Vs. AROGYANAGAR CO OP HOUSING SOCIETY LIMITED
|
February 21, 2003 |
|
BHAGWANDAS BULCHAND ASNANI Vs. DIRECTOR OF PENSION
|
January 15, 2003 |
|
BHAILALBHAI SHANKARBHAI PATEL Vs. VAGHELA CHHAGANBHAI MANGALBHAI
|
March 7, 2003 |
|
BHAILALBHAI TRIKAMBHAI PATEL Vs. STATE OF GUJARAT
|
September 12, 2003 |
|
BHAKTA MITUL ALIAS MITA VAMANBHAI Vs. DISTRICT REGISTRAR
|
March 26, 2003 |
|
BHANIBEN Vs. NARAYAN POTTERY WORKS
|
May 3, 2003 |
|
BHANUBHAI JODHABHAI BHARWAD Vs. STATE OF GUJARAT
|
May 13, 2003 |
|
BHANUMATIBEN D SONI Vs. STATE OF GUJARAT
|
April 23, 2003 |
|
BHANUMATIBEN D. SONI Vs. STATE OF GUJARAT
|
March 17, 2003 |
|
BHARAT V PATEL Vs. UNION OF INDIA
|
November 13, 2003 |
|
BHARATENDRANATH SURYANATH RAM Vs. STATE OF GUJARAT
|
May 6, 2003 |
|
BHARATKUMAR H PATHAK Vs. STATE OF GUJARAT
|
August 29, 2003 |
|
BHARTIBEN BABULAL JOSHI Vs. ADMINISTRATIVE OFFICER
|
December 23, 2003 |
|
BHAVANISINH VAGHUBHA ZALA Vs. STATE OF GUJARAT
|
April 21, 2003 |
|
BHAVESH ENTERPRISES Vs. O L F OF YAMUNA MILLS LIMITED
|
March 20, 2003 |
|
BHAVESH M TALSANIA Vs. STATE OF GUJARAT
|
July 4, 2003 |
|
BHAVNAGAR UNIVERSITY KARMACHARI PARIVAR Vs. STATE OF GUJARAT
|
February 6, 2003 |
|
BHIL KANJI BHAGWAN Vs. BHIL KARSAN BIJAL
|
August 7, 2003 |
|
BHORANIYA RAFIQBHAI DAWOODBHAI Vs. KHORAJIYA SOYABHAI SULEMAN
|
October 16, 2003 |
|
BHUPATJI SHAKARAJI Vs. STATE OF GUJARAT
|
April 24, 2003 |
|
BHUPATJI SHAKARAJI Vs. STATE OF GUJARAT
|
April 4, 2003 |
|
BHUPATJI SHAKARAJI THAKORE Vs. STATE OF GUJARAT
|
May 8, 2003 |
|
BHUPENDRA SOLANKI Vs. MUNICIPAL CORPORATION OF THE CITY OF SURAT
|
December 10, 2003 |
|
BILLIMORA VIBHAG KELVANI MANDAL Vs. H N DESAI
|
December 4, 2003 |
|
BIPINCHANDRA N RAMANUJ Vs. GUJARAT WATER SUPPLY AND SEWERAGE BOARD
|
October 13, 2003 |
|
BOARD OPINION Vs. HATHISING MFG COMPANY LIMITED
|
January 15, 2003 |
|
BRIJESH ALIAS VIJAY MANHARLAL SOLANKI Vs. STATE OF GUJARAT
|
May 12, 2003 |
|
BUILDERS ASSOCIATION OF INDIA Vs. UNION OF INDIA
|
April 29, 2003 |
|
C D TOTLANI Vs. STATE OF GUJARAT
|
February 21, 2003 |
|
C J THAKKAR Vs. STATE OF GUJARAT
|
October 8, 2003 |
|
C V PILLAI Vs. STATE OF GUJARAT
|
February 4, 2003 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. DINESHCHANDRA S PATEL
|
May 1, 2003 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. ARJUN PRIBHDAS KUNDANANI
|
May 1, 2003 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. DAHYABHAI DANABHAI DABHI
|
May 1, 2003 |
|
CENTRAL BUREAU OF INVESTIGATION UNION OF INDIA Vs. CHANDRAKANT RAMSINGH RATHOD
|
May 1, 2003 |
|
CHAIRMAN ONGC LIMITED Vs. RIGMAN AND TOPMAN ASSOCIATION
|
January 15, 2003 |
|
CHAIRMAN SECREARY Vs. PATEL TUSHAR MAGANLAL
|
August 6, 2003 |
|
CHAMPAKLAL D BRAHMBHATT Vs. STATE OF GUJARAT
|
March 28, 2003 |
|
CHANDRAKANT M THAKKAR Vs. GUJARAT HOUSING BOARD
|
November 7, 2003 |
|
CHANDRASINH J MAHIDA Vs. RELIANCE MACHINES MANUFACTURERS PRIVATE LIMITED
|
February 7, 2003 |
|
CHANDRASINH KHODUBHA JADEJA Vs. SOCIAL WORKS DEPARTMENT
|
August 1, 2003 |
|
CHANDRKANT C SHAH DEPUTY ENGINEER Vs. STATE OF GUJARAT
|
November 11, 2003 |
|
CHANDULAL JETHALAL JAISWAL Vs. A U VOHRA
|
November 28, 2003 |
|
CHANDULAL T SONI Vs. HAJIBHAI B SEPOY
|
August 14, 2003 |
|
CHAUDHARI RATNAJI VENAJI Vs. HASTIMAL MOHANLAL
|
December 20, 2003 |
|
CHAUDHARY JESANGBHAI MOGHJIBHAI Vs. STATE OF GUJARAT
|
September 26, 2003 |
|
CHEMICAL KAMDAR SANGH Vs. DEPUTY COMMISSIONER OF LABOUR AND STATE IMPLEMENTATION
|
August 22, 2003 |
|
CHETANBHAI VASANTBHAI MISTARY Vs. STATE OF GUJARAT
|
November 25, 2003 |
|
CHETANKUMAR OMPRAKASH SHARMA Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
|
June 10, 2003 |
|
CHHAGANBHAI DHULABHAI VANKAR Vs. EXECUTIVE ENGINEER
|
September 10, 2003 |
|
CHHAGANBHAI NAROTTAMDAS PATEL Vs. GUJARAT SACHIVALAYA EMPLOYEES CO OPERATIVE CREDIT SOCIETY LIMITED
|
March 12, 2003 |
|
CHHAYA NAGAR PANCHAYAT Vs. STATE OF GUJARAT
|
May 1, 2003 |
|
CHIEF ENGINEER G E B Vs. ARROW TECHNO CAST GUJ PRIVATE LIMITED
|
July 7, 2003 |
|
CHIEF OFFICER Vs. CHANDRAKANT HARILAL RAKHOLIYA
|
April 2, 2003 |
|
CHIEF SECRETARY THE STATE OF GUJARAT GANDHINAGAR Vs. KOTHARI AND ASSOCIATES
|
July 30, 2003 |
|
CHIMANBHAI LALJIBHAI Vs. STATE OF GUJARAT
|
June 11, 2003 |
|
COLLECTOR Vs. TRIVENI PARK CO-OP. HOUSING SOCIETY LTD.
|
December 17, 2003 |
|
COMMISSIONER OF GIFT TAX Vs. NANDKISHORE SAKARLAL INDL
|
May 3, 2003 |
|
COMMISSIONER OF GIFT TAX Vs. GAUTAM SARABHAI LIMITED
|
April 30, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. MEHSANA DISTRICT CO OPERATIVE
MILK PRODUCERS UNION LTD
|
April 2, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. HOTEL SABAR P LTD
|
April 16, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. SURAT TEXTILE MARKET CO OP SHOPS AND WAREHOUSE SOCIEITY LIMITED
|
March 27, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. VIJAY SHIP BREAKING CORPN
|
March 20, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. LALLUBHAI JOGIBHAI PATEL
|
January 23, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. AHMEDABD ELECTRICITY COMPANY LIMITED
|
January 29, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. B B VYAS
|
January 16, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. SHREE LAXMI TEXTILES AND ALLIED CORPORATION
|
January 16, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. UTKARSH BUILDERS
|
June 25, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. MRINALINI V SARABHAI
|
July 1, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. GUJARAT ALUMINIUM EXTRUSIONS PRIVATE LIMITED
|
July 2, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. SUBODHCHANDRA S PATEL
|
August 7, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. KISMET P LTD
|
September 11, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. ELECON ENGG COMPANY LIMITED
|
August 28, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. PINNACLE FINANCE LTD
|
September 1, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. STAR STEEL P LTD
|
September 4, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. TRANSPEK INDUSTRY LTD
|
September 4, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. D P KARAI
|
November 12, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. AMBALAL SARABHAI D TRUST
|
December 3, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. D P KARAI
|
November 1, 2003 |
|
COMMISSIONER OF WEALTH TAX Vs. HASMUKHLAL GANDALAL
|
June 24, 2003 |
|
COMMISSIONER OF WEALTH TAX Vs. VIJAYKUNVERBA
|
July 14, 2003 |
|
COMMISSIONER OF WEALTH TAX Vs. CHANDRAKANT GANDALAL
|
June 23, 2003 |
|
COMMISSIONER OF WEALTH TAX Vs. ASHOK RAJE GAEKWAD
|
April 28, 2003 |
|
COMMISSIONR OF INCOME TAX Vs. PANACHAND KHEMCHAND GANDHI HUF
|
May 9, 2003 |
|
COMPETENT AUTHORITY ULC Vs. CHAITALI CO OP HOUSING SOC LIMITED
|
November 13, 2003 |
|
CONTROLLER OF ESTATE DUTY Vs. GEETABEN VIPINBHAI SHAH
|
May 7, 2003 |
|
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INIDA Vs. MUKESH R SHAH FCA MUKESH R SHAH AND CO
|
November 11, 2003 |
|
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. P C PAREKH
|
February 14, 2003 |
|
D Z DAMOR Vs. STATE OF GUJARAT
|
February 7, 2003 |
|
DAHYABHAI MULJIBHAI CHAUHAN EX ARMED POLICE CONSTABLE Vs. SUPERINTENDENT OF POLICE
|
March 27, 2003 |
|
DAMOR BHAGUBHAI DALSING Vs. COLLECTOR AND DISTRICT MAGISTRATE
|
October 9, 2003 |
|
DATANIA SUMITRABEN SUNILBHAI Vs. DIRECTOR OF PENSION AND P F
|
September 23, 2003 |
|
DCM HYUNDAI LIMITED Vs. STATE OF GUJARAT
|
November 7, 2003 |
|
DECEASED ISHWARDAS JIVANBHAI BHATT Vs. MAGANLAL CHANABHAI PATEL
|
May 1, 2003 |
|
DECEASED MADHJI KOYAJI ZALA Vs. MANGAJI GHELAJI PARMAR
|
April 1, 2003 |
|
DEEPAK N CHHATRAPATI Vs. GUJARAT STATE WAREHOUSING CORPORATION
|
October 6, 2003 |
|
DEPUTY ENGINEER Vs. MINOR KALIBEN LALSINHBHAI BHORA
|
March 21, 2003 |
|
DEVA GOVA Vs. DISTRICT PANCHAYAT
|
April 23, 2003 |
|
DEVENDRABHAI RATILAL MALVANIA Vs. STATE OF GUJARAT AND OTHERS
|
July 16, 2003 |
|
DEVSI KARABHAI MARIYA Vs. DISTRICT MAGISTRATE
|
February 7, 2003 |
|
DEVSIBHAI LAXMANBHAI SOLANKI Vs. DISTRICT DEVELOPMENT OFFICER
|
September 29, 2003 |
|
DHANJIBHAI DIWALBHAI VASAVA Vs. STATE OF GUJARAT
|
July 18, 2003 |
|
DHARAMSINH ALIAS DHAMA DEVBHAI KOLI Vs. STATE OF GUJARAT
|
December 17, 2003 |
|
DHULIBEN Vs. TAKHATSINH PRABHATSINH SODHA PARMAR
|
December 16, 2003 |
|
DILIP CHHOTALAL PATEL Vs. MUNICIPAL COMMISSIONER
|
December 5, 2003 |
|
DILIP CHIMANLAL SHIKARI Vs. STATE OF GUJARAT
|
September 26, 2003 |
|
DILIP H SHAH Vs. NEW INDIA ASSURANCE COMPANY
|
March 20, 2003 |
|
DILIP RATILAL PATEL Vs. GUJARAT STATE FINANCIAL CORPORATION
|
July 23, 2003 |
|
DILUBHA ALIAS DILAVERSINH Vs. STATE OF GUJARAT
|
November 25, 2003 |
|
DINESH R SHAH Vs. INSTITUTE OF CHARTERED ACCOUNTS OF INDIA
|
February 28, 2003 |
|
DINESHKUMAR VASUDEV NAYAK Vs. STATE OF GUJARAT
|
March 4, 2003 |
|
DIST AGRICULTURE OFFICER` Vs. JUNAGADH JILLA MAZDOOR SANGH RAJKOT
|
November 27, 2003 |
|
DISTRICT HEALTH OFFICER JILLA PANCHAYAT BHAVNAGAR Vs. DEVJIBHAI BHIKHABHAI MAKWANA
|
February 19, 2003 |
|
DISTRICT PRIMARY EDUCATION OFFICER Vs. JUGALKISHOR J PATEL
|
November 24, 2003 |
|
DIVYABEN S MODI Vs. DISTRICT DEVELOPMENT OFFICER
|
October 1, 2003 |
|
DOSA KALA Vs. DARBAR H DANSINHJI
|
April 10, 2003 |
|
DUNGARBHAI DAHYABHAI PARMAR Vs. ASHOKA COTSYAN
|
April 28, 2003 |
|
DWARKA LOHANA MAHAJAN SADA VRUT FUND Vs. JOINT CHARITY COMMISSIONER
|
December 5, 2003 |
|
EXECUTIVE ENGINEER Vs. ASHOKBHAI J DESAI
|
December 12, 2003 |
|
EXECUTIVE ENGINEER Vs. ZUBEDABAI IBRAHIM
|
January 15, 2003 |
|
F D RATHOD Vs. STATE OF GUJARAT
|
December 1, 2003 |
|
F M ENTERPRISES Vs. WESTERN RAILWAY
