REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A A VOHRA Vs. STATE OF GUJARAT	January 10, 2002
A K SOLANKI Vs. STATE OF GUJARAT	April 15, 2002
A N GULIWALA Vs. STATE OF GUJARAT	September 12, 2002
AAKASH BHATIA Vs. SMEC ELECTRONICS INDIA PRIVATE LIMITED	December 5, 2002
AAMER YUNUS BHAVNAGRI Vs. STATE OF GUJARAT	July 8, 2002
ABDUL GANI ABDUL KARIM ALIAS BACHUBHAI PATNI Vs. STATE OF GUJARAT	September 2, 2002
ABDUL KHALIK MOHMAD HANIF Vs. HANIFABANU WD O MOHMAD HUSEIN ABDULGANI	September 11, 2002
ABDULKARIM M MANSURI Vs. STATE OF GUJARAT	December 15, 2002
ABDULLA MOHMED PATEL Vs. DISTT DEVELOPMENT OFFICER	March 20, 2002
ABDULRASID ABDULGANI SHAIKH Vs. STATE OF GUJARAT	July 4, 2002
ABHILAPSINH JALSINH BHADORIA Vs. STATE OF GUJARAT	March 13, 2002
ABHINAV CO OPERATIVE HOUSING SOCIETY LIMITED Vs. PANKAJKUMAR BABULAL DOSHI	October 9, 2002
ABHINAV CO OPERATIVE HOUSING SOCIETY LIMITED Vs. JAGESHKUMAR CHINUBHAI SHAH	October 10, 2002
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. STATE OF GUJARAT	April 29, 2002
AGRICULTURAL PRODUCE MARKET COMMITTEE JAMNAGAR Vs. STATE OF GUJARAT THRO DIRECTOR GRICULTURAL MARKETING AND RURAL	July 3, 2002
AGRICULTURE PRODCE MARKET COMMITTEE PORBANDAR Vs. STATE OF GUJARAT	October 30, 2002
AHER BHIMA ALIAS BHIMSHI TIDA Vs. AHER LAKHA RAM	August 28, 2002
AHMEDABAD DISTRICT PANCHAYAT Vs. PRAHLAD A PATEL	September 3, 2002
AHMEDABAD ELECTRICITY COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD	August 20, 2002
AHMEDABAD ELECTRICITY COMPANY LIMITED Vs. STATE OF GUJARAT	October 19, 2002
AHMEDABAD FIREBRIGADE CO OPERATIVE CREDIT Vs. EX CHAIRMAN DECEASED KAMJIBHAI HARIBHAI	June 28, 2002
AHMEDABAD KAISERIHIND MILLS CO LTD Vs. COMMISSIONER OF INCOME TAX	November 20, 2002
AHMEDABAD MUNICIPAL CORPORATION Vs. NARESHCHANDRA SOMALAL GOR	December 19, 2002
AHMEDABAD MUNICIPAL CORPORATION Vs. NANDKISHOR SUKHDEVBHAI PUROHIT	May 4, 2002
AHMEDABAD MUNICIPAL CORPORATION Vs. KUSUMBIBI MOHMADBHAI	February 26, 2002
AHMEDABAD MUNICIPAL CORPORATION Vs. SHETH LALBHAI DALPATBHAI BHARATIYA SANSKRUTI VIDHYA BHAVAN	January 25, 2002
AHMEDABAD MUNICIPAL CORPORATION Vs. VIRESHCHAND CHANDRAKANT DESAI	February 1, 2002
AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. RAMESHCHANDRA GIRDHARLAL RAMI	January 23, 2002
AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. DHULABHAI SHANKERBHAI PAREKH	February 27, 2002
AHMEDABAD STAMP VENDORS ASSOCIATION Vs. UNION OF INDIA	June 28, 2002
AJIT KUMAR KACHRALAL RAVAL Vs. REGISTRAR, GUJARAT UNIVERSITY SERVICE TRIBUNAL	August 19, 2002
AJMERI RAHIMABAHEN ABIDHUSEN Vs. REGIONAL PASSPORT OFFICER	February 5, 2002
AKILKHAN MEHBOOBKHAN PATHAN Vs. STATE OF GUJARAT	April 18, 2002
ALEMBIC GLASS INDUSTRIES LTD. Vs. UNION OF INDIA	January 23, 2002
ALEMBIC GLASS KARMACHARI UNION Vs. ALEMBIC GLASS INDUSTRIES LIMITED	September 16, 2002
ALEMBIC LIMITED Vs. DIPAKKUMAR J SHAH	February 15, 2002
ALKAPURI INVESTMENTS P LTD Vs. COMMISSIONER OF INCOME TAX	July 4, 2002
ALLIANCE FRANCAISE D Vs. CHARITY COMMISSIONER	June 27, 2002
AMAR NATH NEOGI Vs. INDIAN INSTITUTE OF TECHNOLOGY	April 2, 2002
AMAR NIRANJAN BHATT Vs. COMMISSIONER	April 12, 2002
AMARSING ABHESING WAGHELA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION	April 3, 2002
AMBALAL V PATEL Vs. DIRECTOR OF AGRICULTURAL PRODUCE MARKETING AND RURAL FI	July 25, 2002
AMBESHWAR PAPER MILLS LIMITED Vs. GUJARAT ELECTRICITY BOARD	September 23, 2002
AMBUJA SYNTHETICS MILLS LTD. Vs. UNION OF INDIA	May 7, 2002
AMRATBHAI LILABHAI DESAI Vs. STATE OF GUJARAT	February 1, 2002
AMRELI JILLA VIDYA SABHA Vs. STATE OF GUJARAT	September 24, 2002
ANANT CONSTRUCTION COMPANY Vs. PRAJAPATI JOITARAM CHAGANLAL COMPANY	May 6, 2002
ANILKUMAR NARMADASHANKAR TRIVEDI Vs. PATEL DHANJIBHAI BHIMABHAI BHUVA	February 20, 2002
ANIRUDHSINH MAHIPATSINH JADEJA Vs. STATE OF GUJARAT & ORS.	November 22, 2002
ANISH RAMESHBHAI PATEL Vs. ABBASBHAI MAHMADALI VANIA	August 20, 2002
ANITA BHANDARI Vs. UNION OF INDIA	October 28, 2002
ANJUMAN EDUCATION TRUST Vs. STATE OF GUJARAT	July 30, 2002
ANKITA TAX-CHEM INDUSTRIES PVT. LTD. Vs. UNION OF INDIA	December 27, 2002
ANUP INDUSTRIES LIMITED Vs. STATE OF GUJARAT	July 3, 2002
APTECH LIMITED Vs. STATE OF GUJARAT	July 19, 2002
ARENA KHODADARA KRUSHI SEVA SAHAKARI MANDALI LIMITED Vs. STATE OF GUJARAT	September 24, 2002
ARJUNBHAI K VEGDA Vs. TEJVIR PARK CO OP HOUSING SOCIETY LIMITED	July 31, 2002
ARJUNBHAI MANGABHAI NAYAK Vs. RAMESHBHAI BHULABHAI NAYAK	March 26, 2002
ARUN CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF GUJARAT	August 19, 2002
ARUN CO OPERATIVE HOUSING SOCIETY LIMITED Vs. AHMEDABAD MUNICIPAL CORPORATION	November 20, 2002
ARUNABEN VIRENDRAKUMAR SINGAPOREWALA Vs. AHMEDABAD MUNICIPAL CORPORATION	April 15, 2002
ARVIND D CHOKSHI Vs. STATE OF GUJARAT	April 15, 2002
ARVIND MILLS LIMITED Vs. STATE OF GUJARAT	April 8, 2002
ARVIND MILLS LIMITED Vs. STATE OF GUJARAT	May 7, 2002
ARVINDBHAI JETHABHAI PARMAR Vs. COMISSIONER OF POLICE	July 22, 2002
ARVINDBHAI MEGHJIBHAI PATEL Vs. STATE OF GUJARAT	July 25, 2002
ARVINDBHAI RAVJIBHAI Vs. STATE OF GUJARAT	January 21, 2002
ASHOK BHARGAVA Vs. STATE OF GUJARAT	July 3, 2002
ASHOK TEXTILES Vs. GUJARAT ELECTRICITY BOARD	May 2, 2002
ASHOKBHAI VASUDEV EZHAVA Vs. STATE OF GUJARAT	July 4, 2002
ASHOKKUMAR AMRUTLAL PATEL Vs. STATE OF GUJARAT	October 29, 2002
ASHOKKUMAR J PANDYA Vs. SUYOG CO OP HOUSING SOCIETY LIMITED	March 21, 2002
ASHWIN C INAMDAR Vs. STATE OF GUJARAT	July 5, 2002
ASHWIN VANASPATI INDUSTRIES Vs. COMMISSIONER OF INCOME TAX	January 25, 2002
ASIF ENTERPRISES Vs. OIL AND NATURAL GAS COMMISSION	January 11, 2002
ASSOCIATION OF SCIENTISTS Vs. STATE OF GUJARAT	December 26, 2002
ATMA NATURAL FIBERS PRIVATE LIMITED Vs. O L OF MAHENDRA MILLS LIMITED	April 3, 2002
AVENTS PASTUER S A Vs. CADILA PHARMACEUTICALS LIMITED	September 24, 2002
AYUB N BADI Vs. GUJ STATE LAND DEVELOPMENT CORPORATION LIMITED	March 27, 2002
B A JADEJA Vs. GUJARAT ELECTRICITY BOARD	August 26, 2002
B B PATHAK Vs. STATE OF GUJARAT	January 18, 2002
B D DAVE Vs. OIL AND NATURAL GAS COMMISSION	July 17, 2002
B J JADEJA Vs. STATE OF GUJARAT	April 17, 2002
B K GADHAVI Vs. STATE OF GUJARAT	September 9, 2002
B R SHUKLA Vs. OIL AND NATURAL GAS COMMISSION	March 22, 2002
B V DESAI Vs. STATE OF GUJARAT	May 4, 2002
BABHUBHAI MAGANBHAI PATANWADIA Vs. REGIONAL DIRECTOR	July 25, 2002
BABUBHAI ALIAS HAMIDBHAI MUSABHAI NAGARIA Vs. STATE OF GUJARAT	March 7, 2002
BABUBHAI AND BROS Vs. O L OF ARYODAYA GNG AND MFG COMPANY LIMITED	August 13, 2002
BABUBHAI VALDAS Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION	April 5, 2002
BABULAL RAMANLAL VAIDYA Vs. S A CHAUHAN	April 23, 2002
BALDEVBHAI B PATEL Vs. AMRUTLAL M NAYAK	February 21, 2002
BALDEVBHAI B. PATEL Vs. AMRUTLAL M. NAYAK	February 20, 2002
BALUBA VISAJI Vs. VASANTBHAI RAMABHAI PATEL	August 6, 2002
BALUBHAI G MAKWANA Vs. STATE OF GUJARAT	March 8, 2002
BANCO PRODUCTS INDIA LIMITED Vs. PRAVINCHANDRA BHOGILAL PATEL	February 19, 2002
BANIAN AND BERRY BEARING PVT. LTD. Vs. UNION OF (UOI)	August 5, 2002
BANK OF BARODA Vs. VALLABH KRUPS MAHIAL UDHYOGIK UTPADAK SHAHKARI MANDLI LIMITED	May 9, 2002
BANKIMBHAI JAYANTILAL SHAH Vs. STATE OF GUJARAT	June 17, 2002
BARODA CENTRAL CO OPERATIVE BANK LIMITED Vs. KHODABHAI SOMABHAI BARIA	February 20, 2002
BARODA CENTRAL CO OPERATIVE BANK LTD Vs. SADHALI GROUP CO OPERATIVE COTTON SALE GINNING and PRESSING SOCIETY LTD	May 3, 2002
BARODA QUARRY ASSOCIATES Vs. UNION OF INDIA	May 9, 2002
BASHIRUDDIN SADARMIYA BUKHARI Vs. STATE OF GUJARAT	April 24, 2002
BAVAMIYA ACHHUMIYA Vs. SPECIAL LAND ACQUISITION OFFICER	October 23, 2002
BECHAR VALA Vs. STATE OF GUJARAT	December 27, 2002
BHADRESH SUNDARLAL PATEL BROTHER OF VIJAY S PATEL Vs. COMMISSIONER OF POLICE	June 19, 2002
BHAGUBHAI DAMODARBHAI Vs. SPECIAL LAND ACQUISITION OFFICER	September 6, 2002
BHAGWANBHAI R JADAV Vs. DISTRICT DEVELOPMENT OFFICER	December 9, 2002
BHAGWANBHAI RAGHUNATHBHAI CHAUDDHARY Vs. DISTRICT PRIMARY EDUCATION OFFICER	September 5, 2002
BHAILAL KALIDAS BAROT Vs. FACTORY MANAGER	April 5, 2002
BHAILALBHAI GARBABHAI VASAVA Vs. MUNIKHAN ISMAILKHAN SAYED	September 11, 2002
BHAJNA SEVA SAHKARI MANDALI LIMITED PROPOSED Vs. STATE OF GUJARAT	July 31, 2002
BHARATBHAI K PATEL Vs. C L VERMASINCE DECEASED THRO POA SURJIT SINGH MACKER	March 8, 2002
BHARATBHAI KANJIBHAI PATEL Vs. STATE OF GUJARAT	December 5, 2002
BHARATKUMAR AMRATLAL SHAH Vs. STATE OF GUJARAT	March 16, 2002
BHARATSINGH ALIAS PAPPU TRIBHOVAN SINGH RAJPUT Vs. STATE OF GUJARAT	April 24, 2002
BHARGAVKUMAR PRANSHANKAR SHUKLA Vs. CHHAYABEN BHARGAVKUMAR SHUKLA	October 21, 2002
BHARTIYA KARMACHARI SANGH Vs. STATE OF GUJARAT	April 2, 2002
BHAVANISANG SARDARSANG Vs. STATE OF GUJARAT	January 31, 2002
BHAVESH ARVINDBHAI PATEL Vs. STATE OF GUJARAT	July 16, 2002
BHAVNA NALINKANT NANAVATI Vs. COMMISSIONER OF GIFT TAX	January 25, 2002
BHAVNAGAR MUNI NOKARIYAT SABHA Vs. BHAVNAGAR MUNI CORPORATION	March 22, 2002
BHAVNAGAR MUNICIPAL NOKARIYAT SABHA Vs. BHAVNAGAR MUNICIPAL CORPORATION	March 23, 2002
BHIKHA PANCHA AHER Vs. DISTRICT MAGISTRATE	December 4, 2002
BHIKHABHAI LALLUBHAI SONAVIA Vs. NANDUBEN ALIAS REVABEN	January 25, 2002
