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ABBASALI TAHERALII VORA Vs. TRILOKKUMAR BABUBHAI BHASKAR FOOD INSPECTOR
|
February 20, 2001 |
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ABDUL KADER JUSAB SANDHI Vs. STATE OF GUJARAT
|
August 13, 2001 |
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ABDUL RAOOF ALIAS RAOOF ABDUL KADER SHAIKH Vs. STATE OF GUJARAT
|
June 26, 2001 |
|
ABDUL RAZAAK MOHMDBHAI Vs. STATE OF GUJARAT
|
October 10, 2001 |
|
ABDULLA MOHAMAD MUSLIYARAKAT Vs. DIRECTOR COMMISSIONER
|
June 14, 2001 |
|
ABDULSATTAR YUSUFBHAI QURESHI Vs. STATE OF GUJARAT
|
January 16, 2001 |
|
ABDULSATTAR YUSUFBHAI QURESHI AND ORS. Vs. STATE OF GUJARAT
|
January 20, 2001 |
|
ADANI EXPORTS LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
April 9, 2001 |
|
ADDI SPL LAND ACQ OFFICER Vs. MANIBEN WD O SHANKARBHAI C PATEL
|
November 29, 2001 |
|
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. PATEL JAYANTILAL PURSHOTTAMDAS
|
October 24, 2001 |
|
AHMEDABAD ELECTRICITY COMPANY LIMITED Vs. ELECTRICITY MAZDOOR SABHA
|
August 6, 2001 |
|
AHMEDABAD MUNICIPAL CORPORATION Vs. AHMEDABAD MUNICIPAL CORPORATION OCTROI KARMACHARI SANGH
|
October 12, 2001 |
|
AHMEDABAD MUNICIPAL CORPORATION Vs. SAURASHTRA PAINTS PRIVATE LIMITED
|
December 20, 2001 |
|
AHMEDABAD MUNICIPAL CORPORATION Vs. ELLVINA
|
May 1, 2001 |
|
AHMEDABAD MUNICIPAL CORPORATION Vs. MEGHAJIBHAI
|
August 3, 2001 |
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AHMEDABAD RASULBHAI SHAIKH Vs. STATE OF GUJARAT
|
March 21, 2001 |
|
AHMEDABAD SOUTH INDIAN ASSOCIATION CHARITABLE TRUST Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 22, 2001 |
|
AHMEDSHAH BHIKHUSHAH DIWAN Vs. STATE OF GUJARAT
|
June 18, 2001 |
|
AJITBHAI GANPATBHAI CHAUHAN Vs. STATE OF GUJARAT
|
July 12, 2001 |
|
AKASH SALT INDUSTRIES Vs. STATE OF GUJARAT
|
March 2, 2001 |
|
AKBARMIYA AMIRMIYA Vs. STATE OF GUJARAT
|
October 5, 2001 |
|
AKHIL GUJARAT PRAVASI VAHAN SANCHALAK MAHAMANDAL Vs. STATE OF GUJARAT
|
January 16, 2001 |
|
AKHIL GUJARAT PRAVASI VAHAN SANCHALAK MAHAMANDAL AND ORS. Vs. STATE OF GUJARAT AND ORS.
|
August 17, 2001 |
|
ALISHA DULLASHA SAIYAD Vs. CONSERVATOR OF FORESTS
|
November 5, 2001 |
|
ALL GUJARAT EMPLOYEES ASSO Vs. GUJARAT DAIRY DEVELOPMENT CORPN
|
September 26, 2001 |
|
ALL GUJARAT EMPLOYEES ASSOCIATION Vs. GUJARAT DAIRY DEVELOPMENT CORPORATION & ORS.
|
July 26, 2001 |
|
ALWIN LAURENCE MEENDONSA Vs. STATE OF GUJARAT
|
June 16, 2001 |
|
AMARSINH MADHAVJI CHAUHAN Vs. STATE OF GUJARAT
|
December 5, 2001 |
|
AMBALAL S PATEL Vs. STATE OF GUJARAT
|
December 7, 2001 |
|
AMBICA FLOUR MILLING CORPORATION Vs. FOOD CORPORATION OF INDIA
|
June 11, 2001 |
|
AMERSY EXPORTS PRIVATE LIMITED Vs. STATE OF GUJARAT
|
June 26, 2001 |
|
AMIT B SEJU Vs. STATE OF GUJARAT
|
March 7, 2001 |
|
AMIT M PANCHAL Vs. STATE OF GUJARAT
|
January 19, 2001 |
|
AMRATBHAI NAGJIBHAI RABARI Vs. DEPUTY CONSERVATOR OF FOREST
|
July 24, 2001 |
|
AMRISH AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
October 30, 2001 |
|
AMROK LOGISTICS TRADING PRIVATE LIMITED Vs. DIGVIJAY CEMENT COMPANY LIMITED
|
January 16, 2001 |
|
AMRUTBEN BHAYA EBHA Vs. STATE OF GUJARAT
|
October 30, 2001 |
|
ANAND MUNICIPALITY Vs. NAVJEEVAN PULSE MILLS
|
December 10, 2001 |
|
ANARKALI SARABHAI Vs. COMMISSIONER OF GIFT TAX
|
September 4, 2001 |
|
ANIL ALIAS TAKLO MANILAL AGRAWAL Vs. STATE OF GUJARAT
|
July 24, 2001 |
|
ANIL MAHADEV MANE Vs. STATE OF GUJARAT
|
August 2, 2001 |
|
ANILKUMAR UMEDBHAI AMIN Vs. STATE OF GUJARAT
|
January 25, 2001 |
|
ANIRUDDHSINH MAHIPATSINH JADEJA Vs. STATE OF GUJARAT
|
August 14, 2001 |
|
ANJALAVALA RAFIQ AHMED GULAM NABI Vs. NAYANKUMAR BABULAL MISTRI
|
January 18, 2001 |
|
ANMOL DAIRY LIMITED Vs. STATE OF GUJARAT
|
August 7, 2001 |
|
ANNAPURNA UDYOG BHANDAR Vs. NASIK HING SUPPLYING COMPANY
|
December 6, 2001 |
|
ANVARKHAN R MAKARANI Vs. STATE OF GUJARAT
|
September 28, 2001 |
|
AR PROJECTS LTD Vs. STATE
|
June 11, 2001 |
|
ARTIBEN SASHANKBHAI VASA Vs. SASHANKBHAI PRAFULCHANDRA VASA
|
September 20, 2001 |
|
ARUN KUNDUVALLAPIL KRUSHNA NAYAR Vs. STATE OF GUJARAT
|
July 3, 2001 |
|
ARVINDBHAI KESHAVLAL PATEL Vs. HASMUKH SONI
|
June 22, 2001 |
|
ARVINDBHAI N LEUVA Vs. AMRELI NAGARPALIKA
|
April 4, 2001 |
|
ASEA BROWN BOVERI LIMITED Vs. O L OF POLYSTEELS LIMITED
|
February 13, 2001 |
|
ASHIMA J SHAH Vs. UNION OF INDIA
|
August 9, 2001 |
|
ASHOK BHATIA Vs. M K GAJERA
|
February 16, 2001 |
|
ASHOK OXYGEN Vs. STATE OF GUJARAT
|
February 14, 2001 |
|
ASHOKKUMAR PRABHUDASBHAI MODI Vs. STATE OF GUJARAT
|
November 27, 2001 |
|
ASHOKKUMAR SUKPALSINGH JAT Vs. STATE OF GUJARAT
|
August 13, 2001 |
|
ASHRAFKHAN AZADKHAN PATHAN Vs. MARIAMBIBI KADRI
|
June 26, 2001 |
|
ASHUTOSH PRAFULBHAI NANAVATI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 1, 2001 |
|
ASHWINBHAI C SHETH Vs. BANK OF BARODA
|
March 9, 2001 |
|
ASIF ALIAS ASHRAF ALIAS GANDHARO S O SULEMANBHAI ALIAS SALIMBHAI SANDHI Vs. COMMISSIONER OF POLICE
|
February 13, 2001 |
|
ASJWINKUMAR R PATEL Vs. EXECUTIVE DIRECTOR
|
December 26, 2001 |
|
ATMARAMBHAI MAGANLAL PATEL Vs. STATE OF GUJARAT
|
October 11, 2001 |
|
ATUL G PANDYA Vs. UNION OF INDIA
|
July 5, 2001 |
|
ATUL TRADING CO Vs. STATE OF GUJARAT
|
August 1, 2001 |
|
AVALOKITA B DESAI Vs. STATE OF GUJARAT
|
February 16, 2001 |
|
AVINASH SHOBHASING Vs. STATE OF GUJARAT
|
July 24, 2001 |
|
B A MEWADA Vs. DIRECTOR GOVERNMENT PRINTING AND STATIONERY DEPARTMENT
|
February 17, 2001 |
|
B C PATEL Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
April 12, 2001 |
|
B I ACHARYA Vs. ONGC LIMITED
|
March 30, 2001 |
|
B J BHAGORA Vs. UNION OF INDIA
|
May 2, 2001 |
|
B M GUPTA Vs. ASHOK CHANDULAL BHATT
|
July 27, 2001 |
|
B R GANDHI Vs. STATE OF GUJARAT
|
July 27, 2001 |
|
B R RAVAL Vs. DISTRICT DEVELOPMENT OFFICER DISTRICT PANCHAYAT BARODA
|
March 17, 2001 |
|
B R SHAH Vs. GUJ IND INVESTMENT CORPORATION LIMITED
|
March 17, 2001 |
|
B R SHAH Vs. COLLECTOR
|
July 27, 2001 |
|
B.R. RAVAL Vs. DISTRICT DEVELOPMENT OFFICER, DISTRICT PANCHAYAT, BARODA AND ANR.
|
February 17, 2001 |
|
BABARBHAI JAVERBHAI Vs. DISTRICT SUPERINTENDENT OF POLICE
|
July 2, 2001 |
|
BABU RAMESHBHAI MADRASHI Vs. STATE OF GUJARAT
|
July 18, 2001 |
|
BABUBHAI BHIMJIBHAI KACHADIYA Vs. STATE OF GUJARAT
|
May 4, 2001 |
|
BABUBHAI C KACHHADIYA Vs. RAJKOT MUNICIPAL CORPORATION
|
June 29, 2001 |
|
BABUBHAI JETHABHAI PARMAR Vs. STATE OF GUJARAT
|
August 14, 2001 |
|
BABUBHAI TALJABHAI DESAI Vs. STATE OF GUJARAT
|
May 10, 2001 |
|
BAHADUR ALI BABUBHAI CHARANIA Vs. STATE OF GUJARAT
|
July 27, 2001 |
|
BALLKHAN DOSKHAN JOYA Vs. GUJARAT ELECTRICITY BOARD
|
January 9, 2001 |
|
BALWANTBHAI MADHUBHAI MISTRI Vs. SARPANCH
|
July 24, 2001 |
|
BALWANTBHAI MAGANLAL CHAUHAN Vs. MUNICIPAL CORPORATION OF THE CITY OF SURAT
|
February 20, 2001 |
|
BAPUSINGH SAYABA Vs. AJAY KUMAR
|
May 4, 2001 |
|
BAPUUNAGAR VIDYOTEJAK TRUST Vs. STATE OF GUJARAT
|
July 6, 2001 |
|
BARAIYA LAKHABHAI DUDHABHAI Vs. STATE OF GUJARAT
|
July 20, 2001 |
|
BARDOLI NAGARPALIKA Vs. WORKMEN
|
October 11, 2001 |
|
BARIYA MANABHAI CHHAGANBHAI Vs. DEPUTY COLLECTOR REHABILIATION AND SPL LAND ACQ
|
June 26, 2001 |
|
BAROT MAFATLAL KEDARSINGH Vs. SPECIAL LAND ACQUISITION OFICER
|
June 19, 2001 |
|
BAVAJI MOHANBHAI KARSANBHARTI Vs. MALIYA HATINA GRAM PANCHAYAT
|
April 3, 2001 |
|
BENJAMIN AMITKUMAR RAJKUMAR Vs. GUJARAT PUBLIC SERVICE COMMISSION
|
August 28, 2001 |
|
BHADRESHBHAI MANEKBHAI TRIVEDI Vs. STATE OF GUJARAT
|
October 11, 2001 |
|
BHAGUBHAI F SONI Vs. UNION BANK OF INDIA
|
December 13, 2001 |
|
BHAGVANBHAI KESHAVBHAI SORATHIYA Vs. MARUTKUMAR RAMBHAI PATEL
|
March 8, 2001 |
|
BHAGVATACHARYA NARAYANCHARYA PUBLIC TRUST Vs. STATE OF GUJARAT
|
February 1, 2001 |
|
BHARAT JOITARAM PATEL Vs. KANUBHAI J SHAH
|
February 28, 2001 |
|
BHARAT KUMAR M VYAS Vs. STATE OF GUJARAT
|
April 4, 2001 |
|
BHARAT RAMCHAND SHAMDASANI Vs. P C VERMA COMMISSIONER OF INCOME TAX GUJARAT III
|
September 28, 2001 |
|
BHARATBHAI H RAWAL Vs. JYOTSANABEN
|
January 15, 2001 |
|
BHARATBHAI HARIBHAI VASHI Vs. BULSAR DISTRICT CO OPERATIVE BANK LIMITED
|
March 23, 2001 |
|
BHARATBHAI RATANSINGH NINAMA Vs. STATE OF GUJARAT
|
February 8, 2001 |
|
BHARATBHAI S PATEL Vs. STATE OF GUJARAT
|
March 28, 2001 |
|
BHARATKUMAR GAJANAND VYAS Vs. MAHATMA GANDHI LABOUR INSTITUTE
|
September 3, 2001 |
|
BHARATKUMAR SHANTILAL BARBHAIYA Vs. CHIEF ADMINISTRATIVE OFFICER
|
March 2, 2001 |
|
BHARTI TELE TECH LIMITED Vs. CHIEF GENERAL MANAGER TELE COMMUNICATION AHMEDABAD
|
December 19, 2001 |
|
BHAVNABEN RAMESHCHANDRA SHAH Vs. STATE OF GUJARAT
|
December 7, 2001 |
|
BHAVNAGAR MUNICIPAL CORPORATION Vs. PARMAR HARESH BOTHABHAI
|
August 10, 2001 |
|
BHAVNAGAR MUNICIPAL CORPORATION Vs. BABUBHAI P PATEL
|
April 3, 2001 |
|
BHIKHABHAI KESHAVLAL PATEL Vs. ELECTION OFFICER DISTRICT CENTRAL CO OPERATIVE BANK LIMITED AND DEPUTY COLLECTOR
|
August 9, 2001 |
|
BHIKHABHAI RANCHHODBHAI MAKWANA Vs. STATE OF GUJARAT
|
April 16, 2001 |
|
BHIMJIBHAI DEVUBHAI Vs. STATE OF GUJARAT
|
July 24, 2001 |
|
BHIMRAO BABURAO Vs. STATE OF GUJARAT
|
February 9, 2001 |
|
BHOGILAL SOMNATH PATEL Vs. STATE OF GUJARAT
|
April 18, 2001 |
|
BHOLESHANKAR ALIAS DABLUSINH RAMSAGAR SINH Vs. STATE OF GUJARAT
|
September 27, 2001 |
|
BHOTHAJI SURSANGJI THAKOR Vs. SPECIAL LAND ACQUISITION OFFICER
|
September 20, 2001 |
|
BHUPAT DEVABHAI BORICHA Vs. COMMISSIONER OF POLICE
|
February 9, 2001 |
|
BHUPENDRAKUMAR KANTILAL SONI Vs. STATE OF GUJARAT
|
June 29, 2001 |
|
BIMALSINGH DUGGAL Vs. CENTRAL BANK OF INDIA
|
March 29, 2001 |
|
BIPIN SHANTILAL PANCHAL Vs. STATE OF GUJARAT
|
May 1, 2001 |
|
BIPINCHANDRA J DIVAN Vs. STATE OF GUJARAT
|
February 17, 2001 |
|
BIPINCHANDRA P PATEL Vs. ANAND AREA DEVE AUTHORITY
|
April 23, 2001 |
|
BIPINCHANDRA PARSHOTTAMDAS PATEL Vs. STATE OF GUJARAT
|
December 24, 2001 |
|
BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. MANAGING DIRECTOR, GUJARAT STEEL TUBES LTD.