|
June 13, 2003 |
|
FAG PRECISION BEARINGS LTD Vs. SALES TAX OFFICER ENFORCEMENT
|
February 27, 2003 |
|
FAG PRECISION BEARINGS LTD Vs. VADODARA MUNICIPAL CORPORATION
|
October 16, 2003 |
|
FATESINH JESINH PARMAR Vs. STATE OF GUJARAT
|
January 29, 2003 |
|
G H CHAKRAVERTY Vs. STATE OF GUJARAT
|
September 10, 2003 |
|
G I CHOPDA Vs. COLLECTOR
|
August 27, 2003 |
|
G P KARMACHARI MANDAL Vs. GEE PEE BULK HANDLERS PRIVATE LIMITED
|
December 15, 2003 |
|
G P SINHA GENERAL MANAGER SOUTH ASIA Vs. STATE OF GUJARAT
|
March 26, 2003 |
|
G S R T C Vs. PRAVIN JOSHI
|
August 1, 2003 |
|
GAFARBHAI ISMAILBHAI SHAIKH Vs. STATE OF GUJARAT
|
June 11, 2003 |
|
GANGADHAR YASHVANT RAMEKAR Vs. SURESHBHAI NATHALAL PARIKH
|
February 5, 2003 |
|
GARDEN FINANCE LIMITED Vs. ASSTT COMMISSIONER OF INCOME TAX
|
October 3, 2003 |
|
GAUTAMBHAI DEVSHANKAR DAVE Vs. STATE OF GUJARAT
|
December 26, 2003 |
|
GE LIGHTING INDIA LTD Vs. GUJARAT MAZDOOR PANCHAYAT
|
January 24, 2003 |
|
GEB Vs. SAURASHTRA CHEMICALS
|
September 11, 2003 |
|
GHANSHYAM K JOBANPUTRA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
March 12, 2003 |
|
GHANSHYAMBHAI HARISHANKAR DAVE Vs. SECRETARY
|
November 24, 2003 |
|
GIRISHBHAI R PATEL Vs. STATE OF GUJARAT
|
May 1, 2003 |
|
GOHILVAD LEUA PATEL KELAVANI MANDAL Vs. BEENABEN HARJIBHAI NAKARANI
|
June 30, 2003 |
|
GOKLARAM JERUPARAMJI DHAKA VISHONOI Vs. STATE OF GUJARAT
|
November 6, 2003 |
|
GOPALBHAI MAHIJIBHAI THAKORE Vs. STATE OF GUJARAT
|
March 4, 2003 |
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GOPALSINH BHIMSINH RATHOD Vs. STATE OF GUJARAT
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August 5, 2003 |
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GOPIRAJ DEDRAJ AGRAWAL GOPIRAM TUDRAJ AGRAWAL Vs. STATE OF GUJARAT
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September 19, 2003 |
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GOVANBHAI BAHADURBHAI PATEL Vs. DAJIBHAI KHUSHALBHAI PATEL
|
April 29, 2003 |
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GOVINDBHAI HIRABHAI SURATI Vs. STATE OF GUJARAT
|
February 4, 2003 |
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GOVINDBHAI MADHABHAI VAGHELA Vs. DIRECTOR PENSION AND P F
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September 24, 2003 |
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GSRTC Vs. OSMAN UMARBHAI
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August 28, 2003 |
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GSRTC Vs. FATEHSINH CHHATRASINH RAJ
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July 30, 2003 |
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GUJ STATE JUDICIAL STENOGRAPHERS P A ASSO Vs. REGISTRAR HIGH COURT OF GUJARAT
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April 1, 2003 |
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GUJARAT AGRICULTURE UNIVERSITY Vs. ANAND NAGARPALIKA
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June 18, 2003 |
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GUJARAT AMBUJA EXPORTS LTD Vs. STATE OF GUJARAT
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February 19, 2003 |
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GUJARAT ELECRICITY BOARD Vs. HEIRS OF DECD HASMUKHBHAI M BORAD DINESHBHAI MOHANLALBORAD
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March 25, 2003 |
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GUJARAT FISHERIES CENTRAL CO OP ASSOCIATION LIMITED Vs. UNION OF INDIA
|
April 8, 2003 |
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GUJARAT FOREST PRODUCERS, GATHERERS & FOREST WORKERS UNION Vs. STATE OF GUJARAT
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December 4, 2003 |
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GUJARAT HOUSING BOARD Vs. RAMANBHAI NAGARJI NAYAK
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September 11, 2003 |
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GUJARAT INSECTICIDES LTD. Vs. UNION OF INDIA
|
November 13, 2003 |
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GUJARAT LEASE FINANCING LIMITED Vs. O L OF ARYAN FINEFAB LIMITED
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April 7, 2003 |
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GUJARAT MARITIME BOARD Vs. S S JAIN
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January 28, 2003 |
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GUJARAT METHODIST CHURCH CARDIOTHORACIC AND VASCULAR Vs. UNION OF INDIA
|
July 16, 2003 |
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GUJARAT NARMADA VALLEY FERTILIZERS CO LTD Vs. UNION OF INDIA
|
November 18, 2003 |
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GUJARAT RESEARCH AND MEDICAL INSTITUTE Vs. STATE OF GUJARAT
|
May 3, 2003 |
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GUJARAT STATE CONSTRUCTION CORPORATION LIMITED Vs. INDRAVADAN AMBALAL SONI
|
May 5, 2003 |
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GUJARAT STATE CONSUMERS PROTECTION CENTRE Vs. STATE OF GUJARAT
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May 3, 2003 |
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GUJARAT STATE EXPORT CORPORATION LIMITED Vs. MADHUSUDAN L KHANDWALA
|
September 5, 2003 |
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GUJARAT STATE KHADI GRAMODYOG BOARD PENSIONERS ASSOCIATION Vs. GUJARAT STATE KHADI GRAMODYOG BOARD
|
October 17, 2003 |
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GUJARAT STATE LAND DEVELOPMENT CORPORATION LIMITED Vs. SOMPURA DHARMEDNRA HATHI C O SD RATHOD
|
October 15, 2003 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MINOR DEEPABEN RAJENDRAKUMAR SHANKERLAL JOSHI
|
October 9, 2003 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. CHAUDHARY POPATBHAI REVABHAI
|
November 25, 2003 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MOHANBHAI S PATANVADIA
|
November 14, 2003 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KARSANBHAI DANABHAI BAGDA
|
December 15, 2003 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. HARESHBHAI T PARGIR
|
December 1, 2003 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. S T WORKERS UNION
|
December 9, 2003 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MANUBHAI SANALAL PATEL
|
December 9, 2003 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. ALIBHAI ADAMBHAI PATEL
|
December 19, 2003 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PRABHATSINH MADHABHAI DABHI
|
July 31, 2003 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. S T KARMACHARI MANDAL
|
August 5, 2003 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. DEVENDRABHAI MULVANTRAI VAIDYA
|
July 15, 2003 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. DINESH VENILAL MEHTA
|
June 16, 2003 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. GUJARAT STATE TRANSPORT KARMACHARI UNION
|
June 16, 2003 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BHIKHABHAI MANGABHAI VASAVA
|
June 20, 2003 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PATEL RAJABHAI BAVABHAI
|
May 1, 2003 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PREMJIBHAI MULJIBHAI RATHOD
|
May 7, 2003 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KIRITKUMAR PUNJALAL BAROT
|
April 29, 2003 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. JASHVANTSINH RAMSINH PARMAR
|
May 1, 2003 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. GOPALSING MOTISING RANA
|
April 24, 2003 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. GANPATBHAI BAGHARBHAI VAGHRI
|
April 24, 2003 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. GOPAL MOTAMBHAIA PATEL
|
April 10, 2003 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAMDEVSINH ADITSINH GOHEL
|
March 26, 2003 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. R N PATEL
|
March 21, 2003 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. ISHWARBHAI MADHABHAI PATEL
|
February 5, 2003 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BAJITKHAN SHERKHAN SIPAHI
|
March 12, 2003 |
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GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. NAGJIBHAI R. BORICHA
|
December 19, 2003 |
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GUJARAT WATER SUPPLY AND SEWERAGE BOARD Vs. RAGHAVJI JAKHAR AHIR
|
April 25, 2003 |
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GUJARAT WATER SUPPLY AND SEWERAGE BOARD Vs. KETANBHAI DINKARRAY PANDYA
|
June 16, 2003 |
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GUJARAT WATER SUPPLY AND SEWERAGE BOARD Vs. PAGI MALABHAI ANDARBHAI
|
December 17, 2003 |
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GULABBHAI MITTHALBHAI PATEL Vs. STATE OF GUJARAT
|
September 19, 2003 |
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GULBIRSINGH HARBHAJANSINGH AGRAWAL VIRK Vs. LEGAL HEIRS AND REP OF DECD ANNAPOORNA J PASAWALA
|
April 4, 2003 |
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GUNVANTBHAI THAKOREBHAI RATHOD Vs. COMMISSIONER OF POLICE SURAT
|
May 12, 2003 |
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H B THAKKAR Vs. STATE OF GUJARAT
|
September 17, 2003 |
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H C MANIAR Vs. STATE BANK OF SAURASHTRA
|
November 12, 2003 |
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H S CHHADIA Vs. UNION OF INDIA
|
July 1, 2003 |
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HAJIBHAI KASAMBHAI Vs. DADAMIYA PIRBHAI RAFUGAR
|
September 10, 2003 |
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HAJIWALI MOHAMMED Vs. STATE OF GUJARAT