BHIKHABHAI TAPUBHAI Vs. STATE OF GUJARAT	February 18, 2002
BHIKHUDAN A GADHAVI Vs. DISTRICT PANCHAYAT	December 23, 2002
BHOJA SHAMALA RABARI Vs. DISTRICT MAGISTRATE	July 5, 2002
BHUMIKABEN KIRANBHAI PATEL Vs. DIRECTOR OF PRIMARY EDUCATION	August 4, 2002
BHUPATBHAI BACHUBHAI GAJERA Vs. GUJARAT ELECTRICITY BOARD	April 19, 2002
BHUPENDRASINH MAHAVIARSINH RANA Vs. STATE OF GUJARAT	July 10, 2002
BHUPESHKUMAR NAVNITLAL THAKKAR Vs. STATE OF GUJARAT	July 4, 2002
BIMAL CHIMANLAL SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 8, 2002
BIREN PANDHYA Vs. STATE OF GUJARAT	March 11, 2002
BOARD OPINION Vs. AMAR POLYSTERS LIMITED	February 18, 2002
C D SONDARVA Vs. M V PADHIAR	February 27, 2002
CENTRAL BANK OF INDIA Vs. MAVJI C LAKUM	July 25, 2002
CHAMPAKBHAI Vs. STATE OF GUJARAT	January 21, 2002
CHANDRAKANT MALAJI VAGHELA THAKORE S O LATE MALAJI Vs. STATE OF GUJARAT	November 29, 2002
CHANDRAKANT N VAKIL Vs. COMPTENT AUTHRORITY AND DEPUTY COLLECTOR	January 18, 2002
CHANDRAKANT NARSINHBHAI PATEL Vs. REGIONAL PASSPORT OFFICER	December 23, 2002
CHANDRAVADAN CHUNILAL SHAH Vs. STATE OF GUJARAT	April 1, 2002
CHAUHAN DHULSINH CHATURSINH Vs. DISTRICT SUPRINTENDENT OF POLICE	April 5, 2002
CHEMOX LABORATORIES LIMITED Vs. GUJARAT NARMADA VALLEY FER COMPANY LIMITED	September 19, 2002
CHETAN SHANTILAL DOSHI Vs. URVASHI CHETAN DOSHI	May 9, 2002
CHETANBHAI G SHETH Vs. STATE OF GUJARAT	July 25, 2002
CHHAGANBHAI NAROTTAMBHAI PATEL Vs. DAHIBEN K PATEL	February 1, 2002
CHHANABHAI MARGHABHAI Vs. MAHANT HARIDAS GURU PANCHAMDASJI	October 24, 2002
CHHAYABEN SUHASHBHAI Vs. COMMISSIONER OF WELATH TAX	June 19, 2002
CHHOGAJI KUNVARJI VANZARA Vs. ABDULREHMAN MOHMAD USMAN BASTAWALA DECEASED THRO HIS HEIRS	September 30, 2002
CHHOTA UDEPUR MINES OWNER ASSOCIATION Vs. STATE OF GUJARAT	April 15, 2002
CHIEF EXECUTIVE SURAT ELECTRICITY COMPANY Vs. NANDKISHORE K KHATIWALA	February 27, 2002
CHILODA GRAM PANCHAYAT Vs. SECRETARY	July 23, 2002
CIT Vs. MAGANIAL MOHANLAL PANCHAL	July 5, 2002
CITIZENS CO OP BANK LIMITED Vs. HARSHADKUMAR M MASHRU	September 18, 2002
COLLECTOR Vs. BAVABHAI KARSHANBHAI PATEL	October 17, 2002
COMMISSIONER OF CENTRAL EXCISE Vs. SARDAR STEEL PVT. LTD.	January 11, 2002
COMMISSIONER OF CENTRAL EXCISE Vs. ASHOK FASHION LIMITED	January 22, 2002
COMMISSIONER OF CENTRAL EXCISE AHMEDABAD I Vs. CONTINENTAL CHEMICALS	July 9, 2002
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT Vs. ROHIT DYEING AND FINING WORKS	July 24, 2002
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT 1 Vs. ISHWARLAL K PATEL	July 23, 2002
COMMISSIONER OF GIFT TAX Vs. ARVINDKUMAR CHANDULAL	July 4, 2002
COMMISSIONER OF GIFT TAX Vs. MANEKLAL HARGOVANDAS PATEL	July 4, 2002
COMMISSIONER OF GIFT TAX Vs. MOHANLAL CHATURBHUJ	June 24, 2002
COMMISSIONER OF INCOME TAX Vs. GUJARAT STEEL TUBES LIMITED	June 24, 2002
COMMISSIONER OF INCOME TAX Vs. GORDHANBHAI JETHABHAI TOBACCO INDUSTRIES LIMITED	June 26, 2002
COMMISSIONER OF INCOME TAX Vs. ELECTRO CONTROLS	June 20, 2002
COMMISSIONER OF INCOME TAX Vs. KANTILAL R PATEL	June 18, 2002
COMMISSIONER OF INCOME TAX Vs. SUMANKUMAR I PAREKH	July 3, 2002
COMMISSIONER OF INCOME TAX Vs. DEVERSONS PRIVATE LIMITED	July 3, 2002
COMMISSIONER OF INCOME TAX Vs. SIMPLEX RAYON AND SILK PROCESSORS	July 3, 2002
COMMISSIONER OF INCOME TAX Vs. ARUNABEN SUMANKUMAR	July 3, 2002
COMMISSIONER OF INCOME TAX Vs. CHANCHALBEN	July 3, 2002
COMMISSIONER OF INCOME TAX Vs. H M T CONSTRUCTION CO	July 3, 2002
COMMISSIONER OF INCOME TAX Vs. AJAY BUILDERS	July 3, 2002
COMMISSIONER OF INCOME TAX Vs. VENU NIDHI	July 3, 2002
COMMISSIONER OF INCOME TAX Vs. BHARAT VIJAY MILLS LTD	July 3, 2002
COMMISSIONER OF INCOME TAX Vs. SARANGPUR COTTON MFG CO LTD	July 3, 2002
COMMISSIONER OF INCOME TAX Vs. MEHTA PARIKH AND CO P LTD	July 4, 2002
COMMISSIONER OF INCOME TAX Vs. NATVARLAL V DESAI	July 5, 2002
COMMISSIONER OF INCOME TAX Vs. BUDHILAL HIRALAL RANA	July 19, 2002
COMMISSIONER OF INCOME TAX Vs. ARVIND JEWELLERS	July 19, 2002
COMMISSIONER OF INCOME TAX Vs. SABARMATI INVESTMENT P LTD	July 10, 2002
COMMISSIONER OF INCOME TAX Vs. NATVERLAL JIVANLAL	July 17, 2002
COMMISSIONER OF INCOME TAX Vs. GUJARAT CARBON P LTD	July 17, 2002
COMMISSIONER OF INCOME TAX Vs. DIPAK CONSTRUCTION CO	July 18, 2002
COMMISSIONER OF INCOME TAX Vs. STHANAKVASI VARDHMAN VANIK JAIN SANGH	July 18, 2002
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL STEEL CORPORATION	July 26, 2002
COMMISSIONER OF INCOME TAX Vs. BHAGWATI AUTOCAST LIMITED	July 26, 2002
COMMISSIONER OF INCOME TAX Vs. TALAL TALUKA SAHAKARI KHAND UDYOG MANDLI LIMITED	July 26, 2002
COMMISSIONER OF INCOME TAX Vs. SAURASHTRA PACKAGING LIMITED	July 26, 2002
COMMISSIONER OF INCOME TAX Vs. GOODLUCK SILICATE INDIA PRIVATE LIMITED	July 26, 2002
COMMISSIONER OF INCOME TAX Vs. UPNISHAD INVESTMENT PRIVATE LIMITED	August 2, 2002
COMMISSIONER OF INCOME TAX Vs. S G CHEMICALS AND PHARMACEUTICALS LIMITED	September 5, 2002
COMMISSIONER OF INCOME TAX Vs. SWASTIK INDUSTRIES	September 4, 2002
COMMISSIONER OF INCOME TAX Vs. AMORA CHEMICALS PRIVATE LIMITED	August 28, 2002
COMMISSIONER OF INCOME TAX Vs. RANGRAJ KESHUMAL	August 29, 2002
COMMISSIONER OF INCOME TAX Vs. MANGALAM CEMENT LTD	October 17, 2002
COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE FERTILIZERS COMPANY LIMITED	October 19, 2002
COMMISSIONER OF INCOME TAX Vs. G S KRISHNAVATI VAHUJI MAHARAJ	November 21, 2002
COMMISSIONER OF INCOME TAX Vs. BOMBAY CONDUCTORS AND ELECTRICAL P LTD	November 20, 2002
COMMISSIONER OF INCOME TAX Vs. SARABHAI PRIVATE LIMITED	November 21, 2002
COMMISSIONER OF INCOME TAX Vs. ELECTRIC CONTROL GEAR LIMITED	November 21, 2002
COMMISSIONER OF INCOME TAX Vs. MILEX CABLE INDUSTRIES	December 4, 2002
COMMISSIONER OF INCOME TAX Vs. BOMIN PRIVATE LIMITED	December 11, 2002
COMMISSIONER OF INCOME TAX Vs. NARENDRA R OZA	January 8, 2002
COMMISSIONER OF INCOME TAX Vs. AMBALAL SARABHAI CHARITY TRUST	February 7, 2002
COMMISSIONER OF INCOME TAX Vs. SARABHAI CHEMICAL PRIVATE LIMITED	February 14, 2002
COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE FERTLIZERS COMPANY LIMITED	February 14, 2002
COMMISSIONER OF INCOME TAX Vs. RAJENDRA K PARIKH	February 13, 2002
COMMISSIONER OF INCOME TAX Vs. SHARAD NARANDAS PATEL	February 14, 2002
COMMISSIONER OF INCOME TAX Vs. PANNA KNITTING INDUSTRIES	February 12, 2002
COMMISSIONER OF INCOME TAX Vs. S G CHEMICALS AND PHARMACEUTICALS LIMITED	April 12, 2002
COMMISSIONER OF INCOME TAX Vs. HAZARAT PIR SHAH E ALAM ROZA ESTATE TRUST	April 11, 2002
COMMISSIONER OF INCOME TAX Vs. FABRIQUIP PRIVATE LIMITED	May 7, 2002
COMMISSIONER OF INCOME-TAX Vs. SHREE TALAL TALUKA SAHAKARI KHAND UDYOG MANDLI LTD	July 26, 2002
COMMISSIONER OF WEALTH TAX Vs. CHANDRAKALA KASTURBHAI	July 18, 2002
COMMISSIONER OF WEALTH TAX Vs. DILIP RATILAL HUF	July 18, 2002
COMMISSIONER OF WEALTH TAX Vs. CHANDRAKANT RATILAL	July 4, 2002
COMMISSIONER OF WEALTH TAX Vs. AVANIBEN AJAYBHAI	June 27, 2002
COMMISSIONER OF WEALTH TAX Vs. LALITCHANDRA M PATEL	June 20, 2002
COMMISSIONER OF WEALTH TAX Vs. VINUBHAI H PANCHAL HUF	June 26, 2002
COMMISSIONER OF WEALTH TAX Vs. ANILKUMAR M VIRANI	April 19, 2002
COMMISSIONER OF WEALTH TAX Vs. D S VIRAWALA SURAGWALA	April 17, 2002
CONTROLLER OF ESTATE DUTY Vs. PRATAPSINHJI RAMSINHJI	March 22, 2002
CONTROLLER OF ESTATE DUTY Vs. VIPIN C NAGORI	June 19, 2002
CONTROLLER OF ESTATE DUTY Vs. KAMLABEN SUBODHCHANDRA A P OF LATE KIRANCHANDRA S	July 10, 2002
CORONATION AGRO INDUSTRIES LIMITED Vs. CORONATION FLOUR MILLS	November 20, 2002
CRYSTAL QUINONE PRIVATE LIMITED Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION	August 23, 2002
CWT Vs. BOMBAY CONDUCTORS AND ELECTRICAL LIMITED	June 27, 2002
CWT Vs. CHINUBHIA LALBHAI	July 4, 2002
D H RAJPUT Vs. COMMANDANT S R P GROUP NO 7	January 10, 2002
D M OZA Vs. STATE OF GUJARAT	November 21, 2002
D R PATEL Vs. GUJARAT WATER RESOURCES AND SEWERAGE BOARD	August 26, 2002
D.B. JADEJA AND ORS Vs. STATE OF GUJARAT AND ANR	April 17, 2002
DABHI NILESH PETHABHAI Vs. STATE OF GUJARAT	October 1, 2002
DAGRA BHIL MUKESH HARJIBHAI Vs. COLLECTOR	January 31, 2002
DAHYABHAI R JOSHI Vs. GUJARAT GOVERNMENT	January 7, 2002
DAHYABHAI SOLANKI Vs. STATE OF GUJARAT	August 28, 2002
DANGS ZILLA PANCHAYAT KARMACH ARI MANDAL CLASS III Vs. STATE OF GUJARAT	March 18, 2002
DANJIBHAI P PATEL Vs. STATE OF GUJARAT	March 7, 2002
DAXABEN NILESHKUMAR SHAH Vs. NILESHKUMAR PRAVINCHANDRA SHAH	March 27, 2002
DEEPAKKUMAR KESHAVLAL PATEL Vs. STATE OF GUJARAT	September 13, 2002
DEEPANKARKUMAR KARTHIKCHANDRA NANERJEE Vs. STATE OF GUJARAT	July 8, 2002
DEPUTY COLLECTOR AND PRANT OFFICER Vs. RAMANBHAI PUNJABHAI PARMAR HEIR SOF PUNJABHAI LAKHABHAI	February 4, 2002
DEPUTY EXECUTIVE ENGINEER Vs. HARESH RATILAL PARIKH	April 24, 2002
DEPUTY EXECUTIVE ENGINEER Vs. NANDLAL KHODABHAI	June 17, 2002
DEPUTY EXECUTIVE ENGINEER PANCHAYAT SUB DIVISION 2 Vs. JITENDRAKUMAR RANCHHODBHAI BHATT	January 21, 2002
DESAIBHAI SOMABHAI Vs. EXECUTIVE ENGINEER	February 1, 2002
DEVABHAI CHELABHAI KOLI Vs. GUJARAT ELECTRICITY BOARD	July 1, 2002
DEVAYATBHAI BHIMBHAI KHACHAR Vs. STATE OF GUJARAT	March 20, 2002
DEVENDRA SOMABHAI NAIK Vs. ACCURATE TRANSHEET PRIVATE LIMITED	July 5, 2002