|
December 27, 2001 |
|
BRIJESH ALIAS MUNNA ALIAS TAKLU PRABHUNATH TRIVEDI Vs. COMMISSIONER OF POLICE
|
July 23, 2001 |
|
C B I Vs. STATE OF GUJARAT
|
August 16, 2001 |
|
C B I THROUGH THE SUPERINTENDENT OF POLICE Vs. STATE
|
August 1, 2001 |
|
C G SHARMA Vs. STATE OF GUJARAT
|
September 5, 2001 |
|
C J BHATT PROF Vs. STATE OF GUJARAT
|
February 23, 2001 |
|
C K SURTI Vs. CHAIRMAN AND MANAGING DIRECTOR
|
February 28, 2001 |
|
C. S. R. T. C. Vs. RAMSINH B. ZALA
|
March 9, 2001 |
|
C.B.I. THROUGH SUPERINTENDENT OF POLICE Vs. STATE OF GUJARAT
|
August 13, 2001 |
|
C.K. CHOKSI & CO. Vs. COMMISSIONER OF INCOME TAX
|
August 16, 2001 |
|
CADILA HEALTHCARE LIMITED Vs. SWISS PHARMA PRIVATE LIMITED
|
August 17, 2001 |
|
CADILA LABORATORIES LTD Vs. REGISTRAR OF TRADE MARKS
|
June 21, 2001 |
|
CADILA PHARMACEUTICALS LTD. Vs. INSTACARE LABORATORIES PVT. LTD.
|
May 2, 2001 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. STATE OF GUJARAT
|
April 17, 2001 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. STATE OF GUJARAT
|
August 8, 2001 |
|
CENTRAL BUREAU OF INVESTIGATION GOVERNMENT OF INDIA Vs. AMARJIT SINGH THE THEN APPRAISER CUSTOMS
|
July 1, 2001 |
|
CENTRAL WORKSHOP Vs. JARNAIL SINGH DEVASINGH RAMGADIA
|
July 10, 2001 |
|
CENTRE POINT WELFARE ASSOCIATION Vs. NITA INTERNATIONAL
|
March 8, 2001 |
|
CHAMPAKBHAI AMIRBHAI VASAVA Vs. STATE OF GUJARAT
|
April 30, 2001 |
|
CHAMPAKBHAI PARSOTTAMBHAI PATEL Vs. STATE OF GUJARAT
|
January 11, 2001 |
|
CHANDAN METAL PRODUCT PRIVATE LIMITED Vs. SUJIT GULATI IAS OR HIS SUCCESSOR IN OFFICE
|
October 9, 2001 |
|
CHANDANBEN CHUNILAL PATEL Vs. STATE OF GUJARAT
|
October 23, 2001 |
|
CHANDRAKANT KESHAVLAL SHAH Vs. STATE OF GUJARAT
|
July 7, 2001 |
|
CHANDRAKANT KESHAVLAL SHAH Vs. STATE OF GUJARAT
|
July 26, 2001 |
|
CHANDRAKANT MULJIBHAI PARIKH Vs. STATE OF GUJARAT
|
February 27, 2001 |
|
CHANDRASHEKHAR GIRDHARLAL MEHTA Vs. SUB DIVISIONAL MAGISTRATE JUNAGADH
|
July 6, 2001 |
|
CHANDRASINH ALIAS CHANDUBHA LALUBHA Vs. STATE OF GUJARAT
|
July 6, 2001 |
|
CHANDUBHAI ALIAS SAMAJIBHAI Vs. STATE OF GUJARAT
|
April 18, 2001 |
|
CHANDUBHAI ISHWARBHAI KOLI Vs. SUPERINTENDING ENGINEER
|
December 19, 2001 |
|
CHAUDHARY KHANJIBHAI VELJIBHAI Vs. MEHSANA DISTICT PANCHAYAT
|
June 29, 2001 |
|
CHAUHAN SHAUKATALI MOGALKHAN Vs. SUB DIVISIONAL MAGISTRATE
|
July 20, 2001 |
|
CHAVDA JAGMALBHAI MALABHAI Vs. STATE OF GUJARAT
|
July 9, 2001 |
|
CHEHARAJI SHANAJI Vs. COMPETENT AUTHORITY AND ADDITIONAL COLLECTOR
|
September 18, 2001 |
|
CHEMINOVA INDIA LIMITED Vs. SALES TAX OFFICER
|
November 9, 2001 |
|
CHHANAJI MALAJI Vs. STATE OF GUJARAT
|
May 4, 2001 |
|
CHHOTABHAI D PATEL Vs. STATE OF GUJARAT
|
February 15, 2001 |
|
CHINTAN N PARIKH Vs. COMMISSIONER OF INCOME TAX
|
August 16, 2001 |
|
CIT Vs. GUJARAT STATE FERTILIZERS CO. LTD.
|
October 19, 2001 |
|
COMMERZ BANK AG Vs. ARVIND MILLS LIMITED
|
July 9, 2001 |
|
COMMISSIONER OF C. EX. Vs. BHUSHAN PROCESSORS PVT. LTD.
|
December 10, 2001 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. GUJARAT STATE FERTILIZER AND CHEMICALS LTD.
|
January 22, 2001 |
|
COMMISSIONER OF GIFT TAX Vs. ARUNBHAI HARGOVANDAS PATEL
|
September 25, 2001 |
|
COMMISSIONER OF GIFT TAX Vs. DIPAK A SHETH
|
September 26, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. CADILA CHEMICALS PRIVATE LIMITED
|
September 24, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. RAMBHAI N AMIN
|
September 20, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. TEXTILE AND GENERAL ENGINEER COMPANY
|
September 18, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. ARVIND MILLS LIMITED
|
September 11, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE WAREHOUSING CORPORATION
|
August 28, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. NANALAL MANSUKHRAM
|
August 28, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. MIHIR TEXTILES LIMITED NOW MAFATLAL GAGALBHAI TEXTILES LIMITED
|
August 28, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. RAMLUBHAIYA R MALHOTRA
|
August 13, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD NEW COTTON MILLS COMPANY LIMITED
|
August 20, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. VALLABHDAS VITHALDAS SAVITABEN VALLABHDAS
|
November 9, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. JYOTI ELECTRIC MOTORS LIMITED
|
November 1, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. GUJARAT CARBON LIMITED
|
December 4, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. NAVNITLAL RANCHHODLAL CHARITABLE TRUST
|
October 23, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. CHETAN CHEMICALS PRIVATE LIMITED
|
October 23, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. SONA FAMILY TRUST
|
October 12, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. SUSSEN TEXTILE BEARINGS LIMITED
|
October 17, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. ANILABEN UPENDRA SHAH
|
October 17, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. VINODCHANDRA D ASARWALA
|
October 17, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. NARENDRA N CHAUHAN
|
October 11, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. SARABHAI CHEMICALS PRIVATE LIMITED
|
September 26, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. MANILAL TARACHAND
|
September 26, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. VISHWAJIT M MEHTA
|
July 4, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. APOORVA SHANTILAL SHAH HUF
|
July 5, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. V B NARANIA AND COMPANY
|
July 5, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. N C MEHTA
|
July 4, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. SHREYAS LAND DEVELOPMENT CORPN
|
July 9, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. DAYAL B MISTRY
|
July 9, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. MOTICHAND VIRPAL SHAH
|
July 23, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. JESINGBHAI I SHETH
|
July 31, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. RISHIKESH APARTMENTS CO OPERATIVE HOUSING SOCEITY LIMITED
|
June 14, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. SIDHPUR ISABGUL PROCESSING COMPANY LIMITED
|
June 14, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. MORMASJI MANCHARJI VAID
|
June 15, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. VIMAL ELECTRIC COMPANY
|
June 15, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. SAURASHTRA CEMENT AND CHEMICALS INDUSTRIES LIMITED
|
June 27, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. JALARAM OIL MILLS
|
June 21, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. SARASPUR MILLS LIMITED
|
February 15, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. NUTAN MILLS LIMITED
|
February 6, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. ATUL PRODUCTS LIMITED
|
February 2, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. SHASHIKALABEN NAVNITLAL
|
January 11, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. KASHIRAM TEXTILES MILLS P LTD
|
January 16, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. SILVER COTTON MILLS COMPANY LIMITED
|
January 12, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. ELECON ENGG CO LTD
|
January 18, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. U S NAVLEKAR
|
January 18, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. PARSHOTTAMDAS K PANCHAL
|
January 23, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. NIPA TWISTING WORKS
|
January 25, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. SOMA TEXTILES AND INDUSTRIES LIMITED
|
March 5, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. SHAHIBAUG ENTERPRENEURS PRIVATE LIMITED
|
March 8, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. SARANG SPG MFG CO
|
March 13, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. V.B. NARANIA AND CO.
|
August 27, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. GUJARAT INDUSTRIAL PRODUCTS
|
October 16, 2001 |
|
COMMISSIONER OF INCOME TAX Vs. SIDHPUR ISABGUL PROCESSING CO. LTD.