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August 25, 2003 |
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HALVAD NAGARPALIKA Vs. JANI DIPAKBHAI CHANDRAVADANBHAI
|
May 8, 2003 |
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HALVAD NAGARPALIKA Vs. JAM DJPAKBHAI CHANDRAVADANBHAI
|
May 9, 2003 |
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HANSADEVI GHANSHYAMSINH JADEJA Vs. STATE OF GUJARAT
|
November 27, 2003 |
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HARAKHBHAI HARIBHAI PATEL Vs. S S BARIA
|
June 10, 2003 |
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HAREKRISHNA K VADHWANI Vs. VASUPUJYA SMRUTI CO OPERATIVE HOUSING SOCIETY LIMITED
|
September 24, 2003 |
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HARESH ALIAS KALI MOHANDAS VADHWANI Vs. SUB DIVISIONAL MAGISTRATE
|
February 21, 2003 |
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HARESH K BORISAGAR Vs. STATE OF GUJARAT
|
July 23, 2003 |
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HARISH C BRAHMBHATT Vs. OIL AND NATURAL GAS COMMISSION
|
December 24, 2003 |
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HARPALSINH PRAVINSINH ZALA Vs. STATE OF GUJARAT
|
September 10, 2003 |
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HARSHAD BABUBHAI AMIN Vs. PRAVINABEN CHANDRAKANT PATEL
|
February 21, 2003 |
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HARSUKHLAL LAXMANBHAI Vs. STATE OF GUJARAT
|
February 19, 2003 |
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HEIRS OF MAFATBHAI P BHOI Vs. PATEL PIYUSHBHAI SOMABHAI
|
February 21, 2003 |
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HEMANT ALIAS BABBU KEDARNATH MISHRA Vs. STATE OF GUJARAT
|
June 11, 2003 |
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HEMANTKUMAR VASHRAMBHAI PATEL Vs. STATE OF GUJARAT
|
September 6, 2003 |
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HI POWER MAILING SERVICE Vs. DEPARTMENT OF POSTS INDIA
|
June 19, 2003 |
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HITENDRA VRAJLAL TIRVEDI Vs. DEPUTY LABOUR COMMISSIONER
|
August 4, 2003 |
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HITESH JIRAVALA Vs. STATE OF GUJARAT
|
September 10, 2003 |
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HUSEN BHENU MALAD Vs. STATE OF GUJARAT
|
February 26, 2003 |
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INCOME TAX APPELLATE TRIBUNAL BAR ASSOCIATION Vs. UNION OF INDIA
|
November 17, 2003 |
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INDIAN PETROCHEMICALS CORP LIMITED Vs. MANILAL BHANABHAIVASAVA
|
November 18, 2003 |
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INDIAN RAYON AND INDUSTRIES LIMITED Vs. STATE OF GUJARAT
|
July 28, 2003 |
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INDIAN RED CROSS SOCIETY Vs. VIDYABEN H VYAS
|
August 27, 2003 |
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IQBALKHAN AYUBKHAN PATHAN Vs. STATE OF GUJARAT
|
December 19, 2003 |
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ISHWARBHAI KESHAVBHAI PATEL Vs. STATE OF GUJARAT
|
January 16, 2003 |
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ISHWARBHAI NAROTTAMBHAI PATEL Vs. K H TRIVEDI
|
June 24, 2003 |
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ISHWARBHAI SANKARBHAI RABARI Vs. GUJARAT UNIVERSITY
|
August 5, 2003 |
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ISMAIL ALIAS LATHATHO IBRAHIMKHAN PATHAN Vs. STATE OF GUJARAT
|
March 5, 2003 |
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ISMAIL ALIAS PATTUBHA KASAM BIAD Vs. DISTRICT MAGISTRATE
|
February 28, 2003 |
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ISMAIL IBRAHIM Vs. EXECUTIVE ENGINEER
|
August 26, 2003 |
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ISMAIL MAHMAD SHAIKH Vs. STATE OF GUJARAT
|
April 23, 2003 |
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IVNAGAR SEVA SAHKARI MANDALI LIMITED Vs. STATE OF GUJARAT
|
June 9, 2003 |
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J J PARMAR Vs. STATE OF GUJARAT
|
December 10, 2003 |
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J M SOLANKI Vs. STATE OF GUJARAT
|
August 19, 2003 |
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JAGATSINH N SODA AND 5 Vs. INDRAVADAN RAMNIKLAL MEHTA
|
February 7, 2003 |
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JAGDISHBHAI M PARMAR Vs. ADDL DISTRICT MAGISTRATE
|
July 23, 2003 |
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JAGDISHKUMAR KANJIBHAI CHAUDHARY Vs. BANASKANTHA DIST CENTRAL CO OP BANK LIMITED
|
November 14, 2003 |
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JAGRITI PLASTICS LTD Vs. UNION OF INDIA
|
December 8, 2003 |
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JAI AMBE ICE FACTORY Vs. RECOVERY OFFICER
|
September 22, 2003 |
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JALARAM GROUP HOUSING SOCIETY Vs. STATE OF GUJARAT
|
August 22, 2003 |
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JAMNAGAR DISTRICT COOP BANK LIMITED Vs. STATE OF GUJARAT
|
January 18, 2003 |
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JAMUBHAI PARBHUBHAI PATEL Vs. ADDITIONAL MAMLATDAR AND AGRICULTURAL LAND TRIBUNAL
|
April 9, 2003 |
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JANAKSINH MOHANSINH CHAVDA Vs. STATE OF GUJARAT
|
September 26, 2003 |
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JASHUBHAI DHANABHAI BARAD Vs. STATE OF GUJARAT
|
August 4, 2003 |
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JAVANTIBEN BHIKAJI THAVERACHA Vs. RANGABEN MANAJI THAVERACHA
|
March 5, 2003 |
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JAY BODAKDEV MEMBERS ASSOTIATION Vs. AHMEDABAD ELECTRICITY COMPANY LIMITED
|
May 1, 2003 |
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JAYANTIBHAI BECHARBHAI PATEL Vs. VADODARA URBAN DEVELOPMENT AUTHORITY
|
September 4, 2003 |
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JAYANTILAL R CHAUHAN Vs. JAMNAGAR FOUNDRY WORKS
|
September 2, 2003 |
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JAYANTILAL VALJIBHAI POTADIA Vs. STATE OF GUJARAT
|
April 4, 2003 |
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JAYANTILAL VIRJIBHAI VAGHELA Vs. STATE OF GUJARAT
|
October 7, 2003 |
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JAYESH Vs. STATE OF GUJARAT
|
November 19, 2003 |
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JAYESH J PUWAR Vs. GENERAL MANAGER
|
March 5, 2003 |
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JEHANGIR MARZBAN PATEL Vs. STATE OF GUJARAT
|
April 30, 2003 |
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JETALBEN JAYANTIBAHI PARKAR Vs. GUJARAT SECONDARY AND HIGHER SECONDARY EDUCATION BOARD
|
August 6, 2003 |
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JETPUR MUNICIPALITY Vs. SAURASHTRA EMPLOYEES UNION
|
December 15, 2003 |
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JITENDRA D VASAVADA Vs. GUJARAT ELECTRICITY BOARD
|
January 18, 2003 |
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JITENDRAKUMAR AMRUTLAL SHAH Vs. GHEVAR
|
April 10, 2003 |
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JIVABHAI KODARBHAI VANKAR Vs. STATE OF GUJARAT
|
March 25, 2003 |
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JIVAN NAGRAV CHARAN Vs. STATE OF GUJARAT
|
June 11, 2003 |
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JIVANBHAI TALSIBHAI VASAVA Vs. STATE OF GUJARAT
|
July 29, 2003 |
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JIWANBHAI BHAILALBHAI PATANWADIA Vs. COMMISSIONER OF POLICE
|
May 13, 2003 |
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JOSHI BHAGVANBHAI KARSHANBHAI Vs. STATE OF GUJARAT
|
August 25, 2003 |
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JOSHI TUSHAR TANSUKHBHAI Vs. STATE OF GUJARAT
|
July 24, 2003 |
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JUNAGADH MUNICIPALITY Vs. STATE OF GUJARAT
|
October 8, 2003 |
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JYOTIBEN KAPILBHAI DEVALIA Vs. KAPILBHAI BHANUBHAI DEVALIA
|
January 16, 2003 |
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JYOTSNA M DESAI ALIAS JYOTSNA M CHHAYA Vs. STATE OF GUJARAT
|
March 25, 2003 |
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JYOTSNABEN RATILAL Vs. PRAVINCHANDRA TULSIDAS
|
January 18, 2003 |
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JYOTSNABEN RATILAL Vs. PRAVINCHANDRA TULSIDAS
|
June 18, 2003 |
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K B ZALA Vs. STATE OF GUJARAT
|
January 13, 2003 |
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K K SOLANKI Vs. MEMBER SECRETARY
|
June 25, 2003 |
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K M RATHOD Vs. STATE OF GUJARAT
|
August 28, 2003 |
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K R CHAUHAN Vs. KANDLA PORT TRUST
|
May 1, 2003 |
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K S DIYOL Vs. STATE OF GUJARAT
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April 23, 2003 |
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K V BHUNDIA Vs. STATE OF GUJARAT
|
March 6, 2003 |
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KADIR ABDUL GANI Vs. COLLECTOR AND SETTLEMENT OFFICER
|
April 30, 2003 |
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KADVABHAI SIDIBHAI PARMAR Vs. GUJARAT AGRICULTURAL UNIVERSITY
|
May 1, 2003 |
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KALAVATIBEN INDRAVADAN RANA Vs. COMMISSIONER OF POLICE & OTHERS.