DEVENDRASINGH KESHARISINGH RATHOD Vs. DISTRICT AND SESSIONS JUDGE	September 20, 2002
DEVUBEN JAYATBHAI JALU Vs. NATIONAL INSURANCE COMPANY LIMITED	February 14, 2002
DHANLAXMI TEXTURISERS Vs. UNION OF INDIA	December 27, 2002
DHANVANTARI SEVA SAHAKARI MANDALI LIMITED GADU Vs. STATE OF GUJARAT	April 16, 2002
DHARMENDRA G MANKAD Vs. STATE OF GUJARAT	January 31, 2002
DHAVAL RAJDE Vs. STATE OF GUJARAT	October 24, 2002
DHIRAJBEN JERAMBHAI KAVAIYA Vs. STATE OF GUJARAT	October 1, 2002
DHIRAJLAL HARILAL OZA Vs. STATE OF GUJARAT	April 8, 2002
DHIRAJLAL R SODHA Vs. CHAIRMAN MANAGER AMRELI NAGRIKSAHAKARI BANK LIMITED	December 4, 2002
DHIREN BAXI Vs. REGIONAL PASSPORT OFFICER	September 3, 2002
DHULABHAI VASHRAMBHAI PANCHAL Vs. O L OF NUTAN MILLS LIMITED	September 9, 2002
DHULAJI BHIKHAJI KHANT Vs. STATE OF GUJARAT	July 18, 2002
DIGVIJAY CEMENT AND ASBESTOS MAZDOOR SABHA Vs. STATE OF GUJARAT	August 8, 2002
DILIP RANJAN SINHA Vs. MANOJBHAI BHAISHANKAR CHANDALIYA	February 7, 2002
DILIPBHAI MADHUBHAI PATEL Vs. STATE OF GUJARAT	February 27, 2002
DILIPBHAI MOTIBHAI PATEL Vs. SPECIAL LAND ACQUISITION OFFICER	September 13, 2002
DILIPBHAI NARANBHAI MORI Vs. BARANBHAI VAJIBHAI	May 2, 2002
DINABEN DHANSUKHJATI GOSWAMI Vs. STATE OF GUJARAT	June 27, 2002
DINESH DHIMETRAY MEHTA Vs. STATE OF GUJARAT	September 27, 2002
DINESH MILLS LTD Vs. COMMISSIONER OF INCOME TAX	October 24, 2002
DINESHBHAI VITTHALBHAI PATEL Vs. REGIONAL TRANSPORT OFFICER	July 15, 2002
DINESHKUMAR ANCHLANAND RATHI Vs. COMMISSIONER	October 1, 2002
DIPAK PRABHUDAS SARVAIYA Vs. RAJKOT NAGRIK SAHKARI BANK LIMITED	June 28, 2002
DIPIKA ARVINDKUMAR PANCHOLI Vs. STATE OF GUJARAT	October 9, 2002
DIRECTOR Vs. MUKESHBHAI C TANNA	September 19, 2002
DIRECTOR Vs. H T TRIPATHI	August 7, 2002
DIRECTOR DEPARTMENT OF POSTS NEW DELHI Vs. H T TRIPATHI	October 7, 2002
DIRECTOR GENERAL OF POLICE Vs. HUSEN ALIAS GAHA	August 8, 2002
DIVISIONAL CONTROLER GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. V K CHAHER	May 7, 2002
DIVISIONAL CONTROLLER Vs. LAXMANSINH A BARAIYA	April 5, 2002
DIVISIONAL CONTROLLER Vs. MANILAL BANSIDAS BAVANIA	June 25, 2002
DIVISIONAL SUPERINTENDENT WESTERN RAILWAY Vs. CHHOTUBHAI SHANABHAI PATEL	July 9, 2002
DOSHI NANALAL MOTICHAND SINCEDEC THRO LEG HEIRS AND REP Vs. GANDHI RASIKLAL GIRDHARLAL	August 29, 2002
DOULATRAI PREMSHANKAR BHATT Vs. STATE OF GUJARAT	February 7, 2002
DUNLOP INDIA LIMITED Vs. KALIDAS PATEL FAMILY TRUST	June 17, 2002
DURLABHBHAI MANIBHAI NAIK Vs. BHIKHUBHAI KESHAVBHAI alias KESHURBHAI MISTRY	October 9, 2002
EDWARD WASHING CO Vs. BAI AMMABEN SULEMAN	September 5, 2002
ELECON ENGINEERING CO. LTD. Vs. UNION OF INDIA	January 8, 2002
ELECON ENGINEERING COMPANY LIMITED Vs. GUJARAT MINERAL DEVELOPMENT CORPORATION LIMITED	September 13, 2002
ENVISION ENGINEERING Vs. SACHIN INFA ENVIRO LIMITED	May 9, 2002
ESCORTS FINANCE LIMITED Vs. MANSUKH S DHOKAI	November 22, 2002
ESSAR STEEL LIMITED Vs. GRAMERCY EMERGING MARKET FUND	October 17, 2002
EVERST RAILWAY CONSTRUCTION PRIVATE LIMITED Vs. UNION OF INDIA	July 5, 2002
EXECUTIVE ENGINEER Vs. DILIPSINH C CHAVDA	October 25, 2002
EXECUTIVE ENGINEER Vs. YOGESH P PAREKH	October 11, 2002
EXECUTIVE ENGINEER Vs. MAKWANA DHIRAJLAL DAHYALAL	April 5, 2002
EXECUTIVE ENGINEER RAJKOT Vs. PRAKASH LAXMIDAS GUJJAR	October 11, 2002
EXTRUSION PROCESSES LIMITED Vs. GAFURBHAI AHMEDBHAI MALEK	February 22, 2002
FAG BEARINGS INDIA LIMITED Vs. K N SAIYED	September 16, 2002
FARUQ ADAMBHAI DAL Vs. STATE OF GUJARAT	March 19, 2002
FIROZ NASARULLA SHEIKH Vs. STATE OF GUJARAT	March 14, 2002
FOOD CORPORATION OF INDIA Vs. GANDHIDHAM MUNICIPALITY	January 9, 2002
FOOD CORPORATION OF INDIA EMPLOYEES ASSOCIATION Vs. FOOD CORPORATION OF INDIA	September 30, 2002
G E B Vs. HITENDRA CHHITUBHAI PATEL	March 21, 2002
G E B Vs. NARAYANBHAI KALUBHAI BHAMRE	March 19, 2002
G M TANK Vs. STATE OF GUJARAT	January 20, 2002
G S F C Vs. MCM HOTELS PRIVATE LIMITED	January 30, 2002
G S R T C Vs. KASAM ISMAIL	October 30, 2002
G S R T C Vs. PRAFFULABEN WD O VINODCHANDRA SONI	December 26, 2002
G.S.R.T.C. Vs. RAHIMBHAI HUSSAINBHAI RAJPURA	August 7, 2002
GABHABHAI KANABHAI Vs. STATE OF GUJARAT	February 1, 2002
GALIABHAI DIPAKTARA Vs. MANAGING DIRECTOR	January 15, 2002
GAMANBHAI ZINABHAI PATEL Vs. STATE OF GUJARAT	December 27, 2002
GANDAJI LAKHAJI Vs. SPECIAL LAND ACQUISITION OFFICER	February 20, 2002
GANESH CHHABABHAI VALLABHAI PATEL Vs. COMMISSIONER OF INCOME TAX	May 9, 2002
GANI MAMAD BHAGAD VAGHER Vs. STATE OF GUJARAT	April 15, 2002
GANPATBHAI HARIBHAI PATEL Vs. STATE OF GUJARAT	December 27, 2002
GANPATBHAI KHANABHAI PARMAR Vs. ARJUNBHAI KARSANBHAI VAGADA	July 31, 2002
GATUBHA MOHANSINH JADEJA Vs. STATE OF GUJARAT	August 5, 2002
GAYATRI VIDHYAMANDIR Vs. GUJARAT SECONDARY EDUCATIONN BOARD	March 14, 2002
GENERAL CO OPERATIVE BANK DEPOSITORS ACC HOLDERS AND SHARE HOLDERS ASSOCIATION Vs. STATE OF GUJARAT	September 30, 2002
GENERAL MANAGER PROJECT Vs. SECRETARY	April 17, 2002
GH PATEL COLLEGE OF ENGG AND TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	August 28, 2002
GHANSHYAM P SONI Vs. STATE OF GUJARAT	June 27, 2002
GHELAJI MATHURJI THAKOR Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION	January 18, 2002
GIRISHBHAI ALIAS PIYUSHBHAI UMEDBHAI PATEL Vs. STATE OF GUJARAT	April 6, 2002
GIRISHBHAI MAGANLAL KOTECHA VICE PRESIDENT AND COUNCILLOR Vs. STATE OF GUJARAT	March 22, 2002
GIRISHBHAI VALJIBHAI CHUDGAR Vs. GUJARAT ELECTRICITY BOARD	April 9, 2002
GIRNAR STONE QUARRY Vs. STATE OF GUJARAT	December 4, 2002
GOHIL AMARSING GOVINDBHAI DECEASED THRO HIS HEIRS AND L R Vs. SHAH MANSUKHLAL CHHAGANLAL DECEASED THRO HEIRS AND L R	August 29, 2002
GONDAL NAGARPALIKA KARMACHARI SANGATHAN Vs. GONDAL NAGARPALIKA	July 30, 2002
GOPAL LAXMANDAS LAKHANI Vs. KRISHNABEN GIRDHARILAL LALVANI	January 22, 2002
GOPI CINEMA Vs. STATE OF GUJARAT	January 9, 2002
GORDHANBHAI N VAGHELA Vs. MARUTI CO OP HOUSING SOCEITY	August 1, 2002
GORDHANPAR GRAMPANCHAYAT Vs. COLLECTOR	July 1, 2002
GOSWAMI KALYANRAIJI GOVINDRAIJI Vs. GOSWAMI VALLABHRAIJI GOVINDRAIJI	October 21, 2002
GOVERNMENT OF GUJARAT Vs. R L KALATHIA AND COMPANY	October 7, 2002
GOVERNMENT OF GUJARAT Vs. ELECTION OFFICER OF VISNAGAR	September 20, 2002
GOVIND PUNJA RABARI Vs. STATE OF GUJARAT	May 6, 2002
GOVINDBHAI AMBALAL PATEL Vs. ADDL SPL LAND ACQUISITION OFFICER	October 3, 2002
GRAMERCY EMERGING MARKET FUND Vs. ESSAR STEEL LIMITED	March 20, 2002
GROFED EMPLOYEES UNION Vs. RAJEEV MATHUR MANAGING DIRECTOR	October 10, 2002
GSRTC Vs. STATE TRANSPORT KARMACHARI UNION	May 7, 2002
GUJARAT AGRICULTURAL UNIVERSITY Vs. ALL GUJARAT KAMDAR KARMACHARI UNION	March 22, 2002
GUJARAT AGRICULTURAL UNIVERSITY Vs. J K BUILDERS	January 30, 2002
GUJARAT BIDI TAMAKU AND TIMRUPAN MERCHANTS ASSOCIATION Vs. STATE OF GUJARAT	February 13, 2002
GUJARAT ELECTRICITY BOARD Vs. JORAVAR KARIM KHOKHAR	April 1, 2002
GUJARAT ELECTRICITY BOARD Vs. L D DETROJA	April 9, 2002
GUJARAT ELECTRICITY BOARD Vs. PATEL SHANKERBHAI DUNGARDAS	July 5, 2002
GUJARAT HOUSING BOARD Vs. SANJAY B SHAH	May 3, 2002
GUJARAT HOUSING BOARD Vs. GUJARAT HOUSING BOARD EMLOPYMENT UNION	March 21, 2002
GUJARAT HOUSING BOARD Vs. MEENAKSHIBEN BHANUSHANKAR BHATT	January 9, 2002
GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION Vs. SHANKARBHAI DEVJIBHAI SHIYANIA	September 3, 2002
GUJARAT INSTITUTE OF DESERT ECOLOGY Vs. COMMISSIONER OF INCOME TAX	July 24, 2002
GUJARAT LEASE FINANCING LIMITED Vs. STATE OF GUJARAT	January 28, 2002
GUJARAT MAZDOOR SABHA Vs. STATE OF GUJARAT	October 8, 2002
GUJARAT NARMADA VALLEY FERTILIZERS COMPANY LIMITED Vs. STATE OF GUJARAT	February 15, 2002
GUJARAT PRADESH MUNICIPALITY KARMACHARI MAHA SANGH Vs. STATE OF GUJARAT	October 3, 2002
GUJARAT PRADESH PANCHAYAT PARISHAD Vs. STATE OF GUJARAT	October 25, 2002
GUJARAT STATE CO OPERATIVE LAND DEVPT BANK LIMITED Vs. DEPUTY SECRETARY APPEALS	January 10, 2002
GUJARAT STATE CONSTRUCTION CORPORATION LIMITED Vs. KAMAL CONSTRUCTION COMPANY	March 21, 2002
GUJARAT STATE FERTILIZERS AND CHEMICALS LIMITED Vs. H S JANI	April 11, 2002
GUJARAT STATE FERTILIZERS AND CHEMICALS LTD. Vs. UNION OF INDIA (UOI) AND ORS.	February 26, 2002
GUJARAT STATE FINANCIAL CORPORATION Vs. M C M HOTELS PRIVATE LIMITED	January 30, 2002
GUJARAT STATE FINANCIAL CORPORATION Vs. RAJABHAI BAVABHAI SUTREJA	June 27, 2002
GUJARAT STATE LAND DEVELOPMENT CORPORATION LIMITED Vs. BHAILALBHAI TRIKAMBHAI MAHIDA	April 2, 2002