|
June 13, 2001 |
|
COMMISSIONER OF WEALTH TAX Vs. BHAGWANDAS D PATEL
|
March 12, 2001 |
|
COMMISSIONER OF WEALTH TAX Vs. HASMUKHLAL MAGANLAL
|
February 22, 2001 |
|
COMMISSIONER OF WEALTH TAX Vs. LALJIBHAI BHAGWANBHAI KHARAWLA
|
October 23, 2001 |
|
COMMISSIONER OF WEALTH TAX Vs. H H VIJAYKUVERBA
|
December 5, 2001 |
|
COMMISSIONER OF WEALTH TAX Vs. PADMABEN PANNALAL
|
September 25, 2001 |
|
COMMISSIONER OF WEALTH TAX Vs. CHINUBHAI HARIDAS
|
September 25, 2001 |
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COMMISSIONER RAJKOT MUNICIPAL CORPORATION Vs. GEETABEN ANILKUMAR TANK C O DR CHAUDHARY
|
June 19, 2001 |
|
CONTROLLER OF ESTATE DUTY Vs. KANTILAL CHIMANLAL
|
February 22, 2001 |
|
CONTROLLER OF ESTATE DUTY Vs. VIKRAMKUMAR B PARSHAVE
|
September 24, 2001 |
|
CORE HEALTHCARE LIMITED Vs. STANDARD CHARTERD BANK
|
February 23, 2001 |
|
CORE HEALTHCARE LTD. Vs. STANDARD CHARTERED BANK
|
January 23, 2001 |
|
CYANIDES AND CHEMICALS CO Vs. OIL AND NATURAL GAS COMMISSION
|
March 23, 2001 |
|
CYANIDES AND CHEMICALS CO. BY ITS PROPRIETOR Vs. O.N.G.C. LTD., MARKETING SECTION, BARODA
|
March 23, 2001 |
|
D G DALAL Vs. STATE OF GUJARAT
|
July 17, 2001 |
|
D S NARVE DY CONSERVATOR OF FORESTS Vs. JAGDISH PRASAD 3RD SPECIAL LAND ACQUISITION
|
August 27, 2001 |
|
D W PARMAR Vs. STATE OF GUJARAT
|
March 16, 2001 |
|
DAHYABHAI CHHAGANBHAI Vs. STATE OF GUJARAT
|
April 19, 2001 |
|
DAKSHA N. SHAH Vs. STATE OF GUJARAT
|
April 27, 2001 |
|
DAKSHABEN L PANDYA Vs. STATE OF GUJARAT
|
August 9, 2001 |
|
DALAL GAURANG JITENDRA MINOR Vs. STATE OF GUJARAT
|
August 31, 2001 |
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DALICHAND ALIAS BHURIYO PANNALAL LABANNA Vs. COMMISSIONER OF POLICE
|
February 13, 2001 |
|
DARAYAS BAMANSHAH MEDHORA Vs. NARIMAN BAMANSHA MEDHORA
|
November 6, 2001 |
|
DASARATHBHAI V PATEL Vs. UNION OF INDIA
|
October 11, 2001 |
|
DASHRATHBHAI J PATEL Vs. L I C
|
September 11, 2001 |
|
DEEPAK NITRITE LIMITED Vs. N H RANA
|
December 28, 2001 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. CORE HEALTHCARE LIMITED
|
April 25, 2001 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. ROHINI BUILDERS
|
March 19, 2001 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. JIVANLAL NEBHUMAL
|
December 24, 2001 |
|
DEPUTY COMMISSIONER OF INCOME TAX ASST Vs. MADHU SILICA PRIVATE LIMITED
|
April 23, 2001 |
|
DEVABHAI DHANABHAI BHARWAD Vs. STATE OF GUJARAT
|
September 27, 2001 |
|
DEVRAJ KANA RADA Vs. MAMLATDAR OF TALALA TALUKA
|
July 24, 2001 |
|
DHANABHAI AMARSHIBHAI Vs. STATE OF GUJARAT
|
September 18, 2001 |
|
DHANJI RAMJI Vs. STATE OF GUJARAT
|
October 29, 2001 |
|
DHANPAL JAYANTILAL SHAH Vs. STATE OF GUJARAT
|
November 5, 2001 |
|
DHARI GRAM PANCHAYAT Vs. KIRAN HIRALAL RUPARELIA
|
July 4, 2001 |
|
DHARMESH ALIAS NANNU NITINBHAI SHAH Vs. STATE OF GUJARAT
|
November 3, 2001 |
|
DHARMKRUPA KELVANI MANDAL Vs. HANSABEN K THAKKAR
|
January 19, 2001 |
|
DIGANTSINH DAHYABHAI VAGHELA Vs. DISTRICT MAGISTRATE
|
July 12, 2001 |
|
DIGVIJAY TILES AND POTTERIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 23, 2001 |
|
DILAVAR RUSTAMKHAN Vs. NAYNABEN VANMALIDAS CHAUHAN
|
August 31, 2001 |
|
DILAVAR RUSTAMKHAN Vs. NAYNABEN VANMALIDAS CHAUHAN
|
August 29, 2001 |
|
DILIP CHINUBHAI SHAH Vs. COMMISSIONER OF INCOME TAX
|
June 26, 2001 |
|
DILIPBHAI A PATEL Vs. COMMISSIONER OF INDUSTRIES
|
June 14, 2001 |
|
DILIPBHAI KESHAVBHAI PATEL Vs. COMMISSIONER OF POLICE
|
May 4, 2001 |
|
DILIPKUMAR SURYAKANT UPADHYAYA Vs. PATEL NATAVARLAL MANIBHAI
|
March 20, 2001 |
|
DINESH MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 5, 2001 |
|
DIPALI MRUGEN PUROHIT Vs. MUNICIPAL COMMISSIONER
|
April 19, 2001 |
|
DIVISIONAL CONTROLLER Vs. RAGHABHAI JALMABHAI TARAL
|
March 20, 2001 |
|
DIVISIONAL CONTROLLER Vs. VIRAJLAL G PALA
|
August 13, 2001 |
|
DIVISIONAL CONTROLLER G S R T C BARODA Vs. ISHAKBHAI A MUNSHI
|
February 17, 2001 |
|
DIVISIONAL RAILWAY MANAGER Vs. SECRETARY
|
September 18, 2001 |
|
DOLAT INDUSTRIES Vs. KRISHNA OIL INDUSTRIES
|
September 14, 2001 |
|
DOLAT INDUSTRIES Vs. KRISHNA OIL INDUSTRIES
|
July 19, 2001 |
|
DOSHI FATECHAND MORARJI Vs. JAMNAGAR MUNI CORPN
|
August 23, 2001 |
|
DY. GENERAL MANAGER Vs. ILIAS ABDULREHMAN
|
July 11, 2001 |
|
ELECTREX INDIA LIMITED Vs. STATE OF GUJARAT
|
May 2, 2001 |
|
ESSAR PROJECTS LIMITED Vs. STATE OF GUJARAT
|
June 11, 2001 |
|
ESSAR STEEL LIMITED Vs. UNION OF INDIA
|
February 6, 2001 |
|
EX SEP KRISHNACHARI Vs. STATE OF GUJARAT
|
November 6, 2001 |
|
FARIDKHAN GULZARKHAN PATHAN Vs. STATE OF GUJARAT
|
November 29, 2001 |
|
G B SHAH Vs. GENERAL MANAGER
|
May 2, 2001 |
|
G E LIGHTING INDIA LIMITED Vs. STATE OF GUJARAT
|
April 24, 2001 |
|
G H PRAJAPATI Vs. J B BHATT
|
March 16, 2001 |
|
G K CHOKSI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
August 16, 2001 |
|
G K MADIA Vs. G I D C
|
December 7, 2001 |
|
GAJJAR STEEL INDUSTRIES PRIVATE LIMITED Vs. JAIRAM LALARAM
|
July 12, 2001 |
|
GALCHAR KETANKUMAR LAXMANBHAI MINOR THRO MOTHER PURIBEN Vs. MAMLATDAR
|
September 11, 2001 |
|
GANDHIDHAM MERCANTILE CO OPERATIVE BANK LIMITED Vs. NARSINHBHAI ATMARAM AGRAWAL
|
August 3, 2001 |
|
GANESH CO OPERATIVE HOUSING SOCIETY LIMITED Vs. ISHWARBHAI KESHAVBHAI PATEL
|
August 14, 2001 |
|
GANESH PROTEINS Vs. SALES TAX OFFICER
|
December 27, 2001 |
|
GANPATBHAI N RATHOD Vs. STATE OF GUJARAT
|
August 14, 2001 |
|
GARDEN FINANCE LIMITED Vs. ADDL COMMISSIONER OF INCOME TAX
|
November 6, 2001 |
|
GEB Vs. R K PATEL
|
August 9, 2001 |
|
GENERAL INSURANCE CORPORATION OF INDIA Vs. DHARI VIVID KARYAKARI SAHAKARI MANDAL LIMITED
|
August 6, 2001 |
|
GENERAL MANAGER Vs. SPECIAL LAND ACQUISITION OFFICER
|
November 6, 2001 |
|
GENERAL MANAGER ONGC LIMITED Vs. SPECIAL LAND ACQUISITION OFFICER
|
June 12, 2001 |
|
GENERAL SECRETARY Vs. INDIAN OIL CORPORATION LIMITED
|
March 13, 2001 |
|
GENERAL SECRETARY GUJARAT MAZDOOR SENA Vs. MUNICIPAL COMMISSIONER
|
February 26, 2001 |
|
GHANSHYAMDASJI GURU HARIKISHANDASJI Vs. STATE OF GUJARAT
|
April 12, 2001 |
|
GHELAJI MATHURJI THAKOR AND ORS. Vs. GSRTC
|
January 18, 2001 |
|
GIRISH U SHAH Vs. GGM ONGC LIMITED
|
March 1, 2001 |
|
GIRISH U. SHAH Vs. G.G.M., O.N.G.C. LTD.
|
March 2, 2001 |
|
GIRISHBHAI ARUNBHAI DESAI Vs. STATE OF GUJARAT
|
July 3, 2001 |
|
GITAR LABORATORIES Vs. AHMEDABAD ELECTRICITY COMPANY LIMITED
|
January 20, 2001 |
|
GLASS LINES EQUIPMENTS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 12, 2001 |
|
GOPALJI LAXMANJI RATHOD Vs. STATE OF GUJARAT
|
April 17, 2001 |
|
GORDHANBHAI C PARMAR Vs. DIVISIONAL CONTROLLER
|
June 15, 2001 |
|
GORDHANBHAI GOVINDBHAI PATEL Vs. STATE OF GUJARAT
|
March 15, 2001 |
|
GOVERNMENT OF GUJARAT Vs. YAKUB ISHAQ HARI
|
February 9, 2001 |
|
GOVINDBHAI KESHAVLAL THAKKER Vs. SAMASTA LUHANA GNATI REGD TRUST
|
March 2, 2001 |
|
GOVINDBHAI MANGALBHAI Vs. MACHINERY STORES TRADERS
|
July 12, 2001 |
|
GOVINDBHAI N MAKWANA Vs. DIVISIONAL SECURITY
|
January 12, 2001 |
|
GOVINDJI MANAJI Vs. SPECIAL LAND ACQUISITION OFFCER
|
October 11, 2001 |
|
GROUP GENERAL MANAGER O N G C LIMITED Vs. NARESHKUMAR MANILAL PARMAR
|
April 24, 2001 |
|
GUJARAT AGRICULTURAL UNIVERSITY Vs. GUJARAT AGRICULTURAL UNIVERSITY VAHIVATI KARMACHARI
|
February 8, 2001 |
|
GUJARAT AGRO OIL ENTERPRISES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 12, 2001 |
|
GUJARAT AMBUJA EXPORTS LTD. Vs. GUJARAT ELECTRICITY BOARD
|
August 6, 2001 |
|
GUJARAT CANCER AND RESEARCH INSTITUTE Vs. SANJAY CHANDRAKANT VYAS
|
August 16, 2001 |
|
GUJARAT ELECTRIC COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 10, 2001 |
|
GUJARAT ELECTRICITY BOARD Vs. STATE OF GUJARAT
|
July 26, 2001 |
|
GUJARAT ELECTRICITY BOARD Vs. R K PATEL
|
August 9, 2001 |
|
GUJARAT HOUSING BOARD Vs. HARILAL JETHALAL
|
February 1, 2001 |
|
GUJARAT HOUSING BOARD Vs. KALPESHKUMAR NARANBHAI PATEL
|
November 8, 2001 |
|
GUJARAT KAMDAR PANCHAYAT Vs. MAIZE PRODUCTS
|
July 5, 2001 |
|
GUJARAT MAZDOOR PANCHAYAT Vs. STATE OF GUJARAT
|
May 4, 2001 |
|
GUJARAT MAZDOOR PANCHAYAT Vs. CONCILIATION OFFICER
|
November 1, 2001 |
|
GUJARAT RAJYA DAIRY KARMACHARISABHA Vs. MANAGING DIRECTOR
|
May 3, 2001 |
|
GUJARAT RESEARCH & MEDICAL INSTITUTE Vs. BATUK LAXMANBHAI SOLANKI
|
August 28, 2001 |
|
GUJARAT RURAL HOUSING BOARD Vs. KANUBHAI H. LODHA
|
March 9, 2001 |
|
GUJARAT STATE BRANCH OF INDIAN MEDICAL ASSOCIATION Vs. STATE OF GUJARAT
|
June 12, 2001 |
|
GUJARAT STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. STATE OF GUJARAT
|
April 26, 2001 |
|
GUJARAT STATE CO OPERATIVE BANK LIMITED Vs. STATE OF GUJARAT
|
July 19, 2001 |
|
GUJARAT STATE CO OPERATIVE BANK LIMITED Vs. STATE OF GUJARAT
|
June 19, 2001 |
|
GUJARAT STATE CO OPERATIVE SUGAR INDUSTRIES SOCIETY LIMITED Vs. VINAYAKBHAI D CHAUHAN
|
October 23, 2001 |
|
GUJARAT STATE FINANCIAL CORPORATION Vs. ASHABEN J DAVE
|
April 18, 2001 |
|
GUJARAT STATE LAND DEVELOPMENT CORPORATION LIMITED Vs. HARSHADBHAI SANDIPBHAI MEHTA
|
June 21, 2001 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. NIZAMKHAN MEHMADKHAN PATHAN
|
June 21, 2001 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KANTIBHAI DEVKARANBHAI PATEL
|
June 21, 2001 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MAHMEDBHAI REHAMNBHAI VOHRA TRAFFIC INSPECTOR
|
June 21, 2001 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. B ARUNCHANDRA AND COMPANY
|
June 22, 2001 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. B M VAGHMASI
|
June 25, 2001 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. CHHATRAJI PRADHANJI THAKOR
|
June 19, 2001 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. THAKORBHAI ZINABHAI GARASIA
|
June 20, 2001 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. DEEPAK MANILAL PATHAK
|
June 19, 2001 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. IBRAHIM YUSUF PATEL
|
June 26, 2001 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SHANKERBHAI PANABHAI BHOI
|
June 29, 2001 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAHIMKHAN S PATHAN
|
June 12, 2001 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. D H PATEL
|
May 3, 2001 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. DHIRUBHAI J JOSHI
|
May 3, 2001 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PRAHLADBHAI RATILAL
|
August 1, 2001 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. HIRJIBHAI DAMJIBHAI
|
August 1, 2001 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. AMIRKHAN
|
March 23, 2001 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. NAGINBHAI K TANDEL
|
January 4, 2001 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. DAHYABHAI HIRABHAI KHEMSURIYA
|
January 25, 2001 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SUKHDEVSINH L JADEJA
|
January 19, 2001 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MANIBHAI RANJITBHAI MAKWANA C O AHMEDABAD MILL MAZDOOR
|
December 6, 2001 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. LIMBABHAI RAMBHAI KOLI
|
August 14, 2001 |
|
GUJARAT STEEL AND AGRICO INDUSTRIES Vs. UNION OF INDIA
|
September 25, 2001 |
|
GUJARAT STEEL TUBES LIMITED Vs. BOARD OF TRUSTEES OF PORT OF KANDLA
|
December 28, 2001 |
|
GUJARAT VIDYAPITH Vs. GIRISH M BHATT
|
November 29, 2001 |
|
GUJARAT WATER SUPPLY AND SEWERAGE BOARD Vs. RAJESH P RAJYAGURU
|
July 12, 2001 |
|
GUJARAT WATER SUPPLY AND SEWERAGE BOARD Vs. DINESHCHANDRA BHOGILAL MAU C O MAJOOR MAHAJAN SANGH
|
July 18, 2001 |
|
GULAM HUSSEIN SARIGAT Vs. OFFICER ON SPL DUTY
|
March 15, 2001 |
|
GULAM RASUL ABDULLAH LESWALA Vs. SPECIAL LAND ACQUISTION OFFICER
|
January 9, 2001 |
|
GULAMMOHMAD A LAKHADAWALA Vs. STATE OF GUJARAT
|
January 16, 2001 |
|
H K DHRUVA Vs. UNION OF INDIA
|
April 10, 2001 |
|
H K DHRUVA Vs. UNION OF INDIA
|
April 20, 2001 |
|
H. K. DHRUVA Vs. UNION OF INDIA
|
March 2, 2001 |
|
HABIBBHAI RAJUBHAI SINDHI MUSLAMAN Vs. STATE OF GUJARAT
|
February 8, 2001 |
|
HABRON CO OPERATIVE HOUSING SOCIETY LIMITED Vs. MEENAKSHIBEN ANANTKUMAR MACWAN
|
December 19, 2001 |
|
HAJIBHAI JAMADIBHAI SAIYED Vs. STATE ELECTION COMMISSION
|
August 31, 2001 |
|
HARESHBHAI DESHABHAI BAGDA Vs. DHORAJI NAGARPALIKA
|
June 11, 2001 |
|
HARIBHAI J DESAI Vs. STATE OF GUJARAT
|
July 19, 2001 |
|
HARIKRUSHNADAS CHHAGANLAL NANALAL AND ISHWARDAS MOHANLAL (SEVA SAMAJ TRUST) Vs. VINODCHANDRA G. VAGHELA AND ANR.