|
May 20, 2003 |
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KALIDAS GIRDHARDAS PATEL Vs. SAPA GROUP SEVA SAHKARI MANDALI LIMITED
|
October 13, 2003 |
|
KALPESH DINESHCHANDRA JARIWALA Vs. STATE OF GUJARAT
|
January 30, 2003 |
|
KALUBHAI BECHARBHAI GOHIL Vs. STATE OF GUJARAT
|
February 21, 2003 |
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KANAIYALAL BABULAL THAKKAR Vs. UTPAL CO OPERATIVE HOUSING SOCIETY LIMITED
|
September 17, 2003 |
|
KANAKROY H DAVE Vs. VICE CHANCELLOR
|
October 8, 2003 |
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KANBHAI GRAM PANCHAYAT Vs. STATE OF GUJARAT
|
February 25, 2003 |
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KANCHANLAL NATHUBHAI JARIWALA Vs. STATE OF GUJARAT
|
September 1, 2003 |
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KANJIBHAI SOMABHAI VASAVA Vs. STATE OF GUJARAT
|
July 8, 2003 |
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KANKUBEN CHHAGANBHAI VANKAR Vs. STATE OF GUJARAT
|
September 10, 2003 |
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KANTHUBHAI KHANJI VAGHELA Vs. STATE OF GUJARAT
|
June 6, 2003 |
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KANTI BIRENKUMAR YADAV Vs. ASSISTANT COMMISSIONER
|
January 18, 2003 |
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KANTILAL M KADIA Vs. SOMABHAI DAHYABHAI KADIA
|
March 4, 2003 |
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KANUBHA GULABSINH PARMAR Vs. STATE OF GUJARAT
|
July 3, 2003 |
|
KAPILBHAI TANSUKHLAL SAMEJA Vs. STATE OF GUJARAT
|
July 23, 2003 |
|
KASIM ABDUL SATTAR ALIAS BIRIYANI GAZI Vs. STATE OF GUJARAT NOTICE THRO CHIEF SECRETARY
|
September 8, 2003 |
|
KATHADABHAI KIDYABHAI Vs. STATE OF GUJARAT
|
March 20, 2003 |
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KESHAVNAGAR GRAM PANCHAYAT Vs. STATE OF GUJARAT
|
April 7, 2003 |
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KHANT HARISHCHANDRA AMARSINH Vs. SUPERINTENDENT OF POLICE
|
February 27, 2003 |
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KHATIJABEN MUSA GHUMRA Vs. GADIYARA KHATRI GULAM HUSSAIN ABDUL KARIM
|
July 29, 2003 |
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KINGSUK NAG Vs. R P CHRISTIAN FOOD INSPECTOR
|
November 17, 2003 |
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KIRAN JAYANTILAL THAKORE PRO OF RAMKRUPA COOP HSG SOC LIMITED Vs. KRISHNAKUMARI CHHAJUSINGH C O SULEKHRAM AND SONS
|
February 18, 2003 |
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KIRAN S SHEKHARI Vs. TARUN MALHOTRA
|
July 23, 2003 |
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KIRITKUMAR CHIMANLAL SHELAT Vs. SHARADKUMAR FULABHAI PATEL
|
July 25, 2003 |
|
KLIN INDUSTRIAL PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 22, 2003 |
|
KOLI BHOPA PREMJI Vs. STATE OF GUJARAT
|
August 19, 2003 |
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KUNAL KRISHNACHANDRA SHARMA Vs. STATE OF GUJARAT
|
September 10, 2003 |
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KUTCH DISTRICT PANCHAYAT Vs. J A POLLARA
|
September 30, 2003 |
|
L. J. KARMATIYA Vs. CENTRAL SALT & MARINE CHEMICALS RESEARCH INSTITUTE
|
February 24, 2003 |
|
LALCHAND TILUMAL BUDHWANI Vs. STATE OF GUJARAT
|
April 9, 2003 |
|
LALITBHAI BHANUBHAI LIMBASIA Vs. STATE OF GUJARAT
|
September 3, 2003 |
|
LALITKUMAR K VADHER Vs. JUNAGADH MUNICIPALITY
|
September 5, 2003 |
|
LARSEN AND TOUBRO LIMITED Vs. GUJARAT ELECTRICITY BOARD
|
June 24, 2003 |
|
LAXMIBEN AMBALAL LODHA Vs. VASANTIBEN WD O PRATAPSING DEVISING
|
September 18, 2003 |
|
LAXMIKANT BHAGUBHAI Vs. D.K. SOLANKI
|
July 2, 2003 |
|
LETTERS PATENT APPEALS NO 106 TO 114 OF 2003 Vs. S S JAIN AND CO BOMBAY
|
January 28, 2003 |
|
LILABEN VARUBHAI NATHABHAI VAGHARI Vs. STATE OF GUJARAT
|
September 25, 2003 |
|
LILABEN W/O RAISING CHHIKUBAWA THAKORE Vs. COMMISSIONER OF POLICE
|
May 23, 2003 |
|
LILAVATIBEN WD O EKNATH RANA Vs. URMILABEN SATYENKUMAR ZAVERI DIED THROHER HEIRS
|
September 6, 2003 |
|
LIVARSING TEJSING Vs. STATE OF GUJARAT
|
March 3, 2003 |
|
LOK ADHIKAR SANGH Vs. STATE OF GUJARAT
|
August 13, 2003 |
|
LP GAS EQUIPMENT PRIVATE LIMITED Vs. SPECIFIED AUTHORITY CUM DY COMMISSIONER OF LABOUR
|
July 16, 2003 |
|
M A VYAS Vs. STATE OF GUJARAT
|
September 10, 2003 |
|
M M L SHAH HIGH SCHOOL Vs. STATE OF GUJARAT
|
July 4, 2003 |
|
M M LAHORI RETIRED ASSISTANT DIRECTOR FORENSIC SCIENCE Vs. STATE OF GUJARAT
|
May 8, 2003 |
|
M M PATEL Vs. STATE OF GUJARAT
|
January 28, 2003 |
|
M V SEA RENOWN Vs. ENERGY NET LIMITED
|
January 16, 2003 |
|
M V SEA RENOWN Vs. ENERGY NET LIMITED
|
July 15, 2003 |
|
M.B. PATEL Vs. STATE OF GUJARAT
|
December 26, 2003 |
|
MADHAVSINH J VAGHELA Vs. STATE OF GUJARAT
|
July 31, 2003 |
|
MADHUBEN Vs. STATE OF GUJARAT
|
May 13, 2003 |
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MAGANBHAI KHANABHAI NANDODARIA Vs. VANDEMATRAM CO OPERATIVE SOCIETY LIMITED
|
July 2, 2003 |
|
MAGANBHAI KHODABHAI KOLI Vs. STATE OF GUJARAT
|
May 27, 2003 |
|
MAGANBHAI RANCHODBHAI PARMAR Vs. DIST FAMILY PRIMARY MEDICAL OFFICER AND EX OFFICER
|
November 27, 2003 |
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MAHENDRA MURTIYAN MADRASI Vs. STATE OF GUJARAT
|
August 7, 2003 |
|
MAHENDRASING R WAGHELA Vs. STATE OF GUJARAT
|
August 11, 2003 |
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MAHENDRASINH TEJUSINH RATHOD Vs. STATE OF GUJARAT
|
March 28, 2003 |
|
MAHERSING OR HIS SUCESSOR IN OFFICE INTELLIGENCE OFFICER Vs. PRADIPKUMAR BHARATLAL PODDAR DIRECTOR OF SUVIDHA
|
September 24, 2003 |
|
MAIZE PRODUCTS Vs. GUJARAT KAMGAR PANCHAYAT
|
July 16, 2003 |
|
MAKWANA HARISHBHAI GOVINDBHAI Vs. DISTRICT COLLECTOR
|
April 24, 2003 |
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MAKWANA PRAVINBHAI GAUTAMBHAI Vs. STATE OF GUJARAT
|
June 27, 2003 |
|
MALABHAI NATHBHAI DEVIPUJAK Vs. COMMISSIONER OF POLICE
|
May 13, 2003 |
|
MALEK UMARKHAN ALIKHAN Vs. STATE OF GUJARAT
|
July 16, 2003 |
|
MALIBEN KAMABHAI HARIJAN Vs. LATE JAGJIVAN NANJI
|
October 17, 2003 |
|
MAMTA MACHINERY PVT. LTD. Vs. UNION OF INDIA
|
December 2, 2003 |
|
MANAGER AHMEDABAD DISTRICT CO OPERATIVE BANK LIMITED Vs. JASVANTBHAI VITTHALBHAI VALAND
|
April 30, 2003 |
|
MANAGER V J AUTO ENGINEERING WORKS Vs. SHERKHAN AHMEDKHAN KHOKHAR
|
August 18, 2003 |
|
MANGAL TEXTILE MILLS (INDIA) PVT LTD Vs. UNION OF INDIA
|
November 18, 2003 |
|
MANIBEN WD O MOHANBHAI HALABHAI PARMAR Vs. MANSHUKHLAL JAISHNKAR DAVE
|
July 15, 2003 |
|
MANIBEN WD O RAMSINH PALABHAI AHIR Vs. STATE OF GUJARAT
|
April 17, 2003 |
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MANJI LALJI VAGHANI Vs. PRATAPSINH LAKHADHIRSINH JADEJA
|
September 6, 2003 |
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MANOJ NAGARDAS PANCHHIWALA Vs. STATE OF GUJARAT
|
September 3, 2003 |
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MANOJKUMAR HARILAL JOSHI Vs. TRUPTIBEN MANOJKUMAR JOSHI
|
November 17, 2003 |
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MANSA NAGRIK SAHAKARI BANK LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER OF GUJARAT STATE
|
January 30, 2003 |
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MANSINGHBHAI NAROTTAMBHAI VASAVA Vs. STATE OF GUJARAT
|
May 9, 2003 |
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MANU PREMJI MARADIA Vs. C G PATEL JOINT REGISTRAR
|
June 19, 2003 |
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MANUBHAI BHANDUBHAI PARMAR Vs. STATE OF GUJARAT
|
July 4, 2003 |
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MANUBHAI KHANDUBHAI NAIK Vs. SUMANTRAI RANCHHODJI NAIK
|
September 18, 2003 |
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MARUBHAI MANDANBHAI MARU Vs. BHAIBHAI SAMUDAYIK MANDI
|
September 25, 2003 |
|
MATHEW M S Vs. MANAGER M J INTERNATIONAL
|
September 18, 2003 |
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MAYATRA DEVDAN DAHYA Vs. GANDHIDHAM SPINNING AND MANU COMPANY LIMITED
|
February 13, 2003 |
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MEGJIBHAI D MAKWANA Vs. ASST LABOUR COMMISSIONER
|
September 5, 2003 |
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MEHSANA DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. STATE BANK OF INDIA
|
September 1, 2003 |
|
MINOR JAGDISHBHAI PRABHATBHAI GOHIL THRO FATHER & GUARDIAN Vs. STATE OF GUJARAT & ORS
|
August 11, 2003 |
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MINOR PANKIL BHADRESH SHAH Vs. STATE OF GUJARAT
|
September 24, 2003 |
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MINOR RAHUL KAILESHKUMAR TANNA Vs. DIRECTOR JOINT ADMISSION COMMITTEE
|
September 18, 2003 |
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MITHUBHAI OSMANBHAI SUMRA Vs. STATE OF GUJARAT
|
May 1, 2003 |
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MIYANA ISMAILBHAI NOORMOHAMMED Vs. STATE OF GUJARAT
|
June 20, 2003 |
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MOHAMMAD ALI PIRBHAI DODHIA Vs. STATE OF GUJARAT
|
March 25, 2003 |
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MOHAMMAD IMTIAZ GULAM DATED ALA Vs. COMMISSIONER OF POLICE
|
September 17, 2003 |
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MOHAMMAD TAHIR MOHAMMAD ARIF BAKASWALA Vs. STATE OF GUJARAT
|
December 20, 2003 |
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MOHAMMED SAFI NOOR MOHAMMED, BROTHER OF DETENU SABBIR @ SABBO MEHMOOD MALEK Vs. STATE OF GUJARAT & ORS.