GUJARAT STATE LAND DEVELOPMENT CORPORATION LIMITED Vs. SOMPURA DHARMEDNRA HATHI	April 23, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. ABDUL KARIM HASAN ALI SAIYAD SINCE DECEASED THRO HEIRS	April 24, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAJESHBHAI L ROHIT	April 30, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SHABDSHARAN P SONGIRI	April 30, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. GOKALBHAI M PATEL	April 30, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. GOVINDBHAI R VANKAR C O S T KARMACHARI UNION	May 3, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MELIYABHAI A VASAVA	May 6, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KACHRAJI DHULAJI PARMAR	May 4, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KASAMBHAI ABHRAMBHAI LOTARY	April 10, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MEHBOOBMIYA HUSAINMIYA SHAIKH	April 5, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PRAVINSINH AJITSINH JADEJA	April 6, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BHAILALBHAI R PATEL	April 16, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MAGANLAL BHIKHABHAI RAVAL	April 16, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SHAMALSINH NAVALSINH PARMAR	April 12, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SIDIBHAI VALIBHAI QURESHI SINCE DECD	January 8, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. D L PATEL	April 4, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. R P PATEL	April 3, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MAHENDRA K VOHRA	April 1, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. HATHISINH PRABHATSINH RAJ	April 2, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. LEGAL HEIRS OF LATE MUSTUFA ABDULLA PANAGAR	March 20, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. FIROZE M MOGAL	March 16, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KANTILAL BALSHANKER PATEL	March 14, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. A M SHAIKH	March 11, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAMESHBHAI MAFATLAL MAKWANA	March 15, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. DAWOODBHAI I GHANCHI	March 7, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SARFUDIN K SAIYAD	February 20, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BHIKHALAL PUNABHAI BHATI	February 22, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. AHMEDBHAI L MALEK	January 24, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KALUMIYA RAJABHAI MALEK	January 24, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KALUBHAI H VALAND	January 18, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. HARSHAD M JOSHI	February 13, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. CHIMANLAL R VAGHRI	February 7, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. VIJAYKUMAR N RAVAL	February 6, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. GANGAGAR SEJAGAR	June 25, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. DHARMSINHBHAI RABARI	July 5, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. D U PATEL	July 5, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MAYURKUMAR I SHAHERWALA	August 8, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. HANITSINH THAKUBHA PARMAR	August 8, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. J K BARAD	August 12, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BHAGWANDAS C SOLANKI	August 29, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. TULSIBAI WD O GORDHANLAL RAMBILASJI RATNAWAT	August 29, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BABABHAI J RABARI	September 5, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. GAFURHUSSAIN JANMOHMAD MAKRANI	October 25, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAMESHBHAI PARSOTTAMBHAI	October 28, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BHANUPRASAD D OZA	October 25, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KESHAVLAL PARMABHAI JADAV	October 9, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAMANLAL J NAIK	September 19, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MARIAMBAI A ADAMJI	September 12, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MINOR PRAKASH MAGANBHAI PADHIYAR	December 3, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. GOVINDBHAI V MAKWANA	December 9, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. HATHIBHAI SENGHABHAI RUPPURA	December 17, 2002
GUJARAT STATE ROAD TRANSPORT CORPORATION LIMITED Vs. B J SISHODIYA	April 26, 2002
GUJARAT STEEL AND AGRICO INDUSTRIES Vs. UNION OF INDIA	July 30, 2002
GUJARAT WATER RESOURCES DEVELOPMENT CORPORATION LIMITED Vs. VIRAMBHAI N DESAI	May 8, 2002
GUJARAT WATER SUPPLY AND SEWERAGE BOARD Vs. HIRABHAI BHURABHAI	May 8, 2002
GUJARAT WATER SUPPLY AND SEWERAGE BOARD Vs. VIRGAR FULGAR GOSWAMI	April 16, 2002
GUJARAT WATER SUPPLY AND SEWERAGE BOARD Vs. PRAVINBHAI PATEL	February 21, 2002
GUJARAT WATER SUPPLY AND SEWERG BOARD Vs. S K RAYJADA	March 16, 2002
GUJCO CARRIERS Vs. COMMISSIONER OF INCOME TAX	February 18, 2002
GULAM NURMAMAD THEIM Vs. STATE OF GUJARAT	May 2, 2002
GULAMHUSSEN MOHMADBHAI KAZI Vs. JAHUR SULEMAN LUHAR	August 23, 2002
GULAMNABI RASULBHAI VOHRA Vs. DEPUTY COLLECTOR	May 1, 2002
H A B MIRZA S R VETERNARY OFFICER Vs. G D D C	April 5, 2002
H P THAKER Vs. STATE OF GUJARAT	January 23, 2002
HAIDERALI BABUBHAI MASANI Vs. J D JOSHI SUB DIVISIONAL MAGISTRATE	July 17, 2002
HAJI JAMAL HAJI MOHMED Vs. LEGAL HEIRS OF DECEASED HAVABAI HAJI HASAN	November 28, 2002
HANIFBHAI BAPUBHAI DASADIA Vs. DIVISIONAL CONTROLLER	March 19, 2002
HANSKUMAR SHMAJI SHAH Vs. ANIL BHATNAGR	June 24, 2002
HARDIK P. SHAH Vs. STATE OF GUJARAT	July 10, 2002
HARGOVIND DAMJI Vs. COMMISSIONER OF INCOME TAX	June 27, 2002
HARGOVINDBHAI M PANCHAL Vs. AHMEDABAD DISTRICT CO OPERATIVE LIMITED	October 29, 2002
HARIPRASAD S BHATT Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE	December 16, 2002
HARISH SILK INDUSTRIES A PARTNERSHIP FIRMS Vs. SURAT MUNICIPALITYMAHA NAGARPALIKA	May 10, 2002
HARISHCHANDRA FARASRAM Vs. ARDAVIRAF S O FARAMROZ DINSHAWJI KAPADIA	March 22, 2002
HARSHADBHAI J SHASTRI Vs. DAKOR MUNICIPAL BOROUGH	April 8, 2002
HARSHADBHAI N PATEL Vs. STATE OF GUJARAT	October 4, 2002
HARSHADBHAI ZINABHAI DESAI Vs. BHAVNABEN HARSHADBHAI DESAI	September 4, 2002
HARSHADKUMAR S MEHTA Vs. COMMISSIONER OF WEALTH TAX	July 4, 2002
HARSHVADAN VITHALDAS PANCHAL Vs. AHMEDABAD MERCANTILE CO OPERATIVE BANK LIMITED	May 7, 2002
HARSUTRAI J RAVAL Vs. COMMISSIONER OF INCOME TAX	February 12, 2002
HARUN Vs. STATE OF GUJARAT	April 10, 2002
HEIRS KANTILAL PURSHOTTAMDAS PATEL Vs. DAHIBEN JAGDISH RATHOD	August 20, 2002
HEIRS OF BABUBHAI H KANADA Vs. NATWARLAL CHANDARANA	September 4, 2002
HEIRS OF DECEASED CHHAGANLAL KANJIBHAI Vs. HARSUKHBHAI KANJIBHAI HARNESHA	August 16, 2002
HEIRS OF DECEASED VIRABHAI BHAIJIBHAI Vs. GANGABEN WD O VITTHALBHAI LALLUBHAI PATEL	July 22, 2002
HEIRS OF HAJI ISMAIL ABDUL RAHEMAN DADI Vs. RAMSING MOTIBHAI BARIA	February 21, 2002
HEIRS OF HAJI ISMAIL ABDUL RAHEMAN DADI Vs. RAMSING M. BARIA & ORS.	February 22, 2002
HEMABEN WD O PUNJABHAI NARANBHAI BHANGI Vs. DIVISIONAL DIRECTOR	January 31, 2002
HEMANGINI MAHENDRABHAI PATEL Vs. DEAN GOVERNMENT MEDICAL COLLEGE	February 7, 2002
HIMANSHU S NANAVATI Vs. AHMEDABAD MUNICIPAL CORPORATION	May 6, 2002
HIMATLAL MULJIBHAI TALATI Vs. GUJARAT POLLUTIN CONTROL BOARD	January 17, 2002
HINABEN R CHAUHAN Vs. STATE OF GUJARAT	April 5, 2002
HINDUSTAN FINSTOCK LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA	May 6, 2002
HINDUSTAN PENCIL LIMITED Vs. K B PATEL	February 1, 2002
HIRALAL G SIYAL Vs. STATE OF GUJARAT	October 28, 2002
HIRALAL MOTIBHAI PATEL Vs. STATE OF GUJARAT	January 11, 2002
HIRBAI ALIAS HANIFBEN Vs. STATE OF GUJARAT	June 27, 2002
HUMJI TEJYA BHURIYA Vs. VARSING MADIYA BHURIYA	April 4, 2002
I C I C I BANK LIMITED Vs. STATE OF GUJARAT	March 7, 2002
INCOME TAX OFFICER Vs. MAHAVIR BUILDERS	July 25, 2002
INDO NIPPON CHEMICAL CO LTD Vs. UNION OF INDIA	December 11, 2002
INDO NIPPON CHEMICALS COMPANY LIMITED Vs. UNION OF INDIA	February 22, 2002
INDUKUMAR C PATEL Vs. COMMISSIONER OF WEALTH TAX	July 18, 2002
INDUSTRIAL LINNINGS Vs. COMMISSIONER OF INCOME TAX	November 20, 2002
INOX INDIA LIMITED Vs. IDBI BANKL LIMITED	January 31, 2002
INTER CONTINENTAL (INDIA) Vs. UNION OF INDIA (UOI) AND ORS.	February 20, 2002
ISHWARBHAI ALIAS BATUKBHAI L SHAH Vs. BHANUSHALI HIRALAL MOHANLAL NANDA	January 30, 2002
ISHWARBHAI NAROTTAMBHAI PATEL Vs. K H TRIVEDI	August 16, 2002
ISHWARDAS M KARIYA Vs. DISTRICT SUPERINTENDENT OF POLICE	November 20, 2002
J J CHAVDA Vs. SECRETARY	September 6, 2002
J K RASANIA Vs. GUJARAT HOUSING BOARD	October 23, 2002
J M INDUSTRIES Vs. UNION OF INDIA	August 6, 2002
J M TRIVEDI Vs. STATE OF GUJARAT	May 3, 2002
JAANSUKHLAAL CHHAAGANLAL NAAGORI AAGED 56 EX BRANCH Vs. REGIONAL MANAGER UNION BANK OF INDIA	August 19, 2002
JADIBEN CHIMANLAL JADAV Vs. UNION OF INDIA	March 22, 2002
JAGDISH M VYAS Vs. DENA BANK AND BANK OF BARODA	May 9, 2002
JAGDISH MANGTANI Vs. GEETA JAGDISH MANGTANI	January 22, 2002
JAGDISH TRIKAMDAS KHATWANI Vs. CHIEF OFFCIER ADMINISTRATOR	February 27, 2002
JAGDISHCHANDRA BHULABHAI PATEL Vs. CHHIMNIBEN KESHAVBHAI PATEL	October 11, 2002
JAGUBHAI ALIAS JAGDISHBHAI RATANLAL CHAVLA Vs. STATE OF GUJARAT	April 15, 2002
JAISU SHIPPING COMPANY PRIVETE LIMITED Vs. M V ASEAN JADE	December 27, 2002
JAL PESTONJI MISTRY Vs. COLLECTOR OF CENTRAL EXCISE	March 14, 2002
JAMNAGAR MUNICIPAL CORPORATION Vs. RAMAKANT TALAKCHAND DOSHI	August 30, 2002
JATINBHAI NYALCHAND SHAH Vs. STATE OF GUJARAT	July 4, 2002
JAYANT EXTRACTION INDUSTRIES PRIVATE LIMTED Vs. SALES TAX OFFICER	July 9, 2002
JAYANTILAL SHANABHAI SHAH Vs. AMBIKABEN SHIVSHANKAR TRIVEDI	July 23, 2002
JAYBHARAT FABRIC MILLS LIMITED Vs. UNION OF INDIA	August 26, 2002
JAYKAY ASSOCIATES Vs. ISHWAR BHUVAN HOTELS LIMITED	November 22, 2002