|
January 11, 2001 |
|
HARISH KAKWANI Vs. GUJARAT INSTITUTE OF EDUCATIONAL TECHNOLOGY
|
May 4, 2001 |
|
HARISH M MANKODI Vs. STATE OF GUJARAT
|
June 14, 2001 |
|
HARISHCHANDRASINH AJITSINH JADEJA Vs. STATE OF GUJARAT
|
October 25, 2001 |
|
HARSHAD V SHAH Vs. SUDARSHANBHAI R SHAH
|
April 26, 2001 |
|
HARSHADRAI M BHATT Vs. GRAMODYOG KENDRA
|
November 8, 2001 |
|
HARSUKHBHAI LAKSHMANBHAI Vs. STATE OF GUJARAT
|
March 17, 2001 |
|
HASANBHAI MUSABHAI PATEL Vs. STATE OF GUJARAT
|
September 14, 2001 |
|
HASMUKH ALIAS BATLO CHANDUBHAI PATEL Vs. STATE OF GUJARAT
|
February 8, 2001 |
|
HASMUKHBHAI AMBALAL PATEL Vs. SECOND ADDL SPECIAL LAND ACQUISITION OFFICER
|
July 26, 2001 |
|
HASMUKHRAI R BHADIYADRA Vs. DISTRICT DEVELOPMENT OFFICER
|
December 5, 2001 |
|
HAZARAT SAHIFFULA REFAI DARGAH PRIVATE TRUST Vs. SURAT MUNICIPAL CORPORATION
|
December 12, 2001 |
|
HEIR OF RAVJIBHAI S PATEL SHANTIBEN WS O RAVJI SOMA Vs. VALSAD TALUKA PATEL SAMAJ PRAGATI MANDAL
|
March 21, 2001 |
|
HEIRS OF DECEASED SULTANJI NOORMAHMAD CHHIPA Vs. GAFURBHAI AHMEDJI BIYAVARWALA
|
January 12, 2001 |
|
HEMENDRAKUMAR R PATEL Vs. MAGANBHAI DAJIBHAI
|
October 30, 2001 |
|
HIMANSHU S MEHTA Vs. STATE OF GUJARAT
|
January 20, 2001 |
|
HIMANSHU S MEHTA Vs. SUPERINTENDING ENGINEER
|
March 17, 2001 |
|
HIMATBHAI PANCHABHAI MAKAWANA Vs. JIVIBEN KHIMABHAI
|
April 20, 2001 |
|
HIMATLAL N NALIAPARA Vs. AMRELI JILLA PANCHAYAT
|
April 1, 2001 |
|
HIMATLAL N. NALIAPARA Vs. AMRELI JILLA PANCHAYAT
|
April 11, 2001 |
|
HIMATSINH DOLATSINH BARAIYA Vs. STATE OF GUJARAT
|
March 15, 2001 |
|
HIRACHAND SHYAMJIBHAI LODAYA Vs. COTTON CORPORATION OF INDIA
|
July 9, 2001 |
|
HITESHKUMAR BABUBHAI CHUNARA Vs. AHMEDABAD MUNICIPAL CORPORATION
|
June 12, 2001 |
|
HORST KURVES GMBH Vs. ESSAR OILS LIMITED
|
September 4, 2001 |
|
I I B I LIMITED Vs. O L OF RUSTOM MILLS AND INDUSTRIES LIMITED
|
December 10, 2001 |
|
I M PATEL Vs. CHAIRMAN OIL AND NATURAL GAS COMMISSIONER
|
August 28, 2001 |
|
I O C LIMITED Vs. HARIVANTBHAI CHAMPAKLAL SHELAT
|
March 15, 2001 |
|
I S P L INDUSTRIES LIMITED Vs. S J MEHTA
|
July 19, 2001 |
|
IBRAHIM ALIAS IBU KALUMIYA MANSURI Vs. STATE OF GUJARAT
|
July 9, 2001 |
|
IBRAHIM HAJI AKBARALI GHASWALA Vs. STATE OF GUJARAT
|
August 6, 2001 |
|
ICICI LIMITED Vs. O L OF ABAD MFG AND CALICO PRINTING COMPANY LIMITED
|
January 19, 2001 |
|
IDRISH YAKUB MAMJI Vs. STATE OF GUJARAT
|
March 13, 2001 |
|
IN RE: ANMOL DAIRY LTD. Vs. UNION OF INDIA AND OTHERS
|
August 7, 2001 |
|
INDIAN DYESTUFF INDUSTRIES LIMITED Vs. MAHESHCHANDRA KANAIYALAL SHAH
|
June 21, 2001 |
|
INDIAN FARMERS FERTILIZER CO. OP. LTD. Vs. CARGO CLEARING AGENCY
|
June 21, 2001 |
|
INDIAN GINNING AND PRESSING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 14, 2001 |
|
INDIAN INSTITUTE OF MANAGEMENT Vs. UKAKANT SHRIVASTVA
|
April 20, 2001 |
|
INDIAN INSTITUTE OF MANAGEMENT Vs. UKAKANT SHRIVASTVA
|
March 16, 2001 |
|
INDIAN OIL CORPORATION Vs. PATEL KHUSHALBHAI JOITRAM
|
October 23, 2001 |
|
INDO NIPPON FILAMENTS Vs. UNION OF INDIA
|
January 22, 2001 |
|
INDRAVADAN KANTILAL JOSHI Vs. TRANSPORT MANAGER
|
June 16, 2001 |
|
INDRESHWAR MAJOOR SAHAKARI MANDALI LIMITED Vs. TALUKA PANCHAYAT KUTIYANA
|
January 18, 2001 |
|
INSAFI KAMDAR MANDAL Vs. ASSISTANT COMMISSIONER OF LABOUR AND CONSILIATION OFFICER
|
August 9, 2001 |
|
INTER CONTINENTAL Vs. UNION OF INDIA
|
February 20, 2001 |
|
INTERCONTINENTAL INDIA Vs. INDIAN SUGAR AND GENERAL INDUSTRIES EXPORT IMPORT CORP
|
February 9, 2001 |
|
IOC LIMITED Vs. HASHMUKH PANNALAL MAJMUDAR
|
October 23, 2001 |
|
IQBAL AHMED MOHMAD HASAN MOMIN Vs. STATE OF GUJARAT
|
November 29, 2001 |
|
IQBAL GULABBHAI RATHOD Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
July 2, 2001 |
|
ISHVERLAL VASHRAMBHAI MAHERIA Vs. RAJESH NATVARLAL VYAS
|
April 27, 2001 |
|
ISHWARBHAI GOKULBHAI SURTI Vs. K M BHATT
|
December 28, 2001 |
|
ISHWRLAL KALIDAS RANA Vs. STATE OF GUJARAT
|
July 6, 2001 |
|
ISMAILBHAI HAJI IBRAHIMBHAI MALEK Vs. GORDHANBHAI HATHIBHAI PATEL
|
December 20, 2001 |
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ISMAILSHA REHMANSHA DIWAN Vs. STATE OF GUJARAT
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February 7, 2001 |
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J D VORA Vs. STATE OF GUJARAT
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September 25, 2001 |
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J K CORPORATION LIMITED Vs. STATE OF GUJARAT
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July 20, 2001 |
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J K UDAIPUR UDYOG LTD Vs. STATE OF GUJARAT
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July 20, 2001 |
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J R PANDIT Vs. DISTRICT PANCHAYAT
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March 9, 2001 |
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JAGDEEP INDUSTRIES Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION
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January 19, 2001 |
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JAGDISH SHAMJIBHAI MAKWANA Vs. SUB DIVISIONAL MAGISTRATE BHAVNAGAR
|
July 27, 2001 |
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JAGDISHBHAI BHIMRAI SETALVAD Vs. NEW BRAHMA KSHATRIYA CO OPERATIVE HOUSING SOCIETY LIMITED
|
March 17, 2001 |
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JAGDISHBHAI M BHATT Vs. UNION OF INDIA
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March 5, 2001 |
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JAGDISHBHAI MAFATLAL PATEL Vs. STATE OF GUJARAT
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December 27, 2001 |
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JAGUBHA NATHUBHAS ZALA Vs. UNION OF INDIA
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July 4, 2001 |
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JAHID HABIBBHAI SHIPAI Vs. STATE OF GUJARAT
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February 7, 2001 |
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JAIRAJSINGH TEMUBHA JADEJA Vs. STATE OF GUJARAT
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October 18, 2001 |
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JALUNDRANANA KEDWANI MANDAL Vs. STATE OF GUJARAT
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December 20, 2001 |
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JANTA COMMERCIAL CO OPERATIVE BANK LIMITED Vs. STATE OF GUJARAT
|
August 2, 2001 |
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JAY GUJARAT PANCHAYAT VARG VIKAS MANCH Vs. STATE OF GUJARAT
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August 31, 2001 |
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JAY MAHAKALI ROLLING MILL Vs. UNION OF INDIA
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August 1, 2001 |
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JAYANTIBHAI MANGALDAS MISTRY Vs. STATE OF GUJARAT
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February 8, 2001 |
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JAYANTIBHAI NARANBHAI AMIN Vs. STATE OF GUJARAT
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October 4, 2001 |
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JAYANTILAL A GANDHI Vs. STATE OF GUJARAT
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April 11, 2001 |
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JAYANTILAL DHANJIBHAI PATEL Vs. ROHITBHAI DHANJIBHAI BIN GOKALBHAI PATEL
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November 5, 2001 |
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JAYANTILAL GANPATLAL PRAJAPATI Vs. STATE OF GUJARAT
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August 9, 2001 |
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JAYANTILAL NATHALAL SHETH Vs. STATE OF GUJARAT
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June 22, 2001 |
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JAYCHEM Vs. RAMNARAYAN SHIVNARAYAN PANDE
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July 9, 2001 |
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JAYESH MEGHANI Vs. SAURASHTRA UNIVERSITY
|
September 1, 2001 |
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JAYESH RAMESHBHAI SHAH Vs. STATE OF GUJARAT
|
August 7, 2001 |
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JAYESH RAMESHBHAI SHAH Vs. STATE OF GUJARAT
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August 16, 2001 |
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JAYMAL THAKORE Vs. CHARITY COMMISSIONER GUJARAT STATE
|
June 16, 2001 |
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JAYNARAYAN RAMESHVARDAYAL SHREEVASTAVA Vs. STATE OF GUJARAT
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April 20, 2001 |
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JEHANGIR TEXTILE MILLS Vs. SHARDABEN WD O TEJENDRAPRASAD NARSINHRAO
|
July 18, 2001 |
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JETHALAL G RAVAL Vs. STATE OF GUJARAT
|
July 31, 2001 |
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JINTAL CLINICAL THERMOMETRE PRIVATE LIMITED Vs. GOVT OF GUJARAT
|
March 2, 2001 |
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JITENDRASINGH ALIAS BUNTY RAMSING DHIMAN Vs. STATE OF GUJARAT
|
July 3, 2001 |
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JIVAN SADHNA RAJASTHAN HINDI VIDYA MANDAL Vs. STATE OF GUJARAT
|
October 16, 2001 |
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JIVANBHAI JAFFARBHAI NAYAK Vs. AMARKHAN SUBROTHIKHAN PATHAN
|
April 9, 2001 |
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JODHPUR NAGARPALIKA Vs. JEEVABHAI KARSANBHAI
|
June 19, 2001 |
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JOHN HAMILTON CHRISTIAN Vs. BLUE BIRD AGENCY
|
January 12, 2001 |
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JYOTI LAND CORPORATION Vs. KAILASHNAGAR FLATS CO OPERATIVE HOUSING SOCIETY LIMITED
|
January 16, 2001 |
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JYOTSNA NATVARLAL RAMAGIYA Vs. STATE OF GUJARAT
|
August 13, 2001 |
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K B TRIVEDI Vs. STATE OF GUJARAT
|
October 17, 2001 |
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K C MANI Vs. CENTRAL WEREHOUSING CORPORATION
|
March 2, 2001 |
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K N MATWANI Vs. KANDLA PORT TRUST
|
July 10, 2001 |
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KADVAJI ALIAS BHARATJI FULAJI Vs. STATE OF GUJARAT
|
August 7, 2001 |
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KAIRA DISTICT COMPANY OP MILK PRODUCERS UNION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 2, 2001 |
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KAKRAPAR TRIBAL WORKERS ASSOCIATION Vs. UNION OF INDIA
|
October 9, 2001 |
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KALABHAI B DABHAI Vs. GORDHANBHAI G BHARAKHADA
|
December 26, 2001 |
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KALIDAS ALIAS KALI RANGNATH MADRASHI Vs. COMMISSIONER OF POLICE
|
April 27, 2001 |
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KALINDI INVESTMENT P. LTD. Vs. COMMISSIONER OF INCOME TAX
|
December 11, 2001 |
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KALINDI INVESTMENT PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 10, 2001 |
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KALINDI INVESTMENT PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 12, 2001 |
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KALKISINH IMANALLAH DULERAY GODSAN Vs. STATE OF GUJARAT
|
April 17, 2001 |
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KAMALABEN Vs. STATE OF GUJARAT
|
February 6, 2001 |
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KANAIYALAL SHAMALDAS MODI Vs. CHAIRMAN L I C OF INDIA
|
March 1, 2001 |
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KANAKPRABHADEVI NARPATSINHJI Vs. STATE OF GUJARAT
|
February 9, 2001 |
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KANAKPRABHADEVI NARPATSINHJI Vs. STATE OF GUJARAT AND ORS.