|
September 17, 2003 |
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MOHANBHAI VITHHALBHAI PATEL Vs. RAVIDARSHAN COOPERATIVE HOUSING SOCIETY LIMITED
|
March 20, 2003 |
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MOHANLAL AGGARWAL Vs. UNITED INDIA INSURANCE CO LIMITED
|
August 8, 2003 |
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MOHANLAL SHAMJI SONI Vs. D N PATEL OR HIS SUCCESSOR IN OFFICE ASSISTANT COLLECTOR
|
April 10, 2003 |
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MOHANLAL SHIVLAL THAKORE Vs. STATE OF GUJARAT
|
January 22, 2003 |
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MOHITOSH DASS C O GUJARAT RAJYA KAMDAR UNION Vs. M G MEMON OR HIS SUCCESSOR IN OFFICE PRESIDING OFFICER
|
November 18, 2003 |
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MOHMAD FAROOQ MOHMAD HUSEN MUNSHI Vs. STATE OF GUJARAT
|
June 19, 2003 |
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MOHMAD SALIM ABDUL RAZAQ Vs. STATE OF GUJARAT
|
July 7, 2003 |
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MOHMAD SALIM ABDUL RAZAQ Vs. STATE OF GUJARAT
|
July 4, 2003 |
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MOTILAL KASTURJI Vs. STATE OF GUJARAT
|
March 4, 2003 |
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MUKESHKUMAR PREMSHANKER JOSHI Vs. STATE OF GUJARAT
|
October 6, 2003 |
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MULTAN HALEKHAN MEV Vs. STATE OF GUJARAT
|
August 7, 2003 |
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MUMTAZ MEHMOODKHAN PATHAN Vs. STATE OF GUJARAT
|
May 6, 2003 |
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MUNCIPAL SCHOOL BOARD Vs. KANTABEN MAGANLAL CHAVDA
|
May 7, 2003 |
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MUNICIPAL COMMISSIONER Vs. K N PALANIYA NAKA CLERK
|
August 5, 2003 |
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MUNRUDDIN WAJIRUDDIN KAZI Vs. STATE OF GUJARAT
|
April 2, 2003 |
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MUNRUDDIN WAJIRUDDIN KAZI Vs. STATE OF GUJARAT
|
April 1, 2003 |
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MUSA AHMAD HAJI VALI Vs. STATE OF GUJARAT
|
July 3, 2003 |
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MUSA AHMAD HAJI VALI Vs. STATE OF GUJARAT
|
July 10, 2003 |
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MUSHTAQ AHMED HASANBHAI MANSURI Vs. V C TRIVEDI
|
March 4, 2003 |
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N C BANAWALA Vs. DISTRICT JUDGE PALANPUR
|
January 23, 2003 |
|
N N MAKWANA Vs. STATE OF GUJARAT
|
November 6, 2003 |
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NADIRKHAN BABAKHAN NAVABKHAN PATHAN Vs. STATE OF GUJARAT
|
November 15, 2003 |
|
NAGINDAS J MEHTA Vs. STATE OF GUJARAT
|
December 1, 2003 |
|
NAGJIBHAI J DESAI Vs. DIRECTOR OF MUNICIPALITY
|
July 2, 2003 |
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NANDLAL NANALAL TAILEE Vs. STATE OF GUJARAT
|
January 16, 2003 |
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NANDOTRA DUDH UTPADAK SAHAKARI MANDALI LIMITED Vs. STATE OF GUJARAT
|
November 3, 2003 |
|
NARANBHAI GOVINDBHAI PATEL Vs. DISTRICT DEVELOPMENT OFFICER
|
September 30, 2003 |
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NARAYANBHAI PANNABHAI SOLANKI Vs. STATE OF GUJARAT
|
August 1, 2003 |
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NAREN ADVERTISING AND MARKETING Vs. BANK OF INDIA
|
September 18, 2003 |
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NARENDRASINH RANJITSINH Vs. STATE OF GUJARAT
|
July 18, 2003 |
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NARESHBHAI CHAGANBHAI SOLANKI Vs. SECRETARY
|
June 17, 2003 |
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NARSHIJI NAGAJI MAJIRANA Vs. MANGILAL AMTURAM BISHNOI
|
December 2, 2003 |
|
NARSIBHAI DAHYABHAI KANAZARIYA Vs. STATE OF GUJARAT
|
February 27, 2003 |
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NARSINHBHAI MANIBHAI SAIJA Vs. STATE OF GUJARAT
|
February 27, 2003 |
|
NASIK HING SUPPLYING COMPANY Vs. ANNAPURNA GRUH UDYOG BHANDAR
|
March 4, 2003 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. PUSHPABEN HIRABHAI MUTCHADIA
|
August 2, 2003 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. MUKESHBHAI BHALCHANDRABHAI JANI DECD THRO HEIRS RANJAN
|
October 1, 2003 |
|
NATVARBHAI PITAMBERBHAI PATEL Vs. STATE OF GUJARAT
|
July 30, 2003 |
|
NATVARLAL VIRJIBHAI Vs. ARUNBHAI HARIDAS TANNA
|
September 11, 2003 |
|
NATVERBHAI DHAYABHAI PATEL OF SAHAJ SUPER STORES PRIVATE LIMITED Vs. EXECUTIVE ENGINEER
|
February 5, 2003 |
|
NATWARLAL ISHWARLAL SUTHAR Vs. SPECIAL SECRETARY REVENUE DEPARTMENT
|
July 9, 2003 |
|
NAUTAMSWAMI GURU VASUDEV Vs. HARJIBHAI NANJIBHAI BHIMANI
|
February 27, 2003 |
|
NAVIN FLUORINE INDUSTRIES Vs. BABUBHAI KASHIRAM RANA
|
April 24, 2003 |
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NAVIN FLUORINE INDUSTRIES Vs. B M SHAH
|
June 17, 2003 |
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NAYANKUMAR RAJNIKABEN TRIVEDI Vs. DISTRICT EDUCATION OFFICER ANAND
|
August 27, 2003 |
|
NAYNABEN BABUBHAI BHATT Vs. COMMISSIONER OF HIGHER EDUCATION
|
January 28, 2003 |
|
NEW ERA HIGH SCHOOL VALI MANDAL Vs. UNION OF INDIA
|
July 15, 2003 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. HANJER FIBERS LIMITED
|
April 8, 2003 |
|
NIGAM PRIYAKANT MANIAR Vs. RESERVE BANK OF INDIA
|
September 26, 2003 |
|
NILA BAUART ENGINEERING LIMITED Vs. RAJASTHAN URBAN INFRASTRUCTUREPROJECT AVS BUILDING
|
December 23, 2003 |
|
NILABEN WIFE OF NARESH BHATNAGAR Vs. PREMCHANDNAGAR CO OPERATIVE HOUSING SOCIETY LIMITED
|
August 18, 2003 |
|
NITYANAND M THAKORE Vs. CHARITY COMMISSIONER
|
September 10, 2003 |
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NIZAMUDDIN N QURESHI Vs. MUNICIPAL COMMISSIONER A M C
|
April 10, 2003 |
|
NOORMOHMAD ALIAS NURIO KHERUDDINBHAI KURESHI Vs. COMMISSIONER OF POLICE
|
September 24, 2003 |
|
NUTANBHAI CHHAGANBHAI BHARWAD Vs. DISTRICT COLLECTOR
|
March 21, 2003 |
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O L OF MAYO HOSPITAL LIMITED Vs. DWIPA YOGESH MANKODI
|
January 31, 2003 |
|
O L OF PIRAMAL FINANCIAL SERVICES LIMITED Vs. RESERVE BANK OF INDIA
|
March 21, 2003 |
|
O N G C LIMITED Vs. SPEICIAL LAND ACQUISITION OFFICER
|
December 22, 2003 |
|
OIL ANDD NATURAL GAS COMM LTD Vs. SPECIAL LAND ACQUTITION OFFICER
|
December 22, 2003 |
|
ORIENT ABRASIVES LIMITED Vs. GUJARAT ELECTRICITY BOARD
|
August 22, 2003 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO Vs. FIRDOS PERVEZ MYSOREWALA
|
April 10, 2003 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. BHAL NALKANTHA KHADI
|
July 18, 2003 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. MANJULABEN JAYANTIBHAI PATEL
|
June 20, 2003 |
|
P A CHUDASAMA Vs. SECRETARY
|
October 14, 2003 |
|
P C TRIVEDI Vs. GAJARABEN CHANDULAL
|
January 18, 2003 |
|
P J PATEL Vs. STATE OF GUJARAT
|
March 6, 2003 |
|
P K THAKKAR CONSTRUCTION PRIVATE LIMITED Vs. TEXTILE TRADERS CO OPERATIVE BANK LIMITED
|
June 23, 2003 |
|
P M PATHAK Vs. COLLECTOR
|
February 6, 2003 |
|
PANMESHWARY DEVI WD O LATE SHRI DHARAL PAL SINGH Vs. ONGC LIMITED
|
January 22, 2003 |
|
PANOLI INTERMEDIATES PRIVATE LIMITED Vs. STATE OF GUJARAT
|
June 19, 2003 |
|
PARABADA GRAM PANCHAYAT Vs. COLLECTOR
|
August 18, 2003 |
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PARAS BANSILAL PATEL Vs. B M JINDEL OR HIS SUCCESSOR IN OFFICE
|
November 21, 2003 |
|
PAREADA GRAM RANCHAYAT Vs. COLLECTOR OF SABARKANTHA
|
August 13, 2003 |
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PARMAR SATISHKUMAR MANGUSINH Vs. DEPUTY EXECUTIVE ENGINEER
|
May 6, 2003 |