JESINGHBHAI LAXMANBHAI PARMAR Vs. STATE OF GUJARAT	July 24, 2002
JETHALAL JIVABHAI PANDYA Vs. STATE OF GUJARAT	October 18, 2002
JIGNESH FARSHUBHAI KAKKAD Vs. DIRECTOR OF INCOME TAX	October 17, 2002
JITESHKUMAR V CHOTAI Vs. DISTRICT JUDGE RAJKOT	April 19, 2002
JITUBHAI BABUBHAI VAJA Vs. STATE OF GUJARAT	April 15, 2002
JIVAN GANPATI Vs. P K MENON	January 15, 2002
JYOTI MOTORS Vs. INDUSTRIAL CREDIT AND DEVELOPMENT SYNDICATE LIMITED	January 15, 2002
JYOTSNABEN M PATEL Vs. DIRECTOR OF MUNICIPALITIES	July 23, 2002
K C SETHI Vs. STATE OF GUJARAT	September 25, 2002
K CHANDRASHEEKHAR Vs. STATE OF GUJARAT	April 10, 2002
K D VOHRA Vs. KAMLESHBHAI GOBARBHAI PATEL	December 11, 2002
KADARBHAI KASAMBHAI PIRVANI Vs. STATE OF GUJARAT	August 26, 2002
KADARBHAI KASAMBHAI PIRVANI Vs. STATE OF GUJARAT	April 16, 2002
KADIA BHAVESHKUMAR JAYANTILAL Vs. SARDAR PATEL UNIVERSITY	August 28, 2002
KAIRA DISTRICT CO OPERATIVE MILK PRODUCER UNION LIMITED Vs. COMMISSIONER OF INCOME TAX	July 4, 2002
KALAVATIBEN ISHVARBHAI DESAI Vs. JALDARSHAN CO OPERATIVE HOUSING SOCIETY LIMITED	July 18, 2002
KALIDAS RUPABHAI Vs. STATE OF GUJARAT	April 5, 2002
KALINDI INVESTMENTS P LTD Vs. COMMISSIONER OF INCOME TAX	July 3, 2002
KALOL TALUKA CO OPERATIVE PURCHASE AND SALE UNION LIMITED Vs. DISTRICT COLLECTOR GANDHINAGAR	April 30, 2002
KALPANA PAREEK Vs. UNION OF INDIA	July 21, 2002
KALUBHAI ALIAS CHANDUBHAI KEHLAB BHAI NAYAKA Vs. PHOOLSINH PRATAPSINH RAJPUT	September 2, 2002
KALUBHAI BHAGVANBHAI KARMATA MINOR THRO HIS FATHER Vs. MAMLATDAR TALALA GIR	September 4, 2002
KALUBHAI DHULABHAI MAKWANA Vs. STATE OF GUJARAT	September 30, 2002
KALYANBGH COOP HOU SOCIETY LIMITED Vs. RAJENDRAPRASAD SHYAMLAL	February 22, 2002
KAMLABEN RANCHHODBHAI Vs. HARSUKHLAL ZAVERCHAND VAID	August 29, 2002
KANAIYA PRINTS PRIVATE LIMITED Vs. ASSESSMENT AND RECOVERY OFFICER	October 8, 2002
KANAIYA PRINTS PVT. LTD Vs. ASSESSMENT AND RECOVERY OFFICER	May 6, 2002
KANAKBHAI NARSANGBHAI PADHAR Vs. STATE OF GUJARAT	October 30, 2002
KANEJTA VIBHAG YUVAK MANDAL Vs. STATE OF GUJARAT	August 7, 2002
KANJIBHAI HARIDAS PATEL Vs. STATE OF GUJARAT	September 19, 2002
KANTILAL KESHAVJI Vs. STATE OF GUJARAT	September 11, 2002
KANUBHAI KHODABHAI PATEL Vs. STATE OF GUJARAT	April 23, 2002
KAROLIA TEXTILE INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA	March 7, 2002
KASAM LAKHA SAMA Vs. STATE OF GUJARAT	December 3, 2002
KASAMBHAI ABUBHAI BHOKAL Vs. STATE OF GUJARAT	March 28, 2002
KAUSHIK KANTILAL TRIVEDI Vs. SECRETARY GUJARAT PUBLIC SERVICE COMMISSION	January 24, 2002
KEKI PATEL OF SINGAPORE AIR LINES LIMITED Vs. DHANESH BADARMAL JAIN PROP OF MAHAVIR APPARELS	July 16, 2002
KENNY BRUNO Vs. CHEMIE ORGANICS	February 13, 2002
KETANBHAI SARABHAI SHAH Vs. STATE OF GUJARAT	July 1, 2002
KHAKHKHAR HINABEN DILIPBHAI Vs. STATE OF GUJARAT	September 19, 2002
KHERALU TALUKA MATSYA UDYOG SEVA SAHAKARI MANDLI LIMITED Vs. STATE OF GUJARAT	April 10, 2002
KHORAJIYA DAWOODBHAI SULAIMAN Vs. STATE OF GUJARAT	April 12, 2002
KISHORBHAI D PANCHAL Vs. CHIEF SECRETARY STATE OF GUJARAT	September 2, 2002
KISHORBHAI DAHYABHAI SOLANKI Vs. NAGJIBHAI MULJIBHAI PATEL	March 7, 2002
KOKILABEN MANUBHAI ARYA Vs. MUNICIPAL COMMISSIONER	March 23, 2002
KOLI BHIKHA RAMA DECD Vs. STATE OF GUJARAT	November 27, 2002
KRISHNA CHEMICALS Vs. BAJORIA PRIVATE LIMITED	April 30, 2002
KRISHNA H RAO Vs. SHETH V S GENERAL HOSPITAL AND SHETH CHINAI MATERNITY HOSPITA	September 17, 2002
KRISHNABA WIDOW OF KUNWARSINH JADEJA Vs. OFFICIAL LIQUIDATOR OF G.S.T.C. LTD. (NEW SWADESHI MILLS)	September 16, 2002
KRISHNAKUMAR G DHOLAKIYA Vs. ASSISTANT REGISTRAR OF SOCIETIES RAJKOT	June 25, 2002
KRUPABEN B TRIVEDI Vs. STATE OF GUJARAT	February 14, 2002
L A MARU Vs. STATE OF GUJARAT	December 21, 2002
L H SHARMA Vs. COUNCIL OF HOMOEOPATHIC SYSTEMOF MEDICINE	September 9, 2002
LADHABHAI MONABHAI MANGKIYA Vs. GUJARAT ELECTRICITY BOARD	September 12, 2002
LAKHIRAM NARANDAS BAWASADHU Vs. STATE OF GUJARAT	March 27, 2002
LAPSI FILAMENTS PRIVATE LIMITED Vs. G E B	July 8, 2002
LARK LABORATORIES INDIA LIMITED Vs. MEDICO INTERPHARMA LIMITED	March 15, 2002
LATHI NAGARPALIKA KARMACHARI MANDAL Vs. LATHI NAGAR PALIKA	October 4, 2002
LAXMANBHAI B PRAJAPATI Vs. AHMEDABAD MUNICIPAL CORPORATION	April 19, 2002
LAXMANBHAI BECHARBHAI KEHAR Vs. DEPUTY COMMISSIONER OF POLICE	July 10, 2002
LAXMANBHAI KARMANBHA GADHAVI Vs. STATE OF GUJARAT	May 9, 2002
LAXMIBEN PRAGJI UKA Vs. KESAR SAMAT DUDIA	September 16, 2002
LAXMIDAS KURJIBHAI Vs. DISTRICT REGISTRAR	September 3, 2002
LEGAL HEIRS OF DECEASED FAKIR CHAND AMBARAM PATEL Vs. O L OF AMRUTA MILLS LIMITED	July 30, 2002
LEGAL HEIRS OF DECEASED POPATKHIMA RAMANI Vs. COLLECTOR	April 18, 2002
LEGAL HEIRS OF REPR. DEVABHAI TAPUBHAI Vs. STATE OF GUJARAT	May 3, 2002
LILABHAI RANABHAI DESAI Vs. PIRABHAI VALABHAI DESAI	May 1, 2002
LUCKY STEEL INDUSTRIES Vs. STATE OF GUJARAT	March 7, 2002
LUNAWADA KELAVANI MANDAL Vs. GUJARAT SECONDARY EDUCATION BOARD	April 3, 2002
M R UTENSILS Vs. UNION OF INDIA	August 8, 2002
M S T C LIMITED Vs. VAKIL MUSHTAQBHAI NARSINH PROP NABA SALES	July 19, 2002
M V ASEAN EXPRESS Vs. GUPTA GLOBAL EXIM PRIVATE LIMITED	June 17, 2002
M V ASEAN JADE Vs. JAISU SHIPPING COMPANY PRIVATE LIMITED	February 27, 2002
M.R. UTENSILS Vs. UNION OF INDIA	October 8, 2002
MADHUSUDAN GOVINDRAO CHIGADE Vs. RAVINDRA VAMANRAO MORE	July 30, 2002
MAFATBHAI V SHAH Vs. SECRETARY GOVERNMENT OF INDIA	August 20, 2002
MAFATLAL INDUSTRIES LIMITED Vs. NAVASARI NAGAR PALIKA	February 8, 2002
MAHADEVNAGAR INDUSTRIAL WORKER CO OPERATIVE HSG SOCIETY LIMITED Vs. BALUBHAI ANANT DANDEKAR	September 9, 2002
MAHALAXMI SHIP BREAKING CORPORATION Vs. CUSTOMS EXCISE AND GOLD CONTROL	September 3, 2002
MAHAMMADBHAI ALIJI MUMAN Vs. CHAUDHARY HEMRAJBHAI KANJIBHAI	August 8, 2002
MAHENDRA AND MAHENDRA SEEDS PRIVATE LIMITED Vs. MAHINDRA AND MAHINDRA LIMITED	May 10, 2002
MAHENDRABHAI KARSANBHAI RATHOD Vs. STATE OF GUJARAT	February 4, 2002
MAHENDRABHAI MAFATLAL PATEL Vs. MAHIPATJI SHIVAJI THAKOR	November 20, 2002
MAHENDRABHAI T KAPADIA Vs. PRITESH DAHYABHAI RATHOD	March 27, 2002
MAHENDRASINH H JADEJA Vs. STATE OF GUJARAT	March 16, 2002
MAHENDRASINH RANMALSINH Vs. J R PATEL	September 5, 2002
MAHESANA DISTRICT GENERAL ASSN Vs. DEPUTY PRESERVATION OFFICER	February 13, 2002
MAHESH CHANDRA SHARMA Vs. GENERAL MANAGER OPERATIONS	March 28, 2002
MAHESH LAXMANBHAI PATEL Vs. STATE OF GUJARAT	May 10, 2002
MAHESH MANSUKHBHAI SOLANKI Vs. STATE OF GUJARAT	June 25, 2002
MAHESHBHAI MAGANBHAI Vs. STATE OF GUJARAT	June 27, 2002
MAHESHBHAI MANSUKHBHAI MISTRY ALIAS KHAMBHAYTA Vs. DAMODARBHAI VALJIBHAI MISTRY	January 18, 2002
MAHMAD AMIN ABDUL KHALIQ Vs. STATE OF GUJARAT	July 8, 2002
MAHMAD ISTIKHOR MUMTAZ AHMED RAHEMANI Vs. STATE OF GUJARAT	July 17, 2002
MAKWANA RAMESHBHAI SAVJIBHAI DEPUTY SARPANCH Vs. STATE OF GUJARAT	March 22, 2002
MAMJI ABDULMEMAN MOHAMMAD YUSUF Vs. DIRECTOR	August 19, 2002
MAMTA TYPE SETTING WORKS Vs. ADDL COMMISSIONER OF INCOME TAX	June 19, 2002
MANGAL TEXTILE MILLS PVT. LTD. Vs. UNION OF INDIA	February 25, 2002
MANIBEN MOHANBHAI VANKER Vs. NARAYAN POTTERY WORKS	October 16, 2002
MANIBEN TASUKHBHAI Vs. PATEL RANCHHODBHAI VALJIBHAI	October 18, 2002
MANIBEN WD O AMBALAL THO HER HEIR LALITABEN NATHUBHAI Vs. GANDEVI PEOPLES CO OP BANK LIMITED	September 19, 2002
MANIBHAI PRABHUDAS PATEL Vs. L K KOOLWAL DESIGNATED AUTHORITY	July 2, 2002
MANOJ L ABHANI Vs. STATE OF GUJARAT	March 8, 2002
MANOJKUMAR RAMJIBHAI DHOLIYA PATEL Vs. STATE OF GUJARAT	April 18, 2002
MANSUKHBHAI VITHALBHAI SONI Vs. STATE OF GUJARAT	July 11, 2002
MANUBHAI K MAHIDA Vs. MANORAMABEN GUNVANTRAI OZA	July 19, 2002
MANUBHAI MANEKLAL PARMAR Vs. MANAGER	February 7, 2002
MARDIA CHEMICALS LIMITED Vs. GUJARAT ELECTRICITY BOARD	March 27, 2002
MARDIA CHEMICALS LIMITED Vs. GUJARAT ELECTRICITY BOARD	April 4, 2002
MARRY JOSE Vs. UNION OF INDIA	February 11, 2002
MATHER AND PLATT INDIA LIMITED Vs. INDIA PETROCHEMICALS CORP LIMITED	August 23, 2002
MAULIK VINODKUMAR MAKWANA Vs. STATE OF GUJARAT	July 10, 2002
MAVJIBHAI KARSANBHAI PATEL Vs. STATE OF GUJARAT	October 24, 2002
MAVJIBHAI KARSANBHAI PATEL AND ANR Vs. STATE OF GUJARAT	August 24, 2002
MAYABEN LAXMINARAYAN VYAS Vs. AHMEDABAD DISTRICT CO OPERATIVE LIMITED	September 6, 2002
MAYURBHAI N VYAS Vs. STATE OF GUJARAT	February 20, 2002
MEDICAL OFFICER Vs. SAVJIBHAI TRIKAMBHAI KANSAGRA	January 18, 2002
MEHSANA DISTRICT CENTRAL CO OPBANK LIMITED Vs. MEHSANA JILLA SAHAKARI KARMACHARI SANGH	August 29, 2002
MERCURY METALS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 26, 2002
MINABEN MERABHAI Vs. STATE OF GUJARAT	January 16, 2002
MINAXI N BHATT Vs. STATE OF GUJARAT	December 26, 2002
MINAXI VIJAYKUMAR PARMAR Vs. PRINCIPAL BRIGHT LAND ENGLISHSCHOOL GUJ MEDIUM PRATHMIK SH	November 29, 2002
MINAXIBEN HARSUKHLAL DAVE Vs. CHAIRMAN AND MANAGING DIRECTOR	May 2, 2002
MINESHKUMAR HIRALAL PARMAR Vs. STATE OF GUJARAT	July 11, 2002
MIR ROSHANIBEN JASUBHAI Vs. ADDITIONAL DIRECTOR	December 26, 2002
MITHU BAWA PADIYAR Vs. UNION OF INDIA	July 25, 2002
MOAIYEDBHAI MULLA ABBASHBHAI KARKHANAWALA Vs. KANKARIA MANINAGAR NAGRIK SAHAKARI BANK LIMITED	October 16, 2002
MOBHA GRAM PANCHAYAT Vs. STATE OF GUJARAT	October 10, 2002