|
January 12, 2001 |
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KANARAM K. PATEL Vs. STATE OF GUJARAT
|
May 2, 2001 |
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KANCHANBHAI KANBHAI TADVI Vs. MUNICIPAL CORPORATION OF THE CITY OF VADODARA
|
June 15, 2001 |
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KANORIA DYECHEM LTD Vs. SALES TAX OFFICER
|
September 3, 2001 |
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KANT CHETANKUMAR DHULABHAI Vs. STATE EXAMINATION BOARD
|
December 20, 2001 |
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KANTABEN T SHAH Vs. DEVENDRAKUMAR C SHAH
|
November 1, 2001 |
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KANTI COTTON MILLS Vs. KHODAJI GAGJIBHAI
|
August 28, 2001 |
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KANTIBHAI NANUBHAI PATEL Vs. URBAN LAND TRIBUNAL
|
September 1, 2001 |
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KANTIBHAI P TADVI Vs. STATE OF GUJARAT
|
June 27, 2001 |
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KANTIBHAI R PATEL Vs. DIRECTOR OF LIBRARIES CENTRAL LIBRARY
|
August 2, 2001 |
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KANTILAL DAMODARDAS SHAH C O RAJKUMAL PROVISIONS STORES Vs. UNION OF INDIA
|
April 26, 2001 |
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KANTILAL MOHANLAL KANADLA Vs. STATE OF GUJARAT
|
February 17, 2001 |
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KANTILAL SINTHABHAI MARATHE Vs. RAJKUMAR SYNTHETICS MILLS LIMITED
|
July 2, 2001 |
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KANTILAL VALLABHDAS AND COMPANY Vs. KARADIA MANDABHAI NATHUBHAI
|
January 12, 2001 |
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KANUBEN DAUGHTER OF JAYSINH KHUSHALSINH Vs. STATE OF GUJARAT
|
January 10, 2001 |
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KANUBHAI DHULABHAI PATEL Vs. STATE OF GUJARAT
|
May 22, 2001 |
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KANUBHAI PATEL Vs. STATE OF GUJARAT
|
July 18, 2001 |
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KANUNI SALAH KENDRA Vs. STATE OF GUJARAT
|
August 4, 2001 |
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KAPURCHAND MARKANDE RAGHUNATH PANDEY Vs. STATE OF GUJARAT
|
April 27, 2001 |
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KARANSINH FATEHSINH GOHIL Vs. COMMISSIONER OF POLICE
|
March 9, 2001 |
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KARSANBHAI KUNVERJIBHAI PATEL Vs. DIRECTOR OF HEALTH SERVICES
|
October 18, 2001 |
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KASHYAP SURENDRABHAI NAIK Vs. D N SHAH
|
September 20, 2001 |
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KASUBEN WD O VALJIBHAI HEMABHAI PARMAR Vs. STATE OF GUJARAT
|
August 17, 2001 |
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KAUSHIK CONSTRUCTION COMPANY Vs. STATE OF GUJARAT
|
March 2, 2001 |
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KAUSHIK KUMUDCHANDRA KAPADIA Vs. STATE OF GUJARAT
|
May 10, 2001 |
|
KESHAVLAL BHALABHAI Vs. STATE OF GUJARAT
|
February 6, 2001 |
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KESHVANAND HARINARAYAN SWAMIALIAS KAMAL VISHWESHWER SHARMA Vs. STATE OF GUJARAT
|
June 26, 2001 |
|
KHAIRUNISSA SALIM MOHD QURESHI Vs. STATE
|
July 24, 2001 |
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KHAMBHALIA NAGARPALIKA Vs. MAJOR SEVA SANGH
|
July 23, 2001 |
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KHARA SHAMJI HIRABHAI Vs. GUJARAT STATE HANDICRAFTS AND HANDLOOM DEVELOPMENT CORPORATION LIMITED
|
March 29, 2001 |
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KHIMJIBHAI NAGJIBHAI PARMAR Vs. DISTRICT MAGISTRATE
|
July 19, 2001 |
|
KHODABHAI CHAKUBHAI PATEL Vs. STATE OF GUJARAT
|
January 25, 2001 |
|
KIRANKUMAR H RUPERELIA Vs. STATE OF GUJARAT
|
June 14, 2001 |
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KIRIT M BHRAMBHATT Vs. STATE OF GUJARAT
|
October 24, 2001 |
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KIRITBHAI C. PATEL Vs. GIRDHARBHAI N. BAROT
|
March 9, 2001 |
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KISHORE B SETALVAD Vs. COMMISSIONER OF WEALTH TAX
|
October 4, 2001 |
|
KOCHAKKADAM KUNJUVAVEED THOMAS Vs. D R GOHIL
|
June 22, 2001 |
|
KOLI BHARATBHAI UKABHAI VEGAD Vs. DISTRICT MAGISTRATE
|
June 19, 2001 |
|
KOLI BHARATBHAI UKABHAI VEGAD Vs. DISTRICT MAGISTRATE
|
May 4, 2001 |
|
KOLI KALAJI JAMAJI Vs. STATE OF GUJARAT
|
April 11, 2001 |
|
KOTHARI TRADERS Vs. ASHOK IRON AND STEEL
|
March 2, 2001 |
|
KRISHNACHARI Vs. STATE OF GUJARAT
|
November 7, 2001 |
|
KRUNAL OIL MARKETING LTD Vs. SALES TAX OFFICER
|
September 10, 2001 |
|
KRYSTAL POLYFAB LIMITED Vs. GEB
|
January 19, 2001 |
|
KUMBHAR PREMJI BHAGVAN Vs. A. T. GHIWALA & CO
|
March 2, 2001 |
|
L V GANGER Vs. STATE OF GUJARAT
|
July 11, 2001 |
|
LAKHTARIYA PREMJIBHAI NARASINHBHAI Vs. UNION OF INDIA
|
December 28, 2001 |
|
LAKME LIMITED Vs. STATE OF GUJARAT
|
January 18, 2001 |
|
LALAN KUMAR DUBEY Vs. RAJKUMAR SYNTHETICS MILLS LIMITED
|
June 14, 2001 |
|
LALJIBHAI R SOALNKI Vs. DIVISIONAL DIRECTOR
|
February 9, 2001 |
|
LARSEN AND TOUBRO LIMITED Vs. COMMISSIONER OF SALES TAX
|
July 1, 2001 |
|
LARSEN AND TOUBRO LTD Vs. COMMISSIONER OF SALES TAX GUJARAT
|
July 18, 2001 |
|
LAXMI EDUCATION TRUST Vs. DIRECTOR SOCIAL WELFARE DEPTT
|
March 8, 2001 |
|
LAXMIDAS MOHANLAL PATEL Vs. STATE OF GUJARAT
|
October 25, 2001 |
|
LEGAL HEIRS OF GHANPAL JAYANTILAL SHAH AND SUKETU J SHAH Vs. STATE OF GUJARAT
|
November 5, 2001 |
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LEGAL HEIRS OF PURUSHOTTAM GAJADHAR UPADHYAY Vs. POLICE COMMISSIONER
|
August 7, 2001 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. VASANT N MODI
|
June 28, 2001 |
|
LINDER FRANK WOLFGANG Vs. YOGESH D SHAH SUPDT OF CUSTOMS
|
March 21, 2001 |
|
LOK ADHIKAR SANGH Vs. STATE OF GUJARAT
|
July 2, 2001 |
|
M N GAMALI Vs. STATE OF GUJARAT
|
September 27, 2001 |
|
M S UNIVERSITY Vs. VELJIBHAI D MOCHI
|
February 1, 2001 |
|
M. B. SHUKLA Vs. STATE OF GUJARAT
|
October 25, 2001 |
|
MADHU FABRICS LIMITED Vs. STATE BANK OF INDIA
|
January 10, 2001 |
|
MADHUKAR SONAJI PARVE Vs. STATE OF GUJARAT
|
March 15, 2001 |
|
MADHUKAR T BAPAT Vs. STATE OF GUJARAT
|
August 27, 2001 |
|
MADHUSUDAN DHARSHIBHAI TANK Vs. A RAJIV
|
December 13, 2001 |
|
MAGANLAL LALJIBHAI Vs. STATE OF GUJARAT
|
February 23, 2001 |
|
MAHADEV BHAGWANJI PATEL Vs. STATE OF GUJARAT
|
April 24, 2001 |
|
MAHANT JANARDANKUMAR NARAYANDAS Vs. H V BHAVNANI REGISTRAR OR HIS SUCCESSOR IN OFFICE
|
August 7, 2001 |
|
MAHARAJA SAYAJIRAO UNIVERSITY Vs. RAM MANGARAM MIRCHANDANI
|
August 8, 2001 |
|
MAHENDRA TUBE SUPPLIERS Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
|
July 1, 2001 |
|
MAHENDRA TUBE SUPPLIERS, AHMEDABAD Vs. MUNICIPAL CORPORATION OF CITY OF AHMEDABAD
|
July 17, 2001 |
|
MAHENDRAKUMAR R PATEL Vs. SECRETARY TO GOVERNMENT
|
March 9, 2001 |
|
MAHENDRASINH ALIAS MANUDARA Vs. STATE OF GUJARAT
|
December 20, 2001 |
|
MAHENDRASINH PRABHATSINH VAGHELA Vs. DISTRICT MAGISTRATE
|
July 12, 2001 |
|
MAHESH T RABARI Vs. DIRECTOR OF PRIMARY EDUCATION
|
July 25, 2001 |
|
MAHESHKUMAR BABULAL SOLANKI Vs. STATE OF GUJARAT
|
January 9, 2001 |
|
MAHESHKUMAR NAROTTAMBHAI KANTHARIA Vs. ADMINISTRATIVE OFFICER NAGAR PRATHMIK SHIKSHAN SAMITI SURAT
|
March 22, 2001 |
|
MAIYUDDIN ALIAS RAJU NOORMIYA SHEIKH Vs. STATE OF GUJARAT
|
July 20, 2001 |
|
MANAGER Vs. MAHAGUJARAT LABOUR UNION
|
July 24, 2001 |
|
MANANBHAI NIRANJANBHAI SHETH Vs. MUNICIPAL CORPORATION OF AHMEDABAD
|
August 24, 2001 |
|
MANAVADAR MUNICIPAL BOROUGH Vs. MANISH K KHAKKHAR
|
July 11, 2001 |
|
MANDAVRAIJI FILLING STATION Vs. INDIAN OIL CORPORATION LIMITED
|
November 9, 2001 |
|
MANGALBHAI DEVABHAI PRAJAPATI Vs. STATE OF GUJARAT
|
April 23, 2001 |
|
MANGALBHAI SANABHAI PATEL Vs. KASHIBEN KANTABEN WIFE OF MANGALBHAI DHANJIBHAI
|
September 27, 2001 |
|
MANGILAL UDERAM Vs. STATE OF GUJARAT
|
June 15, 2001 |
|
MANGLABEN BABUBHAI SONI Vs. STATE OF GUJARAT
|
August 28, 2001 |
|
MANHARDAS NARSANG BHAI NIMAVAT Vs. STATE OF GUJARAT
|
June 21, 2001 |
|
MANHARLAL HIRALAL PARMAR Vs. STATE OF GUJARAT
|
July 24, 2001 |
|
MANIYAR SOLANKI Vs. SANGHI NATHALAL
|
January 18, 2001 |
|
MANJULA P SHAH Vs. GOVERNMENT OF INDIA
|
July 3, 2001 |
|
MANOJBHAI BHAGWANDAS SHAH Vs. STATE OF GUJARAT
|
August 17, 2001 |
|
MANSUKHLAL BHIMJI SATWARA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
March 20, 2001 |
|
MANSUKHLAL NANJIBHAI PATEL Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 17, 2001 |
|
MANUBHAI VADILAL PATEL Vs. STATE OF GUJARAT
|
May 22, 2001 |
|
MARUTI TEXTILES Vs. STATE OF GUJARAT
|
August 28, 2001 |
|
MARY BROWN MEMORIAL TRAINING COLLEGE Vs. DIRECTOR OF PRIMARY EDUCATION
|
December 27, 2001 |
|
MAULANA KURESHI GULAM MUSTAFA Vs. UNION OF INDIA
|
April 4, 2001 |
|
MAYURDHWAJSINHJI Vs. COMMISSIONER OF WEALTH TAX
|
September 5, 2001 |
|
MEGHA NARANBHAI HARIJAN Vs. STATE OF GUJARAT
|
August 10, 2001 |
|
MEHBOOBALI HUSSAINALI MUNI Vs. STATE OF GUJARAT
|
August 16, 2001 |
|
MEHSANA DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. ELECTION OFFICER OF THE MEHSANA DISTRICT CENTRAL CO OPERATIVE BANK
|
August 3, 2001 |
|
MEHSANA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED Vs. WORKMEN EMPLOYED
|
July 17, 2001 |
|
MEHSANA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 3, 2001 |
|
MEHSANA DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD. Vs. CIT
|
July 2, 2001 |
|
MEHTA RAMESHCHANDRA MANILAL Vs. SPECIAL LAND ACUISTION OFFICER
|
February 27, 2001 |
|
MERUBEN Vs. ADDITIONAL SPECIAL SECRETARY
|
September 19, 2001 |
|
MIDWEST LEASING LIMITED Vs. AMBALAL SARABHAI ENTERPRISES LIMITED
|
April 18, 2001 |
|
MINOR JAYESHKUMAR DHANABHAI PARMAR Vs. DEAN B J MEDICAL COLLEGE
|
November 8, 2001 |
|
MITESH ROLLING MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 6, 2001 |
|
MIYANA BAI AMINA SULEMAN Vs. STATE OF GUJARAT
|
February 7, 2001 |
|
MODERN TERRY TOWELS LTD. Vs. SOLANKI MULJIBHAI REVABHAI
|
December 21, 2001 |
|
MODI BACHUBHAI SAKALCHAND Vs. MARIYAMBIBI NOORMOHMED
|
February 13, 2001 |
|
MOHAMAD HANIF ALLANUR SHAIKH Vs. STATE OF GUJARAT
|
June 13, 2001 |
|
MOHAMMAD FIROZ MOHAMMAD MANJUT SAIYAD Vs. STATE OF GUJARAT
|
April 20, 2001 |
|
MOHAMMAD ILYAS NURUDDIN QURESHI Vs. STATE OF GUJARAT
|
July 24, 2001 |
|
MOHAMMEDBHAI S SHEIKH Vs. VRAJLAL MATHURDAS
|
December 27, 2001 |
|
MOHANBHAI JIVANBHAI PATEL Vs. STATE OF GUJARAT
|
July 19, 2001 |
|
MOHANLAL S DOPPA Vs. COMMISSIONER OF INCOME TAX
|
October 3, 2001 |
|
MOHANLAL THAKERSINHBHAI AMETHIA Vs. STATE OF GUJARAT
|
November 2, 2001 |
|
MOHMAD SALIM SABIR HUSSEIN QUERSHI Vs. STATE OF GUJARAT
|
October 24, 2001 |
|
MOHMED SALIM ABDUL RASID SHAIKH Vs. STATE OF GUJARAT
|
March 21, 2001 |
|
MUKHTIARKHAN MAGBULKHAN PATHAN Vs. STATE OF GUJARAT
|
July 9, 2001 |
|
MULTANSINGH VIRUSINGH Vs. JOITARAM SHIVDAS PATEL
|
April 25, 2001 |
|
N H MEHTA Vs. STATE OF GUJARAT
|
February 16, 2001 |
|
N K INDUSTRIES LIMITED Vs. STATE BANK OF INDIA
|
November 7, 2001 |
|
N R DESAI Vs. Y N PAREKH
|
March 13, 2001 |
|
N S KADRI Vs. SECRETARY
|
September 7, 2001 |
|
N S SHAH Vs. MANAGER INDIAN OIL CORPORATION LIMITED
|
December 28, 2001 |
|
NAGARJIBHAI K NAYAK Vs. STATE OF GUJARAT
|
July 3, 2001 |
|
NAINA J SHAH Vs. ARVINDLAL CHUNILAL
|
February 23, 2001 |
|
NANASAHEB BHIKHAJI RAO Vs. RAMBHAO ARJUN
|
March 2, 2001 |
|
NANDINI YOGENDRA KUMAR MAKWANA Vs. DEAN
|
March 16, 2001 |
|
NARENDRA SHANKARBHAI PATEL Vs. STATE OF GUJARAT
|
April 30, 2001 |
|
NARENDRABHAI SHANKARLAL JOSHI Vs. POST MASTER GENERAL
|
November 8, 2001 |
|
NARESH ALIAS LALO BABUBHAI Vs. STATE OF GUJARAT
|
July 18, 2001 |
|
NARESH RAMESHBHAI PATEL Vs. STATE OF GUJARAT
|
December 10, 2001 |
|
NARESHKUMAR MANILAL PARMAR Vs. ONGC LIMITED
|
June 19, 2001 |
|
NARMADA ALUMINIUM EXTUSION LIMITED Vs. TAJ BASHEER AHMED
|
September 21, 2001 |
|
NAROTTAMBHAI NATHUBHAI PATEL Vs. SPECIAL LAND ACQUISITION OFFICER G H B
|
December 20, 2001 |
|
NASIRKHAN NIVASKHAN PATHAN Vs. DISTRICT DEVELOPMENT OFFICER
|
August 10, 2001 |
|
NASIRKHAN NIVASKHAN PATHAN Vs. DISTRICT DEVELOPMENT
|
January 10, 2001 |
|
NATH TRANSPORT COMPANY Vs. POLICE COMMISSIONER
|
August 27, 2001 |
|
NATHUJI THAKORE Vs. STATE OF GUJARAT
|
February 26, 2001 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. KRISHNAKUMAR KITTU NAIR
|
February 20, 2001 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. PRAKASHBHAI MULSHANKERBHAI PANDYA
|
August 1, 2001 |
|
NATIONAL WIRE MANUFACTURING COMPANY Vs. COMMISSIONER OF INCOME TAX
|
July 19, 2001 |
|
NATWARBHAI JIVANBHAI PATEL Vs. STATE OF GUJARAT
|
August 31, 2001 |
|
NATWARLAL AMRUTLAL SHAH Vs. EMPLOYEES STATE INSURANCE SCHEME
|
March 22, 2001 |
|
NATWARLAL SHANKERLAL PRAJAPATI Vs. STATE OF GUJARAT
|
September 27, 2001 |
|
NATWARLAL SOMALAL RAWAL Vs. STATE OF GUJARAT
|
July 10, 2001 |
|
NAVJIVAN OIL MILLS Vs. COMMISSIONER OF INCOME TAX
|
July 19, 2001 |
|
NAVJIVAN ROLLER FLOUR AND PULSE MILLS LIMITED Vs. STATE OF GUJARAT
|
February 16, 2001 |
|
NAVSARJAN TRUST Vs. AHMEDABAD MUNICIPAL CORPORATION
|
September 5, 2001 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANJANABEN SANJAYABHAI MISTRY
|
September 11, 2001 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KIRITBHAI LALCHAND SHAH
|
October 4, 2001 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MUNA MAYA BASANT W 0 SHER BAHADUR BASANT
|
February 9, 2001 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MAHEBUBANBIBI WD O MAHEMUDBEG AMUBEG MIRZA
|
March 8, 2001 |
|
NICOSULF INDUSTRIES AND EXPORTS PRIVATE LIMITED Vs. STATE OF GUJARAT
|
August 8, 2001 |
|
NILESH LALIT PAREKH Vs. STATE OF GUJARAT
|
January 9, 2001 |
|
NITA INTERNATIONAL, NITA INTERNATIONAL, NIJHAWAN T Vs. AHMEDABAD MUNICIPAL CORPORATION, AHMEDABAD MUNICIP
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March 8, 2001 |
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NOOTANN SARVA VIDYALAY KELVANIMANDAL Vs. JYOTI TRUST
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October 15, 2001 |
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NUTAN SAURASHTRA ENGINEERING WORKS Vs. GOVERNMENT OF GUJARAT
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December 18, 2001 |
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O N G C MAZDOOR SANGH Vs. OIL AND NATURAL GAS COMMISSION
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December 10, 2001 |
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OIL AND NATURAL GAS COMMISSION Vs. RABARI BABABHAI KUNSIBHAI
|
October 11, 2001 |
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OIL AND NATURAL GAS COMMISSION Vs. BALARAM CEMENTS LIMITED
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March 28, 2001 |
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ONGC EMPLOYEES ASSOCIATION Vs. OIL AND NATURAL GAS COMMISSION
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December 24, 2001 |
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ONGC EMPLOYEES ASSOCIATION Vs. OIL AND NATURAL GAS CORPORATION LTD.
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December 20, 2001 |
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ORIENTAL INSURANCE COMPANY Vs. MOHIUDDIN KURESI @ MD. MOYA
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May 2, 2001 |
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ORPAT CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
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December 13, 2001 |
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P A SHUKLA Vs. DHIRUBHAI KARSANBHAI THAKKER
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December 14, 2001 |
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P D KAPDI Vs. SUPERINTENDING ENGINEER
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August 9, 2001 |
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P G PANCHOLI Vs. STATE OF GUJARAT
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October 30, 2001 |
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P P DAVE Vs. STATE OF GUJARAT
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February 16, 2001 |