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PARSHOTTAM SHIVABHAI MAHERIYA Vs. STATE OF GUJARAT
|
January 21, 2003 |
|
PATANJALI J MISHRA Vs. GPSC
|
August 4, 2003 |
|
PATEL CHEMICAL WORKS Vs. COMMISSIONER OF INCOME TAX
|
July 14, 2003 |
|
PATEL FILTERS LTD Vs. COMMISSIONER OF INCOME TAX
|
April 25, 2003 |
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PATEL GANESHBHAI KHUSHALDAS Vs. PATEL BECHARBHAI MADHAVLAL
|
December 5, 2003 |
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PATEL JAYESHKUMAR KANUBHAI Vs. STATE OF GUJARAT
|
October 1, 2003 |
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PATEL KANTIBHAI JETHABHAI Vs. PATEL MANILAL BHIKHABHAI
|
September 4, 2003 |
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PATEL NAYNABEN REVABHAI Vs. STATE OF GUJARAT
|
February 27, 2003 |
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PATEL VIMALKUMAR KANTILAL Vs. GPSC
|
February 26, 2003 |
|
PATELS AIRTEMP (INDIA) LTD. Vs. STATE
|
August 28, 2003 |
|
PB PATEL Vs. GUJARAT SAHITYA ACADEMY
|
April 22, 2003 |
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PINJARA JIVA NURA THORUGH LEGAL HEIRS Vs. STATE OF GUJARAT
|
September 18, 2003 |
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POPATLAL VADILAL BHANSALI Vs. KASTURBHAI RANCHHODBHAI SONI
|
September 2, 2003 |
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PRABHATSINH ALIAS BALU VAHSI RATHOD Vs. STATE OF GUJARAT
|
May 21, 2003 |
|
PRADIP MADHAWANI EDITOR OF NOBAT DAILY Vs. STATE OF GUJARAT
|
September 6, 2003 |
|
PRAGNABEN M PATEL Vs. DIST PRIMARY EDUCATION OFFICER
|
February 10, 2003 |
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PRAJAPATI HARJIVAN PUNJIRAM Vs. COMPETENT AUTHORITY OF GAS AUTHORITY OF INDIA
|
July 28, 2003 |
|
PRAJAPATI OIL INDUSTRY Vs. STATE
|
November 2, 2003 |
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PRAJAPATI OIL INDUSTRY THRO ITS OWNEER RAMESHBHAI Vs. STATE OF GUJARAT
|
November 17, 2003 |
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PRAKASHBHAI CHIMANLAL JAISHWAL Vs. COMMISSIONER OF POLICE
|
June 11, 2003 |
|
PRANJIVAN HARJIBHAI PARMAR Vs. STATE OF GUJARAT
|
October 15, 2003 |
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PRASHANT VINODBHAI ACHARYA Vs. REGIONAL PASSPORT OFFICER
|
June 26, 2003 |
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PRATIK MEDICINES-THRO PARTNER PRATIL RAVINDRA BHAGAT Vs. BOARD OF MANAGEMENT
|
December 23, 2003 |
|
PRATIKSHABEN B UTRANKAR Vs. STATE OF GUJARAT
|
August 28, 2003 |
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PRATIMABEN GOPALDAS DESAI Vs. STATE OF GUJARAT
|
February 7, 2003 |
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PRAVINBHAI DEVABHAI SODHA PARMAR Vs. STATE OF GUJARAT
|
January 31, 2003 |
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PREMILABEN PRATAPRAI JOSHI Vs. STATE OF GUJARAT
|
November 3, 2003 |
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PRINCIPAL B J V M COMMERCE COLLEGE Vs. GOHEL ARVINDBHAI MANGALBHAI
|
August 27, 2003 |
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PRITI BHOJNAGARWALA Vs. STATE OF GUJARAT
|
April 4, 2003 |
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PRUTHVISINH S RAIJADA Vs. STATE OF GUJARAT
|
April 24, 2003 |
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PURSHOTTAM N THAKKER Vs. STATE OF GUJARAT
|
December 16, 2003 |
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PURUSHOTTAMBHAI BUDHABHAI RAVAL Vs. STATE OF GUJARAT
|
February 21, 2003 |
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R A NAIR Vs. COMMISSIONER OF EMPLOYMENT AND TRAINING
|
February 24, 2003 |
|
R D DEVMANI Vs. STATE OF GUJARAT
|
March 27, 2003 |
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R P CHAUHAN Vs. DIST SUPDT OF POLICWE
|
February 14, 2003 |
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R P YADAV Vs. DIST SUPERINTENDENT OF POLICE
|
February 5, 2003 |
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R VENKATESWARAN Vs. UNION OF INDIA
|
May 9, 2003 |
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R. K. THESIA Vs. COMMISSIONER OF ENTERTAINMENT TAX
|
April 9, 2003 |
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RABARA NILESH DAVASHI Vs. STATE OF GUJARAT
|
November 13, 2003 |
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RADHESHYAM KANTARAM YADAV Vs. STATE OF GUJARAT
|
February 13, 2003 |
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RAGHUBHAI SURABHAI BHARWAD Vs. SATISHKUMAR RANCHHODDAS PATEL
|
March 17, 2003 |
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RAISHIBHAI KARSHANBHAI VARVA Vs. STATE OF GUJARAT
|
March 12, 2003 |
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RAJ EDUCATION AND CHARITABLE TRUST Vs. STATE OF GUJARAT
|
July 21, 2003 |
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RAJENDRA DHIRAJLAL GOHEL Vs. STATE OF GUJARAT
|
January 22, 2003 |
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RAJENDRA GULABCHAND SANGANI Vs. COMMISSIONER OF POLICE
|
May 12, 2003 |
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RAJENDRAGIRI SOMGIRI GOSAI Vs. STATE OF GUJARAT
|
February 11, 2003 |
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RAJENDRAKUMAR PRABHATSINH PARMAR Vs. STATE OF GUJARAT
|
September 11, 2003 |
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RAJENDRASINH BAHADURSINH ZALA Vs. STATE OF GUJARAT
|
March 5, 2003 |
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RAJENDRASINH BHARATSINH SARVAIYA Vs. KIRITSINH BALVANTSINH JADEJA
|
July 21, 2003 |
|
RAJESH TEXTILES PROPRIETOR KALAVATIBEN S SHAH Vs. JALPA ENTERPRISE
|
July 21, 2003 |
|
RAJKOT DISTRICT PANCHAYAT Vs. JAYABEN MAVJIBHAI
|
August 13, 2003 |
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RAJKOT MUNICIPAL CORPORATION Vs. VB RAYJADA
|
April 1, 2003 |
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RAJNI SHYAMSUNDER SHRIVAS Vs. STATE OF GUJARAT
|
January 29, 2003 |
|
RAJNIKANT NARSINHDAS SHAH Vs. INTERFAMA DISTRIBUTION
|
February 6, 2003 |
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RAJPUT KANAIYALAL BABULAL Vs. CHAIRMAN I O C
|
April 7, 2003 |
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RAJUBABEN DADBHAI KAHOR CHARITABLE TRUST Vs. STATE OF GUJARAT
|
May 23, 2003 |
|
RAJUBHAI ISHWERBHAI GARASIA Vs. STATE OF GUJARAT
|
September 12, 2003 |
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RAJUBHAI K PATEL Vs. STATE OF GUJARAT
|
April 25, 2003 |
|
RAMANBHAI B PATEL Vs. STATE OF GUJARAT
|
February 15, 2003 |
|
RAMANBHAI SIMONBHAII CHRISTIAN Vs. STATE OF GUJARAT
|
October 17, 2003 |
|
RAMESHBHAI DALAJI GODAD Vs. STATE OF GUJARAT
|
January 30, 2003 |
|
RAMILABEN BHANUBHAI SHAH Vs. DELETED EX 16
|
November 29, 2003 |
|
RANCHHOD SAMATBHAI BHARVAD Vs. STATE OF GUJARAT
|
September 5, 2003 |
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RANIBEN HASMUKHBHAI KUMBHAR Vs. COMMISSIONE ROF POLICE
|
May 28, 2003 |
|
RANJAN ODEDRA Vs. BIRLA SAGAR HIGHER SECONDARY SCHOOL
|
November 12, 2003 |
|
RASHIKBHAI POPATBHAI PATEL Vs. STATE OF GUJARAT
|
March 13, 2003 |
|
RASIKLAL SHANTILAL SHAH Vs. YOGESHWAR CREDIT CO OPERATIVE SOCIETY LIMITED
|
September 19, 2003 |
|
RATILAL GOVINDJI NAYAK Vs. STATE OF GUJARAT
|
March 24, 2003 |
|
RATILAL LAKHABHAI GAMIT Vs. STATE OF GUJARAT
|
May 22, 2003 |
|
RAVINDRA A DONGRE Vs. COLLEGE OF VETERINARY SCIENCE AND ANIMAL HUSBANDRY
|
November 19, 2003 |
|
RAVINDRAKUMAR KANTILAL MODI Vs. MANAGING DIRECTOR
|
January 18, 2003 |
|
RAVIRAJ PRAFUL THACKER Vs. STATE OF GUJARAT
|
October 9, 2003 |
|
RAVJIBHAI MATHURBHAI SOLANKI Vs. BIJALBHAI DEVJIBHAI PRAJAPATI
|
September 4, 2003 |
|
RAVJIBHAI MATHURBHAI VASAVA Vs. STATE OF GUJARAT
|
September 1, 2003 |