MODERN TERRY TOWELS LIMITED Vs. GUJARAT ELECTRICITY BOARD	August 1, 2002
MODI KUNJANKUMAR VINODBHAI Vs. GUJARAT UNIVERSITY	August 7, 2002
MOHAMED IQBAL Vs. K R SEHGAL SUPDTT OF CUSTOMS	February 22, 2002
MOHANBHAI CHANABHAI Vs. SURAT MUNICIPAL CORPORATION	December 9, 2002
MOHANLAL K PATEL Vs. UKKABHAI L PATEL	February 1, 2002
MOHANLAL L BHAKTA SINCE DECEA SED Vs. STATE OF GUJARAT	January 15, 2002
MOHANLAL NANABHAI CHOKSY Vs. STATE OF GUJARAT	February 1, 2002
MORARJI DESAI TEXTILE LABOUR CO OPERATIVE INDUSTRIES LIMITED Vs. THAKOREBHAI DHULABHAI PATEL	July 25, 2002
MRUDALSINGH MURUBHA Vs. ISHWARLAL LAXMIDAS KHAKHAR	September 12, 2002
MUKESHBHAI BHAVANJI THAKKAR Vs. STATE OF GUJARAT	March 18, 2002
MUKESHCHANDRA AMBALAL PATEL Vs. JOINT DIRECTOR COLLEGE	January 22, 2002
MULCHANDBHAI LAVJIBHAI PATEL Vs. STATE OF GUJARAT	September 12, 2002
MUNCIPAL CORPORATION OF THE CITY OF SURAT Vs. B M TRANSPORT	January 10, 2002
MURLIS CHANDRAKANT CHOKSI Vs. MAGANBHAI HANSJIBHAI PATEL	August 30, 2002
MURUGAN & ANOTHER Vs. INSPECTOR OF POLICE NIB CID	March 1, 2002
MUSTUFABHAI ABDULHUSSAIN VORA Vs. STATE OF GUJARAT	March 13, 2002
N D DAWDA Vs. GUJARAT ELECTRICITY BOARD	October 9, 2002
N M CHAUDHARY Vs. STATE OF GUJARAT	February 28, 2002
N M PATEL Vs. STATE OF GUJARAT	December 20, 2002
N P PATEL Vs. STATE OF GUJARAT	February 7, 2002
N R PARIKH Vs. STATE OF GUJARAT	March 8, 2002
N. M. CHAUDHAR Vs. STATE OF GUJARAT	February 14, 2002
NAGARDAS R SHAH Vs. TRUSTEES OF BAI SAMARTH JAIN SWETAMBER MURTIPUJAK TRUST	October 17, 2002
NALINKUMAR A THAKAR Vs. GUJARAT STATE CIVIL SUPPLIES CORPORTION LIMITED	April 11, 2002
NANDLAL BAVANJIBHAI POSIYA Vs. DIRECTOR OF AGRICULTURE MARKETING AND RURAL FINANCE	February 8, 2002
NANJIBHAI SAVAJIBHAI VARSAT Vs. STATE OF GUJARAT	July 10, 2002
NANUBHAI VITHALBHAI VAGHANI Vs. STATE OF GUJARAT	April 30, 2002
NARANBHAI R PATEL Vs. O L OF GUJARAT STATE TEXTILE CORPORATION LIMITED	August 19, 2002
NARENDAKUMAR MOHANLAL PATEL Vs. BALWANT RAI MAGAMLAL VASHI	December 11, 2002
NARENDRA KUMAR Vs. OIL AND NATURAL GAS COMMISSION	April 9, 2002
NARENDRABHAI CHHAGANBHAI BHARATIA Vs. GANDEVI PEOPLES CO OP BANK LIMITED	February 1, 2002
NARENDRABHAI RATANJI PATEL Vs. STATE OF GUJARAT	October 18, 2002
NARENDRASINH P ZALA Vs. MADHUPURA MARKET MAHAJAN	July 19, 2002
NARESH TRIKAMLAL BRAHMBHATT Vs. STATE OF GUJARAT	February 13, 2002
NARESHBHAI MANIBHAI PATEL Vs. STATE OF GUJARAT	September 17, 2002
NARMADABEN D/O CHHOTABHAI GELABHAI Vs. COMPETENT AUTHORITY & ADDL. COLLECTOR (ULC), VADODARA & ORS.	February 19, 2002
NATHABHAI MAVJIBHAI MER Vs. GOPALNAGAR CO OPERATIVE HOSG SOCIETY LIMITED	August 14, 2002
NATHUBHAI SOMABHAI Vs. THAKORBHAI D RANA	August 1, 2002
NATHUJI RUPAJI GEHLOT Vs. STATE OF GUJARAT	February 12, 2002
NATIONAL INSURANCE COMPANY LIMITED Vs. KOKILABEN WD O NAGINBHAI RAMESHCHANDRA JOSHI	September 25, 2002
NATIONAL LABOUR UNION Vs. O L OF AARTHI PETRO CHEMICALS INDUSTRIES PRIVATE LIMITED	February 25, 2002
NAVINCHANDRA JASANI Vs. PRAVINCHANDRA JASANI	August 7, 2002
NAVNITRAI MANISHANKER RAVAL Vs. DIVISIONAL CONTROLLER	February 21, 2002
NAVSARI DISTRICT PANCHAYAT Vs. SUMANBHAI MORARBHAI PATEL	April 12, 2002
NAZIR MOHAMMAD ALLAUDIN LILGAR Vs. YUSUFBHAI ALLARAKHJI	December 5, 2002
NEW GUJARAT VALI MANDAL Vs. STATE OF GUJARAT	June 26, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MEHUL SURESHBHAI	August 30, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MADHAVSANG NATHUJI DARBAR	September 16, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KETANBHAI BHAGVANDAS SHAH	January 16, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BHAKTIBEN BHAVESHKUMAR THACKER	January 23, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KANKUBEN LAKHABHAI BHIL	January 24, 2002
NEW VISION LASER CENTERS (RAJKOT) (P.) LTD. Vs. STATE	January 24, 2002
NEW VISION LASER CENTERS RAJKOT PRIVATE LIMITED Vs. STATE OF GUJARAT	January 24, 2002
NIJRANG PRINT PACK PVT. LTD. Vs. UNION OF INDIA	October 28, 2002
NILESH BHOGILAL DAVE Vs. TIKOO TRADERS PRIVATE LIMITED	January 29, 2002
NILESH LALIT PAREKH EX MANAGING DIRECTOR ENARAI FINANCE LIMITED Vs. STATE OF GUJARAT	August 16, 2002
NIRANJAN AMRATLAL SONI Vs. VIJAY PARK CO OPERATIVE HOUSING SOCIETY	November 20, 2002
NIRMA LIMITED Vs. LURGI ENERGIE UND ENTSORGUNG GMBH	December 19, 2002
NIRMA LIMITED Vs. LENTJES ENGERGY INDIA PRIVATE LIMITED	July 26, 2002
NIRMALABEN M DAVE Vs. DISTRICT DEVELOPMENT OFFICER	March 20, 2002
NIRMALABEN WAGHELA Vs. RAMAN MAHERIYA DEPUTY SECRETARY	September 18, 2002
NIRUBEN GULABSINH CHAUHAN Vs. JOINT SECRETARY	August 28, 2002
NITABEN MANHARBHAI RABHERU Vs. KESHOD MUNICIPALITY	May 10, 2002
NOORMOHMMED H BATLI PRESIDENT Vs. STATE OF GUJARAT	October 29, 2002
O L OF DHAVALGIRI PAPER MILLS PRIVATE LIMITED Vs. CHINUBHAI KHILACHAND	April 22, 2002
O L OF QUALITRON COMPONENTS LIMITED Vs. BANK OF INDIA	February 21, 2002
OFFICIAL LIQUIDATOR OF GUJARAT INVESTMENT TRUST LTD. Vs. KAVASJI TEHMURES MODI	December 5, 2002
OFFICIAL LIQUIDATOR, ARYODAYA GINNING AND MANUFACTURING MILLS LTD. Vs. GULABCHAND CHANDALIA	February 7, 2002
OIL AND NATURAL GAS COMMISSION Vs. WORKMEN GUJARAT PETROLEUM EMPLOYEES UNION	February 7, 2002
ONGC LABOUR UNION Vs. GROUP GENERAL MANAGER PROJECT ONGC	April 29, 2002
ORIENTAL BANK OF COMMERCE Vs. PRAKASH P MEHTA DIRECTOR MOUNT PROCESSORS PRIVATE LIMITED	July 30, 2002
ORIENTAL INSURANCE COMPANY LIMITED Vs. CHINTHARBHAI SIBABHAI GUARDIANOF MINOR BHARTIBEN	October 10, 2002
ORIENTAL INSURANCE COMPANY LIMITED Vs. GUJARAT STATE WAREHOUSING CORPORATION	December 4, 2002
ORIENTAL INSURANCE COMPANY LIMITED Vs. DHANBAI KANJI GADHVI	November 22, 2002
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHANTILAL GOPALJI MOTA	January 23, 2002
P C CHATURVEDI Vs. KANDLA PORT TRUST	November 26, 2002
P D PATEL AYURVEDA HOSPITAL Vs. DIRECTOR OF PRIMARY EDUCATION	January 28, 2002
P I INDUSTRIES LIMITED Vs. STATE OF GUJARAT	December 26, 2002
P T DILIP Vs. SURAT MUNICIPAL CORPORATION	December 18, 2002
P V JOSHEPH CHRISTIAN Vs. DEENAMMA JOSHEPH CHRISTIAN	October 30, 2002
PACKART P LTD Vs. COMMISSIONER OF INCOME TAX	November 20, 2002
PAL PAPERS PRIVATE LIMITED Vs. CORRUPLAST PACKAGING PRIVATE LIMITED	June 18, 2002
PANKAJBHAI H PATEL Vs. KANTABEN KRUSHNA AGRAWAL	November 22, 2002
PARAGBHAI BHAGWANDAS PATEL Vs. STATE OF GUJARAT	December 17, 2002
PARAKRAMSINH VIKRAMSINH JADEJA Vs. YOGI CORPORATION	July 24, 2002
PARICHAND SUGANCHAND GHOSHAL Vs. ARVINDKUMAR TARACHAND GANDHI	August 6, 2002
PARIKH ENTERPRISES P LTD Vs. COMMISSIONER OF INCOME TAX	July 5, 2002
PARMAR JAYESHKUMAR TRIKAMBHAI Vs. DIRECTOR OF PRIMARY EDUCATION	October 21, 2002
PARMAR RAIBEN AMTHABHAI Vs. DEPUTY SECRETARY	May 2, 2002
PATAN AGRICULTURE PRODUCE MARKET COMMITTEE Vs. STATE OF GUJARAT	July 3, 2002
PATEL DIPAK NATVARBHAI Vs. DIRECTOR OF PRIMARY EDUCATION GUJARAT STATE GANDHINAGAR	September 25, 2002
PATEL HARGOVINDBHAI HIRABHAI Vs. JASHVANTBHAI MANILAL DANI	July 24, 2002
PATEL INDUBEN MAHESHBHAI Vs. PATEL MAHESHBHAI MANILAL	April 16, 2002
PATEL KANTIBHAI HARGOVINDBHAI Vs. STATE OF GUJARAT	February 1, 2002
PATEL KANTILAL MULJIDAS Vs. STATE OF GUJARAT	June 21, 2002
PATEL MAGANBHAI MULABHAI Vs. COLLECTOR BANASKANTHA	February 13, 2002
PATEL METALIZING CO Vs. UNION OF INDIA G M WESTERN RAILWAY	April 18, 2002
PATEL NATVARLAL AMBALAL Vs. SALES TAX OFFICER I	February 25, 2002
PATEL PINESHKUMAR AMRUTBHAI Vs. DIRECTOR OF PRIMARY EDUCATION	October 10, 2002
PATEL PRAGNESHKUMAR PRAVINCHA NDRA Vs. DIRECTOR OF PRIMARY EDUCATION	August 28, 2002
PATEL PRAKASH PRAHLADBHAI Vs. GOVERNMENT MEDICAL COLLEGE	September 12, 2002
PATEL RATILAL MAGANBHAI Vs. STATE OF GUJARAT	January 23, 2002
PATEL SACHINKUMAR RAMANLAL Vs. DIRECTOR OF PRIMARY EDUCATION	September 4, 2002
PATEL SHANKARBHAI VASHRAMBHAI Vs. PATDI GROUP CO OPERATIVE MULTI PURPOSE SOCIETY LIMITED	October 28, 2002
PATEL SHENAZ BANNU MEHBOOB MIYA Vs. STATE OF GUJARAT	July 5, 2002
PATIRA FOOD PRODUCTS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 23, 2002
PAYALBEN JAYESHBHAI YAGNIK Vs. JAYESHBHAI G YAGNIK	November 21, 2002
PHIRAJLAL HARILAL OZA Vs. STATE	April 8, 2002
PINO BISAZZA GLASS PRIVATE LIMITED Vs. BISAZZA INDIA LIMITED	April 1, 2002
PIRUBHAI NOORBHAI SHAIKH Vs. STATE OF GUJARAT	May 3, 2002
PIRUBHAI NOORBHAI SHAIKH Vs. STATE OF GUJARAT	May 4, 2002
POPAT KHIMA RAMANI Vs. COLLECTOR RAJKOT	April 18, 2002
POPATLAL GOKALDAS SHAH Vs. AHMEDABAD MUNICIPAL CORPORATION	May 10, 2002
PORT OFFICER Vs. ATULBHAI PRABHULAL JANI	April 4, 2002
PRADHYAUMANBHAI MOHANLAL PATEL Vs. STATE OF GUJARAT	April 3, 2002
PRADIP J MEHTA Vs. COMMISSIONER OF INCOME TAX	May 3, 2002
PRAGNABEN MOTISINH CHAUHAN Vs. STATE OF GUJARAT	June 27, 2002
PRAHALAD HIRA Vs. O L OF G S T C NEW SWADESHI MILLS LIMITED	September 18, 2002
PRAHALADBHAI KHEMCHANDDAS PATEL AND NARMADABEN PATEL Vs. ELECTION OFFICER OF VISNAGAR	September 20, 2002
PRAHLADGIRI KARSANGIRI GOSWAMI Vs. STATE OF GUJARAT	April 8, 2002
PRAJAPATI BABIBEN Vs. PRAJAPATI MANIBEN	January 22, 2002
PRAMODKUMAR NATVARLAL MODI Vs. STATE OF GUJARAT	November 28, 2002
PRATAPBHAI PUNJABHAI CHAUDHARY Vs. STATE OF GUJARAT	July 31, 2002
PRATAPJI NAGAJI THAKOR Vs. STATE OF GUJARAT	May 7, 2002