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PARESHBHAI M VAGHANI Vs. PANKAJ MANSUKHBHAI SEJPAL
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March 15, 2001 |
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PARMALSINGH D RAJPUT Vs. OFFICER IN CHARGE
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January 12, 2001 |
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PARMANANDBHAI DAHYABHAI BHULA Vs. BHAMIBEN SUBHASHBHAI SONI
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July 11, 2001 |
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PASHABHAI RATNABHAI VANKAR Vs. DEPUTY CONSERVATOR OF FOREST
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December 1, 2001 |
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PATEL DHNJIBHAI PARSOTTAMBHAI Vs. STATE OF GUJARAT 3RD SPECIAL LAND ACQUISITION
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October 4, 2001 |
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PATEL DWARKADAS K Vs. STATE OF GUJARAT
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March 9, 2001 |
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PATEL GIRISHBHAI RAVJIBHAI Vs. STATE OF GUJARAT
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May 10, 2001 |
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PATEL HARISHBHAI BHANUBHAI Vs. CHIEF POST MASTER
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July 27, 2001 |
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PATEL JITENDRAKUMAR KANTILAL Vs. DISTRICT PRIMARY EDUCATION OFFICER
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July 12, 2001 |
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PATEL KANTIBHAI HARGOVINDBHAI Vs. STATE OF GUJARAT
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August 16, 2001 |
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PATEL KANTILAL VITTHALDAS Vs. STATE OF GUJARAT
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May 3, 2001 |
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PATEL KARSHANBHAI BABABHAI Vs. PATEL BHAICHANDBHAI KHUSHALBHAI
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June 21, 2001 |
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PATEL NATHABHAI RANGABHAI Vs. STATE OF GUJARAT
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July 10, 2001 |
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PATEL NIMESHBHAI JASHUBHAI Vs. STATE OF GUJARAT
|
February 7, 2001 |
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PATHAN JAMALKHAN MOHMMEDKHAN Vs. DIRECTOR OF AGRICULTURE
|
January 12, 2001 |
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PEPSICO INDIA HOLDINGS PRIVATE LIMITED Vs. WORKERS
|
June 19, 2001 |
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PERSTORP AEGIS CHEMICALS LIMITED Vs. GUJARAT STATE KAMDAR SABHA
|
July 12, 2001 |
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PRABHAKANT AYODHYAPRASAD Vs. UNION OF INDIA
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August 16, 2001 |
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PRABHASHANKAR NARANBHAI Vs. STATE OF GUJARAT
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June 26, 2001 |
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PRAHLADBHAI GOVINDBHAI ACHARYA Vs. PRITIBEN DEVENDRAKUMAR ACHARYA
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May 22, 2001 |
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PRAKASH PULVERISING MILLS Vs. STATE OF GUJARAT
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August 16, 2001 |
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PRAKASHBHAI BAPALAL MODI Vs. NIRMAL MADHA EDUCATION TRUST
|
June 14, 2001 |
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PRANTIJ NAGAR PANCHAYAT Vs. KANTILAL GANDABHAI PRAJAPATI
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June 12, 2001 |
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PRATAPSINH VIRAJI CHUDASMA Vs. STATE OF GUJARAT
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April 16, 2001 |
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PRAVINBHAI KHIMJIBHAI THACKER Vs. STATE OF GUJARAT
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July 26, 2001 |
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PRAVINKUMAR CHANDRAKANT VYAS Vs. STATE OF GUJARAT
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August 14, 2001 |
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PRAVINSINH RANJITSINH VAGHELA Vs. STATE OF GUJARAT
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March 16, 2001 |
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PREMJIBHAI AND SONS Vs. JOINT COMMISSIONER OF INCOME TAX
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January 25, 2001 |
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PRIMO A PEREIRA Vs. STATE OF GUJARAT
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November 28, 2001 |
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PRINCIPAL Vs. V N JOSHI
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July 26, 2001 |
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PRINCIPAL SHRI JIVKOR VANITA VISHRAM Vs. SAVITA SAYMON PARMAR
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July 17, 2001 |
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PRITI BHOJNAGARWALA Vs. STATE OF GUJARAT
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May 4, 2001 |
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PRITIBEN DEVANDRAKUMAR ACHARYA Vs. STATE OF GUJARAT
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March 22, 2001 |
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PRIYA BLUE INDUSTRIES PRIVATE LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
|
January 24, 2001 |
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PUNAMBHAI P BAROT Vs. CHAIRMAN AND MANAGING DIRECTOR
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March 21, 2001 |
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PUNJAJI BHEMAJI KHANT Vs. STATE OF GUJARAT
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September 12, 2001 |
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PURSHOTTAM ALIAS FAKIRBHAI BHIKHABHAI PATEL Vs. UNDER SECRETARY
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July 30, 2001 |
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R A JADAV Vs. MANAGING DIRECTOR
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February 23, 2001 |
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R A POTNIS Vs. NATIONAL TEXTILE CORPORATION GUJARAT LIMITED
|
January 19, 2001 |
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R N PANA Vs. STATE OF GUJARAT
|
August 29, 2001 |
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R P MISTRY Vs. REGISTRAR
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December 20, 2001 |
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R. K. JADEJA Vs. STATE OF GUJARAT
|
July 3, 2001 |
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R.A. POTNIS Vs. NATIONAL TEXTILE CORPORATION (GUJARAT) LIMITED
|
June 21, 2001 |
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RABARI PIRABHAI VALABHAI Vs. STATE OF GUJARAT
|
August 1, 2001 |
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RABARI VIRABHAI LAKHMANBHAI Vs. MAMLATDAR
|
October 18, 2001 |
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RADHESHYAM TILOCHAND AGARWAL SARAOGI Vs. UNION OF INDIA
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June 14, 2001 |
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RAFIDBHAI MOGAL Vs. JAGDISHBHAI GOVINDBHAI DHARAJIA
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August 31, 2001 |
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RAHIM Vs. STATE OF GUJARAT
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April 30, 2001 |
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RAHUL KAPUR Vs. DEAN FACULTY
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July 17, 2001 |
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RAHUL KAPUR Vs. DEAN FACULTY
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August 17, 2001 |
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RAJEEV INDRAVADAN MODI Vs. INSTANCE LABORATORIES PRIVATE LIMITED
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January 23, 2001 |
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RAJENDRAKUMAR CHHOTALAL DALVADI Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR U L C
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November 1, 2001 |
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RAJENDRAKUMAR SHARMA Vs. STATE OF GUJARAT
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March 16, 2001 |
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RAJESHBHAI CHANDUBHAI Vs. STATE OF GUJARAT
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February 7, 2001 |
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RAJESHBHAI PITAMBARBHAI Vs. STATE OF GUJARAT
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February 26, 2001 |
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RAJESHKUMAR BANSILAL KHAMAR Vs. AGRICULTURE PRODUCE MARKET COMMITTEE
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July 31, 2001 |
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RAJESHKUMAR BHIKHABHAI PATEL Vs. STATE OF GUJARAT
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January 16, 2001 |
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RAJESHREEBEN DHARMENDRABHAI PATADIA Vs. STATE OF GUJARAT
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March 27, 2001 |
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RAJIKANT R UPADHYAY Vs. GUJARAT GOVERNMENT
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June 14, 2001 |
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RAJKOT MUNICIPAL CORPORATION Vs. BHARATKUMAR AMRUTLAL RAVAL
|
June 21, 2001 |
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RAJKOT MUNICIPAL CORPORATION Vs. VIRAMBHAI DANABHAI
|
January 19, 2001 |
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RAJMOTI INDUSTRIES Vs. STATE OF GUJARAT
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April 11, 2001 |
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RAJNIBEN MANHARLAL BHAGAT Vs. STATE OF GUJARAT
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September 14, 2001 |
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RAJU Vs. STATE OF GUJARAT
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May 1, 2001 |
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RAJUBHAI KALICHARAN PATEL BHAIYA Vs. STATE OF GUJARAT
|
February 13, 2001 |
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RAM BUILDERS Vs. UNION OF INDIA OWNING AND MINING W R
|
July 6, 2001 |
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RAM NARAYAN SEVRA Vs. STATE OF GUJARAT
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July 12, 2001 |
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RAM SHASTRI Vs. STATE OF GUJARAT
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September 4, 2001 |
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RAMABHAI ICHHABHAI CHAUHAN Vs. STATE OF GUJARAT
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February 28, 2001 |
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RAMABHAI KANABHAI CHAVDA Vs. STATE OF GUJARAT
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April 30, 2001 |
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RAMABHAI NATHABHAI JADAV Vs. STATE OF GUJARAT
|
November 8, 2001 |
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RAMAJI VALAJI RABARI Vs. SPECIAL LAND ACQUISITION OFFICER
|
October 19, 2001 |
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RAMALABHAI JAHALABHAI GANAVA Vs. STATE OF GUJARAT
|
October 23, 2001 |
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RAMANBHAI BECHARBHAI PATEL Vs. STATE OF GUJARAT
|
January 22, 2001 |
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RAMANBHAI H PARMAR Vs. SONI SUSHILABEN OCHCHANLAL
|
September 21, 2001 |
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RAMANBHAI MAGANBHAI TURI Vs. DISTT SUPDT OF POLICE
|
December 20, 2001 |
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RAMANBHAI NAGARJI NAYAK Vs. COMMISSIONER
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July 31, 2001 |
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RAMBHAI L PATEL Vs. COMMISSIONER OF INCOME TAX
|
August 9, 2001 |
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RAMCHANDRA ART SILK YARN Vs. UNION OF INDIA
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April 4, 2001 |
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RAMDEV EXPORTS Vs. COMMISSIONER OF INCOME TAX
|
June 29, 2001 |
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RAMESH NARSINHJI CAHAUHAN Vs. STATE OF GUJARAT
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January 24, 2001 |
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RAMESH NARSINHJI CHAUHAN Vs. STATE OF GUJARAT
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January 23, 2001 |
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RAMESH VALLABHBHAI LUHANA Vs. COMMISSIONER OF POLICE
|
July 11, 2001 |
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RAMESHBHAI NAGARBHAI PARMAR Vs. HALVAD NAGARPALIKA
|
January 25, 2001 |
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RAMESHCHANDRA G SONI Vs. STATE OF GUJARAT
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July 20, 2001 |
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RAMESHCHANDRA KAKARAM SHARMA Vs. STATE OF GUJARAT
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January 20, 2001 |
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RAMESHCHANDRA KANJI JOSHI Vs. STATE OF GUJARAT
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September 20, 2001 |
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RAMESHKUMAR BHAVERLAL JAIN Vs. STATE OF GUJARAT
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June 16, 2001 |
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RAMESHKUMAR BHAVERLAL JAIN Vs. STATE OF GUJARAT
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June 18, 2001 |
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RAMJAN LIYAKATBHAI PATHAN Vs. STATE OF GUJARAT
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July 18, 2001 |
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RAMJIBHAI RUPABHAI CHAUHAN Vs. STATE OF GUJARAT
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August 13, 2001 |
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RAMKRISHNA MILLS CO. LTD. Vs. UNION OF INDIA
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September 11, 2001 |
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RAMSWARUP PURANDAS MODI Vs. STATE OF GUJARAT
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February 16, 2001 |
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RANAJI BHERAJI VANJARA Vs. BAKORE GRAM PANCHAYAT
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August 27, 2001 |
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RANJANBEN RAMBHAI PATEL Vs. STATE OF GUJARAT
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September 24, 2001 |
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RAO SWETA LOKNATH Vs. EXECUTIVE SECRETARY CENTRAL DEGREE ADMISSION COMMITTEE
|
February 26, 2001 |
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RASHMINBHAI MAFATBHAI PATEL Vs. STATE OF GUJARAT
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May 21, 2001 |
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RATANBHAI VILIYABHAI KUVAR Vs. STATE OF GUJARAT
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August 30, 2001 |
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RATANLAL GULABCHAND GUPTA Vs. SAHARA SEV GRUH UDYOG BHANDAR
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February 20, 2001 |
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RATHOD PANKAJKUMAR GOPALBHAI Vs. SECRETARY REVENUE DEPTT
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December 18, 2001 |
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REGENCY SANITARY WARE PVT. LTD. Vs. MADHUSUDAN INDUSTRIES LTD.