|
RAVJIBHAI MATHURBHAI VASAVA Vs. STATE OF GUJARAT
|
August 22, 2003 |
|
REMANI MENON Vs. K G OMNAKUTTAN
|
August 27, 2003 |
|
RENUKABEN RASMIKANT PADIA Vs. BANK OF MAHARASHTRA
|
July 17, 2003 |
|
RESERVE BANK OF INDIA Vs. GENERAL CO OPERATIVE BANK
|
February 7, 2003 |
|
REVANDAS NANJIBHAI PARMAR Vs. STATE OF GUJARAT
|
December 24, 2003 |
|
RICHPAL SHARMA Vs. UNION OF INDIA
|
December 3, 2003 |
|
RITABEN ASHOKBHAI SHAH Vs. SANJAY KANUBHAI SHETH DIRECTOR ANALS SHARE AND STOCK PRIVATE LIMITED
|
April 29, 2003 |
|
RIYA ALIAS LATA Vs. MAHESH S O SUGNOMAL ISRANI
|
July 23, 2003 |
|
RR TRIVEDI EDUCATION TRUST Vs. STATE OF GUJARAT
|
February 4, 2003 |
|
S D BHATT Vs. STATE OF GUJARAT
|
September 18, 2003 |
|
S F KADRI Vs. CHIEF JUDGE SMALL CAUSE COURT
|
November 13, 2003 |
|
S M UPADHYAYA Vs. G S R T C
|
September 25, 2003 |
|
S V S SASTRY Vs. BANK OF INDIA
|
September 26, 2003 |
|
SADHNA EDUCATION TRUS Vs. STATE OF GUJARAT
|
September 24, 2003 |
|
SAFEGUARD SURGICALS Vs. UNION OF INDIA
|
November 18, 2003 |
|
SAIYED BABAR SAIYED ABDUL HAMID CHISTY Vs. STATE OF GUJARAT
|
November 12, 2003 |
|
SAJANBHAI SAMATBHAI BHARWAD Vs. STATE OF GUJARAT
|
March 6, 2003 |
|
SAJJANSING ALIAS RAJU JAGDISHSINH PAWAR Vs. STATE OF GUJARAT
|
March 13, 2003 |
|
SALIM CHANDBHAI MANSURI Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
|
May 23, 2003 |
|
SALIMBHAI ABDULGAFFAR SHAIKH Vs. STATE OF GUJARAT
|
July 4, 2003 |
|
SAMEER ENGINEERING WORKS Vs. DISTRICT COLLECTOR
|
September 29, 2003 |
|
SANDIP OMPRAKASH GUPTA Vs. STATE OF GUJARAT
|
June 11, 2003 |
|
SANGITABEN ATULKUMAR PATEL WIFE OF DETTENU ATULKUMAR Vs. DISTRICT MAGISTRATE
|
February 26, 2003 |
|
SANJAY RATANSING THACKER Vs. ARIHANT TRADE LINK
|
December 18, 2003 |
|
SANJAYKUMAR JANAKBHAI PATEL Vs. UNION OF INDIA
|
July 23, 2003 |
|
SANTU SNKARLAL KHATRI Vs. STATE OF GUJARAT
|
April 16, 2003 |
|
SARDAR SAROVAR NARMADA NIGAM LTD Vs. KERALIYA MAYUDDIN MOHMMADBHAI
|
December 11, 2003 |
|
SARDARBHAI KANTILAL MAVI Vs. STATE OF GUJARAT
|
August 29, 2003 |
|
SARFUDDIN SULEMAN Vs. STATE OF GUJARAT
|
August 26, 2003 |
|
SARPANCH DHARI GRAM PANCHAYAT Vs. JAYESHKUMAR MULSHANKER BHATT
|
January 22, 2003 |
|
SATELLITE TELEVISION ASIAN REGION LIMITED Vs. KUNVAR AJAY DESINER SAREEP LIMITED
|
April 25, 2003 |
|
SATISHKUMAR BABULAL SHAH Vs. SARFARAZKHAN G PATHAN
|
October 1, 2003 |
|
SATYANARAYAN B SHARMA Vs. A L DINEU
|
July 25, 2003 |
|
SAURASHTRA CHEMICALS LIMITED Vs. SAURASHTRA CHEMICALS EMPLOYEES UNION
|
December 16, 2003 |
|
SAURASHTRA UNIVERSITY Vs. SAURASHTRA UNIVERSITY KARMACHARI PARIVAR
|
June 26, 2003 |
|
SEARCH CHEM INDUSTRIES LTD. Vs. STATE
|
August 28, 2003 |
|
SECRETARY VIDDHOTEJAK MANDAL Vs. DIST EDUCATION OFFICER
|
February 28, 2003 |
|
SELF EMPLOYED WORKERS ORGANIZATION Vs. MUNICIPAL CORPORATION CITY OF BHAVNAGAR
|
May 3, 2003 |
|
SHABBIR MOHHAMMAD MUSTUFABHAI SHEIKH Vs. DIVISIONAL CONTROLLER G S R T C
|
December 10, 2003 |
|
SHAKRABHAI VALABHAI PATEL Vs. STATE OF GUJARAT
|
August 28, 2003 |
|
SHAMBHU DAYAL AGRAWAL Vs. STATE OF GUJARAT
|
January 15, 2003 |
|
SHAMBHUBHAI JETHABHAI PATEL Vs. STATE OF GUJARAT
|
August 7, 2003 |
|
SHANABHAI MADHURBHAI KOLI PATEL Vs. STATE OF GUJARAT
|
June 27, 2003 |
|
SHANITBHAI AMBALAL PATEL Vs. DHOLKA NAGARPALIKA
|
October 14, 2003 |
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SHANTILAL GHEVARCHAND JAIN Vs. STATE OF GUJARAT
|
April 29, 2003 |
|
SHANTILAL KHUBCHAND BHOJAK Vs. STATE OF GUJARAT
|
May 2, 2003 |
|
SHANTILAL MOTILAL SHAH THRO HIS HEIR AND L R Vs. DIVISIONAL CONTROLLER GSRTC
|
February 28, 2003 |
|
SHASHIKANT CHHAGANLAL PATEL Vs. NANDKISHORE OMKARMAL GUPTA
|
May 6, 2003 |
|
SHASHIKANT KANJI RACHANI Vs. STATE OF GUJARAT
|
November 19, 2003 |
|
SHASHIKANT KANJI; RACHANI Vs. STATE OF GUJARAT
|
December 19, 2003 |
|
SHATNU BAPURAO SHIRSAGAR Vs. G S R T C
|
December 11, 2003 |
|
SHAUKATHUSAIN CHANDA Vs. STATE OF GUJARAT
|
November 15, 2003 |
|
SHIDIMO INTERAUX PRIVATE LIMITED Vs. DENA BANK
|
July 22, 2003 |
|
SHIRIN S QURESHI Vs. NATIONAL INSTITUTE OF FASHION TECHNOLOGY
|
November 7, 2003 |
|
SHOBHNABEN Vs. DEVENDRA OMPRAKASHBHAI OBEROI
|
August 5, 2003 |
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SHREEJI MAILING SERVICE Vs. GOVERNMENT OF INDIA
|
June 19, 2003 |
|
SHREERANG DEVELOPERS Vs. HIMMATLAL JAMNADAS MANIAR
|
April 10, 2003 |
|
SHRIJEE TRADING COMPANY Vs. STATE OF GUJARAT
|
August 1, 2003 |
|
SHRIRAM BEARINGS LIMITED Vs. SHANTILAL B PARIKH
|
August 4, 2003 |
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SHUSHILABEN PRAVINBHAI THAKKAR Vs. SUB REGISTRAR AHMEDABAD 5
|
July 31, 2003 |
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SIDDHARTH EDUCATION SOCIETY Vs. REGIONAL DIRECTOR
|
December 16, 2003 |
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SIDIKBHAI ALIBHAI Vs. HALAR ENGINEER THRO LILADHAR KESHUBHAI VANIYA
|
February 14, 2003 |
|
SINDHI DAFER HAYAT DAUD Vs. STATE OF GUJARAT
|
June 26, 2003 |
|
SIRHIND STEEL P LTD Vs. COMMISSIONER OF INCOME TAX
|
June 20, 2003 |
|
SIRHIND STEEL P LTD Vs. COMMISSIONER OF INCOME TAX
|
April 21, 2003 |
|
SNEHALATA M GAEKWAD Vs. STATE OF GUJARAT
|
July 8, 2003 |
|
SOHANLAL SURAJARAM VISNOI Vs. STATE OF GUJARAT
|
June 6, 2003 |
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SOMABHAI RAMJIBHAI CHOWHAN Vs. STATE OF GUJARAT
|
January 15, 2003 |
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SONA COOPERATIVE HOUSING SOCIETY LIMITED Vs. GUJARAT ELECTRICITY BOARD
|
June 19, 2003 |
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SONABEN MAMANBHAI JUNEJA Vs. STATE OF GUJARAT
|
May 5, 2003 |
|
SOUTH GUJARAT UNIVERSITY TEACHERS ASSOCIATION Vs. STATE OF GUJARAT
|
March 21, 2003 |
|
STAR PISTONS PVT. LTD. Vs. UNION OF INDIA
|
December 23, 2003 |
|
STATE BANK OF INDIA Vs. PRO O L OF VOLVO STEEL LIMITED
|
October 15, 2003 |
|
STATE OF GUJARAT Vs. GUJARAT HOUSING BOARD
|
November 7, 2003 |
|
STATE OF GUJARAT Vs. KANNUBHAI alias NAVINBHAI PATHIYARA HEIRS OF DEC
|
November 1, 2003 |
|
STATE OF GUJARAT Vs. RAMESHCHANDRA N PATEL
|
October 8, 2003 |
|
STATE OF GUJARAT Vs. G M DALWADI
|
September 30, 2003 |
|
STATE OF GUJARAT Vs. ASHOKBHAI NANJIBHAI VAGHANI
|
December 16, 2003 |
|
STATE OF GUJARAT Vs. JITENDRAKUMAR alias JITU AMRATDAN GADHAVI
|
November 15, 2003 |
|
STATE OF GUJARAT Vs. TRIKAMLAL LALJI SURANI
|
November 12, 2003 |
|
STATE OF GUJARAT Vs. SURENDRAPAL SHIVABALAKPAL
|
November 19, 2003 |
|
STATE OF GUJARAT Vs. ALPESHBHAI NAVINBHAI PATEL
|
November 21, 2003 |
|
STATE OF GUJARAT Vs. MULCHANDBHAI LAVJIBHAI PATEL
|
December 20, 2003 |
|
STATE OF GUJARAT Vs. RAJUBHAI DHAMIRBHAI BARIYA
|
December 26, 2003 |
|
STATE OF GUJARAT Vs. VADILAL PREMCHAND MEHTA
|
March 29, 2003 |
|
STATE OF GUJARAT Vs. UPENDRA P BAROT
|
March 31, 2003 |
|
STATE OF GUJARAT Vs. DEENANJI GIDHAJI THAKORE
|
April 9, 2003 |
|
STATE OF GUJARAT Vs. MANIBEN VIRAJI
|
April 9, 2003 |
|
STATE OF GUJARAT Vs. DEPUTY COLLECTOR PALANPUR
|
April 21, 2003 |
|
STATE OF GUJARAT Vs. JAYANTILAL M RATHOD
|
April 7, 2003 |
|
STATE OF GUJARAT Vs. CHAUHAN RAMJIBHAI KARSANBHAI
|
May 3, 2003 |
|
STATE OF GUJARAT Vs. KIRITBHAI PRABHUDAS PATEL
|
April 28, 2003 |
|
STATE OF GUJARAT Vs. KG VASAVA
|
February 11, 2003 |
|
STATE OF GUJARAT Vs. BABU KAVA
|
March 4, 2003 |
|
STATE OF GUJARAT Vs. NANJIBHAI MADHABHAI
|
March 6, 2003 |
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STATE OF GUJARAT Vs. ARVINDBHAI SABURBHAI SOLANKI
|
February 25, 2003 |
|
STATE OF GUJARAT Vs. VIJAYKUMAR RAMSWAROOP GUPTA
|
February 26, 2003 |
|
STATE OF GUJARAT Vs. SIPU PROJECT EMPLOYEES ASSOCIATION
|
June 24, 2003 |
|
STATE OF GUJARAT Vs. S P THAKKAR
|
June 19, 2003 |
|