PRATAPSINH LADHAJI JADEJA Vs. STATE OF GUJARAT	June 25, 2002
PRAVINBHAI JAGJIVANDAS MEHTA Vs. OFFICINE LOVATO S P A	August 6, 2002
PRAVINBHAI JAGJIVANDAS MEHTA Vs. OFFICINE LOVATO S P A	February 1, 2002
PRAVINCHANDRA M PATEL Vs. VASUDEV MURLIDASJI	August 4, 2002
PRAVINCHANDRA SHETH SINCE DEC THRO HIS LEGAL HEIRS AND REP Vs. UNION OF INDIA	June 17, 2002
PRAVINKUMAR MANUBHAI PATEL Vs. DIRECTOR OF PRIMARY EDUCATION	September 4, 2002
PRAVINSINH DILUBHA Vs. DISTRICT REGISTRAR	September 26, 2002
PRAVINSINH DOLATSINH RANA Vs. STATE OF GUJARAT	March 22, 2002
PRECIOUS CARRYING CORPORATION Vs. STATE OF GUJARAT	February 26, 2002
PREMKUMAR R DANGER Vs. STATE OF GUJARAT	September 17, 2002
PREMPRATAPSINGH SISODIYA Vs. A C PATEL	March 20, 2002
PRESIDENT JETPUR NAVAGADH NAGARPALIKA Vs. DISTRICT COLLECTOR SHREE RAJKOT DISTRICT	May 2, 2002
PRINCIPAL P K BARIA Vs. DISTRICT EDUCATION OFFICER	April 5, 2002
PROJECT MANAGER ONGC LIMITED Vs. SPECIAL LAND ACQUISITION OFFICER	July 17, 2002
PUNJAB TYRE HOUSE Vs. STATE OF GUJARAT	April 19, 2002
PURSHOTTAM COOP HOUSING SOCIETY LIMITED PART II Vs. SURAT MUNICIPAL CORPORATION	February 11, 2002
PURSHOTTAM COOP HOUSING SOCIETY LIMITED PART II Vs. SURAT MUNICIPAL CORPORATION	June 26, 2002
PURSHOTTAM R GOGAVALE Vs. GUJARAT AGRICULTURE UNIVERSITY	February 27, 2002
R K INDUSTRIES Vs. M T CHESPEAKE EX CHESAPEAKE CITY EX UMM MADRABAH	April 30, 2002
R K JHALA Vs. STATE OF GUJARAT	January 10, 2002
R P VAGHELA Vs. STATE OF GUJARAT	February 1, 2002
RABARI HIRA DEVA Vs. STATE OF GUJARAT	February 21, 2002
RABARI KARSANBHAI RAJABHAI Vs. D DANIAL GAJRAJ alias PRITHAVI	September 12, 2002
RAGHUBHAI GANDABHAI BHARWAD Vs. STATE OF GUJARAT	February 6, 2002
RAGINIBEN GUNVANTSINH TANK Vs. GUNVANTLAL KESHAVLAL TANK	December 27, 2002
RAIJIBHAI SHANABHAI VAGHRI Vs. GOKALDAS VRUJLAL SHAH	July 31, 2002
RAJENDRAPRASAD SHANKARLAL Vs. EXECUTIVE ENGINEER	February 20, 2002
RAJKOT MUNICIPAL CORPORATION Vs. PIONEER FLAOT GLASS PRIVATE LIMITED	January 22, 2002
RAJNAGAR TEXTILE MILLS NO 1 Vs. TEXTILE LABOUR ASSOCIATION	September 17, 2002
RAJU Vs. STATE OF GUJARAT	March 21, 2002
RAJUJI SHIVAJI THAKORE Vs. EXECUTIVE ENGINEER	February 21, 2002
RAJYAGURU K H Vs. SECRETARY GUJARAT ELECTRICITY BOARD	April 8, 2002
RAKESH SHIVBHAGWAN AGRAWALA Vs. TALATI CUM MANTRI	February 1, 2002
RAM FOOD INDUSTRIES Vs. UNION OF INDIA	September 25, 2002
RAMANBHAI BEHCARBHAI RAMI Vs. STATE OF GUJARAT	August 1, 2002
RAMANBHAI MOTIBHAI PATEL Vs. ARUN LAND CORPO	June 21, 2002
RAMANLAL DALPATRAM LOKHANDWALA Vs. SURAT MUNICIPAL CORPORATION	July 8, 2002
RAMANLAL T GANDHI Vs. BHARUCH NAGARIK SAHAKARI BANK LIMITED	January 21, 2002
RAMCHANDRA ART SILK YARN TRADING CO. Vs. UNION OF INDIA	August 13, 2002
RAMESHBHAI GORDHANBHAI PATEL Vs. REGIONAL PASSPORT OFFICER	February 8, 2002
RAMESHBHAI KALABHAI MAKWANA Vs. HIRJIBHAI KALABHAI MAKWANA	July 1, 2002
RAMESHBHAI MAGANBHAI CHAVDA Vs. KADI MUNICIPALITY	March 13, 2002
RAMESHBHAI SHANKARBHAI SONARA Vs. STATE OF GUJARAT	June 26, 2002
RAMESHCHANDRA M LUTHRA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 29, 2002
RAMESHCHANDRA SHIVLAL MODI Vs. APPELLATE AUTHORITY A C RAVAL	September 24, 2002
RAMJI N SHAH Vs. STATE OF GUJARAT	September 9, 2002
RAMNATH MARETHIA REGIONAL MANAGER Vs. SHASHIN H BHAVSAR	March 16, 2002
RANGE FOREST OFFICER KESHOD DISTRICT JUNAGADH Vs. SHARMILABEN NARMADAGIRI	October 9, 2002
RANJANBEN A CHAUHAN Vs. CHIMANLAL R VAGHRI	February 7, 2002
RANJITSINH NATHUSINH CHAVDA Vs. MANAGING DIRECTOR	October 17, 2002
RANJITSINH NATHUSINH CHAVDA Vs. MANAGING DIRECTOR	August 17, 2002
RASIKLAL RAMNIKLAL BAGTHARIYA Vs. STATE OF GUJARAT	May 6, 2002
RASULBHAI AMIRBHAI GARASIA Vs. DEPUTY MAMLARDAR REVENUE	November 27, 2002
RASULBHAI HABIBBHAI MANEK Vs. STATE OF GUJARAT	March 20, 2002
RATIBHAI JOSHI Vs. NAVNITLAL D PARIKH	December 11, 2002
RATNABHAI KAJABHAI PATEL Vs. STATE OF GUJARAT	August 27, 2002
RAWAL CHHANALAL SHIVRAM Vs. STATE OF GUJARAT	February 4, 2002
RAWAL SHAYAR SURAJMAL Vs. GUJARAT UNIVERSITY	October 11, 2002
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. PATEL PRINTING PRESS	April 2, 2002
REGIONAL MANAGER UNION BANK OF INDIA Vs. JANSUKHLAAL CHHAGANLAL NAGORI	December 18, 2002
RELIANCE PETROLEUM LIMITED Vs. UNION OF INDIA	September 13, 2002
RENUMAL VERSHIBHAI BIJANI Vs. BANTWA MUNICIPAL BOROUGH	July 30, 2002
REV FATHER E G KURIAKOSE COR EPISCOPA Vs. FATHER THOMAS MYALIL	December 3, 2002
REVABEN WIDOW OF CHIMANLAL GOPALDAS Vs. STATE OF GUJARAT	January 11, 2002
ROHITKUMAR ATMARAM ACHARYA Vs. EXECUTIVE ENGINEER	October 25, 2002
ROHITKUMAR BHAVANISHANKER DAVE Vs. JAYSHANKER CHHOTASHANKER DAVE SINCE DIED THRO LEGAL HEIRS	December 27, 2002
S A MORI Vs. STATE OF GUJARAT	August 19, 2002
S G MUNIA Vs. STATE OF GUJARAT	August 2, 2002
S M PATEL Vs. STATE OF GUJARAT	April 5, 2002
S S KHANDWAWALA IPS ADDL DGP TRAINING Vs. STATE OF GUJARAT	July 29, 2002
SABARKANTHA DISTRICT CO OPERATIVE CASTOR OIL SEEDS GROWERS UNION Vs. STATE OF GUJARAT	July 30, 2002
SABARKANTHA JILLA NIVRUTT PRATHMIK SHIKSHAN SANGH Vs. DISTRICT DEVELOPMENT OFFICER	July 8, 2002
SADIK MOHAMMAD ISMAILBHAI MASI Vs. CENTRAL MEDICAL ADMISSION CELL	September 18, 2002
SADULBHAI GAGJIBHAI VAGHRI Vs. BHUPAT POPATBHAI VAGHELIYA	January 10, 2002
SAGAR RAIYAKA CHARIMAN GIDC Vs. B S SARASWATI SENIOR REGIAONAL MANAGAR	April 23, 2002
SAHDEVSINH J GOHIL Vs. R C DIMRI	August 1, 2002
SAIYED MUNIR ALI AHMEDMIYA Vs. STATE OF GUJARAT	April 17, 2002
SALMABANU MOHMED IMTIYAZ NARMAWALA Vs. PLATINIUM CO OPERATIVE HOUSING SOCIETY LIMITED	August 12, 2002
SAMARBHAI NAGJIBHAI CHAUDHARY Vs. STATE OF GUJARAT	July 8, 2002
SAMAST LOHANA MAHAJAN Vs. CHUNILAL TRIBHOBVANDAS KARIA	July 24, 2002
SANCHETI YARNS LIMITED Vs. BANK OF INDIA	June 27, 2002
SANTUBHAI RANCHODBHAI PATEL Vs. SPECIAL LAQ OFFICER	January 25, 2002
SARA SERVICES AND ENGINEERS PRIVATE LIMITED Vs. OIL AND NATURAL GAS COMMISSION	July 5, 2002
SARABHAI CHEMICALS PRIVATE LIMITED Vs. COMMISSIONR OF INCOME TAX	February 6, 2002
SARASWATI EDUCATION TRUST Vs. DISTRICT EDUCATION OFFICER	October 10, 2002
SARDAR PATEL EDUCATION TRUST Vs. STATE OF GUJARAT	June 24, 2002
SARPANCH Vs. PRESIDENT	June 17, 2002
SARTHI PHARMACEUTICALS LIMITED Vs. STATE OF GUJARAT	September 11, 2002
SARVAGNA NAVINCHANDR GODIAWALA Vs. STATE OF GUJARAT	October 24, 2002
SATISHBHAI PRAHLADBHAI AGARWALPROP SWAYEKA EXPORTS Vs. MANISHKUMAR KARSANBHAI RASHTRIYA SANGHARSH LABOUR	October 7, 2002
SATTARBHAI ALIBHAI PATNI Vs. STATE OF GUJARAT	February 13, 2002
SAURASHTRA GANDHIJI GRAMODHYOGTRUST Vs. WESTREN REGIONAL COMMITTEE	October 4, 2002
SAVITABEN Vs. BABUBHAI PUNABHAI WADODARA	January 21, 2002
SEARLE INDIA LIMITED Vs. UNION OF INDIA	February 7, 2002
SHAH JOLLY CHANDRAVADAN C O JAIMIN K DESAI Vs. STATE OF GUJARAT	July 15, 2002
SHAH KIRITKUMAR RATILAL Vs. DALWADI CHIKA RAMJI	October 17, 2002
SHAH RATANLAL MOTILAL Vs. UMA TRANSPORT COMPANY	September 13, 2002
SHAILESH KUMAR MAHADEVBHAI PANCHAL SUTHAR Vs. STATE OF GUJARAT	August 27, 2002
SHAILSH R SHAH Vs. STATE OF GUJARAT	August 2, 2002
SHAKIL AHMED SUBHARTIKHAN MIR MUSALMAN Vs. STATE OF GUJARAT	July 30, 2002
SHAKUNTALA P DEVLEKAR Vs. SURAT MUNICIPAL CORPORATION	April 30, 2002
SHALENDRASINGH RANJITSINGH SAKHAVAT Vs. STATE OF GUJARAT	October 4, 2002
SHAMBHUBHAI JETHABHAI PATEL Vs. STATE OF GUJARAT	October 23, 2002
SHANKARBHAI NATHALAL PRAJAPATI Vs. MAIZE PRODUCTS	July 8, 2002
SHANKARBHAI NATHALAL PRAJAPATI Vs. MAIZE PRODUCTS	July 4, 2002
SHANKERLAL GAFURBHAI PATEL Vs. COMMISSIONER OF INCOME TAX	December 21, 2002
SHANTABEN POPATBHAI MAKWANA Vs. DEVELOPMENT COMMISSIONER GANDHINAGAR	October 3, 2002
SHANTILAL K SOLANKI Vs. UNION OF INDIA	May 6, 2002
SHANTINIKETAN CO OPERATIVE HOUSING SOCIETY LIMITED Vs. DISTRICT REGISTRAR CO OPERATIVE SOCITIES	April 29, 2002
SHATRUSHAILYA DIGVIJAYSINGH JADEJA Vs. COMMISSIONER OF INCOME TAX RAJKOT	September 25, 2002
SHETH DEVCHAND LAXMICHAND FIRM Vs. KUMBHAR GOVIND MANJI	September 23, 2002
SHIRIL BABULAL SHAH Vs. LEGAL HEIRS AND REP OF KUSUMBEN WD O CHHAGANLAL SHAH	August 28, 2002
SHITAL C JOSHI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION	January 21, 2002
SHIVAM CHARITABLE TRUST Vs. STATE OF GUJARAT	September 19, 2002
SHOBHANABEN S RATHOD Vs. PRESIDENT	October 28, 2002
SHOBHNABEN RANCHHODBHAI DETHROJA Vs. STATE OF GUJARAT	April 29, 2002
SHREEJI TRADERS Vs. UNION OF INDIA	August 13, 2002
SHREPAK ENTERPRISES Vs. AHMEDABAD PEOPLES CO OPERATIVE BANK LIMITED	April 26, 2002
SHRIJEE TRADING COMPANY Vs. STATE OF GUJARAT	December 4, 2002
SHRIKRISHNA K YADAV Vs. STATE OF GUJARAT	May 9, 2002
SHRIRAM OIL CORPORATION Vs. STATE OF GUJARAT	July 10, 2002
SHRIRAM VINYL AND CHEMICAL INDUSTRIES Vs. BISIL LPLAST LIMITED	May 2, 2002
SIDHPUR TALUKA CO OPERATIVE PURCHASE AND SALES UNION Vs. STATE OF GUJARAT	January 29, 2002
SILK MUSEUM Vs. COMMISSIONER OF INCOME TAX	April 23, 2002
SITABEN Vs. BHANABHAI MADARIBHAI PATEL	March 20, 2002
SOLANKI PRAVINKUMAR GAGABHAI Vs. STATE OF GUJARAT	May 7, 2002
SOMABHAI MULCHANDBHAI PATEL Vs. DISTRICT REGISTRAR	May 7, 2002
SOMNATH TRUST Vs. YASHVANT J PATHAK	February 5, 2002
SONAM TEXTILE P LTD Vs. S K S RAWAT	May 8, 2002