|
April 21, 2001 |
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REGIONAL AUTHORITY AND DISCIPLINARY AUTHORITY Vs. NAVINCHANDRA P JOSHI
|
October 17, 2001 |
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REGIONAL DIRECTOR Vs. O L OF PRASAD MILLS LIMITED
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July 3, 2001 |
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RESERVE BANK OF INDIA Vs. LALBHAI FINANCE LTD.
|
October 23, 2001 |
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RITURAJ TALKIES Vs. MAMLATDAR CUM PRESCRIBED OFFICER
|
July 10, 2001 |
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RONSON INDUSTRIAL ENGINEERS PRIVATE LIMITED Vs. STATE OF GUJARAT
|
August 10, 2001 |
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RPG LIFE SCIENCES LIMITED Vs. COMMISSIONER OF SALES TAX
|
April 24, 2001 |
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S D PATEL Vs. STATE OF GUJARAT
|
March 23, 2001 |
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S H SAIYAD Vs. OIL AND NATURAL GAS COMMISSION
|
July 24, 2001 |
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S M EDUCATION AND RESEARCH FOUNDATION Vs. STATE OF GUJARAT
|
August 10, 2001 |
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S.M. EDUCATION AND RESEARCH FOUNDATION Vs. STATE OF GUJARAT
|
August 9, 2001 |
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SADHURAM GORDHANDAS Vs. COMMISSIONER OF INCOME TAX
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September 14, 2001 |
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SAGAR ENTERPRISES Vs. ASSISTANT COMMISSIONER
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December 26, 2001 |
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SAIYAD ALUMUDDIN SAIYAD MOHMADKADRI Vs. STATE OF GUJARAT
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January 16, 2001 |
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SAIYED IQBAL Vs. AHMEDABAD MUNICIPAL CORPORATION
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August 17, 2001 |
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SAKAR ALI SAUKAT ALI SAIYED Vs. COMMISSIONER OF CUSTOMS
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June 18, 2001 |
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SAKRABHAI BUCHABHAI Vs. AHMEDABAD MUNICIPAL CORPORATION
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August 14, 2001 |
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SAKRABHAI MANABHAI PARMAR Vs. DIVISIONAL CONTROLLER
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June 26, 2001 |
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SALIM ALIAS SALIM JOL MOHAMMAD QURESHI Vs. STATE OF GUJARAT
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July 24, 2001 |
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SAMRATHDAN DAJIBHAI Vs. STATE OF GUJARAT
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July 20, 2001 |
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SANDEEP BRAHMBHATT MANAGING TRUSTEE Vs. STATE OF GUJARAT
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August 17, 2001 |
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SANDEEP HARESHBHAI AGRAWAL Vs. ALLAUDIN JAMALUDDIN
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May 3, 2001 |
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SANGAR GAGU DHULA Vs. SHAH LAXMIBEN TEJSHI
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January 20, 2001 |
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SANGAR GAGU DHULA Vs. SHAH LAXMIBEN TEJSHI AND ORS.
|
January 10, 2001 |
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SANTUBHAI RANCHODBHAI PATEL Vs. SPL. LAQ OFFICER
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November 8, 2001 |
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SARABHAI TECHNOLOGICAL DEVELOPMENT SYNDICATE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
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July 5, 2001 |
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SARAFAT LIYAKATBHAI PATHAN Vs. STATE
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July 18, 2001 |
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SARALADEVI SARABHAI Vs. COMMISSIONER OF INCOME TAX
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January 9, 2001 |
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SARDAR PATEL UNIVERSITY Vs. HARIKRISHNA CHANDULAL TRIVEDI
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July 5, 2001 |
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SATHALIYA KANJIBHAI RAJABHAI Vs. DISTRICT EDUCATION OFFICER
|
August 6, 2001 |
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SATHWARA SURESHKUMAR GANGARAM Vs. STATE OF GUJARAT
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December 27, 2001 |
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SATISH MAGANLAL VORA Vs. UNION OF INDIA
|
April 10, 2001 |
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SATYA PAL GUSAIN Vs. STATE OF GUJARAT
|
July 4, 2001 |
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SAURASHTRA CHEMICALS Vs. DEPUTY SECRETARY
|
June 16, 2001 |
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SAURASHTRA MEDICAL CENTRE Vs. PRESIDENT MAHA GUJARAT MEDICAL STAFF UNION
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June 13, 2001 |
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SAYAJI IRON AND ENGG CO Vs. COMMISSIONER OF INCOME TAX
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July 25, 2001 |
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SETALVAD BROTHERS Vs. M K MEERANI ADDITIONAL COMMISSIONER OF INCOME TAX
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February 28, 2001 |
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SEVAKRAM PRABHUDAS Vs. DEPUTY MUNICIPAL COMMISSIONER
|
August 6, 2001 |
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SHAKTISINH GHANSHYAMSINH PARMAR Vs. KASHMIRADEVI SHAKTISINH PARMAR
|
December 13, 2001 |
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SHAMALSHA GIRDHARI COMPANY Vs. STATE OF GUJARAT
|
January 9, 2001 |
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SHAMLAJI AROGYA SEVA TRUST Vs. STATE OF GUJARAT
|
January 24, 2001 |
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SHAMLAJI AROGYA SEVA TRUST Vs. STATE OF GUJARAT
|
March 17, 2001 |
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SHANKERBHARTI BABABHARTI SARKHEJ DEV SHERI Vs. TRANSPORT MANAGER AMTS
|
June 25, 2001 |
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SHANKERLAL KANAIYALAL NARWELE Vs. DIVISIONAL SECURITY COMMISSIONER
|
February 1, 2001 |
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SHANTABEN HARILAL BRAHMBHATT Vs. HASMUKHLAL MANEKLAL CHOKSHI
|
January 12, 2001 |
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SHANTABEN RATILAL MAHAVANSHI Vs. ADMINISTRATIVE OFFICER
|
October 9, 2001 |
|
SHANTIBEN L CHRISTIAN Vs. ADMINISTRATIVE OFFICER AHMEDABAD MUNICIPAL SCHOOL BOARD
|
May 4, 2001 |
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SHANTINIKETAN EDUCATION TRUST Vs. SECRETARY EDUCATION DEPTT
|
October 24, 2001 |
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SHETH BROTHERS Vs. JOINT COMMISSIONER OF INCOME TAX
|
June 22, 2001 |
|
SHIVALAYA CO OPERATIVE HOUSING SOCIETY LIMITED Vs. SHANTABEN T PATEL
|
February 6, 2001 |
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SHOBHANABEN JETHABHAI KANERIA Vs. STATE OF GUJARAT
|
August 14, 2001 |
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SHOBHNABEN MANILAL Vs. AHMEDABAD MUNICIPAL CORPORATION
|
August 16, 2001 |
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SINKANDABEG A MIRZA Vs. GSRTC
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October 5, 2001 |
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SIRAJKHAN SATTARKHAN PATHAN Vs. STATE OF GUJARAT
|
August 24, 2001 |
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SIRHIND STEEL PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 28, 2001 |
|
SMPS CONSULTANTS ARCHITECTS AND ENGINEERS Vs. STATE OF GUJARAT
|
December 6, 2001 |
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SOHIL SAFI MOHAMMAD VOHRA Vs. STATE OF GUJARAT
|
May 15, 2001 |
|
SOHINA RAMJANALI HEMANI Vs. REGIONAL PASSPORT OFFICER
|
March 30, 2001 |
|
SOLANKI BHARATKUMAR KHUSHALBHAI Vs. DISTRICT PRIMARY EDUCATION OFFICER
|
July 12, 2001 |
|
SOMABHAI CHANABHAI Vs. STATE OF GUJARAT
|
March 20, 2001 |
|
SONALBEN VASUDEV PRASAD JANI Vs. MUNICIPAL GIRLS HIGH SCHOOL
|
July 31, 2001 |
|
SONI SANTABEN DEVSHIBHAI LODHIYA Vs. BHAGWANJI P. MARDIYA
|
June 19, 2001 |
|
SONIA JOSEPH GONSALVES Vs. JOSEPH AVROZ GONSALVES
|
January 23, 2001 |
|
SORABJI DERABJI VESUNA Vs. NANJIBHAI JIRABHAI UMARIGAR
|
August 28, 2001 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. RAMABHAI PRAHLADBHAI PATEL
|
September 14, 2001 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. RAMANBHAI HARIBHAI
|
September 26, 2001 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. THAKOR BABUJI GALAJI
|
October 11, 2001 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. KODARBHAI JENABHAI
|
October 4, 2001 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. SHANAJI AMBARAM THAKORE
|
October 12, 2001 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. NATHAJI KACHARAJI
|
April 4, 2001 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. KISHORBHAI JIBHAIBHAI
|
July 26, 2001 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. MOTIBHAI NAGJIBHAI PATEL
|
July 12, 2001 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. LILAVATIBEN KODAR RANCHHOD
|
July 19, 2001 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. ISHWARBHAI BAKORBHAI DECD
|
July 17, 2001 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. AMRUTBHAI CHUNILAL
|
June 18, 2001 |
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SPECIAL LAND ACQUISITION OFFICER Vs. KODARBHAI JENABHAI
|
September 27, 2001 |
|
SPECIAL LAND ACQUISITION OFFICER, VADODARA & ANR. Vs. RAMANBHAI HARIBHAI AND ANR.