STATE OF GUJARAT Vs. TRIKAMBHAI DHULABHAI PRAJAPATI
|
June 16, 2003 |
|
STATE OF GUJARAT Vs. STATE BANK OF SAURASHTRA
|
June 1, 2003 |
|
STATE OF GUJARAT Vs. SAURASHTRA MAZDOOR SANGH
|
July 14, 2003 |
|
STATE OF GUJARAT Vs. HASMUKH PUNJABHAI PATEL
|
August 1, 2003 |
|
STATE OF GUJARAT Vs. STATE BANK OF SAURASHTRA
|
July 30, 2003 |
|
STATE OF GUJARAT Vs. RAMESH MOPABHAI RATHOD
|
August 6, 2003 |
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STATE OF GUJARAT Vs. KARSANBHAI MELABHAI DESAI
|
August 8, 2003 |
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STATE OF GUJARAT Vs. SACHIN UDHYOGNAGAR SAHKARI MANDALI LIMITED
|
September 19, 2003 |
|
STATE OF GUJARAT Vs. RANCHHODBHAI PRAHLADDAS PATEL
|
September 17, 2003 |
|
STATE OF GUJARAT Vs. KHARWA HIRALAL alias IKU GAGAN
|
September 11, 2003 |
|
STATE OF GUJARAT AND ANR. Vs. BHARATSINH PRAVINSINH ZALA
|
March 6, 2003 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. GUJARAT MAZDOOR PANCHAYAT
|
September 18, 2003 |
|
SUBHASHBHAI PREMAJI Vs. STATE OF GUJARAT
|
April 24, 2003 |
|
SUCHITA GAS SERVICE Vs. SHANKERBHAI BHAGABHAI
|
March 31, 2003 |
|
SUDIP TRIPATHI Vs. STATE OF GUJARAT
|
December 3, 2003 |
|
SUKLA MUKESH P Vs. MUNICIPAL COMMISSIONER
|
December 24, 2003 |
|
SULTANKHAN YUSUFKHAN PATHAN Vs. STATE OF GUJARAT
|
October 7, 2003 |
|
SUNNI MUSLIM SAMAJ BHAVNAGAR Vs. PANDYA MANISHANKER DHANJIBHAI
|
July 7, 2003 |
|
SUNNI MUSLIM WAQF COMMITTEE Vs. SAIKH ABDUL AZIZ GULAM MOHIYUDDIN
|
October 15, 2003 |
|
SUO MOTU Vs. JAYESHKUMAR VADILAL PATEL
|
December 9, 2003 |
|
SURAJBEN ANOPSINH CHAVDA Vs. FULIBEN WD O MOHANSINH PRATAPSINH
|
February 20, 2003 |
|
SURAJSINH ALIAS SURU ALIAS SURESH LALLUSINH RAJPUT Vs. STATE OF GUJARAT
|
November 5, 2003 |
|
SURENDRA KATHADBHAI JEBALIA Vs. STATE OF GUJARAT
|
February 20, 2003 |
|
SURENDRANAGAR DISTRICT PANCHAYAT Vs. DAHYABHAI AMARSINH
|
September 3, 2003 |
|
SURENDRANAGAR DUDHREJ NAGAR PALIKA Vs. MOTIBEN DANABHAI
|
May 1, 2003 |
|
SURESH KANAGRAJ NADAR Vs. STATE OF GUJARAT
|
January 22, 2003 |
|
SURESHKUMAR G BHATT Vs. SIDHPUR MUNICIPALITY
|
August 27, 2003 |
|
SURESHKUMAR MANACKEL Vs. BOARD OF TRUSTEES OF THE PORT KANDLA
|
December 17, 2003 |
|
SURJITSING ACCHALSING THRO PROPRIETOR Vs. MOTILAL HIRALAL WAREHOUSE AND ESTATE LIMITED
|
October 1, 2003 |
|
SUSHILABEN W OF MOHANBHAI CHHAGANBHAI PATEL Vs. STATE OF GUJARAT
|
May 29, 2003 |
|
SV CHAUDHARY Vs. COMMISSIONER OF SALES TAX
|
February 3, 2003 |
|
SWATI LAND DEVELOPERS PRIVATE LIMITED Vs. VRAJLAL TAPUBHAI LODHIA ALIAS VAJUBHAI T LODHIA
|
August 14, 2003 |
|
SWATI OMPRAKASH ARYA Vs. STATE OF GUJARAT
|
October 15, 2003 |
|
T L A Vs. O L OF STAR OF GUJARAT MILLSCO LIMITED
|
January 16, 2003 |
|
T P SOLANKI Vs. STATE OF GUJARAT
|
March 28, 2003 |
|
TALUKA DEVELOPMENT OFFICER Vs. SADAJI KUVARJI THAKORE
|
April 9, 2003 |
|
TALUKA DEVELOPMENT OFFICER Vs. RAMESHCHANDRA M BHATT
|
July 3, 2003 |
|
TARABEN CHANDULAL PRAJAPATI Vs. VADODARA MUNICIPAL CORPORATION
|
September 4, 2003 |
|
TEXTILE LABOUR ASSOCIATION Vs. OFFICIAL LIQUIDATOR OF STAR OF GUJARAT MILLSCO LTD.
|
January 24, 2003 |
|
TEXTILE TRADERS CO OP BANK LIMITED Vs. P K THAKKER CONSTRUCTION PRIVATE LIMITED
|
December 18, 2003 |
|
TOMAR ARUNABEN SURESHBHAI Vs. STATE OF GUJARAT
|
November 7, 2003 |
|
TOPLINE SHOES LIMITED Vs. CORPORATION BANK
|
June 23, 2003 |
|
TURABBHAI ABDULHUSAIN PATENT Vs. AJAGARALI ONALI LOKHANDWALA
|
December 11, 2003 |
|
UDAYKUMAR THAKORBHAI BHATT Vs. INDUSTRIES COMMISSIONER
|
September 2, 2003 |
|
UKAWALA MUKESHKUMAR HIRABHAI Vs. STATE OF GUJARAT
|
November 25, 2003 |
|
UMESHBHAI SRIRAMJIBHAI VANKHEDE Vs. STATE OF GUJARAT
|
May 12, 2003 |
|
UMRALA PEOPLE CREDIT CO OPERATIVE SOCIETY LIMITED Vs. STATE OF GUJARAT
|
August 7, 2003 |
|
UNION BANK OF INDIA Vs. SHIVPRAKASH P MALHOTRA
|
September 18, 2003 |
|
UNION OF INDIA Vs. HARJIBHAI K
|
August 13, 2003 |
|
UNION OF INDIA Vs. STATE OF GUJARAT
|
June 25, 2003 |
|
UNION OF INDIA Vs. PENT OCEAN STEAM SHIPS PRIVATE LIMITED
|
July 10, 2003 |
|
UNION OF INDIA Vs. SARALA DHRUVAKUMAR SHUKLA
|
July 11, 2003 |
|
UNION OF INDIA Vs. AKHTARBEGAM
|
July 25, 2003 |
|
UNION OF INDIA Vs. LAKHABHAI alias LAXMANBHAI MAGANBHAI PATEL
|
March 29, 2003 |
|
UNION OF INDIA Vs. KISHOR LAKHA
|
November 6, 2003 |
|
UNION OF INDIA Vs. ASHABHA SOM C/O ASSOCIATION OF RAILWAY AND POST EMPLOYEES
|
June 20, 2003 |
|
UNITED INDIA INSURANCE CO LTD Vs. CHHAGANLAL PUNAMCHAND JAIN
|
September 16, 2003 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. CHANDULAL GOKALDAS MEHTA (DECEASED) THROUGH SUNILBHAI C. MEHTA AND OTHERS
|
March 19, 2003 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. CHANDULAL GOKALDAS MEHTA
|
June 19, 2003 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BARAIYA LILIBEN VITHALBHAI
|
February 20, 2003 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PRAVIN B NANAVATI
|
December 5, 2003 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MOHANLAL AGGARWAL
|
December 5, 2003 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAVJIBHAI KARSANBHAI RATHOD
|
December 20, 2003 |
|
UNITED PHOSPHORUS LIMITED Vs. UNION OF INDIA
|
May 6, 2003 |
|
UNITED SAL LWORKS AND INDUSTRIES LIMITED Vs. STATE OF GUJARAT
|
May 9, 2003 |
|
UNIVERSITY GRANTH NIRMAN BOARD Vs. UDESINH TOGAJI SOLANKI
|
March 11, 2003 |
|
URBAN CO OP CREDIT SOC THRO ITS MANAGAER JAYRAJBHAI Vs. STATE OF GUJARAT
|
March 21, 2003 |
|
USHABEN RAMESHWAR PANDIT Vs. STATE OF GUJARAT
|
December 8, 2003 |
|
USMAN KARIM CHUDESARA Vs. STATE OF GUJARAT
|
March 7, 2003 |
|
USMANBHAI CHANDBHAI MANSURI Vs. STATE OF GUJARAT
|
May 8, 2003 |
|
USMANGANI ISMAILBHAI MINYANA Vs. COMMISSIONER OF POLICE
|
June 5, 2003 |
|
USMANMIYA ABBASMIYA PATHAN Vs. STATE OF GUJARAT
|
January 15, 2003 |
|
UTTAMCHAND J SHAH Vs. DENA BANK
|
December 9, 2003 |
|
V L PATEL ASSTT TEACHER Vs. STATE OF GUJARAT
|
March 29, 2003 |
|
VADODARA DISTRICT COOPPERATIVEMILK PRODUCERS UNION LIMITED Vs. P B WAGHADIYA JOINT REGISTRAR AND MEMBER BOARD OF NOMINEES
|
June 20, 2003 |
|
VAHAJI RAVAJI THAKORE Vs. STATE OF GUJARAT
|
May 20, 2003 |
|
VAHIDBHAI SAIYADBHAI SHEIKH Vs. STATE OF GUJARAT
|
August 28, 2003 |
|
VALIMOHMAD PIRMOHD SHAIKH Vs. STATE OF GUJARAT
|
July 24, 2003 |
|
VALLABHBHAI AVSARBHAI PATEL Vs. STATE OF GUJARAT
|
December 2, 2003 |
|
VASANTRY J KHAMKATI Vs. STATE OF GUJARAT
|
February 24, 2003 |
|
VASUDEV FULABHAI Vs. DEPUTY COMMISSIONER OF POLICE
|
March 27, 2003 |
|
VIHABHAI SARTANBHAI DESAI Vs. STATE OF GUJARAT
|
April 16, 2003 |
|
VIKRAMSINH NAVUJI CHAVDA Vs. COMMISSIONER OF POLICE & OTHERS
|
May 19, 2003 |
|
VIMAL CO OP HOUSING SOCIETY LIMITED Vs. RAJENDRAKUMAR SHANKERBHAI BHAGIYA
|
March 5, 2003 |
|
VINODBHAI MAGANBHAI VAGHRI Vs. STATE OF GUJARAT
|
May 3, 2003 |
|
VIPUL NANDLAL RAMANI Vs. STATE OF GUJARAT
|
March 13, 2003 |
|
VISVESVARAYA INDUSTRIAL RESEARCH AND DEVT CENTRE Vs. O L OF RUSTOM MILLS AND IND LIMITED
|
July 3, 2003 |
|
VUNDRAVANDAS PITAMBARDAS Vs. UPADHAYA OR HIS SUCCESSOR IN THE OFFICE
|
July 9, 2003 |
|
YAKEEN AHMED ABDUL MAJIDKHAN Vs. STATE OF GUJARAT
|
January 23, 2003 |
|
YAKUB ISMAILBHAI PATEL Vs. STATE OF GUJARAT
|
August 29, 2003 |
|
YAZDI DARABSHA ICCHAPORIA Vs. STATE OF GUJARAT
|
January 27, 2003 |
|
YOGESH RAMECHCHANDRA SHAH Vs. STATE OF GUJARAT
|
March 5, 2003 |
|
YUSUFKHAN MEHMOODKHAN PATHAN Vs. HEIRS OF HAZI MOHAMADBHAI HAZI DUDHWALA
|
September 24, 2003 |
|
ZALA JAYVANTSINH FALJIBHAI Vs. STATE OF GUJARAT
|
December 9, 2003 |
|
ZALAKBEN SUDHIRBHAI UPADHYAY Vs. JOINT ADMISSION COMMITTEE FOR PROFESSIONAL COURSES
|
September 6, 2003 |
|
ZARANBEN RASIKBHAI PATEL Vs. STATE OF GUJARAT
|
August 13, 2003 |
|
ZINIBEN WD O BHANABHAI FAKIRBHAI Vs. UNION OF INDIA
|
April 17, 2003 |