SONECHA BRORS Vs. SALES TAX OFFICER	July 15, 2002
SONI RAMESHKUMAR BHOGILAL Vs. STATE OF GUJARAT	March 7, 2002
SPECIAL LAND ACQUISITION OFFICER Vs. RANCHHODBHAI KHUSHALBHAI	November 20, 2002
SPL LAQ OFFICER Vs. RAMESHBHAI MURJIBHAI PATEL	December 20, 2002
SR REGIONAL MANAGER FOOD CORPORATION OF INDIA Vs. SUNIL AGENCIES PROP SUNIL AWAT JETHWANI	September 13, 2002
STATE OF GUJARAT Vs. TALUKA DEVELOPMENT OFFICER	September 12, 2002
STATE OF GUJARAT Vs. POLABHAI AJABHAI	September 11, 2002
STATE OF GUJARAT Vs. NIRMALABEN WAGHELA PRESIDENT	September 21, 2002
STATE OF GUJARAT Vs. SAVAILAL H SHAH	September 27, 2002
STATE OF GUJARAT Vs. BALDEVSINH GAMBHIRSINH SOLANKI	October 1, 2002
STATE OF GUJARAT Vs. CLOTH TRADERS PRIVATE LIMITED	October 9, 2002
STATE OF GUJARAT Vs. MAMTA K ASRANI	July 22, 2002
STATE OF GUJARAT Vs. NARESHKUMAR SHASHIKANT PAREKH	August 14, 2002
STATE OF GUJARAT Vs. MAFATLAL HARGOVANDAS RAJGOR	March 7, 2002
STATE OF GUJARAT Vs. SUSHILABEN PRABHUDAS TANNA	March 11, 2002
STATE OF GUJARAT Vs. RAVJIBHAI SHANKERBHAI PATEL	February 28, 2002
STATE OF GUJARAT Vs. PRAVINCHANDRA C KHATIWALA	January 31, 2002
STATE OF GUJARAT Vs. BAI SUDHA	February 12, 2002
STATE OF GUJARAT Vs. SOBANBHAI LUJABHAI VAHUNIYA	February 15, 2002
STATE OF GUJARAT Vs. RAMESHBHAI JIVRAJBHAI RATHOD	January 29, 2002
STATE OF GUJARAT Vs. RAGHU alias RAGHAVBHAI VASHRAMBHAI	January 25, 2002
STATE OF GUJARAT Vs. RAVJIBHAICHHOTABHAI PATEL	May 9, 2002
STATE OF GUJARAT Vs. MAHENDRAKUMAR PARSHOTTAMBHAI DESAI	May 7, 2002
STATE OF GUJARAT Vs. GITABEN MAGANBHAI DHOLKIA	May 3, 2002
STATE OF GUJARAT Vs. BHOGENDRAPRASAD D PANDYA	April 26, 2002
STATE OF GUJARAT Vs. BAROT PRAVINBHAI HAMIRBHAI	April 26, 2002
STATE OF GUJARAT Vs. BHIKHUBHAI MANILAL GHUNCHALA	April 15, 2002
STATE OF GUJARAT Vs. JELIBEN VITTALBHAI	August 20, 2002
STATE OF GUJARAT Vs. B B CHAUHAN	May 10, 2002
STATE OF GUJARAT Vs. DINESH JAGA RABADIYA	April 11, 2002
STATE OF GUJARAT Vs. SARDARBHAI MANJIBHAI PATEL	July 30, 2002
STATE OF GUJARAT O B OF BHARATKUMAR HARIPRASAD TRIVEDI Vs. ALPIN INDUSTRIES	April 12, 2002
STEEL AUTHORITY OF INDIA LIMITED Vs. UNION OF INDIA	February 12, 2002
SUBHADRABEN WD O AMRATLAL SHAH HEIR AND L R OF AMRATLAL M SHAH Vs. KUMARPAL BHOGILAL SHAH	September 20, 2002
SULEKHRAM STAINLESS STEEL ROLLING MILL Vs. BABUBHAI CHANAJI SINCE DECEASED THROHEIRS AND LEGAL REPR	August 2, 2002
SUMATIBEN KESHRISINH DHARLA Vs. TALUKA DEVELOPMENT OFFICER	January 7, 2002
SUMERSINGH G YADAV Vs. COMMANDANT	November 21, 2002
SUNDERBHAI HIRABHAI VEGADA Vs. DISTRICT MAGISTRATE AHMEDABAD	June 24, 2002
SUNIL BHALCHANDRA JANI Vs. GUJARAT ELECTRICITY BOARD	April 18, 2002
SUNIL VINODRAI DOSHI Vs. STATE OF GUJARAT	May 6, 2002
SUNILBHAI PRANBHAI KHARA Vs. RUKSHMANIBEN GIRDHARLAL MEHTA	October 8, 2002
SUO MOTU Vs. STATE OF GUJARAT	April 26, 2002
SUO MOTU Vs. REGISTRAR	May 1, 2002
SUPERINTENDING ENGINEER Vs. GANPATBHAI HEMCHANDRABHAI SHRIMALI	April 9, 2002
SUPRABHAT SAHKARI BANK LIMITED Vs. STAR POLYFIBRE INDUSTRIES	September 18, 2002
SURAT CITY GYMKHANA Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 25, 2002
SURAT MUNICIPAL CORPORATION Vs. CHHOTUBHAI D VASHI	October 14, 2002
SURAT PEOPLES CO OPERATIVE BANK LIMITED Vs. PRAVINKUMAR MAGANLAL PATEL	February 14, 2002
SURAT SURVEYORS PLANNERS ASSOCIATION Vs. STATE OF GUJARAT	February 13, 2002
SUREFACES PLUS Vs. UNION OF INDIA (UOI)	January 9, 2002
SURESH B KELLA Vs. STATE OF GUJARAT	December 26, 2002
SURESH DHANSIRAM AGARWAL Vs. UNION OF INDIA	July 30, 2002
SURESH KUMAR DUTT Vs. UNION OF INDIA	March 14, 2002
SURESHBHAI BABUBHAI SUNARA Vs. AHMEDABAD DISTRICT CO OPERATIVE LIMITED	July 1, 2002
SURESHCHANDRA V PAREKH Vs. HDFC LIMITED MUMBAI	March 13, 2002
SURSANGJI AMBARAM Vs. STATE OF GUJARAT	March 18, 2002
SURYAPRASAD DINBANDHU VYAS Vs. AHMEDABAD DHOBI PANCH TRUST	January 17, 2002
SURYAPRASAD DINBANDHU VYAS Vs. AHMEDABAD DHOBI PANCH TRUST	January 11, 2002
SUSHILABEN VASANTBHAI RANDERI Vs. ABHAYKUMAR PANACHAND SUKHADIA	August 16, 2002
SWASTIK TECHNOMECH PRIVATE LIMITED Vs. STATE OF GUJARAT	March 8, 2002
SYNBIOTICS LIMITED Vs. COMMISSIONER OF INCOME TAX	February 6, 2002
TALUKA DEVELOPMENT OFFICER Vs. DHURABHAI VIRABHAI VANKAR	March 6, 2002
TEXDYES CORPORATION Vs. SATISHKUNMAR G MALIK	September 13, 2002
THAKAR KANAIYALAL RASIKLAL Vs. STATE OF GUJARAT	June 17, 2002
THAKKAR INDRAVADAN CHIMANLAL Vs. DIRECTOR OF STATE LOTTERIE GOVERNMENT OF GUJARAT	February 19, 2002
THAKORE K PATEL Vs. GUJARAT ELECTRICITY BOARD	June 28, 2002
THASARA VILLAGE PANCHAYAT Vs. P D VAGHELA OR HIS SUCCESSOR IN OFFICE	October 3, 2002
TOURISM CORPORATION OF GUJARAT LIMITED Vs. KALU VALJI JETHWA	April 3, 2002
TOXIC LINKS Vs. CHEMIE ORGANICS	October 16, 2002
TRILOK KUMAR VED Vs. UNION OF INDIA	June 17, 2002
TROIKAA PHARMACEUTICAL LTD Vs. ASSTT REGISTRAR OF TRADE MARKS	March 22, 2002
TULSIDAS JIVARAJ Vs. LAXMICHAND KANAJIBHAI SINCE DECEASED THRO HIS HEIRS	October 28, 2002
U V PATEL COLLEGE OF ENGINEERING Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	October 4, 2002
UCHARAPI SEVA SAHAKARI MANDLI LIMITED THRO PRESIDENT Vs. STATE OF GUJARAT	April 24, 2002
UNION OF INDIA Vs. GYAN CHAND CHATTAR	May 1, 2002
UNION OF INDIA Vs. D N MODAN	March 18, 2002
UNION OF INDIA Vs. RAMESHCHANDRA JOSHI	February 5, 2002
UNION OF INDIA DY ACCOUNTANT GENERAL Vs. RAJKOT MUNICIPAL CORPORATION	September 19, 2002
UNITED COMMERCIAL BANK Vs. GUJARAT BANK WORKERS UNION	August 20, 2002
UNITED COMMERCIAL BANK Vs. AMBICA BUS CORPORATION	September 11, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. CHHAGANLAL PUNAMCHAND JAIN	September 16, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. FIRST PARY NOT GIVEN	November 26, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PATEL DEVRAJBHAI SAVJIBHAI	December 20, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHIVRAM MANSANG MAKWANA	January 22, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. M D PAHOCHIYA	January 23, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RABARI SANGRAMBHAI PUJABHAI	May 1, 2002
URMILABEN DAHYABHAI GOHIL Vs. STATE OF GUJARAT	September 30, 2002
USHA FERTILIZERS Vs. COMMISSIONER OF INCOME TAX	August 29, 2002
V D BAROT Vs. STATE OF GUJARAT	January 16, 2002
V R CORPORATION Vs. STATE OF GUJARAT	April 19, 2002
V S SHAH WORKING AS MANAGER Vs. ASSISTANT GENERAL MANAGER AND DISCIPLINARY AUTHORITY	May 3, 2002
VADIA GRAM PANCHAYAT Vs. UNDBHAI BHANABHAI VALA	September 17, 2002
VAGHELA RAMUJI CHATRAJI Vs. COLLECTOR	April 5, 2002
VAHANVATI AGRO CENTRE SIDHPUR Vs. STATE OF GUJARAT	December 18, 2002
VAJIBEN MEDHABHAI Vs. JUNAGADH NAGARPALIKA	August 7, 2002
VALJI MITHU SENGAR Vs. GIMPEX LIMITED	March 28, 2002
VALLABHBHAI AVSARBHAI PATEL Vs. STATE OF GUJARAT	December 2, 2002
VALLABHBHAI NARANBHAI PARMAR Vs. STATE OF GUJARAT	April 6, 2002
VALSAD DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. STATE OF GUJARAT V H SHAH IAS OR HIS SUCCESSOR	December 23, 2002
VARVABHAI NATHABHAI RABARI Vs. STATE OF GUJARAT	January 28, 2002
VARVABHAI NATHABHAI RABARI Vs. STATE OF GUJARAT	February 11, 2002
VERAVAL SEVA SAHAKARI MANDALI LIMITED Vs. BHIMJIBHAI HARJIBHAI	August 12, 2002
VICHARTI AND VIMUKT JATI MAHASANGH GUJARAT Vs. STATE OF GUJARAT	December 11, 2002
VICHARTI AND VIMUKT JATI MAHASANGH GUJARAT Vs. STATE OF GUJARAT	September 24, 2002
VIJAYA PARK COOP HOUSING SOCIETY Vs. TRIVEDI BHARTIBEN	July 10, 2002
VIJAYABEN PARSHOTTAM KOTAK Vs. PARSHOTTAM KOTAK	October 9, 2002
VIKRAMSINH AMARSINH Vs. STATE OF GUJARAT NOTICE TO BE SERVED THROU	December 11, 2002
VIMLABEN SOMABHAI Vs. VADODARA URBAN DEVELOPMENT AUTHORITY	February 20, 2002
VINODBHAI MANILAL SATHWARA Vs. STATE OF GUJARAT	March 22, 2002
VINODBHAI MOHANBHAI VEKARIA Vs. STATE OF GUJARAT	December 19, 2002
VINODBHAI VALLABHBHAI PATEL Vs. STATE OF GUJARAT	December 27, 2002
VIPINCHANDRA VADILAL BAVISHI Vs. STATE OF GUJARAT	June 17, 2002
VIPOR CHEMICALS PRIVATE LIMITED Vs. UNION OF INDIA	August 6, 2002
VIRAT ENGINEERING PRIVATE LMITED Vs. HARLEYSTREET PHARMACEUTICALS LIMITED	March 22, 2002
VIRENDRASINH JAVANSINH MAKWANA Vs. STATE OF GUJARAT	January 17, 2002
VIRSINGBHAI NAGJIBHAI MAKWANA Vs. STATE OF GUJARAT	July 23, 2002
VISHNUBHAI AMBALAL PATEL Vs. SHANKERJI PNJJAJI THAKORE	March 27, 2002
VITHALBHAI BIHARILAL PATEL SINCE DECED THRO HIS HEIRS Vs. LAXMANBHAI GORDHANDAS	October 11, 2002
VITTHALBHAI GOKULBHAI PATEL Vs. ADMINISTRATOR	August 13, 2002
VIVEKANAND VIKAS MANDAL Vs. STATE OF GUJARAT	July 23, 2002
VOHRA ABDUL RAZAK FAZALBHAI Vs. STATE OF GUJARAT AND ORS.	September 7, 2002
VOHRA ABDUL RAZAK FAZALBHAI Vs. STATE OF GUJARAT	April 4, 2002
VRAJLAL RATILAL Vs. SHAH BALUBEN TALAKSHI	August 7, 2002
VRUJLAL BHAGUBHAI BAROT Vs. DHARAMNAGAR CO OPERATIVE HOUSING SOCIETY LIMITED	November 22, 2002
VYARA NAGARPALIKA Vs. STATE OF GUJARAT	May 9, 2002
YSUFBHAI NOORMOHMAD MUKHI Vs. DISTRICT MAGISTRATE	August 20, 2002
YUSUF ISMAIL VOHRA Vs. U H PATEL INTELLIGENCE OFFICER	September 20, 2002
ZABUBEN JIVABHAI RABARI Vs. H K LIMBADIYA ELECTION OFFICER AND T D O	July 2, 2002
ZEVERBHAI SOMABHAI Vs. BENJIBEN	May 6, 2002

Year 2002 of HIGH COURT OF GUJARAT

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