|
July 26, 2001 |
|
STATE BANK OF INDIA Vs. BHIKHABHAI NARHARSINH MAHIDA
|
July 27, 2001 |
|
STATE OF GUJARAT Vs. KUSUMBEN E BORASADA
|
July 31, 2001 |
|
STATE OF GUJARAT Vs. SATISH HIMMATLAL RUPARELIYA
|
August 2, 2001 |
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STATE OF GUJARAT Vs. MANILAL DHURABHAI PATEL
|
July 4, 2001 |
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STATE OF GUJARAT Vs. AJITSINH ANDUBHA PARMAR
|
July 6, 2001 |
|
STATE OF GUJARAT Vs. DHARMENDRASINH alias MANSINH RATANSINH MAKWANA
|
July 10, 2001 |
|
STATE OF GUJARAT Vs. NATHAJI DAJIJI
|
July 9, 2001 |
|
STATE OF GUJARAT Vs. HAMIRBHAI TABHABHAI
|
June 19, 2001 |
|
STATE OF GUJARAT Vs. KALIDAS KUBERBHAI MACHHI
|
June 19, 2001 |
|
STATE OF GUJARAT Vs. VASTAJI HAJURJI THAKORE
|
May 2, 2001 |
|
STATE OF GUJARAT Vs. MAHESHKUMAR JAGUBHAI NALIAPARA
|
June 12, 2001 |
|
STATE OF GUJARAT Vs. PUNAMCHAND BHOGILAL SHAH
|
June 15, 2001 |
|
STATE OF GUJARAT Vs. AMRUTBHAI CHUNIBHAI
|
June 15, 2001 |
|
STATE OF GUJARAT Vs. BHANUBEN BHANJIBHAI DHOKIYA
|
June 14, 2001 |
|
STATE OF GUJARAT Vs. MANIBEN
|
April 3, 2001 |
|
STATE OF GUJARAT Vs. NARAYANBHAI DHARMABHAI KADAM
|
March 27, 2001 |
|
STATE OF GUJARAT Vs. SAURASHTRA OIL MILLS ASSOCIATION
|
April 19, 2001 |
|
STATE OF GUJARAT Vs. VASJHRAM M PAGI
|
April 20, 2001 |
|
STATE OF GUJARAT Vs. BABUBHAI K SALAT
|
March 15, 2001 |
|
STATE OF GUJARAT Vs. BHIKHABHAI KALAJI THAKORE
|
March 13, 2001 |
|
STATE OF GUJARAT Vs. NARANBHAI SAMJI PATEL
|
March 2, 2001 |
|
STATE OF GUJARAT Vs. NANJI JINA
|
March 8, 2001 |
|
STATE OF GUJARAT Vs. A A PATHAN BARODA
|
January 20, 2001 |
|
STATE OF GUJARAT Vs. ANTHENY FRANCIS KODERO
|
January 9, 2001 |
|
STATE OF GUJARAT Vs. ANIRUDDHSINH MAHIPATSINH JADEJA
|
January 16, 2001 |
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STATE OF GUJARAT Vs. BHUPENDRAKUMAR JAGJIVANDAS PATEL
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January 12, 2001 |
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STATE OF GUJARAT Vs. GOPAL GLASS WORKS PRIVATE LIMITED
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January 12, 2001 |
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STATE OF GUJARAT Vs. PROPRITOR P M SANGHAVI AND COMPANY
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February 16, 2001 |
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STATE OF GUJARAT Vs. KHASIA GABHA BHUPAT
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February 15, 2001 |
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STATE OF GUJARAT Vs. CHANDRAKANT GORDHANDAS SHETH
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February 14, 2001 |
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STATE OF GUJARAT Vs. RATHOD MANPRITSINH MAHENDRASINH
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February 17, 2001 |
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STATE OF GUJARAT Vs. R M CHAUDHARY
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February 17, 2001 |
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STATE OF GUJARAT Vs. DAHYABHAI KALIDAS
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September 28, 2001 |
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STATE OF GUJARAT Vs. SOLANKI BALVANTSINH SHANABHAI
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September 26, 2001 |
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STATE OF GUJARAT Vs. CHAIRMAN SECRETARY RAJDHANI CO OPERATIVE HOUSING SOCIETY LIMITED
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October 5, 2001 |
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STATE OF GUJARAT Vs. MURTUZA ALI MEHBOOBALI MERCHANT
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October 5, 2001 |
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STATE OF GUJARAT Vs. ASHULAL NANJI BISNOL
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October 1, 2001 |
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STATE OF GUJARAT Vs. URMILABEN CHHATRASINH NAHARSINH
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December 12, 2001 |
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STATE OF GUJARAT Vs. ASHULAL NANJI BISNOL
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November 3, 2001 |
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STATE OF GUJARAT Vs. HINDUSTAN PACKAGING COM LIMITED
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November 5, 2001 |
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STATE OF GUJARAT Vs. MANIBEN
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September 3, 2001 |
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STATE OF GUJARAT Vs. SANKALCHAND P VACHHETA
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August 31, 2001 |
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STATE OF GUJARAT Vs. RAMESHBHAI DAHYABHAI HARIJAN
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August 16, 2001 |
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STATE OF GUJARAT Vs. JAMNAGAR JILLA KHANGI PRATHMIKSHIKSHAK SANGH
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August 13, 2001 |
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STATE OF GUJARAT Vs. HEIRS OF DECD. PATEL ISHWARBHAISHANKARBHAI
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July 17, 2001 |
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STATE OF GUJARAT Vs. SHANKARBHAI K. PARMAR
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October 15, 2001 |
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STATE OF GUJARAT Vs. RAJDHANI CO-OP HOUSING SOCIETY LIMITED
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October 5, 2001 |
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STATE OF GUJARAT ON BEHALF J J VAGHELA SENIOR INSPECTOR Vs. PRAKASHBHAI LALJIBHAI SHAH
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July 17, 2001 |
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STEEL BUILD Vs. K MUKUND
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October 2, 2001 |
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STEEL BUILD Vs. K. MUKUND & COMPANY
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October 25, 2001 |
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SUBODHCHANDRA GULABBHAI DESAI Vs. STATE OF GUJARAT
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March 8, 2001 |
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SUDHIRBHAI AMRUTLAL SHAH Vs. STATE OF GUJARAT
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June 12, 2001 |
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SUGRABIBI WIDOW OF MOHMADBHAI KADARBHAI LAKHDAWALA Vs. STATE OF GUJARAT
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August 28, 2001 |
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SUKHIBEN VASTIMAL SONI Vs. STATE OF GUJARAT
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October 30, 2001 |
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SULEMAN ABDULLAH HOKLA Vs. DEPUTY CONSERVATOR OF FORESTS
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July 16, 2001 |
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SUO MOTU Vs. REGISTRAR, GUJARAT HIGH COURT
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January 19, 2001 |
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SUO MOTU Vs. STATE OF GUJARAT
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April 11, 2001 |
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SUO MOTU FOR B K DUDANI Vs. STATE OF GUJARAT
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March 8, 2001 |
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SUPER BOTTLING PAMANDAS NARANDAS Vs. STATE OF GUJARAT
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September 13, 2001 |
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SUPERINTENDING ENGINEER Vs. DAHYABHAI RANCHHODBHAI PARMAR
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August 13, 2001 |
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SURAT MAHILA NAGRIK SAHAKARI BANK LIMITED Vs. MAMTABEN MAHENDRABHAI JOSHI
|
April 21, 2001 |
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SURAT PANJRAPOLE Vs. STATE OF GUJARAT
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March 27, 2001 |
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SURAT TEXTILE MARKET CO OPERATIVE SHOPS AND WAREHOUSING SOCIETY Vs. COMMISSIONER
|
July 18, 2001 |
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SURESH GULABSING KUSHVAH AND RAVIKARAN KAMTAPRASAD YADAV Vs. STATE OF GUJARAT
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June 22, 2001 |
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SURESH GULABSING KUSHVAH AND RAVIKARAN KAMTAPRASAD YADAV Vs. STATE OF GUJARAT
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June 25, 2001 |
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SURESH H RAJPUT Vs. JAYANTILAL BHIKHABHAI SHAH
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March 22, 2001 |
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SURESHBHAI H SOLANKI Vs. STATE OF GUJARAT
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March 15, 2001 |
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SURESHBHAI SOMABHAI PATEL Vs. STATE OF GUJARAT
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January 19, 2001 |
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SURESHKUMAR DODIA Vs. CHIEF OFFICER PRESIDENT
|
May 4, 2001 |
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SURESHKUMAR MAGANLAL PATEL Vs. STATE OF GUJARAT
|
May 1, 2001 |
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SWASTIK TEXTILE ENGINEERING PRIVATE LIMITED Vs. STATE OF GUJARAT
|
June 28, 2001 |
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SWASTIK TEXTILES ENGINEERS PRIVATE LIMITED Vs. DAULATRAM BABURAV
|
June 12, 2001 |
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T K RABARI Vs. GUJ SHEEP AND WOOL DEVELOPMENT CORPORATION LIMITED
|
June 12, 2001 |
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TAIYABJI FIDAHUSEN CHALLAWALA Vs. STATE OF GUJARAT
|
January 22, 2001 |
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TARUN ENGINEERING WORKS Vs. U D RATHOD
|
July 5, 2001 |
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TATA IRON AND STEEL CO. LTD. Vs. FLEETWELD (INDIA) LTD.
|
September 25, 2001 |
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TETRA PAK INDIA LTD Vs. SALES TAX OFFICER
|
November 5, 2001 |
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TEXTILE LABOUR ASSOCIATION Vs. UNION OF INDIA
|
June 12, 2001 |
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THAKOR DAYALSING DOHJI Vs. STATE OF GUJARAT
|
August 3, 2001 |
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THAKOR GIRISHJI ALIAS GIDHAJI JENAJI Vs. DISTRICT MAGISTRATE
|
August 7, 2001 |
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THAKOR UDAJI ABHUJI AND THAKOR PRAHLADJI MANAJI Vs. STATE OF GUJARAT
|
June 26, 2001 |
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THAKRAR PRAKASH BHIMJI Vs. SECRETARY
|
August 30, 2001 |
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TILAKLAL CHANANMAL SAHANI Vs. STATE OF GUJARAT
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September 27, 2001 |
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TOHID HAJI GAFFAR INDIAN INNHABITANT Vs. UNION OF INDIA
|
December 12, 2001 |
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TOPLINE SHOES LTD. Vs. RESERVE BANK OF INDIA
|
October 23, 2001 |
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TORRENT PHARMACEAUTICALS LIMITED Vs. WELLCOME FOUNDATION LIMITED
|
July 11, 2001 |
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TRANSPORT MANAGER Vs. MANJUR AHMED HUSSAINMIYA
|
July 18, 2001 |
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TRIVEDI AMTHALAL LALJIBHAI Vs. COLLECTOR BANASKANTHA
|
December 18, 2001 |
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UDAYKUMAR H DAVE Vs. STATE OF GUJARAT
|
April 23, 2001 |
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UDESINH ALIAS TAPO SURABHAI Vs. STATE OF GUJARAT
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February 19, 2001 |
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UMAKANT S DESHPANDE Vs. G E B
|
August 3, 2001 |
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UNA T L KHEDUT SAHKARI KHAND UDYOG SAHKARI MANDLI LIMITED Vs. UGABHAI B RATHOD
|
September 14, 2001 |
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UNION BANK OF INDIA Vs. O.L. OF GUJARAT STATE TEXTILE CORP.
|
May 1, 2001 |
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UNION OF INDIA Vs. H K DHRUVA
|
August 24, 2001 |
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UNION OF INDIA Vs. K B PARMAR
|
August 17, 2001 |
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UNION OF INDIA Vs. DURGAPRASAD MATAV
|
June 28, 2001 |
|
UNION OF INDIA Vs. SARDAR AHMAD NAZIR AHMAD
|
June 28, 2001 |
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UNION OF INDIA Vs. PUNJABHAI JAWABHAI
|
June 28, 2001 |
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UNION OF INDIA Vs. B R DAVE
|
April 17, 2001 |
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UNION OF INDIA GENERAL MANAGER Vs. FATA RUPA VILLAGE DHANMNOD
|
June 28, 2001 |
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UNITED AGENCIES Vs. AHMEDABAD MERCANTILE CO OPERATIVE LIMITED
|
June 18, 2001 |
|
UNITED INDIA INSURANCE CO LTD Vs. SHIVRAM MANSANG MAKWANA
|
January 22, 2001 |
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URMILABEN BABULAL PATEL Vs. DIVYALATABEN MANUPRASAD MEHTA
|
May 4, 2001 |
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USMANKHAN YASINKHAN PATHAN Vs. STATE OF GUJARAT
|
August 1, 2001 |
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V I GOSAI Vs. STATE OF GUJARAT
|
February 23, 2001 |
|
V K MANSURI Vs. OIL AND NATURAL GAS COMMISSION
|
November 6, 2001 |
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V N SHAH Vs. HINDUSTAN ZINC LIMITED
|
October 10, 2001 |
|
VADODARA DISTRICT PANCHAYAT Vs. RAMESHBHAI AMARSINH PARMAR
|
June 12, 2001 |
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VADODARA JILLA MAZDOOR SANGH Vs. INDIAN OIL CORPORATION LIMITED
|
June 19, 2001 |
|
VAHERSINH RAMJIBHAI Vs. STATE OF GUJARAT
|
April 26, 2001 |
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VARDHMAN RAJKUMAR JAIN Vs. STATE OF GUJARAT
|
August 9, 2001 |
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VARSHA PLASTICS PVT. LTD. Vs. UNION OF INDIA
|
April 25, 2001 |
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VARVABHAI NATHABHAI RABARI Vs. STATE OF GUJARAT
|
October 4, 2001 |
|
VASANTRAI J MALI Vs. KANTILAL ZAVERBHAI PATEL
|
November 3, 2001 |
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VASUDAVE HARISHANKER Vs. DWARKADAS VITHALDAS
|
March 20, 2001 |
|
VASUDEV HARILAL UPADHYAYA Vs. STATE OF GUJARAT
|
February 23, 2001 |
|
VATSALABEN WD O DADURAO LAXMANRAO MURUDKAR Vs. YAKUBBHAI ADAMBHAI MANSURI
|
September 28, 2001 |
|
VELJIBEN ALIAS GAGABEN WD O BALSINH GAMJIBHAI PATEL Vs. STATE OF GUJARAT
|
August 17, 2001 |
|
VELJIBHAI D MOCHI Vs. M S UNIVERSITY
|
April 4, 2001 |
|
VILASGIRI BHIMGIRI Vs. VISA SRIMALI VANIK SONI CASTE TRUST
|
August 30, 2001 |
|
VIMAL M PATEL Vs. STATE OF GUJARAT
|
March 13, 2001 |
|
VIMAL SHANTILAL SHAH Vs. STATE OF GUJARAT
|
March 13, 2001 |
|
VINAYAKRAO S DESAI Vs. INTERLINK PETROLEUM LIMITED
|
March 1, 2001 |
|
VINODBALA BIHARILAL RAVAL Vs. STATE OF GUJARAT
|
May 2, 2001 |
|
VINODRAY PRAGJIBHAI REVESHIA Vs. STATE OF GUJARAT
|
May 22, 2001 |
|
VINUBHAI DAHYABHAI PATEL Vs. STATE OF GUJARAT
|
August 31, 2001 |
|
VINUBHAI RAMJIBHAI MISARIYA Vs. STATE OF GUJARAT
|
August 17, 2001 |
|
VINUGIRI MOTIGIRI Vs. STATE OF GUJARAT
|
July 20, 2001 |
|
VIRSINH DALCHAND NIM Vs. VINODCHANDRA A VYAS
|
January 19, 2001 |
|
VISHNUBHAI AMBALAL PATEL Vs. SHANKERJI P THAKORE
|
March 27, 2001 |
|
VISHVANATH KALUBHAI KRISTI Vs. STATE OF GUJARAT
|
December 13, 2001 |
|
VOLTAS LIMITED Vs. UNION OF INDIA
|
February 7, 2001 |
|
VORA KADARBHAI MAJIDBHAI Vs. MANSURI JUSABHAI SHAKURBHAI
|
January 19, 2001 |
|
VRAJLAL NATHJIBHAI SARAIYA AND MATHURIBEN VRAJLAL NATHAJI Vs. PUSHPABEN
|
February 6, 2001 |
|
WELDING RODS PRIVATE LIMITED Vs. INDO BORAX AND CHEMICALS LIMITED
|
December 28, 2001 |
|
WINE SHOP THRO PARTNER KALINDI Vs. STATE OF GUJARAT
|
December 13, 2001 |
|
Y N GADHVI Vs. GPSC
|
July 10, 2001 |
|
ZALA PRAVINSIGH LALSIGH Vs. SECRETARY
|
July 24, 2001 |
|
ZONAL MANAGER Vs. AKHILBHAI B MEHTA
|
December 20, 2001 |